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A G PRAYAGEE Vs. S C GUPTA PRINCIPAL SECRETARY GOVERNMENT OF MADHYA PRADESH
|
July 25, 1990 |
|
A.K. Gupta Vs. State of M.P.
|
July 19, 1990 |
|
ABDUL GAFAR FARUQI Vs. STATE BANK OF INDIA, DURG
|
February 7, 1990 |
|
ABDUL MAJID Vs. KAMRUNNISA
|
February 14, 1990 |
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AJAY BULLAGON Vs. DEAN G R MEDICAL COLLEGE
|
November 21, 1990 |
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AKBAR ALI Vs. STATE
|
April 18, 1990 |
|
AKHTARUNNISA Vs. NASEEB KHAN
|
August 31, 1990 |
|
ALABUX ALIULLA Vs. BUDHSEN BHAROSA
|
September 5, 1990 |
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ALLADIN KHAN Vs. MORENA MANDAL SAHAKARI SHAKKAR KARKHANA
|
July 12, 1990 |
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ALOK PRATAP SINGH Vs. STATE OF MADHYA PRADESH
|
January 30, 1990 |
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AMARNATH GUPTA Vs. STATE OF MADHYA PRADESH
|
July 2, 1990 |
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AMARSINGH Vs. STATE OF MADHYA PRADESH
|
October 31, 1990 |
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AMOLAKCHAND KEWALCHAND Vs. COMMISSIONER OF INCOME TAX
|
June 23, 1990 |
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AMOLIK ENTERPRISES Vs. M P HOUSING BOARD
|
June 19, 1990 |
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ANAND SUDHAKAR KHIDWADKAR Vs. STATE OF MADHYA PRADESH
|
January 18, 1990 |
|
ANIL KUMAR DHADWAIWALE Vs. STATE OF M P
|
February 22, 1990 |
|
ANSUIYA BAI Vs. HAWASLAL TULSIRAM
|
October 8, 1990 |
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ARIFA ALMAS Vs. STATE OF MADHYA PRADESH
|
June 19, 1990 |
|
ARUN DUBE Vs. STATE OF MADHYA PRADESH
|
August 18, 1990 |
|
ARUNDHATI Vs. AJAY
|
June 30, 1990 |
|
Ashok Vs. State of M.P.
|
February 2, 1990 |
|
ASHOK KUMAR GUPTA Vs. KISHANLAL
|
July 10, 1990 |
|
AYTUN Vs. RAMZAN KHALIFA
|
November 29, 1990 |
|
AYURVED SEVASHARAM LTD Vs. STATE OF M P
|
July 21, 1990 |
|
B S ADITYAN Vs. FENCING ASSOCIATION OF INDIA JABALPUR
|
September 7, 1990 |
|
BABU JOSEPH Vs. UNION OF INDIA
|
February 8, 1990 |
|
BABULAL Vs. RAMESH BABU GUPTA
|
May 2, 1990 |
|
BABULAL Vs. STATE OF MADHYA PRADESH
|
March 12, 1990 |
|
BACHCHU POHAAKAL BAIGA Vs. ASHOK KUMAR TIWARI
|
February 8, 1990 |
|
BADRI PRASAD Vs. NATIONAL INSURANCE CO LTD
|
April 5, 1990 |
|
BAIJ NATH RAJPUT Vs. NARAYAN PRASAD GUPTA
|
March 6, 1990 |
|
BAIJANTI BAI Vs. PRAGO
|
March 22, 1990 |
|
Baijnath Vs. Prahlad Sethia
|
November 1, 1990 |
|
BAIJNATH PRASAD SAIN Vs. DAYA SHANKER SAIN
|
January 22, 1990 |
|
BALWANT SINGH RAMNARAYAN PATIDAR Vs. STATE OF MADHYA PRADESH
|
August 31, 1990 |
|
BANK OF INDIA Vs. PREMBAI AND ANOTHER
|
November 20, 1990 |
|
BANK OF MAHARASHTRA Vs. ELECTRO FABRICS & ORS
|
February 19, 1990 |
|
Banobai Vs. Akbar Khan
|
February 7, 1990 |
|
BANSHILAL MADHOLAL SARPANCH Vs. STATE OF MADHYA PRADESH
|
May 3, 1990 |
|
BANSILAL KALA Vs. STATE OF M P
|
December 6, 1990 |
|
BHADDU AND OTHERS Vs. FADAN
|
December 7, 1990 |
|
BHAG CHAND YADAV Vs. ARBITRATOR HONBLE SHRI JUSTICE RETD V R NEWASKAR
|
July 28, 1990 |
|
BHAGATRAM Vs. STATE OF MADHYA PRADESH
|
March 1, 1990 |
|
BHAGGO Vs. STATE OF MADHYA PRADESH
|
March 7, 1990 |
|
BHAGWAN DAS Vs. NATIONAL INSURANCE COMPANY LTD
|
October 15, 1990 |
|
BHAGWANDAS PAWAIYA Vs. REGISTERED FIRM KAILASH NARAYAN AND BROS GWALIOR
|
December 20, 1990 |
|
BHARAT Vs. SUHANA BAI
|
August 31, 1990 |
|
BHARAT HEAVY ELECTRICALS LTD. Vs. SHELLEY PRODUCTS
|
July 9, 1990 |
|
BHARAT SINGH Vs. BALWANT SINGH
|
November 7, 1990 |
|
BHASKAR BHAI S/O APA BHAI PATEL Vs. STATE OF MADHYA PRADESH
|
July 27, 1990 |
|
BHASKAR SINGH RAGHUVANSHI Vs. HARVEERSINGH RAGHUVANSHI
|
February 14, 1990 |
|
BHAYYU @ DEVENDRA Vs. STATE OF M P
|
December 8, 1990 |
|
BHOOPATSINGH KHOOBSINGH Vs. ANRATHSINGH KHOOBSINGH
|
August 31, 1990 |
|
Bindal Agro Chern. Ltd. Vs. State of M.P.
