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ABHIMANYU RATH Vs. VIRENDRA PANDEY
|
August 17, 1977 |
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ADDITIONAL COMMISSIONER OF INCOME TAX Vs. VIDHYA SAGAR HASIJA
|
November 28, 1977 |
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AGRAWAL TYRE STORES Vs. COMMISSIONER OF SALES TAX
|
March 4, 1977 |
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AMRITLAL KANJI Vs. KESHRIPRASAD BILAIYA
|
November 10, 1977 |
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Anandilal Vs. Shivdayal Pandey
|
May 7, 1977 |
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ANUP PYARELAL Vs. BABOOLAL RAMBUX
|
August 17, 1977 |
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Bahadur Singh Gupta Vs. Mohammad Ali
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April 20, 1977 |
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BAISAKHURAM JAISWAL Vs. STATE OF M.P.
|
June 27, 1977 |
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BAL KRISHNA TIWARI Vs. REGISTRAR OF AWADHESH PRATAP SINGH UNIVERSITY REWA AND
|
December 16, 1977 |
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BALBIRSINGH FOOD INSPECTOR Vs. RAMCHANDRA
|
February 14, 1977 |
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Bapusingh Vs. Additional Collector, Indore
|
March 17, 1977 |
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Basantilal Vs. District Magistrate, Mandsaur
|
January 21, 1977 |
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BELIYA AND ORS. Vs. M.P.S.R.T. CORPORATION AND ANR.
|
April 16, 1977 |
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BHAGWAN KUNWAR DEVI SINGH THAKUR Vs. NANHIDULAIYA NANHE RAJA
|
December 15, 1977 |
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BHAGWAN SINGH Vs. KALLO MAULA SHAH
|
May 3, 1977 |
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BHAGWANTRAO DEORAO PATIL Vs. MOHAMMAD KHAN ASGAR KHAN
|
January 6, 1977 |
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BHARAT CO-OPERATIVE TRANSPORT SOCIETY LTD., BAIRAGARH Vs. PUNJAB NATIONAL BANK, BHOPAL AND OTHERS
|
August 4, 1977 |
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BHOGIRAM BALDEO JATAV Vs. GOVERNMENT OF MADHYA PRADESH
|
September 5, 1977 |
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BRIJ GOPAL DENGA Vs. STATE OF MADHYA PRADESH
|
November 9, 1977 |
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CHANDRIKA PRASAD SHANKAR DUTT Vs. KANCHAN SHIVBHUJAN
|
August 8, 1977 |
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Chhakoolal Bansal Vs. Nagar Palika Morena
|
January 5, 1977 |
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CHHANNOOLAL KESARWANI Vs. STATE OF M.P.
|
January 14, 1977 |
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CHHOTELAL MANNALAL NAGAR Vs. DISTRICT MAGISTRATE INDORE
|
October 11, 1977 |
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CHHOTELAL PANNALAL NAGAR Vs. D M INDORE
|
October 7, 1977 |
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COMMISSIONER OF INCOME TAX Vs. GANPATJI TUNIYABHAI
|
July 20, 1977 |
|
COMMISSIONER OF INCOME TAX Vs. PARMANAND BHAI PATEL
|
December 1, 1977 |
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COMMISSIONER OF INCOME-TAX Vs. AGRAWAL BROTHERS
|
December 2, 1977 |
|
COMMISSIONER OF INCOME-TAX M P NAGPUR AND Vs. PARMANANDBHAI PATEL
|
December 1, 1977 |
|
COMMISSIONER OF SALES TAX Vs. MAHESHWARI TRADING CO
|
November 30, 1977 |
|
Dalchand Vs. State of M.P.
