|
A P MARRY Vs. K G RAGHAWAN
|
October 13, 1978 |
|
ABDUL HUSSAIN H M HASANBHAI Vs. SHALIMAR ROPE WORKS LTD
|
February 28, 1978 |
|
ADARSH KUMARIBHARTI Vs. K N SINHA
|
February 20, 1978 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. BINODIRAM BALCHAND AND COMPANY
|
January 25, 1978 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. KALYANMAL MILLS TENT FACTORY
|
March 21, 1978 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. RAICHAND AMICHAND
|
March 21, 1978 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. NATIONAL NEWSPRINT AND PAPER MILLS LIMITED
|
March 23, 1978 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. CHICHLI BRASS METAL WORKERS CO OPERATIVE SOCIETY LIMITED
|
March 31, 1978 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. RAMPRATAP SHANKARLAL
|
April 10, 1978 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. RUNGTA M P
|
April 27, 1978 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. KALE KHAN MOHAMMAD HANIF
|
April 28, 1978 |
|
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. INDIAN PHARMACEUTICALS
|
October 3, 1978 |
|
ADDITIONAL COMMISSIONER OF INCOME-TAX M P BHOPAL Vs. KUBER SINGH BHAGWANDAS
|
October 13, 1978 |
|
ALAKHNANDA GARG Vs. JIWAJI UNIVERSITY GWALIOR
|
September 18, 1978 |
|
AMALGAMATED COALFIELDS LIMITED COMPANY Vs. JANAPADA PANCHAYAT CHHINDWARA
|
March 28, 1978 |
|
Amar Talkies, Sagar Vs. Apsara Cinema
|
April 25, 1978 |
|
AMRITLAL SOMABHAI Vs. COMMISSIONER OF INCOME TAX
|
March 28, 1978 |
|
ANSHIRAM CHATRAMAL Vs. DEPUTY COMMISSIONER OF SALES TAX DIVISION GWALIOR
|
April 26, 1978 |
|
ASHOK KUMAR KAILASHCHAND Vs. RAM CHARAN MOOLCHAND
|
July 10, 1978 |
|
ASSOCIATED COMMERCIAL ENGINEERS Vs. STATE OF MADHYA PRADESH
|
October 25, 1978 |
|
B.L. Verma Vs. State of M.P.
|
October 13, 1978 |
|
BABU MULLA Vs. STATE OF MADHYA PRADESH
|
June 19, 1978 |
|
BABULAL Vs. DAYABHAI AND COMPANY
|
January 10, 1978 |
|
BADIBAI Vs. ONKAR LAL
|
August 2, 1978 |
|
BADRIPRASAD GANESHRAM Vs. STATE OF M P
|
November 9, 1978 |
|
BAHADURSINGH KASLIWAL MAHARAJA Vs. CONTROLLER OF ESTATE DUTY
|
January 30, 1978 |
|
BAIJNATH CHHABIRAM Vs. GOVERNMENT OF M P
|
October 27, 1978 |
|
BALMUKUND Vs. INDUSTRIAL COURT
|
July 15, 1978 |
|
BALWANT SINGH Vs. JHANNUBAI
|
February 1, 1978 |
|
BASANT KUMAR NAHAR Vs. RENT CONTROLLING AUTHORITY
|
December 7, 1978 |
|
BHAGWANDAS JAIN Vs. COMMISSIONER OF WEALTH TAX ADDL
|
April 15, 1978 |
|
BHAGWANLAL AMARCHAND Vs. GOVIND PRASAD CHHITARLAL SONI
|
September 16, 1978 |
|
Bhagwatibai Vs. State of M.P.
