REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A.L. Phanse, Food Inspector, Municipal Corporation, Indore Vs. Prem	September 20, 1979
ADARSHA VIDYA MANDIR Vs. STATE OF MADHYA PRADESH	August 2, 1979
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. KRISHNARAM BALDEO BANK PRIVATE LIMITED	April 29, 1979
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. SAMRATHMAL SANTOSHCHAND	July 13, 1979
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. BHARTIYA BHANDAR	July 23, 1979
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. CHOKHELAL SHARDA PRASAD	August 20, 1979
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. HIRALAL MUNNALAL	August 23, 1979
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. SHRIVASTAVA V V	September 19, 1979
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. BALWANTSINGH SULAKHANMAL	September 24, 1979
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. KANTILAL JAIN	October 5, 1979
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. RATANCHAND SEWAKRAM	October 9, 1979
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. BRIJMOHAN JAISWAL	October 11, 1979
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. SETHI B K	October 27, 1979
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. NATHOOLAL BALARAM	October 29, 1979
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. CHANDRAKANT D PATEL	November 6, 1979
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. GOPALDAS AMARNOMAL	December 4, 1979
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. MANILAL TRIBHUVANDAS	December 5, 1979
ADDL COMMISSIONER OF INCOME-TAX Vs. KRISHNARAM BALDEO BANK PVT LTD	August 29, 1979
ADMINISTRATOR MUNICIPAL COUNCIL DURG M P Vs. ADDITIONAL PROPERTY TAX COMMISSIONER M P GWALIOR	November 30, 1979
AGENT/MANAGER, CHIRIMIRI COLLIERY-CUM-SUB AREA MAN Vs. CHATURI SINGH AND OTHERS	July 30, 1979
ARAM SINGH CHAIN SINGH Vs. HANSIA BAI	January 2, 1979
ASHOK Vs. STATE OF MADHYA PRADESH	January 30, 1979
ASSOCIATION OF SCIENTIFIC WORKERS JABALPUR Vs. UNION OF INDIA	November 17, 1979
AUROBINDO SOCIETY INDORE Vs. NARENDRA SHETH	May 2, 1979
BABOOLAL Vs. RATANLAL	September 27, 1979
BABULAL MOHANLAL KANDELE Vs. COMMISSIONER OF SALES TAX	December 7, 1979
BAIJNATH SHIVPRASAD Vs. STATE INDUSTRIAL COURT M P INDORE	November 19, 1979
BAJRANG AND OTHERS Vs. CHATURBHUJ NARAYAN VAIRAGI	April 3, 1979
BALKISHANDAS Vs. HAR NARAYAN	August 17, 1979
BANK OF INDIA OFFICERS ASSN Vs. BANK OF INDIA	January 8, 1979
BANSILAL PHOOLCHAND Vs. SALES TAX OFFICER	March 8, 1979
BBAGWATIDIN Vs. GBEESALAL	May 2, 1979
Bhagirath Vs. Bhanwerpal	March 31, 1979
BHAGIRATH GHUSAI PATEL MATHA Vs. STATE OF M P	July 31, 1979
BHAGWANDAS DALCHAND Vs. PARMA KALUA	July 25, 1979
Bhagwanlal Sharma Vs. Industrial Court	January 23, 1979
BHAGWANTLAL GAYAPRASADJI SHARMA Vs. A W KANMADIKAR	January 23, 1979
