REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A G PRAYAGI Vs. STATE	April 11, 1986
A.K. GHOSH AND OTHERS Vs. STATE OF M.P.	July 3, 1986
ABDUL MAJID Vs. UNION OF INDIA	January 30, 1986
ABDUL SHAKOOR Vs. BISMILLA BEEBI	September 17, 1986
ADVANI OERLIKON LIMITED Vs. UNION OF INDIA	February 7, 1986
AGRO PIPES Vs. COMMISSIONER OF SALES TAX	February 17, 1986
AJAI SOMALU Vs. STATE OF M P	December 9, 1986
AJIJ KHAN Vs. SIRAJUDDIN	March 28, 1986
AKHTARUNNISH Vs. SHARIFKHAN	October 29, 1986
AKRAM ALI Vs. DILAWAR KHAN	March 28, 1986
ALOK GUPTA Vs. STATE OF MADHYA PRADESH	March 14, 1986
ALUMINIUM EXTRUSIONS AND INDUSTRIAL COMPONENTS PVT LTD Vs. CENTRAL PAINTS LTD	March 21, 1986
AMARSINGH Vs. STATE OF M.P. AND ANOTHER	July 8, 1986
AMARSINGH CHHOTKANSINGH Vs. STATE OF M P	July 8, 1986
AMBALAL Vs. ANNA	November 27, 1986
ANAND JAISWAL Vs. STATE	October 24, 1986
ANAND JYOTI PRINTERS PRVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	July 3, 1986
ANIL KUMAR CHOPRA Vs. INDIRA DEVI	January 2, 1986
ANILKUMAR OJHA Vs. APPELLATE AUTHORITY, DISTRICT CO	April 30, 1986
ANOOPSINGH Vs. INDERSINGH	January 7, 1986
ANURADHA Vs. STATE OF M.P. AND OTHERS	July 4, 1986
ANWAR Vs. WAHIDAN	July 17, 1986
ARYA CONFECTIONARY WORKS Vs. COMMISSIONER OF INCOME TAX	July 28, 1986
ARYA CONFECTIONARY WORKS Vs. COMMISSIONER OF INCOME TAX	March 28, 1986
ASHOK Vs. STATE	October 9, 1986
ASHOK KUMAR Vs. COMMISSIONER OF INCOME TAX	January 25, 1986
ATAL BEHARILAL SHANKARLAL Vs. STATE OF M P	February 27, 1986
BABOOLAL Vs. KANKAR	February 3, 1986
BABULAL Vs. SUNITA	January 30, 1986
Babulal Vs. Munnibai	October 29, 1986
Babulal Vs. State of M P.	September 8, 1986
BABULAL AGARWAL Vs. COMMISSIONER OF SALES TAX	February 18, 1986
BABULAL CHOUDHARY Vs. STATE OF M P	June 30, 1986
BAGADBAI Vs. SHANKAR SINGH	July 17, 1986
BAHADUR SINGH THAKUR Vs. CENTRAL CO OP BANK LTD	June 25, 1986
BAL KISHAN Vs. TULSA BAI	September 10, 1986
BALTI DEVI SHUKLA Vs. CHHOTELAL SHUKLA	February 4, 1986
BALWANT SINGH Vs. STATE OF M P	August 26, 1986
BANESINGH Vs. SAMPATBAI	November 18, 1986
BANSILAL BABOOLAL Vs. COMMISSIONER OF SALES TAX	July 3, 1986
BAPULAL Vs. PREMBAI	September 25, 1986
BARKAT Vs. STATE OF M P	September 27, 1986
BASANTI BAI Vs. STATE OF MADHYA PRADESH	March 12, 1986
BHADDU Vs. STATE OF M P	July 1, 1986
BHANDARI IRON AND STEEL CO PVT LTD Vs. GOKULDAS	November 29, 1986
BHARAT ENGINEERING AND FOUNDARY WORKS Vs. PUNJAB NATIONAL BANK	July 14, 1986
BHARAT SAW MILLS Vs. COMMISSIONER OF SALES TAX	December 2, 1986
BHERUSINGH VALA BAMNIYA Vs. STATE OF MADHYA PRADESH BHOPAL	March 25, 1986
BHIBHMA KINGER Vs. STATE OF M P	March 7, 1986
BHILARI MOTORS Vs. COMMISSIONER OF SALES TAX	February 3, 1986
BHOGAMI BUTTU Vs. STATE OF MADHYA PRADESH	February 4, 1986
BHOLA Vs. STATE OF M P	May 19, 1986
BHOORELAL Vs. ROZHIN BAI	March 18, 1986
BHUPENDRA JOSHI Vs. STATE OF MADHYA PRADESH	September 18, 1986
BILKIS Vs. MUNNE KHAN	August 25, 1986
BITIYA Vs. SAMUEL	August 12, 1986
BOARD OF DIRECTORS OF SAHAKARI VIPNAN SAMITI Vs. REGISTRAR OF CO OP SOC	October 29, 1986
BRIJENDRA SINGH SUMER SINGH Vs. STATE OF MADHYA PRADESH	February 20, 1986
BRIJMOHAN GOSWAMI Vs. STATE OF M P	December 12, 1986
BUDHU LAL Vs. DULLE KHAN	September 3, 1986
BUDHWARA BAI Vs. CEMENT CORPORATION OF INDIA	July 25, 1986
CENTRAL CIRCUIT CINE ASSOCN Vs. STATE	July 22, 1986
CHANDRA KANT Vs. H.D. SONI	December 12, 1986
CHANDRA SHEKHAR Vs. KISHANDAS JAGANNATH	September 17, 1986
CHANDULAL SHIVJI Vs. COMMISSIONER OF INCOME TAX	June 26, 1986
CHELAYA AMMA ALIAS SIMHACHALAM Vs. P. RAMLU	July 23, 1986
CHHABDA BUS SERVICE SENDHWA Vs. RANG PANCHAM	August 1, 1986
CHINNAMMA THOMAS Vs. K.K. THOMAS	March 17, 1986
CHUNEELA KUMARI Vs. KARUNASHANKER	February 20, 1986
