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AGRICULTURAL IMPLEMENTS DEALERS SYNDICATE Vs. COMMISSIONER OF SALES TAX
|
August 3, 1970 |
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ALI AHMAD AND SONS Vs. BRIJ KISHORE PATERIA
|
September 15, 1970 |
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AMALGAMATED COALFIELDS LIMITED Vs. UNION OF INDIA
|
February 9, 1970 |
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ASBESTOS CEMENT Vs. STATE OF M P
|
March 2, 1970 |
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BALU DEOCH Vs. FUNDLBAI AMICHAND
|
February 16, 1970 |
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BALWANTSINGH Vs. COLLECTOR SHIVPURI
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October 19, 1970 |
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BANMALI Vs. KANAHIYA
|
February 23, 1970 |
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BENI PRASAD TANDAN Vs. JABALPUR IMPROVEMENT TRUST
|
January 16, 1970 |
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BHAGWAN SINGH Vs. COLLECTOR DISTRICT GWALIOR
|
October 7, 1970 |
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BHAGWANDAS KHANDELWAL Vs. COMMISSIONER OF SALES TAX
|
November 13, 1970 |
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BHAGWANDAS NANDLAL Vs. CHHAGANLAL BINJOOLAL
|
December 15, 1970 |
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BHAIRON SINGH VISHWAKARMA Vs. CIVIL SURGEON NARSIMHAPUR
|
July 24, 1970 |
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BHAIYALAL GIRDHARILAL SHRIVASTAVA Vs. TIKARAM UDAICHAND JAIN
|
April 3, 1970 |
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BHAWARSINGH Vs. PILABAI
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December 4, 1970 |
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BHOTEY Vs. COLLECTOR DIST GWALIOR
|
October 7, 1970 |
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BIHARILAL SORI Vs. STAE OF M P THROUGH THE SECRETARY P W D GOVT OF M P BHOPAL
|
November 25, 1970 |
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BINOD MILLS COMPANY LTD UJJAIN Vs. REGIONAL PROVIDENT FUND COMMISSIONER INDORE M P
|
September 23, 1970 |
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BIRDICHAND Vs. LAKHMICHAND
|
April 3, 1970 |
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BRIJKISHORE Vs. KISHORE SINGH
|
April 20, 1970 |
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BUDHULAL SHANKARLAL Vs. AN INFANT-CHILD NOT NAMED
|
November 18, 1970 |
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CALTEX INDIA Vs. ASSISTANT COMMISSIONER OF SALES TAX INDORE REGION INDORE
|
December 9, 1970 |
