|
A P CHOUBE NAIB TAHSILDAR HOSHANGARBAD Vs. STATE OF M P
|
April 23, 1982 |
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ADDITIONAL COMMISSIONER OF INCOME TAX Vs. MOTISINGH
|
April 16, 1982 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. RAMCHAND DARYANOMAL
|
January 5, 1982 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. JEEWANDAS GYANCHAND
|
March 22, 1982 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. DHARAMDAS AGARWAL
|
August 30, 1982 |
|
AKHTARI BEGUM AND SONS Vs. COMMISSIONER OF INCOME TAX
|
October 18, 1982 |
|
ALLIED OIL INDUSTRIES PVT LTD Vs. STATE OF MADHYA PRADESHBHOPAL
|
November 10, 1982 |
|
AMULDAS Vs. COMMISSIONER OF INCOME TAX
|
January 16, 1982 |
|
ANADI PRAKASHAN Vs. INSPECTING ASSISTANT COMMISSIONER
|
February 18, 1982 |
|
ANSHIRAM Vs. TAX RECOVERY COMMISSIONER INCOME-TAX BHOPAL
|
February 18, 1982 |
|
ARAJ KUMAR JAIN Vs. VIMLA DEVI JAIN
|
December 2, 1982 |
|
ARUN KUMAR PATERIA Vs. VIKRAM UNIVERSITYUJJAIN
|
July 2, 1982 |
|
ASHOK TRADING CO. KATNI Vs. MUNICIPAL COUNCIL, KATNI AND OTHERS
|
October 5, 1982 |
|
AUTO SALES BOMBAY Vs. COMMISSIONER OF SALES TAX
|
November 3, 1982 |
|
AYODHYA PRASAD Vs. UNION OF INDIA
|
January 16, 1982 |
|
B D GUPTA ADVOCATE Vs. RATANLAL BIHARI
|
March 12, 1982 |
|
Babulal Vs. Mahendra Swarup Saxena
|
April 26, 1982 |
|
BADRISINGH THAKUR Vs. PUBLIC PROSECUTOR
|
December 17, 1982 |
|
BALA PRASAD KUNDANLAL AGARWAL Vs. COMMISSIONER OF INCOME TAX
|
June 24, 1982 |
|
BALAJI Vs. DERHA
|
March 1, 1982 |
|
BALCHAND MALAIYA Vs. COMMISSIONER OF INCOME TAX
|
September 4, 1982 |
|
BANKATLAL TODY Vs. COMMISSIONER OF WEALTH TAX
|
March 12, 1982 |
|
BANSHIDHAR Vs. STATE OF M.P.
|
October 29, 1982 |
|
BASANTI LAL Vs. STATE OF MADHYA PRADESH
|
August 9, 1982 |
|
BATA SHOE CO P LTD Vs. PREETAMDAS DHAKUMAL SINDHI
|
February 25, 1982 |
|
BHAGWANDAS JAGDISHPRASAD AND COMPANY Vs. COMMISSIONER OF INCOME TAX
|
January 13, 1982 |
|
BHAILAL JAGATRAM Vs. SHADILAL RAM RAKHAMAL
|
March 18, 1982 |
|
BHAIYALAL Vs. GRAM PANCHAYAT NAURJA
|
May 1, 1982 |
|
BHANWARLAL JAIN Vs. BHERULAL
|
January 20, 1982 |
|
BHANWARLAL JAIN Vs. BHERULAL
|
January 22, 1982 |
|
BHARAT ENGINEERING AND FOUNDRY WORKS Vs. STATE OF MADHYA PRADESH
|
March 22, 1982 |
|
BHOPAL MOTORS PVT LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION INDORE
|
July 22, 1982 |
|
BHOPAL SUGAR INDUSTRIES LTD Vs. UNION OF INDIA
|
January 29, 1982 |
|
Bhopal Sugar Industries Ltd. Vs. Union of India
|
January 21, 1982 |
|
Bhopal Sugar Industries Ltd., Sehore M. P. Vs. Union of India
|
January 20, 1982 |
|
BHURALAL Vs. KAILASHCHAND
|
March 5, 1982 |
|
BHUVNCSHWAR Vs. RAGHUNANDAN
|
November 11, 1982 |
|
BIHARILAL TIKARAM Vs. GOVERNMENT OF M P
|
April 1, 1982 |
|
BIRLA JUTE MANUFACTURING CO LTD Vs. STATE OF MADHYA PRADESH
|
May 1, 1982 |
|
BONDAL Vs. STATE OF MADHYA PRADESH
|
March 22, 1982 |
|
BRIJESH KUMAR TRIVEDI Vs. STATE OF MADHYA PRADESH
|
October 29, 1982 |
|
CENTRAL PROVINCES MANGANESE ORE CO LTD Vs. COMMISSIONER OF SALES TAX
|
April 28, 1982 |
|
CENTRAL RAILWAY EMPLOYEES WHOLESALE CONSUMERS CO OP STORE LTD Vs. STATE OF M P
|
October 29, 1982 |
|
CHAMELI DEVI AGARWAL Vs. STATE OF MADHYA PRADESH
|
February 16, 1982 |
|
CHAMELIBAI Vs. JAGANNATH
|
September 30, 1982 |
|
CHANDRA SEN BHIKARILAL Vs. STATE OF MADHYA PRADESH
|
February 10, 1982 |
|
CHANDRAKANT Vs. M P PUBLIC SERVICE COMMISSIONINDORE
|
February 9, 1982 |
|
CHHOTELAL Vs. AKBARALI
|
October 1, 1982 |
|
CHOTTELAL Vs. DHALLOOMAL SINDHI
|
June 26, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. RAIPUR FLOUR MILLS PRVATE LIMITED
|
May 6, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. USHA DEVI
|
June 28, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. DEVKINANDAN BHANDARI
|
June 30, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. DAMOH CO OPERATIVE MARKETING SOCIETY LIMITED
|
June 30, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. PRINCESS USHA TRUST
|
July 5, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. TEJ KUMAR SETHI HUF
|
July 13, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. PRINCESS USHA TRUST