COAL MINES AUTHORITY LTD Vs. ASSOCIATED CEMENT COS LTD	July 10, 1986
COMMISSIONER OF GIFT TAX Vs. PORWAL UDYOG INDIA	October 7, 1986
COMMISSIONER OF GIFT TAX Vs. SHRAVENKUMAR P PATEL	October 9, 1986
COMMISSIONER OF INCOM TAX Vs. SIMPLEX METALICA	October 7, 1986
COMMISSIONER OF INCOME TAX Vs. LAXMI RICE MILLS	October 9, 1986
COMMISSIONER OF INCOME TAX Vs. BALCHAND MALVIYA	October 17, 1986
COMMISSIONER OF INCOME TAX Vs. SIMPLEX METALICA	October 1, 1986
COMMISSIONER OF INCOME TAX Vs. K L RAJPUT	October 1, 1986
COMMISSIONER OF INCOME TAX Vs. G B J SETH AND C O J SETH	August 14, 1986
COMMISSIONER OF INCOME TAX Vs. GANESH STORES	July 4, 1986
COMMISSIONER OF INCOME TAX Vs. ALIM BEG SALIM BHAI	June 24, 1986
COMMISSIONER OF INCOME TAX Vs. SANGHI BEVERAGES PRVATE LIMITED	July 1, 1986
COMMISSIONER OF INCOME TAX Vs. GOPI TALKIES	July 22, 1986
COMMISSIONER OF INCOME TAX Vs. PRAKASHCHANDRA BASANTILAL	July 26, 1986
COMMISSIONER OF INCOME TAX Vs. PARSI ZORASTRIAN ANJUMAN TRUST	July 28, 1986
COMMISSIONER OF INCOME TAX Vs. AMAR TRANSPORT SERVICES	July 22, 1986
COMMISSIONER OF INCOME TAX Vs. PUNJAB TYRES	July 11, 1986
COMMISSIONER OF INCOME TAX Vs. NIRMAL PAPER MART	July 7, 1986
COMMISSIONER OF INCOME TAX Vs. RAJ TEXTILES	July 15, 1986
COMMISSIONER OF INCOME TAX Vs. DEORA S C	July 15, 1986
COMMISSIONER OF INCOME TAX Vs. MANILAL TRIBHUWANDAS	February 26, 1986
COMMISSIONER OF INCOME TAX Vs. GUNWANTIBAI RATILAL	February 27, 1986
COMMISSIONER OF INCOME TAX Vs. M P FINANCIAL CORPORATION	February 21, 1986
COMMISSIONER OF INCOME TAX Vs. KALANI P S	February 4, 1986
COMMISSIONER OF INCOME TAX Vs. B N KALANI AND SONS	February 2, 1986
COMMISSIONER OF INCOME TAX Vs. S S RATANCHAND BHOLANATH	January 25, 1986
COMMISSIONER OF INCOME TAX Vs. RADHESHYAM GARG	January 29, 1986
COMMISSIONER OF INCOME TAX Vs. PERFECT POTTERY COMPANY LIMITED	January 27, 1986
COMMISSIONER OF INCOME TAX Vs. H H MAHARAJA SAHIB SHRI LOKENDRA SINGHJI	January 6, 1986
COMMISSIONER OF INCOME TAX Vs. SHRIRAM DEVELOPMENT CO	January 17, 1986
COMMISSIONER OF INCOME TAX Vs. KAMAL KUMAR	March 3, 1986
COMMISSIONER OF INCOME TAX Vs. SITALDAS GYANCHAND	March 4, 1986
COMMISSIONER OF INCOME TAX Vs. MADHU KANTA BEN	April 23, 1986
COMMISSIONER OF INCOME TAX Vs. M P BIDI LEAVES AND CO	March 28, 1986
COMMISSIONER OF INCOME TAX Vs. NARBHARAM POPATBHAI AND SONS	November 29, 1986
COMMISSIONER OF INCOME TAX Vs. LAXMI RICE MILLS	November 12, 1986
COMMISSIONER OF INCOME TAX Vs. DHAR CENTRAL CO OPERATIVE BANK LIMITED	December 3, 1986
COMMISSIONER OF INCOME TAX Vs. NARBHARAM POPATBHAI AND SONS	November 21, 1986
COMMISSIONER OF INCOME TAX Vs. BHOPAL CO OPERATIVE CENTRAL BANK LIMITED	November 24, 1986
COMMISSIONER OF INCOME TAX BHOPAL Vs. K L RAJPUT SEONI	October 7, 1986
COMMISSIONER OF INCOME-TAX Vs. NARBHARAM POPATBHAI AND SONS	November 19, 1986
COMMISSIONER OF INCOMETAX Vs. NIRMALA DEVI	July 16, 1986
COMMISSIONER OF SALES TAX Vs. NATHANI BROTHERS	July 28, 1986
COMMISSIONER OF SALES TAX Vs. ROSHANLAL GULSHANLAL	June 23, 1986
COMMISSIONER OF SALES TAX Vs. TATA EXPORTS LTD	February 21, 1986
COMMISSIONER OF SALES TAX Vs. GENERAL ELECTRIC COMPANY OF INDIA LTD	November 17, 1986
COMMISSIONER OF SALES TAX M P Vs. DUNLOP INDIA LTD	December 6, 1986
COMMISSIONER OF WEALTH TAX Vs. LACHMANDAS BHATIA	July 28, 1986
COMMISSIONER OF WEALTH TAX Vs. R S SETH GHISALAL MODI FAMILY TRUST	August 29, 1986
COMMISSIONER OF WEALTH TAX Vs. LACHHMANDAS BHATIA	March 28, 1986
CONTROLLER OF ESTATE DUTY Vs. PURANDAS SINDHWANI	May 1, 1986
DALIIT KAUR Vs. TAJENDRA SINGH	August 1, 1986
DAMODARRAO Vs. MAINABAI	September 26, 1986
DAULAT SINGH Vs. STATE OF M P	December 4, 1986
DAYALSINGH JINWANSINGH LODHI Vs. STATE OF M P	February 27, 1986
