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A S NAIDU Vs. STATE OF MADHYA PRADESH
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August 26, 1974 |
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Abbas Bhai Vs. Shahjadali
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April 3, 1974 |
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ABDUL AZIZ Vs. CENTRAL EXCISE DEPARTMENT
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August 27, 1974 |
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ADMINISTRATOR MUNICIPAL CORPORATION Vs. RAFIQUE AHMAD
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October 17, 1974 |
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ARDESHAR IRANI Vs. STATE OF M P
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January 31, 1974 |
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ARDESHAR IRANI Vs. STATE OF M P
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March 27, 1974 |
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ASHOK Vs. NARASINGH RAO
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October 3, 1974 |
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B L SHRIVASTAVA Vs. M M L SHRIDHAR
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March 16, 1974 |
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BABULAL Vs. NATHULAL
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July 18, 1974 |
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BACHOMAL SADOROMAL Vs. MILKIRAM LAHRUMAL
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April 8, 1974 |
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BAHADURSINGH GAINDSINGH GUPTA Vs. GULABDEVI ONKAR PRASAD
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September 4, 1974 |
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BALWANT SINGH GANDHI Vs. RAVISHANKAR UNIVERSITY RAIPUR
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January 23, 1974 |
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BANSILAL BANSIDHAR Vs. NANDLAL
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January 31, 1974 |
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BANSILAL BANSIDHAR Vs. NANDLAL SHIVNATH
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April 24, 1974 |
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Bansilal Motilal Vs. O.V. Nagar, Collector
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July 24, 1974 |
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Banwari Lal Vs. Vishnunarayan
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October 28, 1974 |
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BHAGWAN GIRI GOSWAMY PRESIDENT DHAMTARI CO-OP MARKETING SOCIETY LTD Vs. R P NAYAK
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December 23, 1974 |
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Bhagwania Vs. Gilli
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December 23, 1974 |
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BHERULAL Vs. BARDICHAND
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February 1, 1974 |
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CHAMARIN Vs. BUDHIYARIN
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October 14, 1974 |
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CHAURASIA AND CO Vs. PRAMILA RAO
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August 22, 1974 |
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CHIEF ADMINISTRATOR DANDAKARANYA PROJECT KORAPUT ORISSA Vs. PRABARTAK COMMERCIAL CORPORATION LTD
|
August 6, 1974 |
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CHUNNILAL MOTILAL Vs. COMMISSIONER OF SALES TAX
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November 8, 1974 |
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COLLECTOR DURG Vs. SAROJ KUMARI
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September 13, 1974 |
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COMMISSIONER OF SALES TAX Vs. RAMESHLAL KESHAVLAL
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November 8, 1974 |
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COMMISSIONER OF SALES TAX Vs. DINESH KUMAR PRADEEP KUMAR OF REWA
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September 25, 1974 |
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COMMISSIONER OF SALES TAX MADHYA PRADESH Vs. INDORE IRON TRADERS INDORE