|
February 19, 1978 |
|
BHAGWATIBAI KAMALSINGH GAUTAM Vs. STATE OF M P
|
February 13, 1978 |
|
BHANU PRAKASH AGARWAL Vs. MUNNALAL
|
August 9, 1978 |
|
BHANUPRATAP AGRAWAL Vs. RUPCHAND
|
June 29, 1978 |
|
BHARAT ALUMINIUM COMPANY LTD Vs. SPECIAL AREA DEVELOPMENT AUTHORITY
|
April 15, 1978 |
|
Bharatchand Vs. Vishnupant
|
February 14, 1978 |
|
BHIMA Vs. PRANAYA
|
October 18, 1978 |
|
BHOJUMAL AND SONS Vs. COMMISSIONER OF SALES TAX
|
November 24, 1978 |
|
BIRENLAL Vs. STATE OF MADHYA PRADESH AND ANOTHER
|
July 13, 1978 |
|
BUDHWA ALIAS RAMCHARAN BENIRAM Vs. STATE OF MADHYA PRADESH
|
September 29, 1978 |
|
C G SANGAMNERKAR Vs. SURESH CHANDRA MODI
|
April 19, 1978 |
|
CENTRAL BANK OF INDIA Vs. SANTOSH KUMAR AWASTHY
|
July 6, 1978 |
|
CHANDRA KUMAR SINGH KASLIWAL Vs. COMMISSIONER OF WEALTH TAX ADDL
|
October 23, 1978 |
|
CHANDRABHAN SHRIVASTAVA Vs. STATE OF MADHYA PRADESH
|
February 28, 1978 |
|
CHHOTAKA Vs. STATE OF M.P.
|
August 5, 1978 |
|
CHHOTALAL KESHAVRAM Vs. COMMISSIONER OF INCOME TAX
|
March 29, 1978 |
|
CHHOTELAL Vs. STATE OF MADHYA PRADESH
|
March 16, 1978 |
|
CHIMANLAL UMAJI Vs. COMMISSIONER OF INCOME TAX
|
October 23, 1978 |
|
CHIRONGILAL KASHIRAM Vs. SHANKERLAL
|
August 22, 1978 |
|
CHRISTIAN ASSOCIATION FOR RADIO AND AUDIO-VISUAL SERVICE CARAVS JABALPUR Vs. REGIONAL COMMISSIONER EMPLOYEES PROVIDENT FUND MAD
|
October 24, 1978 |
|
CHUNNILAL AND BROS Vs. COMMISSIONER OF INCOME TAX
|
July 12, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. JASWANTLAL DAYABHAI
|
April 15, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. R S NIKHERA CONSTRUCTION CO
|
March 18, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. AGRAWAL BROTHERS
|
March 14, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. SAHU BROTHERS
|
March 21, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. SETH GOPALDAS HUF
|
April 14, 1978 |
|
COMMISSIONER OF INCOME TAX Vs. AGHA ABDUL JABBAR KHAN
|
April 7, 1978 |
|
COMMISSIONER OF INCOME TAX M P BHOPAL Vs. AGRAWAL BROTHERS UJJAIN
|
November 7, 1978 |
|
COMMISSIONER OF INCOME-TAX Vs. NATIONAL NEWSPRINT AND PAPER MILLS LTD.
|
March 23, 1978 |
|
COMMISSIONER OF SALES Vs. AMIR BROTHERS
|
November 21, 1978 |
|
COMMISSIONER OF SALES TAX Vs. SOUBHAGMAL GHASIRAM
|
November 24, 1978 |
|
COMMISSIONER OF SALES TAX Vs. SHIVNARAYAN JAGATNARAYAN
|
April 3, 1978 |
|
COMMISSIONER OF SALES TAX Vs. PROJECT AUTOMOBILES
|
April 14, 1978 |
|
COMMISSIONER OF SALES TAX Vs. KASHI PRASAD KESHRILAL
|
March 29, 1978 |
|
COMMISSIONER OF SALES TAX Vs. JAGAL KISHORE BADRIPRASAD
|
March 30, 1978 |
|
COMMISSIONER OF SALES TAX Vs. JEEWA KHAN
|
March 13, 1978 |
|
COMMISSIONER OF SALES TAX Vs. BADRI LAL HANUMANPRASAD OF INDORE
|
April 18, 1978 |
|
COMMISSIONER OF SALES TAX Vs. BLUE SPOT
|
August 5, 1978 |
|
COMMISSIONER OF SALES TAX Vs. SOHANLAL SURESHCHANDRA
|
August 5, 1978 |
|
COMMISSIONER SALES TAX Vs. KANSARI UDYOG SAHAKARI SAMITI
|
August 30, 1978 |
|
DADABHOYS NEW CHIRIMIRI PONRI HILL COLLIERY COMPANY PRIVATE LTD Vs. COMMISSIONER OF SALES TAX
|
October 4, 1978 |
|
DALPRATAP SINGH Vs. STATE OF MADHYA PRADESH
|
April 14, 1978 |
|
Damodar Vs. Santosh Singh
|
July 17, 1978 |
|
DARYAOBAI Vs. SURAJMAL
|
October 17, 1978 |
|
DAULAT SINGH Vs. STATE OF M.P.