|
July 13, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. SHYAM LAL RAMCHARAN
|
July 15, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. NEW INDIA ASSURANCE COMPANY LIMITED
|
July 19, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. JOHILLA COALFIELDS PRVATE LIMITED
|
July 20, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. MANGAL BROTHERS
|
July 22, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. BADRI PRASAD AGARWAL
|
April 21, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. DHANNAMAL
|
April 17, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. DEVILAL SHANKARDAYAL
|
March 31, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. SATYA SETIA KUM
|
April 7, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. RATLAM ELECTRIC SUPPLY AND WEAVING MILLS COMPANY LIMITED
|
April 15, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. KRISHNA KUMAR
|
February 16, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. JAGANNATH NARAYAN KUTUMBIK TRUST
|
February 9, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. SHRIRAM PRAYAGDAS AND MAHADEO PRASAD
|
January 20, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. BADRI BHOLARAM
|
January 27, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. MANDSAUR ELECTRIC SUPPLY COMPANY LIMITED
|
February 25, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. PARMANAND BHAI PATEL
|
January 16, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. KHAIRAGARH TIMBER TRADERS
|
January 13, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. PRAKASHCHANDRA AGRAWAL
|
March 22, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. K N OIL INDUSTRIES
|
March 15, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. SATYAVATI SHARMA
|
March 16, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. BANWARILAL R S
|
March 8, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. STEEL TUBES OF INDIA PRIVATE LIMITED
|
March 9, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. GEETA SANGHI
|
February 25, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. AICH KAY FARM
|
September 30, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. JAI NARAYAN JAISWAL
|
October 21, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. GANESH RAM LAXMINARAYAN GOEL
|
October 22, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. BHOPAL COOPERATIVE CENTRAL BANK LTD
|
October 19, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. GHANSHYAM GENERAL STORES
|
October 19, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. M B UMBRELLA INDUSTRIES
|
October 11, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. GUPTA AND SONS PRVATE LIMITED
|
August 17, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. GOVINDRAM SAKSARIYA CHARITY TRUST
|
July 22, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. BHERULAL SHRIKISHAN
|
July 28, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. GUPTA AND CO
|
July 29, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. CHANDARA PRABHA PATERIA
|
August 30, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. BOLTS AND FASTENERS MANUFACTURING CORPORATION
|
August 23, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. BIRBAL KHANNA AND CO
|
August 25, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. HIRJI BHARMAL
|
September 16, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. INDORE TYRE HOUSE
|
November 11, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. THAKURDAS
|
November 22, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. SAJJAN MILLS LIMITED
|
November 29, 1982 |
|
COMMISSIONER OF INCOME TAX Vs. TRILOKINATH
|
December 7, 1982 |
|
COMMISSIONER OF INCOME-TAX Vs. KUM SATYA SETIA
|
April 7, 1982 |
|
COMMISSIONER OF INCOME-TAX Vs. LIQUIDATOR OF RATLAM ELECTRIC SUPPLY AND WEAVING MILLS CO LTD
|
April 15, 1982 |
|
COMMISSIONER OF INCOME-TAX Vs. DIVISIONAL MANAGER NEW INDIA ASSURANCE CO LTD
|
July 19, 1982 |
|
COMMISSIONER OF INCOME-TAX Vs. MANAGER, MADHYA PRADESH STATE CO-OPERATIVE DEVELOPMENT BANK LTD.
