|
A. K. Tiwari, Civil Judge Vs. District & Sessions Judge
|
July 3, 1984 |
|
ABDUL HAKIM Vs. AHMAD KHAN
|
July 18, 1984 |
|
ABDUL HAMID Vs. SAMAD KHAN
|
April 5, 1984 |
|
AFTAB-E-JADID URDU DAILY NEWSPAPER Vs. BHOPAL SHRAMJIVI PATVAKAR SANGH
|
August 29, 1984 |
|
ALI AHMED AND SONS BILASPUR Vs. REGIONAL TRANSPORT AUTHORITY BILASPUR
|
July 31, 1984 |
|
AMARDAS Vs. USHA PANDIT
|
July 6, 1984 |
|
AMDOO Vs. STATE OF MADHYA PRADESH
|
September 2, 1984 |
|
AMRITLAL Vs. STATE OF MADHYA PRADESH
|
July 18, 1984 |
|
ANANT SINGH Vs. REGISTRAR CO OP SOCIETIES BHOPAL
|
August 14, 1984 |
|
ANDRIAS SONI Vs. JOYCE PRASAD SB
|
June 26, 1984 |
|
ANDRIAS SONI Vs. MR JOYCE PRASAD SONI
|
June 26, 1984 |
|
ANIL KUMAR OZA Vs. APPELLATE AUTHORITY
|
July 2, 1984 |
|
ANIL KUMAR TODY Vs. COMMISSIONER OF WEALTH TAX
|
June 19, 1984 |
|
ANIL TRIVEDI Vs. M.P. STATE ROAD TRANSPORT
|
May 5, 1984 |
|
ARJUN Vs. STATE OF M P
|
November 9, 1984 |
|
ARUN KUMAR SINGH Vs. STATE
|
January 25, 1984 |
|
ARUNSINGH Vs. STATE OF MADHYA PRADESH
|
July 28, 1984 |
|
ASHARAM SABOO AND SONS Vs. COMMISSIONER OF INCOME TAX
|
September 21, 1984 |
|
ASHOK KUMAR Vs. BASANTILAL
|
October 15, 1984 |
|
ASHOK KUMAR Vs. STATE OF MADHYA PRADESH
|
April 5, 1984 |
|
ATAR SINGH PHOOL SINGH Vs. STATE OF M P
|
April 7, 1984 |
|
Avery India Ltd. Bhopal Vs. Board of Revenue, M.P. & Commissioner of Sales Tax, M.P.
|
October 16, 1984 |
|
AWAS RAHAT GRIHA NIRMAN SAHKARI SAMITI MARYADITBHOPAL Vs. STATE OF MADHYA PRADESHBHOPAL
|
July 4, 1984 |
|
Ayodbya Prasad Shrivastava Vs. State of M.P.
|
September 11, 1984 |
|
AZMAD KHAN Vs. DISTRICT MAGISTRATE RAIPUR
|
July 19, 1984 |
|
B. P. SHARMA Vs. UNION OF INDIA AND OTHERS
|
January 31, 1984 |
|
Babulal Vs. Om Prakash
|
September 25, 1984 |
|
BABULAL SHARMA Vs. THE MADHYA PRADESH ELECTRICITY BOARD AND OTHERS
|
July 17, 1984 |
|
BADRI Vs. STATE OF M P
|
September 14, 1984 |
|
BADRIBAI Vs. UMRAO SINGH KHATI
|
September 28, 1984 |
|
Balbir Singh Vs. Pannalal
|
August 23, 1984 |
|
BALERIAN MINJ Vs. STATE OF MADHYA PRADESH
|
April 9, 1984 |
|
BALKISHAN Vs. STATE OF MADHYA PRADESH
|
July 20, 1984 |
|
BALKRISHNA DAS Vs. PERFECT POTTERY CO LTD
|
August 27, 1984 |
|
BALRAM SINGH & OTHERS Vs. SURAJ BAI AND OTHERS
|
December 10, 1984 |
|
BANKIMCHANDRA Vs. RADHAKISHAN
|
August 14, 1984 |
|
BANSHILAL Vs. SMT. MANAKBAI
|
July 13, 1984 |
|
BASANT LAL Vs. M.P. ELECTRICITY BOARD AND ANOTHER
|
July 25, 1984 |
|
BASANTIBAI Vs. M P ELECTRICITY BOARD INDORE
|
September 20, 1984 |
|
BHADUA Vs. STATE OF M P
|
December 14, 1984 |
|
Bhagwant Vs. National Textile Corporation Ltd. New Delhi
|
August 31, 1984 |
|
BHAGWATI Vs. STATE OF M P
|
June 19, 1984 |
|
BHAIYA INDUSTRIES INDORE Vs. RASHMIKANT R SHAH
|
February 9, 1984 |
|
BHANWAR SINGH Vs. STATE OF M.P. AND ANOTHER
|
August 17, 1984 |
|
BHANWARLAL BAPULAL Vs. FATESINGH PANNALAL
|
March 7, 1984 |
|
BHANWARLAL GUMAN SINGH Vs. RATANLAL LAHOTI
|
November 24, 1984 |
|
BHARAT HEAVY ELECTRICALS LTD. BHOPAL Vs. REGIONAL PROVIDENT FUND COMMISSIONER, M.P. INDORE
|
August 7, 1984 |
|
BHIKAM SINGH Vs. STATE
|
August 27, 1984 |
|
BHILAI MOTORS Vs. COMMISSIONER OF INCOME TAX
|
February 2, 1984 |
|
BHOPAL DUGDHA SANGH SAHAKARI MARYADIT Vs. REGIONAL PROVIDENT FUND COMMR
|
August 2, 1984 |
|
BIRAMBAI W/O RAMPRASAD KRISHAK Vs. BHOJRAJ MANGAN KALAR
|
March 31, 1984 |
|
BUDHARAM KOSTA Vs. PITARBAI
|
January 4, 1984 |
|
CHANDMAL Vs. STATE
|
September 10, 1984 |
|
CHANDMAL GENDALAL AGRAWAL Vs. STATE OF M P
|
April 23, 1984 |
|
CHANDU LAL Vs. STATE OF M.P.