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August 27, 1974 |
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COMMISSIONER OF WEALTH TAX Vs. ABDUL HUSSAIN MULLA MOHAMMAD ALI
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August 30, 1974 |
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COMMISSIONER OF WEALTH TAX M P Vs. GWALIOR RAYON SILK MFG WVG CO LIMITED NO 2
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January 3, 1974 |
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DAMROOLAL HARCHAND Vs. LAXMINARAYAN RAMANUJDAS BRIJPURIA
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October 7, 1974 |
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Dashrath Vs. Shatrughan Singh
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December 16, 1974 |
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DAYALDAS POHUMAL Vs. MOORAJMAL PRITAMDAS
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January 29, 1974 |
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DEEPCHAND Vs. LAND ACQUISITION OFFICER COLLECTOR RAJGARH
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July 30, 1974 |
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DEEPCHAND RAMNARAYAN MAHAJAN Vs. LAND ACQUISITION OFFICER RAJGARH
|
July 23, 1974 |
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DEVI PRASAD Vs. NEKSE
|
October 1, 1974 |
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DEVI PRASAD SHUKLA Vs. RAVI SHANKAR UNIVERSITY RAIPUR MADHYA PRADESH
|
September 16, 1974 |
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DHANNA SINGH Vs. REGIONAL TRANSPORT AUTHORITY GWALIOR
|
September 12, 1974 |
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GAJRA GEARS DEWAS Vs. PRESIDENT DEWAS MUNICIPALITY
|
October 5, 1974 |
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GENERAL MANAGER HINDUSTAN STEEL LIMITED Vs. SANTOSH SINGH
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August 29, 1974 |
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GHANSHTAM HAZARIMAL Vs. NATHMAL LAXMINARAYAN
|
September 6, 1974 |
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GIRISH CHANDRA VARMA JABALPUR Vs. STATE OF MADHYA PRADESH DEPARTMENT OF EDUCATION SE
|
September 3, 1974 |
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GORELAL DUBEY Vs. STATE GOVT OF MADHYA PRADESH
|
March 25, 1974 |
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HOME DECORATORS AND FINANCE PVT LTD Vs. STATE OF M P
|
December 2, 1974 |
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J A TRIVEDI BROTHERS Vs. UNION OF INDIA
|
December 10, 1974 |
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Jabalpur Vs. State of Madhya Pradesh
|
December 2, 1974 |
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JAGAN JETHYA LODHI Vs. HARAKCHAND SAMARATMAL
|
August 14, 1974 |
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JAI PRAKASH MUDLIAR Vs. A C CHOUBEY PRESIDENT GOVERNING BODY PT JAWAHARLAL NEHRU SCIENCE AND ARTS COLLEGE BEMETARA
|
August 5, 1974 |
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JAYANTI MISHRA Vs. UNION OF INDIA
|
March 15, 1974 |
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JOGAYA Vs. BETI JOGA
|
September 6, 1974 |
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JOHN CHIRAYIL KURIAN Vs. UNIVERSITY OF SAGAR VICE-CHANCELLOR SAGAR
|
September 30, 1974 |
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KASTURCHAND CHHOTMAL Vs. KAPURCHAND KEWALCHAND
|
November 7, 1974 |
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KIRLOSKAR BROTHERS LTD Vs. UNION OF INDIA
|
April 26, 1974 |
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KISHANLAL BALDEVJI Vs. COLLECTOR INDORE
|
October 9, 1974 |
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LACCHO Vs. KESHAVLAL
|
September 18, 1974 |
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LAGHU UDYOG KARMACHARI CO-OPERATIVE HOUSING SOCIETY LTD Vs. STATE
|
August 6, 1974 |
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LAXMI NARAYAN BHAWANI PRASAD Vs. BABURAM RADHARAMAN AGRAWAL
|
April 17, 1974 |
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Madhya Pradesh State Road Transport Corporation Vs. Yasin
|
April 16, 1974 |
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MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. STATE TRANSPORT AUTHORITY M P GWALIOR
|
September 6, 1974 |
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MAHABIR KIRANA BHANDAR ASHOKNAGAR Vs. UNION OF INDIA