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CALTEX INDIA LTD Vs. SALES TAX OFFICER RAIPUR
|
February 9, 1970 |
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CHAMPALAL Vs. STATE OF MADHYA PRADESH
|
October 7, 1970 |
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CHANDRIKA PRASAD Vs. UNION OF INDIA THROUGH THE SECRETARY MINISTRY OF COMMUNICATION NEW DELHI
|
November 13, 1970 |
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COMMISSIONER OF INCOME TAX Vs. PAGODA HOTEL AND RESTAURANT
|
November 23, 1970 |
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COMMISSIONER OF INCOME TAX Vs. CHHOTELAL KANHAIYALAL
|
October 28, 1970 |
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COMMISSIONER OF INCOME TAX Vs. BHOPAL SUGAR INDUSTRIES LIMITED
|
March 27, 1970 |
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COMMISSIONER OF INCOME TAX Vs. NAVNITLAL M MEHTA
|
March 30, 1970 |
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COMMISSIONER OF INCOME TAX Vs. SURAJLAL MANNALAL
|
March 30, 1970 |
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COMMISSIONER OF INCOME TAX Vs. SETH KIRODIMAL CHARITY TRUST
|
March 31, 1970 |
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COMMISSIONER OF INCOME TAX Vs. KAMLA OIL MILLS
|
April 1, 1970 |
|
COMMISSIONER OF INCOME TAX M P AND NAGPUR Vs. GANESH RICE MILLS
|
February 11, 1970 |
|
COMMISSIONER OF INCOME-TAX M P NAGPUR AND BHANDARA Vs. CHINTAMANRAO BALAJI
|
March 9, 1970 |
|
COMMISSIONER OF INCOME-TAX M P NAGPUR AND BHANDARA Vs. BHOPAL SUGAR INDUSTRIES LTD
|
March 27, 1970 |
|
COMMISSIONER OF SALES TAX Vs. MOHAMMAD RASUL OF PANNA
|
March 27, 1970 |
|
COMMISSIONER OF SALES TAX Vs. BASANTILAL BANARASIDAS
|
March 25, 1970 |
|
COMMISSIONER OF SALES TAX Vs. NEW BHOPAL TEXTILE LIMITED
|
April 17, 1970 |
|
COMMISSIONER OF SALES TAX Vs. HINDUSTAN STEEL LIMITED BHILAI STEEL PROJECT
|
April 28, 1970 |
|
COMMISSIONER OF SALES TAX Vs. PRAKASH GENERAL STORES
|
April 21, 1970 |
|
COMMISSIONER OF SALES TAX M P Vs. BHOPAL DAL AND FLOUR MILLS
|
September 11, 1970 |
|
DELHI CLOTH AND GENERAL MILLS CO LTD Vs. COMMISSIONER OF SALES TAX
|
August 14, 1970 |
|
DEPUTY REGISTRAR CO OP SOCIETIES BILASPUR DIVISION BILASPUR Vs. NARAYAN PRASAD MISHRA
|
December 10, 1970 |
|
DEVI SHANKER DWIVEDI Vs. VIKRAM UNIVERSITY UJJAIN M P
|
October 8, 1970 |
|
DHARAMPAL BHATIA Vs. B K MISHRA
|
August 14, 1970 |
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FIRM GANESHRAM HARVILAS Vs. RAMCHANDRA RAO
|
January 30, 1970 |
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FLORENCE CHAUDHARI Vs. STATE OF M P
|
January 5, 1970 |
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GAJRAJSINGH Vs. JAGATSINGH