|
August 3, 1984 |
|
CHHOTE KUMAR Vs. STATE OF MADHYA PRADESH
|
August 22, 1984 |
|
Chintaram Vs. State of M. P.
|
August 24, 1984 |
|
CHIPPA ALIAS SURESH Vs. STATE OF MADHYA PRADESH
|
March 22, 1984 |
|
CHUDAWAT BAI Vs. COLLECTORDISTT UJJAIN
|
March 1, 1984 |
|
COMMISSIONER OF GIFT TAX Vs. GOPIJI LAXMICHAND
|
March 9, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. SIR SARUPCHAND HUKUMCHAND P LTD
|
March 25, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. ABHOJI RAO PHALKE
|
April 11, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. S C ANGRE
|
April 11, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. PARMANAND SWAROOP CHAND
|
January 13, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. BANNO E COWASJI
|
January 13, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. SKYLINE INDUSTRIES PRIVATE LIMITED
|
June 29, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. DEVI AHILYABAI HOLKAR EDUCATIONAL TRUST
|
July 3, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. DEORA PU CABNCON MFG COMPANY PRVATE LIMITED
|
September 19, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. RATLAM STRAWBOARD PRIVATE LIMITED
|
November 28, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. DEVI AHILYABAI HOLKAR EDUCATIONAL TRUST
|
March 3, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. THAKURDAS JAIPARVESH & CO
|
November 22, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. VIPPY SOLVEX PRODUCTS PRVATE LIMITED
|
December 14, 1984 |
|
COMMISSIONER OF INCOME TAX Vs. MITHALAL ASHOK KUMAR
|
November 29, 1984 |
|
COMMISSIONER OF INCOME-TAX Vs. RATLAM STRAWBOARD PRIVATE LIMITED
|
November 29, 1984 |
|
COMMISSIONER OF SALES TAX Vs. VIJAY MOTORS
|
September 17, 1984 |
|
COMMISSIONER OF SALES TAX Vs. TULSIRAM BHAGWANDAS
|
July 3, 1984 |
|
COMMISSIONER OF SALES TAX Vs. RITA SALES CORPORATION
|
June 22, 1984 |
|
COMMISSIONER OF SALES TAX Vs. ARUNCHAND CHARANDAS CHABRA
|
March 28, 1984 |
|
COMMISSIONER OF SALES TAX M P Vs. SHAH JADHAVJI KANJI AND CO
|
October 13, 1984 |
|
COMMISSIONER OF WEALTH TAX Vs. MAHARAJA BAHADUR SINGH KASLIWAL
|
December 12, 1984 |
|
Dalchand Vs. Ugrasen
|
October 3, 1984 |
|
DASHRATH PRASAD DUBE Vs. COMMISSIONER OF INCOME TAX
|
January 9, 1984 |
|
DAYALDAS SURAJ PRAKASH Vs. BRIJ MOHAN KUMAR
|
November 14, 1984 |
|
DEEPNARAIN NAGU AND COMPANY Vs. COMMISSIONER OF INCOME TAX
|
September 19, 1984 |
|
DHANUSH RAM Vs. STATE OF MADHYA PRADESH
|
August 24, 1984 |
|
DHAR CENTRAL CO OP BANK LTD Vs. BOARD OF REVENUE M P
|
September 11, 1984 |
|
DHARMAVEER MOOLCHAND AGARWAL Vs. LALA NARAYANDAS AGARWAL
|
April 25, 1984 |
|
DHOLU SB JYUTU GOND Vs. STATE OF M P
|
December 4, 1984 |
|
DINDAYAL TILU PATLE Vs. STATE OF MADHYA PRADESH
|
September 3, 1984 |
|
DIVISIONAL FOREST OFFICER Vs. GOTIYA @ GATTIYA
|
September 28, 1984 |
|
DR. BHUWANESHCHANDRA S. MEHTA Vs. STATE OF M.P. AND ANOTHER
|
December 14, 1984 |
|
DR. NARENDRA KUMAR Vs. THE STATE OF MADHYA PRADESH AND OTHERS
|
September 18, 1984 |
|
DURGA PRASAD Vs. SAVITRI DEVI
|
March 16, 1984 |
|
DURGAWATI DEVI Vs. BAJRANGLAL GUPTA
|
August 2, 1984 |
|
DUSSASSAN PRASAD SAO Vs. MANAGING DIRECTOR M P S W H C
|
December 14, 1984 |
|
EMPLOYEES STATE INSURANCE CORPORATION INDORE Vs. SHANTILAL NEMICHAND JAIN
|
September 28, 1984 |
|
EMPLOYERS IN RELATION TO ANAND CINEMA
JABALPUR Vs. MOHAN TIWARI
|
September 26, 1984 |
|
FACTORY MANAGER CENTRAL INDIA MACHINERY MFG CO LTD Vs. NARESH CHANDRA SAXENA
|
April 20, 1984 |
|
FOOD INSPECTOR MANDSAUR NAGAR PALIKA Vs. DAVILAL
|
December 14, 1984 |
|
Ganesh Vs. State of M. P.
