REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
ABDUL MAZID Vs. DISTRICT MAGISTRATE	March 10, 1983
ABHINENDRA KUMAR Vs. COMMISSIONER OF INCOME TAX	August 26, 1983
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. AGARWAL TIMBER AND BANS CO	May 6, 1983
ADIM JATI SEWA SAHAKARI SAMITI Vs. FIRM JAIKISHAN GOPIKISHAN SANAWAD	October 24, 1983
ADIM JATI SEWA SAHAKARI SANSTHA MARYADIT DISTT Vs. DHULJI MAHAJAN	July 19, 1983
AKHERAM Vs. ABDUL GANI	September 25, 1983
ALI HUSSAIN ASGAR ALI Vs. STATE OF M P	September 13, 1983
ALYSON Vs. RODNEY VALENTINE DBRAS	March 9, 1983
AMAL KUMAR SENGUPTA Vs. STATE OF MADHYA PRADESH	February 9, 1983
AMAR SINGH Vs. CHANDRASHEKHAR RAO	October 12, 1983
ANAND PARANJPE AND OTHERS Vs. NANDKISHORE	May 3, 1983
ANANDI ALIAS ANANT RAM Vs. STATE OF M P	September 13, 1983
ANANDILAL Vs. RATLAM CENTRAL CO OP BANK LTD	August 22, 1983
ANIL Vs. ADDITIONAL CHIEF SECRETARY GOVERNMENT OF M P	July 15, 1983
ARVIND KUMAR Vs. INCOME TAX OFFICER	February 23, 1983
ASBESTOS CEMENT LIMITED Vs. UNION OF INDIA	April 13, 1983
ASBESTOS CEMENT LTD Vs. HANUMAN PRASAD PANDEY	February 28, 1983
ASHA SHARMA AND ANOTHER Vs. THE MARRIAGE OFFICER (COLLECTOR) BHOPAL	August 1, 1983
ASHOK KUMAR AGRAWAL Vs. DISTRICT MAGISTRATE	March 14, 1983
ASSISTANT COLLECTOR CENTRAL EXCISE Vs. NARESH KUMAR JAIN	July 15, 1983
BABLU Vs. STATE OF MADHYA PRADESH	March 9, 1983
BADE ALIAS GULAI Vs. STATE OF M P	December 2, 1983
BADRI PRASAD PURAN BADHAI Vs. BALA PRASAD MOOL CHAND SAHU	September 8, 1983
BADRIPRASAD Vs. STATE OF M.P.	March 17, 1983
BAHADUR SINGH Vs. STATE OF MADHYA PRADESH	December 13, 1983
BAJRANG Vs. STATE OF MADHYA PRADESH	January 21, 1983
BALKRISHNA AGRAWAL Vs. CENTRAL BANK OF INDIA	August 17, 1983
BALRAJ SINGH Vs. STATE OF MADHYA PRADESH	September 5, 1983
BALWANT AND ANOTHER Vs. M.P. TEWARI, DRUGS INSPECTOR AND ANOTHER	November 25, 1983
BALWANT SINGH Vs. KAILASH CHANDRA DUBEY	February 17, 1983
BANSHIDHER AGARWAL PANNA Vs. COMMISSIONER OF INCOME TAX	April 19, 1983
BASANT RAO Vs. STATE OF M P	September 26, 1983
BHAGWANDAS Vs. STATE OF MADHYA PRADESH	September 30, 1983
BHAGWANI BAI Vs. LIFE INSURANCE CORPORATION OF INDIAJABALPUR	February 22, 1983
BHAIYALAL Vs. STATE OF MADHYA PRADESH	October 1, 1983
BHARAT COMMERCE AND INDUSTRIES LTD Vs. UNION OF INDIA	November 2, 1983
BHARTI DEVI Vs. SHEONARAYAN	October 10, 1983
BHAWANDAS Vs. COMMISSIONER OF INCOME TAX	June 23, 1983
BHAWANDAS Vs. STATE OF MADHYA PRADESH	April 13, 1983
BHOPAL CO OPERATIVE CENTRAL BANK LIMITED Vs. COMMISSIONER OF INCOME TAX	July 8, 1983
BHOPAL SUGAR INDUSTRIES LTD Vs. STATE OF MADHYA PRADESH	July 25, 1983
BHUSHANLAL SAHU Vs. JAMUNADAS SUKHWANI	February 26, 1983
BIHARI Vs. STATE OF M.P.	April 28, 1983
BILAS HARDIKAR Vs. STATE OF MADHYA PRADESH	February 1, 1983
BILQUIS BAI Vs. SHER KHAN ILAHI BUX	September 8, 1983
Bilquis Bai Vs. Sher Khan	September 3, 1983
BIPIN CHANDRA Vs. PURUSHOTTAM BHAI DHORIBHAI AND CO	July 4, 1983
BOARD OF DIRECTORS OF JILA THOK UPBHOKTA Vs. ASST REGISTRAR CO OP SOC DISTT	April 19, 1983
BOMBAY SCOOTERSCHHINDWARA Vs. COLLECTORCHHINDWARA DISTRICTCHHINDWARA	April 20, 1983