BHAGWATIBAI GOPALDAS GARG Vs. ADDITIONAL COMMISSIONER OF INCOME TAX	December 5, 1979
BHAGWATIDIN GANGADIN Vs. GHEESALAL NATHULAL	April 2, 1979
BHANWARLAL R VAIDH Vs. STATE OF M P	September 6, 1979
Bhimandas Vs. Nagibai	January 27, 1979
BHIMANDAS BEDAS SINGH Vs. NAGIBAI	March 21, 1979
BHOPAL SUGAR INDUSTRIES LTD Vs. UNION OF INDIA	June 25, 1979
BHOPAL TANNERIES AND GLUE WORKS BHOPAL Vs. BHOPAL TANNERIES AND GLUE WORKERS UNION BHOPAL	February 15, 1979
BRIJ GOPAL DENGA Vs. STATE OF MADHYA PRADESH	June 25, 1979
CENTRAL INDIA MOTORS Vs. C L SHARMA ASSISTANT COMMISSIONER OF SALES TAX INDORE REGION	December 7, 1979
CHARANLAL Vs. SHRI LAL BAHADUR SHASTRI HARIJAN SAMUHIK KRISHI SAHAKARI	December 6, 1979
CHATURSINGH THAKUR Vs. ADDITIONAL COLLECTOR DURG	September 7, 1979
CHHITU Vs. MATHURALAL	December 14, 1979
CHHOTEKHAN Vs. STATE OF M P	August 3, 1979
CHULURAM Vs. BHAGATRAM	August 2, 1979
CHUNNILAL LAMPULAL NEMA Vs. R C SHIVHARE	October 17, 1979
COMMISSIONER OF INCOME TAX Vs. A N TIWARI	October 17, 1979
COMMISSIONER OF INCOME TAX Vs. KRISHANDAS AGARWAL	August 23, 1979
COMMISSIONER OF INCOME TAX Vs. SHAIKH RASOOL MOTOR TRANSPORT CO LTD	July 31, 1979
COMMISSIONER OF INCOME TAX Vs. YASHWANT RAO PAWAR HIS HIGHNESS MAHARAJA	December 5, 1979
COMMISSIONER OF INCOME TAX Vs. DHARAMCHAND ANANDKUMAR	November 22, 1979
COMMISSIONER OF INCOME TAX Vs. SHAIKH RASOOL MOTOR TRANSPORT CO LTD	March 31, 1979
COMMISSIONER OF INCOME-TAX Vs. HIS HIGHNESS MAHARAJA YASHWANT RAO PAWAR	December 5, 1979
COMMISSIONER OF SALES TAX Vs. DHARAMSHI MORARJI CHEMICAL LTD	November 21, 1979
COMMISSIONER OF SALES TAX Vs. GANGARAM MOHANLAL MITTAL	March 22, 1979
COMMISSIONER OF SALES TAX Vs. GOPALDAS KHEMJI TRADING CO	March 12, 1979
COMMISSIONER OF SALES TAX Vs. KHURANA AND CO	March 13, 1979
COMMISSIONER OF SALES TAX Vs. BYRAMSHAW K ILLAVA AND SONS	January 19, 1979
COMMISSIONER OF SALES TAX Vs. BASANT STORES	October 19, 1979
COMMISSIONER OF SALES TAX Vs. NARESH TRADERS	October 26, 1979
COMMISSIONER OF SALES TAX Vs. BURMAH SHELL OIL STORAGE AND DISTRIBUTING CO OF INDIA LTD	November 5, 1979
COMMISSIONER OF SALES TAX Vs. RAJJULAL MOTILAL, GUNA	March 20, 1979
COMMISSIONER OF SALES TAX M P Vs. DILIP OIL MILLS SAGAR	November 16, 1979
COMMISSIONER OF SALES TAX M P Vs. LAXMAN CHHOTELAL	March 27, 1979
COMMISSIONER OF WEALTH TAX Vs. MANILAL C DESAI	January 17, 1979
COMMISSIONER OF WEALTH TAX ADDL Vs. MANJULADEVI MUCHHAL	February 20, 1979
CONTROLLER OF ESTATE DUTY Vs. TIWARI B K	January 19, 1979
DAWAR BROTHERS Vs. STATE OF MADHYA PRADESH	February 13, 1979
DELUX PUBLISHING COMPANY Vs. ADDITIONAL COMMISSIONER OF INCOME TAX	November 12, 1979
Devi Prasad Vs. Kailashchand	January 31, 1979
Dhannalal Chunnilal, Ashoknagar Vs. Commissioner of Income Tax M. P.	April 12, 1979
Dharamsingh Vs. Jalima	September 18, 1979
DHARAMSINGH MANRAKHAN SINGH Vs. JALIMA HARIYA	July 23, 1979
Dineshchandra Bharadwaj Vs. State of M.P.	March 13, 1979