|
September 14, 1984 |
|
GAYAPRASAD Vs. DEEPCHAND
|
November 14, 1984 |
|
GAYATRI RADHESHAM PANCHOLI Vs. STATE OF M P
|
October 17, 1984 |
|
GEETABAI Vs. HUSSAINKHAN
|
April 18, 1984 |
|
Gendabai Vs. Kundanlal Jain
|
November 12, 1984 |
|
GEORGE ISMAILI JOHNSON Vs. SUSANNA SIMON SINGH AND ANOTHER
|
June 27, 1984 |
|
GIRISHKUMAR Vs. STATE
|
November 22, 1984 |
|
GOKUL RAM Vs. KUMARI SANTA BAI
|
December 20, 1984 |
|
GOPAL ALIAS DURGA PRASAD Vs. STATE OF M P
|
August 18, 1984 |
|
GOPAL ALIAS DURGA PRASAD Vs. STATE OF MADHYA PRADESH
|
September 18, 1984 |
|
GORDHAN SINGH Vs. KALABAI AND OTHERS
|
August 31, 1984 |
|
GORELAL GUPTA Vs. STATE OF MADHYA PRADESH
|
February 20, 1984 |
|
GOVIND ARYA Vs. STATE OF M P
|
September 10, 1984 |
|
GOVIND ARYA Vs. STATE
|
October 3, 1984 |
|
GOVINDRAM Vs. RAMGOPAL
|
July 24, 1984 |
|
GULAB BAI Vs. MANGU
|
August 9, 1984 |
|
GULSHAN Vs. SHADEVI
|
March 2, 1984 |
|
GUNDWANT PANDAGRE Vs. MEERABAI
|
August 31, 1984 |
|
GURDAS Vs. UNION OF INDIA
|
March 28, 1984 |
|
GWALIOR RAYON SILK MANUFACTURING (WEAVING) COMPANY LTD. Vs. UNION OF INDIA (UOI)
|
May 5, 1984 |
|
H PATEL AND COMPANY Vs. UNION OF INDIA
|
September 18, 1984 |
|
HABBU Vs. MOHAMMAD HASAN
|
July 26, 1984 |
|
HAJI ABDUL GAFFAR Vs. INCOME TAX OFFICER
|
June 25, 1984 |
|
HAJRA BAI Vs. JADAVBAI
|
November 21, 1984 |
|
HAMID RAZA Vs. SUPDT CENTRAL JAIL REWA
|
July 18, 1984 |
|
HARIKANTA MOHANLAL Vs. STATE OF MADHYA PRADESH
|
July 18, 1984 |
|
HARISHANKAR PYARELAL AND CO Vs. STATE OF MADHYA PRADESH
|
July 26, 1984 |
|
HARISHANKAR SHARMA Vs. DALCHAND AGARWAL
|
November 16, 1984 |
|
HEMANTKUMAR S/O RAMCHANDRA VAIDYA Vs. BANK OF BARODA AND OTHERS
|
December 1, 1984 |
|
HIMAYAT ULLAH LAKHNAVI Vs. STATE OF M P
|
December 28, 1984 |
|
HIND SYNTEX LTD Vs. UNION OF INDIA
|
November 24, 1984 |
|
HONBLE G L OZA Vs. BOARD OF REVENUE M P GWALIOR
|
August 14, 1984 |
|
INDORE MUNICIPAL CORPORATION, INDORE Vs. RAMESHWAR
|
January 20, 1984 |
|
INDRA PRAKASH BHATNAGAR Vs. STATE OF M P
|
September 28, 1984 |
|
INDRABAI AND ANOTHER Vs. GOVINDRAM SHARMA
|
February 27, 1984 |
|
ISMAIL KHAN Vs. SHANKARLAL CHOURASIA
|
January 17, 1984 |
|
J A TRIVEDI Vs. COMMISSIONER OF INCOME-TAX
|
March 1, 1984 |
|
J A TRIVEDI BROTHERS Vs. COMMISSIONER OF INCOME TAX
|
March 18, 1984 |
|
J P SANGHI Vs. STATE
|
