REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
ABDEALI (DECEASED) THROUGH L.RS. ZENABBAI AND OTHERS Vs. HAKIMUDDIN SON OF RAJABALI AND OTHERS	July 20, 1988
ABDUL HAMID Vs. GWALIOR RAYON SILK MFG WVG CO LTD	July 30, 1988
ABDUL KARIM Vs. HAFIJ MOHAMMAD	October 28, 1988
Abhilasha Aakansha Welfare Trust Vs. State of M.P.	May 2, 1988
AJANTA PRINTERS Vs. COMMISSIONER OF SALES TAX	January 5, 1988
AJITSINGH Vs. BHAGWANLAL MASTER	July 30, 1988
AMBALAL Vs. STATE OF M P	September 22, 1988
AMBARAM Vs. RESHAMBAI	April 15, 1988
AMBARAM Vs. STATE OF M P	March 12, 1988
AMBARAM Vs. STATE OF MADHYA PRADESH	June 30, 1988
ANAND AND SONS Vs. COMMISSIONER OF SALES TAX M P	April 4, 1988
ANAND JAISWAL Vs. DIST MAGISTRATE SHAHDOL M P	August 19, 1988
Anand Kumar Vs. State of M. P.	November 4, 1988
ANANT RAO Vs. STATE	February 4, 1988
ANUPAM SHAHAKARI GRIHA NIRMAN SAMITHI MARYADIT RAIPUR Vs. STATE OF M P	August 25, 1988
ANUPAMA Vs. LAXMANRAO SAMBHAJIRAO	February 23, 1988
Arjunlal Vs. State of M.P.	July 7, 1988
Arun Kumar Vs. State of M.P.	September 2, 1988
ASHA PRATIBHA KHALKHO Vs. STATE OF MADHYA PRADESH	September 29, 1988
Ashfaq Ahmad Vs. Nehru Singh	August 25, 1988
ASHOK KOHLI Vs. PRAKASHCHAND JAIN	February 21, 1988
ASHOK KUMAR Vs. INDUSTRIAL COURT INDORE	August 18, 1988
ASHOK KUMAR SABLE Vs. DIVISIONAL MANAGER I O C LTD	October 3, 1988
AVADHESH MANI MEMA Vs. SAROJ AMITA MEMA	September 26, 1988
AWADEESH NEMA Vs. STATE	September 13, 1988
AZIZUNNISHA WD/O MOHD YASIN HYDER Vs. CHANNANLAL KISHAN CHANDRA	July 14, 1988
BABU LAL SAO Vs. MOOL CHAND JAIN	November 21, 1988
BABULAL Vs. S	December 16, 1988
BADRILAL HIRALAL Vs. STATE OF M P	April 7, 1988
BAHADUR SINGH Vs. PAHALWAN SINGH	February 8, 1988
BAJARIYA BAI Vs. ASHARAM	July 2, 1988
Bala Vs. Gopal	February 25, 1988
BALA DOLA Vs. HEERALAL URAJAN	September 30, 1988
BANK OF BARODA Vs. CHADDHA AND COMPANY	July 7, 1988
BANK OF BARODA Vs. M/S. SURENDRA UDYOG AND ANOTHER	November 21, 1988
BANK OF BARODA Vs. KAILASH CHANDRA AND OTHERS	September 7, 1988
BANOO E COWASJI LATE Vs. COMMISSIONER OF GIFT TAX	September 26, 1988
BANWARILAL RAMSWAROOP GOYAL Vs. COMMISSIONER OF SALES TAX	August 5, 1988
BAPU SINGH Vs. PYARIBAI	May 3, 1988
BASANTILAL Vs. KUSUMLATA DEVI BHARGAVA & ORS.	August 5, 1988
BHAGIRATH Vs. SUGRIVRAM AND ORS.	July 6, 1988
BHAGWAN CLOTH STORES Vs. COMMISSIONER OF INCOME TAX	January 12, 1988
BHAGWATI BAI Vs. PARAM LAL	September 12, 1988
BHAGYAWATI BAI Vs. STATE OF MADHYA PRADESH	January 25, 1988
BHANWARLAL Vs. LEELABAL	August 29, 1988
BHANWARLAL NAHARJI Vs. SARDAR KABULSINGH	October 15, 1988
BHANWARLAL RAMSWAROOP GOYAL Vs. COMMISSIONER OF SALES TAX	August 4, 1988
BHARAT HEAVY ELECTRICALS LABOUR UNION Vs. BHARAT HEAVY ELECTRICALS LTD	October 7, 1988
BHARAT HEAVY ELECTRICALS LTD Vs. COMMISSIONER OF SALES TAX	January 5, 1988
BHAROSILAL Vs. SHILADEVI	February 2, 1988
BHARTI SHRIVASTAVA Vs. JIWAJI UNIVERSITY	March 30, 1988
BHOPAL SUGAR INDUSTRIES LTD Vs. COMMISSIONER OF SALES TAX	January 5, 1988
BISARTI BAI Vs. MADHYA PRADESH STATE ROAD TRANS CORPN	August 18, 1988
BODHANLAL RAMDULARE Vs. ADDITIONAL COLLECTOR BILASPUR	September 8, 1988
BOUVA MOHDHUSSAIN Vs. STATE OF MADHYA PRADESH	January 4, 1988
BRAJRAJ Vs. DIST MAGISTRATE GWALIOR	May 6, 1988
BRIJBEHARI Vs. PREM BAI	October 11, 1988
CEMENT CORPORATION OF INDIA LTD Vs. COMMISSIONER OF SALES TAX M P	June 29, 1988
CENTRAL BANK OF INDIA Vs. GRAINS AND GUNNY AGENCIES	March 8, 1988
CENTRAL BANK OF INDIA Vs. SMT. SHASHI KALA SHARMA AND OTHERS	July 28, 1988
CHANDAN WOOD PRODUCTS Vs. COMMISSIONER OF INCOME TAX	February 15, 1988
