|
A R RAMTAKE Vs. BOARD OF REVENUE
|
August 22, 1991 |
|
ABDUL RASHID ABDUL AJIJ Vs. SHELPRABHA HARISH PATHAK
|
March 6, 1991 |
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ABDUL RAZZAK Vs. STATE OF M P
|
August 16, 1991 |
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ADDITIONAL COMMISSIONER OF INCOME TAX Vs. CHANDRAKANTA
|
August 5, 1991 |
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ADMINISTRATOR CITY OF INDORE NAGAR PALIKA NIGAM Vs. RANNSINGH S/O SAULA BHIL
|
January 5, 1991 |
|
ADMINISTRATOR OF INDORE NAGAR PALIKA NIGAM Vs. RANNSINGH
|
July 4, 1991 |
|
AKEEL Vs. STATE OF M P
|
August 29, 1991 |
|
AKHIL KUMAR Vs. STATE OF MADHYA PRADESH
|
October 11, 1991 |
|
ALKA SHARMA Vs. ABHINESH CHANDRA SHARMA
|
February 4, 1991 |
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AMARCHAND Vs. ARUN KUMAR
|
February 27, 1991 |
|
AMBARAM ALIAS ASHOK KUMAR Vs. JANKI BAI
|
February 18, 1991 |
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AMBIKA STONE CRUSHING FACTORY AND OTHERS Vs. M P FINANCIAL CORPORATION
|
August 12, 1991 |
|
ANIL KANT Vs. ARCHANA
|
August 16, 1991 |
|
ANNDIBAI Vs. GEETA DEVI
|
July 31, 1991 |
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ARUN KUMAR LATH Vs. REGIONAL TRANSPORT AUTHORITY
|
October 26, 1991 |
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ASHA SONI Vs. RAM SWARUP SONI
|
August 16, 1991 |
|
Asharam Paraste Vs. Om Prakash, M.LA.
|
May 6, 1991 |
|
ASHOK Vs. ASHOK AND ORS.
|
September 27, 1991 |
|
ASHOK AMBALAL SHAH Vs. GURUVACHAN
|
September 16, 1991 |
|
ASHOK KUMAR Vs. DHULIA
|
August 16, 1991 |
|
ASHOK KUMAR Vs. DISTRICT INDUSTRIES OFFICER
|
April 16, 1991 |
|
Ashok Sharma Vs. State of M.P.
|
September 24, 1991 |
|
ASHOTOSH HIGHER SECONDARY SCHOOL Vs. GOVERNMENT OF MADHYA PRADESH
|
March 11, 1991 |
|
B S YADAVA Vs. PRABHUDAYAL
|
July 2, 1991 |
|
Babbu Vs. State of M.P.
|
June 17, 1991 |
|
BABOOLAL Vs. SALIM KHAN & ORS.
|
March 20, 1991 |
|
BABU LAL Vs. JAMNABAI
|
December 2, 1991 |
|
BABU LAL JANVED Vs. PARWATI BHOGIRAM
|
September 16, 1991 |
|
BADAN SINGH DEEP SINGH Vs. STATE OF MADHYA PRADESH
|
June 24, 1991 |
|
BADRI PRASAD BALDEV PRASAD Vs. AEROFIL PAPER LTD
|
March 15, 1991 |
|
BADRILAL Vs. KAMLABAI
|
March 15, 1991 |
|
BAIRO PRASAD Vs. LAXMIBAI PATERIA
|
February 27, 1991 |
|
BAJRANGLAL AGRAWAL Vs. STATE OF M.P. AND ORS.
|
August 2, 1991 |
|
BALCO SHIKSHAN SAMITI Vs. BHAGIRATH SAO
|
July 19, 1991 |
|
BALRAMPRASAD PATEL Vs. STATE OF MADHYA PRADESH
|
April 25, 1991 |
|
BALRAMSINGH Vs. MUNICIPAL COUNCIL
|
May 8, 1991 |
|
BANK OF INDIA Vs. BHANWARILAL YADAV
|
April 24, 1991 |
|
BANTI ALIAS BALVINDER SINGH Vs. STATE OF MADHYA PRADESH
|
September 3, 1991 |
|
BAPU Vs. MAHILA HARIPYARI
|
October 15, 1991 |
|
BASANT KUMAR SHUKLA Vs. KOMAL PRASAD
|
October 15, 1991 |
|
BASANTSINGH ALIAS BIAHANSINGH ROADSINGH Vs. STATE OF MADHYA PRADESH
|
August 19, 1991 |
|
BEHARILAL RAMLAL Vs. JAGANNATH RAMLAL
|
March 12, 1991 |
|
BETA NAPHTHOL LIMITED Vs. CEGAT
|
July 4, 1991 |
|
BHAGCHAND Vs. KISHANLAL
|
July 10, 1991 |
|
BHAGWAN Vs. SACHI CHANDRA JAIN
|
August 7, 1991 |
|
BHAGWAN SINGH Vs. GUDDI
|
March 5, 1991 |
|
BHAGWANDAS Vs. NEW INDIA ASSURANCE CO LTD
|
December 2, 1991 |
|
BHAGWANTSINGH Vs. RAM PYARI BAI
|
January 9, 1991 |
|
BHAGWAT PRASAD SHARMA Vs. COUNCIL OF THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA NEW DELHI
|
May 8, 1991 |
|
BHAIYALAL Vs. STATE OF MADHYA PRADESH
|
December 10, 1991 |
|
BHANWARLAL Vs. BABULAL
|
June 24, 1991 |
|
Bhanwarlal Vs. Babulal
|
September 24, 1991 |
|
BHARAT BHUSHAN PAUL VERMA Vs. UNION BANK OF INDIA
|
March 25, 1991 |
|
BHARAT SINGH Vs. KUNWAR SINGH
|
February 28, 1991 |
|
BHAVNA ADWANI Vs. MANOHAR ADWANI
|
May 8, 1991 |
|
BHILAI STEEL PLANT BHILAI Vs. SPECIAL AREA DEVELOPMENT AUTHORITY BHILAI
|
February 7, 1991 |
|
Bhupendra Singh Vs. State of M.P.