|
October 27, 1978 |
|
DEOCHAND BANSHIDHAR VYAS Vs. STATE OF M P
|
December 11, 1978 |
|
Desha Vs. State of M.P.
|
April 18, 1978 |
|
DESHA ABADHI KACHHI Vs. STATE OF MADHYA PRADESH
|
April 15, 1978 |
|
DEVRAJ JHALLA Vs. STATE OF MADHYA PRADESH
|
May 26, 1978 |
|
DHANBAI Vs. STATE OF MADHYA PRADESH
|
July 20, 1978 |
|
DILIP SINGH Vs. KHILAN SINGH
|
August 31, 1978 |
|
Durgasingh Vs. Jebobai
|
February 15, 1978 |
|
EMPLOYEES' STATE INSURANCE CORPORATION Vs. J.C. DHARIWAL
|
May 5, 1978 |
|
FATEH NARAIN HAJELA Vs. RAWAL SINGH
|
January 12, 1978 |
|
FIRM GWALIOR DISTRIBUTING CO LASHKAR Vs. KANTA GUPTA
|
March 8, 1978 |
|
FRENIBAI G ANKLESARIA Vs. CONTROLLER OF ESTATE DUTY
|
January 25, 1978 |
|
FRENIBAI G ANKLESARIA Vs. CONTROLLER OF ESTATE DUTY
|
December 18, 1978 |
|
GANESH GINNING AND PRESSING FACTORY Vs. MUNICIPAL COUNCIL ANJAD
|
June 26, 1978 |
|
Ganpat Lal Vs. Layakchand
|
November 10, 1978 |
|
GANPATLAL GULJARL SONI Vs. STATE OF MADHYA PRADESH
|
February 10, 1978 |
|
Gayaram Singh Vs. State of M.P.
|
November 30, 1978 |
|
GENDALAL GHASIRAM Vs. STATE OF M P
|
March 17, 1978 |
|
GHANSHYAM Vs. LAXMANSWAROOP
|
September 12, 1978 |
|
GIRDHARILAL NANHELAL Vs. STATE OF M P
|
March 6, 1978 |
|
GIRIJA SHANKER SHARMA Vs. UNION OF INDIA
|
January 30, 1978 |
|
GOPAL DAS MAHORE Vs. EXECUTIVE MAGISTRATE
|
March 6, 1978 |
|
GOPAL NARAYAN Vs. STATE OF MADHYA PRADESH
|
August 28, 1978 |
|
GOPALDAS Vs. STATE
|
January 30, 1978 |
|
GORAKHANATH RAMSWROOP SINGH Vs. GOVT OF M P
|
August 29, 1978 |
|
Gram Panchayat, Nagra, Porsa Vs. Nabab Singh
|
March 8, 1978 |
|
GURUBAX SINGH GOROWARA Vs. BEGUM RAFIYA KHURSHID
|
September 22, 1978 |
|
GWALIOR DISTRICT CO-OPERATIVE BANK LTD Vs. RAMESH CHANDRA MANGAL
|
October 26, 1978 |
|
GWALIOR RAYON SILK MANUFACTURING WEAVING COMPANY LIMITED Vs. JHAWAR H A ITO
|
July 15, 1978 |
|
HANSRAJ AGGARWAL Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
|
April 25, 1978 |
|
HOPE TEXTILES LTD Vs. STATE OF MADHYA PRADESH
|
September 15, 1978 |
|
IDOL OF SHRI RADHAJI Vs. STATE OF MADHYA PRADESH
|
November 17, 1978 |
|
IION KARAN Vs. SMT. LAXMI DEVI
|
August 21, 1978 |
|
Income-tax Officer, B Ward, Jabalpur Vs. B.M. Arora
|
December 7, 1978 |
|
ISHAQ MOHAMMAD ASHIQ MOHAMMAD Vs. BUNKAR SAHKARI SAMITI MARYADIT CHANDERI
|
October 25, 1978 |
|
JAGAN NATH SINGH Vs. STATE OF M P
|
June 19, 1978 |
|
JAGATGURU SHRI SHANKARACHARYA JYOTISH PEETHADHISWAR SHRI Vs. RAMJI TRIPATHI
|
November 13, 1978 |
|
JAGDISH RICE MILLS Vs. COMMISSIONER OF INCOME TAX
|
March 30, 1978 |
|