|
April 15, 1977 |
|
Dayaram Vs. Jamuna Prasad
|
July 6, 1977 |
|
DEEPCHAND Vs. S.R. MITTAL, FOOD INSPECTOR
|
January 28, 1977 |
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DEOCHAND HAZARILAL JAIN Vs. RAGHURAJSINGH DAULATSINGH AND OTHERS
|
January 21, 1977 |
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DEOSINGH KUNJLAL Vs. STATE OF MADHYA PRADESH
|
October 11, 1977 |
|
Devchand Vs. Raghurajsingh
|
January 21, 1977 |
|
DEVISINGH Vs. STATE OF MADHYA PRADESH
|
November 19, 1977 |
|
DUKRU Vs. MUNICIPAL COUNCIL, BALAGHAT AND ANOTHER
|
January 10, 1977 |
|
Dulichand Vs. Krishak Seva Sahakari Samiti Maryadit, Chorai
|
June 28, 1977 |
|
DWARKA DHISH BHARGAVA Vs. STATE OF MADHYA PRADESH
|
December 14, 1977 |
|
FIDA HUSAIN Vs. ABDUL GAFFOR
|
November 28, 1977 |
|
FIRM DHARAMCHAND RAMESH CHAND Vs. BABULAL CHUNNILAL MOGHIYA
|
January 5, 1977 |
|
FIRM LADHURAM RAMESHWARDAYAL Vs. KRISHI UPAJ MANDI SAMITI SHIVPURI
|
May 7, 1977 |
|
FRENY KAIKKOSHROO COOPER Vs. S K CHOUKSEY
|
December 16, 1977 |
|
GHANSHYAM SINGH Vs. VEERA DEVI AND OTHERS
|
January 15, 1977 |
|
GHEWARCHAND KEWALCHAND Vs. COMMISSIONER OF INCOME TAX
|
March 11, 1977 |
|
Girdharilal Vs. Profession Tax Assessing Authority
|
April 20, 1977 |
|
Gopinath Vs. Girdhardas
|
January 6, 1977 |
|
Gurudayal Vs. Faquirchand, Member Board of Revenue
|
August 3, 1977 |
|
Gyansingh Vs. Factory Manager, Jiyaji Rao Cotton Mills Ltd.
|
August 5, 1977 |
|
GYARSU BARIK PAWAR Vs. DEOKI MUNNALAL
|
January 6, 1977 |
|
HARBHAJANSINGH Vs. STATE OF MADHYA PRADESH
|
December 2, 1977 |
|
HARCHARANLAL GUPTA Vs. REGIONAL TRANSPORT AUTHORITY GWALIOR
|
July 20, 1977 |
|
HARI CHUNNILAL Vs. STATE OF MADHYA PRADESH
|
January 13, 1977 |
|
INCOME TAX APPELLATE TRIBUNAL Vs. SARDAR VIRENDRASINGH
|
August 1, 1977 |
|
Jairam Vs. State of M. P.
|
April 3, 1977 |
|
JAIRAM BHAOSINGH Vs. STATE OF M.P.
|
April 8, 1977 |
|
JAIRAM GAYA PRASAD MISHRA Vs. STATE TRANSPORT APPELLATE TRIBUNAL M P GWALIOR AND
|
July 18, 1977 |
|
JAYENDRA SINGH KUSHWAHA Vs. MADHYA PRADESH ELECTRICITY BOARD GWALIOR
|
July 22, 1977 |
|
KAILASH NARAYAN Vs. BUNDI BAI
|
October 14, 1977 |
|
KANHAN VALLEY COAL COMPANY PVT Vs. JANAPADA PANCHAYAT CHHINDWARA
|
November 18, 1977 |
|
KARAMCHAND Vs. STATE OF M.P.
|
August 26, 1977 |
|
KEDAR NATH JAIN Vs. STATE OF M.P.
|
July 19, 1977 |
|
Ladhuram Rameshwardayal Vs. Krishi Upaj Mandi Samiti Shivpuri
|
February 14, 1977 |
|
Laxminarayan Sharma Vs. Property Tax Officer, Shajapur
|
November 3, 1977 |
|
LAXMIPRASAD SUDHARAM Vs. MADANMOHAN DASHRATHPRASAD
|
January 27, 1977 |
|
M P S R T C Vs. RAMCHANDRA
|
March 9, 1977 |
|
MADHYA PRADESH HOUSING BOARD BHOPAL Vs. KARODI SHAH KOHLI
|
February 1, 1977 |
|
MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. REGIONAL TRANSPORT AUTHORITY JABALPUR
|
October 8, 1977 |
|
Madhya Pradesh State Road Transport Corporation Bhopal Vs. Shivmurthy Pathak
|
April 26, 1977 |
|
Madhya Pradesh State Road Transport Corporation, Bhopal Vs. Shivmurti Pathak
|
April 26, 1977 |
|
MAHESH KUMAR VERMA Vs. STATE OF MADHYA PRADESH
|
October 28, 1977 |
|
MAJIN THOMAS GEORGE Vs. STATE OF M P
|
November 1, 1977 |
|
MANKUNWAR BAI Vs. SUNDERLAL JAIN
|
November 19, 1977 |
|
MANOHARLAL AWAL Vs. STATE OF MADHYA PRADESH
|
December 15, 1977 |
|
MANOJ KUMAR MUNDI Vs. HARI GOPAL RAO DEVASTHALE
|
January 21, 1977 |
|
MANOJKUMAR KESHAVRAO MUNDI AND OTHERS Vs. HARI GOPALRAO DEVSTHALE AND OTHERS
|
January 17, 1977 |
|
MATHEW ELENJICAL Vs. NAGPUR ROMAN CATHOLIC DIOCESAN CORPN P LTD
|
October 5, 1977 |
|
MEHR TAJ NAWAB SULTAN Vs. STATE OF M P
|
March 22, 1977 |
|
MTUTOHAR SINGH Vs. CANARA MOTOR GENERAL INSURANCE COMPANY AND ORS.
