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ADDITIONAL COMMISSIONER OF INCOME TAX Vs. BADRINARAYAN SHRINARAYAN AKODIYA
|
July 18, 1975 |
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ADMINISTRATOR JABALPUR CORPORATION Vs. GIRDHARILAL
|
September 24, 1975 |
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AGARWAL HOSIERY SHOP Vs. COMMISSIONER OF INCOME TAX
|
August 26, 1975 |
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AJIT SINGH SAUDAGAR SINGH Vs. STATE INDUSTRIAL COURT INDORE
|
April 4, 1975 |
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ANAND INSURANCE COMPANY LTD Vs. HASANALI
|
July 21, 1975 |
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ANANT KUMAR POLEKAR Vs. STATE OF M P
|
March 14, 1975 |
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ASBESTOS CEMENT LIMITED Vs. COMMISSIONER OF SALES TAX
|
October 10, 1975 |
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ASHOK KUMAR MUKHERJEE Vs. REGISTRAR OF HIGH COURT OF MADHYA PRADESH
|
June 27, 1975 |
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ASSOCIATED CEMENT CO LTD Vs. COMMISSIONER OF SALES TAX
|
October 9, 1975 |
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B P PATHAK Vs. RIYAZUDDIN
|
October 9, 1975 |
|
BABULAL Vs. STATE
|
November 19, 1975 |
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BABULAL BRIJ BASI SHRMA Vs. VICE CHANCELLOR AWADESH PRATAP SINGH
|
August 24, 1975 |
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BABULAL GULABCHAND Vs. NATHULAL BADRILAL
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July 18, 1975 |
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BABULAL MULCHAND Vs. DISTRICT MAGISTRATE RAISEN
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January 16, 1975 |
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BABULAL RAMCHARAN Vs. CHHOTEKHAN LAL KHAN
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September 11, 1975 |
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BABULAL SHARMA Vs. VICE-CHANCELLOR
|
July 24, 1975 |
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BACHCHOOBHAI Vs. PREMANAND BHIOGADHE
|
July 21, 1975 |
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BAJRANG PRASAD SANGAL JABALPUR Vs. UNION GOVERNMENT OF INDIA
|
January 16, 1975 |
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BALUBHAI HIRJI GAJJAR Vs. SURESHKUMAR NATHURAM
|
August 28, 1975 |
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BANSHI Vs. GOVERDHAN
|
April 1, 1975 |
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BASIT ALI Vs. STATE OF MADHYA PRADESH
|
December 22, 1975 |
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BHANWAR SINGH Vs. STATE OF M. P.
|
August 14, 1975 |
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BHARATSINGH Vs. RISHI KUMAR
|
August 11, 1975 |
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BHIKOBAI KANHAIYALAL Vs. DHANNALAL CHINTAMAN
|
February 18, 1975 |
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BHOPAL SUGAR INDUSTRIES LIMITED Vs. SUMITRA BAI BATTAN
|
July 3, 1975 |
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BHUNDA Vs. CHETRAM
|
July 21, 1975 |
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BHUPENDRA KUMAR JAIN Vs. Y S DHARMADHIKARI
|
November 28, 1975 |
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BISHAMBAR DAYAL Vs. COMMISSIONER OF INCOME TAX
|
October 10, 1975 |
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CENTRAL INDIA MACHINERY MFG CO LTD Vs. NATHILAL SHARMA
|
December 17, 1975 |
|
CHABIRANI BAI Vs. GIRDHARILAL
|
February 27, 1975 |
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CHANDROJI RAO Vs. STATE OF MADHYA PRADESH
|
August 12, 1975 |
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CHATURBHUJDAS Vs. STATE OF MADHYA PRADESH
|
March 22, 1975 |
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CHATURBHUJDAS DWARKADAS AGAR Vs. STATE OF M P
|
March 15, 1975 |
|
CHHOGLAL Vs. IDOL OF BHAGWAN SHRI SATYANARAYAN
|
August 13, 1975 |
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CHHOTELAL HANUMAN PRASAD GUPTA Vs. DEPUTY REGISTRAR CO OPERATIVE SOCIETIES
|
August 8, 1975 |
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Commissioner Municipal Corporation, Jabalpur Vs. Satya Narayan and Co.