Deobai Vs. Sonibai	July 23, 1986
DEVA Vs. DURGASHANKAR	April 9, 1986
DEVENDRA SINGH RAT AN SINGH Vs. MORESHWAR NARAYAN MUNGI	March 28, 1986
DEVIDAYAL Vs. DISTRICT MAGISTRATE	January 7, 1986
DEVSINGH Vs. S D M TARANA	April 29, 1986
DEWAS TEXTILES MILLS Vs. COMMISSIONER OF INCOME TAX	March 10, 1986
DHAYA BHAI RANCHOD BHAI PATEL Vs. J C MILLS GWALIOR	February 19, 1986
DILIP Vs. STATE OF MADHYA PRADESH	February 14, 1986
DINANATH DUBEY Vs. COMMISSIONER OF INCOME TAX	January 31, 1986
DINESH KUMAR CHOURASIA Vs. STATE OF M P	August 11, 1986
DISTRICT CO OP CENTRAL BANK LTD Vs. G L KARMA EX SUPERVIOR GRAM SONIPURA DISTT	February 20, 1986
DUKALHINBAI Vs. R.V. PARANJPE	December 8, 1986
DULARIBAI Vs. BRIJ MOHAN KHANDELWAL	January 28, 1986
DWARKAPRASAD RAMNATH GUPTA Vs. STATE OF M P	December 8, 1986
EKNATH Vs. BHAGWANTABAI	July 31, 1986
ELECTRO MEDICALS Vs. COMMISSIONER OF INCOME TAX	July 18, 1986
EMPLOYEES STATE INSURANCE CORPORATION Vs. DWARKA PRASAD AGARWAL	July 17, 1986
EZAZ KHAN Vs. STATE OF M P	November 11, 1986
FACTORY MANAGER J.C.MILLS LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION GWALIOR	September 23, 1986
FEROZ SETHANA INDUSTRIES Vs. M.P. ELECTRICITY BOARD	July 31, 1986
GAFOOR AHMAD Vs. AMNABAI	August 7, 1986
GANESH SOAP WORKS Vs. COMMISSIONER OF INCOME TAX	July 21, 1986
GANGARAM BENDIL Vs. RASHMI PARIHAR	October 25, 1986
GAYATRI DEVI Vs. LAXMIKANT	April 29, 1986
GENDALAL BHAGGAJI Vs. SAJJAN MILLS LTD	July 24, 1986
GENERAL MANAGER WESTERN COALFIELDS LTD Vs. KALASIA BAI	October 20, 1986
GHANSHYAM Vs. NATHU	November 26, 1986
GHANSHYAMDAS GUPTA Vs. SHIVALDAS	September 8, 1986
GHANSHYAMDAS GUPTA Vs. SHIVALDAS	September 5, 1986
GIRDHARILAL BAGADIA Vs. ADDITIONAL COMMISSIONER OF INCOME TAX	March 13, 1986
GIRJASHANKAR Vs. STATE OF MADHYA PRADESH	August 1, 1986
GITALI DAS Vs. DEAN M G M MEDICAL COLLEGE INDORE	April 23, 1986
GOPAL Vs. DHAPUBAI	June 25, 1986
GORDHAN LAL Vs. NANDIBAI	December 5, 1986
GRAM SEWA SAMITI, RAIPUR AND ANOTHER Vs. JAI PRAKASH RATHI AND OTHERS	March 19, 1986
GULABSINGH MITTHU TADVI Vs. STATE OF M P	November 18, 1986
GYANIBAI DUKHAI MOCHI Vs. SHIVLAL MADHO	November 19, 1986
H.D. SONI Vs. RAMESH	April 24, 1986
HAMIDA BEGUM Vs. MOHD. SHAMIN	January 27, 1986
HANUMANTRAO Vs. VIJAYMALA	August 7, 1986
HARICHAND Vs. STATE OF MADHYA PRADESH	December 8, 1986
HARIHARLAL AND OTHERS Vs. M.P. PUBLIC SERVICE COMMISSION, INDORE AND OTHERS	January 7, 1986
HARIKISAN GONDI Vs. COMMISSIONER OF INCOME TAX	November 12, 1986
HARIRAM SONI Vs. SUSHILA	July 21, 1986
HARISHANKAR Vs. JAGRU	November 19, 1986
HARISHANKAR TIWARI Vs. JUGRU LAXMAN SAHU	November 21, 1986
HARISHCHANDRA Vs. STATE OF M P	October 29, 1986
HARJIVAN GOVINDBHAI Vs. SUSHILKUMAR MOOLCHAND	August 7, 1986
HARPRASAD MOHANLAL Vs. COMMISSIONER OF INCOME TAX	August 6, 1986
HAZI ABDUL REHMAN Vs. ASHOK KUMAR	February 12, 1986
HEMLATA DEVI Vs. GURUDAYAL	April 23, 1986
HIND HOUSING CO OP SOCY LTD Vs. STATE	October 14, 1986
HINDUSTAN ALUMINIUM CO LTD Vs. STATE OF MADHYA PRADESH	December 16, 1986
HIRABAI Vs. STATE OF MADHYA PRADESH	September 26, 1986
HIRALAL Vs. STATE OF M P	December 4, 1986
HIRALAL RAMESHWAR PRASAD Vs. STATE OF M P	March 28, 1986
HORILAL THETHWAR Vs. STATE OF MADHYA PRADESH	October 27, 1986
HRIDAYESHWAR SINGH CHAUHAN Vs. STATE OF MADHYA PRADESH	August 1, 1986
HUBBALAL Vs. RAMANAND & OTHERS	August 6, 1986
IMRATLAL Vs. STATE OF MADHYA PRADESH	January 27, 1986
INDARSEN NARANG Vs. KESARIA DEVI	January 29, 1986
INDIAN EXPRESS PRESS Vs. N P SHRIVASTAVA	January 7, 1986
INDIAN NATIONAL PRESS INDORE LTD Vs. STATE OF MP	November 21, 1986
INDRARAJ SINGH Vs. PUBAYA LAL SINGH	September 9, 1986
INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX Vs. RAJRANI SAHI	March 11, 1986
ISHWARI PRASAD GUPTA Vs. STATE OF M P	May 12, 1986
ITARSI TIMBER MERCHANTS ASSOCN Vs. STATE	January 29, 1986
Jagdish Prasad Vs. Sumitrabai	August 14, 1986
JAGDISHLAL SHATI Vs. STATE OF M.P. AND ANOTHER	June 27, 1986
JAMNA Vs. STATE OF M P	March 13, 1986
JANDEL SINGH Vs. UNION OF INDIA	January 24, 1986
JANIRAM Vs. STATE OF M P	August 5, 1986
JANKI G N CO OP HOUSING SOCY JABALPUR Vs. COLLECTOR JABALPUR	December 16, 1986
JAORA PREMIER VEGETABLE PVT LTD Vs. STATE	February 4, 1986
JATTHA AZIZ KHAN Vs. STATE OF M P	July 15, 1986
Jodhraj Vs. State of M. P.	April 17, 1986
K P SONS Vs. SALES TAX OFFICER	April 24, 1986
KAILASH CHANDRA Vs. STATE OF M P	October 30, 1986
KAILASH NARAYAN Vs. SHARDABAI	November 27, 1986
KAILASHCHANDRA Vs. HARBANS SINGH	April 11, 1986
KALIKA PRASAD SHRIVASTAVA Vs. MADHYA PRADESH LAGHU UDYOG NIGAM LTD	July 3, 1986
KALYANI MITRA Vs. HINDU MILAN MANDIR	November 29, 1986
KAMALCHAND Vs. MANIKLAL AND OTHERS	July 24, 1986
KANHAIYALAL Vs. STATE OF MADHYA PRADESH	April 11, 1986
KANHAIYALAL Vs. R T A INDORE	March 12, 1986
Kaniram Vs. Kashiram	October 29, 1986
KESHKAL CO OPERATIVE MARKETING SOCIETY LIMITED Vs. COMMISSIONER OF INCOME TAX	April 25, 1986
KHANDELWAL OIL INDUSTRIES Vs. COMMISSIONER OF INCOME TAX	August 1, 1986
KHURSHIDBAI Vs. STATE OF M P	February 12, 1986
KISHANLAL Vs. HARGOVIND	October 8, 1986
KISHANLAL MOOLCHAND Vs. COMMISSIONER OF INCOME TAX	August 1, 1986
KOMAL CHAND ASATI Vs. STATE OF MADHYA PRADESH	August 30, 1986
KRIPAL Vs. STATE OF MADHYA PRADESH	June 19, 1986
KRISHNAGOPAL Vs. PURUSHOTTAM	July 17, 1986
KUNJA Vs. LALARAM	February 11, 1986
KUNJAMI AYATU Vs. STATE OF M P	December 9, 1986
KUNTI DEVI RAMDAS Vs. ROSHANLAL RAMDAS	September 26, 1986
KUSUM KURRE R P KURRE Vs. DHARAM SINGH KALKATIA	January 27, 1986
LABH SINGH Vs. STATE OF M P	July 1, 1986
LALITABAI SOBHAGMAL Vs. COMMISSIONER OF GIFT TAX	March 17, 1986
LALTAPRASAD SHIVCHARANLAL Vs. RAMCHARAN HIRALAL VUAYVARGIYA	August 21, 1986
LATIF Vs. DISTRICT MAGISTRATE, SAGAR	March 12, 1986
LAUKI DEVI Vs. SARDAR GURLAL SINGH	September 22, 1986
Laxman Singh Vs. State of M.P.	July 26, 1986
LAXMANSINGH RAMSAHAY Vs. STATE OF M P	July 1, 1986
LAXMINARAYAN RAMBABUDEO MURAR Vs. STATE OF M P	September 17, 1986
LILADHAR Vs. JAMUNABAI	April 1, 1986
LOONCHAND Vs. HEMKANTA	March 5, 1986
M P CONTRACTORS SANGH Vs. STATE	June 23, 1986
M P STATE CO OP O G FEDERATION Vs. STATE	July 15, 1986
M P STATE CO-OPERATIVE MARKETING FEDERATION LIMITED Vs. LABOUR COMMISSIONER MADHYA PRADESH	July 9, 1986
M P STATE ROAD TRANSPORT CORPORATION Vs. VISHAMBHARDAYAL AGRAWAL	March 4, 1986
M.P. STATE ROAD TRANSPORT Vs. CHANDRA	June 20, 1986
M.P. STATE ROAD TRANSPORT Vs. SAVITRIBAI BAMAN	January 30, 1986
M.P. STATE ROAD TRANSPORT Vs. NAGENDRA NATH SHRIVASTAVA	February 22, 1986
M.P.Mining Corporation, Satna Vs. Munda Kol	July 11, 1986
M.P.S.R.T. CORPORATION Vs. CHANDERBAI	September 18, 1986
M.P.S.R.T. NIGAM Vs. RAMKALA	April 26, 1986
M/S RAJADHIRAJ INDUSTRIES PRIVATE Vs. NANHELAL BAGHEL AND OTHERS	February 27, 1986
Madan Gopal Vs. Ramjivanibai	July 29, 1986
MADHU SUPARI CO. Vs. ASHALATA	January 17, 1986
MADHUMILAN SYNTEX PVT LTD Vs. UNION OF INDIA	April 21, 1986
MADHYA PRADESH SHIKSHAK SANGH Vs. STATE OF M P	March 17, 1986
MADHYA PRADESH STATE ROAD Vs. UNION OF INDIA	February 21, 1986
MADHYA PRADESH STATE ROAD Vs. PREM BAI	January 15, 1986
MADHYA PRADESH STATE ROAD TRANSPORT CORPN. AND ANOTHER Vs. PUNIT RAM SAHU AUD OTHERS	January 31, 1986
MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. JAGANNATH KOL AND ANOTHER	January 31, 1986
MAHADEO BISCUITS AND CONFECTIONERY WORKS Vs. COMMISSIONER OF INCOME TAX	May 8, 1986
