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ADMINISTRATOR CITY OF JABALPUR CORPORATION Vs. LAKHANLAL
|
February 27, 1971 |
|
ADMINISTRATOR OF CORPORATION CITY OF JABALPUR Vs. SEKSERIA SONS CO
|
April 20, 1971 |
|
AKBARALI Vs. PYARA
|
December 2, 1971 |
|
AMIRCHAND MEGHRAJ Vs. DEVIDAS BHOGARAM
|
October 29, 1971 |
|
ANAND RAM VIDHA RAM Vs. REGIONAL TRANSPORT AUTHORITY
|
February 11, 1971 |
|
ASSOCIATED CEMENT CO LTD Vs. ASSISTANT COMMISSIONER OF SALES TAX
|
January 14, 1971 |
|
ASSOCIATED CEMENT COMPANIES LIMITED BAMANGAWAN AND KYMORE MINES KYMORE MP Vs. G C AGARWALA PRESIDING OFFICER CENTRAL GOVERNMENT
|
November 10, 1971 |
|
B A NLGAM CIVIL JUDGE CLASS I SIDHI DISTRICT SIDHI M P Vs. REGISTRAR OF THE HIGH COURT OF MADHYA PRADESH JABALPUR
|
August 18, 1971 |
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B C KAME Vs. ASSISTANT SALES TAX OFFICER
|
March 20, 1971 |
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BABOO NARAYANLAL Vs. MANOHARLAL
|
October 22, 1971 |
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BAKSHILAL Vs. RAO NARENDRASINGH
|
August 21, 1971 |
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BAL VYASI Vs. MAHILA UJJALA
|
November 22, 1971 |
|
Bal Vyasi Vs. Ujjala
|
November 29, 1971 |
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BALCHAND MEGHRAJ PAMNANI Vs. BASANTIDEWI RAMSWAROOP
|
December 10, 1971 |
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BALKISHAN Vs. RAM BHAROSE
|
July 15, 1971 |
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Balmukand Vs. Rameshchand
|
April 7, 1971 |
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BALMUKAND RAMLAL Vs. BOARD OF REVENUE M P GWALIOR
|
December 22, 1971 |
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BALMUKUND JAIRAMDAS Vs. RAMESHCHAND LADETILAL
|
February 5, 1971 |
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BHAGWANDAS Vs. STATE OF M P
|
April 27, 1971 |
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BHARTENDRA SINGH Vs. RAMSAHAI PANDEY
|
July 9, 1971 |
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BHUJBALSINGH Vs. ARJUN SINGH
|
March 25, 1971 |
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BHUTNATH Vs. TORANBAI
|
October 22, 1971 |
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BINOD MILLS CO LTD Vs. COMMISSIONER OF SALES TAX
|
August 2, 1971 |
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BISHWA NATH GUPTA Vs. MUNNA
|
April 28, 1971 |