JAGNOO THANWAR SAHU Vs. RAMESHWAR NARAYAN SINGH
|
September 20, 1978 |
|
JANAPAD PANCHAYAT Vs. COLLECTOR SAGAR
|
January 31, 1978 |
|
JANAPADA SABHA SAGAR Vs. MUNICIPAL COUNCIL SAGAR
|
August 1, 1978 |
|
JAORA SUGAR MILLS LIMITED Vs. STATE OF M P
|
September 1, 1978 |
|
JAWAHARLAL RAMCHARAN Vs. SALES TAX OFFICER
|
January 19, 1978 |
|
JAYANT KUMAR CHAVHAN Vs. PUBLIC SERVICE COMMISSION M P INDORE
|
July 13, 1978 |
|
JUGALKISHORE ASATI Vs. STATE OF MADHYA PRADESH
|
November 9, 1978 |
|
K A ABRAHAM Vs. GENERAL MANAGER BHILAI STEEL PLANT HINDUSTAN STEEL
|
March 10, 1978 |
|
KABILAS NAMMU Vs. STATE OF M P
|
November 30, 1978 |
|
KACHRA GOTAM ANJANA Vs. JUZAR UDA BALAI
|
January 25, 1978 |
|
KADORI NANDLAL Vs. STATE OF M P
|
April 14, 1978 |
|
KALANI S R Vs. COMMISSIONER OF INCOME TAX
|
April 28, 1978 |
|
KALANI UDYOG Vs. INCOME TAX OFFICER
|
October 19, 1978 |
|
KAMALCHANDJI CHUTHMALJI JAIN Vs. CHHAGANLAL SADHAWSA JAISWAL
|
July 3, 1978 |
|
KANCHANBAI Vs. COMMISSIONER OF INCOME TAX
|
July 21, 1978 |
|
KANTAYA RAMLU NAIDU Vs. STATE INDUSTRIAL COURT M P
|
July 7, 1978 |
|
KANTIBAI Vs. KAMAL SINGH THAKUR
|
May 2, 1978 |
|
KAPILNATH MISTRI Vs. SHYAMKISHORELAL AGARWAL
|
December 1, 1978 |
|
KATONA COLLIERY OF WESTERN COALFIELDS LTD Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT
|
May 6, 1978 |
|
KHERAJ Vs. STATE OF M.P.
|
October 26, 1978 |
|
KUNDANSINGH DOLATRAM Vs. STATE OF M P
|
April 20, 1978 |
|
KUSHALCHAND Vs. HARLAL
|
January 21, 1978 |
|
LAKHMICHAND KASLIWAL Vs. GOPALDAS NIKHARA
|
February 2, 1978 |
|
LALIT LAZARUS Vs. LAVINA LAZARUS
|
November 24, 1978 |
|
LAX MICH AND JAGANNATH PANDEY Vs. CHALLU RAISA
|
January 8, 1978 |
|
LAXMANSINGH Vs. STATE OF M P
|
September 14, 1978 |
|
LAXMI PRASAD TAMRAKAR Vs. MUNICIPAL CORPORATION RAIPUR
|
September 25, 1978 |
|
LAXMIBAI Vs. M.P. STATE ROAD TRANSPORT CORPORATION
|
January 25, 1978 |
|
LAXMICHAND JAGANNATH PANDEY Vs. CHALLU RAISA
|
January 3, 1978 |
|
M L KALIA Vs. UNION OF INDIA
|
April 15, 1978 |
|
M P POLYTECHNICS GAZETTED OFFICERS ASSOCIATION BHOPAL Vs. STATE OF M P
|
September 26, 1978 |
|
M P STATE CO OPERATIVE BANK LIMITED Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
|
October 9, 1978 |
|
M P STATE CO-OPERATIVE MARKETING FEDERATION LTD Vs. FIRM UMRAO SINGH RAMLAL SOGANI ASHOKNAGAR
|
April 26, 1978 |
|
M. P. POLYTECHNICS GAZETTED OFFICERS ASSOCIATION, BHOPAL AND OTHERS Vs. STATE OF MADHYA PRADESH AND ANOTHER
|
September 25, 1978 |
|
M. P. SHRIVASTAVA Vs. INSPECTOR
|
April 3, 1978 |
|
M.A. Qureshi Vs. State of M.P.