MAHAVIR KUMAR Vs. PHOOLCHAND	July 30, 1986
MAHENDRA PAL SINGH AND ANOTHER Vs. PRADASH CHAND GOYAL AND OTHERS	February 4, 1986
MAHENDRAKUMAR Vs. STATE OF MADHYA PRADESH	April 21, 1986
MAHENDRAPAL SINGH Vs. STATE OF M P	January 6, 1986
MAHESH CHANDRA BAJAJ Vs. CHHOTA BHAI JETHA BHAI	May 2, 1986
MAHESH KUMAR Vs. NEELAM RASTOGI	February 10, 1986
MAJOR M.P.M. PILLAI AND ANOTHER Vs. M.P. STATE ROAD TRANSPORT CORPORATION AND ANOTHER	February 11, 1986
MALHAR RAO HOLKAR Vs. PURSHOTTAM JOSHI	July 25, 1986
MAN SINGH Vs. STATE OF M P	June 25, 1986
MAN SINGH Vs. STATE OF MADHYA PRADESH	January 10, 1986
MANAGER, NORTH CHANDAMETA Vs. BASANTI BAI	January 25, 1986
MANGI LAL Vs. MANGIBAI	March 21, 1986
MANGILAL Vs. STATE OF M P	June 30, 1986
MANJUBALA Vs. HASTIMAL	August 1, 1986
MANOHARSINGH Vs. STATE	March 14, 1986
MARKANDE Vs. STATE OF M P	March 27, 1986
MATHURA PRASAD GAUTAM Vs. B V KARANTH	December 16, 1986
MAYARAM Vs. GITABAI	March 25, 1986
MGMT OF ALL INDIA RADIO Vs. P O CENTRAL GOVT IND TRI CUM-LABOUR COURT AND	November 13, 1986
MITHOO LABS I Vs. COMMISSIONER OF SALES TAX	July 2, 1986
MITHUN Vs. STATE OF MADHYA PRADESH	November 27, 1986
MITTAL ICE AND COLD STORAGE Vs. COMMISSIONER OF INCOME TAX	January 7, 1986
MOHAMMAD RUSTAM QURESHI Vs. STATE OF MADHYA PRADESH	March 6, 1986
MOHAMMAD UMAR Vs. STATE	January 1, 1986
MOHAN Vs. STATE OF MADHYA PRADESH	June 17, 1986
MOHAN RATHOR Vs. STATE OF MADHYA PRADESH	January 9, 1986
MOHANDAS Vs. KUSUM BAI	November 24, 1986
MOHD JUBER Vs. SHEHNAJBI	December 6, 1986
MOOIJI JATMAL Vs. COMMISSIONER OF INCOME TAX	January 22, 1986
MOOLSHANKAR Vs. RAMGOPAL	January 16, 1986
MOTILAL Vs. NARAYAN SINGH	July 11, 1986
MUBARIK HUSSAIN Vs. MUSHTAQ AHMAD	September 23, 1986
MUKESH Vs. DEONARAYAN	October 30, 1986
MUMTAZ BEGUM Vs. MUBARAK HUSSAIN	February 10, 1986
MUNICIPAL COMMITTEE SIDHI Vs. JAGDISH PRASAD KHARE	December 17, 1986
MUNICIPAL CORPORATION Vs. SHAILENDRAKUMAR AGRAWAL	July 8, 1986
MUNICIPAL CORPORATION, BHOPAL THROUGH FOOD INSPECTOR Vs. TOLA RAM	June 20, 1986
MUNICIPAL COUNCIL MORENA Vs. MADANLAL VERMA	January 23, 1986
MUNICIPAL COUNCIL SHIVPURI Vs. KRISHANGOPAL SHRI MATTULAL	September 11, 1986
MUNIYA BAI ALIAS JHIRIA BAI Vs. STATE OF MADHYA PRADESH	February 25, 1986
MUNNA ALIAS KAMTA PRASAD Vs. STATE OF MADHYA PRADESH	September 27, 1986
MUNNALAL Vs. SARDAR KARTAR SINGH	September 30, 1986
MURLIDHAR Vs. STATE OF M P	October 31, 1986
N M GOYAL Vs. SALES TAX OFFICER RAJNANDGAON	December 8, 1986
NAGU Vs. BHANWARSINGH	October 9, 1986
NAINARAM Vs. STATE OF MADHYA PRADESH	February 10, 1986
NANDLAL JAISWAL Vs. STATE OF M P	March 28, 1986
NANNE KHAN Vs. STATE OF MADHYA PRADESH	January 15, 1986
NARAYAN SINGH Vs. STATE OF MADHYA PRADESH	December 6, 1986
NARAYANDAS Vs. STATE OF MADHYA PRADESH	July 29, 1986
NARENDRA GLASS WORKS PVT LTD Vs. M P BEER PRODUCTS PVT LTD	October 7, 1986
NARENDRA KUMAR Vs. MUNICIPAL CORN INDORE	March 25, 1986
NARENDRA KUMAR RAJENDRA KUMAR JAIN Vs. COMMISSIONER OF INCOME TAX	October 8, 1986
NATIONAL INSURANCE CO LTD Vs. KAILASHKUMARI	April 1, 1986
NATIONAL INSURANCE CO. LTD Vs. ARJUN	September 4, 1986
NATIONAL INSURANCE CO. LTD Vs. KAILASH KUMARI	August 1, 1986
NATIONAL INSURANCE COMPANY LTD Vs. SANJEEDA BI	January 20, 1986
NATTHU Vs. SHIVRAM	October 29, 1986
NETRAPAL SINGH Vs. BHAGWATI PRASAD	October 9, 1986
NEW INDIA ASSURANCE CO LTD Vs. SHAKUNTALABAI	March 14, 1986
NEW INDIA ASSURANCE CO. LTD Vs. MOHINDER SINGH	January 23, 1986
NIHAL SINGH Vs. RAM BAI	October 3, 1986
NIRMALKUMAR Vs. STATE	September 8, 1986
OM PRAKASH Vs. MOOLCHAND SHARMA	September 9, 1986
OMKARLAL Vs. STATE OF MADHYA PRADESH	April 8, 1986
OMPRAKASH PREMCHAND AND COMPANY Vs. COMMISSIONER OF INCOME TAX	March 19, 1986