CHANDANMAL Vs. COMMISSIONER OF INCOME TAX	August 3, 1988
CHANDRAPAL SINGH THAKUR Vs. RANCHIBAI	August 29, 1988
CHANDULAL Vs. STATE OF MADHYA PRADESH	January 30, 1988
CHETANSWAROOP OMPRAKASH AND COMPANY Vs. COMMISSIONER OF INCOME TAX	August 4, 1988
CHHATISGARH H L INDUSTRIES Vs. SPL AREA DEVELOPMENT AUTHORITY	July 22, 1988
CHHATRAPAL Vs. STATE OF MADHYA PRADESH	April 26, 1988
CHHOTELAL Vs. REGIONAL DIRECTOR OF EMPLOYEES STATE INSURANCE	October 25, 1988
CHOTI BAI Vs. SHARAD KUMAR	October 15, 1988
CHUNEELA KUMARI W/O. KAMLESH TIWARI Vs. KARUNA SHANKAR TRIVEDI	December 25, 1988
CINE PRADARSHAK SANGH SAGAR Vs. STATE OF M P	July 19, 1988
COMMISSIONER OF INCOME TAX Vs. SUDARSHAN AND COMPANY	July 14, 1988
COMMISSIONER OF INCOME TAX Vs. LUCKY BHARAT GARAGE	July 14, 1988
COMMISSIONER OF INCOME TAX Vs. COMBINED TRANSPORT COMPANY PRVATE LIMITED	July 14, 1988
COMMISSIONER OF INCOME TAX Vs. GIRDHARILAL WADHWA	July 15, 1988
COMMISSIONER OF INCOME TAX Vs. PLASTICHEM	July 18, 1988
COMMISSIONER OF INCOME TAX Vs. ANWARKHAN MEHBOOB COMPANY	July 1, 1988
COMMISSIONER OF INCOME TAX Vs. GANESH SOAP WORKS	June 22, 1988
COMMISSIONER OF INCOME TAX Vs. PERFECT POTTERY COMPANY LIMITED	February 5, 1988
COMMISSIONER OF INCOME TAX Vs. GULAB RAI AND SONS	February 6, 1988
COMMISSIONER OF INCOME TAX Vs. SHEIKH MUNIR	January 4, 1988
COMMISSIONER OF INCOME TAX Vs. SHYAMACHARAN GOPICHARAN	January 7, 1988
COMMISSIONER OF INCOME TAX Vs. RAMDAYAL RAMCHARAN PUROHIT	January 8, 1988
COMMISSIONER OF INCOME TAX Vs. GWALIOR SUGAR COMPANY PRVATE LIMITED	January 15, 1988
COMMISSIONER OF INCOME TAX Vs. RAIPUR FLOUR MILLS PRIVATE LIMITED	January 12, 1988
COMMISSIONER OF INCOME TAX Vs. CHATIA D M INDUSTRY	January 8, 1988
COMMISSIONER OF INCOME TAX Vs. SHRIVASTAVA N	January 8, 1988
COMMISSIONER OF INCOME TAX Vs. VIJAY TRANSPORT CO	October 6, 1988
COMMISSIONER OF INCOME TAX Vs. KANJI BHAI TIVRAJ BHAI	November 21, 1988
COMMISSIONER OF INCOME TAX Vs. M P AGRO MORARJI FERTILIZERS LIMITED	September 20, 1988
COMMISSIONER OF INCOME TAX Vs. CAPS AND CAPS	September 21, 1988
COMMISSIONER OF INCOME TAX Vs. KALANI ASBESTOS CEMENT PRVATE LIMITED	September 22, 1988
COMMISSIONER OF INCOME TAX Vs. USHARANI BHATIA	September 22, 1988
COMMISSIONER OF INCOME TAX Vs. PREMIER EXTRACTION PRVATE LIMITED	August 4, 1988
COMMISSIONER OF INCOME TAX Vs. MAHARAJA LOKENDRA SINGH H H	August 2, 1988
COMMISSIONER OF INCOME TAX Vs. RAMCHANDRAJI MAHARAJ KA BADA MANDIR	August 5, 1988
COMMISSIONER OF INCOME TAX Vs. STEEL INGOTS PRVATE LIMITED	August 5, 1988
COMMISSIONER OF INCOME TAX Vs. VITHAL TEXTILES	August 10, 1988
COMMISSIONER OF INCOME TAX Vs. DULICHAND BHATIA	August 10, 1988
COMMISSIONER OF INCOME TAX Vs. DEWAS CHEMICAL AND FERTILIZERS MFG CO	August 11, 1988
COMMISSIONER OF INCOME TAX Vs. BABULAL JAIN	December 8, 1988
COMMISSIONER OF INCOME TAX Vs. BHARATCHANDRA BHANJDEV	December 8, 1988
COMMISSIONER OF INCOME TAX Vs. JAYA KUMARI	November 30, 1988
COMMISSIONER OF INCOME TAX Vs. AMINUDDIN K AND SONS	December 7, 1988
COMMISSIONER OF INCOME-TAX Vs. K AMINUDDIN AND SONS	December 7, 1988
COMMISSIONER OF INCOME-TAX Vs. N SHRIVASTAVA	January 8, 1988
COMMISSIONER OF INCOME-TAX Vs. D M CHATIA INDUSTRY	January 8, 1988
COMMISSIONER OF SALES TAX Vs. BALAJI COTTON CO	February 9, 1988
COMMISSIONER OF SALES TAX Vs. INDORE UMBRELLA FACTORY	August 5, 1988
COMMISSIONER OF SALES TAX Vs. JABALPUR CEMENT PIPE MFG CO	August 31, 1988
COMMISSIONER OF SALES TAX Vs. HIMALAYA CHATNI BHANDAR	August 16, 1988
COMMISSIONER OF SALES TAX Vs. SAGARMAL MOTILAL	September 22, 1988