|
June 20, 1978 |
|
MADHAV KESHAV RAO CHAMLIKAR Vs. STATE OF M P
|
November 20, 1978 |
|
MADHYA PRADESH GRAM SEWAK SANGH Vs. STATE OF M P
|
September 7, 1978 |
|
MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. KANHAIYA LAL
|
January 31, 1978 |
|
Maharaj Singh Vs. Sarjoo Bai
|
September 12, 1978 |
|
MAHESH CHANDRA GUPTA Vs. GENERAL MANAGER M P S R T CORPN
|
March 30, 1978 |
|
MAHTO Vs. STATE OF MADHYA PRADESH
|
March 18, 1978 |
|
MALWA VANASPATI AND CHEMICAL CO LTD Vs. UNION OF INDIA
|
October 17, 1978 |
|
MANAGEMENT OF KATKONA COLLIERY OF WESTERN COALFIELDS LTD Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT
|
May 6, 1978 |
|
MANAKLAL Vs. COMMISSIONER OF INCOME TAX
|
May 4, 1978 |
|
MANGANESE ORE INDIA LTD Vs. BISEN RAJARAM
|
April 19, 1978 |
|
MANGILAL Vs. REGISTERED FIRM MITTILAL-RADHEYLAL RASTOGI
|
February 17, 1978 |
|
MANGILAL JHIGNURIYA Vs. SALIGRAM LAXMINARAYAN
|
October 17, 1978 |
|
MANKUNWAR BAI Vs. SUNDERLAL JAIN
|
February 14, 1978 |
|
MANOHARLAL UTTAMCHAND AWAL Vs. STATE OF MADHYA PRADESH
|
November 28, 1978 |
|
MIRKHAN NATHHEKHAN Vs. KUTUB ALI TAYAB ALI
|
November 9, 1978 |
|
MODSINGH Vs. STATE OF M.P.
|
October 27, 1978 |
|
MODSINOH DARYAOSINOH CHAWADA Vs. STATE OF M P
|
November 24, 1978 |
|
MOHAMMAD HUSSAIN Vs. RAHIMBHAI
|
January 19, 1978 |
|
MOHAMMAD KHAN NOOR KHAN Vs. M P S R T CORPN BHOPAL
|
April 26, 1978 |
|
MOHD HAFEEZ KHAN Vs. STATE TRANSPORT APPELLATE TRIBUNAL GWALIOR
|
January 30, 1978 |
|
MOHD HAFEEZ KHAN Vs. STATE TRANSPORT APPELLATE TRIBUNAL
|
February 20, 1978 |
|
MOTORS INDIA PRVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
March 17, 1978 |
|
MUKHI MULCHAND SITALDAS Vs. COMMISSIONER OF INCOME TAX
|
May 2, 1978 |
|
Muncipal Council Raigarh Vs. Laxamandas
|
April 12, 1978 |
|
MUNICIPAL CORPORATION, INDORE Vs. NARAYANDAS AND ANOTHER
|
January 31, 1978 |
|
MUNICIPAL COUNCIL RAIGARH Vs. LAXMANDAS HEERAMAL SINDHI
|
September 12, 1978 |
|
MUSHTAQ AHMAD QURESHI Vs. STATE OF M P
|
October 9, 1978 |
|
Nahadariya Vs. State of M. P.