|
November 29, 1991 |
|
BRAHM NARAYAN Vs. MINOR RAJESH KUMAR
|
August 24, 1991 |
|
BRIJ LAL SINGH Vs. REGIONAL PROVIDENT FUND COMMISSIONER AND
|
August 19, 1991 |
|
Brijlal Vs. Matare
|
July 29, 1991 |
|
BRIJRAJSINGH Vs. BITTO DEVI SMT
|
September 24, 1991 |
|
BUDDIPRAKASH SHARMA Vs. NAGAR PALIKA
|
February 8, 1991 |
|
BUDHWARA BAI Vs. STATE OF MADHYA PRADESH
|
April 1, 1991 |
|
BUNDU Vs. STATE OF M P
|
July 10, 1991 |
|
CENTRAL BANK OF INDIA Vs. JAGANNATH PRASAD BHAULAL SONI
|
August 30, 1991 |
|
CHAINSINGH DHOOLSINGH Vs. STATE OF MADHYA PRADESH
|
January 28, 1991 |
|
CHAMPALAL Vs. DARYAVBAI
|
February 7, 1991 |
|
Chandigarh Administration Vs. Ajit Singh
|
December 11, 1991 |
|
CHANDULAL GHASIRAM BARADWAR Vs. CENTRAL BANK OF INDIA
|
August 5, 1991 |
|
CHHOGALAL Vs. SHUSHIL CHAND
|
February 8, 1991 |
|
CHIMANLAL Vs. STATE OF M P
|
January 24, 1991 |
|
Chintulal Vs. Asharam
|
July 30, 1991 |
|
CHIRANJILAL Vs. CENTRAL BANK OF INDIA
|
July 29, 1991 |
|
CHOUTHMAL Vs. SUNDERLAL
|
June 25, 1991 |
|
CITIZEN ADD INHABITANTS OF MUNICIPAL WARD NO. 17 MUNICIPAL CORPORATION GWALIOR Vs. THE MUNICIPAL CORPORATION, GWALIOR AND ORS.
|
December 16, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. CUTCH GURJAR KAHATRIYA SAMAJ SEWA TRUST
|
March 6, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. VIKRAM METAL POWDER PRVATE LIMITED
|
March 8, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. STEEL INGOTS PRVATE LIMITED
|
March 8, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. STATE BANK OF INDORE
|
March 8, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. CHUNNILAL SITARAM
|
July 30, 1991 |
|
COMMISSIONER OF INCOME TAX Vs. DILIP KUMAR BHUSARI
|
December 9, 1991 |
|
COMMISSIONER OF WEALTH TAX Vs. RAKESH KUMAR AGARWAL
|
March 8, 1991 |
|
COMMISSIONER OF WEALTH TAX Vs. KAMLA DEVI BHANOT
|
March 8, 1991 |
|
DALIP KUMAR Vs. R.T.A.
|
January 31, 1991 |
|
DARSHAN CHANDRA AGRAWAL Vs. MANAGER JAIL SAHAKARI KENDRIYA BANK
|
July 8, 1991 |
|
Daryao Singh Vs. State of M.P.
|
February 15, 1991 |
|
DAYARAM Vs. STATE OF MADHYA PRADESH
|
January 27, 1991 |
|
DEEPAK KUMAR Vs. SAHAYAK PANJEEYAK SAHAKARI SANTHAYNE AND PRABHARI ADHIKARI ZILA
|
April 15, 1991 |
|
DEOKOO BAI Vs. KESHARI CHAND GANESHLAL JAIN
|
August 27, 1991 |
|
DESHA SINGH Vs. MADANLAL
|
August 30, 1991 |
|
DEV RAJ Vs. STATE OF MADHYA PRADESH
|
February 18, 1991 |
|
DEVENDRA KUMAR Vs. LAXMIBAI NATIONAL COLLEGE OF PHYSICAL EDUCATION, GWALIOR AND ANR.
|
October 1, 1991 |
|
DEVENDRA KUMAR Vs. STATE OF MADHYA PRADESH
|
November 14, 1991 |
|
DEVENDRA KUMAR YADAV Vs. STATE OF MADHYA PRADESH
|
December 6, 1991 |
|
Devi Singh Vs. State of M.P.
|
November 26, 1991 |
|
DEVILAL Vs. STATE OF M P
|
February 7, 1991 |
|
DEVISAHAI Vs. SARDAR GOVINDRAO MAHADIK
|
August 2, 1991 |
|
DEVISAHAI Vs. SARDAR GOVINDRAO MAHADIK
|
August 6, 1991 |
|
DHIYANA Vs. M.P. STATE ROAD TRANSPORT CORP.
|
July 22, 1991 |
|
DHUNDRIYA Vs. STATE OF M P
|
July 2, 1991 |
|
DIMAN NARAYAN CHAMAR Vs. RAJARANI WD/O DHARAM KUMHAR
|
February 18, 1991 |
|
DIVYA NELSON D/O DR S K NELSON Vs. STATE OF MADHYA PRADESH
|
July 12, 1991 |
|
DONGARCHAND AND ORS. Vs. MOHANLAL AND ORS.
|
August 8, 1991 |
|
Doongaji & Co. Vs. State of M.P.
|
August 9, 1991 |
|
DROPTI BAI Vs. GOPAL PRASAD
|
March 16, 1991 |
|
DURGA PRASAD Vs. BHAGWANDAS & 17 ORS.
|
April 3, 1991 |
|
DWARKA PRASAD Vs. STATE OF MADHYA PRADESH
|
October 24, 1991 |
|
EKADASI SAHU Vs. STATE OF ORISSA AND OTHERS
|
December 11, 1991 |
|
EMPLOYEES STATE INSURANCE CORPORATION Vs. SWADESH DAILY NEWSPAPER
|
April 26, 1991 |
|
EXECUTIVE ENGINEER, PUBLIC HEALTH ENGINEERING. DATIA Vs. HARI LAL AND ORS.
|
May 14, 1991 |
|
FERTILIZER CORPORATION OF INDIA EASTERN MARKETING ZONE EMPLOYEES ASSOCIATION Vs. HINDUSTAN FERTILIZERS CORPORATION LTD
|
May 8, 1991 |
|
FILOMINA Vs. PETRIC ADMEDIS
|
August 12, 1991 |
|
G M MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. GYANMANI TOPPO
|
April 9, 1991 |
|
G.P. YADAV Vs. BHARAT PETROLEUM CORPORATION LTD. AND ORS.
|
October 11, 1991 |
|
GAJADHAR SINGH Vs. STATE OF M.P.
|
December 13, 1991 |
|
GAJRAJSINGH PRAHLADSINGH THAKUR Vs. STATE OF MADHYA PRADESH
|
April 4, 1991 |
|
GANGARAM ALIAS GANGADHAR NATHULAL Vs. SHRIKRISHNADAS MUNNALAL
|
January 3, 1991 |
|
GAYA PRASAD Vs. SURESH KUMAR
|
December 13, 1991 |
|
Gayanabai Vs. Mayaram
|
March 16, 1991 |
|
GENERAL MANAGER BANK NOTE PRESS Vs. CHATTAR SINGH
|
January 8, 1991 |
|
GENERAL MINES AND QUARRIES LTD Vs. KARTAR SINGH PREM SINGH
|
October 4, 1991 |
|
GHANSHYAM GAUTAM Vs. JIWAJI VISHWAVIDYALAYA
|
January 7, 1991 |
|
GHISALAL Vs. NIHALSINGH
|
July 29, 1991 |
|
GHUMAN SINGH Vs. JASWANTSINGH
|
April 2, 1991 |
|
GIRIJAPRASAD Vs. STATE OF MADHYA PRADESH
|
August 29, 1991 |
|
GOBARILAL GANESHRAM RATHORE Vs. KRISHI UPAJ MANDI SAMITI
|
July 31, 1991 |
|
GOKUL PRASAD CHANDRA SINGH Vs. RAM SINGH CHUNNILAL
|
January 7, 1991 |
|
GOPAL Vs. STATE OF MADHYA PRADESH
|
May 6, 1991 |
|
GOPALDAS MOTILAL Vs. MUNICIPAL CORPORATION
|
March 19, 1991 |
|
Gopi Vs. State of M.P.