|
February 4, 1977 |
|
MUKESH TRADING CO Vs. COMMISSIONER SALES TAX
|
August 3, 1977 |
|
MUKUTDHARI SHARMA Vs. STATE OF MADHYA PRADESH
|
July 21, 1977 |
|
MUNNALAL Vs. B S BASWAN
|
July 22, 1977 |
|
MUNNALAL Vs. B S BASWAN ADDL PROPERTY TAX COMMISSIONER
|
July 25, 1977 |
|
MUSTAFA KHAN Vs. HAYAT BI
|
September 22, 1977 |
|
NAGAR PALIKA NIGAM GWALIOR Vs. MOTILAL MUNNALAL
|
March 31, 1977 |
|
Nagar Palika Parishad, Sablgarh Vs. Damoderdayal
|
August 9, 1977 |
|
NALINI Vs. C H ISSAC
|
July 27, 1977 |
|
NANDKUMAR SINGH Vs. STATE INDUSTRIAL COURT INDORE
|
April 30, 1977 |
|
NARAIN NATHURAM Vs. PREMSINGH JAIRAM SINGH
|
March 9, 1977 |
|
NATIONAL NEWSPRINT AND PAPER MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
April 28, 1977 |
|
Nihalkaran Vs. State of M.P.
|
April 19, 1977 |
|
OMPRAKASH Vs. STATE OF MADHYA PRADESH
|
November 23, 1977 |
|
OMPRAKASH Vs. RAMCHARAN
|
May 7, 1977 |
|
POORANMAL Vs. SUSHILA DEVI
|
October 17, 1977 |
|
Prabhudayal Vs. Krishi Upaj Mandi Samiti, Kelaras
|
January 12, 1977 |
|
PRAGNARAIN Vs. STATE OF M.P. AND MUNICIPALITY, BHIND
|
July 25, 1977 |
|
PRAYAGDUTT TIWARI Vs. GAJADHAR PRASAD TIWARI
|
February 19, 1977 |
|
PURANCHAND Vs. ANANDI BAI
|
May 5, 1977 |
|
R.K. Nair Vs. General Manager, Bhilai Steel plant, Bhilai
|
January 11, 1977 |
|
RADHESHYAM GUPTA Vs. LAXMI BAI
|
January 14, 1977 |
|
Radheylal Vs. Ratansingh
|
January 4, 1977 |
|
RADHYESHYAM Vs. STATE OF M.P. AND ANOTHER
|
September 5, 1977 |
|
RAJ MAN SINGH Vs. RAMVISHAL
|
February 10, 1977 |
|
RAJIVLOCHAN CHHALO MISHRA Vs. GANGARAM LAKHISINGH
|
December 8, 1977 |
|
RAM MANOHARLAL SHRIVASTAVA Vs. CHIEF CONSERVATOR OF FORESTS M P
|
December 9, 1977 |
|
RAM NARAIN JAGANNATH KURMI Vs. MADAN MOHAN ZIRA
|
May 5, 1977 |
|
RAMARAO MAROTIRAO Vs. SHANTIBAI MADHORAO
|
November 24, 1977 |
|
RAMBATI VEDRAM Vs. BUNDKUWAR MOHAR SAV
|
January 4, 1977 |
|
RAMDAYAL UMRAOMAL PARTNERSHIP FIRM RAIPUR Vs. PANNALAL JAGANNATHJI PARTNERSHIP FIRM MANDSAUR
|
August 25, 1977 |
|
RAMESHCHANDRA BABULAL Vs. PREMLATA BAI RAMESHCHANDRA
|
April 23, 1977 |
|
RAMESHWAR DAYAL Vs. B N TRIPATHI
|
September 8, 1977 |
|
Rameshwardas Vs. Jagannath
|
April 22, 1977 |
|
RAMKHILAWAN Vs. STATE OF M.P.