|
December 19, 1975 |
|
COMMISSIONER NOW ADMINISTRATOR MUNICIPAL Vs. SATYANARAIN AND CO PARTNERSHIP FIRM
|
September 19, 1975 |
|
COMMISSIONER OF INCOME TAX Vs. MAHASAMUND KISSAN CO OPERATIVE RICE AND MARKETING SOCIETY LIMITED
|
October 6, 1975 |
|
COMMISSIONER OF INCOME TAX Vs. KISAN CO OPERATIVE RICE MILLS LIMITED
|
August 4, 1975 |
|
COMMISSIONER OF INCOME TAX Vs. SOMABHAI GELABHAI
|
August 25, 1975 |
|
COMMISSIONER OF INCOME TAX Vs. MODI V M AND SONS
|
February 17, 1975 |
|
COMMISSIONER OF SALES TAX Vs. MOHAMMAD ZAHOOR
|
July 18, 1975 |
|
COMMISSIONER OF SALES TAX Vs. LALLOOBHAI B PATEL AND CO LTD
|
October 9, 1975 |
|
DEEPCHAND NAYAK Vs. MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION BHOPAL
|
July 28, 1975 |
|
DEVENDRA SINGH JU DEO Vs. STATE OF MADHYA PRADESH
|
December 20, 1975 |
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DEVILAL POONAMCHAND MODI Vs. COMMISSIONER OF SALES TAX M P
|
October 20, 1975 |
|
DHRUVANATHSINGH Vs. SHIVANARESH SHARMA
|
March 6, 1975 |
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DINKAR PRABHAKAR MAHAJAN Vs. S L AGRAWAL
|
August 14, 1975 |
|
DISTRICT MAGISTRATE RAJNANDGAON CONTEMNER Vs. STATE
|
August 20, 1975 |
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DOST MOHAMMAD Vs. FACTORY MANAGER BHARAT COMMERCE AND INDUSTRIES
|
December 5, 1975 |
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DURGA PRASAD Vs. PARVEEN
|
February 10, 1975 |
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DWARKA PRASAD Vs. MST RAJKUNWAR BAI
|
November 17, 1975 |
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DWARKA PRASAD LALCHAND Vs. RAJKUNWARBAI BALKISHAN BAWARI
|
November 13, 1975 |
|
E NAGESHWAR RAO Vs. DINESH CHANDRA VERMA
|
December 17, 1975 |
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FIRM CHIRONJILAL RAMJIBHAI AND CO Vs. CHUNARMAL MOTIRAM AND CO
|
February 24, 1975 |
|
FRIENDS FIELD AND ROAD TRANSACTION CO Vs. RAMESH CHANDRA
|
November 24, 1975 |
|
GAJADHAR Vs. RAJRANI
|
November 14, 1975 |
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GAJENDRASINGH RAJBAHADURSINGH Vs. RAMPRATAPSINGH RAO NARAYAN JOO
|
September 26, 1975 |
|
GANESHRAM JAWHAR JAIN Vs. ROOPSINGH UMARAOSINGH
|
January 1, 1975 |
|
GANGADHAR Vs. DEPUTY COMMISSIONER OF PROPERTY TAX
|
March 4, 1975 |
|
GANGADHAR RAMCHANDRA GOKHALE Vs. PROPERTY TAX OFFICER INDORE
|
February 14, 1975 |
|
GHISULAL Vs. STATE OF MADHYA PRADESH
|
April 29, 1975 |
|
GINDAN Vs. BARELAL
|
December 5, 1975 |
|
GOKULCHAND Vs. KRISHNACHANDRA
|
November 7, 1975 |
