REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
Abdul Haque Vs. State of M.P.	November 25, 1980
ADARSH KRISHI SEWA KENDRA Vs. GOVERNMENT OF M P	April 24, 1980
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. NANDKISHORE	July 7, 1980
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. MOHANDAS SEWAKRAM	September 3, 1980
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. RAICHAND AMICHAND	October 21, 1980
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. NIHALCHAND BADRILAL	October 22, 1980
ADDITIONAL COMMISSIONER OF WEALTH-TAX Vs. JAMNALAL RAMLAL KIMTEE	July 30, 1980
ADMINISTRATOR KRISHI UPAJ MANDI SAGAR Vs. STATE OF M P	August 19, 1980
AGRICULTURAL PRODUCT MARKET COMMITTEE SHIVPURI Vs. GOVIND OIL MILL SHIVPURI	February 22, 1980
AKHATARI BEGUM AND SONS Vs. COMMISSIONER OF INCOME TAX	September 20, 1980
AMAR SINGH Vs. SURAJMAL	June 26, 1980
Amarnath Vs. Hukumchand	February 11, 1980
ANJANI PRASAD Vs. ISHWARDIN	April 8, 1980
ANURADHA SHOMESHWAR GUPTA Vs. RAVISHANKAR UNIVERSITY RAIPUR	September 4, 1980
ARJUN SINGH Vs. HARCHANDER SINGH	April 22, 1980
Ashfaque Mohd. Vs. Saida Qureshi	October 6, 1980
ASHOK DUBEY Vs. STATE OF M P	February 18, 1980
ATMARAM MANAKLAL Vs. COMMISSIONER OF SALES TAX	February 25, 1980
BABU KHAN RAMJANKHAN Vs. M P S R T C	August 4, 1980
BADRI PRASAD SONI Vs. S KRIPAL SINGH	May 3, 1980
BADRILAL BHOLARAM Vs. COMMISSIONER OF INCOME TAX	December 11, 1980
BAGDUDAS ALIAS BAGDIRAMDAS Vs. STATE OF M P	February 5, 1980
BAJJI Vs. STATE OF MADHYA PRADESH	November 5, 1980
Bal Krishna Vs. Patiram	January 1, 1980
BALCHAND MALAIYA Vs. INCOME TAX OFFICER	July 10, 1980
BALKISAN Vs. STATE OF M P	November 17, 1980
BANARSIDAS BHANOT AND SONS Vs. COMMISSIONER OF INCOME TAX	November 25, 1980
Banshilal Vs. State of M.P.	July 21, 1980
BANSI LAL Vs. STATE OF M.P.	November 1, 1980
BANWARILAL Vs. EDWIN BHAGIRATHI	September 25, 1980
BHAGIRATH PRASAD BILGAIYA Vs. COMMISSIONER OF INCOMETAX	May 3, 1980
BHAGIRATH PRASAD BILGAIYA Vs. COMMISSIONER OF INCOME TAX	April 7, 1980
BHAGWAN SINGH TANTEE Vs. STATE OF M P	October 9, 1980
BHAJANLAL Vs. M.P. STATE AND ANOTHER	February 5, 1980
BHERULAL Vs. RAMAUTAR	February 27, 1980
BHULIBAI WIDOW OF PRITAM SINGH Vs. RAVISHEKHAR MEHTA	December 19, 1980
BHURE Vs. GOMATIBAI	October 7, 1980
BIRKHA Vs. STATE OF M.P.	January 2, 1980
BIRLA JUTE MANUFACTURING CO LTD Vs. UNIN OF INDIA	February 18, 1980
BRIJLAL SACHDEVA Vs. COMMISSIONER OF SALES TAX	April 23, 1980
BUDHA Vs. UNION OF INDIA	August 14, 1980
BUDHA Vs. BEDARIYA	February 7, 1980
BUDHA HEER Vs. UNION OF INDIA	August 17, 1980
BUNDELKHAND TRAVELS CHHATARPUR Vs. STATE OF M P	August 23, 1980