|
January 2, 1970 |
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GANESH PRASAD AND BABOOLAL AND COMPANY Vs. STATE OF MADHYA PRADESH
|
November 2, 1970 |
|
GANESHRAM Vs. SAVITRI
|
October 14, 1970 |
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GANGADHAR LALLIRAM Vs. NIRVACHAN ADHAKARI MARKITING SOCIETY VIJAYAPUR
|
January 15, 1970 |
|
GANPATLAL SHARMA Vs. SURYA PRASAD
|
July 8, 1970 |
|
GAYASUDDIN KHAN Vs. GRAM PANCHAYAT TAL
|
August 8, 1970 |
|
Gayasuddin Khan Vs. Gram Panchayat, Village, Tal
|
August 18, 1970 |
|
GIRDHARILAL NANNELAL Vs. COMMISSIONER OF SALES TAX
|
March 28, 1970 |
|
GOVIND PRASAD AGRAWAL Vs. ADMINISTRATOR OF THE CITY OF JABALPUR
|
November 6, 1970 |
|
GULAB DEVI SOHANEY Vs. GOVT OF MADHYA PRADESH
|
September 29, 1970 |
|
GULABCHAND KAPURCHAND JAIN Vs. RUKMANIDEVI
|
September 3, 1970 |
|
GWALIOR AGRICULTURE CO Vs. STATE OF MADHYA PRADESH
|
February 6, 1970 |
|
HAJI ALI MOHAMMAD AND SONS PANNA Vs. HOLARAM
|
May 1, 1970 |
|
HAZARILAL GUPTA Vs. STATE TRANSPORT APPELLATE AUTHORITY M P
|
January 5, 1970 |
|
HINDUSTAN STEEL LIMITED BHILAI Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL- CUM - LABOUR COURT JABALPUR
|
September 2, 1970 |
|
HIRALAL DEEPCHAND OSWAL Vs. BABU SHIV PRASAD
|
September 18, 1970 |
|
Indore Zila Sahkari Bhumivikas Bank Maryadit, Indore Vs. Registrar, Cooperative Societies, Indore
|
November 6, 1970 |
|
JANARDAN RAO Vs. MUNICIPAL COUNCIL SAUSAR
|
January 1, 1970 |
|
JASRAJ MULTAN CHAND Vs. KAMRUDDIN
|
December 11, 1970 |
|
JEEWANLAL CHHOTELAL Vs. KUMARI SHANTA PATHAK
|
March 31, 1970 |
|
JHAMSINGH Vs. PRAFULLACHANDRA TRIVEDI
|
December 11, 1970 |
|
JIWAN PRASAD Vs. MAHASINGH
|
September 29, 1970 |
|
JOHRILAL Vs. STATE OF MADHYA PRADESH
|
September 9, 1970 |
|
JUNIOR LABOUR INSPECTOR CENTRAL Vs. AUTHORITY UNDER THE PAYMENT OF WAGES ACT
|
January 1, 1970 |
|
K L KOCHAR AND COMPANY Vs. SALES TAX OFFICER
|
December 4, 1970 |
|
Kalekhan Mohammad Hanif Vs. Union of India
|
October 21, 1970 |
|
KALLU Vs. MUNNA
|
January 20, 1970 |
|
KANHAN VALLEY COAL CO PRIVATE Vs. STATE OF MADHYA PRADESH
|
August 27, 1970 |
|
KANTI PRASAD GARG Vs. VICE CHANCELLOR JAWAHARLAL NEHRU KRISHI VISHWA
|
January 14, 1970 |
|
KISHOR Vs. STATE OF M P
|
March 2, 1970 |
|
KRISHNABAI BABULAL MISHRA Vs. LAXMIBAI
|
March 30, 1970 |
|
KULSEKARAPATNAM HAND MATCH WORKERS CO-OPERATIVE COTTAGE Vs. RADHELAL LALLOOLAL
|
September 3, 1970 |
|
KUMARI KIRAN JAIN Vs. BOARD OF SECONDARY EDUCATION
|
November 6, 1970 |
|
LAKHANLAL Vs. TOWN IMPROVEMENT TRUST
|
January 16, 1970 |
|
LALMAN SHIVNATH Vs. STATE OF MADHYA PRADESH
|
April 14, 1970 |
|
LAXMI CHAND BADRI NARAIN Vs. COMMISSIONER OF SALES TAX M P
|