|
GOPAL ANANT MUSALGAONKAR Vs. STATE OF MADHYA PRADESH
|
October 20, 1975 |
|
GULAB CHAND GUPTA Vs. REGIONAL TRANSPORT AUTHORITY
|
March 7, 1975 |
|
HAJARI Vs. STATE OF M P BHOPAL
|
December 17, 1975 |
|
HAJARI GHASIRAM MALI Vs. STATE OF M P
|
December 5, 1975 |
|
HAJI IBRAHIM Vs. STATE OF MADHYA PRADESH
|
March 31, 1975 |
|
HARINARAYAN RAMRATAN DUBEY KHANDWA Vs. STATE OF M P
|
March 5, 1975 |
|
HEAVY ELECTRICALS EMPLOYEES UNION Vs. STATE INDUSTRIAL COURT M P INDORE
|
February 28, 1975 |
|
HINDUSTAN STEEL LIMITED Vs. DISTRICT JUDGE DURG
|
December 24, 1975 |
|
HINDUSTAN STEEL LTD Vs. UNION OF INDIA
|
October 9, 1975 |
|
HUBBILAL SADASHIV Vs. MOHAMMAD MAKBOOL AHMED KHAN
|
July 31, 1975 |
|
ISHWAR BROTHERS INDORE Vs. ADMINISTRATOR OF THE CITY INDORE MUNICIPAL
|
March 1, 1975 |
|
ISMAIL MULLA GULAMALLY Vs. CONTROLLER OF ESTATE DUTY
|
September 2, 1975 |
|
J C YADAV Vs. STATE OF M P
|
February 28, 1975 |
|
JAGANNATH Vs. STATE OF MADHYA PRADESH
|
December 24, 1975 |
|
JUNIOR LABOUR INSPECTOR CENTRAL Vs. AUTHORITY UNDER PAYMENT OF WAGES ACT
|
October 9, 1975 |
|
KALIMUNNISA Vs. SHAH SALIMKHAN REHMANKHAN
|
September 8, 1975 |
|
KEDARNATH MATTULAL VAISH Vs. BABOOLAL
|
September 1, 1975 |
|
KEDARNATH MATTULAL VAISH Vs. BABOOLAL
|
August 20, 1975 |
|
KESUMAL VAPARMAL A FIRM Vs. BHAGWANDAS BHOJRAJ
|
December 4, 1975 |
|
KISHANDAS RAMKUMAR AGRAWAL Vs. SHRAVANKUMAR PARMANANDBHAI PATEL
|
April 2, 1975 |
|
KRISHNA SANGHI Vs. STATE OF MADHYA PRADESH
|
July 22, 1975 |
|
LACCHI ALIAS LAXMINARAYAN Vs. STATE OF M P
|
June 11, 1975 |
|
LACCHI NATHILAL SHARMA Vs. STATE OF M P
|
May 2, 1975 |
|
LAXMIDAS PATEL Vs. INDORE MUNICIPAL CORPORATION
|
April 3, 1975 |
|
LAXMINARAYAN SHEODAYAL JAISWAL Vs. STATE OF M P
|
September 2, 1975 |
|
LIYALCAT HUSSAIN Vs. THE M.P. STATE ROAD TRANSPORT CORPORATION
|
October 17, 1975 |
|
LOONKARAN PARAKH Vs. STATE OF MADHYA PRADESH
|
May 3, 1975 |
|
M M ASATI Vs. STATE TRANSPORT APPELLATE AUTHORITY
|
March 6, 1975 |
|
M P MOTOR KARMACHARI SANGH UJJAIN Vs. DEPOT MANAGER M P R T C UJJAIN
|
February 7, 1975 |
|
MADAN HARKU PRASAD SHUKAL Vs. DISTRICT MAGISTRATE RAJNANDGAON
|
August 20, 1975 |
|
MADAN TIWARI Vs. R K SHUKLA DY COLLECTOR
|
August 20, 1975 |
|
MADANLAL AGARWAL Vs. KAMLESH NIGAM
|
February 6, 1975 |
|
MADHUSUDAN Vs. CHANDRIKA
|
March 22, 1975 |
|
MAHESHCHANDRA MADHOSARAN SRIVASTAVA Vs. STATE OF M P
|
April 23, 1975 |
|
MALWA KNITTING WORKS Vs. COMMISSIONER OF INCOME TAX
|
February 14, 1975 |
|
MANGAT RAM LALWANI Vs. COLLECTOR JABALPUR
|