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BRIJ MOHANDAS GOKULCHAND Vs. NARSINGHDAS MANOHARILAL
|
April 17, 1971 |
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BRIJLAL Vs. DULICHAND
|
January 29, 1971 |
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CENTRAL INDIA MACHINERY AND MANUFACTURING CO LTD Vs. ABDUL REHMAN
|
February 15, 1971 |
|
CHANDAN BAI Vs. SURJAN
|
December 20, 1971 |
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CHANDRADATTA SHANKARDATTA Vs. SANATKUMAR LAXMAN PRASAD
|
October 22, 1971 |
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CHOUDHARI UDAYCHAND Vs. SETH DHARAMCHAND
|
September 7, 1971 |
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CHOUDHRI GULABCHAND JAIN DAYACHAND BAJAJ Vs. BHAMA BALLA NAYAK
|
April 20, 1971 |
|
CHUNNILAL ONKARMAL Vs. HUKOMCHAND MILLS LTD
|
August 11, 1971 |
|
COMMISSIONER OF INCOME TAX Vs. RANI DULEIYA
|
December 23, 1971 |
|
COMMISSIONER OF INCOME TAX Vs. VRAJLAL MANILAL AND COMPANY
|
November 12, 1971 |
|
COMMISSIONER OF SALES TAX Vs. BHAGWANDAS RIKHIRAM
|
October 29, 1971 |
|
COMMISSIONER OF SALES TAX Vs. IMPHALBS MANUFACTURING CO
|
November 10, 1971 |
|
COMMISSIONER OF SALES TAX Vs. HIRJI NAINSEE AND CO
|
November 10, 1971 |
|
COMMISSIONER OF SALES TAX Vs. IMPHALSHA MANUFACTURING CO
|
November 11, 1971 |
|
COMMISSIONER OF SALES TAX Vs. DAYARAMBAL CHAND
|
October 25, 1971 |
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COMMISSIONER OF SALES TAX Vs. N M DUBASH AND CO
|
October 27, 1971 |
|
COMMISSIONER OF SALES TAX Vs. BHARAT KALA BHANDAR
|
July 1, 1971 |
|
COMMISSIONER OF SALES TAX Vs. NARANG INDUSTRIES OF INDORE
|
February 8, 1971 |
|
CUSTODIAN OF EVACUEE PROPERTY M P Vs. MANNOOLAL BATTOOLAL
|
January 27, 1971 |
|
DASHRATHI DAS Vs. STATE OF M P
|
August 12, 1971 |
|
DHANA BAI Vs. KEWARA BAI
|
December 22, 1971 |
|
DHANIRAM Vs. STATE OF MADHYA PRADESH
|
September 17, 1971 |
|
DILLI MUKUNDSINGH Vs. STATE OF MADHYA PRADESH
|
April 7, 1971 |
|
DIWAN DURAG SINGH Vs. STATE OF MADHYA PRADESH
|
April 27, 1971 |
|
DULARAM KHUBCHAND Vs. UNION OF INDIA
|
April 28, 1971 |
|
Dwarka Prasad Saxena Vs. State of M.P.
|
August 20, 1971 |
|
FIRM KALURAM RAM NARAYAN BILASPUR Vs. UNION OF INDIA
|
April 22, 1971 |
|
FIRM POONAMCHAND SHANKARLAL AND CO BOMBAY Vs. FIRM DEEPCHAND SIREYMAL UJJAIN
|
April 14, 1971 |
|
GAJANAND Vs. DIRECTOR FOOD AND CIVIL SUPPLIES
|
April 2, 1971 |
|
GANGARAM Vs. KANHAIYALAL
|
August 12, 1971 |
|
GANPATSINGH Vs. GURUCHARANSINGH
|
August 16, 1971 |