DIWANSINGH Vs. STATE	July 6, 1979
Dulesingh Vs. State of M.P.	December 5, 1979
DULICHAND AGARWAL Vs. STATE OF M P	December 14, 1979
DUNGARSIDAS KALURAM Vs. ADDITIONAL COMMISSIONER OF INCOME TAX	November 28, 1979
Erachshaw Debu Vs. State of M.P.	October 19, 1979
FAIRDEAL MOTORS Vs. COMMISSIONER OF SALES TAX	October 16, 1979
Ganesh Vs. Ramchandra	March 2, 1979
GANESH RICE MILLS Vs. COMMISSIONER OF INCOME TAX	November 12, 1979
GANGARAM Vs. STATE OF M.P. AND ANOTHER	November 8, 1979
GANGAVISHAN HEERALAL Vs. GOPAL DIGAMBAR JAIN	November 13, 1979
GANGAVISHAN HEERALAL Vs. TURAMSINGH BHARATSINGH THAKUR	August 16, 1979
GANI Vs. STATE OF MADHYA PRADESH	September 19, 1979
GENERAL MANAGER SECURITY PAPER MILL HOSHANGABAD M P Vs. HARI SHANKAR NAMDEO	January 20, 1979
GOPALDAS Vs. BUDDHSARAM	June 27, 1979
GOPICHAND Vs. COMMISSIONER OF SALES TAX	November 7, 1979
GORELAL Vs. MULUA	August 16, 1979
GULKANDI Vs. HARNARAYAN PHOOLCHAND	December 10, 1979
GWALIOR RAYON SILK MANUFACTURING WVG CO LTD Vs. TEXTILES COMMITTEE BOMBAY	September 28, 1979
GYANCHAND DARSHANLAL Vs. BALKISHAN	September 7, 1979
Harishankar Vs. State of M.P.	November 15, 1979
HARU Vs. STATE OF MADHYA PRADESH	May 5, 1979
HUKAM CHAND INSURANCE CO. LTD Vs. BADRUDDIN	March 8, 1979
HUKUMCHAND AND MANNALAL CO Vs. COMMISSIONER OF INCOME TAX	October 30, 1979
HUKUMSINGH MAJBOOTSINGH CHAUHAN Vs. STATE OF MADHYA PRADESH	April 30, 1979
IN THE MATTER OF REFERENCE UNDER SECTION 27 OF THE WORKMENS COMPENSATION ACT, REGARDING MADHO SINGH Vs. STATE	December 15, 1979
Inderbai Vs. State of M. P.	February 22, 1979
JAGANNATH PRASAD ONKARPRASAD SHARMA Vs. MOHARSINGH KARAN SINGH	September 18, 1979
Jagdish Vs. State of M. P.	February 16, 1979
JAGDISH LAL CHAWALA Vs. RATAN CHAND	March 21, 1979
JAINABAI Vs. STATE OF M P	August 20, 1979
JAISINGH D SURYAVANSHI Vs. PUBLIC SERVICE COMMISSION MADHYA PRADESH	July 9, 1979
JANKILAL JAJU Vs. COMMISSIONER OF INCOME TAX	September 24, 1979
JAORA SUGAR MILLS LIMITED Vs. UNION OF INDIA	October 12, 1979
JAORA SUGAR MILLS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	August 21, 1979
JASODABAI Vs. UNION OF INDIA	July 25, 1979
Jethanand Vs. Nagar Palika, Mandsaur	September 26, 1979
JIWANMAL HOSPITAL Vs. INCOME TAX OFFICER	March 30, 1979
K M SHARMA Vs. STATE OF M P	October 25, 1979
K R SAHU Vs. STATE INDUSTRIAL COURT INDORE	February 13, 1979
KAILASH KUMAR AGARWAL Vs. DAYA SHANKAR JAISWAL	August 18, 1979
Kallu Khan Vs. State of M. P.	July 7, 1979
KALOORAM GOVINDRAM Vs. COMMISSIONER OF INCOME TAX	July 20, 1979
KARACHI CYCLE FACTORY Vs. COMMISSIONER OF SALES TAX	November 28, 1979
KARAN SINGH Vs. COLLECTOR CHHATARPUR	October 17, 1979
KARELAL KUNDANLAL TRUST Vs. COMMISSIONER OF SALES TAX	December 14, 1979
KAUSHAL CONSTRUCTION CO Vs. COMMISSIONER OF INCOME TAX	November 27, 1979
KISHANLAL RAMANAND Vs. RUKMINIBAI MOLCHAND	September 18, 1979