|
October 9, 1990 |
|
BOARD OF DIRECTOR OF NAGRIK SAHAKARI BANK Vs. STATE OF M P
|
April 4, 1990 |
|
BOARD OF DIRECTORS OF TILHAN UTPADAK SAHAKARI SANSTHA Vs. JOINT REGISTRAR CO OP SOC
|
March 14, 1990 |
|
BOMBAY PHARMA PRODUCTS Vs. STATE OF MADHYA PRADESH
|
July 23, 1990 |
|
C.P. Kulshrestra Vs. Government of M.P.
|
August 1, 1990 |
|
CHANCHAL SHARMA Vs. GANGA RAM SHARMA
|
July 18, 1990 |
|
CHANDRANI BAI Vs. PRADEEP KUMAR
|
November 12, 1990 |
|
CHATURBHUJ RAMPRASAD YADAV Vs. STATE OF MADHYA PRADESH
|
October 8, 1990 |
|
CHHAKKI RAMNATH Vs. STATE OF MADHYA PRADESH
|
September 24, 1990 |
|
CHITOOLAL RAMSWAROOP RATHORE Vs. STATE OF MADHYA PRADESH
|
November 16, 1990 |
|
CHURAMANI RAMPRAPANNA BRAHMIN Vs. RAMADHAR GANESH PRASAD BRAHMIN
|
September 19, 1990 |
|
COMMISSIONER OF GIFT TAX Vs. VINOD KUMAR AGARWAL
|
July 9, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. BHILAI MAHILA SAMAJ
|
August 29, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. NIRMAL KUMAR AND COMPANY
|
June 22, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. NANAKRAM
|
February 13, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. R J TRIVEDI AND SONS
|
March 2, 1990 |
|
COMMISSIONER OF INCOME TAX Vs. R C C HUME PIPE AND PRODUCTS
|
December 1, 1990 |
|
COMMISSIONER OF INCOME-TAX Vs. AGHA ABDUL JABBAR KHAN
|
June 23, 1990 |
|
COMMISSIONER OF SALES TAX Vs. UTTAM CONSTRUCTION CO
|
February 28, 1990 |
|
COMMISSIONER OF SALES TAX Vs. M P AUTO HOUSE
|
February 28, 1990 |
|
COMMISSIONER OF SALES TAX Vs. DURGA SHELLAC FACTORY.
|
September 14, 1990 |
|
COMMISSIONER OF SALES TAX M P Vs. PILABABU VISHWANATH RAO
|
March 1, 1990 |
|
COMMISSIONER OF SALES TAX M P Vs. BALAJI COTTON CO
|
July 11, 1990 |
|
COMMISSIONER OF WEALTH TAX Vs. SAVITRI DAWAR
|
August 29, 1990 |
|
COMMISSIONER OF WEALTH TAX Vs. SURESHCHANDRA AGRAWAL
|
March 8, 1990 |
|
COMMISSIONER OF WEALTH TAX Vs. PRINCESS USHA TRUST
|
April 2, 1990 |
|
D.N. AGRAWAL Vs. STATE OF M.P.
|
March 23, 1990 |
|
DAINIK BHASKAR Vs. MADHUSUDAN BHARGAVA
|
December 10, 1990 |
|
DASHRATH Vs. STATE OF M P
|
September 4, 1990 |
|
DASODA DEVI ALIAS GENDARANI Vs. CHUNNA
|
March 30, 1990 |
|
DAYANAND Vs. BAIJNATH
|
February 1, 1990 |
|
DEVESHWAR SINGH Vs. BOARD OF REVENUE M P
|
June 28, 1990 |
|
DEVI AHILYA SAHAKARI VIPANAN SANSTHA Vs. JUGAL KISHORE AND SARDAR KHAN
|
October 1, 1990 |
|
DEVI PRASAD HARISHCHAND Vs. BABULAL BHIKARAM SHIVHARE
|
November 12, 1990 |
|
DEVKINANDAN TIWARI Vs. STATE INDUSTRIAL COURT
|
March 1, 1990 |
|
DHANIRAM BABULAL Vs. GIRZA DEVI
|
April 6, 1990 |
|
DHURPATIBAI Vs. RAJENDRA KUMAR
|
March 13, 1990 |
|
DINESH SUNDERLAL Vs. STATE OF MADHYA PRADESH
|
September 25, 1990 |
|
DIP CHAND Vs. UNION OF INDIA
|
January 15, 1990 |
|
DRAUPADI BAI Vs. PREM SINGH JAGANNATH RATHORE
|
August 31, 1990 |
|
DURG TRANSPORT CO. PVT. LTD. Vs. COMMISSIONER FOR WORKMEN'S COMPENSATION CUM LABOUR COURT
|
February 9, 1990 |
|
DURGA SINGH LODHI Vs. PREMBAI
|
January 2, 1990 |
|
Electric Construction and Equipment Co. Ltd. Vs. Permali Wallace Ltd.
|
March 19, 1990 |
|
FIRM HAZARILAL DEOKISHAN DAS Vs. UNION OF INDIA AND ANOTHER
|
February 9, 1990 |
|
GANGA BAI Vs. BRIJ LAL
|
April 12, 1990 |
|
GANGA PRASAD MISRA Vs. CENTRAL BANK OF INDIA AND ANOTHER
|
April 4, 1990 |
|
GANGABAI Vs. SHRIRAM ALIAS SHRIKISHAN
|
March 7, 1990 |
|
GEETA BAI Vs. STATE OF MADHYA PRADESH
|
February 9, 1990 |
|
GINDIYA BAI Vs. MADHYA PRADESH ELECTRICITY BOARD
|
July 3, 1990 |
|
GIRDHAR NAGAR S O KRISHNAGOPAL Vs. STATE OF MADHYA PRADESH THR COLLECTOR
|
March 30, 1990 |
|
GOKULBAI Vs. LAXMINARAYAN
|
August 22, 1990 |
|
GOMTIBAI Vs. RATAN PRAKASH RAMNATH JHA
|
March 6, 1990 |
|
GOPAL DIGAMBAR JAIN SIDDHANT MAHAVIDYALAYA Vs. KASTURBA SHIKSHA PRASAR SAMITI
|
October 31, 1990 |
|
GOVIND PRASAD AGRAWAL Vs. CHHANNOBAI
|
May 3, 1990 |
|
GULABDAS GUPTA AND OTHERS Vs. STATE OF M.P.