BORA Vs. NARAYAN ALIAS NARAINA	August 11, 1983
BRIJIAL Vs. STATE OF MADHYA PRADESH	March 7, 1983
C.N. ANKLESARIA Vs. CENTRAL BANK OF INDIA, INDORE	February 28, 1983
CENTRAL PAINTS LIMITED Vs. COMMISSIONER OF INCOME TAX	February 1, 1983
CHAKRADHAR SINGH Vs. STATE OF MADHYA PRADESH	August 11, 1983
CHANDA ALIAS CHANDRABIHARI Vs. STATE OF MADHYA PRADESH	May 5, 1983
CHANDER DARYANI Vs. STATE OF M P	September 20, 1983
CHANDRABHAN CHHUTKAURAM BRAHMIN Vs. SARJOO PARMESHWAR	October 31, 1983
CHANDRABHAN SINGH Vs. SHITAL PRASAD	March 14, 1983
CHANDRAKALA DEVI Vs. BILASPUR CO OP CENTRAL BANK LTD	June 25, 1983
CHATURBHUJ DAS Vs. STATE OF MADHYA PRADESH	March 24, 1983
CHHEDILAL AGARWAL Vs. STATE OF MADHYA PRADESH	December 3, 1983
CHHOTELAL Vs. NARMADA PRASAD SONI	February 18, 1983
CHIRONJILAL PHULCHAND Vs. GHANSHYAMDAS SHARMA	April 22, 1983
CHITRAM COMPANY PRIVATE LTD Vs. MADHYA PRADESH ELECTRICITY BOARDRAMPURJABALPUR	April 27, 1983
CO OPERATIVE MARKETING SOCIETY LIMITED Vs. COMMISSIONER OF INCOME TAX	April 7, 1983
COMMISSIONER OF INCOME TAX Vs. DURGAPRASAD RAJARAM ADATIYA	April 8, 1983
COMMISSIONER OF INCOME TAX Vs. JADHAVJI KANJI AND CO	March 24, 1983
COMMISSIONER OF INCOME TAX Vs. RAMCHANDRAJI MAHARAJ KA BADA MANDIR	March 11, 1983
COMMISSIONER OF INCOME TAX Vs. KISHANCHAND	June 22, 1983
COMMISSIONER OF INCOME TAX Vs. SHIV NARAIN SHIVHARE	April 22, 1983
COMMISSIONER OF INCOME TAX Vs. GWALIOR RAYON SILK MANUFACTURING WEAVING COMPANY LIMITED	January 28, 1983
COMMISSIONER OF INCOME TAX Vs. VISHNUKUMAR BHAIYA	January 10, 1983
COMMISSIONER OF INCOME TAX Vs. RAMDAS RAMLAL	June 30, 1983
COMMISSIONER OF INCOME TAX Vs. GAJRAJSINGH AND COMPANY	July 4, 1983
COMMISSIONER OF INCOME TAX Vs. DHAR CENTRAL CO OPERATIVE BANK	July 8, 1983
COMMISSIONER OF INCOME TAX Vs. KARELAL KUNDANLAL TRUST	July 13, 1983
COMMISSIONER OF INCOME TAX Vs. CENTRAL INDIA MACHINERY MANUFACTURING CO LTD	August 1, 1983
COMMISSIONER OF INCOME TAX Vs. SYNTHETICS LIMITED	October 19, 1983
COMMISSIONER OF INCOME TAX Vs. CHOPDA TRADING CO	September 16, 1983
COMMISSIONER OF INCOME TAX Vs. GWALIOR SUGAR COMPANY LIMITED	September 5, 1983
COMMISSIONER OF INCOME TAX Vs. GODAVARI CORPORATION LIMITED	December 5, 1983
COMMISSIONER OF SALES TAX Vs. RATNA FINE ARTS PRINTING PRESS	October 31, 1983
COMMISSIONER OF SALES TAX Vs. CENTRAL INDIA MACHINERY MANUFACTURING COMPANY LTD	October 19, 1983
COMMISSIONER OF SALES TAX Vs. BHANDARI CROSFIELDS LTD	July 27, 1983
COMMISSIONER OF SALES TAX Vs. CHHOGALAL AND SONS	August 17, 1983
COMMISSIONER OF SALES TAX Vs. STEEL TUBES OF INDIA LTD	July 14, 1983
COMMISSIONER OF SALES TAX Vs. RATLAM STRAWBOARD MILLS PRIVATE LTD	February 1, 1983
COMMISSIONER OF SALES TAX Vs. SANGHAI FINANCE CORPORATION	April 27, 1983
COMMISSIONER OF SALES TAX Vs. SANAWAD CO-OPERATIVE SOCIETY	March 15, 1983
COMMISSIONER OF SALES TAX Vs. GREEN RESTAURANT	March 19, 1983
COMMISSIONER OF SALES TAX Vs. HARISHCHANDRA MEHROTRA	March 24, 1983
COMMISSIONER OF SALES TAX M P Vs. TANSUKHDAS MADANLAL	February 26, 1983
COMMISSIONER OF WEALTH TAX Vs. KALYANMAL KACHARJI	January 10, 1983