|
April 1, 1982 |
|
COMMISSIONER OF SALES TAX Vs. JAYANTILAL MANNILAL
|
July 5, 1982 |
|
COMMISSIONER OF SALES TAX Vs. NEW BHARAT SPUN PIPE AND CEMENT INDUSTRIES
|
July 2, 1982 |
|
COMMISSIONER OF SALES TAX Vs. BOMBAY GARAGE
|
March 24, 1982 |
|
COMMISSIONER OF SALES TAX Vs. PRAHALAD DAS RAMDAS
|
January 12, 1982 |
|
COMMISSIONER OF SALES TAX Vs. MANDSAUR CEMENT PIPE FACTORY
|
September 7, 1982 |
|
COMMISSIONER OF SALES TAX Vs. BHARAT STORES
|
September 22, 1982 |
|
COMMISSIONER OF SALES TAX Vs. SIMLA ICE CREAM FACTORY
|
October 4, 1982 |
|
COMMISSIONER OF WEALTH TAX Vs. BASUMAL AND SONS
|
September 13, 1982 |
|
COMMISSIONER OF WEALTH TAX Vs. KEKATUPURE GINNING AND PRESSING FACTORY
|
September 13, 1982 |
|
COMMISSIONER OF WEALTH TAX Vs. SHARDA DEVI MITTAL
|
September 14, 1982 |
|
COMMISSIONER OF WEALTH TAX Vs. TARABAI KANAKMAL
|
September 4, 1982 |
|
COMMISSIONER OF WEALTH TAX Vs. SHIVJIBHAI JAIRAM HUF
|
July 14, 1982 |
|
COMMISSIONER OF WEALTH TAX Vs. TARABAI KANAKMAL
|
August 6, 1982 |
|
COMMISSIONER OF WEALTH TAX Vs. NANDKISHORE BADRILAL
|
March 5, 1982 |
|
COMMISSIONER OF WEALTH TAX Vs. NANDKISHORE BADRILAL
|
July 5, 1982 |
|
COMMISSIONER OF WEALTH TAX Vs. SURESH CHANDRA BADRILAL
|
July 21, 1982 |
|
COMMISSIONER OF WEALTH TAX Vs. PREMLATABAI
|
March 24, 1982 |
|
COMMISSIONER OF WEALTH TAX Vs. VIMLABAI KANTILAL PORWAL
|
April 12, 1982 |
|
COMMOSSIONER OF SURTAX MP 1 BHOPAL Vs. INDIA THERMIT CORPORATION LTD
|
April 22, 1982 |
|
D AND H SECHERON ELECTRODES PRVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
July 2, 1982 |
|
D AND H SECHERON ELECTRODES PVT LTD Vs. STATE OF MADHYA PRADESH
|
August 18, 1982 |
|
DATTATRAY Vs. MANGAL
|
November 10, 1982 |
|
DAYAL CHARAN Vs. STATE OF M P
|
October 29, 1982 |
|
DEEN DAYAL RAM RATAN Vs. SITA RAM
|
July 22, 1982 |
|
DEORAO JADHAV Vs. RAMCHANDRA
|
March 12, 1982 |
|
DEV KUMAR JAIN Vs. KAMALA BAI
|
October 29, 1982 |
|
DEVIDEEN Vs. STATE OF M.P.