|
GAPPULAL Vs. STATE OF M P
|
January 20, 1971 |
|
GHANSHYAM Vs. PRESIDING OFFICER-SUB-SUB-DIVISIONALNAL OFFICER SAUSAR DISTT CHHINDWARA
|
July 20, 1971 |
|
GHANSHYAM GANGARAMJI CHAUTRE Vs. PRESIDING OFFICER-CUM-SUB-DIVISIONAL OFFICER SAUSAR AND
|
July 30, 1971 |
|
GHANSHYAMLAL SONI Vs. STATE OF M P
|
March 1, 1971 |
|
GOPALDAS Vs. SALES TAX OFFICER
|
December 6, 1971 |
|
GOPALDAS BALKRISHNA AOARWAL Vs. STATE OF MADHYA PRADESH
|
March 23, 1971 |
|
GYANCHAND Vs. C L MASURKAR DISTRICT JUDGE
|
August 2, 1971 |
|
GYARSIBAI Vs. JAMNALAL MOOLCHAND
|
April 28, 1971 |
|
HARBANSSINGH Vs. TRUST COMMITTEE SHRI GURUSINGH SABHA GURUDWARA TRUST
|
July 28, 1971 |
|
HARI PRASAD RAMESHKUMAR Vs. STATE OF MADHYA PRADESH
|
July 26, 1971 |
|
HARNARAYAN Vs. TULSIRAM
|
July 2, 1971 |
|
HATESINGH MUNNALAL Vs. KISHAN SALIGRAM
|
April 28, 1971 |
|
IMRAT Vs. PYARIBAHU
|
February 11, 1971 |
|
INDRAJIT SINGH Vs. STATE OF MADHYA PRADESH
|
July 30, 1971 |
|
IQBAL MOHD KHAN Vs. STATE OF MADHYA PRADESH
|
November 5, 1971 |
|
JAGANNATH Vs. NANAKLAL
|
September 23, 1971 |
|
JAGATRAM DASWANI Vs. STATE OF MADHY PRADESH
|
July 19, 1971 |
|
JAGDISH NARAYAN NATHULAL Vs. RAMKISHAN BADRILAL KHANDELWAL
|
November 2, 1971 |
|
JAIKISHAN GOPIKISHAN AND SONS Vs. COMMISSIONER OF INCOME TAX
|
October 22, 1971 |
|
JIWANMAL SONS PRIVATE LIMITED Vs. COMMISSIONER OF SALES TAX
|
March 31, 1971 |
|
JIWANMAL SONS PRIVATE LTD Vs. DEPUTY COMMISSIONER OF SALES TAX
|
April 2, 1971 |
|
JWALA PRASAD Vs. BOARD OF REVENUE M P GWALIOR
|
December 16, 1971 |
|
K S NAZARALI MILLS Vs. COMMISSIONER OF SALES TAX
|
August 27, 1971 |
|
KALEKHAN MOHAMMAD HANIF Vs. COMMISSIONER OF INCOME TAX
|
October 13, 1971 |
|
KALYANSINGH RATHOR Vs. STATE OF MADHYA PRADESH
|
October 27, 1971 |
|
KAMALKISHORE Vs. NARAYANDAS
|
December 21, 1971 |
|
KASTURCHAND Vs. SIREKUNWAR
|
September 9, 1971 |
|
KHUMANSINGH SANDFIRSINGH Vs. DHANSINGH
|
April 29, 1971 |
|
Kishan Singh Vs. Laxman Singh
|
November 26, 1971 |
|
KRISHAN GOPAL DEVI PRASAD Vs. DATTATRAYA MADHO LAD
|
July 16, 1971 |
|
KRISHNA KUMARI Vs. BOARD OF REVENUE MADHYA PRADESH
|
February 8, 1971 |
|
LALCHAND RAMCHAND Vs. PYARE DASRATH CHAMAR
|
April 27, 1971 |
|
LAXAMAN VINAY SIRSAT Vs. UNION OF INDIA
|
April 1, 1971 |
|
LAXMANDAS GANESHRAM Vs. BARFI BAI
|
April 27, 1971 |
|
LEELADHAR JAYNARAYAN Vs. RAMSINGH
|
February 24, 1971 |
|
LEKHRAJ DIDDI Vs. SAWAN SINGH
|
January 29, 1971 |
|
LEKHRAJ DIDDI Vs. SARDAR SAWAN SINGH
|
January 20, 1971 |
|
