REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A J VERGHESE Vs. BHARAT ALUMINIUM CO LTD	March 5, 1985
ABDUL SATTAR KHAN Vs. DIVISIONAL FOREST OFFICER VIKAS SOUTH SEONI FOREST DIVISION SEONI	March 25, 1985
ABHILASHA AANKANKSHA WELFARE TRUST & OTHERS Vs. STATE OF M.P. & OTHERS	April 24, 1985
AHMADJI Vs. STATE	February 20, 1985
AHMADNOOR Vs. RAM LAL	December 5, 1985
AJAB SINGH GHASIRAM Vs. STATE OF MADHYA PRADESH	October 10, 1985
AKHTAR AHMAD ASST SURGEON Vs. STATE OF MADHYA PRADESH	August 3, 1985
ALOK AND ANOTHER Vs. STATE OF MADHYA PRADESH	January 30, 1985
ANANT Vs. STATE	November 30, 1985
ANGAD BAI Vs. COMMISSIONER OF INCOME TAX	November 1, 1985
Anil Kumar Jain Vs. State of M. P.	January 3, 1985
ANUJA MISHRA Vs. KULPATI RAVISHANKAR UNIVERSITY RAIPUR	September 4, 1985
ANUPAM PRAKASHAN Vs. JAMUNA PRASHAD GUPTA	August 8, 1985
ASHOK JAGANNATH PRASAD Vs. NARSINGH RAO VASANTRAO PAWAR	February 18, 1985
ASHOK KUMAR BAIS Vs. MEERA	January 23, 1985
ASHOK PRINTING WORKS Vs. RENT CONTROL OFFICER RAIGARH	September 27, 1985
ASHWINI KUMAR SHARMA Vs. HEMRAJ SHARMA	June 17, 1985
ASIAN PAINTS INDIA LTD Vs. STATE OF M P	January 31, 1985
ASIF ALI Vs. RAHANDOMAL	January 28, 1985
AUTO PINS INDIA REGD Vs. SALES TAX OFFICER	January 10, 1985
AWATAR SINGH AND OTHERS Vs. GENERAL MANAGER, BANK NOTE PRESS DEWAS AND OTHERS	August 2, 1985
AYODHYA PRASAD Vs. BOARD OF REVENUE	February 27, 1985
AYODHYA PRASAD PARMESHWARIDAS Vs. COMMISSIONER OF INCOME TAX JABALPUR	January 23, 1985
B JOHNSON Vs. C S NAIDU	August 9, 1985
BABOOLAL MEWARA Vs. STATE OF M P	December 6, 1985
BABU SINGH Vs. STATE OF M P	March 14, 1985
BABULAL Vs. STATE	February 18, 1985
BABULAL Vs. ADITYA BIRLA	October 4, 1985
BAIJNATH Vs. MUNNALAL	September 11, 1985
BALCHAND HASHMATRAI AND COMPANY Vs. COMMISSIONER OF INCOME TAX	November 2, 1985
BALKISHAN Vs. NAGARPALIKA MORENA	March 12, 1985
Balkrishan Patel Vs. Brijendra Patel	April 18, 1985
BALWANT SINGH Vs. GENERAL MANAGER, SOUTH EASTERN RAILWAY	February 4, 1985
BANK OF BARODA, BRANCH OFFICE AT JHABUA Vs. HEMANTKUMAR S/O RAMCHANDRA VAIDYA AND ORS.	July 30, 1985
BARWANI CO OP CENTRAL BANK LTD Vs. RAJASWA MANDAL M P GWALIOR	July 9, 1985
BASA BAI AND ANOTHER Vs. ANANDA AND OTHERS	January 12, 1985
BHAGWANDAS AHIRWAR Vs. STATE OF M P	April 11, 1985
BHAGWANDAS JAIN Vs. COMMISSIONER OF INCOME TAX	July 11, 1985
BHARAT Vs. DISTRICT MAGISTRATE GWALIOR	July 24, 1985
BHARAT ALUMINIUM CO. LTD Vs. MESSERS HUKUM CHAND STONE AND LIME CO	January 30, 1985
BHARAT ALUMINIUM COMPANY LTD Vs. HUKUM CHAND STONE AND LIME CO KATNI	January 11, 1985
BHURELAL KAMARLAL GUJAR Vs. STATE OF M P	September 30, 1985
BHURI BAI Vs. REHMAN	August 8, 1985
BHURIYABAI Vs. MADANLAL SONI	September 9, 1985
BIJLEE KARMACHARI SANGH Vs. M P ELECTRICITY BOARD	April 17, 1985
BIKAL BIHARI SONI Vs. STATE OF M P	April 26, 1985
BIMALA GULATI Vs. APPELLATE ASSISTANT COMMISSIONER	December 7, 1985
BINDRA AND COMPANY Vs. COMMISSIONER OF INCOME TAX	August 16, 1985
BIRLA JUTE AND INDUSTRIES LTD Vs. STATE OF M P	October 9, 1985
BOARD OF DIRECTORS Vs. JOINT REGISTRAR CO OP SOC M P	September 25, 1985
BOTLAL Vs. STATE OF MADHYA PRADESH	September 5, 1985
BRIJMOHAN Vs. STATE OF M P	January 18, 1985
C A BHAKHARE Vs. STATE OF M P	November 6, 1985
CEMENT MARKETING COMPANY OF INDIA LTD Vs. COMMISSIONER OF SALES TAX	December 4, 1985
CENTRAL COALFIELDS LTD Vs. STATE	May 3, 1985
CENTURY CEMENT Vs. UNION OF INDIA	November 25, 1985
CHAIN SINGH Vs. STATE OF MADHYA PRADESH	July 31, 1985
CHANDRAHASJI MAHARAJ GURU SACHITANANDJI MAHARAJ Vs. CHIEF CONTROLLING REVENUE AUTHORITY	October 16, 1985
CHANDRAPRAKASH Vs. M P RAJYA SAHAKARI BANK	February 28, 1985
CHANDRESH PANDE Vs. UNION OF INDIA AND OTHERS	March 6, 1985
CHANDRIKAPRASAD Vs. STATE	August 6, 1985
CHARAN KAUR Vs. STATE OF M P	April 8, 1985
CHETRAM Vs. STATE OF M P	May 16, 1985
CHHOTE LAL REWAPRASAD Vs. COMMISSIONER OF INCOME TAX	July 31, 1985
CHHOTE LAL REWAPRASAD Vs. COMMISSIONER OF INCOME TAX	March 31, 1985
CHHOTELAL TIWARI Vs. BRANCH MANAGER, REWA SIDHI GRAMIN BANK	December 10, 1985
CHUHADMAL TAKANMAL Vs. COMMISSIONER OF INCOME TAX	December 10, 1985