ORIENTAL F and G INSURANCE CO LTD Vs. DHANNO	February 22, 1986
ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. KODURAM SHUKAL	April 11, 1986
P.P. MAHESHWARI AND OTHERS Vs. CHINMAY TRIVEDI AND OTHERS	March 3, 1986
PADMABAI Vs. STATE OF MADHYA PRADESH	October 29, 1986
PANNALAL SHRIVASTAVA Vs. DINESH CHAND MISHRA	July 8, 1986
PARASCHAND Vs. HEMANT KUMAR	November 6, 1986
PARSI ZORASTRIAN ANJUMAN TRUST Vs. COMMISSIONER OF INCOME TAX	March 28, 1986
PARSI ZORASTRIAN ANJUMAN TRUST MHOW Vs. COMMISSIONER OF INCOME TAX	July 28, 1986
PEERUSINGH Vs. STATE OF MADHYA PRADESH	July 10, 1986
PERMALI WALLACE LIMITED Vs. UNION OF INDIA	March 13, 1986
PHOOLCHAND Vs. STATE OF MADHYA PRADESH	March 12, 1986
PODYALA KISTAYA Vs. DARLA CHINKKA & TWO OTHERS	November 11, 1986
POPPY CORPORATION Vs. DEPUTY COMMISSIONER OF SALES TAX UJJAIN DIVISION	February 6, 1986
PORWAL UDYOG INDIA Vs. COMMISSIONER OF INCOME TAX	August 14, 1986
POTA Vs. STATE OF MADHYA PRADESH	February 24, 1986
PRABHULAL Vs. GRAM PANCHAYAT GURADIYA DEDA	April 25, 1986
PRABHUNARAYAN Vs. STATE OF MADHYA PRADESH	August 1, 1986
PRAKASH Vs. ASHA @ JYOTI	January 20, 1986
PRAKASH CHANDRA Vs. RAJ KUMAR	December 4, 1986
PRAKASH CHANDRA Vs. RAJ KUMARI	September 25, 1986
PRAKASHCBANDRA Vs. RADHARANI	July 31, 1986
PRAKASHCHANDRA S VERMA Vs. VIKRAM UNIVERSITY UJJAIN	August 13, 1986
PREM Vs. STATE OF M P	September 22, 1986
PREM KHANNA Vs. A. FELIX AND TWO OTHERS	December 11, 1986
PREMABAI Vs. HUKUM CHAND	July 17, 1986
PREMIER VEGETABLE PVT LTD Vs. STATE OF M P	February 4, 1986
PRESIDENT, IRON ORE AND MINING WORKS COOPERATIVE SOCIETY Vs. MUNGAI BAI	July 30, 1986
PUNAMCHAND BHIMAJI MALI Vs. CHANDANBAI HIRALALJI MALI	July 29, 1986
R K CHARAR Vs. STATE OF M P	September 8, 1986
R M VYAVASAYEE SAMITI Vs. COLLECTOR RAIPUR	March 24, 1986
R N MISHRA Vs. SURYABHAN SINGH	January 30, 1986
R P DHANDA Vs. BHURELAL	October 20, 1986
R.K. CHOUBEY Vs. STATE OF MADHYA PRADESH AND OTHERS	February 22, 1986
R.T.S. CLAUDIAS Vs. RENT CONTROLLING AUTHORITY	December 15, 1986
RADHESHYAM Vs. A P SINGH VISHWAVIDYALAYA	May 8, 1986
RADHESHYAM RAM LALIT TRIPATHI Vs. AWADHESH PRATAP SINGH VISHWAVIDYALAYA REWA	September 8, 1986
RADHESHYAM TRIPATHI Vs. AWADHESH PRATAP SINGH VISHWAVIDYALAYA REWA	May 8, 1986
RADHESYAM AGRAWAL Vs. NARENDRAPAL SINGH	December 11, 1986
RAGHUVIRSINGH Vs. STATE OF M P	December 2, 1986
RAJ KUMARI Vs. RAMCHARAN TIWARI	August 1, 1986
RAJA ALIAS SATIYAPAL Vs. STATE OF M P	March 5, 1986
RAJA RAM Vs. STATE OF M P	July 4, 1986
RAJADHIRAJ INDUSTRIES (P) LTD. SEONI Vs. NANHELAL BAGBEL AND FOUR OTHERS	February 25, 1986
RAJARAM Vs. URMILA DEVI	April 7, 1986
RAJDOOT HOTEL ENTERPRISE CORPORATION Vs. COMMISSIONER OF INCOME TAX	September 22, 1986
RAJENDRA Vs. BISHAMBHAR NATH	January 8, 1986
RAJENDRA PRASAD Vs. MADAN ALIAS MUNNA	February 17, 1986
RAJESH KUMAR Vs. SHILPA	February 27, 1986
RAJESH MALIK Vs. STATE	March 15, 1986
RAJIV S/O BHAGWANDAS MOORJHANI Vs. STATE BANK OF INDIA AND ANOTHER	October 28, 1986
RAM BAI AND OTHERS Vs. M.P. TRANSPORT COMPANY PVT. LTD., RAIPUR AND OTHERS	July 24, 1986
RAM GOPAL Vs. STATE OF M.P.	October 30, 1986
RAM SINGH Vs. STATE OF M P	March 31, 1986
RAMBILAS GOUR Vs. TAHSILDAR HOSHANGABAD	February 26, 1986
RAMCHANDRA Vs. DATTATRAYA	April 3, 1986
RAMCHANDRA GOPALJI SUGANDHI Vs. COMMISSIONER OF WEALTH TAX	July 25, 1986
RAMCHARAN Vs. STATE OF M P	July 1, 1986
RAMCHARAN Vs. STATE OF M P	November 27, 1986
Ramdayal Vs. State of M.P.	October 30, 1986
RAMDEVI Vs. STATE OF M P	October 22, 1986
RAMDUTTA Vs. KRISHNA	October 9, 1986
RAMESH Vs. STATE OF M P	July 14, 1986
RAMESH CHANDRA Vs. RAMESHWARDAYAL	October 30, 1986
RAMESH KUMAR Vs. STATE OF MADHYA PRADESH	June 17, 1986