M/S. ORIENT PAPER MILLS LTD. AMLAI DISTT. SHAHDOL Vs. MUNICIPAL COUNCIL, SHAHDOL
|
July 9, 1971 |
|
Madanlal Vs. Jai Narain
|
April 10, 1971 |
|
MADANLAL KANHAIYALAL Vs. JAI NARAYAN GENDALAL JATAV
|
April 14, 1971 |
|
MADHAORAO Vs. YESHWANT
|
August 21, 1971 |
|
MADHYA PRADESH ELECTRICITY BOARD JABALPUR Vs. CENTRAL INDIA ELECTRIC SUPPLY CO LTD
|
September 14, 1971 |
|
MADHYA PRADESH IRRIGATION KARCHARI SANGH SANGH SAMBHAG
GWALIOR CHAMBAL CANAL SHEOPUR KALAN DISTRICT
MORENA M P Vs. STATE OF MADHYA PRADESH THROUGH THE SECY LABOUR DEPARTMENT GOVERNMENT OF M P BHOPAL
|
August 18, 1971 |
|
MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. BASANTIBAI
|
April 30, 1971 |
|
MAHADEO RAO VITHOBAJI PARATE Vs. LAXMAN PARASRAM
|
August 23, 1971 |
|
MAHESHCHANDRA SHIVANAND SINGH Vs. DHANPAL UMEDCHAND PATNI
|
August 14, 1971 |
|
MAJOR SUBHASH CHANDRA SARKAR Vs. UNION OF INDIA
|
March 4, 1971 |
|
MALAM SINGH Vs. COLLECTOR SEHORE M P
|
February 12, 1971 |
|
MALIK MOHAMMAD HANIF Vs. MOHAMMAD SALEEM KHAN
|
September 2, 1971 |
|
MATA PRASAD ANANTRAM Vs. ELECTION OFFICER NIRBACHAN ADHIKARI PANCHAYAT ELECTION OFFICE PORSA PARGANA
|
January 29, 1971 |
|
Mohammad Vs. Sagarmal
|
August 16, 1971 |
|
MUNICIPAL BOARD BHOPAL Vs. JAGDISH GOPAL
|
July 8, 1971 |
|
MUNICIPAL COUNCIL DHAMTARI Vs. STATE OF M P
|
December 22, 1971 |
|
MUNICIPAL COUNCIL KHARSIA Vs. STATE OF MADHYA PRADESH
|
July 28, 1971 |
|
NAGAR PALIKA SHIVPURI Vs. PURSHOTAMDAS
|
March 22, 1971 |
|
NANDLAL DHOOT Vs. PARASRAM DHOOT
|
December 22, 1971 |
|
NARSINGH RAO Vs. SHANTABAI
|
December 22, 1971 |
|
NARYAN SINGH THAKUR Vs. EXCISE COMMISSONER MAHYA PRARADAESH GWALIOR
|
February 17, 1971 |
|
NATHOOLAL MISTRY Vs. LEONARD THEOLOGICAL COLLEGE JABALPUR
|
May 1, 1971 |
|
NATIONAL GARAGE NAGPUR Vs. PRESIDENT BOARD OF REVENUE M P
|
December 12, 1971 |
|
NATIONAL GARAGE, NAGPUR Vs. PRESIDENT, BOARD OF REVENUE, M.P. AND OTHERS
|
December 2, 1971 |
|
NAUBATRAM NANDRAM Vs. COMMISSIONER OF INCOME TAX
|
November 12, 1971 |
|
NAVALKISHORE NARAYAN BHARGAVA Vs. M P ROAD TRANSPORT CORPORATION INDORE
|
October 11, 1971 |
|
NIRBHAI SINGH Vs. STATE OF MADHYA PRADESH
|
November 25, 1971 |
|
NIRMALADEVI Vs. ANARDEVI
|
December 3, 1971 |
|
Om Builders & Miners Raising Contractors, Ispat Lime Stone Quarry, Satna Vs. S.C. Agrawal, Presiding Officer, Central Government Labour Court-cum-Industrial Tribunal, Jabalpur
|
April 16, 1971 |
|
OM BUILDERS AND MINERS RAISIN GOTEACTORS Vs. G C AGARWAL PRESIDING OFFICER CENTRAL GOVT LABOUR COURT-CWM-INDUSTRIAL TRIBUNAL JABALPUR