|
July 8, 1978 |
|
NAKSHATRA SINGH DHALIWAL Vs. STATE OF MADHYA PRADESH
|
April 27, 1978 |
|
NANDKISHORE Vs. MUNNIBAI
|
September 29, 1978 |
|
NANDKISHORE SHALIGRAM VYAS Vs. MUNN1BAI NANDKISHORE VYAS
|
September 20, 1978 |
|
NANDRAM HEERALAL Vs. UNION OF INDIA
|
March 31, 1978 |
|
NARAIN PRASAD BHATNAGAR Vs. STATE OF M P
|
August 31, 1978 |
|
NARAYAN TIWARI Vs. NATIONAL TEXTILE CORPORATION M. P. LTD. AND OTHERS
|
January 30, 1978 |
|
NARAYANDAS Vs. REGISTRAR PUBLIC TRUSTS BILASPUR
|
August 29, 1978 |
|
NARAYANLAL Vs. RUKHMANIBAI
|
October 16, 1978 |
|
NARESH Vs. ICHRAJBAI
|
December 16, 1978 |
|
NARULA TRANSPORT SERVICE Vs. STATE OF MADHYA PRADESH
|
March 28, 1978 |
|
NATHURAM KAPOOR Vs. INCOME TAX OFFICER
|
May 6, 1978 |
|
NATIONAL PESTICIDES COMPANY Vs. STATE OF MADHYA PRADESH
|
December 18, 1978 |
|
NEMICHAND GANESHMAL Vs. COMMISSIONER OF INCOME TAX
|
July 24, 1978 |
|
NEW INDIA ASSURANCE CO. LTD Vs. SHIV KUMAR
|
January 19, 1978 |
|
NEW INDIA ASSURANCE CO. LTD Vs. DEVKARAN
|
July 26, 1978 |
|
OMPRAKASH Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
|
October 19, 1978 |
|
Padamchand Vs. Shrinath
|
September 1, 1978 |
|
PADMAVATI DEVI Vs. STATE OF MADHYA PRADESH
|
September 18, 1978 |
|
PALWANKAR P K Vs. COMMISSIONER OF GIFT TAX
|
October 19, 1978 |
|
PANNALAL BHAGWANDAS Vs. BHANUPRAKASH GOVINDPRASAD AGRAWAL
|
January 10, 1978 |
|
PANNALAL BHAGWANDAS Vs. BHANUPRAKASH GOVINDPRASAD AGGARWAL
|
February 13, 1978 |
|
PHOOLCHAND RAMSAHAI Vs. COMMISSIONER OF INCOME TAX
|
July 21, 1978 |
|
POORANCHAND Vs. IDOL SHRI RADHAKRISHNAJI
|
March 27, 1978 |
|
PRADEEP KUMAR Vs. GWALIOR IMPROVEMENT TRUST
|
January 23, 1978 |
|
PRATAP NARAIN BAJPAI Vs. STATE OF M P
|
September 11, 1978 |
|
PREMCHAND JAIN Vs. STATE OF MADHYA PRADESH
|
February 1, 1978 |
|
PREMIBAI Vs. PARWATIBAI
|
February 15, 1978 |
|
PULANDAR SINGH ATIRAJSINGH Vs. STATE OF M P
|
October 24, 1978 |
|
PYARELAL PANDEY Vs. STATE OF MADHYA PRADESH
|
August 29, 1978 |
|
R K KARANJIA Vs. SEWAK RAM SOBANI
|
April 15, 1978 |
|
RADHEY SHYAM NARSINGHDAS RENWAL Vs. BAJRANGDAS PRAHLADDAS PATANKAR
|
August 8, 1978 |
|
RAGHAVENDRA SINGH HAZARI Vs. STATE OF MADHYA PRADESH
|
September 26, 1978 |
|
RAJENDRA KUMAR Vs. STATE OF MADHYA PRADESH
|
November 17, 1978 |
|
RAJENDRA SINGH Vs. STATE OF MADHYA PRADESH
|
September 14, 1978 |
|
RAJNANDGAON ROADWAYS PRVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
March 30, 1978 |
|
Rajrani Vs. Yadram Chaurasia
|
August 27, 1978 |
|
RAM GOPAL SHARMA Vs. MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION
|
August 31, 1978 |
|
Ram Shankar Chaudhary Vs. Rama Shankar Singh
|
April 19, 1978 |
|
RAMANIWAS SINGH Vs. SHEOMANGAL PRASAD
|
May 6, 1978 |
|
RAMCHANDRA Vs. NAGARPALIKA PARISHAD SHAJAPUR AND ANOTHER
|
September 11, 1978 |
|
RAMDAS CHIMANLAL PANCH RATNA Vs. KUSUMBAI RADHESHYAM
|
November 29, 1978 |
|
RAMESH KUMAR Vs. GADARAI
|
November 22, 1978 |
|
RAMESH KUMAR MISHRA Vs. STATE OF M P
|
August 17, 1978 |
|
RAMESHCHANDRA Vs. PREMLATA BAI
|
August 22, 1978 |
|
Ramjilal Gupta Vs. State of M.P.