COMMISSIONER OF WEALTH TAX Vs. ABDUL MAZID KHAN	April 18, 1983
COMMISSIONER OF WEALTH TAX Vs. BANOO E COWASJI	November 2, 1983
COMMISSIONER OF WEALTH TAX Vs. D.D. JHAVAR	November 30, 1983
COMMISSIONER, MUNICIPAL CORPORATION Vs. HARPAL SINGH	April 19, 1983
CONTROLLER OF ESTATE DUTY Vs. BANSIDHAR SINGHAL	July 25, 1983
CONTROLLER OF ESTATE DUTY Vs. TIWARI B K	January 10, 1983
CONTROLLER OF ESTATE DUTY Vs. KANHAIYALAL	January 21, 1983
CONTROLLER OF ESTATE DUTY Vs. DULICHAND CHOPRA	March 2, 1983
CONTROLLER OF ESTATE DUTY Vs. PRAKASHCHAND	February 1, 1983
D AND H SECHERON ELECTRODES PRVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	July 5, 1983
DALJEET SINGH Vs. INCOME TAX OFFICER	April 11, 1983
DAMODAR SINGH Vs. DRAUPADIBAI	September 21, 1983
DASHRATH PRASAD DUBE Vs. COMMISSIONER OF INCOME TAX	February 1, 1983
DAYA PRASAD Vs. ELECTION OFFICER-CUM-B D O	July 14, 1983
DAYABHAI PUNAMBHAI PATEL Vs. STATE OF M P	October 12, 1983
DAYARAM Vs. STATE OF MADHYA PRADESH	August 26, 1983
DEVENDRA NATH GUPTA Vs. STATE OF M P	July 6, 1983
DEVENDRA SINGH RAI Vs. KHOKAN ROHIT	January 22, 1983
DEVI SINGH Vs. STATE OF M P	June 16, 1983
DEVIDEEN Vs. STATE OF M P	October 28, 1983
DEYS MEDICAL STORES PRVATE LIMITED Vs. DHANYA KUMAR DHARAMDAS AND COMPANY	March 11, 1983
DHARMENDRA SINGH Vs. DISTRICT MAGISTRATE	February 22, 1983
DILDAR MOHAMMAD Vs. STATE OF M P	April 8, 1983
Dilip Kumar Vs. State of M.P.	February 27, 1983
DINDAYAL Vs. DISTRICT MAGISTRATE BHOPAL	March 11, 1983
DINESHCHANDRA VERMA Vs. STATE OF M P	August 18, 1983
DOLLY DEVENDRAKUMAR SHAH Vs. STATE OF M P	November 30, 1983
DURGA PRASAD Vs. STATE OF M P	December 7, 1983
DURGABAI Vs. MURLIDHAR	January 28, 1983
DURGAPRASAD VERMA Vs. K P DIXIT	September 19, 1983
DWARKA PRASAD AGARWAL Vs. SAMRATH SINGH	July 1, 1983
ELECTROFAB INDUSTRIES Vs. SALES TAX OFFICER	August 3, 1983
ERSTWHITE NATIONAL FITNESS CORPS EMPLOYEES ASSOCIATION M P Vs. UNION OF INDIA	April 12, 1983
FOOD CORPORATION OF INDIA Vs. COMMISSIONER OF SALES TAX	July 20, 1983
GAMBHIR SINGH KHILADI Vs. STATE OF M P	August 4, 1983
GENDLAL ALIAS GENDU Vs. STATE OF M P	September 9, 1983
General Manager, South Eastern Railway Vs. Radhey Shyam	October 21, 1983
GHANSRAM Vs. STATE OF M.P.	May 5, 1983
GIRDHARILAL NANNELAL Vs. COMMISSIONER OF INCOME TAX	September 5, 1983
GOVINDJI JAMUNADAS Vs. COMMISSIONER OF SALES TAX	March 23, 1983
GULABCHAND MANAKCHAND LATE Vs. COMMISSIONER OF INCOME TAX	April 20, 1983
GULABSINGH CHAUHAN Vs. STATE OF M P	July 30, 1983
GWALIOR RAYON SILK MANUFACTURING WEAVING COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	September 22, 1983
GWALIOR RAYON SILK MANUFACTURING WEAVING COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	January 31, 1983
GWALIOR RAYON SILK MFG WVG CO LIMITED Vs. COLLECTOR OF CENTRAL EXCISE	July 21, 1983
GYANABAI Vs. PEETAM	April 20, 1983
GYANCHAND TARACHAND Vs. COMMISSIONER OF INCOME TAX	February 9, 1983
GYANOO ALIAS GYANRAO Vs. STATE OF M P	March 31, 1983
H D SONI Vs. STATE OF M P	November 14, 1983
H.M. JOSHI Vs. SMT. UMA SAGARIA	August 16, 1983
HAJARILAL Vs. DIVISIONAL FOREST OFFICERDHAR	September 13, 1983
