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A C NAHA ROY Vs. NATIONAL COAL DEVELOPMENT CORPORATION LTD
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April 19, 1972 |
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A PEDHANNA CHETTIER Vs. MOOLCHAND
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December 15, 1972 |
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ABDUL GAFOOR Vs. ABDEALI
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August 23, 1972 |
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ABDUL GAFOOR Vs. ABDEALI
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January 6, 1972 |
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Abdul Hamid Vs. Liquidator, Tamba Peetal Dhatu Bartan Nirman Sahakari Sanstha
|
October 9, 1972 |
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ABDUL HAMID ABDUL MAJID Vs. LIQUIDATOR TAMBA PEETAL DHATU BARTAN NIRMAN
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October 3, 1972 |
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AIL DAS Vs. BOARD OF REVENUE MADHYA PRADESH GWALIOR
|
November 2, 1972 |
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AKHTAR KHAN Vs. DIVISIONAL FOREST OFFICER JABALPUR
|
February 16, 1972 |
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AMALGAMATED COAL FIELDS LTD Vs. CHHOTIBAI
|
October 9, 1972 |
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ASSOCIATED CEMENT CO LTD Vs. PRESIDING OFFICER
|
November 28, 1972 |
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ASSOCIATED CEMENT CO LTD Vs. STATE OF MADHYA PRADESH
|
July 4, 1972 |
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BAJRANG PRASAD Vs. STATE OF MADHYA PRADESH
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April 19, 1972 |
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BAJRANGLAL Vs. PURUSHOTTAMDAS PURANLAL NARELE
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February 2, 1972 |
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Bala Prasad Naik Vs. Commissioner, Jabalpur Division
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February 23, 1972 |
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BALA PRASAD NAIK Vs. ADDITIONAL COMMISSIONER JABALPUR DIVISION JABALPUR
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March 23, 1972 |
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BANWARILAL SHRINIWAS Vs. KUMARI KUSUM BAI
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July 27, 1972 |
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BHAGWAN DASS Vs. STATE OF MADHYA PRADESH
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December 4, 1972 |
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BHAGWAN SHARMA Vs. PRESCRIBED AUTHORITY TRANSPORT COMMISSIONER GWALIOR
|
February 15, 1972 |
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BHAGWANDAS GAJJU Vs. STATE OF MADHYA PRADESH
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January 17, 1972 |
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BHAGWANDAS TIWARI Vs. GAYA PRASAD
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February 17, 1972 |
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BHAGWAT PRASAD SAO Vs. RAVISHANKAR UNIVERSITY
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April 7, 1972 |
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BIRLA JUTE MANUFACTURING CO LTD Vs. COMMISSIONER OF SALES TAX
|
February 14, 1972 |
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C P SYNDICATE PRIVATE LTD Vs. STATE OF MADHYA PRADESH
|
April 25, 1972 |
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CENTRAL PROVINCES SYNDICATE PVT Vs. SITA DEVI
|
September 5, 1972 |
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CHANDEL RANJIT KUNWAR Vs. HIRALAL SUNDERSINGH
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February 23, 1972 |
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CHANDRADATTA Vs. SANATKUMAR
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October 22, 1972 |
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CHANDRASHEKHAR JAIKISHAN BAJPAI Vs. NIYAMATRAM
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February 16, 1972 |
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CHANNILAL Vs. BUNDELAL
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April 28, 1972 |
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CHARAN LAL SAHU Vs. NANDA KISHORE BHATT
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September 22, 1972 |
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CHHATARSAL SINGH YADAV Vs. STATE OF MP
|
March 21, 1972 |
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CHHOTABHAI JETHABHAI PATEL AND CO Vs. STATE OF MADHYA PRADESH
|
March 31, 1972 |
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COMMISSIONER OF INCOME TAX Vs. KHUBCHAND MEGHRAJ
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April 4, 1972 |
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COMMISSIONER OF INCOME TAX Vs. SHEONARAYAN HARNARAYAN
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December 5, 1972 |
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COMMISSIONER OF SALES TAX Vs. LAXMILAL JAIN
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September 18, 1972 |
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COMMISSIONER OF SALES TAX Vs. SHEOCHARAN RADHESHYAM SHARMA
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September 21, 1972 |
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COMMISSIONER OF SALES TAX Vs. HASTIMAL RATANLAL
|
August 29, 1972 |
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COMMISSIONER OF SALES TAX Vs. ASSOCIATED CEMENT COMPANY LIMITED
|
January 14, 1972 |
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COMMISSIONER OF SALES TAX MADHYA PRADESH Vs. DAYARAM BALCHAND
|
October 25, 1972 |
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COMMISSIONER OF WEALTH TAX Vs. MANILAL C DESAI