|
December 11, 1974 |
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MALWA VANASPATI AND CHEMICAL CO LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER M P
|
August 7, 1974 |
|
MANGAL Vs. ACHHELAL
|
April 30, 1974 |
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MANGANESE ORE INDIA LTD Vs. REGIONAL ASSISTANT COMMISSIONER OF SALES TAX JABALPUR
|
April 23, 1974 |
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MANJULABAI Vs. RAMCHANDRA AWASTHI
|
May 27, 1974 |
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MEHTAR Vs. COLLECTOR DURG
|
August 19, 1974 |
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MISHRILAL ONKAR LODI Vs. JUDICIAL MAGISTRATE FIRST BIAORA RAJGARH M P
|
October 16, 1974 |
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MST JAGARIBAI Vs. RAMKHILAWAN
|
December 19, 1974 |
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Municipal Corporation, Indore Vs. Vijay Kumar Agrawal
|
April 22, 1974 |
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MUNICIPAL COUNCIL KHANDWA Vs. SANTOSHKUMAR
|
September 8, 1974 |
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N K DOONGAJI AND CO Vs. STATE OF MADHYA PRADESH
|
April 24, 1974 |
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N P TIWARI Vs. UNION OF INDIA
|
April 12, 1974 |
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NAGAR NIGHAM HARIJAN KARMACHARI SANGH Vs. MUNICIPAL CORPORATION
|
April 9, 1974 |
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NARSOO Vs. MADAN LAL
|
July 25, 1974 |
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NARSOO BHANDARI Vs. MADAN LAL TULSIRAM
|
August 16, 1974 |
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NIRANJAN PRASAD KESHARWANI Vs. STATE OF MADHYA PRADESH LOCAL GOVERNMENT URBAN DEPARTMENT BHOPAL
|
April 30, 1974 |
|
ONKAR Vs. STATE OF MADHYA PRADESH
|
February 18, 1974 |
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OUDH SUGAR MILLS LTD Vs. STATE OF MADHYA PRADESH
|
July 29, 1974 |
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P L AGRAWAL Vs. STATE OF MADHYA PRADESH
|
April 16, 1974 |
|
P L ARGAL Vs. STATE OF MADHYA PRADESH
|
January 7, 1974 |
|
P R MODI Vs. COLLECTOR DURG
|
August 16, 1974 |
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R N AGARWAL Vs. UNIVERSITY OF SAUGAR
|
October 16, 1974 |
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RAJA MEGHRAJ SINGH Vs. BABA DEVIDAS
|
September 10, 1974 |
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RAJARAM BHIWANIWALA Vs. NANDKISHORE
|
November 23, 1974 |
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RAJENDRANATH JAIN Vs. UNIVERSITY OF INDORE
|
July 22, 1974 |
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RAJKISHORE GURU PRASAD KHATRI Vs. JWALA PRASAD BHIMRAJ
|
September 30, 1974 |
|
RAJKUMAR AGRAWAL Vs. SUPERINTENDENT OF POLICE
|
November 11, 1974 |
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RAM JANKI RAJ MANDIR Vs. HARIDAS GURU SARJOODAS
|
February 27, 1974 |
|
RAM SHARAN BARI MUNICIPAL COUNCILLOR JABALPUR Vs. K L DUBE MAYOR MUNICIPAL CORPORATION JABALPUR
|
April 23, 1974 |
|
RAMDAS SUJAN SINGH Vs. STATE OF MADHYA PRADESH
|
January 19, 1974 |
|
RAMESH KUMAR JAIN Vs. JIWAJI UNIVERSITY
|
January 19, 1974 |
|
RAMGULAM SHRI BAIJNATH PRASAD Vs. COLLECTOR DISTRICT GUNA
|
October 4, 1974 |
|
RAMSHARANDAS MOTIRAM Vs. MOTILAL GOPIKISAN
|
January 19, 1974 |
|
RANVIR SINGH Vs. STATE OF M P
|
January 4, 1974 |
|
RASOOL BI SHEIKH MUNNA Vs. JAITOON BI SHEIKH MUNNA
|
May 2, 1974 |
|
RATANLAL SURJANLAL AGRAWAL Vs. STATE TRANSPORT AUTHORITY
|
October 21, 1974 |
|
RATLAM BONE AND FERTILIZER CO Vs. STATE OF MADHYA PRADESH
|
April 3, 1974 |
|
REV STAINISLAUS Vs. STATE OF MADHYA PRADESH
|
April 23, 1974 |
|
RUPSINGH DEVJIA Vs. STATE
|
February 22, 1974 |
|
Sakharam Vs. Bhawani Ram
|
August 10, 1974 |
|
SAKHARAM NANDLALJI Vs. BHAWANI RAM GAJANAND
|
August 28, 1974 |
|
SANTOSHCHANDRA Vs. GYANSUNDARBAI
|
July 1, 1974 |
|
SATIYA Vs. SUB-DIVISIONAL OFFICER P W D BUILDINGS AND
|
April 11, 1974 |
|
SATYABHAMADEVI CHOUBEY Vs. RAMKISHORE PANDEY
|
July 11, 1974 |
|
SEWA SAHAKARI SANSTHA MAHAGARH Vs. RAMCHANDRA NARAYAN KOKIL
|
January 30, 1974 |
|
SHANKARLAL DHLAJI Vs. DISTRICT COLLECTOR MANDSAUR
|
October 22, 1974 |
|
SHANKARLAL PATIDAR Vs. STATE OF M P
|
December 4, 1974 |
|
Shibbu alias Shiv Ram Vs. Superintendent, Central Jail, Jabalpur M.P.
