REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
ABDUL HAMID Vs. STATE OF M.P.	November 30, 1981
ACHHELAL Vs. STATE OF M.P.	February 3, 1981
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. LILADHAR CHHAJURAM	October 16, 1981
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. GHAI LIME STONE COMPANY	December 14, 1981
AGIT SINGH OF JHABUA H H RAJA Vs. COMMISSIONER OF INCOME TAX	February 16, 1981
ALOK PAPER INDUSTRIES Vs. COMMISSIONER OF INCOME TAX	January 14, 1981
ANAND RAO Vs. INSPECTOR GENERAL OF PRISONS	September 30, 1981
ANANDDHAR DIWAN Vs. STATE	September 1, 1981
ANANT GADRE Vs. GOMTIBAI	November 3, 1981
ANIL KUMAR TODY Vs. COMMISSIONER OF WEALTH TAX	March 13, 1981
ANILKUMAR KOMALCHND Vs. KASHINATH BALKRISHNA PATEL	February 26, 1981
ANJUMAN ISLAMIA Vs. NAJIM ALI	September 23, 1981
ARYA CONFECTIONERY WORKS Vs. COMMISSIONER OF INCOME TAX	March 31, 1981
Ashok Kumar Vs. Sunnukhan	February 6, 1981
ASHOK KUMAR DOSHI Vs. SIYARAM CHHOTELAL VAISYA	February 2, 1981
ASHOK KUMAR PRAKASH CHAND Vs. SUNNU KHAN ALIKHAN	February 3, 1981
AWAS SAMASYA NIWARAN SANSTHAINDORE Vs. STATE OF M P	July 10, 1981
AZIM SHAH Vs. STATE OF MADHYA PRADESH	August 26, 1981
BABULAL CHOWDHARY Vs. EDITOR AND PUBLISHER OF LOCAL HINDI DAILY NAV BHARAT	September 11, 1981
BALMUKAND Vs. STATE OF M P ANR	February 6, 1981
BANOO E COWASJI Vs. COMMISSIONER OF INCOME TAX	December 15, 1981
BAPULAL RAMCHANDRA Vs. COMMISSIONER OF INCOME TAX	January 17, 1981
BARKAT ALI HUSSAIN ALI Vs. STATE OF MADHYA PRADESH	April 8, 1981
BEES A PORWAL JAIN SHWETAMBER TEERTH SAGODHIA Vs. POONAMCHAND MISHRIMAL	February 26, 1981
BHAGGURAM Vs. STATE OF MADHYA PRADESH	January 30, 1981
BHANWARLAL Vs. STATE OF M P	April 21, 1981
BHARAT BHUSHAN BHARGAVA Vs. CHANDRA MOHAN L SANT PRASAD TANDON	November 30, 1981
BHARAT BREWERIES AND ALLIED INDUSTRIES GWALIOR Vs. STATE OF M P	October 8, 1981
BHARAT HEAVY ELECTRICALS LTD Vs. R D SAXENA	December 9, 1981
BHARTI NAMDEO Vs. SHIV NARAIN	August 19, 1981
BHIKALAL Vs. KAMLA BAI	February 6, 1981
BHOJMAL AND SONS Vs. COMMISSIONER OF SALES TAX	January 13, 1981
BOARD OF DIRECTOR OF GANESH SAHKARI VIPNAN SANSTHA Vs. DY REGISTRAR CO OP SOC	September 15, 1981
BRIJMOHANDAS HARNARAIN Vs. PUNJAB NATIONAL BANK	August 7, 1981
CHAMELI DEVI SHIVANSHANKAR LAL VAISHYA Vs. NEW INDIA INSURANCE CO LTD	September 18, 1981
CHANDRA KUMARI BAI Vs. BHUWAN SINGH	April 15, 1981
CHHITOO HIRAJEE Vs. SAKHARAM UMDU	January 13, 1981
CHUNNILAL ONKARLAL HUF Vs. COMMISSIONER OF INCOME TAX	January 21, 1981
COMMISSIONER OF INCOME TAX Vs. SANGHI BEVERAGES PRIVATE LIMITED	January 9, 1981