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April 3, 1972 |
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DHUJRAM Vs. CHANDAN SINGH
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November 2, 1972 |
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DINDAYAL PACHURI Vs. VIMALCHAND
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August 18, 1972 |
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DINDAYAL PACHURI Vs. VIMALCHAND
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August 16, 1972 |
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DURLABHKUMAR Vs. DISTRICT JUDGE INDORE
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November 23, 1972 |
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FATTE Vs. BANSHILAL
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March 22, 1972 |
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GAYAPRASAD Vs. EXCISE COMMISSIONER
|
March 1, 1972 |
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GIRJA PRASAD SHARMA Vs. UMASHANKAR PATHAK
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April 21, 1972 |
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GODABAI Vs. NARAYAN ZINGAJI
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September 18, 1972 |
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GOPAL KRISHNA Vs. KAMTA PRASAD
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January 24, 1972 |
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GRAM PANCHAYAT GORAKHPUR Vs. KHUSHALI DINDAYAL SAHU
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September 27, 1972 |
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Gram Panchayat, Gorakhpur Vs. Khusilal
|
October 4, 1972 |
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GULAB RAI AND SONS Vs. STATE OF MADHYA PRADESH
|
July 19, 1972 |
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GWALIOR RAYON SILK MANUFACTURING WVG COMPANY LIMITED Vs. ASSISTANT COMMISSIONER OF SALES TAX
|
August 29, 1972 |
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GWALIOR SUGAR CO LIMITED Vs. STATE OF MADHYA PRADESH
|
July 6, 1972 |
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GYASIRAM KANIRAM VAISH Vs. BRIJ BHUSHANDAS
|
November 30, 1972 |
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H S SACHDEO AGENT OF EKLEHRA COLLIERY EKLEHRA Vs. STATE OF MADHYA PRADESH
|
November 15, 1972 |
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HARBANS RAI Vs. BOARD OF REVENUE GWALIOR
|
September 22, 1972 |
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HARISH CHANDRA GUPTA Vs. STATE OF MADHYA PRADESH
|
February 10, 1972 |
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HARISHCHANDRA GOLCHA Vs. JIWAJI RAO COTTON MILLS LTD
|
April 10, 1972 |
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HASTIMAL BHEROOLAL Vs. STATE OF MADHYA PRADESH
|
March 30, 1972 |
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HEAVY ELECTRICALS INDIA Vs. PANNALAL DEVCHAND MALVIYA
|
September 5, 1972 |
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INDRA KUMARI Vs. RAJKUMAR MAHANT
|
March 24, 1972 |
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J A TRIVEDI BROS Vs. COMMISSIONER OF SALES TAX
|
September 4, 1972 |
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J B ADVANI-OERLIKON ELECTRODES PVT LTD Vs. COMMISSIONER OF SALES TAX
|
April 28, 1972 |
|
J K AGENTS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
January 25, 1972 |
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JASWANTLAL PRAHLAD BHAI & COMPANY, DAMOH Vs. COMMISSIONER OF SALES TAX, M.P.
|
December 8, 1972 |
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JASWANTLAL PRAHLAD BHAI AND COMPANY Vs. COMMISSIONER OF SALES TAX
|
September 28, 1972 |
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JIVRAMBHAI Vs. AMARSINGH
|
April 28, 1972 |
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JIYAJEE RAO COTTON MILLS LTD Vs. COMMISSIONER OF SALES TAX
|
December 7, 1972 |
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JOGAYA Vs. BETI JOGA
|
December 22, 1972 |
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JYOTI BHUSHAN Vs. BODH RAM MURITRAM
|
November 27, 1972 |
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K S GAME Vs. STATE OF MADHYA PRADESH
|
February 1, 1972 |
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KALKA PRASAD LAJJA RAM Vs. ELECTION OFFICER GWALIOR
|
January 13, 1972 |
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Kalkaprasad Vs. Election Officer, Gwalior
|
January 31, 1972 |
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KANHAIYALAL VAIDYA Vs. STATE OF MADHYA PRADESH BHOPAL
|
December 16, 1972 |
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KARNAM CHAND Vs. KAMLESH KUMARI
|
April 7, 1972 |
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KEDARMAL Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
October 12, 1972 |
|
Kesa Vs. Kalu
|
December 12, 1972 |
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KOZE Vs. MAKHAN SINGH
|
April 21, 1972 |
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KUAR INDRAJIT SINGH Vs. BOARD OF REVENUE MADHYA PRADESH GWALIOR
|
September 22, 1972 |
|
LALMAN Vs. STATE OF MADHYA PRADESH
|
April 27, 1972 |
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LAXMAN PRASAD Vs. SHRIDEO JANKI RAMAN
|
November 24, 1972 |
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LAXMI PRASAD BAJPAI Vs. DISTRICT MAGISTRATE BILASPUR
|
April 3, 1972 |
|
LIFE INSURANCE CORPORATION OF INDIA Vs. THAKUR MOHAN SINGH
|
April 15, 1972 |
|
MADHYA PRADESH ELECTRICITY BOARD JABALPUR Vs. STATE OF MADHYA PRADESH
|
March 30, 1972 |
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MAHILA KRISHNA KUMARI Vs. MAHILA SAKUN BHATNAGAR
|
January 5, 1972 |
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MAJOR SUJAT ALI Vs. STATE OF MADHYA PRADESH
|
March 30, 1972 |
|
Manocha (S.P.) Vs. State of M.P.