CHUHARMAL Vs. UNION OF INDIA	November 25, 1985
CIVIL REVISION NO 362 OF 1977 Vs. STATE OF MADHYA PRADESH	December 7, 1985
CIVIL REVN NO 816 OF 1982 Vs. NAGARPALIKA BHIND	November 6, 1985
COMBINED TRANSPORT CO P LTD Vs. COMMISSIONER OF INCOME TAX	November 4, 1985
COMMISSIONER NAGAR PALIKA NIGAM GWALIOR Vs. PATIRAM SHARMA	December 24, 1985
COMMISSIONER OF INCOME TAX Vs. M P STATE ELECTRICITY BOARD	December 10, 1985
COMMISSIONER OF INCOME TAX Vs. BASNA VIKAS KHAND SAHAKARI VIPANAN SANSTHA MARYAD	December 10, 1985
COMMISSIONER OF INCOME TAX Vs. ONKAR JAGANNATH GUJARATHI AND SONS	December 11, 1985
COMMISSIONER OF INCOME TAX Vs. GANGA ENGINEERING WORKS	December 9, 1985
COMMISSIONER OF INCOME TAX Vs. CHANDRADEVI	December 9, 1985
COMMISSIONER OF INCOME TAX Vs. LIFE INSURANCE CORPORATION	December 12, 1985
COMMISSIONER OF INCOME TAX Vs. BHAGWANDAS DWARKADAS	December 12, 1985
COMMISSIONER OF INCOME TAX Vs. GIRDHARILAL KANCHHEDILAL	December 17, 1985
COMMISSIONER OF INCOME TAX Vs. DHANNAMAL	December 17, 1985
COMMISSIONER OF INCOME TAX Vs. RAJKUMAR MILLS LIMITED	December 5, 1985
COMMISSIONER OF INCOME TAX Vs. MAHAKOSHAL POTTERIES	November 4, 1985
COMMISSIONER OF INCOME TAX Vs. KHETA SONS AND COMPANY	November 4, 1985
COMMISSIONER OF INCOME TAX Vs. PERFECT POTTERY CO M B LIMITED	November 2, 1985
COMMISSIONER OF INCOME TAX Vs. SYNTHETICS LIMITED	November 4, 1985
COMMISSIONER OF INCOME TAX Vs. DUSAD INDUSTRIES	November 4, 1985
COMMISSIONER OF INCOME TAX Vs. NAGPAL GULATI AND COMPANY	September 12, 1985
COMMISSIONER OF INCOME TAX Vs. CHIRONJILAL MAHAWAR	September 19, 1985
COMMISSIONER OF INCOME TAX Vs. PERFECT POTTERY COMPANY LIMITED	October 7, 1985
COMMISSIONER OF INCOME TAX Vs. PURSHOTTAM JORABBAI AND COMPANY	August 2, 1985
COMMISSIONER OF INCOME TAX Vs. JASUMAL DEVANDAS	July 29, 1985
COMMISSIONER OF INCOME TAX Vs. ANWARKHAN MEHBOOB COMPANY	July 24, 1985
COMMISSIONER OF INCOME TAX Vs. SHALABH SHARMA	July 12, 1985
COMMISSIONER OF INCOME TAX Vs. M P BIDI LEAVES AND COMPANY	July 15, 1985
COMMISSIONER OF INCOME TAX Vs. DURGA PRASAD RAJARAM ADATIYA	July 16, 1985
COMMISSIONER OF INCOME TAX Vs. RAM PRAKASH SARAF	August 2, 1985
COMMISSIONER OF INCOME TAX Vs. ASHISH COAL COKE TRADERS	August 19, 1985
COMMISSIONER OF INCOME TAX Vs. BHOPAL CO OPERATIVE CENTRAL BANK LIMITED	June 4, 1985
COMMISSIONER OF INCOME TAX Vs. GANGA IRON INDUSTRIES	June 18, 1985
COMMISSIONER OF INCOME TAX Vs. RAJNANDGAON ROADWAYS LIMITED	June 26, 1985
COMMISSIONER OF INCOME TAX Vs. M P BIDI LEAVES CO	March 18, 1985
COMMISSIONER OF INCOME TAX Vs. SANGHI BROTHERS LIMITED	March 21, 1985
COMMISSIONER OF INCOME TAX Vs. JAI DURGA RICE MILL	February 26, 1985
COMMISSIONER OF INCOME TAX Vs. K N OIL INDUSTRIES	February 26, 1985
COMMISSIONER OF INCOME TAX Vs. DEORA PU CABNCON MFG COMPANY PRVATE LIMITED	January 31, 1985
COMMISSIONER OF INCOME TAX Vs. ROOPCHAND MANNALAL	January 23, 1985
COMMISSIONER OF INCOME TAX Vs. PRINCESS USHA TRUST	January 23, 1985
COMMISSIONER OF INCOME TAX Vs. BHARATCHANDRA BANJDEO	January 29, 1985
COMMISSIONER OF INCOME TAX Vs. MAHENDRA KUMAR SETHIYA	January 29, 1985
COMMISSIONER OF INCOME-TAX Vs. SITALDAS GYANCHAND	March 4, 1985
COMMISSIONER OF SALES TAX Vs. SAJJAN MILLS LTD	January 21, 1985
COMMISSIONER OF SALES TAX Vs. GWALIOR OIL MILLS	April 17, 1985
COMMISSIONER OF SALES TAX Vs. FIRESTONE TYRE AND RUBBER CO OF INDIA PVT LTD	September 5, 1985
COMMISSIONER OF SALES TAX Vs. OLPHERTS PRIVATE LTD	August 9, 1985
COMMISSIONER OF SALES TAX Vs. KHIMJI VISHRAMJI AND CO	July 3, 1985
COMMISSIONER OF SALES TAX Vs. MADANLAL RAM VILAS	August 2, 1985
COMMISSIONER OF SALES TAX Vs. RAJARAM SITARAM SONI	August 1, 1985
COMMISSIONER OF SALES TAX Vs. MALWA VANASPATI AND CHEMICALS CO LTD	September 25, 1985
COMMISSIONER OF SALES TAX Vs. BOMBAY GLASS HOUSE	September 24, 1985
COMMISSIONER OF SALES TAX Vs. SHARMA BROTHERS	September 12, 1985
COMMISSIONER OF SALES TAX Vs. JANTA CYCLE STORES	November 2, 1985
COMMISSIONER OF SALES TAX Vs. GAJANAN BIDI LEAVES CO	November 4, 1985
COMMISSIONER OF SALES TAX Vs. DAWAR BROTHERS	October 14, 1985