HAJI FATMA BEE Vs. PRAHLAD SINGH	August 30, 1983
HAN MOHAN SHIVHARE Vs. STATE OF MADHYA PRADESH	August 8, 1983
HARAK CHAND PHOOLCHAND JAIN Vs. COMMISSIONER OF INCOME TAX	March 11, 1983
HARBHAJAN SINGH Vs. STATE OF M.P. AND ANOTHER	March 18, 1983
HARISH AGRAWAL Vs. INCOME TAX OFFICER	January 20, 1983
HARLAL MANNULAL Vs. COMMISSIONER OF INCOME TAX	March 24, 1983
HATOD DUGDHA UTPADAK SAHAKARI SANSTHA Vs. GAJANAND BHALCHANDRA DUBE	July 19, 1983
INTZAR MOTA Vs. STATE OF M P	September 19, 1983
IRON STEEL STOCK HOLDERS ASSOCIATION Vs. STATE OF M P	February 2, 1983
J K TEXTILES Vs. ADDITIONAL SALES TAX OFFICER	July 8, 1983
JADGISH PRASAD Vs. STATE OF M.P.	March 23, 1983
JAGDISH Vs. STATE OF MADHYA PRADESH	March 31, 1983
JAGDISH PRASAD POORANCHAND Vs. COMMISSIONER OF SALES TAX	September 20, 1983
JAGDISHSINGH MEHTA Vs. REGISTRAR OF COMPANIES	May 25, 1983
JAIN TRADING CO DURG Vs. STATE OF M P	January 30, 1983
JAINARAYAN CHHOTELAL Vs. COMMISSIONER OF INCOME TAX	November 2, 1983
Jainendra Kumar Vs. Kailash Chand	October 24, 1983
JAWAHARLAL Vs. COMMISSIONER OF INCOME TAX	March 8, 1983
JHEENA Vs. STATE OF M P	July 25, 1983
JIVAJIRAO SUGAR COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	January 17, 1983
JUJA ALIAS KARAM SINGH Vs. STATE OF M P	August 1, 1983
JYOTI INDUSTRIAL CLOTH MANUFACTURING COMPANY PVT LTD Vs. UNION OF INDIA	January 10, 1983
K BHAGWAN Vs. BASANT KUMAR RAMOLE	January 22, 1983
K D GUPTA Vs. UNION OF INDIA	February 23, 1983
K L JAIN DEPUTY SECRETARY TO GOVERNMENT OF M P TRIBAL AND HARIJAN WELFARE DEPT BHOPAL Vs. UNION OF INDIA	September 9, 1983
KALI CHARAN Vs. STATE OF M P	September 29, 1983
KAMAR AHMED Vs. STATE OF M P	June 16, 1983
KANCHAN SAHELA Vs. SAMIR SINGH SAHELA	February 9, 1983
KANHAIYALAL Vs. COLLECTOR TIKAMGRH	March 10, 1983
KANHAIYALAL Vs. ABDUL HUSSAIN	October 31, 1983
KANHAIYALAL AND RAMSWAROOP Vs. COMMISSIONER OF INCOME TAX	August 29, 1983
KANHAIYALAL SAHU Vs. STATE OF M P	July 1, 1983
KANHYALAL AND RAMSWAROOP Vs. COMMISSIONER OF INCOME TAX	January 20, 1983
KASTURI DEVI Vs. RAMSWAROOP	July 30, 1983
Kasturi Devi Vs. Ram Swaroop	July 26, 1983
KAUSHAL KISHORE VERMA AND ANOTHER Vs. TAHIR ALI BOHRA	August 17, 1983
KAUSHALYA BAI Vs. SIMPLEX METALICS	September 16, 1983
KEDARMAL SARDA Vs. SALES TAX OFFICER	February 7, 1983
KESHARSINGH Vs. STATE OF M P	September 20, 1983
KEVALCHAND PURANCHAND Vs. SUGANCHAND PURANCHAND	January 31, 1983
KEWAL RAM Vs. JIJI BAI	October 12, 1983
KHAIRUNNISA BEGUM Vs. MOTILAL	June 24, 1983
KIMTEE Vs. COMMISSIONER OF INCOME TAX	September 20, 1983
KIRAN ELECTRICALS Vs. STATE BANK OF INDORE	January 7, 1983
KIRTAN Vs. STATE OF M P	July 13, 1983
KISHAN SATYANARAIN Vs. STATE OF MADHYA PRADESH	March 11, 1983
KOMAL DAS BAGHEL Vs. MAQSOOD KHAN @ PAPPU SETH	July 29, 1983
KRISHAN DAYAL ALIAS KESHAVDAYAL Vs. VISHNU PRASAD	April 30, 1983
KRISHNAVTAR SHARMA Vs. STATE OF M P	September 8, 1983
KU MADHU MITTAL Vs. STATE OF MADHYA PRADESH	November 14, 1983
KUNJAMI BHEEME Vs. STATE OF MADHYA PRADESH	July 11, 1983
LAKHAN Vs. DAGDU BAI	October 19, 1983
LAKHMICHAND Vs. MITTHU	July 29, 1983