|
August 13, 1982 |
|
DHANPAT PITAMBERLAL PATNI Vs. COMMISSIONER OF INCOME TAX
|
March 25, 1982 |
|
DHOOLDAS CHAMPALAL VAISHNAV Vs. INDORE PREMIRE CO OP ANK LTD
|
March 8, 1982 |
|
DILIP KUMAR DHARAMDAS BHARAT Vs. STATE OF M P
|
February 27, 1982 |
|
DINESH SHARMA Vs. STATE OF M P
|
December 16, 1982 |
|
FATEHCHAND MOONAT Vs. COMMISSIONER OF INCOME TAX
|
October 12, 1982 |
|
FIRM BADRIVISHAL AND CO Vs. COMMISSIONER OF INCOME TAX
|
June 24, 1982 |
|
FIRM DURGA PRASAD MAGNIRAM Vs. GANESH PRASAD
|
March 15, 1982 |
|
FIRM RAMGOPAL RAMASHANKER Vs. STATE OF M P
|
October 16, 1982 |
|
FLOUR AND FOOD LIMITED Vs. COMMISSIONER OF INCOME TAX
|
March 3, 1982 |
|
FOOD INSPECTOR MUNICIPAL COUNCIL Vs. RANGLAL GUJAR
|
July 13, 1982 |
|
FOOD INSPECTOR, NAGAR PALIKA MORENA Vs. RAMJI LAL
|
December 1, 1982 |
|
GAFFAR KHAN Vs. THE STATE OF M.P. AND ANOTHER
|
February 5, 1982 |
|
GANESH PRASAD SONI Vs. JAWAHARLAL NEHRU KRISHI VISHWA VIDYALAYAJABALPUR AND
|
March 1, 1982 |
|
GANIKHAN Vs. AMANABAI
|
March 15, 1982 |
|
GAURI SHANKERJI DEITY Vs. UNION OF INDIA
|
October 12, 1982 |
|
GIRDHARI Vs. RAMPRASAD
|
August 6, 1982 |
|
GOPAL LALJI KA MANDIR TRUST Vs. COMMISSIONER OF INCOME TAX
|
October 7, 1982 |
|
GOPILAL BADRILAL VAISHYA Vs. BAJRANGA
|
February 12, 1982 |
|
GOPILAL GUPTA Vs. PUSHPA GUPTA
|
September 16, 1982 |
|
GORDHADAS MOHANDAS KUKREJA Vs. STATE OF M P
|
January 13, 1982 |
|
GRAM PANCHAYATKANWAN Vs. FRANCIS BARIA
|
March 11, 1982 |
|
GUNWANTIBAI RATILAL Vs. COMMISSIONER OF INCOME TAX
|
July 27, 1982 |
|
GWALIOR RAYON MFG WVG CO Vs. UNION OF INDIA
|
April 30, 1982 |
|
GWALIOR RAYON SILK COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
September 22, 1982 |
|
GWALIOR TRANSPORT COMPANY PVT LTD Vs. NATIONAL INSURANCE CO LTD
|
March 1, 1982 |
|
HAMIDULLAH KHAN JABALPUR Vs. CHAIRMAN MADHYA PRADESH ELECTRICITY BOARD RAMPUR JABALPUR
|
July 22, 1982 |
|
HAMIDULLAH KHANJABALPUR Vs. CHAIRMANMADHYA PRADESH ELECTRICITY BOARDRAMPUR
|
July 22, 1982 |
|
HANUMAN PRASAD Vs. RAVISHANKAR AND ANOTHER
|
February 2, 1982 |
|
HARISH CHANDRA BATRA Vs. UNION BANK OF INDIA
|
August 2, 1982 |
|
HARRIS WILSON Vs. STATE OF MADHYA PRADESH
|
February 23, 1982 |
|
HEMANT KUMAR GANGA PRASAD GUPTA Vs. PRESIDENT DISTRICT CO OPERATIVE CENTRAL BANK LTD
|
February 23, 1982 |
|
HINDUSTAN ELECTRO GRAPHITES LIMITED Vs. INSPECTING ASSISTANT COMMISSIONER
|
March 17, 1982 |
|
HUKUMKESH Vs. SUKHMANTIBAI
|
October 5, 1982 |
|
INDORE TEXTILES LTD Vs. UNION OF INDIA
|
December 17, 1982 |
|
J JACOBS Vs. S C BARAT
|
April 9, 1982 |
|
J K AGENTS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
December 2, 1982 |
|
JAGATSINGH BARELAL Vs. STATE OF M P COLLECTOR VIDISHA
|
February 11, 1982 |
|
JAGITKUMAR Vs. JAGDEESHCHANDRA
|
March 3, 1982 |
|
JALAM CHAND MANGILAL NO 1 Vs. COMMISSIONER OF INCOME TAX
|
February 27, 1982 |
|
JALAM CHAND MANGILAL NO 2 Vs. COMMISSIONER OF INCOME TAX
|
April 16, 1982 |
|
JAWAHARLAL DARYAVBUXMAL Vs. COMMISSIONER OF INCOME TAX
|
January 21, 1982 |
|
JEEJEEBAI SHINDE Vs. COMMISSIONER OF INCOME TAX