|
November 13, 1991 |
|
GOVIND CHANDRA CHATURVEDI Vs. M.P. TEXT BOOK CORPORATION, BHOPAL
|
October 11, 1991 |
|
GOVIND SHARMA Vs. M P STATE TEXTILE CORPORATION LTD
|
July 29, 1991 |
|
GOVINDLAL Vs. GENERAL RADIO AND ELECTRIC COMPANY AND ORS
|
July 11, 1991 |
|
GUDDI BAI Vs. PURAN SAI
|
October 8, 1991 |
|
GUDDI MST. Vs. STATE OF MADHYA PRADESH
|
September 13, 1991 |
|
GULABCHAND JAIN Vs. KHUSHAL CHAND
|
September 28, 1991 |
|
GURCHARAN SINGH Vs. STATE OF M P
|
November 12, 1991 |
|
GWALIOR DEVELOPMENT AUTHORITY Vs. MST. KHUMANIA
|
August 29, 1991 |
|
GWALIOR SUGAR CO LTD Vs. UNION OF INDIA
|
January 31, 1991 |
|
HADINBAI Vs. C H PARWATI
|
March 26, 1991 |
|
Hafiz Khan Vs. Jahur Khan
|
May 6, 1991 |
|
HAR GOVIND Vs. STATE OF M.P. & ORS.
|
April 5, 1991 |
|
HARI RAM Vs. HIMMAT SINGH AND ORS.
|
October 31, 1991 |
|
HARI SHANKAR SONI Vs. STATE OF MADHYA PRADESH
|
May 3, 1991 |
|
HARIHAR PRASAD Vs. BASANT KUMARI GUPTA AND OTHERS
|
February 11, 1991 |
|
HARIKANT JOSHI Vs. ASSISTANT REGISTRAR AND RETURING OFFICER UJJAIN
|
February 22, 1991 |
|
HARIKISHAN UDAISINGH Vs. JASWANT SINGH
|
October 21, 1991 |
|
HARIRAM LEHRUMAL SINDHI Vs. ANANDRAO NARAYANRAO MUKATI
|
August 6, 1991 |
|
HARIRAM S O PHUL SINGH Vs. STATE OF MADHYA PRADESH
|
September 24, 1991 |
|
HARISHANKAR Vs. KHYALICHANDRA
|
January 2, 1991 |
|
HARISHANKAR KAMARLAL VASHIYA Vs. KHAYALICHANDRA ROOPCHAND GOYAL
|
January 2, 1991 |
|
HARISINGH Vs. STATE OF M.P.
|
October 24, 1991 |
|
HART RAM Vs. ANAND RAO
|
August 5, 1991 |
|
HASMUKHLAL BAGDIYA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
November 11, 1991 |
|
HEERAMAN Vs. STATE OF M P
|
February 14, 1991 |
|
HEMLATA SINGH Vs. STATE OF M P
|
August 21, 1991 |
|
HINDA Vs. STATE
|
July 1, 1991 |
|
IFTIKAR AHMAD GAURI Vs. MUNICIPAL COUNCIL AMBAH
|
November 13, 1991 |
|
In re. Superintendent Central Jail, Gwalior Vs. .
|
May 7, 1991 |
|
INDER JIT KUMAR SANT BAKHSH JI Vs. UNION OF INDIA
|
October 8, 1991 |
|
INDORE BHED BAKRA VIKRETA SANGH Vs. MUNICIPAL CORPORATION
|
July 29, 1991 |
|
Indore Municipal Corporation Vs. Caltex (India) Ltd.
|
January 10, 1991 |
|
ISLAM BI Vs. NAWAB KHAN
|
July 30, 1991 |
|
JAGANNATH Vs. BANK OF INDIA
|
July 30, 1991 |
|
JAGANNATH Vs. STATE OF MADHYA PRADESH
|
October 21, 1991 |
|
JAGATGURU SHANKARCHARYA AND OTHERS Vs. STATE OF MP AND OTHERS
|
August 7, 1991 |
|
JAGDAMBE NIWAD CO Vs. PUNJAB NATIONAL BANK
|
March 26, 1991 |
|
JAGDISH Vs. STATE OF MADHYA PRADESH
|
January 28, 1991 |
|
JAGDISH Vs. SMT. BADAMBAI
|
August 22, 1991 |
|
JAGDISH PRASAD Vs. GURUBUX SINGH
|
July 4, 1991 |
|
JAGDISH PRASAD Vs. GURUBUX SINGH
|
July 24, 1991 |
|
JAI BHAWANI TIMBER Vs. STATE OF MADHYA PRADESH
|
December 7, 1991 |
|
JAI NARAYAN DURGA PRASAD Vs. SATYANARAYAN ALIAS DHONBABU
|
March 6, 1991 |
|
JAIDAYAL Vs. STATE OF MADHYA PRADESH
|
February 6, 1991 |
|
JAISHREE BELBAUSHI Vs. STATE OF M P
|
May 1, 1991 |
|
JAMUNA PRASAD PANDORIA Vs. DIRECTOR NAGAR PRASHASHAN
|
May 9, 1991 |
|
JANPAD PANCHAYAT Vs. SHASHIKALA WD/O SUNIL KUMAR VATSA
|
July 4, 1991 |
|
JANPAD PANCHAYAT AND JILA PANCHAYAT KARMACHARI SANGH Vs. STATE OF MADHYA PRADESH
|
July 2, 1991 |
|
JARNAIL KAUR Vs. PEPSU ROAD TRANSPORT CORPORATION AND ORS
|
January 15, 1991 |
|
JASKUNVER Vs. KANCHANBAI
|
August 2, 1991 |
|
JILA SAHAKARI KENDRIYA BANK Vs. LABOUR COURT
|
October 26, 1991 |
|
Jitendra Singh Vs. State of M.P.