LAKHOO Vs. STATE OF MADHYA PRADESH	November 24, 1983
LAXMAN Vs. STATE OF MADHYA PRADESH	November 20, 1983
LAXMI KANT SHUKLA Vs. PRESIDENT BIRLA EDUCATION SOCIETY SATNA	February 23, 1983
LAXMINARAYAN MAHARAJ Vs. COMMISSIONER OF INCOME TAX	September 8, 1983
LEELABAI AND ANOTHER Vs. UTTAM CHAND AND ANOTHER	July 6, 1983
LILASONS BREWERIES P LTD Vs. STATE OF M P	September 16, 1983
LOKENDRA SINGH RATHORE Vs. WEALTH TAX OFFICER	December 7, 1983
M D BHATT Vs. STATE OF M P	November 24, 1983
M P STATE ROAD TRANSPORT CORPORATION BHOPAL Vs. STATE INDUSTRIAL COURT M P INDORE	September 15, 1983
M V KIBE Vs. COMMISSIONER OF WEALTH TAX	September 9, 1983
MADHU MITTAL DAUGHTER OF J S MITTAL Vs. STATE OF M P	September 14, 1983
MADHYA PRADESH STATE ROAD TRANSPORT CORPORATIONBHOPAL Vs. STATE GOVERNMENT OF MADHYA PRADESH	September 8, 1983
MAHAKOSHAL CERAMICS Vs. COMMISSIONER OF INCOME TAX NO 1	September 27, 1983
MAHARAJA LOKENDRA SINGHJI H H Vs. COMMISSIONER OF WEALTH TAX	August 5, 1983
MAHESH MEDICAL AND GENERAL AGENCIES Vs. COMMISSIONER OF SALES TAX	April 11, 1983
MAHESHWAR VISHAMBHAR SAHAI Vs. STATE OF MADHYA PRADESH	December 16, 1983
MAJOR K D GUPTA Vs. UNION OF INDIA	February 23, 1983
MALWA VANASPATI AND CHEMICAL CO LTD Vs. COMMISSIONER OF SALES TAX	February 9, 1983
MANAKCHAND NATHURAM AGRAWAL Vs. KRISHI UPAJ MANDI SAMITI ITARSI	February 22, 1983
MANAKLAL MOTILAL AGRAWAL Vs. COMMISSIONER OF GIFT TAX	February 4, 1983
MANGILAL Vs. BOARD OF REVENUE GWALIOR	March 7, 1983
MANJULADEVI TODY Vs. COMMISSIONER OF WEALTH TAX	September 12, 1983
MANOHAR KUNWARBAI Vs. STATE OF MADHYA PRADESH	October 4, 1983
MANOJ TIN CONTAINERS Vs. UNION OF INDIA	September 2, 1983
MARIAM BEE GULAM ALI Vs. TOWN AND COUNTRY DEVELOPMENT AUTHORITY JABALPUR	May 6, 1983
MEERABAI Vs. LAXMINARAYAN MISHRA	November 22, 1983
METAL AND ENGINEERING WORKERS UNION AITUC BAILAI Vs. HIMMAT STEEL FOUNDRY LTD	May 6, 1983
MILAN KUMAR GUPTA Vs. ANJULA GUPTA	November 22, 1983
MOHAMMAD ABDUL MAJID KHAN Vs. H.K. SOOD	April 28, 1983
MOHAMMAD ALI KHAN Vs. STATE OF MADHYA PRADESH	April 1, 1983
MOHANLAL S/O NANDRAMJI Vs. REGISTRAR OF TRADE UNIONS AND OTHERS	April 27, 1983
MOHD UMAR NOOR MOHD Vs. STATE OF M P	June 20, 1983
MOHD. ANWAR Vs. STATE OF MADHYA PRADESH	September 12, 1983
MOOLCHAND Vs. KHUSHED BI	August 8, 1983
MOTIRAM PASUMAL Vs. COMMISSIONER OF INCOME TAX	March 15, 1983
MOTIRAM PESUMAL Vs. COMMISSIONER OF INCOME TAX	August 25, 1983
MUCHAKI BHIMA Vs. STATE OF M P	June 22, 1983
MUNICIPAL COUNCIL SATNA Vs. BIRLA JUTE MANUFACTURING COMPANY LIMITED SATNA	January 28, 1983
MUNICIPAL COUNCILSATNA Vs. BIRLA JUTE MANUFACTURING COMPANY LTD	January 22, 1983
MUNNA SINGH Vs. STATE OF MADHYA PRADESH	March 3, 1983
N P TANDON ASST REGISTRAR Vs. STATE OF M P	October 7, 1983
NAGAR NIGAM, RAIPUR Vs. BISRAM	January 28, 1983
NAGAR PALIKA NIGAM, RAIPUR Vs. BAGGUMAL	February 3, 1983
NAGAR PALIKA, SHEOPUR KALAN Vs. MOOL CHAND SHARMA	April 1, 1983
NANDKISHORE Vs. COMPETENT AUTHORITY UNDER URBAN LAND CEILING AND REGULATION ACT 1976	July 19, 1983
NANNUSINGH NAHARSINGH RAJPUT Vs. STATE OF MADHYA PRADESH	September 13, 1983
NARAINDAS Vs. COMMISSIONER OF INCOME TAX	April 20, 1983