COMMISSIONER OF INCOME TAX Vs. DEODHAR LATE LT COL B A	February 3, 1981
COMMISSIONER OF INCOME TAX Vs. MALWA VANASPATI AND CHEMICAL COMPANY LIMITED	February 13, 1981
COMMISSIONER OF INCOME TAX Vs. RATLAM STRAW BOARD MILLS PRIVATE LIMITED	March 19, 1981
COMMISSIONER OF INCOME TAX Vs. ALOK PAPER INDUSTRIES	April 6, 1981
COMMISSIONER OF INCOME TAX Vs. SETH G B J	March 17, 1981
COMMISSIONER OF INCOME TAX Vs. JAORA OIL MILLS	February 25, 1981
COMMISSIONER OF INCOME TAX Vs. MATHURALAL KAPOORCHAND AND COMPANY	February 25, 1981
COMMISSIONER OF INCOME TAX Vs. ANAND TRANSPORT COMPANY PRVATE LIMITED	September 3, 1981
COMMISSIONER OF INCOME TAX Vs. K N OIL INDUSTRIES	September 8, 1981
COMMISSIONER OF INCOME TAX Vs. JABALPUR TRANSPORT DEVELOPMENT CO	August 25, 1981
COMMISSIONER OF INCOME TAX Vs. BHILAI ENGINEERING CORPORATION PRVATE LIMITED	July 16, 1981
COMMISSIONER OF INCOME TAX Vs. MAHESHWARI AGRAWAL MARWARI PANCHAYAT	June 26, 1981
COMMISSIONER OF INCOME TAX Vs. RATANLAL MISHRILAL	July 3, 1981
COMMISSIONER OF INCOME TAX Vs. RAMNARAYAN MOOLCHAND	July 3, 1981
COMMISSIONER OF INCOME TAX Vs. PRADEEP SHANTARAM PADGAONKAR	September 25, 1981
COMMISSIONER OF INCOME TAX Vs. SHRADA TALKIES	September 19, 1981
COMMISSIONER OF INCOME TAX Vs. M P STATE ELECTRICITY BOARD	October 19, 1981
COMMISSIONER OF INCOME TAX Vs. M B TYRES	October 21, 1981
COMMISSIONER OF INCOME TAX Vs. M P BIDI LEAVES AND COMPANY	November 21, 1981
COMMISSIONER OF INCOME TAX Vs. MARFATIA AND COMPANY	October 13, 1981
COMMISSIONER OF INCOME TAX Vs. PREM SYNDICATE	December 3, 1981
COMMISSIONER OF SALES TAX Vs. SHAMANDAS NARAYANDAS	December 14, 1981
COMMISSIONER OF SALES TAX Vs. CHHOGMAL SHANKARLAL	November 21, 1981
COMMISSIONER OF SALES TAX Vs. IISCO STANTON PIPE AND FOUNDRY CO LTD	July 3, 1981
COMMISSIONER OF SALES TAX Vs. GYANMAL KESHARICHAND	August 30, 1981
COMMISSIONER OF SALES TAX Vs. PANNALAL FUNDILAL OF DEWAS	August 12, 1981
COMMISSIONER OF SALES TAX Vs. SYNTHETICS LIMITED	April 22, 1981
COMMISSIONER OF SALES TAX Vs. TAHSIL CO-OPERATIVE AND AGRICULTURAL PROCESSING SOCIETY	February 16, 1981
COMMISSIONER OF SALES TAX Vs. MITTAL AND SONS	February 5, 1981
COMMISSIONER OF SALES TAX Vs. T A LOKHANDWALA	January 30, 1981
COMMISSIONER OF SALES TAX Vs. L VASUDEO RAO	January 28, 1981
COMMISSIONER OF SALES TAX Vs. INDORE IRON TRADERS	January 9, 1981
COMMISSIONER OF WEALTH TAX Vs. LALCHAND SINGHAI	January 6, 1981
COMMISSIONER OF WEALTH TAX Vs. CHANDMAL SURAJMAL	February 24, 1981
COMMISSIONER OF WEALTH TAX Vs. PREMNARAYAN GARG	February 20, 1981