COMMISSIONER OF SALES TAX Vs. MALWA VANASPTI AND CHEMICALS CO LTD	September 21, 1988
COMMISSIONER OF SALES TAX Vs. RAJPUTANA MOTORS	September 21, 1988
COMMISSIONER OF SALES TAX MADHYA PRADESH Vs. IRFAN AND COMPANY	July 6, 1988
COMMISSIONER OF WEALTH TAX Vs. BABULAL AGRAWAL	July 11, 1988
COMMISSIONER OF WEALTH TAX Vs. H H MAHARANI SHARIMISTHADEVI HOLKAR	June 30, 1988
COMMISSIONER OF WEALTH TAX Vs. RAM AWATAR	January 12, 1988
COMMISSIONER OF WEALTH TAX Vs. MEGHJI GIRDHARILAL	August 11, 1988
COMMISSIONER OF WEALTH TAX Vs. PRINCESS USHA TRUST	August 19, 1988
COMMISSIONER OF WEALTH TAX Vs. PRAMILABAI	August 3, 1988
COMMISSIONER OF WEALTH TAX Vs. MEGHJI GIRDHARILAL	December 8, 1988
DARSA BAI Vs. GANGAPRASAD	March 14, 1988
DASHRATH YADAV Vs. SAROJ	October 31, 1988
DAYAL SINGH Vs. STATE	January 6, 1988
DEO PRASAD KASHYAP Vs. CHANCELLOR INDIRA GANDHI KRISHI VISHWAVIDYALAYA	November 17, 1988
DEVJI Vs. ANWARKHAN	June 21, 1988
DHANNALAL Vs. RAISKHAN	July 29, 1988
DHANU PRASAD Vs. STATE BANK OF BIKANER & JAIPUR	October 25, 1988
DHARMRAJ Vs. STATE OF MADYA PRADESH	September 14, 1988
Dhunna Vs. District Magistrate, Morena	May 7, 1988
DILIP GIRJA SHANKAR Vs. STATE OF MADHYA PRADESH	May 7, 1988
DIVISIONAL ENGINEER M P ELECTRICITY BOARD Vs. MANTOBAI	July 30, 1988
DOLLY Vs. V.P. VERGHESE	January 13, 1988
DOSHI VASTRALAYA Vs. COMMISSIONER OF INCOME TAX	August 6, 1988
DR. RAKESH RANJAN Vs. DR. ANITA SOOD	February 26, 1988
DULLAM Vs. TRIVENIBAI	September 13, 1988
Dwarka Singh Thakur Vs. The Industrial Court, M.P., Indore	August 1, 1988
E S I CORPN Vs. KAILASHCHANDRA	August 12, 1988
FOOD CORPORATION OF INDIA Vs. COMMISSIONER OF SALES TAX	September 13, 1988
G.L. Saxena Vs. State of Madhya Pradesh	October 3, 1988
Gajraj Singh Vs. State of M.P.	May 6, 1988
GANESHPRASAD JAISWAL Vs. STATE OF M P	December 17, 1988
GANGABAI Vs. SHIVRAM	July 7, 1988
GANPATLAL Vs. NANDLAL HASWANI	September 12, 1988
GAYA PRASAD Vs. STATE OF MADHYA PRADESH	July 14, 1988
GEETA MANDIR TRUST THROUGH TRUSTEES Vs. RAMCHANDRA AND ORS.	August 16, 1988
Genda Lal Vs. State of M.P.	February 12, 1988
GIRJASHANKAR Vs. STATE OF MADHYA PRADESH	April 19, 1988
GLASS FIBRE TEXTILES Vs. COMMISSIONER OF INCOME TAX	January 4, 1988
GOPAL PRASAD CHOURASIA Vs. PRABANNA KUMAR SHRIVASTAVA	November 26, 1988
GOPIKRISHNA KHANDELWAL Vs. DEPUTY CHIEF CONTROLLER	September 30, 1988
GOTHELAL CHOURASIA Vs. GAJJANSINGH	March 15, 1988
GULAB CHAND JAIN Vs. MANORAMA JAIN	December 16, 1988
GULABSINGH Vs. KALPANA BAI	July 7, 1988
GUMAN Vs. STATE OF MADHYA PRADESH	August 12, 1988
GUPTA V C Vs. COMMISSIONER OF INCOME TAX	July 2, 1988
Gurudayal Vs. State of M. P.	June 23, 1988
GWALINBAI Vs. STATE OF M P	November 2, 1988
GWALIOR RAYON SILK MFG CO LTD Vs. TEJNATH	December 8, 1988
GYAN CYCLE STORES Vs. SALES TAX OFFICER SATNA	October 28, 1988
GYANENDRA PRAKASH BAGESHWAR PRASAD MISHRA Vs. INDORE DEVELOPMENT AUTHORITY INDORE	June 30, 1988
GYANRAO ALIAS GYANU Vs. SUPERINTENDENT CENTRAL JAIL BHOPAL	September 20, 1988
HAJI ABDUL SATTAR Vs. M P S M F PRODUCE T AND D CO OP M F LTD	May 2, 1988
HAKIMUDDIN Vs. ZOHRABAI	August 30, 1988
HALKAI @ HALKU Vs. MULUA	November 15, 1988
HAMID RAZA Vs. M.P. WAKF BOARD AND ANOTHER	November 30, 1988
HARBHAJAN Vs. STATE OF MADHYA PRADESH	August 30, 1988
HARCHAND SINGH BELI Vs. STATE OF MADHYA PRADESH	October 10, 1988
HARCHAND SINGH BELI Vs. STATE OF M P	October 14, 1988
HARDA Vs. STATE OF MADHYA PRADESH	September 22, 1988
HARI Vs. STATE OF MADHYA PRADESH	July 4, 1988
Hari Devi Vs. Drishna Devi	September 29, 1988
HARIKISHAN Vs. KAMLABAI	January 21, 1988
HARPAL PARWANI Vs. CENTRAL BANK OF INDIA AND OTHERS	November 30, 1988
