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A M RODE Vs. PRINCIPAL GOVT DEGREE COLLEGE CHHINDWARA
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February 23, 1973 |
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A N APTE FOOD INSPECTOR INDORE MUNICIPAL CORPORATION Vs. MOHAMMAD AMIR KHAJARANA
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April 5, 1973 |
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ABDUL MAJID Vs. STATE TRANSPORT AUTHORITY M P GWALIOR
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February 7, 1973 |
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ADDITIONAL COMMISSIONER OF INCOME TAX Vs. KANHAIYALAL JESSARAM
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November 19, 1973 |
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AGARWAL MEDICAL AND GENERAL STORES Vs. STATE OF MADHYA PRADESH
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March 14, 1973 |
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ANAND TRANSPORT COMPANY PVT LTD Vs. TRANSPORT COMMISSIONER M P GWALIOR
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September 12, 1973 |
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BADRILAL JAGANNATH Vs. DIGAMBAR JAIN
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January 3, 1973 |
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BALKISHAN MUCHHAL Vs. CONTROLLER OF ESTATE DUTY
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March 9, 1973 |
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BHAGWANSINGH Vs. BABU SHIV PRASAD
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July 13, 1973 |
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BHAGWAT NARAYAN DWIVEDI Vs. KASTURI D/O RAMDAYAL A N M CIVIL DISPENSARY MORENA
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July 31, 1973 |
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Bheru Vs. State of M.P.
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October 15, 1973 |
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BHILAI STEEL EMPLOYEES ASSOCIATION BHILAI Vs. A W KANMADIKAR MEMBER JUDGE
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August 24, 1973 |
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BIPATLAL JAISWAL Vs. REGIONAL TRANSPORT AUTHORITY JABALPUR
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February 5, 1973 |
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CHANDRA SHEKHAR SHARMA Vs. NYAYA PANCHAYAT BARWAHA
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November 8, 1973 |
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CHHOTALAL KESHAVRAM Vs. ADDITIONAL ASSISTANT COMMISSIONER OF SALES TAX
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October 10, 1973 |
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CHHOTELAL KESHORAM PARTNERSHIP FIRM Vs. UNION OF INDIA
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January 23, 1973 |
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COLLECTIVE FARMING SOCIETY Vs. STATE OF MADHYA PRADESH
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October 8, 1973 |
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COLLECTOR JABALPUR Vs. KAMAL KUMAR JAIN
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March 28, 1973 |
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COMMISSIONER OF INCOME TAX Vs. RAMCHAND KUNDANLAL SARAF BINA
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July 24, 1973 |
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COMMISSIONER OF INCOME TAX Vs. RATANCHAND DARBARILAL
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April 12, 1973 |
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COMMISSIONER OF INCOME TAX Vs. RAMCHAND KUNDANLAL SARAF
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April 27, 1973 |
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COMMISSIONER OF SALES TAX M P Vs. GILL AND CO PRIVATE LTD
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April 4, 1973 |
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COMMISSIONER OF WEALTH-TAX Vs. GWALIOR RAYON SILK MFG WVG CO LTD
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December 29, 1973 |
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DANGALIA Vs. DESHRAJ
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April 30, 1973 |
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Dev ji Vs. Rajabai
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March 9, 1973 |
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DEVAJI Vs. RAJBAI
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April 16, 1973 |
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DHANNA SINGH Vs. STATE TRANSPORT APPELLATE TRIBUNAL GWALIOR
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April 30, 1973 |
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DHANPAL SINGH Vs. HARIRAM
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August 18, 1973 |
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Dhulibai Vs. Board of Revenue