COMMISSIONER OF WEALTH TAX Vs. NARAYANDAS J HEMANI	March 31, 1981
COMMISSIONER OF WEALTH TAX Vs. GULAB BAI MITTAL	December 3, 1981
CONTROLLER OF ESTATE DUTY Vs. LEELABAI DEODHAR	April 7, 1981
CONTROLLER OF ESTATE DUTY Vs. RANI BAHU	August 18, 1981
DAYA RAM Vs. SHAKUN AHILYA BAI	July 22, 1981
DENA BANK Vs. MADHYA PRADESH NATIONAL TEXTILES CORPORATION LTD	December 16, 1981
DEVI SINGH ALIAS DAYALA Vs. PRAKASH BAI	September 7, 1981
DEVILAL Vs. KINKAR NARMADAPRASAD	December 1, 1981
DHANBHAGVATI Vs. MANDSAUR ELECTRIC SUPPLY CO LTD	April 18, 1981
DHANNIBAI Vs. RAMDAS	July 29, 1981
DHUNDASINGH Vs. LEELADHAR	February 25, 1981
DINESH KUMAR GORDHANDAS Vs. COMMISSIONER OF INCOME TAX	October 13, 1981
Employees' State Insurance Corporation Vs. Baboolal	April 10, 1981
GANGA CUT PIECE CENTRE Vs. COMMISSIONER OF INCOME TAX	April 27, 1981
GARUD CHIT AND TRADING COMPANY PRIVATE LTD Vs. PRITHIPALSINGH	February 6, 1981
GAYA PRASAD Vs. PREMVATI BAI @ RADHARANI	April 22, 1981
Girja Devi Vs. Indranath Saxena	May 2, 1981
GOKUL PRASAD KURE Vs. DHANBAI	February 5, 1981
GOPAL Vs. RAJENDRA	March 30, 1981
GULAB BAI Vs. ABIRCHAND	February 11, 1981
Gulab Chand Vs. State of M.P.	November 19, 1981
GULAB CHAND KANNOOLAL Vs. STATE OF M P	September 19, 1981
GWALIOR RAYON SILK MANUFACTURING WEAVING COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	April 23, 1981
H H MAHARAJA MARTANT SINGH JU-DEO Vs. COMMISSIONER OF EXPENDITURE-TAX	December 8, 1981
H H RAJA AGIT SINGH OF JHABUA Vs. COMMISSIONER OF INCOME-TAX	February 16, 1981
HARI MOHAN MATADIN Vs. JAGANNATH PRASAD SHARMA	November 9, 1981
HARI SHANKAR Vs. KAILASH NARAYAN	April 2, 1981
HARLAL VAISHYA Vs. STATE OF M P	June 23, 1981
HASAN KHAN Vs. ISHWARDAS	December 15, 1981
HEMANT KUMAR SAHU Vs. GITA BAI	September 7, 1981
IBRAHIMBHAI Vs. SAJJAD HUSSAIN	April 30, 1981
Idol Ganeshji Maharaj Vs. J.M. Anand	August 26, 1981
Indore Malwa United Mills Ltd. Vs. Employees' State Insurance Corp.	April 29, 1981
INDRAMANIDEVI PARASRAMPURIA Vs. CONTROLLER OF ESTATE DUTY ASST	November 9, 1981
ISA Vs. KASHIBAI	September 10, 1981
Ishak Mohammad Vs. Mohammad Tahir Khan	January 12, 1981
ISHWARLAL AND ANOTHER Vs. THE MADRASA TAIYABIA COMMITTEE	March 30, 1981
ISRAR AHMAD MANSURI Vs. STATE OF MADHYA PRADESH	September 16, 1981
JAGDISH AGARWAL Vs. COMMISSIONER OF WEALTH TAX	November 23, 1981
JAMNALAL NATHANI Vs. COMMISSIONER OF INCOME TAX	February 5, 1981
JAWAHAR and CO KATNI Vs. STATE OF MADHYA PRADESH	April 8, 1981
JEETMAL NAGRI Vs. COMMISSIONER OF WEALTH TAX	February 5, 1981