November 28, 1984 |
|
JAGANNATH SINGH Vs. MUNSHILAL & OTHERS
|
November 26, 1984 |
|
Jaideosingh Pal Vs. Nirmalaben
|
September 12, 1984 |
|
JAMUNBAI AND OTHERS Vs. GORELAL AND OTHERS
|
November 14, 1984 |
|
JASHBIR SINGH Vs. STATE OF MADHYA PRADESH
|
September 7, 1984 |
|
JAYANTILAL KISHORILAL Vs. COMMISSIONER OF INCOME TAX
|
August 4, 1984 |
|
JETHALAL NEMCHAND AND SONS Vs. STATE OF M P
|
February 15, 1984 |
|
Jhunna Bai Vs. Laxminarayan
|
June 21, 1984 |
|
JIJEEBAI SHINDE Vs. COMMISSIONER OF GIFT TAX
|
September 21, 1984 |
|
JIWAJIRAO SUGAR COMPANY LTD Vs. STATE OF MADHYA PRADESH
|
January 17, 1984 |
|
Joga Singh Vs. Pisorilal
|
November 13, 1984 |
|
JORAWARSINGH Vs. STATE OF MADHYA PRADESH
|
December 14, 1984 |
|
JOSEPHINE PINTO Vs. COMMISSIONER OF INCOME TAX
|
November 23, 1984 |
|
JUEL TOPO Vs. NIRMALA NOORGADI
|
June 26, 1984 |
|
JUJHAR SING Vs. STATE OF M P
|
January 16, 1984 |
|
KAILASH Vs. SUB REGISTRAR OF ASSURANCES INDORE
|
August 29, 1984 |
|
KAILASH CHAND JAIN Vs. VINOD KUMAR MISHRA
|
March 27, 1984 |
|
KAILASH KHARE Vs. USHA BAI
|
June 21, 1984 |
|
KALAWATI BAI Vs. RAM SINGH
|
August 17, 1984 |
|
KALOORAM Vs. MANGILAL
|
August 2, 1984 |
|
KAMLABAI GOGATE Vs. STATE OF M P
|
July 20, 1984 |
|
KAMLABAI GUJRI Vs. COMMISSIONER OF INCOME TAX
|
September 19, 1984 |
|
KAMLESHKUMAR CHHABRA Vs. STATE
|
December 3, 1984 |
|
KAMNA Vs. PARKASH CHAND SOHANE
|
December 25, 1984 |
|
KANCHAN KUMAR Vs. STATE OF MADHYA PRADESH
|
September 14, 1984 |
|
Kanhoji Angre Vs. M.P. State Financial Corporation Indore
|
November 9, 1984 |
|
KANKAR MUJARE Vs. STATE OF MADHYA PRADESH
|
October 17, 1984 |
|
KARAMCHAND Vs. STATE OF MADHYA PRADESH
|
March 28, 1984 |
|
Kaushalyabai Vs. Pannalal
|
December 13, 1984 |
|
KHALILULLAH Vs. STATE OF MADHYA PRADESH
|
August 9, 1984 |
|
KHOOBCHAND JAIN Vs. KASHI PRASAD
|
November 13, 1984 |
|
KHUSILAL Vs. GORELAL
|
November 12, 1984 |
|
KIRAN SOHANE Vs. JAI PARKASH SOHANE
|
September 13, 1984 |
|
KRISHAN GOPAL Vs. M P S R T CORPN
|
October 18, 1984 |
|
KRISHNA PRAKASH SHARMA Vs. COLLECTOR DIST RAJGARH
|
November 29, 1984 |
|
KUMAR KESHRIDASINDORE Vs. DIVISIONAL ENGINEERTELEPHONES ADMN INDORE
|
September 10, 1984 |
|
KUMAR OBERAI Vs. STATE OF M P
|
June 29, 1984 |
|
KUMARI SAROJ Vs. FIDALI
|
April 6, 1984 |
|
Kunj Bihari Singh Vs. State of M. P.