August 10, 1970 |
|
M P IRRIGATION KARAMCHARI SANGH GWALIOR Vs. STATE OF M P
|
January 23, 1970 |
|
MADANLAL KANHAIYALAL Vs. JAI NARAYAN GENDALAL
|
October 26, 1970 |
|
MADAYA PRADESH STATE RAOD TRANSPORT CORPOROTIN BAIRAGARH BHOPAL Vs. NOTIFIED AREA COMMITTEE
|
November 18, 1970 |
|
MADHYA PRADESH MOTOR KARMACHARI SANGH UJJAIN Vs. M P STATE ROAD TRANSPORT CORPORATION BAIRAGARH
|
October 22, 1970 |
|
MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. REGIONAL TRANSPORT AUTHORITY
|
October 7, 1970 |
|
MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION BAIRAGARH Vs. INDUSTRIAL COURT MADHYA PRADESH INDORE
|
July 22, 1970 |
|
MAHARANI PADMINI KUNWAR BA SAHIBA OF RAJPIPLA Vs. STATE OF MADHYA PRADESH
|
November 9, 1970 |
|
MAHENDRA SINGH Vs. COLLECTOR GWALIOR
|
October 7, 1970 |
|
MAKHANIYA Vs. BADRI PRASAD
|
November 27, 1970 |
|
MALHOTRA V S Vs. COMMISSIONER OF INCOME TAX
|
July 29, 1970 |
|
MANDAS Vs. MANABAI
|
December 23, 1970 |
|
MANGAL PRASHAD SOBHARANI Vs. ABDUL HAFIZ MOHAMMAD
|
March 25, 1970 |
|
MANJI BHIMJI PARMAR Vs. ASSISTANT SALES TAX OFFICER
|
May 2, 1970 |
|
MANNOOLAL DESHMUKH Vs. N L SHRIVASTAVA
|
November 9, 1970 |
|
MANOHARLAL VERMA Vs. STATE OF MADHYA PRADESH
|
January 5, 1970 |
|
MUKUNDILAL Vs. STATE BANK OF INDIA
|
August 4, 1970 |
|
MUNICIPAL COUNCIL RAIGARH Vs. PAHAWA TRADING CO RAIGARH
|
April 21, 1970 |
|
N GANUBHAI Vs. MUNICIPAL CORPORATION
|
November 4, 1970 |
|
NAGAR PALIKA OFFICER Vs. RAJENDRA SINGH SENGER
|
September 14, 1970 |
|
NANNULAL KISHANLAL Vs. NEW MALWA TRANSPORT CO
|
January 5, 1970 |
|
NATHURAM MAHAJAN Vs. DISTRICT CO-OPERATIVE BANK LTD SHIVPURI
|
February 11, 1970 |
|
NORTHERN INDIA INSURANCE CO INDORE Vs. COMMISSIONER FOR WORKMENS COMPENSATION INDORE
|
April 21, 1970 |
|
Northern India Insurance Co. Branch Indore Vs. Commissioner for Workmens Compensation and Ors.
|
April 28, 1970 |
|
ORIENT PAPER MILLS LTD Vs. STATE OF MADHYA PRADESH
|
December 24, 1970 |
|
P G PAUL Vs. UNION OF INDIA
|
February 4, 1970 |
|
PANCHAM RAMCHARAN Vs. COLLECTOR DIST BHIND
|
October 7, 1970 |
|
PANCHHOO Vs. MOORATSINGH
|
April 8, 1970 |
|
PANDIT RAMGULAM CHOUBEY Vs. MAHINDRA KUMAR
|
January 6, 1970 |
|
PANNALAL UMESH KUMAR Vs. COMMISSIONER OF SALES TAX
|
July 22, 1970 |
|
PRAM DUTT AHUJA Vs. COMMISSIONER OF INCOME TAX
|
March 31, 1970 |
|
PRATAPSINGH Vs. STATE OF MADHYA PRADESH
|
September 3, 1970 |
|
PRETISH CHANDRA DUTTA Vs. UNIVERSITY OF SAUGAR
|
September 24, 1970 |
|
PYARELAL Vs. STATE OF MADHYA PRADESH
|
November 20, 1970 |
|
R S SETH GOPIKISAN AGRAWAL AND SONS Vs. C L SHARMA ASSISTANT COMMISSIONER OF SALES TAX
|
October 12, 1970 |
|
Radha Kishan Vs. Anoop Chand
|
October 14, 1970 |
|