|
December 16, 1978 |
|
RAMKISHORI DEVI PANDEY Vs. LAXMICHAND SANWALDAS
|
April 4, 1978 |
|
RAMLAL RAMGOPAL AGARWAL Vs. COMMISSIONER OF INCOME TAX
|
May 2, 1978 |
|
RAMNARAIN AGARWAL Vs. COMMISSIONER OF INCOME TAX M P
|
May 2, 1978 |
|
RAMNARAYAN Vs. FIRM MANGERAM RADHESHYAM HARDOI U P
|
November 13, 1978 |
|
RAMNATH SINGH TOMAR Vs. M P S R T CORPORATION GWALIOR
|
December 11, 1978 |
|
RAMSINGH Vs. STATE
|
February 4, 1978 |
|
RANCHHORDAS HARISHCHANDRA PACHAL Vs. RUKMANIBAI BHAGWANDAS SHASTRI
|
August 23, 1978 |
|
RASAL SINGH Vs. STATE OF M P
|
February 27, 1978 |
|
REWARAM Vs. STATE OF MADHYA PRADESH
|
February 27, 1978 |
|
RUBBER STAMP WORKS Vs. DEPUTY COMMISSIONER OF SALES TAX
|
November 24, 1978 |
|
RUBBER STAMP WORKS RAIPUR M P Vs. DEPUTY COMMISSIONER OF SALES TAX M P
|
November 26, 1978 |
|
RUKMANI DEVI KABRA Vs. NARENDRA KUMAR SUKHCHAND SHA
|
December 4, 1978 |
|
Sakhrullah Khan Vs. State Industrial Court
|
January 20, 1978 |
|
SAMRATHSINGH TAKHATSINGH Vs. STATE OF MADHYA PRADESH
|
December 18, 1978 |
|
SARBANLAL BHEEKA Vs. STATE OF MADHYA PRADESH
|
June 28, 1978 |
|
SARDAR ARJUNSINGH AHLUWALIA DECD Vs. COMMISSIONER OF INCOME-TAX
|
April 4, 1978 |
|
SARDAR JOGENDER SINGH Vs. STATE TRANSPORT APPELLATE TRIBUNAL M P
|
May 5, 1978 |
|
Sardar Mal Vs. Shri 1008 Shri Chandra Prabhu Jinalaya Trustee, Sironj
|
October 16, 1978 |
|
SARDARMAL PANNALAL Vs. SHREE 1008 SHRI CHANDRA PRABHOO JINALAYA TRUSTY SI
|
October 6, 1978 |
|
SATYA PAL ANAND Vs. S S TRIVEDI 6TH ADDL DISTRICT JUDGE INDORE
|
January 25, 1978 |
|
SATYANARAIN TRIPATHI Vs. NAGAR PALIKA BHIND
|
December 11, 1978 |
|
SATYAPAL ANAND Vs. STATE OF MADHYA PRADESH
|
March 31, 1978 |
|
SATYAPAL ANAND Vs. STATE OF M.P.