|
January 13, 1984 |
|
LAJWANTI Vs. KESHAV PRASAD SONI
|
July 12, 1984 |
|
LALA Vs. STATE OF MADHYA PRADESH
|
July 16, 1984 |
|
LALA LALSINGH Vs. SETH SHOBHAGCHAND
|
October 1, 1984 |
|
LALSINGH MAHENDRA SINGH Vs. RAMESHCHAND GHANSHAMDAS
|
November 14, 1984 |
|
LAXMANLAL Vs. STATE OF MADHYA PRADESH
|
August 29, 1984 |
|
LAXMIBAI Vs. KESHRIMAL JAIN
|
November 27, 1984 |
|
Laxmibai Vs. Ramlal
|
October 29, 1984 |
|
LINMAT JAGANNATH SAHU Vs. PURUSHOTTAM NARAYAN SAHU
|
December 28, 1984 |
|
LIYAKAT ALI Vs. BOARD OF REVENUEM P GWALIOR
|
August 14, 1984 |
|
LUCY GEORGE Vs. NAGPUR R C DIOCESAN CORPN P LTD
|
September 14, 1984 |
|
M P FLYING CLUB LTD Vs. VIJAYDUTTA
|
October 15, 1984 |
|
M P TEXTILE TRADERS AND AGENTS Vs. COMMISSIONER OF SALES TAX
|
August 29, 1984 |
|
MADHUMILAN SYNTEX PVT LTD Vs. UNION OF INDIA
|
November 24, 1984 |
|
MADHUSUDAN Vs. BHANUMATI
|
October 1, 1984 |
|
Maharashtra Timber Laghu Udyog Mahasangh, Pune Vs. State of M.P.
|
August 8, 1984 |
|
MAHAVIR INDUSTRIAL WORKS Vs. COMMISSIONER OF INCOME TAX
|
March 26, 1984 |
|
MAHENDRA PRATAP SINGH Vs. STATE OF M P
|
May 17, 1984 |
|
MAHESHWARI LIME WORKS Vs. COMMISSIONER OF INCOME TAX
|
January 17, 1984 |
|
MAIKU Vs. STATE OF M P
|
July 10, 1984 |
|
MALWA VANASPATI AND CHEMICAL COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
July 17, 1984 |
|
MANGILAL Vs. RAMCHANDRA
|
July 26, 1984 |
|
MANOR AMBABAI Vs. ANIL KUMAR
|
February 20, 1984 |
|
MATADEEN Vs. ASHOK KUMAR, MORAR
|
July 24, 1984 |
|
MEENA DUTTA Vs. ANIRUDH DUTTA
|
August 31, 1984 |
|
MEENA DUTTA Vs. ANIRUDH DUTTA
|
June 30, 1984 |
|
MITHLESH SHARMA Vs. SURESH CHAND SHARMA
|
January 25, 1984 |
|
MITHU KHAN Vs. PIPARIYAWALI
|
November 23, 1984 |
|
MOHAMAD SAID KHAN Vs. STATE OF MADHYA PRADESH
|
September 28, 1984 |
|
MOHAMMAD SHABBIR Vs. COMMISSIONER OF INCOME TAX
|
January 31, 1984 |
|
MOHAN KUMAR Vs. STATE OF M P
|
April 11, 1984 |
|
MOHAN LAL Vs. STATE OF MADHYA PRADESH
|
January 18, 1984 |
|
MUKHTIYAR MOHD Vs. PANNA LAL
|
July 27, 1984 |
|
MULCHAND DCSHLAHRA Vs. MOHAMMAD GAFAR
|
April 11, 1984 |
|
MUNICIPAL CORPORATION RAIPUR Vs. GOPALDAS REWACHAW
|
August 7, 1984 |
|
MUNICIPAL COUNCIL MANDLESHWAR Vs. RAMESH MANGILAL FAGNA
|
September 2, 1984 |
|
MUNICIPAL COUNCIL, KHANDWA Vs. SHANKAR LAL AND OTHERS
|
July 17, 1984 |
|
MUNNE ALIAS MUNNA Vs. STAT OF M P
|
March 15, 1984 |
|
MUNSHILAL JAIN & ANOTHER Vs. KAUSHAL CHAND PATANI & OTHERS
|
November 16, 1984 |
|
NANKURAM Vs. IQBAL KAUR
|
August 27, 1984 |
|
NARMADA SHANKAR Vs. COLLECTOR DIST DHAR
|
November 29, 1984 |
|
NASIR KHAN Vs. STATE OF M P
|
January 19, 1984 |
|
NASRUDDIN Vs. KADIR AHMED
|
October 17, 1984 |
|
NATHULAL GOVERDHAN Vs. REGIONAL PROVIDENT FUND COMMISSIONER M P INDORE
|
March 27, 1984 |
|
NATIONAL INSURANCE CO LTD Vs. JABUNBI
|
June 29, 1984 |
|
NAV NIRMAN COMPANY Vs. COMMISSIONER OF INCOME TAX
|
February 14, 1984 |
|
NAVAL KISHORE Vs. CHAMELIBAI
|
June 21, 1984 |
|
NAVIN KUMAR SHANKARLAL VYAS Vs. STATE OF MADHYA PRADESH
|
October 17, 1984 |
|
NEENA Vs. JOHN PORMER
|
October 17, 1984 |
|
NIRBHAYSINGH Vs. SHANKARLAL
|
July 24, 1984 |
|
NIRMAL KUMAR AND ORS. Vs. MUNNA AND ORS.