COMMISSIONER OF SALES TAX Vs. SHIVANDAS TEKCHAND	October 30, 1985
COMMISSIONER OF SALES TAX Vs. BHERAJI RAMLAL	December 4, 1985
Commissioner of Sales Tax, M.P. Vs. Dawar Brothers (M/s) Bhopal	October 11, 1985
COMMISSIONER OF WEALTH TAX Vs. RAMESHWAR LAL AGARWAL	September 25, 1985
COMMISSIONER OF WEALTH TAX Vs. MEGHAJI GIRDHARILAL	July 22, 1985
COMMISSIONER OF WEALTH TAX Vs. JAMBUKUMARSINGH KASLIWAL	July 15, 1985
COMMISSIONER OF WEALTH TAX Vs. R S SETH GHISALAL MODI FAMILY TRUST	July 16, 1985
COMMISSIONER OF WEALTH TAX Vs. MEGHJI GIRDHARLAL	August 3, 1985
COMMR NAGAR PALIKA NIGAM Vs. PATIRAM SHARMA	December 27, 1985
CONTINENTAL CONSTRUCTION CO P LTD Vs. STATE OF MADHYA PRADESH	April 17, 1985
D N AGRAWAL Vs. STATE OF M P	October 3, 1985
D R JHA Vs. SHRI RAM SHARMA	January 3, 1985
DAINIK JAGRAN Vs. KRISHNA BHARGAVA	July 4, 1985
DALCHAND AJUDHI BRAHMAN Vs. KAMALABAI MAKHANLAL	September 27, 1985
DANIEL JOHN Vs. RAJMAYA	December 11, 1985
DARSHAN KUMAR SAHNI Vs. INDIAN STANDARD INSTITUTE	August 29, 1985
DAULATRAM Vs. STATE OF M.P. AND OTHERS	March 4, 1985
DAYABAI Vs. COMMISSIONER OF INCOME TAX	January 30, 1985
DAYABHAI PATEL and CO BARWANI Vs. SUNDERBAI	January 16, 1985
DEEPAK KUMAR PANDEY Vs. STATE OF M P	October 1, 1985
DHANPALSINGH RANJITSINGH Vs. STATE OF MADHYA PRADESH	September 5, 1985
DHARAMSI MORARJI CHEMICAL CO LTD Vs. UNION OF INDIA	November 20, 1985
DHARMA CHANDRA Vs. FOOD INSPECTOR AND ANOTHER	March 6, 1985
DHARMAVEER Vs. LALA NARAYANDAS AND ORS.	April 25, 1985
DHIRENDRA NATH Vs. STATE	November 28, 1985
DHOORALAL Vs. SHANTILAL	April 9, 1985
DILIP SINGH Vs. BHAGWANTIBAI	November 18, 1985
DILIPSINGH Vs. MALAM SINGH	November 20, 1985
DISTRICT CO OP CENTRAL BANK Vs. BOARD OF REVENUE	December 10, 1985
DUGDH UTPADAK EVAM VIKRETA SANGH Vs. STATE OF MADHYA PRADESH	June 19, 1985
DUGDH UTPADAK EVAM VIKRETA SANGH JABALPUR Vs. STATE OF M P	June 19, 1985
DURGAWATI SHRIVASTAVA AND 7 OTHERS Vs. DHARMSI MORARJI CHEMICAL CO. LTD. AND ORS.	January 23, 1985
DWARKA PRASAD CHANDRAL Vs. THE DISTRICT EDUCATION OFFICER, JABALPUR & ORS.	July 1, 1985
Dwraka Prasad Vs. Krishna Devi	December 17, 1985
EASTERN AIR PRODUCTS PVT LTD Vs. UNION OF INDIA	November 2, 1985
EMERSON HYDE Vs. RAM KALI BABOOLAL SHARMA	August 2, 1985
FIRM CHOUDHARY KANHAIYA LAL HUKAM CHAND Vs. CHOUDHARY BABULAL JAIN & ANOTHER	October 14, 1985
FIRM LAXMAN DAS KUNJBEHARILAL Vs. STATE OF M.P.	September 2, 1985
FOODS FATS and FERTILISERS LTD Vs. RAMKISHANDAS RADHAKISHAN	April 9, 1985
FOOL KHAN Vs. STATE OF M P	March 19, 1985
G C JAIN Vs. DIVISIONAL RAIL MANAGER	August 14, 1985
GAJANAN Vs. STATE OF MADHYA PRADESH	April 23, 1985
GANGOOMAL CONTRACTORS Vs. COMMISSIONER OF INCOME TAX	March 16, 1985
GAURISHANKER SRIVASTAVA Vs. SAHODRABAI AND OTHERS	January 29, 1985
GAYATRI BAI Vs. RAM LAKHAN	April 10, 1985
GENDALAL Vs. STATE OF M.P.	June 29, 1985
GHANPALSINGH RANJEETSINGH Vs. STATE OF M P	September 5, 1985
GHASITA AND OTHERS Vs. JASHRATH SINGH AND OTHERS	October 12, 1985
GOPAL SHANKAR SAHAI Vs. THAKUR SAHAB SINGH	September 9, 1985
GORELAL RAMLAL Vs. MOTILAL SOBHAGMAL	September 27, 1985
GOTYA Vs. STATE OF M P	November 20, 1985
GOVIND NARAIN SAXENA Vs. COLLECTOR SATNA	May 13, 1985
GUJAM HAIDER KHAN Vs. STATE BANK OF INDIA	August 5, 1985
GULAB CHAND Vs. THAWARMAL	June 27, 1985
GUNA CENTRAL CO OPERATIVE BANK LTD Vs. SOMPRAKASH MAHENDRA	September 19, 1985
GWALIOR RAYON SILK MFG WVG CO LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER	January 11, 1985
H H MAHARAJA MARTAND SINGH JU DEO Vs. COMMISSIONER OF WEALTH TAX	December 6, 1985
H S NANJUNDIAH Vs. STATE OF M P	July 17, 1985
HARBHAJAN SINGH Vs. AMARJEET KAUR	April 26, 1985
HARGOVIND SONI Vs. RAMDULARI	August 19, 1985
HARGOVIND TAMRAKAR Vs. STATE OF M P	March 20, 1985
HARI KISHAN Vs. STATE OF M.P. AND OTHERS	September 10, 1985
HARI RAM Vs. MAHILA PISTA BAI	March 14, 1985
HARI WILLIAMS Vs. RENUBALA	September 16, 1985
HARISH CHANDRA GUPTA Vs. STATE OF MADHYA PRADESH AND OTHERS	January 8, 1985
HARISHCHANDRA GUPTA Vs. SHAHDOL CENTRAL CO OP BANK LTD	April 19, 1985
Harisingh Vs. State of. M.P.	July 5, 1985
HEERALAL Vs. COLLECTOR DISTT DHAR	April 4, 1985