BURMAH SHELL OIL STORAGE AND DISTRIBUTION CO OF INDIA LTD Vs. COMMISSIONER OF SALES TAX	February 12, 1980
CENTRAL COALFIELDS LTD Vs. COMMISSIONER OF SALES TAX	April 4, 1980
CHANDRABHAN BRIJMOHAN AND CO Vs. D K VERMA ADDITIONAL ASSISTANT COMMISSIONER OF SAL	October 3, 1980
CHANDRALEKHA Vs. ANANTRAM PANDEY	April 21, 1980
Chandrashekhar Vs. State of M.P.	July 1, 1980
CHANDRASHEKHAR HARPRASAD Vs. STATE OF M P	September 30, 1980
CHAUDHARY RAMBABU SINGH Vs. DILIP KUMAR	October 25, 1980
CHHATTUMAL Vs. COMMISSIONER OF SALES TAX	October 24, 1980
CHHINGARAM Vs. SUNDERLAL	August 5, 1980
CHHOGALAL Vs. GOVERNMENT OF MADHYA PRADESH	February 22, 1980
CHHOTABHAI JETHABHAI PATEL AND CO Vs. JT SECY GOVERNMENT OF INDIA	July 28, 1980
CHIRONJILAL BHAWARILAL Vs. BHURA DHANNA	July 4, 1980
CHUNNILAL ONKARMAL PRVATE LIMITED Vs. INCOME TAX OFFICER	September 17, 1980
COMMISSIONER OF INCOME TAX Vs. NATHUABHAI DESABHAI	September 16, 1980
COMMISSIONER OF INCOME TAX Vs. ARCUST INDUSTRIES PRIVATE LIMITED	September 17, 1980
COMMISSIONER OF INCOME TAX Vs. LAKHMICHAND MUCHHAL	September 12, 1980
COMMISSIONER OF INCOME TAX Vs. RIJHUMAL RELUMAL	September 8, 1980
COMMISSIONER OF INCOME TAX Vs. BHIKAMCHAND JANKILAL	August 20, 1980
COMMISSIONER OF INCOME TAX Vs. NARPAT SINGH MALKHAN SINGH	July 25, 1980
COMMISSIONER OF INCOME TAX Vs. VRAJLAL MANILAL AND COMPANY	July 2, 1980
COMMISSIONER OF INCOME TAX Vs. SHANTILAL MEHTA AND COMPANY	July 18, 1980
COMMISSIONER OF INCOME TAX Vs. THAKURLAL	July 21, 1980
COMMISSIONER OF INCOME TAX Vs. KRISHNARAM BALDEO BANK PRIVATE LIMITED	May 3, 1980
COMMISSIONER OF INCOME TAX Vs. NIRBHERAM DALURAM	February 28, 1980
COMMISSIONER OF INCOME TAX Vs. SETHANI GODWARIBAI	February 15, 1980
COMMISSIONER OF INCOME TAX Vs. KALYANMAL MILLS TENT FACTORY	February 6, 1980
COMMISSIONER OF INCOME TAX Vs. FAKIRCHAND DAYARAM	February 7, 1980
COMMISSIONER OF INCOME TAX Vs. JAWAHAR DEVELOPMENT ASSOCIATION	January 15, 1980
COMMISSIONER OF INCOME TAX Vs. DALURAM PANNALAL MODI	January 24, 1980
COMMISSIONER OF INCOME TAX Vs. JAORA OIL MILL	October 27, 1980
COMMISSIONER OF INCOME TAX Vs. RAIPUR PROVINCIAL ENGINEERING CO	October 10, 1980
COMMISSIONER OF INCOME TAX Vs. DWARKADAS MOOLCHAND	September 23, 1980
COMMISSIONER OF INCOME TAX Vs. PERMALI WALLANCE LIMITED	September 29, 1980
COMMISSIONER OF INCOME TAX Vs. NAVALMAL PUNAMCHAND	December 4, 1980
COMMISSIONER OF INCOME TAX Vs. ANAND BAHRI STEEL AND WIRE PRODUCTS	December 11, 1980
COMMISSIONER OF INCOME TAX Vs. UDHOJI SHRIKRISHNADAS	December 12, 1980
COMMISSIONER OF INCOME TAX Vs. M P STATE AGRO INDUSTRIES DEVELOPMENT CORPORATION	November 18, 1980