|
April 6, 1990 |
|
HAFIZ MOHAMMAD Vs. MASOODBI
|
February 28, 1990 |
|
Halkuram Vs. Ram Prasad
|
July 31, 1990 |
|
HARI SHANKAR Vs. STATE
|
April 18, 1990 |
|
HARIRAM SINGH Vs. MANOHAR RAO
|
September 12, 1990 |
|
HARSH WOOD PRODUCTS PVT LTD Vs. SANT PRAKASH GUPTA
|
September 6, 1990 |
|
HEERALAL GATTULAL JAIN Vs. RAVI
|
November 16, 1990 |
|
HIND GRIHA NIRMAN SAHAKARI SAMITI MARYADIT JABALPUR Vs. JABALPUR DEVELOPMENT AUTHORITY
|
June 22, 1990 |
|
HOTEL VIVEK CONTINENTAL PVT LTD Vs. M P FINANCIAL CORPORATION INDORE
|
October 16, 1990 |
|
HULLANBAI Vs. JAGDISH PRASAD
|
February 8, 1990 |
|
Impha Labs Vs. State of M.P.
|
August 31, 1990 |
|
IMRAT Vs. LANJUA
|
March 8, 1990 |
|
IMRATSINGH BHABOOT SINGH Vs. PRABHULAL NARAYANSINGH RAGHUVANSHI
|
December 7, 1990 |
|
INDIRA GAGELE Vs. SHAILENDRA KUMAR GAGELE
|
April 18, 1990 |
|
INDRA SINGH MAUJILAL Vs. STATE OF MADHYA PRADESH
|
August 27, 1990 |
|
ISHWARLAL VYAS Vs. DISTRICT JUDGE
|
February 20, 1990 |
|
J N SETH Vs. UNION OF INDIA
|
September 8, 1990 |
|
JAGDISH Vs. ARUN PERFUMERY WORKS
|
February 28, 1990 |
|
JAGDISH PRASAD VERMA Vs. SHAHJI RAO
|
March 1, 1990 |
|
JAIRAM Vs. STATE
|
August 23, 1990 |
|
JASVINDER SINGH Vs. CHHATISGARH KHADAN MAZDOOR SAHAKARI SAMITY MARYADIT
|
March 5, 1990 |
|
JASWANT RAO Vs. KAMLABAI
|
June 21, 1990 |
|
JAYANT VITAMINS LIMITED Vs. UNION OF INDIA
|
July 13, 1990 |
|
JEEVLA Vs. STATE OF M P
|
December 8, 1990 |
|
JHUMMAMAL Vs. MOTILAL
|
August 1, 1990 |
|
JOHRI Vs. MAHILA DRAUPATI ALIAS DROPADI
|
October 25, 1990 |
|
KAILASH CHANDRA SHARMA Vs. STATE OF MADHYA PRADESH
|
September 21, 1990 |
|
KALE KHAN GULAB KHAN Vs. UNION OF INDIA
|
December 7, 1990 |
|
Kallu Vs. Shamshad Begum
|
December 12, 1990 |
|
KALYAN SINGH Vs. VAKILSINGH
|
February 22, 1990 |
|
KAMAL TEXTILES Vs. INCOME TAX OFFICER
|
December 28, 1990 |
|
KAMALA BAI Vs. SECRETARY MADHYA PRADESH ELECTRICITY BOARD AND
|
September 21, 1990 |
|
KAMLA BAI Vs. ARJAN SINGH
|
November 23, 1990 |
|
KAMLA BAI Vs. AMRITRAM
|
January 18, 1990 |
|
KAMLA BAI Vs. PYARE LAL
|
November 29, 1990 |
|
KAMLABAI Vs. MANOHARLAL
|
January 16, 1990 |
|
Kamlendra Singh Vs. State of M.P.
|
October 24, 1990 |
|
Kanhaiyalal Vs. Shri Ram Singh
|
August 17, 1990 |
|
KANHAIYALAL Vs. MOHITKUMAR VYAS
|
April 6, 1990 |
|
KANHIYALAL Vs. ANIL KUMAR
|
January 19, 1990 |
|
KANHIYALAL MODI Vs. DWARKAPRASAD MODI
|
November 27, 1990 |
|
Kaniram Vs. State of M.P.