|
September 30, 1991 |
|
JOGENDRA SINGH Vs. GULSHERKHAN
|
November 15, 1991 |
|
Jugal Kishore Vs. Ramnath
|
September 18, 1991 |
|
JYOTSNA RAM Vs. SUBHASH RAM
|
July 17, 1991 |
|
K M NIZAM Vs. UNION BANK OF INDIA
|
February 14, 1991 |
|
K.D. Deshmukh Vs. Amritlal Jaiswal
|
July 11, 1991 |
|
KACHARMAL KISHANLAL MAHAJAN Vs. CHAINRAM KISHANLAL MAHAJAN
|
August 30, 1991 |
|
KAILASH CHANDRA JAIN Vs. STATE OF MADHYA PRADESH
|
April 2, 1991 |
|
KAILASH NARAIN SHARMA Vs. MANAGER AND SECRETARY BOARD OF DIRECTORS
|
February 18, 1991 |
|
Kailashibai Vs. Foolchand
|
February 26, 1991 |
|
KAILASHNARAYAN BHAVARLAL Vs. KESHAVSINGH HARINARAYAN
|
August 5, 1991 |
|
Kali Charan Vs. Ram Ratan
|
August 26, 1991 |
|
KALLU Vs. STATE OF M P
|
August 16, 1991 |
|
KALLU ALIAS RAMKUMAR Vs. STATE OF MADHYA PRADESH
|
November 13, 1991 |
|
KALYANMAL Vs. STATE OF MADHYA PRADESH
|
September 12, 1991 |
|
KALYANMAL MILLS LIMITED Vs. INCOME TAX OFFICER
|
August 26, 1991 |
|
KAMLA PRASAD JADAWAL Vs. PUNJAB NATIONAL BANK NEW DELHI
|
January 31, 1991 |
|
KAMLESH Vs. VIRENDRA KUMAR UIKS
|
August 7, 1991 |
|
KANHAIYALAL Vs. KESHARBAI
|
September 17, 1991 |
|
KANHAIYALAL GUPTA Vs. SURENDRA SINGH
|
September 16, 1991 |
|
KANHAIYALAL VERMA Vs. DROPADI SEETARAM GATTANI
|
September 10, 1991 |
|
KANHAIYALLAL Vs. UJJAIN VIKAS PRADHIKARAN DEWAS RD UJJAIN
|
February 18, 1991 |
|
KANJI Vs. PARMANAND
|
August 18, 1991 |
|
KANJI Vs. UDIYA
|
June 3, 1991 |
|
KANJI S O GANESH Vs. PARMANAND
|
August 19, 1991 |
|
KARAMJIT SINGH YASHWANT SINGH Vs. STATE OF MADHYA PRADESH
|
April 2, 1991 |
|
KASHI BAI Vs. HIMMAT SINGH
|
March 26, 1991 |
|
Kashibai Vs. Padma Patil
|
March 22, 1991 |
|
KASHIRAM Vs. SONVATI
|
March 20, 1991 |
|
KAVINDRA JAIN Vs. AMRITLAL
|
September 3, 1991 |
|
Kavindra Jain Vs. Amritlal
|
September 10, 1991 |
|
KESHAV DEVI MISHRA Vs. PRADEEP KUMAR MISHRA
|
January 2, 1991 |
|
KHALAKSING Vs. STATE OF MADHYA PRADESH
|
November 14, 1991 |
|
KIRTI KUMAR Vs. LOK MANYA NAGAR GRIH NIRMAN SAHAKAR SANSTHA LTD
|
December 5, 1991 |
|
KISHANCHAND LAVVURAM PUNJABI Vs. RAMKRISHNA PURUSHOTTAMDAS VAISHYA
|
April 22, 1991 |
|
KISHANDAS PARSRAM AHUJA Vs. BHAGCHAND DWARKADAS NAGDEV
|
April 30, 1991 |
|
KISHANLAL Vs. NAVEEN KUMAR
|
September 10, 1991 |
|
KISHANLAL Vs. GAYARAM
|
December 2, 1991 |
|
KOMALCHANDRA FATEHSINGH MANDLOI Vs. INDORE SCHOOL OF SOCIAL WORK
|
November 1, 1991 |
|
KRISHNA DHARAM RAJ JAIN Vs. DHARAM RAJ LAXMI CHAND JAIN
|
January 4, 1991 |
|
KRISHNA JAIN Vs. DHARAM RAJ JAIN
|
January 14, 1991 |
|
KRISHNA PYARI BAI DIXIT Vs. GOBIND MISHRA
|
August 26, 1991 |
|
KULWANT SINGH NK SARDAR SADHU SINGH Vs. UNION OF INDIA
|
June 24, 1991 |
|
KUMAR PRASAD ALIAS SUNDERIAL Vs. STATE OF MADHYA PRADESH
|
April 25, 1991 |
|
KUMARI OMLI Vs. STATE OF M P
|
November 1, 1991 |
|
KUNWARJI Vs. NISAR KHAN
|
August 19, 1991 |
|
KUSUMLATA TRIVEDI Vs. STATE OF MADHYA PRADESH
|
November 14, 1991 |
|
LACHCHANDEI Vs. SOBHARAM DASHRATH
|
September 27, 1991 |
|
LAL CHAND Vs. KU. KANTA
|
January 30, 1991 |
|
LALCHAND BHAGWANDAS Vs. KANTA NARAYAN JOSHI
|
March 6, 1991 |
|
LAND ACQUISITION OFFICER UPPER BAINGANA PROJECT SEONI Vs. LAXMINARAYAN
|
August 7, 1991 |
|
LAXMAN LAL Vs. STATE OF MADHYA PRADESH
|
February 14, 1991 |
|
LEELA SHANKER Vs. BHAGWANDAS
|
June 27, 1991 |
|
LINK AUTOMOBILES Vs. STATE BANK OF INDORE
|
December 3, 1991 |
|
LUPIN LABORATORIES LTD Vs. UNION OF INDIA
|
December 13, 1991 |
|
M L SAHU Vs. M P STATE CO OP MARKETING FEDERATION JAHANGIRABAD
|
July 15, 1991 |
|
M P ELECTRICITY BOARD RAJGARH BISORA M P Vs. RUKMINIBAI
|
July 2, 1991 |
|
M P LAGHU UDHOG NIGAM MARYADIT BHOPAL Vs. GWALIOR STEEL SALES BRANCH GWALIOR
|
April 18, 1991 |
|
M P STATE ROAD TRANSPORT CORPORATION Vs. RAJENDRA SINGH
|
November 14, 1991 |
|
M P STATE ROAD TRANSPORT CORPORATION, BHOPAL & ANR Vs. VIJAY SINGH
|
February 6, 1991 |
|
M. P. State Road Transport Corporation Vs. Vimla Sharma
|
October 9, 1991 |
|
M.P. Kendriya Sahakari Bank Mahasangh Vs. Assistant Labour Commissioner
|
July 9, 1991 |
|
M.P. KHADI AND VILLAGE INDUSTRIES BOARD M.P. BHOPAL Vs. BASUDEV SHARMA
|
August 20, 1991 |
|
M.P. STATE CO-OPERATIVE MARKETING FEDERATION LTD. BHOPAL Vs. PRESIDING OFFICER, LABOUR COURT, RAIPUR AND ANR.
