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A D TANNIRWAR Vs. STATE OF M P
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July 29, 1976 |
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Abdul Hamid Vs. Hakeem Ahmed Ullahkhan
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April 14, 1976 |
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Abdul Taiyab Vs. Union of India
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November 5, 1976 |
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ABDUL TAIYAB ABBAS BHAI MALIK Vs. UNION OF INDIA
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November 29, 1976 |
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ABDUL TAIYAB ABBASBHAI MALIK Vs. UNION OF INDIA
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August 23, 1976 |
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ABIRCHAND GULABCHAND JAIN Vs. MANIK RAMNARAIN TAILOR
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December 21, 1976 |
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AD HOC COMMITTEE THE INDIAN INSURANCE COMPANY Vs. RADHABAI
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February 21, 1976 |
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Ahmedkhan Vs. Michel Nath
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September 1, 1976 |
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AMRITLAL Vs. KESHRIPRASAD BILAIYA
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November 10, 1976 |
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ANANT LAXMAN PUROHIT Vs. INDORE PARASPER SAHAKARI BANK LTD
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July 23, 1976 |
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Anusayabai Vs. Jagdish Prasad
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September 28, 1976 |
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BABULAL Vs. STATE OF MADHYA PRADESH
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November 15, 1976 |
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Badri Prasad Vs. State of M.P.
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June 17, 1976 |
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BANK OF INDIA Vs. BINOD STEEL LTD
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September 29, 1976 |
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BANSMANI PRASAD VEERBHADRA SHUKLA Vs. STATE OF M P AND OTHERS
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November 9, 1976 |
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Basantilal Vs. M.P. State Road Transport Corporation
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December 13, 1976 |
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BASANTLAL Vs. M.P. STATE ROAD TRANSPORT CORPORATION
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December 22, 1976 |
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Bhagirath Singh Vs. Ramnath
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August 6, 1976 |
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BHAGWANDAS SHOBHALAL JAIN Vs. COMMISSIONER OF SALES TAX
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January 8, 1976 |
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BHAGWATIPRASAD CHHOTELAL SHRIVASTAVA Vs. STATE OF MADHYA PRADESH
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April 14, 1976 |
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BHARAT CO-OPERATIVE TRANSPORT SOCIETY LTD Vs. PUNJAB NATIONAL BANK BHOPAL
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August 4, 1976 |
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BHOLANATH AND OTHERS Vs. STATE OF M.P.
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December 15, 1976 |
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BRIJ BEHARI GUPTA Vs. L L KHARE
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February 27, 1976 |
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BUDHULAL KASTURCHAND Vs. CHHOTELAL
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August 21, 1976 |
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CHHOTELAL BABULAL Vs. PREMLAL GIRDHARILAL
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June 30, 1976 |
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CHHOTELAL BABULAL Vs. PREMLAL GIRDHARILAL
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July 1, 1976 |
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CHHOTELAL HANUMANPRASAD GUPTA Vs. DEPUTY REGISTRAR, CO-OPERATIVE SOCIETIES, INDORE A
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February 11, 1976 |
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COMMISSIONER OF INCOME TAX Vs. KHEMRAJ LAXMICHAND
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February 2, 1976 |
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COMMISSIONER OF SALES TAX Vs. BOMBAY TEXTILE STORES
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January 7, 1976 |
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COUNCIL OF THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. C H PADLIYA AND CO
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November 24, 1976 |
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COUNCIL OF THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. C.H. PADLIYA
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August 18, 1976 |
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D.R. JHIRAD Vs. STATE OF MADHYA PRADESH
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August 26, 1976 |
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Dagu Vs. Sukhiram
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January 20, 1976 |
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DALURAM TARACHAND Vs. STATE TRANSPORT APPELLATE TRIBUNAL GWALIOR
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September 30, 1976 |
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DAMODAR DAS SITAL DASS Vs. REGIONAL TRANSPORT AUTHORITY REWA
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October 21, 1976 |
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DARYAO SINGH Vs. HALKIBAI
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January 22, 1976 |
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Dashrath Vs. State of M.P.
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September 30, 1976 |
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Daulal Vs. Indian Mill Stores, Raipur
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January 20, 1976 |
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Dewabai Vs. Bhamarlal
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September 30, 1976 |
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DHIRAJ BAI Vs. BARI BAI
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August 21, 1976 |
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Dinkar Rao Vs. State of M.P.