|
August 30, 1990 |
|
KESHAVRAO Vs. RADHESHYAM
|
March 22, 1990 |
|
KEWAL KUMAR SHARMA Vs. SATISH CHANDRA GOTHI
|
August 23, 1990 |
|
KHER STONE CRUSHER Vs. GENERAL MANAGER DISTRICT INDUSTRIES CENTRE
|
July 3, 1990 |
|
Khuman Singh Vs. Nathuram
|
February 14, 1990 |
|
KIRANA ASSOCIATION DATIA Vs. STATE OF MADHYA PRADESH
|
August 21, 1990 |
|
KIRTI DESHMANKAR Vs. UNION OF INDIA
|
April 19, 1990 |
|
KIRTI NARAYAN AGARWAL Vs. SATYANARAYAN RATHI
|
September 6, 1990 |
|
KRISHI UPAJ MANDI SAMITI Vs. RAMJILAL HARNARAYAN
|
August 27, 1990 |
|
KRISHNA BAI WD/O MOHANLAL Vs. KRISHANLAL S/O NANDLAL
|
August 29, 1990 |
|
KRISHNAKUMAR Vs. KIRAN
|
July 20, 1990 |
|
KU SABA Vs. SYED MOHD FAZIL
|
August 27, 1990 |
|
KU. HEMLATA AND OTHERS Vs. RAM NIHORE
|
September 24, 1990 |
|
LAKHERAM Vs. SHYAMLAL
|
September 3, 1990 |
|
LAXMI BAI Vs. SH. RAJENDRA KUMAR
|
March 7, 1990 |
|
LAXMIBAI Vs. AYODHYA PRASAD ALIAS RAMADHAR
|
January 25, 1990 |
|
LAXMICHAND PRAKASHCHAND Vs. KALYAN SOLVENT EXTRACTIONS LTD
|
April 10, 1990 |
|
Leelawante Vs. Shrichand
|
March 17, 1990 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. PUSHPA P MANSUKHANI
|
July 25, 1990 |
|
LILA SAHU Vs. KAILASH NARAYAN SAHU
|
November 12, 1990 |
|
M P HIGHWAY ORGANISATION Vs. NEW INDIA ASSURANCE CO LTD
|
December 11, 1990 |
|
M P STATE CO OP MARKETING FEDERATION LTD Vs. UNION OF INDIA
|
September 7, 1990 |
|
M. L. Beohar Vs. Union of India
|
April 2, 1990 |
|
M.D. DURG TRANSPORT CO. (P) LTD Vs. COMMISSIONER FOR WORKMAN'S
|
February 9, 1990 |
|
M.P. STATE ROAD CORPORATION Vs. BALASIN BAI
|
July 25, 1990 |
|
M.P. STATE ROAD TRANSPORT CORPORATION Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
August 30, 1990 |
|
M.P.S.R.T.C. HABIBGANJ BHOPAL Vs. KAMLABAI AND OTHERS
|
July 31, 1990 |
|
MADAN LAL Vs. CHIMMAN SINGH
|
January 24, 1990 |
|
MADANLAL Vs. L K MANGAL
|
November 20, 1990 |
|
Madanlal Vs. Masonic Lodge
|
August 8, 1990 |
|
MADANLAL BANSAL Vs. STATE OF MADHYA PRADESH
|
September 20, 1990 |
|
MADHAVRAO RAMDAS KULKARNI Vs. 9 TH ADDL JUDGE TO THE DISTRICT JUDGE
|
November 9, 1990 |
|
MADHO Vs. UTTAMVIR SINGH
|
February 19, 1990 |
|
MADHU JASWANI Vs. DEAN LAKSHMIBAI NATIONAL COLLEGE OF PHYSICAL EDUCATION
|
September 25, 1990 |
|
MADHURI RAJPOOT Vs. FOOD CORPORATION OF INDIA
|
October 23, 1990 |
|
MADHYA PRADESH ROAD TRANSPORT Vs. SUGHA SINGH
|
January 15, 1990 |
|
MAHESH CHAND GUPTA Vs. STATE OF MADHYA PRADESH
|
September 21, 1990 |
|
MAHESH ENGINEERING WORKS BALOD AND ANOTHER Vs. STATE BANK OF INDIA
|
February 9, 1990 |
|
MAJEED KHAN Vs. STATE OF MADHYA PRADESH
|
July 28, 1990 |
|
MALKHAN SINGH Vs. STATE OF MADHYA PRADESH
|
March 28, 1990 |
|
MANAGEMENT DAINIK NAVEEN DUNIYA Vs. PRESIDING OFFICER LABOUR COURT
|
July 10, 1990 |
|
MANAGING DIRECTOR DURG TRANSPORT CO PVT LTD Vs. COMMISSIONER FOR WORKMENS COMPENSATION-CUM-
|
February 9, 1990 |
|
MANAV MANDIR HOTEL Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
September 4, 1990 |
|
MANGILAL Vs. STATE OF MADHYA PRADESH
|
April 26, 1990 |
|
Mani Ram Jain Vs. Shrinath Sharma
|
August 17, 1990 |
|
MANIK CHANDRA Vs. CHANDRA BHUSHAN
|
December 3, 1990 |
|
MANJULABAI Vs. JAYANT VITAMINS LTD
|
September 14, 1990 |
|
MANMATI Vs. RADHEYSHYAM
|
July 24, 1990 |
|
MANOHAR SINGH Vs. HIND KUMAR KOHLI
|
September 14, 1990 |
|
MANOHAR TULSIRAM SONI Vs. KAMLABAI MANOHAR SONI
|
January 16, 1990 |
|
MARI APPA Vs. STATE OF MADHYA PRADESH
|
February 6, 1990 |
|
MASOOD AKHTAR KHAN Vs. STATE OF MADHYA PRADESH