Naraindas Dubey Vs. State of M.P.	May 24, 1983
NARAYANDAS DUBEY Vs. STATE OF M P	August 24, 1983
NARAYANDAS KISHANDUTT Vs. COMMISSIONER OF INCOME TAX	July 8, 1983
NARAYANPRASAD Vs. STATE OF MADHYA PRADESH	May 6, 1983
NATHOOMAL Vs. MOHINIBAI @ CHANDRA BAI	July 27, 1983
NATHU RAM JAIN Vs. STATE OF MADHYA PRADESH	February 2, 1983
National Coal Development Corp. Vs. Nathumal	December 1, 1983
NATIONAL INSURANCE CO LTD Vs. BHAGIRATH	April 5, 1983
NATIONAL TEXTILE CORPORATION M P LIMITED Vs. INCOME TAX OFFICER	September 24, 1983
NEW INDIA ASSURANCE CO LTD Vs. LAKSHMI BAI	August 25, 1983
NEW INDIA ASSURANCE CO LTD Vs. BISMILLA BI	February 2, 1983
NEW INDIA ASSURANCE CO LTD Vs. NANSINGH	February 28, 1983
OJENDRA KUMAR TIWARI Vs. DISTRICT MAGISTRATE	May 5, 1983
PADIYANI BADODI Vs. STATE OF M P	December 5, 1983
PANDURANG SONAWLE Vs. DHAR CENTRAL CO OP BANK LTD	October 31, 1983
PATIRAM Vs. STATE OF MADHYA PRADESH	December 27, 1983
POONAM CHAND Vs. COMMISSIONER OF INCOME TAX	March 16, 1983
PRADAMAN SINGH ALIAS BABBU Vs. STATE OF MADHYA PRADESH	November 10, 1983
PRADEEP PICTURES Vs. COMMISSIONER OF INCOME TAX	April 15, 1983
PRAKASH TIWARI Vs. COMMISSIONER OF INCOME TAX	April 5, 1983
PRAMOD CHAND SONI TRUST Vs. COMMISSIONER OF INCOME TAX	April 26, 1983
PRAMODCHAND SONI TRUST Vs. COMMISSIONER OF WEALTH TAX	April 26, 1983
PRASANNA KUMAR SHARMA Vs. REGISTRAR M P HIGH COURT	April 16, 1983
PREMCHAND GUPTA Vs. G. P. SOLANKI	March 7, 1983
PRINCESS USHA TRUST Vs. COMMISSIONER OF INCOME TAX	March 19, 1983
PUNITRAM Vs. STATE OF M P	December 7, 1983
PUSHPA KUMAR Vs. VINOD KUMAR AND OTHERS	July 7, 1983
R J DIVEKAR Vs. UNION OF INDIA UOI	December 8, 1983
RADHAKISHAN AGRAWAL Vs. COMMISSIONER OF SALES TAX	March 8, 1983
RAI SAHEB SETH GHISALAL MODI FAMILY TRUST Vs. COMMISSIONER OF INCOME TAX	July 18, 1983
RAJ BAHADUR VARMA, FOOD INSPECTOR, MUNICIPAL CORPORATION Vs. SUBHASH CHANDER	December 16, 1983
RAJA VIKRAMADITYASINGH Vs. COMMISSIONER OF INCOME TAX	February 14, 1983
RAJENDRA KUMAR Vs. STATE OF M P	November 21, 1983
RAJENDRA SINGH Vs. STATE OF M P	December 15, 1983
RAJKUMAR SINGH KASLIWAL Vs. COMMISSIONER OF WEALTH TAX	January 12, 1983
RAJPAL SOOD Vs. SANEHLATA KAPOOR	March 8, 1983
RAKHAN RAMJILAL Vs. STATE OF M P	February 27, 1983
RAM KUMAR Vs. THE STATE OF MADHYA PRADESH AND ANOTHER	January 4, 1983
RAMBAGAS Vs. STATE OF MADHYA PRADESH	July 25, 1983
RAMCHANDRA CHOUTHE Vs. STATE OF M P	September 19, 1983
RAMCHANDRA JAGANNATH AND CO Vs. STATE OF MADHYA PRADESH	August 11, 1983
RAMESH KACCHWAHA Vs. M P RASHTRIYA KOYALA KHADAN MAZDOOR SANGH COLLIERY EMPLOYEES CO OP CREDIT SOC LTD	June 24, 1983
RAMKUMAR Vs. UMEDRAM BORA AND CO	July 18, 1983
RAMLAGAN ALIAS RAMLAKHAN Vs. STATE OF M.P.	March 17, 1983
RAMNATH Vs. STATE OF MADHYA PRADESH	September 27, 1983
RAMPRASAD Vs. STATE OF M P	March 24, 1983
RAMPYARIBAI NARAYANDAS Vs. COMMISSIONER OF INCOME TAX	March 18, 1983
RAMSING AND COMPANY Vs. COMMISSIONER OF INCOME TAX	January 17, 1983
RANGMATIA BAI Vs. STATE OF M P	July 1, 1983
RATANLAL RAJMISTRI Vs. MOHANLAL VERMA	September 1, 1983