|
July 13, 1982 |
|
JEEVJEEBAI SHINDE INDORE Vs. COMMISSIONER OF INCOME TAX M P I BHOPAL
|
July 8, 1982 |
|
JITBANDHAN Vs. GULAB DEVI AND OTHERS
|
October 13, 1982 |
|
JIWAJIRAO SUGAR COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
July 2, 1982 |
|
JIYAJEERAO COTTON MILLS LTD Vs. MADHYA PRADESH ELECTRICITY BOARD
|
September 23, 1982 |
|
JOGENDRASINGH Vs. VIKRAM UNIVERSITYUJJAIN
|
June 28, 1982 |
|
K K JOSHI Vs. SHRIRAM SHARMA
|
December 13, 1982 |
|
KAILASHCHANDRA Vs. COMMISSIONER OF INCOME TAX
|
November 29, 1982 |
|
Kailashchandra Vs. State of M.P.
|
April 26, 1982 |
|
KAMLABAI Vs. MOTIRAM
|
July 20, 1982 |
|
KAMLAKAR CHATURVEDI Vs. STATE OF M P
|
September 4, 1982 |
|
KANCHHEDI KHAN Vs. DISTRICT MAGISTRATE DAMOH
|
December 16, 1982 |
|
KANHAIYA Vs. RESHAM BAI
|
April 28, 1982 |
|
KANIRAM Vs. STATE OF M P
|
November 8, 1982 |
|
KASHMIRAN MATHUR Vs. SARDAR RAJENDRASINGH
|
October 4, 1982 |
|
KHURSHEED AHMAD Vs. DISTRICT MAGISTRATE BHOPAL
|
December 7, 1982 |
|
KHUSHILAL Vs. GAJRI BAI
|
September 23, 1982 |
|
KISHANLAL MOTILAL BAGHANA Vs. COMMISSIONER OF WEALTH TAX
|
October 14, 1982 |
|
KISHANPRASAD Vs. M P GOVERNMENT
|
August 9, 1982 |
|
LACHHMANI Vs. RAMU
|
November 10, 1982 |
|
LAKHMI CHAND RATHORE Vs. STATE TRANSPORT APPELLATE TRIBUNALGWALIOR
|
April 16, 1982 |
|
LALLOOSINGH TITURIA Vs. STATE OF M P
|
February 3, 1982 |
|
LAXMIBAI Vs. COMMISSIONER OF INCOME TAX
|
April 9, 1982 |
|
LAXMINARAYAN MITTAL Vs. MUNICIPALITYNEEMUCH
|
March 8, 1982 |
|
LAXMINARAYAN MITTAL Vs. MUNICIPALITY OF NEEMUGH
|
March 3, 1982 |
|
LAXMINARAYAN SINGH Vs. SHRIRAM SHARMA
|
July 28, 1982 |
|
LEELABAI Vs. MAHAVIR PRASAD
|
November 4, 1982 |
|
M P STATE WAREHOUSING CORPORATION Vs. COMMISSIONER OF INCOME TAX
|
November 23, 1982 |
|
M.P. STATE ROAD TRANSPORT Vs. RAMSINGH
|
March 31, 1982 |
|
MADANLAL Vs. CHAMPALAL
|
January 12, 1982 |
|
MADHYA PRADESH STATE ROAD Vs. SATISH KUMAR
|
October 22, 1982 |
|
MAHAKOSHAL CERAMICS Vs. COMMISSIONER OF INCOME TAX NO 2
|
September 27, 1982 |
|
MAHAKOSHAL SHAHEED SMARAK TRUST Vs. COMMISSIONER OF INCOME TAX
|
May 21, 1982 |
|
MAHANT ISHWARI SHARAN DEO GURU RAMCHARANDAS Vs. STATE OF MADHYA PRADESH
|
March 31, 1982 |
|
MAHAVIR INDUSTRIAL WORKS Vs. COMMISSIONER OF INCOME TAX
|
November 29, 1982 |
|
MALWA MILLS KARMACHARI PARASPAR SAHAKARI SANSTHA LTD Vs. COMMISSIONER OF INCOME TAX M P -I BHOPAL
|
April 1, 1982 |
|
MANAKLAL MOTILAL AGRAWAL Vs. COMMISSIONER OF GIFT TAX
|
March 12, 1982 |
|
MANGI LAL Vs. KALABAI
|
August 26, 1982 |
|
MANJULADEVI TODY Vs. COMMISSIONER OF WEALTH-TAX
|
March 12, 1982 |
|
MANJULADEVI TODY Vs. COMMISSIONER OF WEALTH TAX
|
March 13, 1982 |
|
MANOJ KUMAR JAIN Vs. STATE OF M P
|
April 27, 1982 |
|
MEDIUM CLOTH EMPORIUM Vs. COMMISSIONER OF INCOME TAX
|
October 11, 1982 |
|
MOHAMMAD YAHYAH ALI KHAN Vs. STATE OF MADHYA PRADESH
|
November 23, 1982 |
|
MOHAMMED MUNAWWAR MUNSHI SHEIKH Vs. SUB DIVISIONAL OFFICER
|
April 19, 1982 |
|
MOHAMMED SHAREEF Vs. BASHIR AHMED
|
November 5, 1982 |
|