HEERALAL KHUSHALCHAND BOTHRA Vs. COMMISSIONER OF INCOME TAX	July 31, 1985
HEMANT KUMAR SAHU Vs. GEETA SAHU	September 16, 1985
HEMCHAND Vs. PREMCHAND	January 28, 1985
HIMMAT SINGH Vs. STATE OF M P	April 5, 1985
HIRA LAL Vs. PRABHAWATI	October 9, 1985
HIRALAL SARMAN PRASAD Vs. AMARNATH BATRA	January 18, 1985
INCOME TAX OFFICER Vs. KALURAM	March 26, 1985
INDER MOHAN TAH AND ANOTHER Vs. UNITED COMMERCIAL BANK	October 7, 1985
INDERABAI AND OTHERS Vs. M P RAJYA PARIVAHAN NIGAM, BAIRAGARH, BHOPAL AND OTHERS	November 28, 1985
INDIRABAI Vs. M P RAJYA PARIVAHAN NIGAM BHOPAL	December 4, 1985
INDORE PREMIER CO OP BANK LTD Vs. SURAJ PRASAD	August 28, 1985
ISMIAL BEG Vs. SHAHNAJ BI	March 21, 1985
J C MILLS LTD Vs. MUNICIPAL CORPORATION GWALIOR	January 11, 1985
JAGANNATH PRASAD Vs. COLLECTOR BILASPUR	August 20, 1985
JAGDISH CHANDRA Vs. BIHARILAL AND OTHERS	April 18, 1985
JAGDISH CHANDRA GROVER Vs. COMMISSIONER OF WEALTH TAX	July 31, 1985
JAGDISH PRASAD SONI Vs. STATE OF M P	January 31, 1985
JAGDISHCHANDRA CHIRANJI LAL Vs. STATE OF M.P. AND ANOTHER	September 6, 1985
JAGJAHIR PRASAD TIWARI Vs. SARASWATI DEVI	September 25, 1985
JAGMANSINGH Vs. HEMSINGH	January 10, 1985
JAGRAM Vs. GWALIOR T and C DEVELOPMENT AUTHORITY	July 24, 1985
Jai Gopal Chouksey Vs. State of M. P.	November 20, 1985
JALAM SINGH Vs. GENERAL MANAGER BANK NOTE PRESS, DEWAS & ORS.	September 5, 1985
JAMILA BEGUM Vs. RAIPUR TRANSPORT CO. PVT. LTD.	February 25, 1985
JAMITSINGH Vs. COLLECTOR AND LICENSING AUTHORITY UNDER DRUGS RULES 1945	February 18, 1985
JAMUNA PRASAD GUPTA Vs. STATE OF MADHYA PRADESH AND ANOTHER	April 27, 1985
JARHA Vs. STATE OF M P	November 21, 1985
JAWALA SUNDER AHIR Vs. PUTTANLAL PHOOLCHAND PODDAR	February 13, 1985
JAYABAI DEORAMBHAI JETHWA Vs. AUTHORISED OFFICER	September 24, 1985
JERNAIL SINGH Vs. KANHAIYALAL	October 17, 1985
JHANGLOO Vs. TULARAM	March 29, 1985
JHUMALI Vs. MANGILAL	December 10, 1985
JINNATBAI AHMAD SHAFI Vs. INDORE MUNICIPAL CORPORATION INDORE	March 26, 1985
Jiyajeerao Cotton Mills Ltd. Vs. Mazdoor Congress, Gwalior	December 16, 1985
KAILASH NARAYAN SHUKLA Vs. DINESHCHANDRA AND ANOTHER	March 13, 1985
KAILASH PRASAD MISHRA Vs. MEDWIN LABORATORY P LTD	December 17, 1985
Kailashnath Mishra Vs. Jiwaji University Gwalior	December 17, 1985
KALABAI Vs. CHHITARJI	September 9, 1985
KALLURAM KESHARVANI Vs. STATE	November 28, 1985
KAMALUDDIN Vs. CHHOTELAL	December 5, 1985
KANAKMAL Vs. PUSHPABAI	October 28, 1985
KANCHAN MALHOTRA Vs. YASHVIR SINGH	September 10, 1985
KANTILAL Vs. CHAIRMAN TOWN IMPROVEMENT TRUST RATLAM	November 4, 1985
KAUSHAL CONSTRUCTION COMPANY Vs. COMMISSIONER OF INCOME TAX	September 12, 1985
KAUSHALYA BAI Vs. PILOURAM @ ROHITKUMAR	July 8, 1985
KESHAV PURUSHOTTAM NEVASKAR Vs. STATE OF M P	November 1, 1985
KESHAV PURUSHOTTAM NEWASKAR Vs. STATE OF MADHYA PRADESH	November 1, 1985
KHILAN DASHRATH LODHI Vs. STATE OF M P	December 27, 1985
KILPEST PRIVATE LTD Vs. SHEKHAR MEHRA	January 25, 1985
KIRAN BAI Vs. KISHAN PRASAD	September 10, 1985
KRISHNA GOPAL Vs. STATE OF MADHYA PRADESH	December 9, 1985
KRISHNANARAYAN SHIVPYARE DIXIT Vs. STATE OF M P	March 29, 1985
KUBERSINGH Vs. SEWA SAHAKARI SANSTHA LTD	February 28, 1985
KUKREJA UDYOG Vs. COMMISSIONER OF SALES TAX	April 4, 1985
KUSUM PRODUCTS Vs. RAMESH CHEMICAL INDUSTRIES	September 17, 1985
KUSUMLATABAI AND FIVE ORS. Vs. SATYENDRA SINGH AND TWO ORS.	September 23, 1985
LAD SINGH Vs. A S J SHAJAPUR	September 25, 1985
Lajjaram Vs. Ram Kumar	April 5, 1985
LAKHMICHAND Vs. FIRM CHIRONJILAL DAULATRAM	August 20, 1985
LALIT KUMAR AGRARWAL Vs. MADHUBALA AGAWAL	February 14, 1985
LAXMAN SWAROOP SADAIYA Vs. BAL KISHAN BABULAL GARG	March 28, 1985
LAXMI NARAYAN NAYAK Vs. RAMRATAN CHATURVEDI	November 19, 1985
LOKENDRA SINGH RATHORE Vs. WEALTH TAX OFFICER	January 30, 1985
M P BANK EMPLOYEES ASSOCIATION Vs. UNION OF INDIA	August 16, 1985
M P BULEE KARMACHARI MAHASANGH Vs. REGISTRAR OF REPRESENTATIVE UNIONS	March 19, 1985
M P FINANCIAL CORPORATION Vs. COMMISSIONER OF INCOME TAX	December 9, 1985
M P KHADYA AVAM NAGARIK-PURTI KARYAPALIK KARMACHARI SANGH Vs. STATE OF M P	March 26, 1985