RATLAM BONE MILLS Vs. COMMISSIONER OF INCOME TAX	February 28, 1983
REKHA CHOUHAN Vs. RAMESH CHANDRA CHOUHAN	April 11, 1983
RENU SONI Vs. NARAYAN SINGH	December 16, 1983
RESTAURANT LEE Vs. STATE OF MADHYA PRADESH	April 28, 1983
REVABAI Vs. SITARAM	November 24, 1983
ROSHAN Vs. STATE OF MADHYA PRADESH	September 14, 1983
RUGGA Vs. HARBHAJAN KAUR	August 23, 1983
Rupa Vs. Ramchandra	September 8, 1983
RUSTAM KHAN Vs. STATE OF MADHYA PRADESH	October 4, 1983
S K MALVIYA Vs. SHIVEHARAN KURNI	December 13, 1983
S. K. KHANNA AND ANOTHER Vs. DR. TARACHAND JAIN	February 21, 1983
SADHANA AGRAWAL Vs. COMMISSIONER OF INCOME TAX	January 17, 1983
SADHNA AGRAWAL Vs. INCOME TAX OFFICER	January 17, 1983
SAHARA INDIA Vs. STATE OF M P	April 20, 1983
SAMPATLAL AND SONS Vs. COMMISSIONER OF INCOME TAX	August 26, 1983
SANDEEP KHANNA Vs. FIRST CIVIL JUDGE CLASS 1 GWALIOR	June 30, 1983
SARASVATI BAI Vs. NITAI CHAND	July 25, 1983
SARDAR DEV RAO JADHAO Vs. GANGARAM SITARAM	July 26, 1983
SARVAJANIK SEWA SAMAJ Vs. COMMISSIONER OF INCOME TAX	April 19, 1983
SATISHCHANDRA ARYA Vs. INCOME TAX OFFICER	January 20, 1983
SATYA NARAIN GUPTA Vs. KESHAV DEO	November 22, 1983
SAWANDAS DEVRAM Vs. COMMISSIONER OF INCOME TAX	September 13, 1983
SETH DAUMAL NARSUMAL Vs. COMMISSIONER OF INCOME TAX	November 16, 1983
SEVARAM Vs. BOARD OF REVENUE	May 4, 1983
SHAKUNTALA Vs. DEVI PRASAD SHARMA	November 14, 1983
SHAKUNTLA Vs. LALJI PRASAD BAJAJ	March 28, 1983
Shamsherkaur Vs. Kanoli Pushparaj	September 21, 1983
SHANKERLAL Vs. STATE OF MADHYA PARADESH	December 12, 1983
SHANTILAL Vs. COMMISSIONER OF INCOME TAX	April 4, 1983
SHANTILAL ASHOK KUMAR Vs. COMMISSIONER OF INCOME TAX	August 6, 1983
SHANTILAL GADIA Vs. COMMISSIONER OF INCOME TAX NO 2	July 7, 1983
SHAUKAT Vs. STATE OF M. P.	March 19, 1983
SHEELADEVI MATLANI Vs. COMMISSIONER	October 24, 1983
SHER SINGH Vs. SMT. SAVITRIBAI	August 19, 1983
SHIV KUMAR SONI Vs. COLLECTOR, CENTRAL EXCISE	January 6, 1983
SHIV SHANKAR Vs. PRABHA WATI	December 8, 1983
SHIVRAM Vs. STATE OF MADHYA PRADESH	February 7, 1983
SHIVSAHAI SINGH Vs. STATE OF MADHYA PRADESH	November 22, 1983
SHYAM BAI Vs. STATE OF MADHYA PRADESH	January 29, 1983
SHYAM SUNDER BANKA Vs. STATE OF MADHYA PRADESH	April 15, 1983
SHYAMBABU CHANDRASHEKHAR SHARMA Vs. STATE OF M P	September 13, 1983
SINGH ENGINEERING CO JABALPUR Vs. REGIONAL DIRECTOR ESIC INDORE	February 22, 1983
SITARAM Vs. MATHURALAL	September 9, 1983
SMITA CONDUCTORS PVT LTD Vs. MADHYA PRADESH STATE ELECTRICITY BOARD	October 12, 1983
SMT. SIYA PATEL Vs. DR. S. C. CHATTERJEE	January 13, 1983
SMT. SUGRABI Vs. HARI RAM AND OTHERS	January 31, 1983
SOHDEEN BAIGA Vs. STATE OF MADHYA PRADESH	September 23, 1983
SONI R.D. Vs. STATE OF M.P. AND OTHERS	November 14, 1983
Soorat Singh Himachal Singh Vs. State of M.P.	November 30, 1983
STATE OF M P Vs. ATTUMAL	October 28, 1983
STATE OF M P Vs. GANGARAM	September 13, 1983
STATE OF M P Vs. CHIMAN SINGH	September 13, 1983
STATE OF M P Vs. DEVENDRA KUMAR PANDYA	July 19, 1983
STATE OF M P Vs. L C BAHIRANI	August 30, 1983
STATE OF M P Vs. VINOD ALIAS STAYABRAT CHATURVEDI	January 31, 1983
STATE OF M P Vs. SUNDER LAL	December 23, 1983