COMMISSIONER OF INCOME TAX Vs. KONDRA DURGAIYA	November 18, 1980
COMMISSIONER OF INCOME TAX Vs. GANGA PRASAD BACHCHULAL	November 21, 1980
COMMISSIONER OF INCOME TAX Vs. SARDAR VIRENDRA SINGH BOLIA	November 21, 1980
COMMISSIONER OF INCOME TAX Vs. RAJKUMAR MILLS LIMITED	November 24, 1980
COMMISSIONER OF INCOME TAX Vs. LALUBHAI B PATEL AND COMPANY	December 19, 1980
COMMISSIONER OF INCOME TAX Vs. INDORE SAMACHAR	November 13, 1980
Commissioner of Income-tax M.P. Vs. Narpat Singh Malkhan Singh, Jabalpur	July 26, 1980
COMMISSIONER OF SALES TAX Vs. JAMMATLAL PRAHALADRAI	December 19, 1980
COMMISSIONER OF SALES TAX Vs. SALUJA AND COMPANY	November 13, 1980
COMMISSIONER OF SALES TAX Vs. THAKUR SAVEDEKAR AND CO	November 17, 1980
COMMISSIONER OF SALES TAX Vs. INDORE COFFEE HOUSE	November 18, 1980
COMMISSIONER OF SALES TAX Vs. BURMAH SHELL OIL STORAGE AND DISTRIBUTING CO OF INDIA	November 4, 1980
COMMISSIONER OF SALES TAX Vs. BHOPAL SUGAR INDUSTRIES LTD	December 17, 1980
COMMISSIONER OF SALES TAX Vs. MOTILAL MADANLAL	December 11, 1980
COMMISSIONER OF SALES TAX Vs. MAGANLAL SARBULAL AND CO	December 11, 1980
COMMISSIONER OF SALES TAX Vs. CENTRAL PAINTS COMPANY	December 11, 1980
COMMISSIONER OF SALES TAX Vs. RAI BROTHER	September 22, 1980
COMMISSIONER OF SALES TAX Vs. HIMMATLAL AND CO	September 19, 1980
COMMISSIONER OF SALES TAX Vs. PUNJAB COAL AND KUTTI FARM	October 6, 1980
COMMISSIONER OF SALES TAX Vs. REGAL DAIRY	October 7, 1980
COMMISSIONER OF SALES TAX Vs. SWADESHI COTTON AND FLOUR MILLS LTD	January 30, 1980
COMMISSIONER OF SALES TAX Vs. TRUEL TUBES	February 7, 1980
COMMISSIONER OF SALES TAX Vs. ESSO STANDARD REFINING CO OF INDIA LTD	February 4, 1980
COMMISSIONER OF SALES TAX Vs. INDIAN OIL CORPORATION LTD	February 19, 1980
COMMISSIONER OF SALES TAX Vs. HIRA MILLS	February 25, 1980
COMMISSIONER OF SALES TAX Vs. PHOOLCHAND ONKARLAL	March 10, 1980
COMMISSIONER OF SALES TAX Vs. UTTAMCHAND DURLABHDAS	March 7, 1980
COMMISSIONER OF SALES TAX Vs. LALJI TOLARAM	March 18, 1980
COMMISSIONER OF SALES TAX Vs. RAMVILAS RANDIYAL	March 18, 1980
COMMISSIONER OF SALES TAX Vs. BANSAL BROTHERS	April 19, 1980
COMMISSIONER OF SALES TAX Vs. RATLAM STRAW BOARD MILLS PRIVATE LIMITED	August 23, 1980
COMMISSIONER OF SALES TAX Vs. C P MANGANESE ORE CO	September 11, 1980
COMMISSIONER OF SALES TAX M P Vs. DARASHA MANCHERJEE AND SONS	August 18, 1980
COMMISSIONER OF SALES TAX M P Vs. PRAKASH OIL MILLS	January 14, 1980
COMMISSIONER OF WEALTH TAX Vs. SARLADEVI SHINDE	January 16, 1980
COMMISSIONER OF WEALTH TAX Vs. SONAL K AMIN	February 26, 1980