HARSH WOOD PRODUCTS PVT LTD Vs. STATE OF M P	May 6, 1988
HARSH WOOD PRODUCTS PVT. LTD. Vs. STATE OF MADHYA PRADESH	May 6, 1988
HEMLATA THAKUR Vs. GOPAL SINGH	August 29, 1988
HEMRAJ Vs. STATE INDUSTRIAL COURT	October 4, 1988
HIMALAYA CHATNI BHANDAR Vs. COMMISSIONER OF SALES TAX	August 16, 1988
HIND SYNTEX LTD Vs. DEWAS TEXTILE MILLS PVT LTD	January 8, 1988
HINDUSTAN COMPUTERS LTD Vs. ORIENTAL BUSINESS CONSULTANTS PVT. LTD.	February 23, 1988
HITKARINI SABHA Vs. D. MAGAL WADI AND OTHERS	February 22, 1988
IBRAHIM AND ANOTHER Vs. ABID ALI	January 31, 1988
INDER SINGH MATAPRASAD Vs. STATE OF MADHYA PRADESH	September 2, 1988
INDERSINGH AHUJA Vs. BALDEO SINGH BHATIA	January 30, 1988
INDIAN MILLS STORES Vs. COMMISSIONER OF SALES TAX	January 11, 1988
INDO COPYER PRVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	August 5, 1988
INDORE WIRE CO LTD Vs. KALYANDAS	February 29, 1988
INDUSINGH Vs. LEELAWATI	June 22, 1988
IQBAL AND COMPANY Vs. COMMISSIONER OF INCOME TAX	August 4, 1988
JAGANNATH Vs. HARISINGH	April 23, 1988
JAGAT NARAIN TIWARI Vs. STATE OF M P	January 8, 1988
JAGDISH Vs. STATE OF MADHYA PRADESH	April 21, 1988
JAGDISH CHANDRA AND OTHERS Vs. CHANDRA SHEKHAR SHARMA	September 7, 1988
JAGDISH CHANDRA MAKHIJA Vs. STATE OF MADHYA PRADESH	May 20, 1988
JAHAR SINGH Vs. COLLECTOR SHIVPURI	February 10, 1988
JANARDAN PRASAD SHARMA Vs. STATE OF M P	April 29, 1988
JAWAHAR LAL Vs. BHOLA PARSAD	March 14, 1988
JEVIYAR CLEMAN Vs. ASHALATA	August 12, 1988
Jhamaklal Balmukund Baser Vs. State Transport Authority	August 22, 1988
JHARULAL Vs. ADDL. MOTOR ACCIDENTS CLAIMS	November 4, 1988
JIWAJIRAO SUGAR COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	August 12, 1988
JULARAM VERMA Vs. HARBANSLAL CHHABRA	August 9, 1988
K G ANSARI Vs. S P AGARWAL	October 26, 1988
K.C. CHECHAMMA Vs. O. GEORGE	June 30, 1988
KAILASHKUMAR Vs. VII ADDL JUDGE COURT OF DIST JUDGE INDORE	December 1, 1988
KALANI S R HUF Vs. COMMISSIONER OF INCOME TAX	October 3, 1988
KALAWATI SAHU Vs. RAMAKANT SAHU	November 2, 1988
KALIRAM SATNAMI Vs. MOHARDAS SATNAMI	September 28, 1988
KALPANA INDUSTRIES Vs. COMMISSIONER OF SALES TAX	October 6, 1988
KALYAN SINGH Vs. STATE OF MADHYA PRADESH	June 7, 1988
KAMALKISHORE AND COMPANY Vs. COMMISSIONER OF INCOME TAX	August 4, 1988
KAMLABAI AND ANOTHER Vs. CHANDNARAYAN	September 23, 1988
KANHAIYALAL Vs. ANILKUMAR	August 3, 1988
KANHAIYALAL THAWARJI Vs. COMMISSIONER OF INCOME TAX	September 20, 1988
KANHIYALAL MULCHAND Vs. DURGABAI MADANLAL	February 11, 1988
KARAN SINGH Vs. MANOHARLAL	October 31, 1988
KARURAM Vs. OMPRAKASH	June 30, 1988
Kesharbai Vs. Moti	November 25, 1988
KESHAVCHAND Vs. IMADAD AND OTHERS	February 17, 1988
KHANDU Vs. LAXMINARAYAN	July 5, 1988
KIRAN SISODIA Vs. JIWAJI UNIVERSITY GWALIORM P	April 19, 1988
KIRODIMAL AGRAWAL Vs. STATE OF MADHYA PRADESH	June 24, 1988
KISHANLAL Vs. PUNJAB NATIONAL BANK AND ANOTHER	November 30, 1988
KISHANLAL CHHAGANLAL AND CO. Vs. STATE OF M.P. AND ANR.	May 7, 1988
KISHOREKUMAR Vs. MANIBAI	August 23, 1988
Krishna Malviya Vs. Rakesh Malviya	December 1, 1988
KULBIR SINGH Vs. UNION OF LNDIA	February 2, 1988
KULDEEPSENGH RAMKISHAN Vs. STATE OF MADHYA PRADESH	October 12, 1988
KUMARI SEEMA SHROTI Vs. RANI DURGAWATI VISHVA VIDYALAYA PACHPEDI JABALPUR	September 2, 1988
KUNWARJI Vs. STATE OF M.P.	August 2, 1988
LAGAN SINGH Vs. SUB-DIVISIONAL OFFICER-CUM-THE PRESCRIBED AUTHORITY UNDER M P PANCHAYATS	April 30, 1988
Lalit Kumar Sharma Vs. Kiran Bala Sharma @ Kirti Sharma	January 15, 1988
LATE MRS BANOO E COWASJI Vs. COMMISSIONER OF GIFT-TAX	September 26, 1988