STATE OF M.P. Vs. GANESHRAM	September 27, 1983
STATE OF MADHYA PRADESH Vs. GANGA RAM	November 25, 1983
STATE OF MADHYA PRADESH Vs. SURAJMAL	January 22, 1983
STATE OF MADHYA PRADESH Vs. BHAMA DEVI	September 19, 1983
STATE OF MADHYA PRADESH Vs. SHRIKISHAN	December 22, 1983
STATE OF MADHYA PRADESH Vs. HAR NARAYAN	January 8, 1983
STATE OF MADHYA PRADESH Vs. BOARD OF REVENUEGWALIOR	January 4, 1983
STATE OF MADHYA PRADESH Vs. ASHARAM	February 10, 1983
STATE OF MADHYA PRADESH Vs. MAHARAJA MARTANDSINGH JOODEO	February 27, 1983
STATE OF MADHYA PRADESH Vs. JIWAN MATHURA PRASAD	April 5, 1983
STATE OF MADHYA PRADESH Vs. BAHADUR SINGH	August 1, 1983
STATE OF MADHYA PRADESH Vs. KALYANMAL AGRAWAL	October 4, 1983
STATE OF MADHYA PRADESH Vs. NARAYAN	October 1, 1983
STATE OF MADHYA PRADESH Vs. SUSHIL SINGH	November 2, 1983
State of Madhya Pradesh Vs. Gwalior Forest Products Ltd. Shivpuri	July 26, 1983
STEEL AUTHORITY OF INDIA LTD Vs. AELTEMESH REIN	August 17, 1983
SUHAG HOTELS PVT LTD Vs. MADHYA PRADESH HOUSING BOARDBHOPAL	December 3, 1983
SUKHNANDAN Vs. STATE OF MADHYA PRADESH	January 6, 1983
SUNIL KUMAR GHOSH Vs. UNION OF INDIA	March 10, 1983
SURENDRA PAL KANDA Vs. STATE OF MADHYA PRADESH	June 24, 1983
SURESH Vs. STATE OF MADHYA PRADESH	September 13, 1983
SUSHILA CHAWALIYA Vs. BHARORAO CHAWALIYA	November 21, 1983
SWAROOPCHANDRA GARG Vs. STATE OF M P	March 31, 1983
SYNPRO INDUSTRIES Vs. COMMISSIONER OF INCOME TAX	January 18, 1983
TAX RECOVERY OFFICER Vs. DILIP CONSTRUCTION CO	May 6, 1983
TIVDILAL Vs. STATE OF MADHYA PRADESH	March 1, 1983
TRIVENI BAI Vs. TEJ SINGH	November 29, 1983
TULSIRAM Vs. STATE OF MADHYA PRADESH	August 16, 1983
UJJAIN MUNICIPAL CORPORATION, UJJAIN Vs. CHETAN DAS	January 18, 1983
Uma Shankar Vs. Administrator, Municipal Corporation	March 23, 1983
UNION OF INDIA Vs. GULABRAO	October 28, 1983
UNION OF INDIA Vs. ISHWAR BHAI	January 24, 1983
V.V. CHANDORKAR, FOOD INSPECTOR, MUNICIPAL CORPORATION, INDORE Vs. MANOHAR	March 16, 1983
VEERESH Vs. STATE OF M. P.	March 19, 1983
Vidhya Bohare Vs. State of M.P.	August 20, 1983
VIJAY SINGH THAKUR KUNWARSINGH Vs. STATE OF M P	April 22, 1983
VIJAYKUMAR Vs. SUNDERLAL	September 19, 1983
VIMAL CHAND PRAKASH CHAND Vs. COMMISSIONER OF SALES TAX	June 25, 1983
VIMALCHAND PRAKASHCHAND Vs. COMMISSIONER OF SALES TAX M P	July 25, 1983
VIMLA BAI Vs. KAMAL KISHORE	October 28, 1983
VINOD KUMAR JAIN Vs. TULSABAI	June 23, 1983
VISHAL Vs. STATE OF M P	December 13, 1983
VISHAMBHAR PRASAD LALWANI Vs. HASAMAL	June 30, 1983
VISHESHWAR SINGH Vs. STATE OF MADHYA PRADESH	December 27, 1983
VISHNU Vs. STATE OF MADHYA PRADESH	August 19, 1983
VISHNUKANTA PANDEY Vs. VIDYA SHANKER PANDEY	November 21, 1983
VITTHALRAO NATTHUJI MAHALE Vs. STATE OF M P	January 31, 1983
VRIBATAKAR PRATHMIK KRISHI SEBAKARI SAMITI Vs. ASST REGISTRAR CO OP SOCIETIES DISTT	January 7, 1983
ZAHEER AHMEDBHOPAL Vs. HONBLE KULADHIPATIBHOPAL UNIVERSITYBHOPAL	February 9, 1983
ZILA SAHKARI KENDRIYA BANK LTD Vs. BOARD OF REVENUE GWALIOR	January 18, 1983

Year 1983 of HIGH COURT OF MADHYA PRADESH

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