KISHORE GUPTA Vs. MUNICIPAL CORPORATION INDORE	March 30, 1979
KRIPA SHANKER VERMA Vs. DEPOT MANAGER JABALPUR DEPOT M P S R T C	March 30, 1979
Krishna Pictures, Indore Vs. Administrator, Indore Muncipal Corporation	September 6, 1979
Krishore Gupta Vs. Municipal Corporation, Indore	March 23, 1979
KUDAU MUNNILAL Vs. HALKAI MUNNILAL PATEL	March 28, 1979
LALCHAND Vs. STATE OF MADHYA PRADESH	September 28, 1979
M L KALIA Vs. UNION OF INDIA	April 16, 1979
M P ELECTRICITY BOARD JABALPUR Vs. STATE INDUSTRIAL COURT M P	August 20, 1979
M P S R T CORPORATION BHOPAL Vs. AWDESH PRATAP SINGH	February 15, 1979
M P STATE COOPERATIVE LAND DEVELOPMENT BANK LTD Vs. J L CHOUKSEY	January 12, 1979
M P STATE ROAD TRANSPORT CORPORATION Vs. HEERALAL OCHHELAL	September 29, 1979
Madhosingh, In re: Vs. .	December 15, 1979
MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. HEERALAL	September 28, 1979
MAHARAJSINGH Vs. PREM NARAIN	November 14, 1979
MAHARASHTRA BRAHMAN SAHAKARI BANK LTD Vs. STATE OF MADHYA PRADESH	November 6, 1979
MAHESHWARI TRANSPORT COMPANY Vs. PRITAM KAUR	April 3, 1979
MAINABAI GOUR Vs. CONTROLLER OF ESTATE DUTY	June 25, 1979
MALTI HARSHEY Vs. COMMISSIONER OF WEALTH TAX	August 9, 1979
MAN RAKHANLAL Vs. DEPOT MANAGER M P S R T C DURG DEPOT	April 12, 1979
MANAGER CHIRIMIRI COLLIERY CUM SUB AREA MANAGER KURASIA COLLIERY WESTERN COALFIELDS LTD Vs. CHATURI SINGH	July 30, 1979
MANORAMA SHARMA Vs. SURESHKUMAR SHARMA	July 31, 1979
MATADIN Vs. STATE	July 2, 1979
MODI BAI Vs. NAGRAJ	September 29, 1979
MODI BAI CHUNNILAL Vs. NAGRAJ HARAKCHAND JAIN	September 20, 1979
Mohammad Ishak Vs. Hafiz Ibrahim	August 19, 1979
MOHANLAL Vs. STATE OF MADHYA PRADESH	August 21, 1979
MOHANLAL Vs. UNION OF INDIA	November 5, 1979
MOHANLAL HARGOVINDDAS PUBLIC CHARITABLE TRUST Vs. COMMISSIONER OF INCOME TAX	September 13, 1979
MOHANLAL MINTOOLAL Vs. HAKIMSINGH GOPALSINGH	September 11, 1979
MOHD ISMAIL MOHD HUSSAIN Vs. PRECIDING OFFICER CENTRAL GOVT INDUSTRIAL TRIBUNAL CUM LABOUR COURT	October 10, 1979
Municipal Corporation Ujjain Vs. Indra Kumar	October 9, 1979
Municipal Council Datia Vs. Collector Datia	February 27, 1979
NANDKISHORE GIRDHARILAL MODI Vs. COMMISSIONER OF WEALTH TAX	October 3, 1979
NARSINGH Vs. KAMANDAS	July 20, 1979
NATHURAM NAMDEO Vs. STATE INDUSTRIAL COURT INDORE	August 7, 1979
NATIONAL TEXTILE CORPORATION M P LTD Vs. M P ELECTRICITY BOARD JABALPUR	August 31, 1979
NATTHUSINGH HIMANCHALSINGH Vs. SURATSINGH MATHURA PRASAD	September 27, 1979
NAWAB Vs. COMMISSIONER OF INCOME TAX	September 24, 1979
Nawal Singh Vs. Government of M.P.	March 23, 1979
ONKARMAL RADHAKISHAN Vs. STATE OF MADHYA PRADESH	April 25, 1979
PANNABAI Vs. CONTROLLER OF ESTATE DUTY	November 19, 1979
Pannalal Vs. Deviram	May 5, 1979
Patram Vs. Rameshwar Dayal	February 8, 1979
Permali Wallace Ltd., Bhopal Vs. K.T. Shamsunder	February 22, 1979
PHOOLCHAND GUPTA Vs. MANAGER PRAYAG BUS SERVICE REWA	July 19, 1979