LAXMIKANT Vs. PREMWATI DEVI	July 5, 1988
LEELABAI Vs. UTTAM CHAND	July 6, 1988
LIFE INSURANCE CORPORATION OF INDIA Vs. SHIVDAYAL DASS	May 5, 1988
M D AWASTHY Vs. STATE OF MADHYA PRADESH	August 1, 1988
M P ELECTRIC CORPORATION Vs. COMMISSIONER OF SALES TAX	August 18, 1988
M P STATE MINING CORPORATION Vs. COMMISSIONER OF INCOME TAX	January 7, 1988
M P STATE ROAD TRANSPORT CORPN Vs. BHAGIRAM YADAV	May 4, 1988
M P STATE ROAD TRANSPORT CORPORATION GWALIOR Vs. NIRMAL KUMAR CHORDIA	November 17, 1988
M. P. STATE ROAD TRANSPORT CORPORATION Vs. JEEWANTE AND TWO OTHERS	December 7, 1988
M.P. STATE ROAD TRANPORT Vs. DR. KASHI PRASHAD YADAV	August 4, 1988
M.P. STATE ROAD TRANSPORT Vs. CHHANIBAI	January 5, 1988
M.P. STATE ROAD TRANSPORT Vs. IMAN SINGH	December 2, 1988
M.P. STATE ROAD TRANSPORT CORPORATION Vs. BABULAL AND ANOTHER	January 30, 1988
MADHU Vs. NARENDRA KUMAR	July 28, 1988
MADHUKAR Vs. SAMPATRAO T PATRIKAR	June 22, 1988
MADHYA PRADESH ELECTRICITY BOARD Vs. NATTHOOLAL JOHARMAL	January 5, 1988
MADHYA PRADESH ELECTRICITY BOARD Vs. BAISAIKHIA	August 31, 1988
Madhya Pradesh High Court Bar Association Vs. Union of India	August 3, 1988
MADHYA PRADESH RAJYA SAHAKARI BANK Vs. COMMISSIONER OF INCOME TAX	February 4, 1988
MADHYA PRADESH STATE ROAD Vs. SHARAD NATHOORAM MAHIMKAR	January 15, 1988
MADHYA PRADESH STATE ROAD TRANS. CORPN Vs. SUKHIYA BAI	March 15, 1988
MAGAN Vs. STATE OF M P	October 25, 1988
MAGDA MARGRATE Vs. SAMUEL	October 9, 1988
MAHABIR PRASAD GUPTA Vs. STATE OF M P	December 3, 1988
MAHANT RAMRATANDAS Vs. MAHANT NARAYANDAS	March 25, 1988
MAHARAJA MARTAND SINGH JU DEO H H Vs. COMMISSIONER OF INCOME TAX	July 7, 1988
MAHAVEERPRASAD JAIN Vs. COMMISSIONER OF INCOME TAX	January 8, 1988
MAHESH BADRIPRASAD Vs. MIRUKHAN	September 5, 1988
Mahesh Kumar Gupta Vs. Collector Shivpuri	January 22, 1988
MAHILA SAMITI Vs. STATE OF MADHYA PRADESH	January 21, 1988
MALAIYA BROTHERS Vs. COMMISSIONER OF INCOME TAX	January 16, 1988
MAMCHAND SHARMA Vs. COLLECTOR OF CUSTOMS AND C E	December 1, 1988
MANDAKINI VIJAYRAO Vs. VIJAYRAO KRISHNARAO	February 25, 1988
MANGIBAI Vs. JAGANNATH	August 30, 1988
MANGILAL Vs. PRAMOD	January 8, 1988
MANGILAL Vs. STATE OF MADHYA PRADESH	February 25, 1988
MANKUNWARBAI Vs. KUSUMLATABAI	January 21, 1988
MANOHAR SINGH Vs. STATE OF M P	February 1, 1988
MANOJ KUMAR JINDAL Vs. RAVISHANKAR UNIVERSITY RAIPUR	April 20, 1988
MANSUKHLAL Vs. BHAGWANTIBAI	October 29, 1988
MEERA BAI Vs. MISHRI LAL	July 29, 1988
MOHAMMAD IRSHAD Vs. SAMRATHSINGH	August 9, 1988
MOHAMMAD ISHAQ MOHAMMAD GULAM Vs. COMMISSIONER OF INCOME TAX	July 15, 1988
MOHANLAL HARGOVINDDAS Vs. COMMISSIONER OF INCOME TAX	January 16, 1988
MUKESH KUMAR TIWARI Vs. RANI DURGAWATI VISHWAVIDYALAYA	September 13, 1988
MUKUT BIHARI Vs. STATE OF M P	November 21, 1988
MUNICIPAL CORPORATION Vs. HUKUMCHAND MILLS LTD	March 12, 1988
MUNICIPAL CORPORATION INDORE Vs. RATNAPRABHA DHANDA INDORE	September 13, 1988
Municipal Corporation, Indore Vs. Ratnaprabha	September 6, 1988
MUNICIPAL CORPORATION, INDORE Vs. BHANWAR LAL	September 20, 1988
MUNNALAL CHOUDHARY Vs. STATE OF MADHYA PRADESH	September 7, 1988
MUNNIBAI Vs. LOKPRAKASH	October 12, 1988
MUSIC CENTRE MANDSAUR Vs. STATE OF M P	August 31, 1988
NAGAR PALIKA BHIND Vs. M P STATE ROAD TRANSPORT CORPORATION BHOPAL	October 7, 1988
NANGA Vs. ANNAPURNABAI AND ANOTHER	February 12, 1988
NANKA CHIMLIYA Vs. STATE OF MADHYA PRADESH	October 27, 1988
NARAYAN SINGH Vs. ARJUN DAS GUPTA	August 6, 1988
NARAYANSINGH Vs. STATE OF MADHYA PRADESH	October 26, 1988
NARENDRA KUMAR RAJENDRA KUMAR JAIN Vs. COMMISSIONER OF INCOME TAX	July 1, 1988