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October 12, 1973 |
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DILIP CONSTRUCTION COMPANY Vs. HINDUSTAN STEEL LTD
|
February 28, 1973 |
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DULICHAND Vs. UNION OF INDIA SECRETARY MINISTRY OF DEFENCE NEW D
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October 19, 1973 |
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EASTERN MINERALS Vs. CENTRAL GOVERNMENT MINISTRY OF STEEL MINES AND MET
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November 20, 1973 |
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FIRM SITARAM SHYAMSUNDER Vs. GANPATLAL SHARMA
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February 19, 1973 |
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FLOUR AND FOOD LTD INDORE Vs. UNION OF INDIA
|
April 4, 1973 |
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GAJANAN SAW MILL Vs. STATE OF M P
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February 13, 1973 |
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GIRIJA SHANKAR SHARMA Vs. COLLECTOR HOSHANGABAD
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August 1, 1973 |
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GIRJA SHANKAR SHUKLA Vs. SUB-DIVISIONAL OFFICER HARDA
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January 22, 1973 |
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GRAMONNATI KRISHI CO OPERATIVE SAMITI MARUADIT KAJLANA Vs. ASSISTANT REGISTRAR CO OPERATIVE SOCIETIES INDORE
|
July 12, 1973 |
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GYANABAI Vs. PHULDAS
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September 10, 1973 |
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H N BHARGAVA Vs. UNIVERSITY OF SAGAR
|
July 9, 1973 |
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HARDEOSHINGH Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT JABALPUR
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August 3, 1973 |
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HIRA MILLS LTD UJJAIN Vs. COMMISSIONER OF WEALTH TAX M P
|
April 6, 1973 |
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JAGDISH PRASAD MISHRA Vs. STATE OF M P BHOPAL
|
November 5, 1973 |
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KASHIRAM BALDEOSINGH KHANGAR Vs. DISTRICT MAGISTRATE
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March 7, 1973 |
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KHUBCHAND MOTILAL JAIN S S Vs. COMMISSIONER OF INCOME TAX
|
December 7, 1973 |
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KHURASAN PATHAN Vs. DISTRICT MAGISTRATE INDORE
|
January 25, 1973 |
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KISHUN BODU Vs. STATE OF MADHYA PRADESH
|
January 8, 1973 |
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KRISHI UPAJ MANDII SAMITI Vs. MOHANLAL KHEMCHAND
|
September 20, 1973 |
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KULWANT KAUR Vs. COLLECTOR JABALPUR HOUSE ALLOTMENT SECTION
|
September 24, 1973 |
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LAXMINARAYAN Vs. STATE OF MADHYA PRADESH BHOPAL
|
July 27, 1973 |
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LAXMINARAYAN JAMNALALJI Vs. STATE OF M P
|
July 27, 1973 |
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M L RANJAN PRINCIPAL DALY COLLEGE AND SECRETARY BOARD OF GOVERNORS DALY COLLEGE INDORE Vs. DEPUTY PROPERTY TAX COMMISSIONER GWALIOR
|
April 4, 1973 |
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M P WAKF BOARD BHOPAL Vs. SIRAJ BI
|
November 5, 1973 |
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MADAN MOHAN Vs. STATE TRANSPORT APPELLATE TRIBUNAL
|
April 12, 1973 |
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MADANLAL Vs. RAMNATH
|
July 27, 1973 |
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MADANLAL KISHANGOPAL Vs. MUNICIPAL COUNCIL TARANA
|
September 28, 1973 |
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MADHYA PRADESH STATE ROAD TRANSPORT CORPN Vs. STATE TRANSPORT APPELLATE AUTHORITY
|
July 5, 1973 |
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MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. STATE TRANSPORT APPELLATE AUTHORITY MADHYA PRADESH
|
November 7, 1973 |
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MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION BHOPAL Vs. REGIONAL TRANSPORT AUTHORITY SAGAR
|
September 12, 1973 |
|
MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION BHOPAL Vs. REGIONAL TRANSPORT AUTHORITY SAGAR
|
August 24, 1973 |
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MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION JABALPUR Vs. STATE TRANSPORT APPELLATE AUTHORITY MADHYA PRADESH
|
November 5, 1973 |
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MAHENDRA Vs. STATE OF MADHYA PRADESH
|
December 21, 1973 |