|
April 26, 1991 |
|
M.P.S.R.T.C. Vs. RAJASTHAN STATE ROAD TRANSPORT
|
February 11, 1991 |
|
M/S. J.B. EXPORTS PVT. LTD., A-10 MOHAN CO-OPERATIVE INDUSTRIAL SOCIETY NEW DELHI Vs. M/S J.C. MILLS REGD. OFFICE BIRLA NAGAR, GWALIOR
|
September 28, 1991 |
|
M/S. KUMAR CONSTRUCTIONS Vs. ANAND KUMAR BHARGAV
|
August 22, 1991 |
|
MADANLAL GUPTA Vs. STATE OF MADHYA PRADESH
|
January 9, 1991 |
|
MADHU SUDAN GUPTA Vs. STATE OF MADHYA PRADESH
|
January 2, 1991 |
|
MADHYA PRADESH STATE ROAD TRANS CORPN Vs. RAJASTHAN STATE ROAD TRANS CORPN
|
April 9, 1991 |
|
MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. BHAYSINGH
|
February 19, 1991 |
|
MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. ANJANI WD/O BHAGIRATH CHATURVEDI
|
July 19, 1991 |
|
Mahant Niranjan Das Vs. Shiromani Gurudwara Prabhandhak Committee
|
July 31, 1991 |
|
MAHARU Vs. DHANSAI
|
February 21, 1991 |
|
MAHENDRA KUMAR Vs. MOOL CHAND
|
January 29, 1991 |
|
MAHMOODA BI WD/O MUSTAFA BEG Vs. SHEIKH GAFOOR
|
March 18, 1991 |
|
MAHRUNNISHA BEGUM Vs. RADHEY SHYAM
|
March 15, 1991 |
|
Major G.S. Sodhi Vs. Union of India
|
March 19, 1991 |
|
MANAKLAL Vs. HAJARILAL
|
May 6, 1991 |
|
Mangilal Vs. Sanchalak Krishi Upaj Mandi Samiti, Bhopal
|
December 10, 1991 |
|
MANOJ KUMAR Vs. STATE OF M P
|
February 8, 1991 |
|
MANOJ KUMAR TARACHAND DWIVEDI Vs. STATE OF MADHYA PRADESH
|
December 13, 1991 |
|
MANSHARAM Vs. BHAGWANDAS
|
August 5, 1991 |
|
MATHURA LAL SHANKAR KEER Vs. STATE OF MADHYA PRADESH
|
June 10, 1991 |
|
Mathura Prasad Vs. State of M.P.
|
October 4, 1991 |
|
MEDABAI Vs. STATE OF MADHYA PRADESH
|
December 13, 1991 |
|
MEENA D/O M G BATHIJA Vs. STATE OF MADHYA PRADESH
|
February 7, 1991 |
|
MILAN SUPARI STORES Vs. COMMISSIONER OF INCOME TAX ASSESSMENT
|
March 8, 1991 |
|
MOHAMMAD SALAM Vs. STATE OF MADHYA PRADESH
|
September 9, 1991 |
|
MOHAMMAD UMAR KHAN Vs. GULSHAN BEGAM
|
February 28, 1991 |
|
MOHAMMED AMIN Vs. DILIP SINGH TALUJU
|
February 18, 1991 |
|
MOHAN LAL Vs. STATE OF M P
|
February 22, 1991 |
|
MOHAN SINGH Vs. STATE OFFICER PUBLIC PREMISES EVICTION ACT
|
July 4, 1991 |
|
MOHANLAL HARGOVINDDAS Vs. COMMISSIONER OF INCOME TAX
|
February 21, 1991 |
|
MOHSINALI MARCHANT HAZI IBRAHIMBHAI Vs. FAZALHUSSAIN GULAMALI
|
May 7, 1991 |
|
MOLYABAI Vs. VISHRAM SINGH
|
September 20, 1991 |
|
MST BITOLA AND TWO ORS Vs. RAM JAN KHAN AND 3 ORS
|
October 23, 1991 |
|
MUKUND DAS Vs. STATE OF MADHYA PRADESH
|
July 11, 1991 |
|
MUKUTSINGH SIKARWAR Vs. MOORTI SHRI DWARKADHISHJI
|
March 4, 1991 |
|
MUNICIPAL CORPORATION INDORE Vs. BHANWARLAL PUNAMCHAND SHARMA PARASHAR
|
April 23, 1991 |
|
Municipal Corporation Raipur Vs. Ashok Kumar Mishra
|
April 16, 1991 |
|
Munnawar Jahan Begum Vs. Union of India
|
September 27, 1991 |
|
Narayan Vs. Umashankar
|
February 8, 1991 |
|
NARAYAN Vs. STATE OF M P
|
August 26, 1991 |
|
NARAYAN Vs. STATE OF MADHYA PRADESH
|
August 6, 1991 |
|
NARAYAN NAGAR GRAH NIRMAN CO OP SOC LTD Vs. COLLECTOR EAST NIRMAR KHANDWA
|
August 5, 1991 |
|
NARAYAN SINGH Vs. STATE OF MADHYA PRADESH
|
September 23, 1991 |
|
NARENDRA KUMAR Vs. DINANATH
|
June 29, 1991 |
|
Narendra Luxmikant Nigalye Vs. State of M.P.
|
June 24, 1991 |
|
NARENDRA VINAYAKRAO MANDLOI Vs. STATE OF MADHYA PRADESH
|
May 9, 1991 |
|
NARESH CHANDRA Vs. RESHMA BAI
|
September 6, 1991 |
|
NATHASINGH RATANSINGH RAGHUVANSHI Vs. JAGANNATHSINGH MAHARAJSINGH RAGHUVANSHI
|
March 25, 1991 |
|
NATHIBAI Vs. BHURA
|
August 29, 1991 |
|
NATIONAL INSURANCE CO LTD Vs. SHABIRKHAN
|
September 16, 1991 |
|
NATIONAL INSURANCE CO LTD Vs. KALOO
|
September 28, 1991 |
|
NATIONAL INSURANCE CO LTD Vs. SHAKUNTALABAI
|
October 22, 1991 |
|
NATIONAL INSURANCE CO LTD Vs. ASHISH
|
October 26, 1991 |
|
NATIONAL INSURANCE CO LTD Vs. SARWATIBAI
|
February 22, 1991 |
|
NATIONAL INSURANCE CO LTD Vs. RAJJAK
|
February 18, 1991 |
|
NATIONAL INSURANCE CO LTD Vs. RAMESHCHANDRA
|
January 24, 1991 |
|
NAVALMAL PINJAMAL Vs. LAXMANSINGH PANCHAMSINGH
|
March 7, 1991 |
|
NAVIN KUMAR DANI Vs. STATE OF M.P. AND ORS.
|
November 29, 1991 |
|
NEERAJ Vs. STATE OF MADHYA PRADESH
|
April 18, 1991 |
|
Neetu Vs. State of M.P.
|
November 11, 1991 |
|
NEW INDIA ASSURANCE CO LTD Vs. ASHADEVI
|
February 16, 1991 |
|
NEW INDIA ASSURANCE CO LTD Vs. P N VIJAIWARGIYA
|
November 25, 1991 |
|
NEW INDIA ASSURANCE CO LTD Vs. P N VIJAIWARGIYA
|
November 18, 1991 |
|
NEW INDIA ASSURANCE CO LTD Vs. P N VIJAYWARGIYA
|
October 18, 1991 |
|
NEW INDIA ASSURANCE CO LTD Vs. PREMA BAI
|
August 30, 1991 |
|
NEW INDIA ASSURANCE CO LTD Vs. NAFIS BEGAM
|
April 26, 1991 |
|
NEW INDIA ASSURANCE CO LTD Vs. HASINABAI
|
July 9, 1991 |
|
NEW INDIA ASSURANCE CO LTD Vs. P N VIJAIWARGIYA AND OTHERS
|
November 23, 1991 |
|
NIRVIKAR GUPTA Vs. RAM KUMAR
|
November 18, 1991 |
|
OM PRAKASH Vs. KRISHNA BAI
|
February 16, 1991 |
|
OMPRAKASH GUPTA DR Vs. RAM PRAKASH
|
November 20, 1991 |
|
ONKAR Vs. STATE OF M P
|
March 6, 1991 |
|
Onkarlal Vs. S.P. Guna
|
November 14, 1991 |
|
Orgee Chemicals IMFl Vs. State of M.P.