|
December 9, 1972 |
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MOHAMMAD NASEER KHAN Vs. MUNICIPAL CORPORATION BHOPAL
|
December 21, 1972 |
|
MOOLCHAND Vs. SHEODUTT PALIWAL
|
August 7, 1972 |
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MUNICIPAL CORPORATION INDORE Vs. STATE OF BHOPAL
|
April 4, 1972 |
|
MUNICIPAL CORPORATION INDORE Vs. NARAYANLAL
|
February 28, 1972 |
|
MUNICIPAL COUNCIL MANDSAUR MANDSAUR MUNICIPALITY Vs. STATE OF M P BHOPAL
|
April 4, 1972 |
|
MUNSHIRAM RAMDHAN Vs. DHANRAJ CHUNNILAL
|
February 25, 1972 |
|
NANDLAL DHOOT Vs. PARASHRAM DHOOT
|
December 22, 1972 |
|
NARBADA PRASAD Vs. AWADESH NARAIN
|
August 30, 1972 |
|
NATHULAL GUPTA Vs. PHATTANDAS TERMAL
|
December 22, 1972 |
|
NATHUSINGH CHOUHAN Vs. STATE OF MADHYA PRADESH
|
January 13, 1972 |
|
NEBRAJ Vs. AMRIT KAUR
|
August 7, 1972 |
|
NEMICHAND Vs. BRAHMA SWAROOP
|
November 3, 1972 |
|
PENCH VALLEY COAL CO LTD Vs. STATE OF MADHYA PRADESH
|
August 9, 1972 |
|
PHUNSU Vs. BARET
|
April 24, 1972 |
|
POORANCHAND VED PRAKASH Vs. STATE OF MADHYA PRADESH
|
March 22, 1972 |
|
PREMIER REFRACTORIES OF INDIA PVT LTD Vs. SALES TAX OFFICER II JABALPUR
|
February 7, 1972 |
|
RADHIKA PRASAD Vs. STATE OF M P BHOPAL
|
February 8, 1972 |
|
RAJARAM DEAD Vs. GANPATLAL VAISHYA
|
January 10, 1972 |
|
RAJENDRA KUMAR VERMA Vs. STATE OF MADHYA PRADESH
|
January 18, 1972 |
|
RAM LAL SHARMA Vs. STATE OF MADHYA PRADESH
|
August 19, 1972 |
|
RAM SAHAI PANDEY Vs. STATE INDUSTRIAL COURT
|
September 6, 1972 |
|
RAM SINGH MADHOSINGH Vs. ASSISTANT REGISTRAR CO-OPERATIVE SOCIETIES DIST INDORE
|
December 14, 1972 |
|
RAMESHCHANDRA Vs. G N TANDON
|
March 31, 1972 |
|
Rameshchandra Bahoti Vs. Registrar, University of Indore
|
April 3, 1972 |
|
RAMESHWAR SONI Vs. ASSISTANT BLOCK DEVELOPMENT OFFICER
|
February 21, 1972 |
|
RAMSWARUP Vs. PREM NARAIN VERMA
|
January 10, 1972 |
|
RAVISHANKAR DUBE Vs. BOARD OF REVENUE MADHYA PRADESH GWALIOR
|
September 22, 1972 |
|
REGIONAL INSPECTOR OF MINES Vs. K K SENGUPTA
|
July 13, 1972 |
|
S N SUNDERSON AND CO NEW DELHI Vs. PRESIDING OFFICER LABOUR COURT
|
October 25, 1972 |
|
S P MANOCHA Vs. STATE OF MADHYA PRADESH
|
November 9, 1972 |
|
SALEHA BI Vs. SHEIKH GULLA
|
March 20, 1972 |
|
SAMYUKTA KHADAN MAIDOOR SANGH Vs. HINDUSTAN STEEL LIMITED
|
April 25, 1972 |
|
SANTOSH KUMAR Vs. MUNICIPAL COMMITTEE SANAWAD
|
August 19, 1972 |
|
SARAF AND SWARNKAR SAMITI MORAR Vs. MUNNAL LAL
|
August 30, 1972 |
|
SATISHCHANDRA Vs. MOHAMMAD HANIF
|
April 29, 1972 |
|
Shantibai Vs. Principal, Govindram Sakseria Technological Institute
|
July 10, 1972 |
|