|
July 16, 1990 |
|
MATHURA PRASAD Vs. AZEEM KHAN
|
April 17, 1990 |
|
MEERABAI Vs. NASIRALI
|
July 2, 1990 |
|
MEHFUJ HUSAIN MUSTAD AHMAD Vs. KIRAN BANO D/O AKHTARI BEGUM
|
September 12, 1990 |
|
MILAN SUPARI STORES Vs. INCOME TAX OFFICER
|
January 29, 1990 |
|
MISHRIBAI Vs. PARASMAL
|
April 16, 1990 |
|
MITALI CHAUDHRY Vs. STATE OF MADHYA PRADESH
|
April 20, 1990 |
|
MOHAMMAD ILIAS Vs. BODHANI BAI
|
February 21, 1990 |
|
MOHAMMED NABI Vs. STATE OF M P
|
December 8, 1990 |
|
MOHANLAL S/O NANNO MAL Vs. APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT
|
October 23, 1990 |
|
MOHD YUNUS Vs. SHAHADA BANO
|
November 28, 1990 |
|
MOHINDER SINGH CHHIKARA HARI SINGH Vs. UNION OF INDIA
|
December 14, 1990 |
|
MOORA BAI Vs. NASIR ALI
|
July 2, 1990 |
|
MUKESH KUMAR JAIN Vs. UNION OF INDIA
|
March 30, 1990 |
|
MUNICIPAL COUNCIL Vs. M P STATE ROAD TRANSPORT CORPORATION
|
December 14, 1990 |
|
MUNNIDEVI Vs. SESSIONS JUDGE
|
November 8, 1990 |
|
MURLI Vs. STATE OF M P
|
December 8, 1990 |
|
N A PALKHIVALA Vs. M P PRADUSHAN NIWARAN MANDAL BHOPAL
|
January 16, 1990 |
|
N G RATHI Vs. RAVISHANKAR UNIVERSITY AND THE EXECUTIVE COUNCIL RAVISHANKAR UNIVERSITY
|
February 13, 1990 |
|
N.A. PALKHIVALA AND ANOTHER Vs. M.P. PRADUSHAN NIWARAN MANDAL, BHOPAL
|
January 16, 1990 |
|
NAGAR PRASHASHAK UJJAIN NAGAR AND PALIKA NIGAM Vs. MADANLAL
|
January 16, 1990 |
|
NANDKISHORE Vs. NAGAR PALIKA SHAJAPUR
|
March 30, 1990 |
|
NASREEN SIDDIQUI Vs. SYED MOHD FAZIL
|
August 28, 1990 |
|
National Fertilizers Ltd. Vs. Pooranchand Nangia
|
January 23, 1990 |
|
NATIONAL INSURANCE CO Vs. SAVITRI BAI ALIAS VAISHAKHIA BAI
|
February 15, 1990 |
|
NATIONAL INSURANCE CO JABALPUR Vs. SADHELAL
|
February 15, 1990 |
|
NATIONAL INSURANCE CO LTD Vs. GANGABAI
|
August 16, 1990 |
|
NATIONAL INSURANCE CO LTD Vs. SARFUDDIN
|
July 26, 1990 |
|
NATIONAL INSURANCE COMPANY Vs. RAM KISHORE SONI
|
May 4, 1990 |
|
NAWALCHAND Vs. DALICHAND
|
May 4, 1990 |
|
NAZIRKHAN SADEKHAN PATHAN Vs. M P RAJYA BHANDAR GRAH NIGAM MADHYAMIK SHIKSHA MANDAL PARISHAR
|
April 5, 1990 |
|
NEW BANK OF INDIA Vs. FIRM NARAMDEO BROTHERS AND OTHERS
|
January 2, 1990 |
|
NEW INDIA ASSURANCE CO LTD Vs. RAMSWAROOP KATARE
|
March 14, 1990 |
|
NEW INDIA ASSURANCE CO LTD Vs. RAMBHABAI
|
February 8, 1990 |
|
NEW INDIA ASSURANCE CO LTD Vs. LAXMAN SINGH
|
September 10, 1990 |
|
NEW INDIA ASSURANCE CO LTD Vs. JANDELSINGH
|
December 5, 1990 |
|
NEW INDIA ASSURANCE CO LTD Vs. VIMLA
|
November 30, 1990 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. JAINBAI
|
February 28, 1990 |
|
NOOR MOHAMMAD Vs. MOHAMMAD JIAJDDIN
|
December 14, 1990 |
|
NTTYANAND @ GULABCHAND Vs. M P S R T CORPORATION AND KALLU RAM
|
December 3, 1990 |
|
OM PRAKASH Vs. KRISHNA
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September 25, 1990 |
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OMPRAKASH GUPTA Vs. STATE OF MADHYA PRADESH
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May 2, 1990 |
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ORIENTAL INSURANCE CO LTD Vs. RAJKUMARI
|
August 17, 1990 |
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OSWAL AGRO MILLS LTD Vs. M P STATE CO OP MARKETING FEDERATION LTD
|
July 3, 1990 |
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P PADMAVATI AMMA Vs. K G GOPINATH NAYAR
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July 18, 1990 |
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P.P. Chakravarti Vs. Coal India Ltd.