COMMISSIONER OF WEALTH TAX Vs. GWALIOR RAYON SILK MFG WVG CO LIMITED NO 1	August 28, 1980
COMMISSIONER OF WEALTH TAX Vs. AJAY KUMAR B TODY	October 21, 1980
COMMISSIONER OF WEALTH TAX Vs. GULJARILAL MANIRAM	November 28, 1980
COMMISSIONER OF WEALTH TAX ADDL Vs. JAMNALAL RAMLAL KIMTEE	July 30, 1980
CONTROLLER OF ESTATE DUTY Vs. SANTRAM	July 25, 1980
CONTROLLER OF ESTATE DUTY Vs. GWALRE R S	December 18, 1980
CONTROLLER OF ESTATE DUTY Vs. BEGUM SURAIYA RASHID	September 30, 1980
D AND H SECHERON ELECTRODES Vs. COMMISSIONER OF INCOME TAX	August 14, 1980
DAYAL CHAND Vs. GAJRAJ SINGH	February 26, 1980
DAYARAMSINGH Vs. STATE OF M P	February 1, 1980
DEO RADHA MADHAVA LALJI GENDA TRUST Vs. PROPERTY TAX OFFICER	January 25, 1980
DEVENDRA KUMAR Vs. JAIDAYAL	February 19, 1980
Devendra Kumar Vs. Jaidayal	February 12, 1980
DHARTI PAKAD MADANLAL AGRAWAL GWALIOR Vs. JINENDRA KUMAR JAIN BHOPAL	September 10, 1980
DINAJI Vs. JIWANLAL	August 23, 1980
DINKAR SHANKARRAO DEOLALIKAR Vs. STATE OF MADHYA PRADESH	December 1, 1980
Divisional Superintendent, South Eastern Railway, Bilaspur Vs. S.Shankaran	January 25, 1980
DIVISIONAL SUPRINTENDENT SOUTH EASTERN RAILWAY BILASPUR Vs. ANNAJI KUMAR	March 10, 1980
DIVISIONAL SUPRINTENDENT SOUTH EASTERN RAILWAY NAGPUR Vs. R SHANKARAM	April 25, 1980
DURGA BAI Vs. JEETMAL	October 15, 1980
DURGAPRASAD RAJARAM ADATIYA Vs. COMMISSIONER OF INCOME TAX	November 26, 1980
EASTERN OXYGEN AND ACETYLENE LTD Vs. STATE OF MADHYA PRADESH	April 21, 1980
ERIC CAMP Vs. CHRIST CHURCH COUNCIL MORAR	March 11, 1980
GANESH DAL MILLS Vs. COMMISSIONER OF INCOME TAX	September 30, 1980
GANGA PRASAD SHARMA Vs. COMMISSIONER OF INCOME TAX	March 12, 1980
GANGA STEEL REROLLING MILLS RAIPUR Vs. UNION OF INDIA	April 16, 1980
GAYA PRASAD JAGANNATH PRASAD Vs. UNION OF INDIA	July 2, 1980
GENDALAL Vs. NARAYAN ACHARYA	August 21, 1980
GHANSHYAM CHATURVEDI Vs. RADHADEVI	October 27, 1980
GHEWARWALA JAIN Vs. HANUMAN PRASAD	January 7, 1980
GIRRAJ TRADING CO GWALIOR Vs. UNION OF INDIA	August 21, 1980
GOVINDRAM CHATRAMAL Vs. COMMISSIONER OF SALES TAX	March 14, 1980
GRAM PANCHAYAT, DHAMANDA Vs. TEJMAL	October 25, 1980
GUNVANTIBAI Vs. CONTROLLER OF ESTATE DUTY	September 5, 1980
GURMIT KAUR Vs. PRATAP SINGH	January 3, 1980
GWALIOR RAYON SILK MANUFACTURING Vs. UNION OF INDIA	March 10, 1980
GWALIOR RAYON SILK MANUFACTURING WEAVING COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	October 30, 1980
GWALIOR RAYON SILK MANUFACTURING WEAVING COMPANY LTD Vs. UNION OF INDIA	March 16, 1980
HABBANSLAL PREMNATH Vs. STATE OF M P	September 25, 1980
HARBILAS OCHCHELAL Vs. KOKABAI	September 2, 1980