NASIRUDDIN Vs. COMMISSIONER OF INCOME TAX	October 26, 1988
NATHABAI (DEAD) THROUGH L.RS. AND ORS. Vs. GANESH SAO AND ORS.	March 14, 1988
NATHULAL Vs. NATHIBAI	October 26, 1988
NATHULAL Vs. COMMISSIONER OF INCOME TAX	September 22, 1988
NATIONAL NEWSPRINT & PAPER MILLS LTD Vs. DIRECTOR OF INSPECTION	July 31, 1988
NATWAR TRANSPORT CO PVT LTD Vs. R T O and TAX OFFICER JABALPUR	August 23, 1988
NAV BHARAT AND M P CHRONICLE GROUP OF NEWSPAPERS Vs. KRISHNA SHARAN SHRIVASTAVA	February 10, 1988
NAV NIRMAN PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	July 25, 1988
NEEMABAI Vs. ARUN KUMAR	January 30, 1988
Neeraj Jain Vs. State of M.P.	September 19, 1988
New Bank of India Vs. M/S. Radhakishan	July 30, 1988
NEW CALCUTTA HARDWARE MART Vs. COMMISSIONER OF INCOME TAX	August 5, 1988
NEW INDIA ASSURANCE CO LTD Vs. RAMCHANDRA	July 21, 1988
NEW INDIA ASSURANCE CO. LTD Vs. NANAK CHAND BEN	August 3, 1988
NEW INDIA ASSURANCE COMPANY Vs. SIYARAM YADAV	September 16, 1988
NEW INDIA ASSURANCE COMPANY LTD Vs. BHUKHAN	February 15, 1988
New Standard Scale Engineering Works Vs. State of M.P.	September 14, 1988
NIHALKARAN Vs. COMMISSIONER OF WEALTH TAX	August 3, 1988
NISAR FATIMA Vs. MADHYA PRADESH STATE ROAD TRANS CORPN	October 5, 1988
NISHIT KUMAR BANERJEE Vs. BANK OF INDIA	September 27, 1988
NISSAN SPRINGS P LTD Vs. COMMISSIONER OF INCOME TAX	July 20, 1988
NOOP SINGH Vs. STATE OF M.P.	February 12, 1988
ORIENT PAPER MILLS Vs. STATE OF MATHY PRADESH	July 14, 1988
ORIENTAL FIRE AND GENERAL Vs. MAHILA LOLMA	August 2, 1988
ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. PRAMILA	August 10, 1988
ORIENTAL FIRE AND GENL INS CO LTD Vs. GAURISHANKAR LOHARIA	September 22, 1988
ORIENTAL INSURANCE CO. LTD Vs. SHANTI BAI	November 18, 1988
OSWAL TRADING COMPANY Vs. COMMISSIONER OF INCOME TAX	August 12, 1988
P N DUBEY Vs. UNION OF INDIA	November 17, 1988
P.E. JEMMY Vs. MALTI SHYLET	October 31, 1988
PANCHAYAT KARMACHARI SANGH Vs. STATE OF M P	July 30, 1988
PANNALAL GUPTA Vs. CHANDRAWATI GUPTA	July 5, 1988
PARMA RAMRATAN Vs. STATE OF M P	August 19, 1988
PARMANANDBHAI PATEL Vs. COMMISSIONER OF WEALTH TAX	July 28, 1988
PILANI INVESTMENT AND INDUSTRIES CORPORATION LTD Vs. UNION OF INDIA	February 2, 1988
Pirchand Vs. M.P. Electricity Board Jabalpur	July 14, 1988
PRAHLAD DAL MILL Vs. SALES TAX OFFICER	December 1, 1988
PRAHLAD DAS GUPTA Vs. TANEJA BUS SERVICE SHEOPUR	March 7, 1988
PRAKASH CHAND GAIKWAD Vs. RATNA PRABHA	July 22, 1988
PRECISION ELECTRICALS AND ELECTRONICS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	September 21, 1988
PREETPAL SINGH Vs. SATE OF M. P.	January 22, 1988
PREETPALSINGH AND OTHERS Vs. STATE OF MADHYA PRADESH AND OTHERS	July 22, 1988
Prem Chabra Vs. State of M.P.	October 27, 1988
PREM SHANKER Vs. RATNESH BAI	December 13, 1988
PREM SINGH ALIAS SUMAN SINGH Vs. STATE OF M P	November 22, 1988
PREMNARAYAN Vs. STATE OF MADHYA PRADESH	December 31, 1988
PRINCESS USHA TRUST Vs. COMMISSIONER OF INCOME TAX	September 22, 1988
PROVIDENT FUND INSPECTOR Vs. RAJKUMAR MILLS LTD	August 25, 1988
PUNJAB NATIONAL BANK Vs. M/S. MAHAVIR UDYOG AND OTHERS	November 16, 1988
PURANCHAND PATEL Vs. COMMISSIONER OF INCOME TAX	July 2, 1988
RACHANA MEHRA Vs. PROFESSIONAL EXAMINATION BOARD	September 19, 1988
RACHNA Vs. MADHYA PRADESH STATE ROAD TRANS CORPN	August 4, 1988
RADHABAI Vs. ARJUNDAS	May 3, 1988
RADHAKISHAN Vs. MOHANLAL	November 22, 1988
RADHAKISHAN DALMIA Vs. NARAYAN	August 2, 1988
RADHESHYAM Vs. MUNICIPAL COUNCIL	September 6, 1988
RADHESHYAM CHINTAMAN Vs. EMPLOYEES STATE INSURANCE CORPORATION UJJAIN	October 23, 1988