|
November 26, 1984 |
|
NISAR KHAN Vs. STATE OF MADHYA PRADESH
|
August 14, 1984 |
|
NOOR MOHAMMAD Vs. MURLIDHAR
|
April 2, 1984 |
|
ORIENTAL METHYLATED SUPPLY AGENCY Vs. THE ADMINISTRATOR, MUNICIPAL COUNCIL, DURG
|
September 10, 1984 |
|
P C ADHIKARI Vs. MANAGER THE BRAITE WAITE BURN AND JOSSOP CONSTRUCTION CO LTD
|
August 2, 1984 |
|
PADAMCHAND RAGHUNATH PRASAD Vs. SATISHCHAND OCHHELAL
|
November 24, 1984 |
|
PANCHAWATI BAI Vs. SONURAM SONI
|
February 29, 1984 |
|
PARASRAM Vs. STATE OF MADHYA PRADESH
|
March 13, 1984 |
|
PARMANAND BHAI PATEL SHRI Vs. COMMISSIONER OF INCOME TAX
|
January 31, 1984 |
|
PARSHOTAM LAL SOOD Vs. COMMISSIONER OF INCOME TAX
|
January 6, 1984 |
|
PATHARIBAI Vs. FIRULALJI SHANKALAL
|
December 1, 1984 |
|
PATIENCE WILLAMS Vs. ASHOK
|
April 7, 1984 |
|
PAWAN KUMAR Vs. STATE OF M P
|
September 5, 1984 |
|
PERMALI WALLACE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
June 27, 1984 |
|
PODYAMI KOWA Vs. STATE OF MADHYA PRADESH
|
March 13, 1984 |
|
PRATAP SINGH Vs. FIRM DEVCHAND KISHANLAL
|
March 2, 1984 |
|
PREM MOTORS Vs. COMMISSIONER OF SALES TAX
|
October 19, 1984 |
|
PREMLAL PYASI Vs. STATE OF MADHYA PRADESH
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April 4, 1984 |
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PUNJAB NATIONAL BANK BETUL Vs. DEVIRAM
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April 26, 1984 |
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PURNIMA SHRIVASTAVA Vs. SANJEEVA SHRIVASTAVA
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October 18, 1984 |
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R S PARASHAR Vs. HIGH COURT OF MADHYA PRADESH
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December 17, 1984 |
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RAGHANBAI Vs. GHUDAN
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February 10, 1984 |
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RAGHONANDAN PD SHARMA Vs. STATE OF MADHYA PRADESH
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April 18, 1984 |
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RAJENDRA PRASAD Vs. STATE OF M P
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July 23, 1984 |
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RAJKUMAR Vs. MAHENDRA SINGH
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July 12, 1984 |
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RAJKUMAR GUPTA Vs. BRIJESH KUMAR RADHA KRISHNA
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November 9, 1984 |
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RAJLAL GOVINDRAM Vs. KAKA AND COMPANY
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March 31, 1984 |
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RAJLAL SINDHI Vs. KAKA AND CO SATNA
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March 31, 1984 |
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RAJSVA KARMACHARI GRAH NIRMAN SAHKARI SAMITI Vs. BOARD OF REVENUE M P
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April 24, 1984 |
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RAM BIHARI LAL Vs. J N SHRIVASTAVA
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December 14, 1984 |
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RAM CHAND Vs. MOHINI BAI
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November 30, 1984 |
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Ram Jethmalani Vs. Union of India
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June 19, 1984 |
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RAM RAT AN SHARMA Vs. STATE OF M P
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October 8, 1984 |
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RAM SHANKER KHARE Vs. STATE OF M.P. AND OTHERS
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December 11, 1984 |
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RAMAKANT SHANKAR RAO, GWALIOR Vs. ASSISTANT LABOUR COMMISSIONER, CENTRAL BHOPAL AND OTHERS
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September 19, 1984 |
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RAMCHANDRA PANDE Vs. BOARD OF REVENUE
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December 14, 1984 |
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RAMCHARAN SONI Vs. FRANCIS LAKDA
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August 22, 1984 |
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RAMESHCHANDRA Vs. GURUBACHANSINGH
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March 22, 1984 |
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RAMESHWAR PRASAD Vs. STATE OF M P
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February 16, 1984 |
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RAMGOPAL BAPULAL Vs. COMMISSIONER OF SALES TAX
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September 14, 1984 |
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RAMKHILAWAN KESHAVRAM KASHYAP Vs. REGIONAL PROVIDENT FUND COMMISSIONER INDORE
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November 27, 1984 |
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RAMKUNWARBAI Vs. RANIBAHU
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August 17, 1984 |
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RAMPAL GUPTA Vs. CHIEF JUSTICE OF HIGH COURT OF M P
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March 21, 1984 |
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RAMPARIBAI Vs. RAMESH KUMAR
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August 23, 1984 |
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Ramratan Sharma Vs. State of M. P.