|
May 20, 1974 |
|
SHIKHARCHAND LAXMICHAND Vs. STATE OF M P
|
March 29, 1974 |
|
SHIVLAL PRASAD Vs. UNION OF INDIA
|
September 6, 1974 |
|
SHIVRAJ SINGH Vs. STATE OF M P
|
October 11, 1974 |
|
SHIVRAM BAKSHI Vs. STATE OF MADHYA PRADESH
|
January 4, 1974 |
|
SHRIKRISHNA Vs. STATE OF M P
|
April 29, 1974 |
|
SHRIRAM GHASIRAM SONI Vs. STATE OF M P
|
March 15, 1974 |
|
SHYAMA CHARAN SHUKLA Vs. STATE OF MADHYA PRADESH
|
April 8, 1974 |
|
SITARAM Vs. MAHARAJA GOVINDSINGHJOO DEO
|
January 21, 1974 |
|
STATE OF M P Vs. SHYAM KISHORE AGARWAL
|
September 27, 1974 |
|
STATE OF MADHYA PRADESH Vs. RAMESH NAI
|
October 14, 1974 |
|
STATE OF MADHYA PRADESH Vs. ABDUL KHALIL
|
January 19, 1974 |
|
STATE OF MADHYA PRADESH Vs. CHAINKARAN
|
January 19, 1974 |
|
STATE OF MADHYA PRADESH Vs. BABULAL PATHAK
|
January 8, 1974 |
|
STATE OF MADHYA PRADESH Vs. RAM PRATAP
|
February 5, 1974 |
|
STATE OF MADHYA PRADESH REVENUE DEPTT COLLECTOR JABALPUR Vs. ABDUL RAHIM KHAN
|
July 31, 1974 |
|
SUBHASHCHANDRA JAIN Vs. DISTRICT MAGISTRATE
|
November 28, 1974 |
|
SUNDERLAL Vs. STATE OF MADHYA PRADESH
|
February 25, 1974 |
|
SURESH KUMAR Vs. TOWN IMPROVEMENT TRUST BHOPAL
|
March 20, 1974 |
|
SURESHKUMAR Vs. STATE OF MADHYA PRADESH
|
October 3, 1974 |
|
Tejpal Jain Vs. Collector, Jabalpur
|
May 12, 1974 |
|
UMRAOSINGH AND CO MAHANAGAR LUCKNOW U P Vs. STATE OF MADHYA PRADESH
|
May 1, 1974 |
|
UNION OF INDIA Vs. AYODHYA PRASAD PARMESHWARIDAS
|
August 9, 1974 |
|
V K SINGH Vs. STATE OF M P
|
July 25, 1974 |
|
VAIDYANATH Vs. MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION BAIRAGARH BHOPAL
|
April 25, 1974 |
|
VASUDEO BHATT FOOD INSPECTOR MUNICIPAL CORPORATION UJJAIN Vs. GANPAT
|
November 28, 1974 |
|
Vasudev Bhutt, Food Inspector, Municipal Corporation Ujjain Vs. Ganpat
|
December 6, 1974 |
|
VIDYA DEVI Vs. MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION
|
May 2, 1974 |
|
VIRENDRASINGH BHANDARI Vs. NANDLAL BHANDARI AND SONS P LTD
|
May 3, 1974 |
|
Yakub Khan Vs. State of M.P.
|
January 2, 1974 |
LOGIN