August 1, 1975 |
|
MANKUWAR BAI Vs. UDAIRAM
|
August 1, 1975 |
|
MANOHARLAL GUPTA Vs. MADHYA PRADESH ELECTRICITY BOARD
|
July 7, 1975 |
|
MOHAMMAD IQBAL Vs. MOHD HANIF
|
September 23, 1975 |
|
MOHD ALI Vs. BHADUR SINGH
|
October 1, 1975 |
|
MULAKHRAJ Vs. STATE TRANSPORT APPELLATE AUTHORITY M P GWALIOR
|
July 31, 1975 |
|
MULCHAND Vs. COMMISSIONER OF INCOME TAX
|
October 6, 1975 |
|
MUNICIPAL COUNCIL Vs. SANTOSH KUMAR HANS KUMAR
|
July 21, 1975 |
|
MUNICIPAL COUNCIL MURWARA KATNI Vs. S K KAHANSONS AND CO KATNI
|
April 1, 1975 |
|
MUNICIPAL COUNCIL MURWARA KATNI Vs. S K KAHANSONS AND CO
|
January 1, 1975 |
|
MUSTAQ BAI Vs. STATE TRANSPORT APPELLATE TRIBUNAL MADHYA PRADESH
|
October 8, 1975 |
|
N GANU BHAI Vs. COMMISSIONER OF SALES TAX
|
July 18, 1975 |
|
NIRMAL CHAND JAIN Vs. DISTRICT MAGISTRATE JABALPUR
|
August 8, 1975 |
|
NONJIBHAI Vs. RAMKISHAN
|
October 31, 1975 |
|
OM PRAKASH KRIPARAM Vs. MUNICIPAL COMMITTEE DABRA
|
November 24, 1975 |
|
Om Prakash Paliya Vs. State of Madhya Pradesh
|
January 8, 1975 |
|
PANNALAL TAYAL Vs. STATE OF M P
|
May 3, 1975 |
|
PANNE KHUSHALI Vs. JEEWANLAL MATHOO KHATIK
|
November 25, 1975 |
|
PARTAP Vs. PUNIYA BAI
|
November 25, 1975 |
|
POORANCHAND KHUBCHAND Vs. CHANDU ALIOS ABDUL SALAM
|
August 2, 1975 |
|
PRAKASH CHANDRA TIWARI Vs. STATE OF MADHYA PRADESH
|
April 25, 1975 |
|
PREM BAI Vs. STATE OF M P
|
August 1, 1975 |
|
Prem Bai Vs. State of M. P.
|
August 15, 1975 |
|
PUNAU Vs. AJITRAM
|
July 17, 1975 |
|
R M E WORKS Vs. COMMISSIONER OF SALES TAX
|
August 26, 1975 |
|
R.N. SHARMA Vs. UNION OF INDIA AND OTHER
|
February 6, 1975 |
|
RAIPUR VIKAS KHAND SAHKARI VIPANAN SANSTHA SAMITI Vs. COMMISSIONER OF SALES TAX
|
July 17, 1975 |
|
RAJARAM BAIJNATH Vs. NANDKISHORE SHEOBUX RAI
|
February 26, 1975 |
|
RAJMAL MISHRILAL JAIN Vs. COLLECTOR JHABUA
|
January 16, 1975 |
|
RAM KUMAR Vs. SARTI DEVI
|
October 29, 1975 |
|
RAMANLAL SURAJBHAN PREMY Vs. SHIVPRATAP SINGH
|
March 10, 1975 |
|
RAMBAI VOTTERY Vs. SHIVAPRASAD VOTTERY
|
September 12, 1975 |
|
RAMBHAROSE ANANT PRASAD Vs. STATE TRANSPORT APPELLATE AUTHORITY M P
|
September 11, 1975 |
|
RAMHET Vs. MANDIR SHRI LAXMINARAIN
|
August 27, 1975 |
|
RAMJILAL SUKHIRAM Vs. MUNICIPAL COMMITTEE
|
January 1, 1975 |
|
RAMNARAIN Vs. STATE OF MADH PRA
|
August 12, 1975 |
|
RAMPYARI BHAGWAN AGHARIA Vs. ISHWAR DIRIP SINGH
|
March 31, 1975 |
|
RANCHHOD Vs. MUNICIPAL CORPORATION OF INDORE
|
December 9, 1975 |
|
RASHTRIYA KHADAN MAZDOOR SAHAKARI SAMITI LTD Vs. PRESIDENT OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT
|
May 5, 1975 |
|
ROOPACHAND PHOOLCHAND Vs. KRISHI UPAJ MANDI SAMITI RAIPUR M P
|
January 3, 1975 |
|
ROOPAYAN Vs. SHRI CHAND
|
March 4, 1975 |
|
SARDAR AMAR SINGH Vs. SURINDER KAUR
|
July 8, 1975 |
|
SARDAR AMAR SINGH Vs. SURINDER KAUR
|
August 8, 1975 |
|
SARTHI Vs. STATE OF MADHYA PRADESH
|
October 18, 1975 |
|
SAURABH POTTERIES AND CERAMICS Vs. APPELLATE COLLECTOR CENTRAL EXCISE
|
July 28, 1975 |
|
SHAHZADALI LATAFATALI Vs. ABBASBHAI GULAM ALI
|
February 12, 1975 |
|
SHANKAR SINGH THAKUR KISHANSINGH Vs. SANSTHA SONABAI SARVAKSHRAM KHURAI
|
August 12, 1975 |
|
SHANTABAI Vs. CHOKHELAL
|
October 6, 1975 |
|
Shantibai Vs. Chokhelal
|
October 16, 1975 |
|
SHEO DAYAL Vs. K P RAWAT RETURNING OFFICER AND TEHSILDAR NARSINGHPUR
|
January 18, 1975 |
|
SHEONATH MOOLCHAND SAHU Vs. KHALIFA CHHIDAMILAL
|
August 8, 1975 |
|
SHERSINGH Vs. STATE OF M P
|
November 17, 1975 |
|
SHERSINGH DILIPSINGH Vs. STATE OF M P
|
October 30, 1975 |
|
SHIV DAYAL Vs. STATE OF MADHYA PRADESH
|
December 19, 1975 |
|
SHIVKANT SHUKLA Vs. ADDITIONAL DISTRICT MAGISTRATE JABALPUR
|
September 1, 1975 |
|
SHYAMBIHARI Vs. SHIV SINGH
|
September 30, 1975 |
|
SINGHAI KARELAL KUNDANLAL TRUST Vs. KESRI DAL MILL
|
January 3, 1975 |
|
SITARAM DEOKISAN HEDA Vs. STATE OF M P
|
April 17, 1975 |
|
Sryamlal Vs. Bhagwanti Bai
|
December 18, 1975 |
|
STATE OF M P Vs. PEHLAJRAI DWARKADAS
|
December 17, 1975 |
|
STATE OF MADHYA PRADESH Vs. SUNDER LAL JAISWAL
|
December 16, 1975 |
|
STATE OF MADHYA PRADESH Vs. BAHADUR PEHLAJRAI DWARKADAS
|
December 3, 1975 |
|
STATE OF MADHYA PRADESH Vs. RAM SINGH PREMSINGH
|
September 3, 1975 |
|
STATE OF MADHYA PRADESH Vs. JHAM SINGH SOBHARAM LODHI
|
September 29, 1975 |
|
STATE OF MADHYA PRADESH Vs. SHANTILAL
|
April 15, 1975 |
|
STATE OF MADHYA PRADESH Vs. THAKUR PRASAD
|
July 17, 1975 |
|
STATE OF MADHYA PRADESH Vs. MOORATSINGH
|
January 2, 1975 |
|
STATE OF MADHYA PRADESH Vs. LOHRA
|
March 25, 1975 |
|
Sunderlal Vs. Dhannoo
|
January 15, 1975 |
|
T C SHARMA Vs. I G OF PRISONS
|
April 21, 1975 |
|
Tata Iron and Steel Co. Calcutta Vs. Union of India
|
September 30, 1975 |
|
TRIVENIDEVI NARAINDAS Vs. VIJAY MOHAN BOSE
|
August 14, 1975 |
|
U K NARAYANAN Vs. STATE OF M P
|
March 12, 1975 |
|
UNION OF INDIA Vs. TARACHAND
|
March 3, 1975 |
|
UNION OF INDIA Vs. KIRLOSKAR BROTHERS LTD
|
July 30, 1975 |
|
Union of India Vs. Tarachand Agrawal
|
December 3, 1975 |
|
UNION OF INDIA Vs. CHOUTHMAL
|
December 20, 1975 |
|
VEENA AGRAWAL Vs. SHRI PRAHLAD DAS AGARWAL
|
October 28, 1975 |
LOGIN