M P S R T C BHOPAL Vs. PEHLAD BEHARI	December 6, 1985
M P STATE ROAD TRANSPORT CORPORATION GWALIOR Vs. KISHANLAL SURI	November 29, 1985
M./BHOPAL GLUES & CHEMICALS PVT. LTD. Vs. THE SHARPEX ABRASIVE PRODUCTS, AHMEDABAD, 2. THE BOMBAY GENERAL FREIGHT CARRIERS (P) LTD. BOMBAY AND 3. THE SOUTH FREIGHT CARRIERS (P) LTD. BHOPAL	July 3, 1985
M.P. STATE ROAD TRANS. CORPORATION Vs. NARENDRA SINGH GAUR	July 24, 1985
M.P. STATE ROAD TRANSPORT Vs. JAGDISH PRASAD	February 25, 1985
M.P. STATE TEXTILE CORPORATION LTD., UJJAIN Vs. CONTROLLING AUTHORITY AND ASSTT. LABOUR COMMISSIONER (CENTRAL) BHOPAL AND ANOTHER	August 2, 1985
M.P.S.R.T. CORPORATION Vs. RAM KUMARI AND ANR.	December 11, 1985
M/S. BHANDARI IRON & STEEL CO. (P). LTD. & OTHERS Vs. STATE BANK OF INDORE	August 26, 1985
MADAN MOHAN GUPTA Vs. STATE OF MADHYA PRADESH	April 19, 1985
MADANKUMAR GAUTAM UJJAIN Vs. STATE OF MADHYA PRADESH	April 17, 1985
MADHAV ANANT RAO GORE Vs. STATE BANK OF INDIA	July 17, 1985
MADHYA PRADESH RAJYA BHUMI VIKAS NIGAM Vs. KASTURI DEVI	December 7, 1985
MADHYA PRADESH STATE ROAD Vs. DEENYAR BOMANJEE	January 8, 1985
MADHYA PRADESH STATE ROAD Vs. KANTIDEVI	August 9, 1985
MADHYA PRADESH STATE ROAD Vs. RAMSHAKAL	February 20, 1985
MADHYA PRADESH STATE ROAD Vs. DAULAL	November 19, 1985
MAGANKUNWAR Vs. M.P.S.R.T.C.	February 20, 1985
MAHADCO Vs. NAWAB KHAN, FOOD INSPECTOR AND ANOTHER	April 4, 1985
Mahadeo Prasad Gautam Vs. Regional Manager, Food Corporation of India	July 22, 1985
Mahavir Prasad Vs. Jagannath	December 5, 1985
MAHENDRA KUMAR JAIN Vs. DHARAMCHAND JAIN	January 23, 1985
MAHESH KUMAR SHRIKISHAN TIWARI Vs. STATE OF MADHYA PRADESH	April 11, 1985
MAHILA BASHIRANBAI W/O AZIZ KHAN Vs. FATIMABAI	September 25, 1985
MAHILA LILA Vs. VIMLABAI	September 9, 1985
MAIHAR CEMENT Vs. ASSISTANT COMMISSIONER OF SALES TAX	September 12, 1985
MANAGER, M/S. IBRAHIMJEE ISABHAI & SONS, UJJAIN Vs. AUTHORITY UNDER THE MINIMUM WAGES ACT, (LABOUR COURT), UJJAIN AND OTHERS	March 6, 1985
MANAKCHAND JAIN AND SONS Vs. GRAMODYOG BUNKAR SAHAKARI SAMITI THIPGAON	October 28, 1985
MANBODHANI Vs. RAMSWAROOP	January 4, 1985
MANGILAL JHA AND ORS. Vs. BANK OF INDIA	March 6, 1985
MANNALAL Vs. STATE OF M P	July 2, 1985
MANOJ SHRIVASTAVA Vs. STATE OF M P	November 19, 1985
MANORMABAI Vs. RAMESH	September 19, 1985
MANSHARAM Vs. VISHAMBHARDAYAL	September 25, 1985
MANSUR Vs. STATE OF MADHYA PRADESH	September 10, 1985
MASHHOOR ULLAH KHAN Vs. PARVEEN ALIAS PARIVIYA	September 25, 1985
MEDIWALA AND COMPANY Vs. COMMISSIONER OF INCOME TAX	August 29, 1985
MEENA ANANA ANANTHA KRISHNAN AND ORS. Vs. WESTERN COALFIELDS LTD. AND ANR.	August 13, 1985
MEENA DEVI BHATNAGAR Vs. MAHESH PRASAD BHATNAGAR	September 12, 1985
MIRZA RASHID BEG Vs. INAYATULLA KHAN	September 17, 1985
MISHRILAL SUNDARLAL Vs. STATE OF MADHYA PRADESH	February 15, 1985
MITRA MANDAL SAHAKARI SANSTHA Vs. DR. R.C. JAIN	August 5, 1985
MOHAMMAD Vs. NEMICHAND	November 8, 1985
MOHAN CHANDRAN Vs. UNION OF INDIA UOI	July 5, 1985
MOHAN TRADING COMPANY Vs. UNION OF INDIA	August 28, 1985
MOHANLAL HIRALAL Vs. UNION OF INDIA	November 25, 1985
MOHD YAKUB ANSARI Vs. DEVI AHILYA VISHWAVIDYALAYA	December 11, 1985
MOOLCHAND Vs. M P L INDORE	August 3, 1985
MOOLCHAND Vs. LAXMIBAI	August 16, 1985
MOOLCHAND GHURILAL Vs. PRAHLAD DAS RAMLAL VAISHYA	December 13, 1985
MOUNT METTUR PHARMACEUTICAL LTD. Vs. ASSISTANT COLLECTOR, CENTRAL EXCISE	November 2, 1985
MRS. VIJAYA JOG W/O M.H. JOG Vs. BANK OF INDIA	November 19, 1985
MUCHHU NAHARSINGH Vs. STATE OF M P	October 16, 1985
MUNICIPAL CORPORATION BHOPAL Vs. HAYAT KHAN	October 14, 1985
MUNICIPAL CORPORATION INDORE Vs. DATTATRAYA KRISHNA BHAVE	November 6, 1985
MUNICIPAL CORPORATION, BHOPAL Vs. PRABHU LAI S/O RAM SINGH	July 17, 1985
MURLIDHAR SHANKARLALJI RATHI Vs. STATE OF M P	February 6, 1985
N C D C LIMITED NOW CENTRAL COAL FIELDS LIMITED Vs. COMMISSIONER OF SALES TAX	August 6, 1985
NANALAL ODHAVJI AND CO Vs. COMMISSIONER OF SALES TAX	January 23, 1985
NARAYAN SINGH NIRALA Vs. MAHENDRA SINGH AND ORS.	February 4, 1985
NARAYANSINGH MANSINGH Vs. SEWA SAHAKARI SAMITI MARYADIT SUMTHA	October 25, 1985