JIWANLAL AGRAWAL Vs. STATE OF MADHYA PRADESH	March 13, 1981
K P SONS KATNI Vs. UNION OF INDIA	November 30, 1981
KALEKHAN MOHAMMAD HANIF Vs. COMMISSIONER OF INCOME TAX	April 22, 1981
KALURAM Vs. COMMISSIONER OF INCOME TAX	October 26, 1981
KALYANMAL AND ANOTHER Vs. NAGAR PALIKA AND ANOTHER	April 30, 1981
KANHAIYALAL Vs. VIRENDRA KUMAR	September 17, 1981
KARANSINGH Vs. STATE OF M P	August 18, 1981
KAVIT SANGHI Vs. COMMISSIONER OF INCOME TAX	February 21, 1981
KHAGHHIRAM BHAGRIRAM Vs. COMMISSIONER OF SALES TAX INDORE	November 16, 1981
KHEMRAJ JUGRAJ Vs. STATE OF M P	April 28, 1981
KIRLOSKAR BROS LTD Vs. ENGINEERING MACHINERY MARTNARSINGHPURM P	October 26, 1981
KISHAN Vs. M P STATE ROAD TRANSPORT CORPORATION BAIRAGARH BHOPAL	April 8, 1981
KISHAN PERSHAD Vs. KIRAN BAI	April 30, 1981
KISHANLAL Vs. KIRANLAL	February 4, 1981
KRISHNAKUMAR AGRAWAL Vs. STATE OF MADHYA PRADESH	February 11, 1981
KUNDANLAL MARU Vs. COMMISSIONER OF INCOME TAX	March 17, 1981
LAJWANTI Vs. DAGDULAL AND OTHERS	September 29, 1981
LAKHPAT SINGH Vs. COMMISSIONER OF INCOME TAX	March 31, 1981
Laximarain Vs. State of M.P.	November 27, 1981
Lt. Col. Nareshsingh Vs. Union of India	September 12, 1981
M P ELECTRICITY BOARD JABALPUR Vs. STATE OF MADHYA PRADESH	August 19, 1981
M P OIL EXTRACTION PVT LTD Vs. STATE OF MADHYA PRADESH	August 21, 1981
M P STATE Vs. L C BHAGWANI	January 15, 1981
M P WAREHOUSING CORPORATION Vs. COMMISSIONER OF INCOME TAX	January 28, 1981
M T CLOTH MARKET MERCHANTS ASSOCIATIONINDORE Vs. INDORE MUNICIPAL CORPORATIONINDORE	August 25, 1981
MADHYA PRADESH RATION VIKRETA SANGH JABALPUR Vs. STATE OF MADHYA PRADESH BHOPAL	April 13, 1981
MAHADEO SAHRA AND SONS Vs. BOARD OF REVENUE	October 13, 1981
MAHARAJA GAJENDRAPAL SINGH OF JHABUA Vs. COMMISSIONER OF INCOME TAX	April 6, 1981
MAHARAJA RAJA PAWER DEWAS H H Vs. COMMISSIONER OF INCOME TAX	November 13, 1981
MAHARANI USHADEVI Vs. COMMISSIONER OF INCOME TAX	February 21, 1981
MAHENDRA KUMAR Vs. OMPRAKASH AND 2 ORS	April 27, 1981
MAHENDRA KUMAR BHAILAL PATEL Vs. OMPRAKASH	April 23, 1981
MAHESH KUMAR SHRIVASTAVA Vs. SHOBHA SHRIVASTVA AND ANOTHER	February 11, 1981
Mahila Phoolvati Vs. Girdharilal	September 30, 1981
Makharia Bros. Vs. Madhya Pradesh Electricity Board, Jabalpur	December 17, 1981
MALWA MILLS KARAMCHARI PARASPER SAHAKARI SANSTHA LIMITED Vs. COMMISSIONER OF INCOME TAX	April 1, 1981
MALWA OIL MILLS Vs. COMMISSIONER OF INCOME TAX	March 17, 1981
MANILAL CHANDULAL COTTON SEED MERCHANTBARODA Vs. M P STATE INDUSTRIES CORPORATION LTD	December 15, 1981
MANNAN BEG AND OTHERS Vs. NAFISA FATAM AND ANOTHER	July 10, 1981