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July 8, 1984 |
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RAMSINGH CHAUHAN Vs. STATE OF M P
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August 2, 1984 |
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RAMVILAS RAMDIN Vs. STATE OF M P
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April 4, 1984 |
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RANOMAL RAMESH KUMAR GWALIOR Vs. STATE OF M P
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July 28, 1984 |
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RATAN SINGH Vs. PADAMSINGH
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August 9, 1984 |
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RATIRAM PETITIONER Vs. STATE OF M P
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April 3, 1984 |
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REHANA Vs. ABDUL MAJEED AND ORS
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September 20, 1984 |
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REKHA SAXENA Vs. STATE OF M P
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October 17, 1984 |
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REWA COALFIELDS LTD Vs. SARDAR TRILOK SINGH
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July 5, 1984 |
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REWALAL Vs. KAMLABAI
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July 11, 1984 |
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RUKMANI DEVI Vs. BASANTILAL
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April 7, 1984 |
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S S BHATIA AND CO Vs. STATE OF M P
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March 30, 1984 |
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S.C. PANDE Vs. COMMANDER BHAGAT RAM BAKSHI
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June 23, 1984 |
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SAGAR AUTOMOTIVES PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
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February 13, 1984 |
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SAHASTRA PAL SINGH Vs. VYAVASAYIK PATHYAKRAM PRAVESH PAREEKSHA MANDALBHOPAL
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February 28, 1984 |
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SAJANBAI Vs. SURAJMAL
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October 10, 1984 |
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SANTOSH KUMAR Vs. STATE OF MADHYA PRADESH
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February 22, 1984 |
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Santosh Lal Vs. Gopal
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October 12, 1984 |
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SARDAR AMARJIT SINGH Vs. STATE OF MADHYA PRADESH
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November 27, 1984 |
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SARDAR ARNARIK SINGH Vs. SARDAR BALDEO SINGH
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February 27, 1984 |
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SARDAR BI Vs. MUNICIPAL CORPN INDORE
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September 18, 1984 |
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SAROJINI GEHLOT Vs. STATE OF MADHYA PRADESH
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January 4, 1984 |
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Satwant Singh Anand Vs. Jabalpur Development Authority, Jabalpur
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August 27, 1984 |
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SEGAN PLASTICS Vs. STATE OF M P
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September 17, 1984 |
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SETHI WINE STORES Vs. COMMISSIONER OF INCOME TAX
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August 8, 1984 |
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SHABBIR AHMAD Vs. M P S R T C BHOPAL
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July 31, 1984 |
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SHAMBHOO DAYAL Vs. STATE OF MADHYA PRADESH
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November 24, 1984 |
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SHAMBHOODAYAL Vs. STATE OF M P
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November 21, 1984 |
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SHANKER Vs. SAKHIYA
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April 4, 1984 |
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SHANTIBAI Vs. COMMISSIONER OF INCOME TAX
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January 18, 1984 |
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SHEIKH MUNAVVAR Vs. STATE OF M.P.
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July 5, 1984 |
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SHEIKH SALIM SHEIKH BABOO Vs. STATE OF M P
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October 1, 1984 |
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SHIVAJIRAO ANGRE Vs. COMMISSIONER OF INCOME TAX
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November 9, 1984 |
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SHIVJI Vs. HIRALAL
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July 23, 1984 |
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SHIVJIRAO Vs. COMMISSIONER OF INCOME TAX
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November 9, 1984 |
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SHIVSINHA Vs. DASHRATH
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June 28, 1984 |
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SHREEKRISHAN NATHURAM Vs. STATE OF MADHYA PRADESH
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July 20, 1984 |
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SHYAMABAI Vs. P.C. DAS
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April 18, 1984 |
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SMT. ASHA AGRAWAL Vs. PRINCIPAL, GOVERNMENT TILAK COLLEGE, KATNI AND OTHERS
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July 31, 1984 |
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SMT. BHAWANTI BAI AND OTHERS Vs. SMT. BASANTI BAI AND OTHERS
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September 22, 1984 |
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SOMA Vs. ARJUN
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November 3, 1984 |
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Somji Vs. State of M. P.