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October 22, 1976 |
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DINKARRAO GANGARAM NAJGARH Vs. STATE OF MADHYA PRADESH
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September 15, 1976 |
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F CHAUDHURY Vs. STATE OF MADHYA PRADESH
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March 10, 1976 |
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Gajpati Vs. Sardar Uttam Singh
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August 25, 1976 |
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Gauribai Vs. Ranidan
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April 26, 1976 |
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GAURISHANKAR BHAGWANDASJI DUBEY Vs. M P HOUSING BOARD BHOPAL
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April 7, 1976 |
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GHANSHYAM DAS SHRIVASTAVA Vs. CHIEF CONSERVATOR OF FORESTS GENERAL M P
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December 2, 1976 |
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GHANSHYAMDAS APPLICANT Vs. STATE OF MADHYA PRADESH
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April 2, 1976 |
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Girjabai Vs. Padmabai
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July 16, 1976 |
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GOPAL KRISHNA PANDIT Vs. BHAVAR SINGH
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December 23, 1976 |
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HABIBANBI W/O SHAKOOR KHAN AND OTHERS Vs. RAM MOHAN AND OTHERS
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November 20, 1976 |
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Hafiz Noor Bux Vs. Dattatraya Joshi
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December 15, 1976 |
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Harishankar Vs. Shivsingh
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November 16, 1976 |
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Holya Vs. Jasoda
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December 8, 1976 |
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Idol Shriji Vs. Gappulal
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September 18, 1976 |
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Ishak Vs. State of M.P.
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January 22, 1976 |
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Jagannath Vs. Gurbachan Singh
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March 10, 1976 |
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JAGANNATH Vs. STATE OF MADHYA PRADESH
|
November 19, 1976 |
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JAGANNATH Vs. INDORE MUNICIPAL CORPORATION AND OTHERS
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September 28, 1976 |
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JAGATGURU SHANKERACHARYA JYOTISHPEETH SHRI SWAMI SHANTANAND SARASWATI ADHISHWAR Vs. SWAMI SWARUPANAND SARASWATI
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September 28, 1976 |
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JOGINDRA SINGH Vs. GOVT OF M P BHOPAL
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October 20, 1976 |
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KALLURAM Vs. BABU KHAN
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August 11, 1976 |
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KALOORAM GOVINDRAM Vs. UNION OF INDIA
|
August 26, 1976 |
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KANHAIYALAL Vs. BOARD OF REVENUE M P GWALIOR
|
February 9, 1976 |
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KANTILAL JADHAVJI Vs. RAMCHANDRARAO GANGADHARRAO DESHMUKH
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February 10, 1976 |
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Krishi Upaj Mandi Samiti, Guna Vs. Property Tax Officer, Guna
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July 26, 1976 |
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KRISHI UPAJ MANDI SAMITI, GUNA Vs. PROPERTY TAX OFFICER, GUNA AND ANOTHER
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July 29, 1976 |
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Lalloo Vs. State of M. P.
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December 1, 1976 |
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LAXMI NARAYAN Vs. BABURAM
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April 21, 1976 |
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LAXMINARAYAN BIHARILAL BEHRE Vs. STATE OF MADHYA PRADESH
|
April 29, 1976 |
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M P STATE ROAD TRANSPORT CORPN BHOPAL Vs. INDUSTRIAL COURT M P
|
July 19, 1976 |
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M/S ISHWARI YATAYAT COOPERATIVE SOCIETY LTD., AND OTHERS Vs. UMRAO SINGH
|
April 7, 1976 |
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MADAN LAL PANDE Vs. DISTRICT MAGISTRATE SHAJAPUR
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February 13, 1976 |
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MADANLAL Vs. COMMISSIONER OF INCOME TAX BHOPAL
|
May 1, 1976 |
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MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. K W KELKAR
|
February 26, 1976 |
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MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. STATE TRANSPORT APPELLATE TRIBUNAL M P GWALIOR
|
February 6, 1976 |
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MAHARANI KUSUMKUMARI Vs. KUSUMKUMARI JADEJA
|
July 20, 1976 |
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MAHARANI KUSUMKUMARI Vs. KUSUMKUMARI JADEGA
|
July 23, 1976 |
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Maharsai Vs. Thakuri
|
December 24, 1976 |
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MALWA VANASPATI MAZDOOR UNION Vs. PRESIDENT INDUSTRIAL COURT INDORE
|
January 27, 1976 |
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MANORAMA BAHADUR Vs. A C M SWAMI
|
September 18, 1976 |
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MATHURA BAIKHUMAN SINGH Vs. NARBADA PRASAD UMRAOLAL JAISWAL
|
November 30, 1976 |
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MOOLCHAND CHHOTELAL Vs. AMRITBAI MANJI KHODA BHAI
|
February 20, 1976 |
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MOOLCHAND MATHURALAL Vs. POORANMAL KESHARILAL SARAF
|
August 5, 1976 |
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MUKUTDHARISHARMA Vs. STATE OF MADHYA PRADESH
|
July 21, 1976 |
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MUNICIPAL COUNCIL NEEMUCH Vs. UDAIRAM RICHPAL VERMA
|
July 20, 1976 |
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Municipal Council, Neemuch Vs. Udairam
|
August 19, 1976 |
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Munnalal Vs. State of M. P.