SHASHANK MUKERJEE Vs. NARAINDAS INDURKHYA
|
July 25, 1972 |
|
SHIVAJI Vs. DEOJI
|
September 8, 1972 |
|
SHREE BUS SERVICE HATTA Vs. REGIONAL TRANSPORT AUTHORITY JABALPUR
|
March 9, 1972 |
|
SHREE GANESH TRADING CO SAUGOR Vs. STATE OF MADHYA PRADESH
|
April 10, 1972 |
|
SHUJAT ALI Vs. STATE OF MADHYA PRADESH
|
March 30, 1972 |
|
SHYAM BIHARI Vs. STATE OF MADHYA PRADESH
|
March 28, 1972 |
|
SHYAM MOHAN SHRIVASTAVA Vs. UNIVERSITY OF INDORE
|
September 28, 1972 |
|
Shyama alias Shyamlal Vs. State of Madhya Pradesh
|
March 28, 1972 |
|
SIDHA AHIR Vs. DEVIDIN & OTHERS
|
October 20, 1972 |
|
SIDHA AHIR Vs. DEVIDIN
|
October 25, 1972 |
|
SITA BAI GANGRADE Vs. VIDHYAWATI GANGRADE
|
January 13, 1972 |
|
SITAL KUMAR HEMRAMNI Vs. J B MANGHARAM AND CO
|
October 31, 1972 |
|
SIYARAM SINGHAL Vs. MADHYA PRADESH GOVERNMENT
|
February 16, 1972 |
|
Soorajmal Vs. Rama
|
January 28, 1972 |
|
SOORAJMAL MOTILAL MAHAJAN Vs. RAMA
|
January 19, 1972 |
|
STATE OF M P Vs. SHIVNATH SHORDA
|
July 20, 1972 |
|
STATE OF M.P. Vs. JHANKAR SINGH
|
November 7, 1972 |
|
STATE OF MADHYA PRADESH Vs. MAHADEO
|
February 11, 1972 |
|
STATE OF MADHYA PRADESH Vs. RAM PRATAP SINGH
|
April 13, 1972 |
|
STATE OF MADHYA PRADESH Vs. MOHAMMAD ABDUL RAHMAN
|
August 7, 1972 |
|
STATE OF MADHYA PRADESH Vs. HAKIM SINGH
|
April 17, 1972 |
|
STATE OF MADHYA PRADESH Vs. JHANKAR SINGH
|
November 3, 1972 |
|
STATE OF MADHYA PRADESH Vs. PADAM SINGH
|
October 31, 1972 |
|
STATE OF MADHYA PRADESH Vs. KAPURCHAND
|
September 12, 1972 |
|
STATE OF MADHYA PRADESH Vs. MULAMCHAND
|
August 30, 1972 |
|
SULTAN JEHAN BEGUM Vs. GUL MOHD
|
April 28, 1972 |
|
SURAJPALSINGH Vs. STATE OF MADHYA PRADESH
|
March 30, 1972 |
|
SURESH CHAND Vs. PRINCIPAL GOVERNMENT GIRLS DEGREE COLLEGE AND
|
February 7, 1972 |
|
SWAROOP CHAND JAIN Vs. DISTRICT SUPERINTENDENT OF POLICE
|
November 2, 1972 |
|
TAHSIL CO-OPERATIVE AGRICULTURAL MARKETING ASSOCIATION PRIVATE LIMITED Vs. COMMISSIONER OF SALES TAX
|
April 29, 1972 |
|
TANDON AND SONS REWA Vs. STATE TRANSPORT APPELLATE AUTHORITY GWALIOR
|
January 10, 1972 |
|
UNION OF INDIA UOI Vs. SHARMANAND
|
March 1, 1972 |
|
V P GUPTA Vs. DIRECTOR GENERAL OF POSTS AND TELEGRAPHS NEW DELHI
|
April 11, 1972 |
|
VISHNU SADAY BHATTACHARYA Vs. MANAGER CYCLE INDUSTRIES M P LAGHU UDYOG
|
February 11, 1972 |
|
Vishwanath Verma Vs. State of M.P.
|
March 30, 1972 |
|
VLDYADHAR PANDE Vs. VIDYUT GRIH SIKSHA SAMITI KORBA SECRETARY
|
January 22, 1972 |
|
VLSHWANATH VERMA Vs. STATE OF MADHYA PRADESH
|
March 3, 1972 |
|
VRAJLAL MANILAL AND COMPANY Vs. COMMISSIONER OF INCOME TAX
|
November 24, 1972 |
LOGIN