|
July 23, 1990 |
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PARASHU RAM DARBARILAL TIWARI Vs. STATE OF MADHYA PRADESH
|
April 17, 1990 |
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PARENTERAL DRUGS INDIA PVT LTD Vs. STATE OF MADHYA PRADESH
|
April 5, 1990 |
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PARESH ENGINEERING WORKS PVT LTD Vs. STATE OF MADHYA PRADESH
|
March 26, 1990 |
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PARMANAND Vs. INDRAVADAN
|
December 8, 1990 |
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PHARIYA BRICKS WORKS FIRM Vs. MALVENDRA SINGH AMAR SINGH
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March 14, 1990 |
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POORANSINGH PRABHUDAYAL SINGH Vs. STATE OF MADHYA PRADESH
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November 5, 1990 |
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PRABHAVATI SHARMA Vs. BRIJMOHAN PARIHAR
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January 25, 1990 |
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PRABHUDAS KISHOREDAS Vs. COMMISSIONER OF SALES TAX M P
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July 17, 1990 |
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PRADEEP KUMAR SONI Vs. STATE OF MADHYA PRADESH
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March 13, 1990 |
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PRAHALAD S O RANJEET SINGH Vs. MOHAN SINGH S O RAGHUVIR SINGH
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May 4, 1990 |
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PRAHLAD DASS VERMA Vs. PADMA BAI
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February 9, 1990 |
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PRAKRAMCHAND Vs. CHUTTAN
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November 30, 1990 |
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PRATIBHA SINGH Vs. DEAN LAKSHMI BAI NATIONAL COLLEGE OF PHYSICAL EDUCATION GWALIOR M P
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January 25, 1990 |
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PRAYAG SINGH Vs. STATE OF MADHYA PRADESH
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January 4, 1990 |
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PREM CHAND DEEP CHAND JAIN Vs. P K SHRIVASTAVA ADDITIONAL SALES-TAX OFFICER
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July 30, 1990 |
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PREMA BAI Vs. STATE OF MADHYA PRADESH
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September 19, 1990 |
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PREMWATI Vs. STATE OF MADHYA PRADESH
|
July 26, 1990 |
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PREMWATI WD/O SALIKRAM Vs. SITARAM JAGANNATH
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September 4, 1990 |
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PRODUCTION MANAGER SAJJAN EMPEX PVT LTD Vs. MADHYA PRADESH PRADUSHAN NIVARAN MANDAL
|
October 9, 1990 |
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PUNJAB NATIONAL BANK Vs. GYARSILAL AND OTHERS
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February 19, 1990 |
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Pushpa Vs. Praduman Kumar OJha
|
October 4, 1990 |
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PUSHPA DEVI ALIAS SAVITA Vs. RAMESH KUMAR
|
January 17, 1990 |
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R B SHUKLA Vs. UNION OF INDIA UOI
|
October 25, 1990 |
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R N RAI Vs. SHESH NARAYAN RAI
|
April 5, 1990 |
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R N TIWARI Vs. STATE OF MADHYA PRADESH
|
February 2, 1990 |
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RACHITA BUILDERS AND FINANCIERS PVT LTD Vs. CHETAK CONSTRUCTION LTD
|
May 4, 1990 |
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RADHA CHOUDHARY Vs. SUDIP CHAUDHARY
|
December 5, 1990 |
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RADHABALLABH CHOUDHARY Vs. UNION OF INDIA
|
September 25, 1990 |
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RADHESHYAM Vs. SHARDABAI
|
November 30, 1990 |
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RADHESHYAM BHUVANISHANKAR TRIVEDI Vs. NASIR HUSSAIN MOHAMMAD SADIQ
|
October 30, 1990 |
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RAGHUNATHSINGH Vs. NANALAL
|
July 19, 1990 |
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RAGHUVIRSINGH Vs. STATE OF MADHYA PRADESH
|
June 20, 1990 |
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RAGNI SAXENA Vs. MUKUND KRISHNA PYARE
|
November 20, 1990 |
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RAHUL DIXIT Vs. STATE OF MADHYA PRADESH
|
August 9, 1990 |
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RAJ KUMAR ALIAS GUDDA Vs. STATE OF MADHYA PRADESH
|
January 19, 1990 |
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RAJDHAR PRASAD SHRIVASTAVA Vs. STATE OF MADHYA PRADESH
|
January 10, 1990 |
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Rajendra Kuma Joshi Vs. Town Improvement Trust, Itarsi
|
September 14, 1990 |
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Rajjaqua Vs. State of M.P.
|
April 18, 1990 |
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RAJKISHORE SHRI OMKAR PRASAD SAXENA Vs. KRISHNA NARAYAN SHRIVASTAVA
|
July 27, 1990 |
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RAJKUMAR CHAWLA Vs. STATE OF MADHYA PRADESH
|
March 6, 1990 |
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RAJYA GRAMIN VIKASH SANSTHAN Vs. STATE OF M P
|
August 7, 1990 |
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RAM CHAND SHARMA Vs. COLLECTOR CUSTOMS AND CENTRAL EXCISE
|
August 31, 1990 |
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RAM DAYAL Vs. MATHURA PRASAD
|
June 20, 1990 |
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RAM KISHAN BALMUKUND KUSHWAHA Vs. DEVILAL NANDRAM KUSHWAH
|
September 8, 1990 |
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RAM KUMAR AGARWAL Vs. RAMKISHAN TAYAL FOUJI
|
September 14, 1990 |
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RAM PRASAD PUROHIT Vs. RAMESH CHANDRA
|
August 8, 1990 |
|
Ramakant Gupta Vs. State of M.P.
|
October 16, 1990 |
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RAMASWAMI Vs. STATE OF MADHYA PRADESH
|
February 28, 1990 |
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RAMCHAND SHARMA Vs. COLLECTOR CUSTOMS AND CENTRAL EXCISE
|
March 14, 1990 |
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RAMCHARAN Vs. KARYAPALAN YANTRI LOK NIRMAN VIBHAG
|
December 12, 1990 |
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RAMCHARAN MANSHA Vs. BADRI PRASAD KUSHWAHA
|
October 31, 1990 |
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RAMESH CHAND JAIN Vs. STATE OF MADHYA PRADESH
|
December 5, 1990 |
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RAMESH CHANDRA AND ANOTHER Vs. STATE OF M.P. AND OTHERS
|
July 25, 1990 |
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RAMESH DUTT BHOGIRAM SHARMA Vs. DEV BHOGIRAM SHARMA
|
October 4, 1990 |
|
RAMESHCHANDERA PATEL Vs. UNION OF INDIA
|
September 12, 1990 |
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RAMESHCHANDRA Vs. STATE OF MADHYA PRADESH
|
February 6, 1990 |
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RAMJAN KHAN Vs. BABA RAGHUNATH DASS
|
December 5, 1990 |
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RAMMOHAN AND ANR. Vs. MANMOHAN AND ORS.