|
July 31, 1991 |
|
ORIENTAL FIRE AND GENERAL INSURANCE CO INDORE Vs. GANGABAI
|
February 21, 1991 |
|
PANCHULAL GOVINDJI Vs. MANAGER INDORE TEXTILES LTD
|
March 21, 1991 |
|
Pannalal Vs. J.C. Mills Ltd.
|
April 29, 1991 |
|
Pannalal Sahgal Vs. Veer Shan Verma
|
December 2, 1991 |
|
PARAS MAL Vs. SAROJ KUMARI
|
December 3, 1991 |
|
Parmal Vs. Gyasia
|
November 1, 1991 |
|
PATIRAM Vs. STATE OF MADHYA PRADESH
|
September 5, 1991 |
|
PHOOLO BAI JOGE Vs. BEERO
|
February 11, 1991 |
|
PHULSINGH Vs. STATE OF MADHYA PRADESH
|
February 16, 1991 |
|
Prabhu Vs. State of M.P.
|
February 20, 1991 |
|
PRAHALAD PAL Vs. UTTAMA
|
February 18, 1991 |
|
Prakashchandra Gupta Vs. Ratanlal
|
September 23, 1991 |
|
PRAMOD JHAVAR Vs. DIRECTOR OF MEDICAL EDUCATION M P BHOPAL
|
March 12, 1991 |
|
PRATIBHA BAGAI Vs. KAMLESH AGRAWAL
|
October 8, 1991 |
|
PREM Vs. SANATAN DHARAM SHIKSHA SAMITI
|
April 16, 1991 |
|
PREM NARAYAN Vs. RAM VILASH
|
May 2, 1991 |
|
PREMIER AUTO INDUSTRIES Vs. BHARAT RAJ GOYAL
|
October 11, 1991 |
|
PUNJAB NATIONAL BANK Vs. MULLU SINGH
|
July 17, 1991 |
|
PURUSHOTTAM Vs. JAYANTI BAI
|
August 30, 1991 |
|
PUSHPA DATT MISHRA Vs. ARCHANA MISHRA ALIAS PREMVATI CHOUBEY
|
May 8, 1991 |
|
RADHAKISHAN NARAYANDAS PARTNERSHIP FIRM Vs. MANMOHAN GARG
|
February 19, 1991 |
|
RADHESHYAM AGRAWAL Vs. HARIOM TRADING CO
|
August 12, 1991 |
|
RAGHAVENDRASINGH BHADORIA Vs. STATE BANK OF INDORE
|
March 11, 1991 |
|
Rajendra Vs. State of M.P.
|
July 18, 1991 |
|
RAJENDRA SHARMA Vs. NEETA SHARMA
|
January 11, 1991 |
|
RAJENDRAKUMAR JAIN Vs. SUDHA JAIN
|
October 26, 1991 |
|
RAJENDRASINGH Vs. SHEETALDAS
|
November 15, 1991 |
|
RAJKUMAR GAJADHAR PRASAD Vs. STATE OF MADHYA PRADESH
|
March 13, 1991 |
|
RAJNI Vs. SHANTILAL
|
October 28, 1991 |
|
RAJVIR SINGH Vs. STATE OF MADHYA PRADESH
|
December 16, 1991 |
|
RAM CHANDRA Vs. M.P. STATE ROAD TRANSPORT CORPORATION
|
December 2, 1991 |
|
RAM DAYAL KOLI Vs. STATE
|
November 23, 1991 |
|
RAM DUTT KAUSHIK Vs. STATE OF M P
|
February 18, 1991 |
|
RAM SHANKAR Vs. BALAKDAS
|
August 29, 1991 |
|
RAM SINGH SHEODAYAL SINGH CHHATRIYA Vs. RAJIV LOCHAN TRUST
|
April 29, 1991 |
|
RAMCHANDRA ALIAS LAKHAN SINGH Vs. STATE OF M P
|
March 19, 1991 |
|
RAMCHARANLAL SHARMA Vs. VINOD SHRIVASTAVA
|
January 23, 1991 |
|
RAMDAS CHOURASIA Vs. VIJAY KUMAR PATHAK
|
October 26, 1991 |
|
RAMDAYAL Vs. STATE OF M P
|
March 8, 1991 |
|
RAMESH CHANCHAL Vs. TOWN IMPROVEMENT TRUST RATLAM
|
February 21, 1991 |
|
RAMESH CHAND PATHAK Vs. MANIKCHAND JAIN AND ORS.
|
November 1, 1991 |
|
RAMESH CHANDRA Vs. PADMABAI
|
July 13, 1991 |
|
RAMESH MISHRA Vs. TOWN IMPROVEMENT TRUST
|
February 21, 1991 |
|
RAMESHWAR Vs. STATE OF MADHYA PRADESH
|
September 25, 1991 |
|
RAMESHWAR DAYAL ARALE Vs. MUNNA SINGH BHADORIA
|
January 2, 1991 |
|
RAMESHWAR PRASAD KISHAN SHRIVASTAVA Vs. RAKESH HARIRAM SHRIVASTAVA
|
July 26, 1991 |
|
RAMKUMAR Vs. STATE OF MADHYA PRADESH
|
February 22, 1991 |
|
RAMLAL Vs. REGISTRAR CO OP SOC M P
|
July 1, 1991 |
|
RAMPALSINGH Vs. STATE OF MADHYA PRADESH
|
September 5, 1991 |
|
RAMPRAKASH Vs. STATE OF MADHYA PRADESH
|
March 8, 1991 |
|
RAMPRASAD Vs. BHERULAL
|
March 26, 1991 |
|
Rampriya Sharma Vs. State of M.P.
|
March 19, 1991 |
|
RAMRAJ SHUKLA Vs. STATE OF MADHYA PRADESH
|
October 21, 1991 |
|
Ramsewak Vs. State of M. P. Jail Department
|
January 7, 1991 |
|
RAMSINGH BHERUSINGH CHOUHAN Vs. STATE OF MADHYA PRADESH
|
March 4, 1991 |
|
RAMSWARUP VASHISHT Vs. STATE OF MADHYA PRADESH
|
April 3, 1991 |
|
RASHEED KHAN Vs. PEER MOHAMMAD
|
April 4, 1991 |
|
RATAN SINGH Vs. STATE OF MADHYA PRADESH
|
October 3, 1991 |
|
RATANSINGH Vs. TARABAI
|
April 12, 1991 |
|
RATLAM WHOLESALE CONSUMERS CO OP STORE LTD Vs. VISHNUBAI
|
July 13, 1991 |
|
REWACHAND Vs. STATE OF MADHYA PRADESH
|
April 10, 1991 |
|
RISHI NATH SINGH Vs. STATE OF MADHYA PRADESH
|
August 29, 1991 |
|
Ryudhabai Vs. Nihal Singh
|
July 29, 1991 |
|
S RAM PRINCIPAL Vs. G P SHRIVASTAVA REGISTRAR
|
October 11, 1991 |
|
SAGOOBAI Vs. SOHANLAL
|
March 22, 1991 |
|
SAHDEO Vs. STATE OF MADHYA PRADESH
|
August 23, 1991 |
|
SAHODRA DEVI Vs. RAMNARAYAN SATYANARAYAN
|
April 11, 1991 |
|
SAJJAN SINGH Vs. MANJIBHAITL
|
July 17, 1991 |
|
SAJJAN SINGH Vs. STATE OF M.P.