NATHULAL Vs. M P STATE ROAD TRANSPORT CORPORATION	August 2, 1985
NATHURAM @ BANRNALI Vs. STATE OF M.P.	February 19, 1985
NATIONAL INSURANCE CO. LTD Vs. PURSHOTAMDAS MAHESHWARI	December 5, 1985
NATIONAL INSURANCE CO. LTD Vs. PREMBAI	April 19, 1985
NATIONAL INSURANCE CO. LTD Vs. NEK RAM SINGH TOMAR	April 8, 1985
National Textile Corporation (M. P.) Ltd, Indore Vs. Radheyshyam Surolia	November 22, 1985
NAVIN KUMAR Vs. STATE OF M.P. AND OTHERS	October 17, 1985
NAYEEM KHAN Vs. SITARAM ALIAS SURESH SEN	February 15, 1985
NEW INDIA ASSURANCE CO Vs. PHOOLWATI	August 21, 1985
NEW INDIA ASSURANCE CO LTD Vs. DEVIDAS DECD	February 15, 1985
NEW INDIA ASSURANCE CO LTD Vs. CHHAGAN	February 27, 1985
NEW INDIA ASSURANCE CO LTD Vs. BAGDIBAI	January 28, 1985
NEW INDIA ASSURANCE CO LTD Vs. MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION	December 7, 1985
NEW INDIA ASSURANCE CO. LTD Vs. RAGDIBAI	January 28, 1985
NEW INDIA ASSURANCE COMPANY Vs. LAXMI DEVI	July 19, 1985
NEW INDIA ASSURANCE COMPANY Vs. GYASOBAI AND ORS.	December 13, 1985
NEW INDIA INSURANCE CO Vs. SHRIMATI RUKIYABAI	August 20, 1985
NIRMALA DEVI Vs. SHANTI LAL AWADHANE	October 31, 1985
NIRMALA TIWARI Vs. SHOBHARAM TIWARI	August 22, 1985
NISHAN SINGH Vs. BHUPENDRA KAUR	April 11, 1985
OM PRAKASH Vs. STATE OF M P	October 16, 1985
ONKAR CHANDRA SHARMA Vs. STATE OF M.P. AND OTHERS	June 17, 1985
ORCHHA TRANSPORT COMPANY Vs. COMMISSIONER OF INCOME TAX	November 25, 1985
ORIENTAL FIRE Vs. SITARAM	January 4, 1985
ORIENTAL FIRE AND GENERAL Vs. MADAN	November 25, 1985
Padam Chand Vs. Satish Chand	November 24, 1985
PANCHAYAT KARMACHARI SANGH Vs. STATE OF M P	March 14, 1985
PANNALAL Vs. LUSANBAI	November 7, 1985
PARAMANAND SAXENA Vs. STATE OF MADHYA PRADESH	September 21, 1985
PERFECT POTTERY COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	December 12, 1985
PIRBUX Vs. BABULAL	December 12, 1985
POORAN SINGH Vs. STATE OF M P	January 10, 1985
PRABHUDAYAL Vs. STATE OF M P	February 28, 1985
PRAHLAD AND OTHERS Vs. UNION OF INDIA AND OTHERS	March 5, 1985
PRAHLAD SINGH Vs. TILAK SINGH	September 23, 1985
PRAKASH ALIAS OMPRAKASH Vs. STATE OF MADHYA PRADESH	December 10, 1985
PRATIMA SINGH Vs. DR. ABHIMANYU SINGH PARIHAR	December 9, 1985
PREMNARAYAN GUPTA Vs. OMPRAKASH GUPTA	January 22, 1985
PRIMARY CONSUMER CO-OPERATIVE STORES, SATNA Vs. STATE OF M.P.	April 5, 1985
PUNJAB NATIONAL BANK Vs. YUNUS KHAN AND ANR.	July 8, 1985
PUSHPA BAI Vs. KAMAL KUMAR JAIN	September 12, 1985
PYARCHAND KESHRIMAL PORWAL PRIVATE LIMITED Vs. SALES TAX OFFICER FLYING SQUAD	March 5, 1985
R A GOUR Vs. VHANCELLOR JAWAHARLAL NEHRU KRISHI VISHVA VIDHYALAYA	October 10, 1985
R R P SINGH Vs. AWADHESH PRATAP SINGH UNIVERSITY REWA	October 3, 1985
RADHA TRADERS MORENA Vs. CHHAKKOOLAE VAISHYA	March 6, 1985
RADHABAI Vs. HARINARAYAN	December 17, 1985
RADHABAI NARAYANDAS Vs. COMMISSIONER MUNICIPAL CORPORATION GWALIOR	April 16, 1985
RADHAMANI Vs. SONU	January 23, 1985
RADHELAL Vs. NILKANTH AND ORS.	April 15, 1985
RADHESHYAM SURELIA Vs. NATIONAL TEXTILE CORPORATION (M. P.) LTD.	April 19, 1985
RAGHUNATH SINGH Vs. KISHANLAL	October 30, 1985
Rahamatullah Vs. State of M.P.	December 7, 1985
RAJ BAHADUR PATHAK Vs. STATE	April 27, 1985
RAJA RAM Vs. STATE OF M.P.	December 12, 1985
RAJA RAM Vs. RUPABEI	February 23, 1985
RAJENDAR KUMAR Vs. M.P. STATE ROAD TRANSPORT	January 17, 1985
RAJENDRA KUMAR Vs. B S YADAV	September 9, 1985
RAJENDRA S. PATHAK Vs. THE NAGAR PALIKA RATLAM AND ANOTHER	October 18, 1985
RAJENDRA SHUKLA Vs. A B QURESHI	January 28, 1985
Rajendra Singh Vs. Union of India	December 10, 1985
RAJENDRA SINGH S Vs. COMMISSIONER OF INCOME TAX	November 29, 1985
RAJENDRASINGH BHARATSINGH CHOUHAN Vs. COMMISSIONER OF INCOME TAX	December 16, 1985
RAJKUMAR COLLEGE KARMACHARI UNION Vs. PRINCIPAL RAJKUMAR COLLEGE	December 3, 1985
RAKESH KUMAR PATHAK Vs. KIRAN PATHAK	December 16, 1985
RALANLAL KHARE Vs. STATE OF MADHYA PRADESH AND OTHERS	February 21, 1985
RAM SAHODAR Vs. STATE OF MADHYA PRADESH	February 23, 1985
RAMAKANT PANDEY Vs. RAIPUR TRANSPORT CO. PVT. LTD	February 25, 1985
RAMBAI Vs. ISWARDEEN	September 10, 1985