RAMESHWAR Vs. RAMIBAI	March 28, 1986
RAMESHWAR DAYAL Vs. KAMLABAI	November 18, 1986
RAMJIDAS Vs. LAXMI KUMAR	September 27, 1986
RAMLAL CHOURASIA Vs. GANESH PRASAD	April 8, 1986
RAMROOPSINGH Vs. STATE OF MADHYA PRADESH	January 16, 1986
RAMSHARAN Vs. MAHIPATRAO	August 22, 1986
RANGE FOREST OFFICER RAMPURA Vs. RODILAL	April 21, 1986
RANI DURGAVATI VISHWA VIDHYALAYA Vs. LAXMAN RICHARIA	December 9, 1986
RATANLAL Vs. SURESH KUMAR	December 4, 1986
RAVI AGRAWAL Vs. M P R PARIVAHAN NIGAM BHOPAL	February 6, 1986
RAVINDRA Vs. PRATIBHA	October 10, 1986
RAVINDRA SHARM VAISH Vs. SMT. KUSUM AGARWAL	July 30, 1986
REGIONAL DIRECTOR KARMACHARI RAJYA BIMA NIGAM INDORE Vs. M P STEEL FABRICATORS RAIPUR	January 16, 1986
REKHA CHAUHAN Vs. RAMESH CHANDRA CHAUHAN	September 4, 1986
RESHAMLAL Vs. STATE OF M P	November 17, 1986
ROOP CHAND @ ASHOK Vs. UMA BAI	April 16, 1986
RUKMANI AGRAWAL Vs. COMMISSIONER OF INCOME TAX	May 8, 1986
S AWASTHY Vs. STATE OF M P	August 4, 1986
S L NAMDEO Vs. CHANCELLOR JAWAHARLAL NEHRU KRISHI VISHWA VIDHYALA	October 25, 1986
SADAR KHAN Vs. STATE OF M P	December 4, 1986
SADHANA Vs. VIKRAM UNIVERSITY UJJAIN	March 13, 1986
Saguna Bai Vs. Dhanprasad	August 8, 1986
SAHAKARI VIPNAN SANSTHA Vs. LABOUR COURT INDORE	August 21, 1986
SAKHARAM Vs. STATE OF M P	June 27, 1986
SALEEM Vs. HARIMAL	February 28, 1986
SANKHADHAR SINGH Vs. KUNDANLAL	August 13, 1986
SANT PRASAD PANDE Vs. INDIRA BAI SARWATE	September 24, 1986
SANTOSH KUMAR Vs. STATE OF M P	March 10, 1986
SARASWATI BAI Vs. DAMODAR PRASAD	July 18, 1986
SARASWATI DEVI @ SARLA Vs. STATE OF M P	March 4, 1986
SARDAR MAHENDRA PAL SINGH Vs. PRAKASH CHAND GOYAL	February 4, 1986
SAROJ Vs. DASHRATH	July 3, 1986
Satish Bhandari Vs. State of M. P.	January 6, 1986
SATNA CO OP PRINTING AND PUBLISHING SOC LTD Vs. SINGHAILAL CHAND	July 11, 1986
SATYA TIWARI Vs. KALPANA MISHRA	September 25, 1986
SAVITA KHANDEKAR Vs. LIFE INSURANCE CORPORATION OF INDIA	April 24, 1986
SHAILENDRA SINGH NAHAR Vs. STATE OF M P	January 23, 1986
SHARDA TALKIES Vs. DHADIWAL EXHIBITORS RAIPUR	February 18, 1986
SHEILA SHARMA & ANOTHER Vs. THE M.P. FINANCIAL CORPORATION	August 29, 1986
SHEO PRASAD Vs. PRATAP AND OTHERS	December 15, 1986
SHIVRATAN TIWARI Vs. GENERAL MANAGER M P S R T C	February 27, 1986
SHRIKANT CHOUDHARY Vs. M L JHA	September 18, 1986
SHRIKIRSHNADAS Vs. AJIT KUMAR RAI	August 20, 1986
SHRIRAM SINGH Vs. KANWAR SINGH	February 22, 1986
SHRIVALLABH VIJAYVARGIYA Vs. STATE OF M P	July 18, 1986
SHYAM SUNDER AGRAWAL Vs. KARTAR SINGH SHARMA	February 25, 1986
SHYAMRAO Vs. BABULAL	March 19, 1986
SHYAMRAO SADASHIV Vs. STATE OF MADHYA PRADESH	September 16, 1986
SHYAMSUNDER Vs. BHANWARLAL	January 6, 1986
SITRAM SHRI SHIVPRASAD Vs. REGISTRAR OF CO OP SOC	March 4, 1986
SOBHAGMAL PHOOLCHAND Vs. COMMISSIONER OF INCOME TAX	January 24, 1986
SOBRAN SINGH DARSHAN SINGH Vs. DEENDAYAL GOEL	August 1, 1986
SON KUNWAR BAI Vs. INDRA BAI	March 18, 1986
SONA BAI JAIN Vs. UNION OF INDIA	June 26, 1986
SONELAL Vs. STATE OF M.P.	April 2, 1986
STATE Vs. JAMBAI	March 24, 1986
STATE Vs. BHAGWAN	January 7, 1986
STATE OF M P Vs. SATYAPRASAD SINGH	March 21, 1986
STATE OF M P Vs. KARAMBIR SINGH	March 18, 1986
STATE OF M P Vs. SUBKE BABOO	March 7, 1986
STATE OF M P Vs. BANNE KHAN ALAIS BANNE	April 30, 1986
STATE OF M P Vs. THAKUR	March 31, 1986
STATE OF M P Vs. GULAM NABI	March 28, 1986
STATE OF M.P. Vs. MAHENDRA KUMAR AND ANOTHER	April 16, 1986
STATE OF M.P. Vs. RAMLAL	May 2, 1986
STATE OF M.P. Vs. SANGPHOH	July 11, 1986
STATE OF M.P. Vs. JASWANT SINGH	January 31, 1986
STATE OF M.P. Vs. ARUN KUMAR	March 24, 1986
STATE OF MADHYA PRADESH Vs. BISRAM	November 11, 1986
STATE OF MADHYA PRADESH Vs. BANNE KHAN @ BANNE	March 30, 1986