MANOHARLAL MADANLAL MANGAL Vs. GENERAL INSURANCE CORPORATION OF INDIA	December 17, 1981
MANSHARAM Vs. STATE OF M.P.	March 3, 1981
MATADIN AND OTHERS Vs. REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION AND ANOTHER	January 30, 1981
Mayadevi Vs. State of M.P.	December 16, 1981
MOHAMMAD ADNAN KHAN Vs. MUNICIPAL CORPORATION BHOPAL	October 13, 1981
MOHANLAL MAHRIBAL Vs. COMMISSIONER OF INCOME TAX	January 16, 1981
MOOLCHAND Vs. MST. SAHEDEI AND ANOTHER	March 12, 1981
MULLO BAI Vs. RAGHUBARDAYAL	February 13, 1981
MULLOBAI Vs. RAGHUBARDAYAL	February 12, 1981
MUNNALAL MOTILAL Vs. COMMISSIONER OF INCOME TAX	December 17, 1981
NABHI NONDAN DIGAMBER JAIN HITOPDESHANI SABHA BINA ITAWA Vs. RAMESH CHAND	September 30, 1981
NAGAR PALIKA MAHESHWAR Vs. DWARKADAS MAHAJAN	May 29, 1981
NAGAR PALIKAMAHESHWAR Vs. BALWANTRAO	July 31, 1981
NANDA Vs. LACHHMAN	September 9, 1981
NANDAKISHORE Vs. STATE OF M P	July 15, 1981
NARBADA PRASAD Vs. STATE OF MADHYA PRADESH	February 10, 1981
NARENDRAKUMAR BASANTILAL Vs. RADHAKISHAN CHUNNILAL RATHORE	February 12, 1981
NARESH CHANDER VASUDEVA Vs. UNION OF INDIA	September 17, 1981
NATHULAL Vs. AMBARAM	September 19, 1981
NEHRU SONI Vs. NIRMAL	January 28, 1981
NEMICHAND BHANSALI Vs. SUPERINTENDENT OF CENTRAL EXCISE PREVENTIVE RAIPUR	August 13, 1981
NEW INDIA ASSURANCE CO LTD Vs. FATMABAI BHURA	December 17, 1981
NIRMALA RAMGOPAL PORWAL Vs. SECRETARY TO THEGOVT OF M P HOME DEPARTMENT BHOPAL	August 21, 1981
OM PARKASH SHARMA Vs. URMILA SHARMA	June 27, 1981
Oriental Fire and Genl. Ins. Co. Ltd. Vs. Sukmati	July 31, 1981
PAHALWANSINGH Vs. STATE OF M P	January 30, 1981
PAHILAJRAI Vs. ARUNKUMAR	April 24, 1981
PANNALAL KANKARIYA AND SONS Vs. ADDITIONAL ASSISTANT COMMISSIONER OF SALES TAX	March 16, 1981
PASTER J S SINGH Vs. JYOTSANA SINGH	September 15, 1981
Pastor J.S. Singh Vs. Jyoti Singh	September 13, 1981
POPULAR ENGINEERING CO Vs. COMMISSIONER OF INCOME TAX	November 12, 1981
PORWAL UDYOG INDIA Vs. COMMISSIONER OF INCOME TAX	February 3, 1981
PRAKASH CHANDRA Vs. JOGENDRASINGH	November 30, 1981
PULIKKOTTIAL CHERU ZECHARIAH Vs. MARY ZECHARIAH	January 23, 1981
PURSHOTTAM VIJAY Vs. STATE	November 5, 1981
Radha Kishan Vs. Bhagwan Das Choubey	September 15, 1981
RAGHUNATH GOVIND SATARKAR Vs. STATE OF M P	October 19, 1981
RAJA AJITSINGH OF JHABUA Vs. COMMISSIONER OF INCOME TAX	February 13, 1981
RAJMAL Vs. STATE TRANSPORT APPELLATE TRIBUNAL	December 4, 1981
RAM SINGH Vs. BHERULAL	November 24, 1981
RAMCHARAN Vs. NARSINGH DAS GANDHI DEAD	February 6, 1981
RAMDEEN Vs. RAMSWAROOP	February 16, 1981