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MAHENDRA KUMAR SHARMA Vs. JIWAJI UNIVERSITY GWALIOR
|
November 6, 1973 |
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MAKRADHWAJ SINGH Vs. STATE OF MADHYA PRADESH
|
August 8, 1973 |
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MALWA VANASPATI AND CHEMICALS CO LTD Vs. MEMBER JUDGE INDUSTRIAL COURT OF M P
|
July 30, 1973 |
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MANGILAL GANPAT Vs. UNION OF INDIA CHIEF SECRETARY TO THE GOVT OF INDI
|
April 12, 1973 |
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MANGILAL GANPAT Vs. UNION OF INDIA
|
April 18, 1973 |
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MATHURA PRASAD YADAVA Vs. INSPECTOR GENERAL RLY PROTECTION FORCE RAILWAY BOA
|
December 4, 1973 |
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MOHAMMAD ANWAR ALIAS RUSI Vs. DISTRICT MAGISTRATE SEHORE
|
February 26, 1973 |
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MOOLCHAND Vs. INDORE MUNICIPAL CORPORATION
|
January 30, 1973 |
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NAHAR HIRASINGH Vs. DUKALHIN
|
November 16, 1973 |
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NANDKISHORE Vs. SARJUDEVI
|
December 15, 1973 |
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NEMCHAND Vs. SHRIMATI KUSUM BAI
|
December 13, 1973 |
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NIMAR INDUSTRIAL CORPORATION PRIVATE Vs. MADHYA PRADESH ELECTRICITY BOARD JABALPUR
|
April 6, 1973 |
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NIRANJAN SINGH Vs. BOARD OF REVENUE M P
|
March 21, 1973 |
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OMPRAKASH Vs. KANHAIYALAL
|
January 3, 1973 |
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OMPRAKASH AGRAWAL Vs. DEPUTY PROPERTY TAX COMMISSIONER M P GWALIOR
|
April 6, 1973 |
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PANNALAL Vs. INCOME TAX OFFICER
|
February 13, 1973 |
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PARSHARAM Vs. HONBLE THE CHIEF JUSTICE HIGH COURT OF M P
|
August 16, 1973 |
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PHOOLCHAND JAIN Vs. REGISTRAR PUBLIC TRUSTS SATNA M P
|
February 22, 1973 |
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PRAVEEN KUMAR GUPTA Vs. STATE OF MADHYA PRADESH
|
April 13, 1973 |
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PREM MASIH Vs. KUMUDANI BAI
|
November 30, 1973 |
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PRITAM DAS Vs. AKBARI
|
April 19, 1973 |
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Pritamdas Vs. Akabari
|
February 20, 1973 |
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PUNJAB DAL BESAN AND OIL MILLS Vs. STATE OF MADHYA PRADESH
|
April 4, 1973 |
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RADHA KRISHNA Vs. ANOOP CHAND
|
January 29, 1973 |
|
RADHELAL Vs. PUNARAM
|
April 30, 1973 |
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RAJA KAKAHLAPUDI SUDARSANA SUNDARA NARASAYAMMA Vs. VIKARAM SUGAR MILLS LTD
|
August 10, 1973 |
|
RAJARAM VISHWAKARMA Vs. DEEPABAI
|
March 16, 1973 |
|
Ram Krishna Parashar Vs. Chironji Lal Vaishya
|
April 28, 1973 |
|
RAM RATAN GUPTA Vs. STATE OF MADHYA PRADESH
|
October 18, 1973 |
|
Ram Singh Vs. State of M.P.
|
April 25, 1973 |
|
Rambharose Vs. State of Madhya Pradesh
|
December 7, 1973 |
|
RAMDAYAL Vs. MANAKLAL
|
April 25, 1973 |
|
RAMESH KUMAR PATEL Vs. KODURAM GARG
|
January 2, 1973 |
|
RAMKUMAR MISHRA Vs. KESHARIMAL
|
March 27, 1973 |
|
RAMLAKHAN SINGH Vs. COLLECTOR SATNA
|
May 1, 1973 |
|
RAMLAL BABULAL CHAURASIA Vs. COLLECTOR SATNA
|
July 12, 1973 |
|
RAMSINGH Vs. UNIVERSITY OF SAUGAR
|
February 5, 1973 |
|
RANJIT SINGH Vs. STATE OF MADHYA PRADESH
|
May 2, 1973 |
|
SANTOSH BHARTI Vs. STATE OF MADHYA PRADESH
|
September 5, 1973 |
|
SAYEBLAL Vs. STATE OF M P
|
September 3, 1973 |
|
SHEO BHAWAN Vs. DURGADEVI
|
March 2, 1973 |
|
SHIKHARCHAND Vs. BARI BAI
|
September 12, 1973 |
|
SHRI RAM KRISHNA Vs. UNION OF INDIA AND ORS.
|
April 3, 1973 |
|
SIDHU Vs. STATE
|
January 9, 1973 |
|
SONE SINGH Vs. STATE INDUSTRIAL COURT INDORE
|
October 30, 1973 |
|
STATE BANK OF INDORE Vs. JASROOP BAIJNATH JOINT HINDU FAMILY FIRM SANAWAD
|
October 20, 1973 |
|
State of M. P. Vs. Moorat Singh
|
January 2, 1973 |
|
STATE OF MADHYA PRADESH Vs. GANGACHARAN
|
March 14, 1973 |
|
STATE OF MADHYA PRADESH Vs. GODHE FAGUWA
|
December 10, 1973 |
|
STATE OF MADHYA PRADESH Vs. MURARILAL
|
March 22, 1973 |
|
STATE OF MADHYA PRADESH Vs. MOJILAL
|
August 8, 1973 |
|
STATE OF MADHYA PRADESH Vs. BADGAIYA
|
June 25, 1973 |
|
SUDHIR KUMAR SURI Vs. PRINCIPAL MAHAKOSHAL ARTS MAHAVIDYALAYA JABALPUR
|
April 21, 1973 |
|
SURENDRASINGH Vs. LAL SHEORAJ BAHADURSINGH
|
September 3, 1973 |
|
SURGUJA RAIGARH ROADWAYS PVT LTD Vs. TAX OFFICER R T O BILASPUR
|
August 20, 1973 |
|
SUSHILA DEVI Vs. IBRAHIM
|
December 4, 1973 |
|
SUSHMA MITRA Vs. MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION
|
September 19, 1973 |
|
THAN SINGH Vs. BARELAL
|
July 13, 1973 |