|
September 28, 1991 |
|
SAJJAN SINGH & ORS Vs. STATE OF M P COLLECTOR JHABUA AND OTHERS
|
August 29, 1991 |
|
SAJJAN SINGH LAXMAN SINGH Vs. PHOOLIBAI
|
March 8, 1991 |
|
SAMBHAVNATH DIGAMBAR JAIN Vs. MOHANLAL
|
August 8, 1991 |
|
SANDHYA PASTOR Vs. STATE OF MADHYA PRADESH
|
January 31, 1991 |
|
SANJAY KUMAR Vs. MUNNALAL
|
October 23, 1991 |
|
SANJAY MAHESHWARI DR Vs. STATE OF MADHYA PRADESH
|
August 19, 1991 |
|
SANJAY RANA Vs. STATE OF MADHYA PRADESH
|
April 23, 1991 |
|
Santi Vs. State of M.P.
|
September 3, 1991 |
|
SANTOSH Vs. UNION OF INDIA
|
January 9, 1991 |
|
SARDAR DEORAO JADHAV Vs. STATE OF MADHYA PRADESH
|
April 11, 1991 |
|
SARJUBAI Vs. RAJENDRA SINGH
|
January 31, 1991 |
|
SARLABAI Vs. KOMAL SINGH
|
July 10, 1991 |
|
SAROJ BHANSLI Vs. KALI CHARAN
|
November 12, 1991 |
|
SAROJ RAO Vs. CENTRAL BANK OF INDIA
|
January 4, 1991 |
|
SATENDRA PRAKASH AGARWAL Vs. STATE BANK OF INDORE BHOPAL
|
August 28, 1991 |
|
SATISH Vs. STATE OF MADHYA PRADESH
|
April 3, 1991 |
|
SATISH CHANDRA BABULAL AGARWAL Vs. JANKI PRASAD UDAIJIT TIWARI
|
October 9, 1991 |
|
SATISH SUMAN DR Vs. DIRECTOR MEDICAL EDUCATION
|
April 15, 1991 |
|
SATYANARAYAN Vs. NAND KISHORE AND OTHERS
|
June 26, 1991 |
|
SATYANARAYAN Vs. BHAGWAN
|
August 23, 1991 |
|
SAVITRI DEVI Vs. SURYABHAN SHARMA
|
December 20, 1991 |
|
Sewaram Vs. Narayan Prasad
|
January 11, 1991 |
|
SHABBIR HUSSAIN GULAM HUSSAIN Vs. RUBAB BAI INAYAT HUSSAIN
|
January 2, 1991 |
|
SHAMSUL HASAN Vs. BHAGWATI PRASAD
|
August 21, 1991 |
|
SHANKARLAL Vs. ONKARLAL
|
June 27, 1991 |
|
SHARAD MUJUMDAR Vs. ASSTT DIRECTOR
|
October 31, 1991 |
|
Shashi Kumar Gupta Vs. State of M.P.
|
June 24, 1991 |
|
Sheikh Wahid Vs. Gokulchand
|
April 10, 1991 |
|
SHELENDRAKUMAR PARE Vs. PRESIDENT M P GANDI BASTI NIRMULAN MANDAL
|
February 28, 1991 |
|
SHIV NARAIN RATANLAL Vs. STATE OF MADHYA PRADESH
|
September 25, 1991 |
|
Shivananjundappa Vs. State of Karnataka
|
September 11, 1991 |
|
SHOBHA BAI Vs. RADHEY SHYAM
|
April 3, 1991 |
|
SHOBHA SHARMA Vs. VED PRAKASH SHARMA
|
October 23, 1991 |
|
SHORI STAY HOME CENTRE & ANR. Vs. MAN MOHAN SAXENA & ANR.
|
April 3, 1991 |
|
SHRI R.S. AWASTHY, RENT CONTROLLING AUTHORITY RAIPUR Vs. SHRI GURUDATT CHANDANI
|
August 20, 1991 |
|
SHRICHAND Vs. STATE OF MADHYA PRADESH
|
July 24, 1991 |
|
SHYAM PRASAD Vs. MAYABAI
|
August 6, 1991 |
|
SHYAMSUNDER Vs. M/S MISHRILAL CHHOTULAL AND SONS AND OTHERS
|
July 15, 1991 |
|
SIKARWAR TRANSPORT CO RAJGARH Vs. M P STATE CO OP MARKETING SOC LTD
|
June 26, 1991 |
|
SIKIA Vs. DHANRAJ SINGH
|
November 25, 1991 |
|
SISLIUS STEPHENS Vs. STATE OF M P
|
February 8, 1991 |
|
SITA RAM Vs. STATE OF MADHYA PRADESH
|
December 4, 1991 |
|
Sitabai Vs. Sureshchandra
|
October 24, 1991 |
|
SITARAM Vs. STATE OF M P
|
February 18, 1991 |
|
SIYASHARAN Vs. STATE OF MADHYA PRADESH
|
July 3, 1991 |
|
SMT. KAMLABAI Vs. BASANT KUMAR AND OTHERS
|
February 22, 1991 |
|
SOOSY Vs. STATE OF MADHYA PRADESH
|
April 18, 1991 |
|
STATE BANK OF INDIA BHOPAL Vs. PLASTICHEM BHOPAL
|
May 8, 1991 |
|
STATE BANK OF INDIA BRANCH SATNA Vs. PLASTICHEM SATNA
|
May 8, 1991 |
|
STATE OF BANK OF INDORE Vs. STATE OF MADHYA PRADESH
|
April 11, 1991 |
|
STATE OF M P Vs. GOVIND PRASAD
|
March 5, 1991 |
|
STATE OF M P Vs. GIYAN SINGH
|
March 5, 1991 |
|
STATE OF M P Vs. BARILAL ALIAS MUNNA BADAI
|
August 14, 1991 |
|
STATE OF M P Vs. TEEKARAM UDAI SINGH
|
November 23, 1991 |
|
STATE OF M P Vs. NARMADA CONSTRUCTION CO
|
July 10, 1991 |
|
State of M.P. Vs. Firm Gattulal Kailash Chand Jain
|
November 14, 1991 |
|
State of M.P. Vs. Babulal
|
October 15, 1991 |
|
State of M.P. Vs. Raisahib Durga Shankar Trivedi
|
June 26, 1991 |
|
STATE OF MADHYA PRADESH Vs. RAJPAL CONSTRUCTION CO AND ORS
|
November 1, 1991 |
|
STATE OF MADHYA PRADESH Vs. NATIONAL BUILDING CONSTRUCTION CORP LTD & ORS
|
November 22, 1991 |
|
STATE OF MADHYA PRADESH Vs. DEVI SINGH
|
September 18, 1991 |
|
STATE OF MADHYA PRADESH Vs. KAUSHLESH BANSHIDHAR DWIVEDI
|
October 8, 1991 |
|
STATE OF MADHYA PRADESH Vs. NIZAMUDDIN
|
December 12, 1991 |
|
STATE OF MADHYA PRADESH Vs. MOHANDAS
|
May 3, 1991 |
|
STATE OF MADHYA PRADESH Vs. RUPSINGH
|
July 18, 1991 |
|
STATE OF MADHYA PRADESH Vs. GYAN SINGH
|
March 5, 1991 |
|
STATE OF MADHYA PRADESH Vs. CHANDRAHAS KESHAV PRASAD DEWANGAN
|
March 12, 1991 |
|
STATE OF MADHYA PRADESH Vs. MADHUKAR
|
April 12, 1991 |
|
STATE OF MADHYA PRADESH Vs. HARIOM GENERAL INDUSTRIES
|
April 3, 1991 |
|
STATE OF MADHYA PRADESH Vs. JAGDISH JOGILAL BALOI
|
April 2, 1991 |
|
STATE OF MADHYA PRADESH Vs. RIKHIRAM KASHAIYA PATEL
|
February 13, 1991 |
|
STATE OF MADHYA PRADESH Vs. PRADIP KUMAR
|
January 9, 1991 |
|
STATE OF MADHYA PRADESH Vs. MEENA SHARMA
|
January 9, 1991 |
|
STATE OF MADHYA PRADESH Vs. NANHELAL
|
January 15, 1991 |
|
SUBHASH CHATURVEDI Vs. HUKUM CHANDRA AGARWAL
|
November 19, 1991 |
|
SUDARSHAN KUMAR DHALL Vs. CANARA BANK
|
July 25, 1991 |
|
Sujan Singh Vs. Lalsahab
|
April 29, 1991 |
|
SUKHDAYAL AND ORS. Vs. STATE OF M.P. AND ORS.
|
November 15, 1991 |
|
SUMATIVIJAY JAIN Vs. STATE OF MADHYA PRADESH
|
September 19, 1991 |
|
SUNEETA Vs. RISHAB KUMAR JAIN
|
October 11, 1991 |
|
SUNIL KUMAR GROVER Vs. KU GUNJAN
|
October 30, 1991 |
|
SUNITA JAIN Vs. SURESH KUMAR JAIN
|
September 17, 1991 |