MOHD RAMJAN Vs. SHARIFANBAI
|
April 8, 1982 |
|
MOHD SHAFI KHAN Vs. COMMISSIONER OF WEALTH TAX
|
February 9, 1982 |
|
MULJI UDHAVJI Vs. COMMISSIONER OF INCOME TAX
|
July 9, 1982 |
|
MUNICIPAL COUNCIL KUKSHI DIST DHAR M P Vs. RAMDAS HARIBHAI MUKATI
|
February 26, 1982 |
|
MUNICIPAL COUNCIL, BURHANPUR, THROUGH M.A. REHMAN Vs. BHAVRILAL
|
April 15, 1982 |
|
MUNICIPAL COUNCIL, KHANDWA Vs. GANPATLAL AND ANOTHER
|
March 30, 1982 |
|
N C DASS Vs. CHIN MAYEE DASS
|
March 3, 1982 |
|
NAGAR PALIKA NIGAM, RAIPUR Vs. TEJRAM YADAV
|
April 26, 1982 |
|
NAGAR PALIKA NIGAM, RAIPUR Vs. GENDA
|
September 7, 1982 |
|
NAGAR PALIKA PARISHAD Vs. WALI MOHAMED
|
December 13, 1982 |
|
NANDLAL BHANDARI AND SONS Vs. COMMISSIONER OF INCOME TAX
|
December 10, 1982 |
|
NANHU Vs. STATE OF M.P.
|
April 23, 1982 |
|
NARAYAN AGRAWAL Vs. STATE OF M P
|
December 17, 1982 |
|
NARBADA ICE FACTORY Vs. COMMISSIONER OF SALES TAX
|
September 10, 1982 |
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NARESH CHAND Vs. KISHAN LAL
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March 23, 1982 |
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NARESH CHANDRA JAIN Vs. KISHANLAL SHIVCHARAN
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March 24, 1982 |
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National Insurance Company Ltd. Vs. Pushpa Kunwar
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October 22, 1982 |
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NEW INDIA ASSURANCE CO LTD Vs. DUJIYA BAI
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December 10, 1982 |
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OFFICERS ASSOCIATION BHILAI STEEL PLANT Vs. STEEL AUTHORITY OF INDIA
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November 24, 1982 |
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OMPRAKASH Vs. UNION OF INDIA
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March 20, 1982 |
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OMPRAKASH PREMCHAND AND COMPANY Vs. INSPECTING ASSISTANT COMMISSIONER
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September 14, 1982 |
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ONKAR SINGH Vs. STATE OF M P
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December 2, 1982 |
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PANNALAL SAHU Vs. STATE OF M P
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October 22, 1982 |
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PARVATI BAI Vs. AYODHIA PRASAD JAIN
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April 12, 1982 |
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POONAMCHAND Vs. COMMISSIONER OF INCOME TAX M P
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March 16, 1982 |
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PRABHA RAJYA LAKSHMI Vs. WEALTH TAX OFFICER
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June 30, 1982 |
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Prakash Vs. State of M.P.