PILANI INVESTMENT CORPORATION LIMITED Vs. UNION OF INDIA	September 17, 1979
PRABHAKAR DIGAMBAR KULKARNI Vs. DAYARAM GOPALJI	March 30, 1979
PRAKASH CHANDRA SAXENA Vs. STATE OF M P	August 1, 1979
Pratap Narayan Saxena Vs. Ram Chandra Saxena	December 15, 1979
PREM NARAIN KISHANLAL Vs. STATE OF M P	January 10, 1979
PREM PANDHI Vs. MAHESH GARG	July 30, 1979
PREMLAL Vs. THE FIRM WANECHAND PRABHULAL KIRANA DEALER, BETULGANJ, BETUL	July 24, 1979
PREMSHANKAR Vs. TARADEVI	November 26, 1979
PRITAMCHAND Vs. RENT CONTROLLING AUTHORITY	March 30, 1979
RADHESHYAM AGARWAL Vs. UNION OF INDIA	July 24, 1979
RAGHUNATHDAS KAKANI Vs. ADDITIONAL COMMISSIONER OF INCOME TAX	September 25, 1979
RAJDEO POORANLAL Vs. STATE INDUSTRIAL COURT INDORE	January 11, 1979
RAJRANG Vs. CHATURBHUJ NARAYAN VAIRAGE	April 3, 1979
RAM DAYAL KARODILAL Vs. SHANKARLAL BHAGIRATH	December 11, 1979
RAM KISHORE Vs. STATE OF MADHYA PRADESH	July 24, 1979
RAMANAND RAMNARAYAN RAIDAS Vs. STATE OF M P	March 30, 1979
RAMDAYAL UMRAOMAL Vs. PANNALAL JAGANNATHJI	January 12, 1979
RAMDIN HAZARILAL Vs. STATE OF M P	October 15, 1979
RAMIBAI Vs. HARCHAND	April 19, 1979
Ramkrishna Gupta Vs. Shyamsunder Gupta	March 9, 1979
RAMPRAKASH BHIKARAM Vs. M P STATE ROADWAYS TRANSPORT CORPORATION BHOPAL	July 20, 1979
RAMSEWAK Vs. STATE OF M P	May 4, 1979
RAMSHARAN AND RAMDAYAL DAU Vs. HIDUSTAN STEEL LTD	January 1, 1979
RANA NATWARSINGH Vs. STATE OF MADHYA PRADESH	February 5, 1979
REWA TRANSPORT SERVICE Vs. STATE OF M P	July 23, 1979
S K MANDLE Vs. STATE INDUSTRIAL COURT M P INDORE	April 30, 1979
S M TRIVEDI Vs. COMMISSIONER OF INCOME TAX	August 30, 1979
S N TRIVEDI Vs. M P STATE ROAD TRANSPORT CORPORATION BHOPAL	August 17, 1979
S R KALANI Vs. INCOME TAX OFFICER ADDL	November 29, 1979
SABIR ALI Vs. DEWALAL	January 5, 1979
SAMIRMAL Vs. STATE OF M P	November 19, 1979
SANTOSHKUMAR JAGMOHAN Vs. STATE OF M P	November 28, 1979
SARDAR ARJUNSINGH AHLUWALIA Vs. COMMISSIONER OF INCOME TAX	September 4, 1979
SARDARILAL Vs. NARAYANLAL	March 13, 1979
Satish Kumar Vs. Lalsingh	March 9, 1979
SATYA NARAYAN MUKHERJEE Vs. SINGHAI AMRITLAL AND OTHERS	August 20, 1979
Satyanarayan Patidar Vs. State of M.P.	March 13, 1979
SAYEEDA BEGAM Vs. ASHRAF HUSSAIN	August 2, 1979
SHAMBHOO SINGH Vs. CENTRAL INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND	November 30, 1979
Shankarlal Vs. Nathulal	September 15, 1979
Sharad Vs. Shobharam	August 21, 1979
SHARAD KASHINATH PANDIT Vs. SOBHARAM	August 27, 1979
SHARAD TRADING CO RAJEGAON Vs. STATE OF MADHYA PRADESH	October 11, 1979
SHEO SHANKAR JAISWAL Vs. GOVERNMENT OF INDIA	February 23, 1979
SHIV SARAN LAL Vs. STATE OF MADHYA PRADESH	October 27, 1979
SHIVMALA TEJSINGH INGLE Vs. RAMCHARAN KUNDANLAL	September 19, 1979
Shivprasad Dubey Vs. Harinarayan	May 5, 1979
SHREERAM VASTRA BHANDAR Vs. SALES TAX OFFICER	December 12, 1979