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February 14, 1984 |
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STATE Vs. MADAN
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February 1, 1984 |
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STATE Vs. HARISHANKAR GOYAL
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January 13, 1984 |
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STATE BANK OF INDIA Vs. M/S. ASSOCIATION ENTERPRISERS
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March 16, 1984 |
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STATE OF M P Vs. FOREST PRODUCT CO LTD
|
January 5, 1984 |
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STATE OF M P Vs. MATHAWA EKKA
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July 4, 1984 |
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STATE OF M P Vs. PREETAM
|
August 3, 1984 |
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STATE OF M P Vs. RAM AUTAR
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November 13, 1984 |
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STATE OF M.P. Vs. RAWARAM
|
September 27, 1984 |
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STATE OF M.P. Vs. GULAB CHAND
|
February 4, 1984 |
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STATE OF MADHYA PRADESH Vs. LAXMI ALIAS LAXMINARAYAN GUMNAM SINGH LODHI
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September 25, 1984 |
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STATE OF MADHYA PRADESH Vs. MARTANDSINGH JOODEO
|
February 27, 1984 |
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STRAW PRODUCTS LTD Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
|
March 29, 1984 |
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SUBELAL Vs. STATE OF M P
|
September 21, 1984 |
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SUJATA GAUTAM Vs. STATE OF MADHYA PRADESH
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July 26, 1984 |
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SUKHLAL Vs. STATE OF MADHYA PRADSH
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September 21, 1984 |
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SUNDER LAL HEERALAL Vs. STATE OF MADHYA PRADESH
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January 10, 1984 |
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SUNDERBAI Vs. STATE OF MADHYA PRADESH
|
August 2, 1984 |
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SUNDERLAL Vs. S.D.O., KATNI
|
July 4, 1984 |
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SUNDERLAL RAMMELAL Vs. SUB DIVISIONAL OFFICER KATNI MURWARA
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July 4, 1984 |
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SUNIL Vs. SATYANARAYAN DUBEY
|
October 19, 1984 |
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SURENDRA MIRANI AND BROS Vs. COMMISSIONER OF INCOME TAX
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March 1, 1984 |
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SURESH Vs. JAISHRI
|
January 31, 1984 |
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SURESH CHANDRA CHOUBEY Vs. SUSHIL KUMAR KHANDELWAL
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June 20, 1984 |
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SURESH KUMAR Vs. PRADEEP KUMAR
|
January 12, 1984 |
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SURESH KUMAR Vs. PRADEEP KUMAR
|
January 10, 1984 |
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SURESH KUMAR Vs. IQBAL AHMED
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January 2, 1984 |
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SUVALA Vs. ADDL COMMR INDORE
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October 13, 1984 |
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TAJ BUILDERS Vs. INDORE DEVELOPMENT AUTHORITY
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October 19, 1984 |
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TALVINDER SINGH Vs. STATE OF MADHYA PRADESH
|
July 11, 1984 |
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TARA CHAND ALIAS PRATAP SINGH Vs. STATE OF MADHYA PRADESH
|
December 20, 1984 |
|
THAKUR PRASAD Vs. BHAGWANDAS
|
November 9, 1984 |
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THANESHWAR MISHRA Vs. JILA SAHAKARI KENDRIYA BANK MARYADIT MANDLA
|
October 8, 1984 |
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TRIVEDI J A BROTHERS Vs. COMMISSIONER OF INCOME TAX
|
November 27, 1984 |
|
UMRAJI Vs. R C BAJPAI
|
June 22, 1984 |
|
UNION OF INDIA Vs. JASBHAI
|
September 20, 1984 |
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UNION OF INDIA AND ANOTHER Vs. KAMTA PRASHED JAIN
|
July 9, 1984 |
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UNIVERSAL CHEMICALS AND INDUSTRIES PVT LTD Vs. COMMISSIONER OF SALES TAX
|
April 7, 1984 |
|
V B GADKARI Vs. SALES TAX OFFICER
|
February 2, 1984 |
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VANITA MARU Vs. MANAK CHANDRA AND OTHERS
|
February 4, 1984 |
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VASANTRAO KAPSE INDORE Vs. FOOD CORPORATION OF INDIA UJJAIN
|
August 9, 1984 |
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VEERBHANDAS PURSWANI Vs. COMMISSIONER OF WEALTH TAX
|
January 5, 1984 |
|
VIJAY KUMAR SB SHIV SHANKAR BAJPAI Vs. STATE OF M P
|
December 3, 1984 |
|
Vijay Singh Ghorpode Vs. Laxman Rao Lad.
|
November 27, 1984 |
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VIMALABAI Vs. MANOHAR LAL RISHI
|
March 7, 1984 |
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VINEET TALKIES Vs. COMMISSIONER OF INCOME TAX
|
January 31, 1984 |
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VIRENDRA KUMAR Vs. VISHNUDAS
|
July 6, 1984 |
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VISHNU KACHRUMAJI SONI Vs. STATE OF M P
|
July 23, 1984 |
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VISHNU KUMAR SONI Vs. COMMISSIONER OF INCOME TAX
|
June 21, 1984 |
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VISHWANATH VERMA Vs. JABALPUR MUNICIPAL CORPORATION COMMISSIONER JABALPUR
|
February 16, 1984 |
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VITTHALRAO MAHALE Vs. STATE OF MADHYA PRADESH
|
January 31, 1984 |
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YESHWANT TALKIES Vs. COMMISSIONER OF INCOME TAX
|
September 21, 1984 |