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September 1, 1982 |
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Prathviraj Vs. Kulvir Singh
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October 16, 1982 |
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PREMCHAND JAIN Vs. CONTROLLER OF ESTATE DUTY
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April 7, 1982 |
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PUNJAB NATIONAL BANK Vs. NATIONAL INSURANCE COMPANY LTD
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May 3, 1982 |
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PUSUA Vs. RAJBAI
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November 24, 1982 |
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RAHMAN KHAN AMEERKHAN Vs. BOARD OF REVENUE AT GWALIOR
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June 28, 1982 |
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RAI H R Vs. COMMISSIONER OF INCOME TAX
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August 6, 1982 |
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RAJARAM GUPTA Vs. DHARAMCHAND
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October 29, 1982 |
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RAJENDRA KUMAR GUPTA Vs. DISTRICT MAGISTRATE DURG
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December 3, 1982 |
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RAJKUMAR OIL MILLS P LTD Vs. COMMISSIONER OF INCOME TAX
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February 26, 1982 |
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RAJYA PARIVAHAN KARMACHARI MAHASANGH UJJAIN Vs. STATE OF M P
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November 23, 1982 |
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RAMAKANTABAI Vs. PRAKASH CHANDRA
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September 27, 1982 |
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RAMBABU GHANSILAL GOYAL Vs. BHAGIRATH PRASAD BASANTILAL
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April 20, 1982 |
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RAMCHAND TARACHAND Vs. DEPUTY COMMISSIONER OF SALES TAX
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November 22, 1982 |
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RAMDAS Vs. VAISHNAVDAS
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October 5, 1982 |
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RAMESH CHANDRA Vs. MADHYA PRADESH STATE ROAD TRANSPORT CORPORATIONBHOPAL
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April 26, 1982 |
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RAMJAN Vs. STATE OF M P
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December 14, 1982 |
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RAMMILAN ALIAS RAMLAL Vs. STATE OF M P
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December 3, 1982 |
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RAMRATAN HEMRAJ MANTRI Vs. UNION OF INDIA
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August 9, 1982 |
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RANCHHODSINGH DIWANSINGH Vs. STATE OF M P
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March 9, 1982 |
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RAO MAHENDRASINGH Vs. SUB REGISTRAR INDORE
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November 2, 1982 |
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RAO RAGHURAJ SINGH Vs. STATE OF MADHYA PRADESH
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September 2, 1982 |
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RATIRAM Vs. THE STATE OF M. P.
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October 21, 1982 |
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RISHABH KUMAR Vs. STATE OF M P
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October 1, 1982 |
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SANTOSH KUMAR MISHRA Vs. STATE OF M P
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October 30, 1982 |
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SAT PRAKASH MEHRA Vs. STATE OF M P
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September 24, 1982 |
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SATISH MINOCHA Vs. PUNJAB NATIONAL BANK
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February 27, 1982 |
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SATYAPAL GOVINDRAM PURSWANI Vs. RADHA SATYAPAL PURSWANI
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April 23, 1982 |
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SAYED ALI Vs. GYARSILAL BANSILAL
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August 3, 1982 |
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Shankarlal Vs. M.P. State Road Transport Corporation
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March 23, 1982 |
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SHANTABAI Vs. KRISHNA
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September 20, 1982 |
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SHAW LEINER LIMITED Vs. SALES TAX OFFICER
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April 21, 1982 |
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SHEHJAD SINGH HITALSINGH BHADORIA Vs. STATE OF M P
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April 30, 1982 |
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SHIKHARCHAND JAIN Vs. COMMISSIONER OF INCOME TAX
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March 19, 1982 |
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SHYAMBABU GUPTA Vs. UNION OF INDIA
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October 19, 1982 |
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SHYAMLAL RAJAK Vs. STATE OF M P
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October 16, 1982 |
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SHYAMSUKH GARG Vs. CONTROLLER OF ESTATE DUTY
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October 21, 1982 |
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Shyamsunder Vs. Narbada Bus Servicers
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March 19, 1982 |
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SIMPLEX STRUCTURAL WORKS Vs. COMMISSIONER OF INCOME TAX
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May 21, 1982 |