SITARAM Vs. STATE OF MADHYA PRADESH	August 16, 1979
SITARAM HARPRASAD Vs. CHHATE GAJJU	October 31, 1979
SOHANLAL G SANGHI Vs. ADDITIONAL COMMISSIONER OF INCOME TAX	November 17, 1979
SOMSINGH ONKARSINGH Vs. M P S R T C BHOPAL	September 15, 1979
SOU SINGH Vs. M P STATE ROAD TRANSPORT CORPORATION	September 15, 1979
STATE OF M P Vs. HAJRU JHETU	September 5, 1979
STATE OF M P Vs. NARENDRASINGH MANNALAL	July 31, 1979
STATE OF M P Vs. SUGANDHI	May 5, 1979
STATE OF M P Vs. NANSINGH RAKOSINGH BHILALA	July 19, 1979
STATE OF M P Vs. KALE KHAN ALIAS GENDALAL	April 21, 1979
State of M.P. Vs. Harju	September 4, 1979
State of M.P. Vs. Champalal	September 18, 1979
State of M.P. Vs. Municipal Council Ratlam	August 6, 1979
STATE OF MADHYA PRADESH Vs. PREMABAI	January 2, 1979
STATE OF MADHYA PRADESH Vs. SATYAPAL WASSON	January 3, 1979
STATE OF MADHYA PRADESH Vs. BENGAL PAPER MILLS COMPANY LTD	January 30, 1979
STATE OF MADHYA PRADESH Vs. CHAMANLAL NAGRATH	October 24, 1979
STEEL WORKERS UNION BHILAI NAGAR Vs. CHIEF LABOUR COMMISSIONER CENTRAL	August 18, 1979
SUDAMA PRASAD BADRI PRASAD KUDMI Vs. STATE OF M P	July 4, 1979
Suleman Vs. State of M. P.	July 18, 1979
SUNDERBAI DAJIBA Vs. M P ELECTRICITY BOARD	April 30, 1979
Sunderlal Vs. Harprasad	April 24, 1979
SUNDERLAL HAZARILAL Vs. HAR PRASAD	April 24, 1979
SUNIL KUMAR AZMI Vs. M P ROAD TRANSPORT CORPORATION	September 19, 1979
SURENDRA MOHAN ARORA Vs. UNION OF INDIA	April 16, 1979
SUSHILABAI ROHANI PRASAD Vs. ROHANI PRASAD	September 17, 1979
TARA MALIK Vs. STATE OF MADHYA PRADESH	April 21, 1979
THE NATIONAL INSURANCE COMPANY LTD Vs. BACHIBAI	January 30, 1979
TRIVEDI S M Vs. ADDITIONAL COMMISSIONER OF INCOME TAX NO 2	August 31, 1979
Tulsi Ram Vs. State of M. P.	March 26, 1979
UJJAIN MILL MAZDOOR SANGH Vs. STATE OF M P	March 30, 1979
UMMILAL DHARAM SINGH Vs. STATE OF MADHYA PRADESH	March 9, 1979
UNION OF INDIA Vs. NEELAM DAYARAM	July 5, 1979
UNION OF INDIA Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL-GUM-LABOUR COURT 724 NAPIER TOWN JABALPUR	July 18, 1979
UNION OF INDIA Vs. PHOOLCHAND	December 7, 1979
Union of India Vs. Malkhan Singh	April 24, 1979
UTTAM SINGH BHAGWAN SINGH Vs. RAM DAYAL MALKHAN SINGH	November 8, 1979
V G SUMANT Vs. SHAILENDRA KUMAR	July 10, 1979
V K SETH Vs. STATE OF M P	August 18, 1979
VISHNUDAYAL NITYANAND Vs. ANGOORI BAI KHUSHILAL	September 18, 1979
VISHWANATH Vs. ASSISTANT CONTROLLER OF ESTATE DUTY	December 3, 1979
VISHWANATH MANOHAR RAO VIHITE Vs. BHOPAL VISHWA VIDYALAYA BHOPAL	March 9, 1979
VLMALCHAND Vs. STATE OF M P	August 20, 1979
WAINGANGA CLUB Vs. STATE OF MADHYA PRADESH	March 23, 1979
WESTERN COAL FIELDS LIMITED Vs. HARBANSLAL VAID	March 30, 1979
YADAV METAL INDUSTRIES Vs. COMMISSIONER OF SALES TAX	December 6, 1979
YOGESH KUMAR Vs. COMMISSIONER OF WEALTH TAX ADDL	November 30, 1979

Year 1979 of HIGH COURT OF MADHYA PRADESH

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