HARDWARE AND SANITARY TRADERS Vs. REGIONAL PROVIDENT FUND COMMISSIONER INDORE	January 25, 1980
HARISINGH MUNNALALJI Vs. KADARSINGH DAULATSINGH	October 16, 1980
HINDUSTAN STEEL LIMITED BHILAI STEEL PLANT Vs. STATE OF MADHYA PRADESH	April 29, 1980
HINDUSTHAN GENERAL INSURANCE SOCIETY LTD Vs. KHUSHIRAM	July 29, 1980
HINDUSTHAN STEEL LTD Vs. STATE OF MADHYA PRADESH	September 4, 1980
HIRALAL THAKURDAS CHOWKSE Vs. HATESINGH LAXMANSINGH	March 13, 1980
HUKUMCHAND MILLS LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION	March 31, 1980
INDER SINGH HARBANS SINGH Vs. STATE OF MADHYA PRADESH	April 18, 1980
INDORE MUNICIPAL CORPORATION Vs. COMMISSIONER OF INCOME TAX	September 12, 1980
INDORE TEXTILES LIMITED Vs. UNION OF INDIA	September 8, 1980
INDRASEN BHOOT Vs. COMMISSIONER OF WEALTH TAX M P	July 11, 1980
J N SHRIVASTAVA Vs. RAMBIHARILAL	June 27, 1980
J.R. HANDA Vs. SUNIL KUMAR UPPAL AND ORS.	September 18, 1980
JAILALSINGH TEJASINGH Vs. RAM AVTAR DEVIRAM	September 26, 1980
JAISUKHLAL DEVE Vs. SHANKAR THEATRES FIRM AMRAVATI	April 8, 1980
JAMNAPRASAD BHAGWANDAS Vs. STATE OF M P	September 30, 1980
JAMNIBAI Vs. CHHOTE KHAN AZIZIKHAN	January 17, 1980
JASKARAN GOVINDRAM Vs. COMMISSIONER OF SALES TAX	November 12, 1980
JHALKAN SINGH Vs. STATE OF MADHYA PRADESH	October 6, 1980
Jhalkan Singh Vs. Slate of M.P.	October 5, 1980
Kailas Bais Vs. State of M.P.	October 22, 1980
KAILASH CHANDRA Vs. STATE OF M. P.	October 13, 1980
KAILASH GIR Vs. V K KHARE FOOD INSPECTOR	April 4, 1980
KALLOOMAL SAMALDAS Vs. COMMISSIONER OF SALES TAX	October 23, 1980
KAMALCHAND Vs. INCOME TAX OFFICER	March 18, 1980
KARANSINGH Vs. COMMISSIONER OF WEALTH TAX	February 23, 1980
KASHIRAM Vs. BHURA	August 22, 1980
KASHIRAM Vs. NATHU	August 21, 1980
KHAIRATI Vs. KALICBARN TIWARI	February 13, 1980
KHURSHIDBAI Vs. STATE OF M P	February 12, 1980
KHUSHAL CHAND LAXMICHAND Vs. COMMISSIONER OF SALES TAX	July 29, 1980
KISHANLAL Vs. MUNICIPAL CORPORATION, JABALPUR	April 24, 1980
KRISHI UPAJ MANDI SAMITI Vs. REGIONAL PROVIDENT FUND COMMISSIONER INDORE	February 20, 1980
Krishna Rao Shinde Vs. State of M.P.	September 20, 1980
KRISHNARAO GOVIND RAO SHINDE Vs. STATE OF M.P.	March 20, 1980
KUMARI NIVEDITA JAIN Vs. STATE OF MADHYA PRADESH	November 6, 1980
L S NAIR Vs. HINDUSTAN STEEL LTD	January 1, 1980
LALJI Vs. STATE OF M.P. AND ANOTHER	April 17, 1980
LALJI PRASAD AGRAWAL Vs. REGISTRAR CO-OPERATIVE SOCIETIES M P BHOPAL	January 29, 1980
LAXMANDAS RAMESH KUMAR Vs. STATE OF MADHYA PRADESH	April 3, 1980
LAXMI MOTOR STORES Vs. COMMISSIONER OF SALES TAX	March 25, 1980
LAXMINARAYAN RICE MILL Vs. STATE OF MADHYA PRADESH	October 10, 1980