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STATE Vs. J N UPPAL
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March 15, 1982 |
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STATE BANK OF INDIA BOMBAY Vs. R K JAIN
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April 9, 1982 |
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STATE BANK OF INDIA OFFICERS ASSOCIATION Vs. STATE BANK OF INDIA
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February 3, 1982 |
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STATE BANK OF INDORE Vs. ADDITIONAL TEHSILDAR-CUM-SALES TAX OFFICER
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September 1, 1982 |
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STATE OF M P Vs. RAMDAS RAI
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December 17, 1982 |
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STATE OF M P Vs. GUMAN SINGH
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December 4, 1982 |
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STATE OF M P Vs. PILLU
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December 13, 1982 |
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STATE OF M P Vs. KAPOORE PHULLI GHOSSEE
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January 21, 1982 |
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STATE OF M.P. Vs. BHAGAT
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December 8, 1982 |
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STATE OF M.P. Vs. KANTILAL JAIN
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December 10, 1982 |
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STATE OF MADHYA PRADESH Vs. GANJLE
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December 17, 1982 |
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STATE OF MADHYA PRADESH Vs. SATISH CHANDRA LALLOO PANDE
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December 16, 1982 |
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STATE UNION OF INDIA Vs. V L JAIN
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January 15, 1982 |
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SUNDERBAI JAIN Vs. MOOLCHAND AGARWAL
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January 12, 1982 |
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SUNDERLAL Vs. COMMISSIONER OF SALES TAX
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November 22, 1982 |
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SURENDRA KUMAR CHOTELAL Vs. ISHWARI DEVI BABURAM ARORA
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January 21, 1982 |
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SURESHCHANDRA BHAGIRATH Vs. SITABAI
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October 29, 1982 |
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SWARAJ KUMARI LUMBA Vs. STATE OF M P
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December 14, 1982 |
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SYNPRO INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE
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September 29, 1982 |
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SYNTHETICS LIMITED Vs. UNION OF INDIA
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January 16, 1982 |
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Synthetics Ltd, Ujjain Vs. Union of India
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January 10, 1982 |
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TEK CHAND HEMRAJ Vs. UDDHAVKUMAR RAMNATH KAUSHAL
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February 9, 1982 |
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TRIVEDI R J HUF Vs. COMMISSIONER OF INCOME TAX
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February 9, 1982 |
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UDAY PRATAP SINGH Vs. STATE OF M P
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January 18, 1982 |
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UMADUTT KOUSHIK Vs. STATE OF M P
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October 29, 1982 |
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UMASHANKAR Vs. STATE OF M.P.
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October 29, 1982 |
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UMASHANKAR MISHRA Vs. COMMISSIONER OF INCOME TAX
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April 17, 1982 |
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UMASHANKER Vs. STATE OF MADHYA PRADESH
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February 25, 1982 |
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UMEDSINGH AND OTHERS Vs. VAIJAYANTIBAI AND OTHERS
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August 10, 1982 |
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UNION OF INDIA Vs. SWARGASHRAM PILI KOTHI
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March 15, 1982 |
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UNION OF INDIA Vs. RAMESHWAR PRASAD
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March 9, 1982 |
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Union of India Vs. Mohanlal Jatav
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August 3, 1982 |
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VASANT DIWAKAR PATRIKAR Vs. UNION OF INDIA
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September 7, 1982 |
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VERSINGH BHANDGA Vs. STATE OF M P
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April 26, 1982 |
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VIDYA SHANKAR SAHU Vs. STATE OF MADHYA PRADESH
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December 18, 1982 |
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VIJAYANTA TRAVELS Vs. R P GHATNEKAR
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February 24, 1982 |
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VIKRAM TAMASKAR Vs. STEEL AUTHORITY OF INDIA LTD
|
January 5, 1982 |
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VISHWANATH KRISHNARAO RANJANGAONKAR Vs. STATE OF M P
|
May 6, 1982 |
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YOOGRAJ BELIRAMJI SACHDEVA Vs. NATIONAL TEXTILE CORPORATION LTD
|
April 20, 1982 |
LOGIN