|
November 26, 1976 |
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NAGJIRAM Vs. MANGILAL
|
April 21, 1976 |
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NANIBAI Vs. DASBRATH LAL
|
November 17, 1976 |
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Narayan Vs. Indian Mill Stores, Raipur
|
January 15, 1976 |
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NARAYAN PRASHAD Vs. GANPAT RAMJEE
|
February 10, 1976 |
|
NARAYAN VYANKATRAO Vs. NAGUBAI BALAJI
|
August 5, 1976 |
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NARSING Vs. V. CHIEF ENGINEER M.P.E.B.
|
March 30, 1976 |
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NATHU PRASAD Vs. SINGHAI KAPURCHAND
|
February 5, 1976 |
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Navnitdas Vs. Bhagwandas
|
April 27, 1976 |
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Organ (India) Ltd, Calcutta Vs. Collector of Excise, District Mandsaur
|
October 21, 1976 |
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P K CHOWDHURY Vs. UNION OF INDIA
|
August 18, 1976 |
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Pancham Singh Vs. Dhaniram
|
March 27, 1976 |
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Panjumal Daulat Ram Vs. Sakhi Gopal
|
January 21, 1976 |
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Parganiha and Agnihotri Vs. Union of India
|
December 18, 1976 |
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PARMANAND JAIN Vs. FIRM BABULAL RAJENDRA KUMAR JAIN
|
March 25, 1976 |
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Parmeshwar Dayal Pandey Vs. State of M.P.
|
December 2, 1976 |
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PRABHAKAR Vs. BHARAT CO-OPERATIVE TRANSPORT SOCIETY LTD
|
December 11, 1976 |
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PRATAP RAI Vs. SUPERINTENDENT TECH I CENTRAL EXCISE I D O AND
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November 19, 1976 |
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Prem Sahu Vs. State of M.P.
|
August 2, 1976 |
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Premchand Jain Vs. Regional Transport Authority, Gwalior
|
September 28, 1976 |
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R M E WORKS Vs. COMMISSIONER OF SALES TAX
|
January 28, 1976 |
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RAJA TRADERS Vs. UNION OF INDIA
|
August 21, 1976 |
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RAJA TRADERS Vs. UNION OF INDIA
|
August 27, 1976 |
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Rajendra Prasad Vs. Jagdish Prasad
|
September 1, 1976 |
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RAJENDRA PRASAD AMBIKAPRASAD TIWARI Vs. JAGDISH PRASAD PYARELAL AGARWAL
|
April 1, 1976 |
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RAJRANI SAXENA Vs. YADRAM CHAURASIA
|
August 27, 1976 |
|
Ram Swarup Gupta Vs. M.P. State Co-operative Marketing Federation Ltd.
|
February 26, 1976 |
|
RAMA RAO Vs. SHANTIBAI
|
September 24, 1976 |
|
Ramchandra Vs. Srikishandas
|
August 6, 1976 |
|
Ramesh Chandra Vs. State of M. P.
|
September 30, 1976 |
|
RAMGOPAL Vs. SHANTILAL
|
January 23, 1976 |
|
RAMGOPAL KANHAIYALAL Vs. CHETU BATTE
|
February 26, 1976 |
|
Ramkishan Vs. State of M.P.