|
SURENDRA SOHANE Vs. HARI SINGH GOUR VISHWAVIDYALAYA SAGAR
|
January 22, 1991 |
|
SURESH KUMAR Vs. GODAVERIBAI
|
June 25, 1991 |
|
SURESH KUMAR KEVAT Vs. MADHYA PRADESH STATE TOURISM DEVELOPMENT CORPORATION LTD.
|
October 24, 1991 |
|
SURINDER SINGH Vs. UNION OF INDIA
|
September 27, 1991 |
|
SURVEY SERVAJEET SINGH Vs. STATE OF M P
|
July 17, 1991 |
|
SUSHIL SHARMA Vs. STATE OF MADHYA PRADESH
|
October 10, 1991 |
|
SUSHILA BAI Vs. KAILASH KUMAR
|
August 22, 1991 |
|
Swaroopi Bai Vs. Bhagwandas
|
September 10, 1991 |
|
SYNTHETICS LTD Vs. UNION OF INDIA
|
February 4, 1991 |
|
THAKURDAS Vs. CHAIRMAN, INDORE DEVELOPMENT
|
November 20, 1991 |
|
THE GWALIOR THOK SAHKARI UPBHOKTA BHANDAR MARYADIT GWALIOR Vs. HAMID KHAN AND ANR.
|
September 26, 1991 |
|
TIJULAL Vs. STATE OF M P
|
December 12, 1991 |
|
Tikamchand Vs. Prakash Chandra
|
July 3, 1991 |
|
UAAJAN S O MOOLCHAND KULMI Vs. DUGDH UTPADAK SAHAKARI SAMITI CHATURPURA
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June 26, 1991 |
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UDAIRAM BALKISHAN JOSHI Vs. MOHAMMADUSMAN SHAKHREHMAN
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February 7, 1991 |
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Umashankar Sharma Vs. Mangal Singh
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January 24, 1991 |
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UMESH SINGH KARANSINGH Vs. STATE OF MADHYA PRADESH
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July 1, 1991 |
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UMESH SINGH YADAV Vs. COLLECTOR/DISTRICT RETURNING OFFICER
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August 28, 1991 |
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UNION CARBIDE KARMACHARI SANGH Vs. UNION OF INDIA UOI
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August 1, 1991 |
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UNION OF INDIA Vs. VIJAY SUNDARI
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February 8, 1991 |
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UNION OF INDIA SOUTH EASTERN RAILWAY Vs. K S KALRA
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January 11, 1991 |
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UNITED INDIA FIRE AND GEN INSURANCE CO LTD Vs. NATWARLAL
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July 8, 1991 |
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UNITED INDIA INSURANCE CO LTD Vs. RAJADEVI
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April 8, 1991 |
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UNITED INDIA INSURANCE COMPANY LTD Vs. SUKHIABAI
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May 7, 1991 |
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URMILA Vs. KAILASH PRASAD TIWARI
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October 24, 1991 |
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USHA Vs. STATE
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November 26, 1991 |
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USHA BAGHEL Vs. B B SINGH
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August 29, 1991 |
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VIBHA SHRIVASTAVA Vs. DINESH KUMAR SHRIVASTAVA
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June 24, 1991 |
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VIDYARAM KANAUHA Vs. PUNABI
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December 12, 1991 |
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VIJAY LAXMI Vs. YOGESH JANARDAN NAIDU
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February 4, 1991 |
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VINOD BHALLA Vs. STATE OF MADHYA PRADESH
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November 23, 1991 |
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VINOD KUMAR Vs. WAHID KHAN
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April 5, 1991 |
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VISHNU Vs. STATE OF M P
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June 25, 1991 |
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VISHNU Vs. STATE OF M P
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March 20, 1991 |
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VISHNUNARAYAN BADRINARAYAN Vs. ANANTNARAYAN MOTILAL
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September 30, 1991 |
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WESTERN RAILWAY Vs. CHANDRABAI
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February 19, 1991 |
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YASHODA SHARMA ALIAS YASHODA YADAV Vs. SURYABALI YADAV
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March 5, 1991 |
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YASHWANT SINGH CHHAWRA Vs. THE STATE TRANSPORT-APPELLATE TRIBUNAL GWALIOR & 2 ORS.
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May 10, 1991 |
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ZAHIDA BI Vs. STATE OF MADHYA PRADESH
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March 22, 1991 |
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