RADHESHYAM SHARMA Vs. KUSUM SHARMA	September 6, 1988
Radhey Shyam Sharma Vs. Chairman, Sewa/Vriha Sahakari Samiti Lashkar, Gwalior	January 11, 1988
RADHEYSHYAM Vs. EMPLOYEES STATE INSURANCE CORPORATION	October 28, 1988
RAGHUVIR S/O BHANWARLALJI PANDYA Vs. INDUSTRIAL COURT OF M P	December 8, 1988
RAGHVENDRA SINGH CHOUDHARY Vs. SEEMA BAI	February 1, 1988
RAJENDRA AGRAWAL Vs. STATE OF MADHYA PRADESH	September 20, 1988
Rajendra Kumar Vs. Collector, Indore	August 9, 1988
RAJENDRA SHARMA Vs. STATE OF MADHYA PRADESH	October 14, 1988
RAJENDRAKUMAR Vs. STATE OF MADHYA PRADESH	November 4, 1988
Rajesh Kumar Vs. Basantlal	August 29, 1988
RAJJAN Vs. STATE OF MADHYA PRADESH	July 13, 1988
RAJKISHORE PANDEY Vs. REWA SIDHI GRAMIN BANK	December 14, 1988
Rajni Pachori Vs. Kamlesh Pachori	January 25, 1988
RAM MANOHAR Vs. STATE OF MADHYA PRADESH	October 26, 1988
RAMAKUMARI UDAILAL KALAL Vs. UDAILAL RATANLAL KALAL	March 25, 1988
RAMBABU SHARMA Vs. STATE OF M P	December 6, 1988
RAMCHANDRA BADRI PRASAD GOUR Vs. ASSOCIATED CEMENT CO LTD	September 20, 1988
RAMESH Vs. CHITRA	July 22, 1988
RAMESH CHAND AGRAWAL Vs. STATE OF M P	August 26, 1988
RAMESH KUMAR Vs. KANCHAN ALIAS RAJJI	March 15, 1988
RAMESHCHANDRA Vs. COMMISSIONER OF INCOME TAX	September 21, 1988
RAMESHWAR NATH Vs. HARISINGH GOUR VISHWA VIDYALAYA	December 16, 1988
RAMKISHORE Vs. CHAND	September 1, 1988
Ramlal Vs. State of M.P.	January 5, 1988
Ramnarayan Vs. Ramkumari	February 12, 1988
RAMRATI Vs. RAM KRISHNA	September 5, 1988
RAMSINGH Vs. ROOPSINGH	September 29, 1988
RAMSINGH LAXMANSINGH Vs. STATE OF MADHYA PRADESH	August 31, 1988
RANGLAL Vs. REGISTRAR, PUBLIC TRUSTS, JANJGIR DISTRICT, AND OTHERS	November 30, 1988
RANI UDAYADEVI PAYAGPUR DEWAS Vs. COMMISSIONER OF INCOME TAX	January 7, 1988
RASHMI BALA SAXENA Vs. JIWAJI UNIVERSITY GWALIOR	September 12, 1988
RATNAKAR Vs. HAJI INAYATULLAH	August 16, 1988
RAVI SHANKAR PANDEY Vs. STATE OF M P	February 22, 1988
RAVINDRA ROY Vs. BHOPAL UNIVERSITY	January 29, 1988
Ravindra Roy Vs. The Bhopal University Through Registrar	January 21, 1988
RAVINDRAKUMAR BHANWARLALJI JAIN Vs. PRAKASHCHAND CHAMPALAL JAIN	December 8, 1988
REIN INDIA CONSTRUCTION CORP. Vs. V.N. GOVERDHAN AND ANR.	August 18, 1988
RESHAMLAL BASWAN Vs. BALWANT SINGH JWALASINGH PUNJABI	February 2, 1988
ROHINI AND ORS. Vs. VISHAKHA	July 28, 1988
S. MITRA Vs. P.V. SHRINIVASAIYYA	December 7, 1988
SAIEDA BI WD/O ZAHOOR KHAN Vs. ABDUL KHALIQUE	June 22, 1988
SAMARDAS Vs. GOVERNMENT OF M.P.	July 21, 1988
SAMARENDRANATH SENGUPTA Vs. NATIONAL NEWSPRINT AND PAPER MILLS LTD	November 25, 1988
SANJAY KUMAR GOKULPURE Vs. STATE OF M P	March 16, 1988
SANTOSH Vs. GENERAL MANAGER, M.P.S.R.T.C.	October 13, 1988
SANTOSH KUMAR JAIN Vs. BANK OF INDIA AND ANOTHER	November 24, 1988
SARDA BAI Vs. SHABTI LAL	August 30, 1988
SARITA Vs. UNION OF INDIA	August 25, 1988
SATNA STONE AND LIME CO LTD Vs. STATE	May 7, 1988
Satyanarayan Gupta Vs. Mohanlal	October 30, 1988
SEEMA SHROTI Vs. RANI DURGAWATI VISHVA VIDHYALAYA	September 2, 1988
SHAKUNTALA SETHI Vs. COMMISSIONER OF INCOME TAX	August 2, 1988
SHALINI BAI Vs. PANDURANG	February 12, 1988
SHANKAR LAL JAISWAL Vs. UMA BAI DHANESWARI	November 25, 1988
SHANKARLAL PRITHVIRAJ Vs. COMMISSIONER OF INCOME TAX	August 6, 1988
SHANKER LAL AGRAWAL Vs. KANHAIYALAL	June 27, 1988
SHANTILAL Vs. STATE OF MADHYA PRADESH	August 23, 1988
SHELLY PRODUCTS Vs. COMMISSIONER OF SALES TAX	January 6, 1988
SHER MOHAMMED Vs. FOOD INSPECTOR, INDORE MUNICIPAL CORPORATION AND ANOTHER	August 31, 1988
SHERSINGH Vs. STATE OF MADHYA PRADESH	December 16, 1988