LOKENDRASINGH Vs. INCOME TAX OFFICER	August 12, 1980
LOKHAND WALA T A Vs. COMMISSIONER OF INCOME TAX	November 26, 1980
M G PANSE Vs. S K SANYAL	March 7, 1980
M M ASATI BALAGHAT Vs. TAX OFFICER REGIONAL TRANSPORT OFFICER JABALPUR	July 31, 1980
M P ELECTRICITY BOARD JABALPUR Vs. CHHAGANLAL	May 29, 1980
M P ELECTRICITY BOARD JABALPUR Vs. EMPLOYEES STATE INSURANCE CORPORATION INDORE	May 3, 1980
M.P. Bidi Udyog Sangh, Sagar Vs. State of M.P.	December 4, 1980
M.P. STATE ROAD TRANSPORT CORPORATION BAIRAGARH Vs. BENIBAI	January 29, 1980
MADHUSUDAN PRASAD GUPTA Vs. STATE OF M.P.	May 8, 1980
MADHYA PRADESH BIDI UDYOG SANGH Vs. STATE OF M.P.	October 4, 1980
MADHYA PRADESH BIDI UDYOG SANGH SAGAR Vs. STATE OF MADHYA PRADESH	December 4, 1980
MADHYA PRADESH FINANCIAL CORPORATION Vs. COMMISSIONER OF INCOME TAX	September 8, 1980
MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION BHOPAL Vs. STATE OF MADHYA PRADESH	April 4, 1980
MAHADAJI SCINDIA SMARAK SAMITI GWALIOR Vs. STATE OF M P	April 15, 1980
MAHADEO Vs. STATE OF MADHYA PRADESH	September 30, 1980
MAHARANI SHARMISTHABAI HOLKAR H H Vs. ADDITIONAL COMMISSIONER OF INCOME TAX	August 22, 1980
MAJID HUSSAIN ZAMALI, FOOD INSPECTOR Vs. RAMLAL SAHU	September 30, 1980
MALWA MILLS KARAMCHARI PARASPAR SAHAKARI SANSTHA LIMITED Vs. COMMISSIONER OF INCOME TAX	September 3, 1980
MANAK CHAND SOHANLAL JAIN Vs. STATE OF MADHYA PRADESH	September 17, 1980
MANDSAUR ELECTRIC SUPPLY CO LTD Vs. MADHYA PRADESH GOVERNMENT ELECTRIC DEPARTMENT	August 5, 1980
MANDSAUR STARCH AND CHEMICALS Vs. COMMISSIONER OF INCOME TAX	August 11, 1980
MANGANESE ORE INDIA LTD Vs. REGIONAL ASSISTANT COMMISSIONER OF SALES TAX JABALPUR REGION	April 21, 1980
MANGUNATH Vs. STATE OF M.P.	September 15, 1980
MANOHAR SINGH Vs. THE STATE OF M. P. AND OTHERS	October 6, 1980
MANOHARLAL LOHE Vs. STATE OF MADHYA PRADESH	November 3, 1980
MANOHARSINGH Vs. CALTEX OIL REFINING INDIA LTD	October 7, 1980
MEHANDI HASSANKHAN Vs. M.P.S.R.T.C.	August 19, 1980
MITTHULAL Vs. BADRI PRASAD	August 12, 1980
MOHAMMAD JALIL KHAN Vs. ANWARI BEGUM	December 24, 1980
MOHAN CHAMARU RAM Vs. STATE OF M P	October 22, 1980
MOHAN SINGH Vs. STATE OF MADHYA PRADESH	August 7, 1980
MOHTA ISPAT LIMITED RATLAM Vs. CHIEF MUNICIPAL OFFICER RATLAM	September 9, 1980
MUNICIPAL CORPORATION, INDORE Vs. CHHOTELAL AND ANOTHER	May 2, 1980
MUNNALAL Vs. JAGANNATH PRASAD	February 25, 1980
MUNNAWAR AHMAD Vs. STATE OF MADHYA PRADESH	April 25, 1980
MUNNEY MIAN Vs. STATE OF M P	November 17, 1980
N B LAD Vs. STATE OF MADHYA PRADESH	August 29, 1980
N.B. WANJARI, FOOD INSPECTOR Vs. RAM PRASAD CHOURASIA AND OTHERS	October 13, 1980