RAMBAI SAXENA Vs. JASWANT KAUR	March 26, 1985
RAMCHANDRA SHRICHAND SONI PARTNERSHIP FIRM BHIKANGAON Vs. HARI RAM AND ORS.	December 9, 1985
RAMESH Vs. STATE OF MADHYA PRADESH	March 12, 1985
RAMESH CHANDRA Vs. M/S. NEWTONE PRODUCTS AND ANOTHER	July 25, 1985
RAMESH PUNJABRAO REWATKAR Vs. RETURNING OFFICER KRISHI UPAJ MANDI	December 27, 1985
RAMESHCHANDRA Vs. M.P. STATE ROAD TRANSPORT	December 10, 1985
RAMESHWAR PRASAD Vs. STATE OF M P	October 8, 1985
RAMGOPAL SHANKARLAL WAS Vs. DISTRICT EDUCATION OFFICER RATLAM	August 26, 1985
RAMGOPAL SITARAM Vs. POORANMAL GOYAL	December 7, 1985
RAMKALI BAI Vs. S. SWAMINATHAN	April 26, 1985
RAMKHILAWAN ALIAS RAJNATH Vs. JANKI DEVI	March 14, 1985
RAMKISHAN GARG Vs. MATTULAL	December 17, 1985
RAMKRISHNA GHANSHYAMDAS Vs. SALES TAX OFFICER	March 26, 1985
RAMLAKHAN Vs. PAMMA	March 5, 1985
RAMLAL MALVIYA Vs. STATE OF MADHYA PRADESH AND OTHERS	December 9, 1985
RAMNARAYAN JWALA PRASAD Vs. TULSI RAM PARAS RAM	November 29, 1985
RAMNATH MAHORE Vs. RAKESH KUMAR GANGIL	February 13, 1985
RAMNIWAS Vs. SUMITRA BAI	July 31, 1985
RAMPYARI SHUKLA Vs. SECRATARY SENTRAL SOCIAL WELFARE FUND	October 12, 1985
RAMSINGH Vs. STATE OF MADHYA PRADESH	April 23, 1985
RAMVILAS Vs. STATE OF MADHYA PRADESH	April 4, 1985
RANGILAL Vs. STATE M P	April 2, 1985
RASHID KHAN Vs. STATE OF M P	March 16, 1985
RATANBAI Vs. CHETANDAS	September 19, 1985
RAVISHANKAR TAPA Vs. COMMISSIONER OF INCOME TAX	November 29, 1985
REWATI RAMAN SHUKLA Vs. RAMKHILAWANI AND ORS.	August 22, 1985
ROOPABAI MEHARBAN SINGH Vs. NRIPAL SINGH	November 28, 1985
RUGGA Vs. HARBHAJAN KAUR	August 23, 1985
S C VAISH Vs. UNION OF INDIA	March 25, 1985
S L NAMDEO Vs. CHANCELLOR JAWAHARLAL NEHRU KRISHI	March 5, 1985
S V PURANIK Vs. STATE OF M P	February 19, 1985
S.M. HUSSAIN Vs. RAIPUR TRANSPORT CO. (P.) LTD	February 23, 1985
SABIRA BEGUM Vs. RAIPUR TRANSPORT CO PVT LTD	February 25, 1985
SADHANA AGRAWAL Vs. INDORE DEVELOPMENT AUTHORITY	May 1, 1985
SADHANA ENTERPRISES Vs. COMMISSIONER OF SALES TAX	December 5, 1985
SAHEB SINGH Vs. STATE OF MADHYA PRADESH	April 4, 1985
SAIFUDDIN Vs. PRABHULAL AND ANOTHER	August 6, 1985
SAMARU DAS BANJARE Vs. STATE OF MADHYA PRADESH	April 24, 1985
SAMBHUDAYAL SHARMA Vs. STATE OF MADHYA PRADESH	April 23, 1985
SANCHATINI SAVINGS AND INVESTMENT I LTD Vs. MADHUSUDAN GHOSE	August 9, 1985
SANTOSH KUMAR AND OTHERS Vs. KR. KUNTI DEVI	January 24, 1985
SARDAR BALJITSINGH JOHAR Vs. UNION OF INDIA	March 12, 1985
SARDAR SATNAM SINGH Vs. COMMISSIONER OF INCOME TAX	June 29, 1985
SATISHCHANDRA SHUKLA Vs. UNION OF INDIA	September 30, 1985
SATYA NARAYAN GUPTA, MUNICIPAL CORPORATION, UJJAIN Vs. DHIRAJ SINGH	March 31, 1985
SAUDAN SINGH Vs. STATE OF M P	September 17, 1985
SAVITRI BAI Vs. SITARAM	March 18, 1985
SEWARAM SHEERAMAL Vs. NANHE KHAN AKBAR BEG	August 7, 1985
SHABHIRALI TAHARALI BOHARA Vs. STATE OF M P	December 7, 1985
SHAJUDDIN Vs. NAGAR PALIKA PARISHAD	February 1, 1985
SHAKUNTALA @ SHAKUN Vs. GOVIND PRASAD	February 18, 1985
SHAMBHUDAYAL SAXENA Vs. STATE OF MADHYA PRADESH	August 22, 1985
Shankarlal Gupta Vs. D.N. Joshi, First Civil Judge, Class I. Gwalior	September 10, 1985
SHARAD CHAND KESARI Vs. KISHORI GOYAL	December 17, 1985
SHARADKUMAR SHRIKRISHNA Vs. COMMISSIONER OF GIFT TAX	September 23, 1985
SHAW WALLACE GELATINES LIMITED Vs. UNION OF INDIA	November 2, 1985
SHIKHARCHAND JAIN Vs. COMMISSIONER OF INCOME TAX	July 27, 1985
SHIV KUMAR DUBEY Vs. UNION OF INDIA & 3 OTHERS	September 27, 1985
SHIVCHAND AMOLAKCHAND Vs. STATE TRANSPORT APPELLATE AUTHORITY	September 10, 1985
SHIVKUMAR MISHRA Vs. STATE OF M P	October 17, 1985
SHIVLAL Vs. RUKMABAI	December 17, 1985
SHIVRAJ SINGH Vs. JAGANNATH	December 5, 1985
SHIVRARAYAN Vs. SHANTABAI & ANR.	July 4, 1985
SHRIKRISHNA OIL MILLS Vs. COMMISSIONER OF SALES TAX	November 4, 1985
SHRIPAL GULAB SINGH MAINA Vs. STATE OF M P	March 20, 1985
SHYAMKANT TIWARI Vs. STATE OF MADHYA PRADESH	April 11, 1985
SHYAMLAL Vs. SHYAMABAI	September 16, 1985
SITARAM Vs. KALAWATI	December 3, 1985
Sitaram Vs. Shankarlal	December 10, 1985
SIYABAI Vs. TULARAM	January 25, 1985
SMT. GANGABAI Vs. BABULAL AND OTHERS	October 3, 1985