SHISHUWALA PAL Vs. UNION OF INDIA	October 31, 1988
SHIV Vs. STATE OF MADHYA PRADESH	July 2, 1988
SHIV KUMAR FURNITURE MART AND ANR Vs. STATE BANK OF INDIA AND ORS	July 5, 1988
SHIV PRASAD Vs. M.P. STATE ROAD TRANSPORT	February 15, 1988
SHIVSAHAY Vs. NANDLAL	June 28, 1988
SHYAM SUNDER Vs. HUDIBAI	July 21, 1988
Siroman Singh Chauhan Vs. State of M.P.	June 23, 1988
SITAB CHAND Vs. DEGDULAL	January 25, 1988
SITARAM Vs. TULARAM	March 23, 1988
SIYARAM Vs. STATE OF MADHYA PRADESH	February 15, 1988
SMT. REETA AND ANOTHER Vs. V.P. VARGHESE, AND ANOTHER	November 25, 1988
STATE Vs. ASHADEVI	May 7, 1988
STATE OF M P Vs. VIJAYRAM SINGH	July 21, 1988
STATE OF M P Vs. M B GHARPURE ENGINEERS AND CONTRACTOR	January 14, 1988
STATE OF M.P. Vs. JESSOP AND CO. LTD., CAL.	August 12, 1988
STATE OF M.P. Vs. ADARSH AND ANOTHER	October 25, 1988
State of M.P. Vs. Toran	June 27, 1988
STATE OF MADHYA PRADESH Vs. JASWANTPURI	January 29, 1988
STATE OF MADHYA PRADESH Vs. PANNALAL	April 19, 1988
STATE OF MADHYA PRADESH Vs. RAM PRAKASH SHARMA	October 7, 1988
STATE OF MADHYA PRADESH Vs. RAMPRAKASH	October 5, 1988
STATE OF MADHYA PRADESH Vs. CHINTAMAN	August 10, 1988
STEEL AUTHORITY OF INDIA Vs. COMMISSIONER OF SALES TAX	July 25, 1988
SUBHADRA BAI Vs. HARISHANKAR KACHHI	July 20, 1988
SUBHASH Vs. STATE OF MADHYA PRADESH	May 18, 1988
SUDAMABAI Vs. PRATAPSINGH	May 5, 1988
SUKHLAL BHANWARLAL Vs. COMMISSIONER OF INCOME TAX	August 2, 1988
SUMANLATA Vs. OMPRAKASH SAINI	July 13, 1988
SUMERA Vs. MADANLAL	October 5, 1988
Sunderlal Vs. State of M.P.	July 4, 1988
SURECHAND Vs. STATE OF M P	January 8, 1988
SURENDRA KUMAR SAXENA Vs. STATE OF M P	February 18, 1988
SURENDRA SINGH Vs. STATE OF MADHYA PRADESH	July 6, 1988
SURESH CHANDRA JAIN Vs. AIJAZ AHMAD SOLAT	September 30, 1988
SUSHIL KUMAR Vs. LAXMAN	June 28, 1988
SUSHILA SINGH Vs. VIJAY SANKER SHUKUL	September 28, 1988
SWAYAM PRAKASH Vs. BADE SAATH OSWAL MARWADI MEWADA PANCHOKI MALKI	June 29, 1988
TANVEER AQUIL Vs. STATE OF M P	November 22, 1988
TARACHAND Vs. STATE OF MADHYA PRADESH	July 4, 1988
TEJKUMAR Vs. SUBHASHCHANDRA	August 12, 1988
The Administrator, Municipal Council, Damoh Vs. Presing Officer, Labour Court	March 2, 1988
TIKAM CHAND JAIN Vs. STEEL AUTHORITY OF INDIA LTD	February 22, 1988
TRIVEDI R J AND SONS Vs. COMMISSIONER OF INCOME TAX	January 14, 1988
TULSIRAM DEWAS Vs. BHAGWAN DEWAS	February 15, 1988
UCHIT MULYA DUKANDAR SANGH Vs. STATE OF MADHYA PRADESH	November 25, 1988
UNION BANK OF INDIA Vs. M/S NARENDRA KUMAR TIKAMCHAND	October 11, 1988
UNION CARBRIDE CORPORAION Vs. UNION OF INDIA	April 4, 1988
UNITED INDIA FIRE AND GENERAL INSURANCE CO LTD Vs. NATVARLAL	August 10, 1988
UNITED INDIA INSURANCE CO. LTD Vs. R.M. SHUKLA	July 11, 1988
UTTAM SINGH Vs. COLLECTOR PANNA	June 28, 1988
VANDANA SHARMA Vs. RAM BIHARI SHARMA	September 19, 1988
VIJAY Vs. STATE OF MADHYA PRADESH	September 14, 1988
VIJAY KUMAR Vs. INDORE MUNICIPAL CORPORATION	July 29, 1988
VIJAY KUMAR AND ORS. Vs. DHARAMDAS AND ORS.	September 4, 1988
VIJAY SINGH Vs. STATE OF M P	September 5, 1988
VIJAYSHANKAR SHIVNARAYAN Vs. STATE OF MADHYA PRADESH	December 8, 1988
VIJENDRASINGH Vs. MUJAFFAR HUSSAIN	September 22, 1988
VIMALCHAND Vs. GYANMALA	July 6, 1988
VIMLADEVI DURGADAS KATHURIA Vs. GURINDERSINGH NARENDRA SINGH CHOPDA	November 30, 1988
VISHAM AND COMPANY Vs. ASHOK KUMAR AJAY KUMAR	September 7, 1988
Vivek Tiwari Vs. The Krishi Upaj Mandi Samiti, Lashkar	November 30, 1988
W C LTD Vs. COMMISSIONER OF SALES TAX M P	January 11, 1988

Year 1988 of HIGH COURT OF MADHYA PRADESH

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