|
December 7, 1976 |
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RAMKISHAN AGARWAL Vs. COLLECTOR JABALPUR
|
September 24, 1976 |
|
RAMSWARUP GUPTA Vs. MADHYA PRADESH STATE CO-OPERATIVE MARKETING FEDERATION
|
March 2, 1976 |
|
RANJIT KAUR Vs. SANTOKBSINGH AND ANR
|
April 19, 1976 |
|
RATAN SINGH Vs. STATE OF MADHYA PRADESH
|
October 20, 1976 |
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RAVINDRA NATH TIWARI Vs. DIVISIONAL SUPERINTENDENT OF EDUCATION JABALPUR DIVISION
|
May 1, 1976 |
|
RUBY GENERAL INSURANCE CO. LTD Vs. ESHARBAI
|
April 2, 1976 |
|
S C RAI Vs. STATE OF M P
|
November 25, 1976 |
|
S S DAUSAGE Vs. STATE OF MADHYA PRADESH
|
September 7, 1976 |
|
SAJJAN SINGH Vs. STATE OF MADHYA PRADESH
|
July 27, 1976 |
|
Sajjan Singh Vs. Nadeali
|
October 29, 1976 |
|
Sakina Bi Vs. Shambhoo Bai
|
August 20, 1976 |
|
SANGHI BEVERAGES PVT LTD Vs. UNION OF INDIA
|
July 30, 1976 |
|
SANTSINGH Vs. MADANDAS PANIKA
|
January 29, 1976 |
|
SARDAR JOGINDRA SINGH Vs. GOVERNMENT OF MADHYA PRADESH AND OTHERS
|
September 30, 1976 |
|
Sarjuprasad Vs. State of M.P.
|
April 28, 1976 |
|
SHAKOOR KHAN Vs. RAM MOHAN
|
November 29, 1976 |
|
SHAMBHUDAYAL Vs. SULEMAN
|
August 20, 1976 |
|
SHANTI PRASAD AGRAWAL Vs. UNION OF INDIA
|
December 20, 1976 |
|
Shantibai Vs. Manikchand
|
April 24, 1976 |
|
Shiv Kumar Vs. Ramkatori
|
November 30, 1976 |
|
SHIVAJIRAM RAMAJI KHATI Vs. BOARD OF REVENUE GWALIOR
|
July 15, 1976 |
|
SHRILAL JADHO Vs. STATE OF MADHYA PRADESH
|
February 2, 1976 |
|
Shyam Beharilal Bhatnagar Vs. State of M. P.
|
July 19, 1976 |
|
Sindhi Sahiti Multipurpose Transport Co-operative Society Ltd. Bhopal Vs. State of M.P.
|
September 16, 1976 |
|
Sneh Rani Jain Vs. State of M.P.
|
September 1, 1976 |
|
SON SINGH Vs. BOARD OF REVENUE OF MADHYA PRADESH
|
March 27, 1976 |
|
STATE OF M P Vs. RAMESH CHANDRA VIJAYVARGIYA
|
December 24, 1976 |
|
State of M.P. Vs. Nandlal
|
January 16, 1976 |
|
STATE OF MADHYA PRADESH Vs. HARI MOHAN
|
January 17, 1976 |
|
STATE OF MADHYA PRADESH Vs. CONTINENTAL CONSTRUCTION P LTD
|
September 22, 1976 |
|
STATE OF MADHYA PRADESH Vs. RAMCHARAN
|
October 19, 1976 |
|
SUBHADRA BAI Vs. M.P. STATE ROAD TRANSPORT CORPORATION
|
December 13, 1976 |
|
SUDARSHAN FINANCE CORPORATION Vs. STATE OF MADH PRADESH
|
October 20, 1976 |
|
SUDARSKAN FINANCE CORPORATION, MADRAS AND OTHERS Vs. STATE OF M P
|
October 30, 1976 |
|
SUNDARBAI Vs. GENERAL MANAGER ORDNANCE FACTORY
|
March 29, 1976 |
|
SUPREME GENERAL FILM EXCHANGE PVT LTD Vs. HER HIGHNESS TEJ KUNWAR SURYAVANSHIJI
|
September 10, 1976 |
|
Suresh Kumar Mishra Vs. State of M.P.
|
September 30, 1976 |
|
SURESHKUMAR MISHRA Vs. STATE OF M P AND OTHERS
|
September 28, 1976 |
|
SWAMI INDRADEVANAND Vs. STATE OF M P
|
August 23, 1976 |
|
SWAMI INDRADEVANAND GURU SWAMI SHRI PARMANANDJI Vs. STATE OF M P
|
September 7, 1976 |
|
TODARMAL SAFARISHMAL LASHKAR Vs. COMMISSIONER OF INCOME TAX
|
February 2, 1976 |
|
UNIVERSAL CABLES LTD Vs. UNION OF INDIA
|
September 14, 1976 |
|
UNIVERSAL CABLES LTD Vs. UNION OF INDIA
|
November 2, 1976 |
|
VIRENDRA SINGH SEN Vs. JIWAJI UNIVERSITY GWALIOR
|
February 17, 1976 |
|
VIRENDRASINGH BHANDARI Vs. NANDLAL BHANDARI AND SONS P LTD
|
April 23, 1976 |
LOGIN