|
January 3, 1977 |
|
RAMKRISHNA MANIRAM LENDE Vs. VITHALRAO ALIAS BABOO
|
March 15, 1977 |
|
RAMKUNWAR BAI Vs. CONTROLLER OF ESTATE DUTY
|
August 3, 1977 |
|
RATNIBAI UDAL Vs. MANKUWAR SAMELAL
|
March 18, 1977 |
|
RAVISHANKER Vs. SHARDA VISHWAKARMA
|
September 21, 1977 |
|
Rewaram Vs. State of M.P.
|
April 14, 1977 |
|
RIKHIRAM PYARELAL Vs. GHASIRAM DUKALU
|
March 14, 1977 |
|
S S HARISHCHANDRA JAIN Vs. CAPTAIN INDERSINGH BEDI
|
February 17, 1977 |
|
S.R. KESHARWANI Vs. STATE OF MADHYA PRADESH
|
September 1, 1977 |
|
Sarveshwar Prasad Vs. State of M.P.
|
April 13, 1977 |
|
SHAMBUDAYAL SARJU PRASAD TIWARI Vs. REGIONAL P F COMMISSIONER
|
January 5, 1977 |
|
SHANKARDEO SHARMA Vs. HIRA LAL
|
January 15, 1977 |
|
SHANKARLAL DEBIPRASAD RATHORE Vs. STATE OF M P
|
August 10, 1977 |
|
SHANTILAL SOGANMAL Vs. TOWN IMPROVEMENT TRUST RATLAM
|
August 25, 1977 |
|
SHAZADI BEGUM Vs. VINOD KUMAR
|
February 4, 1977 |
|
SHILADEVI Vs. BHAROSILAL
|
January 7, 1977 |
|
Shyamlal Vs. Kedar Nath Gupta
|
March 14, 1977 |
|
SK HAMID KHAN Vs. JUMMI BI
|
August 3, 1977 |
|
SOHANLAL G SANGHI Vs. COMMISSIONER OF INCOME TAX
|
September 7, 1977 |
|
State of M.P. Vs. Salikram
|
January 17, 1977 |
|
STATE OF M.P. Vs. SARVESHWAR PRASAD
|
April 13, 1977 |
|
STATE OF M.P. Vs. RAMESHWAR
|
October 24, 1977 |
|
STATE OF MADHYA PRADESH Vs. BASHUDEO SHIVRAJ
|
October 31, 1977 |
|
STATE OF MADHYA PRADESH Vs. SITARAM GAJRAJ SINGH RAJPUT
|
September 27, 1977 |
|
STATE OF MADHYA PRADESH Vs. RAMSWARUP
|
February 22, 1977 |
|
SUDH1R KUMAR MISHRA Vs. MUNICIPAL CORPORATION JABALPUR
|
November 15, 1977 |
|
SUDHIR KUMAR MISHRA Vs. MUNICIPAL CORPORATION JABALPUR
|
October 25, 1977 |
|
SUKH LAL TIWARI Vs. PREM LAL PANDA
|
February 19, 1977 |
|
SUKHU RAM TAMRAKAR Vs. STATE OF MADHYA PRADESH
|
December 3, 1977 |
|
SUNDERLAL BIHARILAL PAWAR Vs. MEENA MAHENGYA
|
August 4, 1977 |
|
Suneeta Laboratories Private Ltd. Vs. State of M.P.
|
January 21, 1977 |
|
SURESH CHAND GUPTA Vs. STATE OF MADHYA PRADESH
|
January 4, 1977 |
|
Swami Shivanand Vs. Municipal Council, Satna
|
July 1, 1977 |
|
TIKARAM WINDWAR Vs. REGISTRAR COOPERATIVE SOCIETIES M P
|
October 27, 1977 |
|
TILAK Vs. STATE OF MADHYA PRADESH
|
July 29, 1977 |
|
TOWN IMPROVEMENT TRUST, GWALIOR Vs. SAHAJIRAO ANGRE
|
August 10, 1977 |
|
U P MADHYA PRADESH TRANSPORT CO Vs. MUKESH TRADING CO LASHKAR
|
January 5, 1977 |
|
UNION OF INDIA Vs. GANGARAM BHAGWANDAS
|
January 6, 1977 |
|
UNIVERSAL CABLES LTD Vs. UNION OF INDIA AND OTHERS
|
January 4, 1977 |
|
USHA DEVI Vs. KAILASH NARAIN DIXIT
|
January 21, 1977 |
|
VIJAYSINGH Vs. COMPETENT AUTHORITY SUB-DIVISIONAL OFFICER TARANA
|
January 25, 1977 |
|
YUVRANI TANK RAJESHWARI DEVI Vs. HARILAL
|
November 15, 1977 |