|
September 19, 1990 |
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RAMRAO Vs. PREM KUMAR SINHA
|
September 4, 1990 |
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RAMSINGH Vs. SHEIKH SIKANDAR
|
January 17, 1990 |
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RAMU RAM SAHU Vs. NATIONAL CO OPERATIVE CONSUMERS FEDERATION OF INDIA LTD
|
January 2, 1990 |
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RANDHIR SINGH BAHADUR SINGH GUPTA Vs. UNION OF INDIA
|
December 28, 1990 |
|
RANJEET SINGH Vs. HARJI ALIAS HAZARI
|
December 4, 1990 |
|
RAVENDRA SINGH Vs. KAPSI BAI
|
March 14, 1990 |
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RAVIDAS GRIHA NIRMAN SAHAKARI SANSTHA MARYADIT Vs. MUNICIPAL CORPN BHOPAL
|
August 17, 1990 |
|
REWATI BAI Vs. JAGESHWAR
|
January 16, 1990 |
|
ROHINI PRASAD Vs. SUSHILA BAI
|
July 5, 1990 |
|
ROHNI PRASAD Vs. STATE OF M P
|
August 13, 1990 |
|
ROOP CHAND JAIN Vs. V.N. NAIK
|
July 11, 1990 |
|
Roopchand Vs. Cotton Corporation of India
|
October 1, 1990 |
|
RUDRA PRATAP SINGH Vs. STATE OF M P
|
February 9, 1990 |
|
RUKHADIA Vs. STATE OF M P
|
December 8, 1990 |
|
RUSTOM SINGH Vs. ELECTION OFFICER VIPNAN SAHKARI SAMITI LTD
|
May 2, 1990 |
|
S K BOSE Vs. PREMI BOSE
|
February 1, 1990 |
|
S.P. Dubey Vs. M.P.S.R.T.C.
|
October 23, 1990 |
|
SADHELAL Vs. JAGJEET SINGH
|
February 9, 1990 |
|
SAGRI Vs. STATE OF MADHYA PRADESH
|
July 13, 1990 |
|
SAHODRI BAI Vs. SURITHRAM
|
September 3, 1990 |
|
SAJJU PATHAK ALIAS MANMOHAN LAL Vs. SHANKU ALIAS SHANKERLAL
|
December 1, 1990 |
|
SAKATTAR SINGH Vs. RAJ ALIAS RAJ RANI
|
April 23, 1990 |
|
SALAMAT ALI Vs. STATE
|
September 25, 1990 |
|
SALAUDDIN Vs. RAJU
|
February 19, 1990 |
|
SAMANT SINGH Vs. SAHDU KHAN
|
May 3, 1990 |
|
SANJAI GANDHI GRAH NIRMAN SAHKARI SANSTHA MARYADIT Vs. STATE OF MADHYA PRADESH
|
August 17, 1990 |
|
SARDAR JASWANT SINGH Vs. SHAHJADI
|
September 7, 1990 |
|
SARMANIYA BAI Vs. M P RAJYA PARIVAHAN NIGAM
|
April 5, 1990 |
|
SATYA NARAYAN Vs. STATE OF MADHYA PRADESH
|
February 5, 1990 |
|
SATYA NARAYAN GUPTA Vs. AMARJI
|
August 3, 1990 |
|
Savran Singh Vs. Divisional Forest Officer, Sagar
|
December 4, 1990 |
|
SHABANA MINHAZ Vs. SHAKIL AHMED QURESHI
|
July 23, 1990 |
|
SHAHABUDDIN ALLAUDDIN Vs. STATE OF MADHYA PRADESH
|
July 27, 1990 |
|
SHAKILA BANO Vs. SHEIHK NASEEM
|
March 26, 1990 |
|
SHAKUNTALA Vs. BOARD OF REVENUE
|
July 31, 1990 |
|
SHAMBHUSINGH Vs. STATE OF M P
|
August 30, 1990 |
|
SHANKAR BHAI Vs. ABDUL AZIZ
|
October 26, 1990 |
|
SHANKARBHAI KHUSHALBHAI Vs. ABDUL AZIZ AKIL MOHD
|
October 26, 1990 |
|
SHANKARLAL Vs. GENERAL MANAGER CENTRAL RAILWAY
|
March 14, 1990 |
|
SHANKARLAL RATANLAL Vs. STATE OF MADHYA PRADESH
|
September 17, 1990 |
|
SHANKERLAL VISHWAKARMA Vs. STATE OF MADHYA PRADESH
|
November 27, 1990 |
|
SHANTI DEVI Vs. BANK OF BARODA
|
November 22, 1990 |
|
SHANTILAL CHHITARJI SONI Vs. M P RAJYA PARIVAHAN NIGAM
|
November 22, 1990 |
|
SHARAD DADU Vs. DISTRICT MAGISTRATE BHOPAL
|
May 30, 1990 |
|
SHEELA Vs. NANKUSINGH
|
February 9, 1990 |
|
SHIV CHARAN LAL SAXENA Vs. STATE OF MADHYA PRADESH
|
September 20, 1990 |
|
SHIV RATAN SHIV DAYAL LAKHOTIA Vs. KANHAIYALAL TIKAMDAS
|
August 31, 1990 |
|
SHRIKISHAN ALIAS CHUKKU RAGHUNATH Vs. STATE OF MADHYA PRADESH
|
September 19, 1990 |
|
SHRIVALLABH Vs. STATE OF MADHYA PRADESH
|
January 30, 1990 |
|
SHUBARATI Vs. STATE OF M.P.
|
June 19, 1990 |
|
SHYAMA Vs. RADHYESHYAM
|
December 4, 1990 |
|
SIDDHARTHA TUBES LTD Vs. STATE OF MADHYA PRADESH
|
March 30, 1990 |
|
SIKHAIRAM Vs. GUNTHIBAI
|
September 14, 1990 |
|
SITABAI Vs. STATE OF MADHYA PRADESH
|
June 19, 1990 |
|
Sitaram Vs. Chatro
|
December 6, 1990 |
|
Sobaran Singh Vs. State of M.P.