STATE OF MADHYA PRADESH Vs. GHASIRAM MALVIYA	June 25, 1986
STATE OF MADHYA PRADESH Vs. INDRAJEETSINGH	April 1, 1986
STATE OF MADHYA PRADESH Vs. KALYAN	January 20, 1986
STATE OF MADHYA PRADESH Vs. PUNAMCHAND	July 29, 1986
STATE OF MADHYA PRADESH Vs. SAVJI	July 18, 1986
STATE OF MADHYA PRADESH Vs. M B GHARPURAY POONA	July 14, 1986
STATE OF MADHYA PRADESH Vs. DEOKI NANDAN	August 13, 1986
STATE OF MADHYA PRADESH Vs. PREMLAL	October 24, 1986
STATE OF MADHYA PRADESH Vs. SHANKAR GUHA	December 10, 1986
STATE OF MADHYA PRADESH Vs. DEEPAL SINGH	December 11, 1986
STEEL AUTHORITY OF INDIA Vs. INDUSTRIAL COURT	March 13, 1986
STEEL AUTHORITY OF INDIA LTD Vs. NARAIN RICE and OIL MILLS BILASPUR	April 9, 1986
Straw Products Co. Limited Vs. Union of India	March 28, 1986
STRAW PRODUCTS LTD Vs. UNION OF INDIA	March 28, 1986
STRAW PRODUCTS LTD Vs. COMMISSIONER OF SALES TAX	September 18, 1986
SUDESH MEHTA Vs. BHAGCHAND	December 8, 1986
SUGRABAI Vs. BAHADURSINGH	October 30, 1986
SUJANMAL Vs. STATE TRANSPORT	February 12, 1986
SUKHASWAROOPLAL Vs. STATE OF MADHYA PRADESH	March 25, 1986
Sukhibai Vs. Limya	September 23, 1986
Sukhlal Vs. Narainprasad	August 6, 1986
SUMANBAI DEORAM Vs. DEORAM BHILEYA PATIDAR	August 22, 1986
SURAJ JAISWAL Vs. VICE CHANCELLOR, RANI DURGAWATI VISHWAVIDYALAYA, JABALPUR	September 26, 1986
SURAJBAI Vs. CEMENT CORPORATION OF INDIA LTD	July 22, 1986
SURESH MOTA CHENWALA LASHKAR Vs. STATE OF MADHYA PRADESH	September 4, 1986
SURJEET SINGH Vs. THE ADMINISTRATOR, JABALPUR CORPORATION MPL. CORPORATION AND OTHERS	July 3, 1986
SUSHILA DEVI Vs. KEDARNATH GUPTA	September 17, 1986
TAJIBAI Vs. HASAN KHAN	October 20, 1986
TARABAI Vs. M.P.S.R.T.C.	July 11, 1986
TARACHAND NEMA Vs. CHAMAR	April 23, 1986
TEJASWINI GUHA Vs. STATE OF M P	May 2, 1986
THAKUR LAL Vs. ARJUNDAS	January 30, 1986
THAKUR VEERPAL SINGH Vs. COMMISSIONER OF INCOME TAX	July 11, 1986
THE NEW INDIA ASSURANCE CO.LTD., ITARSI Vs. SARDAR DILIP SINGH & OTHERS	July 30, 1986
TIJJOBAI AND OTHERS Vs. BABOO LAL LUHAR AND ANOTHER	March 31, 1986
TILAK RAJ YADAV Vs. STATE OF M P	October 25, 1986
TORAN SINGH Vs. STATE OF MADHYA PRADESH	January 15, 1986
TRIPTA CHHABRA Vs. AJIT KUMAR CHHABRA	January 31, 1986
UMASHANKAR Vs. STATE OF M P	April 7, 1986
UNION OF INDIA Vs. STATE OF MADHYA PRADESH	March 31, 1986
UNION OF INDIA Vs. FIRM DHANNALAL DULICHAND JAIN	September 9, 1986
UNION OF INDIA Vs. BALWANT KAUR	August 8, 1986
UNION OF INDIA Vs. SUBHASH CHANDRA	March 21, 1986
UNITED INDIA INSURANCE CO. LTD Vs. HEERABAI	June 19, 1986
UNITED INDIA INSURANCE CO. LTD. Vs. NEELAMBAI	August 22, 1986
USHA DEVI Vs. WEALTH TAX OFFICER	October 31, 1986
Uttam Singh Vs. State of M. P.	October 29, 1986
VAIKUNTHIBAI Vs. STATE OF M P	October 17, 1986
VASUDEO RAMSINGH Vs. STATE OF M P	December 5, 1986
VIDYADHAR Vs. KAMLABAI	April 7, 1986
VIJAY KUMAR BAPULALJI JAIN Vs. STATE OF M P	September 30, 1986
Vijay Kumar Dubey Vs. Taradevi Upadhyaya	July 2, 1986
VIJAYKUMAR Vs. UMA SANGHI	July 8, 1986
VIMAL Vs. ATTAR HUSSAIN	September 30, 1986
VINEET TALKIES Vs. COMMISSIONER OF INCOME TAX	January 22, 1986
VINOD KUMAR Vs. STATE OF MADHYA PRADESH	January 31, 1986
Vishwanath Vs. M.P. State Road Transport Corporation Bhopal	March 17, 1986
VISHWANATH BAPUSINGH TOMAR Vs. VIRENDRASINGH PRAHLADSINGH CHOUHAN	November 17, 1986
Western Coalfields Ltd., Maharashtra Vs. Mahesh Prasad Tamrakar, Chairman Notified Area Committee, Kotma	March 7, 1986
YASHODA BAI Vs. OMKAR	October 21, 1986
YASIN MOHAMMAD Vs. STATE OF MADHYA PRADESH	February 3, 1986
YOUNUS MOHAMMAD Vs. REGIONAL PROVIDENT FUND COMMISSIONER	November 12, 1986
ZAKIUDDIN MALIK Vs. STATE	January 31, 1986

Year 1986 of HIGH COURT OF MADHYA PRADESH

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