|
March 13, 1978 |
|
SATYAPAL BUS SERVICE SAGAR Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY SAGAR
|
April 15, 1978 |
|
SAVITRIBAI PRABHULAL Vs. NEMEEGHAND
|
August 29, 1978 |
|
SHANKARLAL LAXMINARAYAN RATHI Vs. AUTHORITY UNDER MINIMUM WAGES ACT LABOUR COURT RAI
|
August 28, 1978 |
|
SHARADCHAND Vs. VISHNUPANT
|
January 14, 1978 |
|
SHASHKIYA KSHETRIYA MUDRANALAYS KARMACHARI SANGH GWALIOR Vs. DY SUPRINTENDENT THE MANAGER GOVERNMENT REGIONAL P
|
November 20, 1978 |
|
SHEELCHAND BHAGWANDAS JAIN Vs. BABULAL BHAGWANDAS JAIN
|
September 13, 1978 |
|
SHRICHAND Vs. TEJINDER SINGH
|
September 11, 1978 |
|
SHRIGOPAL RAMESHWARDAS Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
|
July 11, 1978 |
|
SHYAM LAL Vs. NEW INDIA ASSURANCE CO. LTD.
|
December 16, 1978 |
|
SHYAM SUNDER DHANNASINGH Vs. REGIONAL TRANSPORT AUTHORITY GWALIOR
|
September 25, 1978 |
|
SHYAMDAS Vs. STATE OF M.P.
|
January 12, 1978 |
|
SIDDHI BALA BOSE LIBRARY ASSOCIATION Vs. STATE OF M P
|
November 29, 1978 |
|
SIDDU DARYAV VALAI Vs. STATE OF MADHYA PRADESH
|
April 15, 1978 |
|
SIDHULAL Vs. STATE
|
January 11, 1978 |
|
SIND MAHAJAN EXCHANGE LTD Vs. STATE OF M P
|
September 7, 1978 |
|
Sind Mahajan Exchange Ltd. Lashkar Vs. State of M. P.
|
February 7, 1978 |
|
SINDH TRANSPORT CO Vs. NAGAR PALIKA PARISHAD DATIA
|
August 23, 1978 |
|
SINGESHWAR PRASAD HAJARI TANTI Vs. GENERAL MANAGER BHILAI STEEL PLANT BHILAI M P
|
January 17, 1978 |
|
SIRAJUDDIN Vs. STATE OF M P
|
September 26, 1978 |
|
SRIKRISHNA JAGRAM Vs. STATE OF M.P.
|
March 22, 1978 |
|
SRIKRISHNA RAJORIA Vs. STATE OF MADHYA PRADESH
|
March 22, 1978 |
|
STATE OF MADHYA PRADESH Vs. KAILASH CHANDRA VERMA
|
September 12, 1978 |
|
SUKRAM Vs. MISHRI BAI
|
September 29, 1978 |
|
SULEMANJI GANIBHAI Vs. COMMISSIONER OF INCOME TAX
|
August 30, 1978 |
|
SWAROOPANAND SARASWATI Vs. SHRI RAMJI TRIPATHI
|
November 13, 1978 |
|
THAKURLAL SHIVPRAKASH PODDAR Vs. COMMISSIONER OF INCOME TAX
|
February 15, 1978 |
|
THE HOME SECRETARY, GOVERNMENT OF INDIA Vs. SURENDRA SINGH
|
March 16, 1978 |
|
TILOKCHAND Vs. BHAGIRATH
|
September 22, 1978 |
|
UDE SINGH AND SONS Vs. COMMISSIONER OF INCOME TAX
|
July 26, 1978 |
|
UMED SHOBHIT Vs. STATE OF MADHYA PRADESH
|
July 18, 1978 |
|
UNITED INDIA FIRE AND GENERAL Vs. R.R. JAISWAL
|
December 7, 1978 |
|
UNITED INDIA FIRE AND GENERAL Vs. BHAIRON
|
December 7, 1978 |
|
UPBHOKTA SAHAKARI BHANDAR LTD Vs. VINOD LAL FATEH CHAND SINGHAI
|
September 12, 1978 |
|
Uttam Singh Vs. Sardar Singh
|
December 16, 1978 |
|
VED PRAKASH GUPTA Vs. CHOTELAL
|
February 8, 1978 |
|
VED SAGAR JAICHAND SOOD Vs. TAX OFFICER GWALIOR
|
April 28, 1978 |
|
VIKRAM SINGH Vs. KRISHNA SINGH JUDEV
|
August 23, 1978 |
|
Yashwant Rao Ingle Vs. State of M.P.
|
August 2, 1978 |
|
YESHWANT RAO Vs. SAMPAT
|
September 25, 1978 |
LOGIN