|
February 16, 1990 |
|
SONELAL Vs. STATE OF MADHYA PRADESH
|
October 24, 1990 |
|
STATE OF M P Vs. JAGDISH
|
November 27, 1990 |
|
STATE OF M P Vs. MANAKCHAND
|
December 6, 1990 |
|
State of M.P. Vs. Rambihari
|
October 4, 1990 |
|
State of M.P. Vs. Harilal
|
August 14, 1990 |
|
State of M.P. Vs. Ramrao Krishnarao Palsikar
|
September 28, 1990 |
|
STATE OF M.P. Vs. BANI SINGH
|
April 5, 1990 |
|
STATE OF MADHYA PRADESH Vs. PREMPAL
|
November 22, 1990 |
|
STATE OF MADHYA PRADESH Vs. ABHAYAKUMAR
|
October 16, 1990 |
|
STATE OF MADHYA PRADESH Vs. RATNA DEVI
|
September 7, 1990 |
|
STATE OF MADHYA PRADESH Vs. THAKURLAL
|
July 31, 1990 |
|
STATE OF MADHYA PRADESH Vs. OMPRAKASH PHOOLCHAND AGRAWAL
|
July 27, 1990 |
|
STATE OF MADHYA PRADESH Vs. MAHESH MOHANLAL MALI
|
March 23, 1990 |
|
STATE OF MADHYA PRADESH THROUGH COLLECTOR GUNA Vs. SHIVAJIRAO
|
April 30, 1990 |
|
SUBHASH CHAND TELANG Vs. RAJLAXMI TELANG
|
October 8, 1990 |
|
SUBHASH KUMAR Vs. KANHAIYALAL
|
September 3, 1990 |
|
SUBUDDH KUMAR GOVIND PRASAD Vs. JIWAJI UNIVERSITY
|
September 11, 1990 |
|
SUGAND BAI Vs. RAMCHANDAR BALAHI
|
November 8, 1990 |
|
SUKHPAL SING Vs. STATE OF M P
|
January 25, 1990 |
|
SUNDER LAL NARAIJ Vs. STATE OF M P
|
December 11, 1990 |
|
SUNDERSINGH Vs. RAJARAM
|
June 19, 1990 |
|
Sunnoolal Vs. Jankibai
|
June 29, 1990 |
|
SURAJ DEVI Vs. DEPUTY REGISTRAR CO OP SOC
|
July 29, 1990 |
|
SURAJ SINGH Vs. STATE OF MADHYA PRADESH
|
June 26, 1990 |
|
SURESH Vs. CHANDABAI
|
December 5, 1990 |
|
SURESH DEOLE Vs. CHIEF COMMISSIONER OF INCOME TAX
|
November 8, 1990 |
|
SURESH KUMAR Vs. SANDHYA
|
September 10, 1990 |
|
SURESHCHAND SANTOSHKUMAR Vs. COMMISSIONER OF SALES TAX M P
|
March 2, 1990 |
|
SUSHILA BAI Vs. RAM NIHORE JAGATDHARI PRASAD PATEL
|
October 15, 1990 |
|
T PARATHASARATHY Vs. MADHU SANGAL
|
April 5, 1990 |
|
Talat Parveen Vs. State of M. P.
|
July 9, 1990 |
|
TARABAI Vs. GOVINDRAM S O EKNATHRAO HOLKAR
|
July 19, 1990 |
|
Tarapore and Co. Vs. State of M.P.
|
April 17, 1990 |
|
TRICHINOPOLY RAMASWAMY ARDHANANI Vs. KRIPA SHANKER BHARGAVA
|
January 24, 1990 |
|
TRIVEDI R J AND SONS Vs. COMMISSIONER OF INCOME TAX
|
December 10, 1990 |
|
UNION BANK OF INDIA Vs. SHIV DALL MILL AND OTHERS
|
February 14, 1990 |
|
UNION OF INDIA Vs. WESTERN COAL FIELDS LTD.
|
January 16, 1990 |
|
UNION OF INDIA Vs. MAHALAXMI OIL AND DAL MILL
|
April 2, 1990 |
|
UNION OF INDIA Vs. INCHARGE POLICE STATION JANAK GANJ LASHKAR GWALIOR
|
June 23, 1990 |
|
UNION OF INDIA Vs. STATE OF MADHYA PRADESH
|
August 29, 1990 |
|
UNION OF INDIA Vs. JAIKUMAR RAJKUMAR AND CO
|
September 14, 1990 |
|
UNION OF INDIA Vs. MILAPCHAND MOHANLAL
|
April 10, 1990 |
|
UNITED INDIA INSURANCE CO. LTD Vs. SUBANO BAITL
|
June 27, 1990 |
|
USHA DEVI Vs. BHU-ARJAN ADHIKARI INDORE
|
April 2, 1990 |
|
USHA DEVI Vs. BHU ARJAN ADHIKARI
|
March 23, 1990 |
|
USHA JHINGRAN Vs. BUDHSEN
|
July 18, 1990 |
|
UTTAM CHAND Vs. RADHABAI
|
November 26, 1990 |
|
V D BALANI BUS SERVICE Vs. STATE TRANSPORT APPELLATE TRIBUNAL
|
February 20, 1990 |
|
VANDNA SHARMA Vs. STATE OF M P
|
August 29, 1990 |
|
VENKATESH MANDIR TRUST Vs. JANKI PRASAD CHOUDHA
|
January 11, 1990 |
|
VIJAY KRISHNA YOGI Vs. STATE OF MADHYA PRADESH
|
December 4, 1990 |
|
Vikram Bahadur Singh Vs. District Magistrate, Jabalpur
|
January 23, 1990 |
|
VIMLA DEVI AND OTHERS Vs. STATE OF M.P.
|
March 7, 1990 |
|
Vinod Vs. Sharad
|
November 15, 1990 |
|
Virendra Kumar Singh Vs. State of M.P.
|
August 21, 1990 |
|
VISHAKHA BAI Vs. SUSHIL KUMAR
|
December 2, 1990 |
|
VISHWAMBHAR PURI GOSWAMI Vs. STATE OF MADHYA PRADESH
|
May 3, 1990 |
|
Y S CHEN Vs. BATULBAI
|
July 23, 1990 |
|
Yaspal Singh Vs. VIII Addl. District Judge
|
March 12, 1990 |