|
April 16, 1971 |
|
Omprakash Vs. Kanhaiyalal
|
October 27, 1971 |
|
ONKARLAL GANGA PRASHAD Vs. SARDAR KHAN RASOAL KHAN
|
August 21, 1971 |
|
ORIENT PAPER MILLS LTD Vs. MUNICIPAL COUNCIL SHAHDOL
|
July 19, 1971 |
|
PANCHAMSINGH Vs. RAMKISHANDAS GURU RAMDAS
|
April 29, 1971 |
|
PANJUMAL KHAN CHAND Vs. STATE OF M P
|
March 10, 1971 |
|
PANNALAL NATHUSINGH Vs. K C TIWARI
|
July 17, 1971 |
|
PATEL VOLKART PRIVATE LTD Vs. COMMISSIONER OF SALES TAX
|
October 27, 1971 |
|
PATRAM SITARAM OF MORENA Vs. COMMISSIONER OF SALES TAX
|
July 9, 1971 |
|
Poonamchand Vs. Basantilal
|
October 14, 1971 |
|
Poonamchand Shankerlal & Co. Vs. Dipchand Siremal
|
April 14, 1971 |
|
PRABH UDAYAL Vs. SAVITRI DEVI
|
September 13, 1971 |
|
PRAKASH ELECTRIC STORES Vs. COMMISSIONER OF SALES TAX
|
October 27, 1971 |
|
Prakashchandra Vs. Swarupchand Hukumchand
|
April 14, 1971 |
|
PRAKASHCHANDRA RAJMAL JAIN Vs. FIRM SWARUPCHAND HUKUMCHAND AND CO
|
March 2, 1971 |
|
Prem Narain Verma Vs. Shilpakar Sahakari Majdoor Sangh Ltd., Shivpuri
|
August 17, 1971 |
|
PREMKUMAR Vs. UNION OF INDIA UOI
|
January 19, 1971 |
|
PRINCIPAL AND SECRETARY MOULANA AZAD COLLEGE OF TECHNOLOGY BHOPAL Vs. NATHOORAM PANDEY
|
April 23, 1971 |
|
PUROHIT LODGE Vs. COMMISSIONER OF SALES TAX
|
July 12, 1971 |
|
R C CHATURVEDI Vs. STATE OF MADHYA PRADESH
|
December 3, 1971 |
|
RADHESHYAM SHARMA Vs. GOVT OF M P
|
November 17, 1971 |
|
RAGHUBAR SINGH Vs. STATE OF MADHYA PRADESH
|
April 5, 1971 |
|
RAGHURAJ SINGH Vs. NARAINSINGH
|
August 21, 1971 |
|
RAJENDAR SINGH Vs. N K SHEJWALKER
|
February 16, 1971 |
|
RAJENDRA BHARATI Vs. M P DUBE
|
March 20, 1971 |
|
RAJNANDGAON ROADWAYS PRIVATE LTD Vs. TAX OFFICER-CUM-REGIONAL TRANSPORT OFFICER RAIPUR
|
November 25, 1971 |
|
RAJULA BAI Vs. SUKA DUKALI
|
August 19, 1971 |
|
RAM SWAROOP SHARMA Vs. STATE OF MADHYA PRADESH
|
March 10, 1971 |
|
RAMA Vs. MANGILAL
|
February 9, 1971 |
|
Rama Vs. Mangilal
|
February 6, 1971 |
|
RAMAKANT GUPTA Vs. UNION OF INDIA
|
March 11, 1971 |
|
RAMDHANI PANDE Vs. STATE OF MADHYA PRADESH
|
September 2, 1971 |
|
Ramgopal Vs. Election Officer
|
August 19, 1971 |
|
RAMLAL Vs. KANHAIYALAL
|
April 30, 1971 |
|
RAMNARESH SWAMY Vs. STATE GOVERNMENT OF MADHYA PRADESH
|
October 27, 1971 |
|
RAMSINGH Vs. SHANKARLAL
|
September 24, 1971 |
|
RAMSINGH Vs. SHANKARLAL
|
December 2, 1971 |
|
RAMU ALIAS RAMHIT Vs. STATE OF MADHYA PRADESH
|
January 28, 1971 |
|
Rizvi, S.M.A. Vs. State of M.P.