NANDKISHORE Vs. SAU INDERABAI HOLKAR	March 13, 1980
NARAINDAS GOYAL CONTRACTOR Vs. COMMISSIONER OF INCOME TAX	September 15, 1980
NARAYANSINGH Vs. STATE OF M.P. AND ANOTHER	February 11, 1980
Narendra Vs. Rahul Barpute	August 18, 1980
NARSAIYA AND COMPANY Vs. COMMISSIONER OF INCOME TAX	February 29, 1980
NARSIBHAI PATEL Vs. COMMISSIONER OF WEALTH TAX	October 13, 1980
NARSINGH Vs. STATE OF M. P.	September 3, 1980
NATHTHUJI SON OF CHUNNI Vs. DISTRICT JUDGE BETUL	February 29, 1980
Nathusingh Vs. State of M.P.	April 14, 1980
NATIONAL NEWSPRINT AND PAPER MILLS LIMITED Vs. DIRECTOR INSPECTION AND AUDIT	July 31, 1980
NEW INDIA ASSURANCE CO LIMITED Vs. DALBIR SINGH KHERA	January 17, 1980
NOSHIRWAN AND CO Vs. COMMISSIONER OF SALES TAX	September 12, 1980
OFFICERS ASSOCIATION BHILAI STEEL PLANT Vs. UNION OF INDIA	October 29, 1980
OMPRAKASH Vs. M.P. ELECTRICITY BOARD	August 19, 1980
ONKARJI KASTURCHAND HUF Vs. WEALTH TAX OFFICER	September 20, 1980
ORIENT PAPER MILLS LTD Vs. COMMISSIONER OF SALES TAX	April 19, 1980
P.C. Pradhan Vs. Union of India	August 5, 1980
PHOOLIBAI Vs. STATE OF M.P. THROUGH FOOD INSPECTOR, KHARGONE	January 30, 1980
PIARELAL SAKSERIA FAMILY TRUST Vs. COMMISSIONER OF INCOME TAX	October 24, 1980
PILANI INVESTMENT CORPORATION LTD Vs. UNION OF INDIA	September 17, 1980
PRABHUNATH RAMDULARE Vs. BOARD OF REVENUE OF M P GWALIOR	February 22, 1980
PRADEEP PICTURES Vs. COMMISSIONER OF INCOME TAX	October 16, 1980
PUNJAB NATIONAL BANK Vs. BENIPRASAD MAHESHWARI	July 31, 1980
PURUSHOTTAMLAL KAUSHIK Vs. VIDYACHARAN SHUKLA	September 5, 1980
R D SAXENA Vs. STATE INDUSTRIAL COURT M P INDORE	August 19, 1980
RAGHUWAR Vs. JANKI PRASAD	July 23, 1980
RAJ KUMAR RAMANAND Vs. VED PRAKASH LAL KARAMCHAND	August 20, 1980
RAJAT KUMARI Vs. STATE OF MADHYA PRADESH	January 3, 1980
RAJIV KUMAR DUBEY Vs. UNION OF INDIA	January 25, 1980
RAJKUMAR MILLS LTD Vs. COMMISSIONER OF INCOME TAX	August 19, 1980
RAM KRISHNA TIWARI Vs. HIGH COURT OF JUDICATURE M P	October 9, 1980
RAMCHAND NAWALRAI Vs. COMMISSIONER OF INCOME TAX	October 13, 1980
RAMDAS RAMLAL Vs. COMMISSIONER OF INCOME TAX	October 31, 1980
RAMESH CHEMICAL INDUSTRIES Vs. UNION OF INDIA	January 1, 1980
RAMESHWAR PRASAD Vs. NARAYANDAS	August 21, 1980
RAMI BAI Vs. LIFE INSURANCE CORPORATION OF INDIA	November 26, 1980
Ramlal Vs. Mishrilal	March 6, 1980
RAMNARAIN Vs. STATE OF M P	September 30, 1980
RAMPRASAD MADDULAL VAISHYA Vs. BADRILAL PANNALAL	September 2, 1980
RAMSINGH GYASI SINGH Vs. FACTORY MANAGER J C MILLS	December 19, 1980
RANCHHOD Vs. GURUBACHAN SINGH	September 24, 1980
RANDHIRSINGH BARELAL Vs. STATE OF M P	December 1, 1980