SOM BHAI Vs. MOHAN LAL	March 25, 1985
SOMNATH Vs. DUKHIYA BAI	February 12, 1985
SONARAM Vs. JAIPRAKASH	July 30, 1985
SONDUR AND OTHERS Vs. STATE OF M.P.	January 31, 1985
STATE BANK OF INDIA Vs. STATE OF MADHYA PRADESH AND OTHERS	September 4, 1985
STATE OF M P Vs. HARIVANSH	February 25, 1985
STATE OF M P Vs. KULPAT	January 3, 1985
State of M.P. Vs. Badar Mohammad	January 24, 1985
STATE OF M.P. Vs. SMT. JAMBAI & 2 OTHERS	August 9, 1985
STATE OF M.P. Vs. KAMAL KUMAR NAIK	February 13, 1985
STATE OF M.P. Vs. RAGHU NATH SINGH	February 5, 1985
STATE OF MADHYA PRADESH Vs. LAXMI PRASAD	February 18, 1985
STATE OF MADHYA PRADESH Vs. RANCHOD	March 28, 1985
STATE OF MADHYA PRADESH Vs. KESHARI SINGH	October 7, 1985
STATE OF MADHYA PRADESH Vs. CHANDRAKANT SARAF	January 3, 1985
STATE OF MADHYA PRADESH Vs. RAMCHARAN	March 27, 1985
STATE OF MADHYA PRADESH Vs. BETAL SINGH	April 10, 1985
STATE OF MADHYA PRADESH Vs. GANGASINGH	August 28, 1985
STATE OF MADHYA PRADESH Vs. SHANTIBAI HIRASINGH KUSHWAH	November 30, 1985
STEEL AUTHORITY OF INDIA LTD Vs. COLLECTOR OF STAMPS	November 7, 1985
SUBHASH Vs. LAXMIBAI	January 24, 1985
SUBHASH CHAND GYAN PRAKASH Vs. SHRIRAM GUPTA	March 28, 1985
SUBHASH CHANDRA Vs. VIMLA	April 9, 1985
SUBHASH THEATRE Vs. PARVATI FILONS	September 5, 1985
SULOCHANA BAI Vs. TIKARAM	September 23, 1985
SUNEETA LABORATORIES LIMITED Vs. COMMISSIONER OF INCOME TAX	December 5, 1985
SURESH KUMAR Vs. STATE	December 4, 1985
SUSANGINI PANDA Vs. GANGADHAR PANDA	July 12, 1985
SUSHIL KUMAR SHARAD KUMAR Vs. COMMISSIONER OF SALES TAX	August 13, 1985
SUSHILA BAI Vs. PREM NARAYAN	March 14, 1985
T.D. GOPALKRISHNA PILLAY Vs. SMT. VASANTA PILLAY	August 8, 1985
TATA EXPORT LTD Vs. UNION OF INDIA	July 30, 1985
TEJGIR Vs. STATE OF MADHYA PRADESH	July 15, 1985
THE BANK OF RAJASTHAN LIMITED, BRANCH BADA SARAFA, INDORE AND ORS. Vs. FOOD CORPORATION OF INDIA	July 31, 1985
THE INDORE PREMIER CO Vs. SURAJ PRASAD S/O RAMADHAN PRASAD AND ORS.	August 26, 1985
THE ORIENTAL FIRE AND GENERAL INSURANCE CO. LTD. Vs. DR. SITARAM AND ORS.	April 1, 1985
THOK UPBHOKTA SAHKARI BHANDAR Vs. SAHDAIYA	February 28, 1985
TIKARAM PARASHAR Vs. DAMODAR PRASAD TIWARI	April 10, 1985
Triveni Devi Bhuta Vs. State of M. P.	December 17, 1985
TRIVENIDEVI BHUTA Vs. STATE OF M P	February 11, 1985
Tufail Mohammad Vs. Mangilal	October 3, 1985
TULSIDAS KUNDANMAL Vs. COMMISSIONER OF INCOME TAX	July 27, 1985
UMA DEVI AND OTHER Vs. RAM AVTAR TIWARI	June 25, 1985
UMEDCHAND PRAKASHCHAND Vs. SIKANDAR HUSSAIN	September 24, 1985
UNION OF INDIA Vs. INCOME TAX APPELLATE TRIBUNAL	November 19, 1985
UNION OF INDIA Vs. INDERSHWAR MISHRA	July 9, 1985
UNION OF INDIA Vs. UNIVERSITY OF SAUGOR	March 26, 1985
UNION OF INDIA Vs. GOVINDLAL CHATURBHUJ BHAI CONSTRUCTION COMPANY	June 27, 1985
UNION OF INDIA Vs. YASHWANT SINGH	December 16, 1985
UNITED INDIA INSURANCE CO. Vs. RUKMABAI	December 5, 1985
UNITED INDIA INSURANCE CO. LTD Vs. KRISHNA DEVI	July 29, 1985
UNITED INDIA INSURANCE CO. LTD Vs. KALKA PRASAD	August 26, 1985
URMILA JAIN Vs. ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LTD	February 13, 1985
UTTAM CONSTRUCTION COMPANY Vs. COMMISSIONER OF INCOME TAX	July 16, 1985
VASANT KUMAR JAISWAL Vs. STATE OF M P	January 21, 1985
VASANT WAMAN MAHAJAN Vs. STATE OF MADHYA PRADESH	October 4, 1985
VIJAY PRE-PRATHAMIK AND MADHYAMIK VIDYALAYA SHIKSHAK SAMITI Vs. VIJAY MADHYAMIK VIDYALAYA SAMITI	March 27, 1985
VIMALCHAND BHIMSEN Vs. COMMISSIONER OF INCOME TAX	July 15, 1985
VINOD KUMAR Vs. DISTRICT MAGISTRATE INDORE	September 12, 1985
VINOD KUMAR Vs. SANTI DEVI	January 28, 1985
VINOD KUMAR Vs. ASHA BAI	September 12, 1985
VIRENDRASINGH Vs. COLLECTOR INDORE	February 18, 1985
VISHNU Vs. STATE OF M.P. AND ORS.	September 19, 1985
VIVEK YASHWANT BHAGWAT Vs. REKHA VIVEK BHAGWAT	November 7, 1985
WARD NO 4 PRIMARY CONSUMER CO OP STORES Vs. STATE OF M P	April 5, 1985
WESTERN COAL FIELDS LTD Vs. SALES TAX OFFICER	March 28, 1985
WINCENT WARNOR JABALPUR Vs. M P STATE ROAD TRANSPORT CORPORATION	February 28, 1985

Year 1985 of HIGH COURT OF MADHYA PRADESH

List of Cases

QUick Links

Get in Touch

Email

Contact Numbers

Address