|
March 4, 1971 |
|
RUDRA PRASAD KHARE Vs. STATE OF MADHYA PRADESH
|
August 26, 1971 |
|
S K SAJEER Vs. COURT MADHYA PRADESH INDORE
|
March 25, 1971 |
|
S M A RIZVI Vs. STATE OF MADHYA PRADESH BHOPAL
|
February 21, 1971 |
|
S P NANAWATY FACTORY MANAGER SATNA
CEMENT WORKS SATN Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
July 7, 1971 |
|
S.P. Nanawaty, Factory Manager. Satna Cement Works, Satna Vs. Employees State Insurance Corporation, Jabalpur
|
July 17, 1971 |
|
SAITUA JUGUWA Vs. STATE OF M P
|
October 13, 1971 |
|
SAMBHAJI RAO Vs. STATE OF M P
|
January 22, 1971 |
|
SARDAR MAHINDER SINGH Vs. DEPUTY COMMISSIONER OF SALES TAX
|
February 5, 1971 |
|
SARDAR PREMSINGH RAM SINGH Vs. FIRM GAYA PRASAD SUNDERLAL
|
August 31, 1971 |
|
Satishchandra Vs. District Magistrate, Indore
|
September 1, 1971 |
|
SATISHCHANDRA HUKUMCHAND PATNI Vs. DISTRICT MAGISTRATE, INDORE AND ANOTHER
|
August 16, 1971 |
|
SHANK SAHAI Vs. KANMAL
|
January 16, 1971 |
|
SHANTARAM LAXMANRAO KEKRE Vs. SHYAM SUNDAR
|
April 1, 1971 |
|
SHIL CHAND Vs. SAMOOHIK KRISHI SAHKARI SAMITI LTD
|
September 6, 1971 |
|
SHOBHARAM Vs. STATE
|
December 21, 1971 |
|
SHYAM BABU SHRIVASTAVA Vs. STATE OF M P
|
March 10, 1971 |
|
STATE OF M P Vs. MOHANLAL
|
February 9, 1971 |
|
STATE OF M.P., BHOPAL Vs. BHAGWANT RAO
|
February 25, 1971 |
|
STATE OF MADHYA PRADESH Vs. BHAGWATI PRASAD OMPRAKASH
|
March 23, 1971 |
|
STATE OF MADHYA PRADESH Vs. MUNICIPAL COUNCIL HARDA
|
January 13, 1971 |
|
STATE OF MADHYA PRADESH Vs. SHALIGRAM
|
January 20, 1971 |
|
STATE OF MADHYA PRADESH Vs. IKRAM AHMAD ABDUL AHMAD KHAN
|
January 25, 1971 |
|
STATE OF MADHYA PRADESH Vs. BAHMANSHA BYRAMJI
|
April 28, 1971 |
|
STATE OF MADHYA PRADESH Vs. MURATSINGH HAR PRASHAD
|
July 28, 1971 |
|
STATE OF MADHYA PRADESH Vs. BOOTASINGH GOPAL SINGH
|
December 24, 1971 |
|
STATE OF UTTAR PRADESH Vs. DAYALI MARDAN
|
July 14, 1971 |
|
STATE OOF MADHYA PRADESH Vs. PRABHUDAYAL S/O BADRIPRA
|
March 11, 1971 |
|
SUBHASH CHANDRA SARKAR Vs. UNION OF INDIA
|
July 26, 1971 |
|
SUDARSHANPRASAD PANDEY Vs. RAJARAM SHUKLA
|
April 30, 1971 |
|
SUNEETA LABORATORIES INDORE Vs. STATE OF MADHYA PRADESH BHOPAL
|
December 21, 1971 |
|
TUN DA GANPATIA KACHHI Vs. K C TIWARI MEMBER BOARD OF REVENUE MP GWALIOR
|
July 23, 1971 |
|
UNION OF INDIA Vs. CHHEDILAL
|
May 1, 1971 |
|
UNION OF INDIA Vs. SHANKERLAL
|
April 22, 1971 |
|
V K JAIN Vs. KAMAL SINGH THAUSINGH
|
March 29, 1971 |
|
VALLABHDAS Vs. SIKANYA
|
August 30, 1971 |
|
VASANT RAO KRISHNA RAO KINHEKAR Vs. GRAM PANCHAYAT LANJI
|
December 22, 1971 |
|
VRAJLAL MANILAL AND COMPANY Vs. STATE OF MADHYA PRADESH
|
October 14, 1971 |