RATANLAL RAMPRASAD Vs. COMMISSIONER OF INCOME TAX	September 2, 1980
RAVISHANER TAPA Vs. COMMISSIONER OF INCOME TAX	April 4, 1980
RAYSINET KEMICAL COMPANY Vs. STATE OF MADHYA PRADESH	April 7, 1980
REECHCHOO HEMRAJ Vs. STATE OF M P	August 12, 1980
Rewatiprasad Vs. State of M. P.	February 1, 1980
SALES TAX COMMISSIONER Vs. DHAMEJA HOME INDUSTRIES	November 21, 1980
SAMIRMAL BADICHAND Vs. STATE OF MADHYA PRADESH, BHOPAL	March 13, 1980
SANJAY COTTON COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	October 23, 1980
SARASWATIBAI Vs. DURGA SAHAI	January 1, 1980
SARUPCHAND HUKAMCHAND PRVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	September 24, 1980
SATYA PRAKASH VARSHNEY, JUNIOR ENGINEER Vs. UNION OF INDIA AND OTHERS	September 3, 1980
SETH GOPALDAS PALIWAL Vs. WEALTH TAX OFFICER	November 4, 1980
SHANKER RAO Vs. BABULAL FOUZDAR	March 28, 1980
Shankerlal Vs. Matthulal	April 4, 1980
SHARMA AND COMPANY BILASPUR Vs. STATE OF MADHYA PRADESH	July 19, 1980
SHESH KUMAR PRADHAN SHESHDEO Vs. KESHBO S/O NARAYAN AGHARIYA	January 28, 1980
SHRI SAJJAN MILLS LIMITED RATLAM Vs. KRISHI UPAJ MANDI SAMITI RATLAM	August 25, 1980
SHUBHASHCHANDRA BABULAL Vs. NANDLAL LAXMICHAND	July 19, 1980
SIDDHNATH Vs. KALURAM	January 17, 1980
SITARAM Vs. CHATURO	April 4, 1980
SOM NATH Vs. STATE OF M. P.	September 30, 1980
SOMANI BROS Vs. COMMISSIONER OF SALES TAX	December 11, 1980
STATE OF M P Vs. CHANDANSINGH JEEWANSINGH	February 8, 1980
State of M.P. Vs. Municipal Council Ratlam	August 6, 1980
STATE OF M.P. Vs. RAMPRASAD	November 3, 1980
STATE OF M.P. Vs. AYUB KHAN	April 25, 1980
STATE OF M.P. Vs. MANKHAN	September 8, 1980
STATE OF MADHYA PRADESH Vs. HAMID KHAN	October 7, 1980
STATE OF MADHYA PRADESH Vs. CHANDAN SINGH	January 2, 1980
STATE OF MADHYA PRADESH Vs. CHIRONJI LAL	March 10, 1980
STATE OF MADHYA PRADESH Vs. DAVI RAWAT	August 12, 1980
SWAMI HARBANSA CHARI JI Vs. STATE OF MADHYA PRADESH	September 18, 1980
TEJ KUMAR JAIN Vs. PURSHOTTAM	February 18, 1980
THAKUR VISHWESHWARSHARAN SINGH Vs. STATE TRANSPORT APPELLATE TRIBUNAL GWALIOR	December 2, 1980
TRACWAYS PRIVATE LTD Vs. COMMISSIONER OF SALES TAX	July 10, 1980
TRIKAMLAL Vs. COMMISSIONER OF INCOME TAX	October 24, 1980
TULARAM Vs. STATE OF MADHYA PRADESH	September 30, 1980
UMMEDIBAI Vs. BHIKAM SINGH	April 22, 1980
UNION OF INDIA Vs. JASBHAI	August 27, 1980
USHA JAIN Vs. MANMOHAN BAJAJ	April 1, 1980
VIDHAYARAM ALIAS BRAJESHKUMAR DAMODARPRASAD Vs. DEVLAL MOOLCHAND	August 22, 1980
ZARINA IFTAKHAR AHMAD Vs. COMMISSIONER OF WEALTH TAX	December 10, 1980

Year 1980 of HIGH COURT OF MADHYA PRADESH

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