RAMESH KUMAR MISHRA Vs. STATE OF M P	October 21, 1981
RAMKISHAN HIRALAL Vs. STATE OF M P	January 30, 1981
RAMNARAIN BHUJBALSINGH Vs. PURUSHOTTAM POORNASHANKER	February 21, 1981
RAMRATAN Vs. CONTROLLER OF ESTATE DUTY	December 16, 1981
RENU VAID Vs. RAVI VAID	November 30, 1981
S P TRIPATHI Vs. UNION OF INDIA	October 1, 1981
S.N. Jog Vs. State of M.P.	February 21, 1981
SABIR HUSSAIN Vs. VIKRAM UNIVERSITY	February 3, 1981
SACHCHINDANAND GARG Vs. GOVINDLALJIMAHARAJ NATHDWARA	May 2, 1981
SACHHIDANAND GARG Vs. GOVINDLALJI MAHARAJ	May 2, 1981
SADASHIV Vs. MURLIDHAR CHOUHAN	November 27, 1981
SARDAR PRITAM SINGH Vs. COMMISSIONER OF INCOME TAX	October 20, 1981
SARDUL SINGH Vs. KALLOOBAI	February 24, 1981
SATYA NARAYAN OMAR Vs. N K PILLAI	February 21, 1981
Satyalata Vs. Anwarkhan	September 16, 1981
SATYANARAIN Vs. RAMLAL	July 16, 1981
SAVITRI DEVI Vs. PRAMOD KUMAR	April 22, 1981
SHANKARLAL Vs. STATE OF MADHYA PRADESH	February 5, 1981
Shashank Shekar Mourya Vs. State of M.P.	January 30, 1981
SHRIVALLABHDAS MODANI Vs. COMMISSIONER OF INCOME TAX	July 3, 1981
Sitaram Vs. Nagar Palika Parishad, Mandsanr	October 12, 1981
SOBRANSINGH RAJARAM GOOJAR Vs. STATE OF M P	November 4, 1981
SOHANLAL Vs. STATE OF MADHYA PRADESH	October 22, 1981
STATE OF MADHYA PRADESH Vs. NAGAR PALIKA MANDSAUR	September 4, 1981
SUBHASHCHANDRA Vs. NARBADABAI	October 30, 1981
Sudha Khemka Vs. Commissioner of Income-tax Madhya Pradesh, Bhopal	December 5, 1981
SUKHDAYAL PAHWA Vs. COMMISSIONER OF INCOME TAX	December 4, 1981
SUMANBAI Vs. STATE OF M P	August 3, 1981
Sunder (Manila) Vs. Prahlad	January 5, 1981
SURENDRAKUMARJABALPUR Vs. KUMARI LILAWATI VIOLET MANORAMA LAXMANANJABALPUR AND	September 22, 1981
THACKERS H P AND COMPANY Vs. COMMISSIONER OF INCOME TAX	July 28, 1981
TIKARAM Vs. NETRAM AND OTHERS	May 2, 1981
TULSIBAI Vs. BHERULAL	September 10, 1981
U P SINGH Vs. BOARD OF GOVERNORSMACTBHOPAL	August 26, 1981
UNITED INDIA FIRE AND GENERAL INSURANCE CO LTD Vs. KANCHANBAI	June 25, 1981
USHA DEVI H H MAHARANI Vs. COMMISSIONER OF INCOME TAX	February 21, 1981
UTTAM SINGH DUGAL AND CO PVT LTD Vs. HINDUSTAN STEEL LTD	September 30, 1981
V V DRAVID Vs. STATE	July 27, 1981
VIJAY DAL MILL Vs. STATE OF MADHYA PRADESH	February 5, 1981
VIMAL AND AMAR TALKIES Vs. COMMISSIONER OF INCOME TAX	September 30, 1981
VIRENDRA KUMAR Vs. SHANTA SHARMA	February 13, 1981
VIRENDRA SINGH BHANDARI Vs. NANDLAL BHANDARI AND SONS LTD	April 27, 1981
Vishnu Madhav Bhagwat Vs. Ramdevi	January 9, 1981

Year 1981 of HIGH COURT OF MADHYA PRADESH

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