RADHABAI BHIKAJI Vs. BALURAM DALURAM
|
March 11, 1970 |
|
RAGHVENDRA SINGH Vs. MARHU
|
August 26, 1970 |
|
RAJ KUMAR MAHANT Vs. INDRA KUMARI RAJ KUMAR MAHANT
|
November 17, 1970 |
|
RAM KRISHAN DAS Vs. MAHILA SHANKAR PURWALI
|
September 2, 1970 |
|
RAM RATAN Vs. MATHURA PRASAD
|
September 14, 1970 |
|
RAMGHANDRA Vs. JAWAHARLAL NEHRU KRISHI VISHWA VIDYALAYA
|
July 18, 1970 |
|
RAMJILAL Vs. BOARD OF REVENUE M P
|
July 21, 1970 |
|
RAMLAL PURI Vs. STATE OF MADHYA PRADESH
|
December 24, 1970 |
|
RAMSWAROOP AGARWAL Vs. POLSON LIMITED BOMBAY
|
April 27, 1970 |
|
RANI HEMANT KUMARIJI Vs. NEW INDIA ASSURANCE CO LTD
|
July 23, 1970 |
|
S P SRIVASTAVA NOW KNOWN AS S PRASANNA Vs. STATE OF MADHYA PRADESH
|
April 27, 1970 |
|
SAGARMAL SPINNING AND WEAVING MILLS LIMITED Vs. CENTRAL BOARD OF DIRECT TAXES
|
October 5, 1970 |
|
SANTOSHCHANDRA Vs. GYANSUNDARBAI
|
February 25, 1970 |
|
SETH SUNDERDAS CONTRACTOR Vs. COMMISSIONER OF SALES TAX
|
November 5, 1970 |
|
SHAIKH MAHBOOB Vs. BARKATULLA
|
February 26, 1970 |
|
SHARDA PRASAD MISHRA Vs. STATE OF MADHYA PRADESH
|
August 11, 1970 |
|
SHEWANTI BHAURAO DONGRE Vs. BHAURAO DAULATRAO DONGRE
|
December 17, 1970 |
|
SHYAMACHARAN RAGHUBAR PRASAD TIWARI Vs. SHEOJEE BHAI JAIRAM CHATTRI
|
November 4, 1970 |
|
SHYAMLAL Vs. STATE OF MADHYA PRADESH
|
December 9, 1970 |
|
SONELAL Vs. STATE OF MADHYA PRADESH
|
September 14, 1970 |
|
STATE OF MADHYA PRADESH Vs. GOKULPRASAD KALURAM DUB
|
November 24, 1970 |
|
STATE OF MADHYA PRADESH Vs. FIRM GOPICHAND SARJU PRASAD
|
January 9, 1970 |
|
STATE OF MADHYA PRADESH Vs. PHODAL HIRA
|
August 28, 1970 |
|
STATE OF MADHYA PRADESH Vs. F R QURESHI
|
September 3, 1970 |
|
STATE OF MADHYA PRADESH Vs. KHAN BAHADUR H H D H BHIWANDIWALA AND CO
|
July 30, 1970 |
|
STEEL WORKERS UNION Vs. CHIEF LABOUR COMMISSIONER CENTRAL AND APPELLATE AUTHORITY
|
October 8, 1970 |
|
SUBHASH CHANDRA SARDARMAL LALWANI Vs. RADHAVALLABH SALIGRAM
|
September 25, 1970 |
|
SUPREME GENERAL FILMS EXCHANGE PVT LTD Vs. YUVRAJ GOVIND SINGH
|
February 21, 1970 |
|
SURENDRA MOHAN CHAURASIYA Vs. STATE TRANSPORT APPELLATE AUTHORITY M P GWALIOR
|
January 29, 1970 |
|
SWADESHI COTTON AND FLOUR MILLS Vs. T S PARASKAR
|
December 14, 1970 |
|
THAGANI BAI Vs. STATE OF MADHYA PRADESH
|
July 23, 1970 |
|
TIKAM CHAND LUNIA Vs. RAHIM KHAN ISHAK KHAN
|
April 22, 1970 |
|
TIKAMCHAND SUALALJI AGRAWAL Vs. JOINT REGISTRAR CO-OPERATIVE SOCIETIES
|
October 22, 1970 |
|
UNITED EXCISE Vs. COMMISSIONER OF SALES TAX
|
December 4, 1970 |
|
VAIDYA SLTARAMJI Vs. SUNDARLAL
|
March 10, 1970 |
|
VRAJ KUWAR BAI Vs. KUNJBIHARILAL KRISHNACHANDRA
|
October 7, 1970 |
|
WAINGANGA CLUB Vs. COMMISSIONER OF SALES TAX
|
August 12, 1970 |
|
Wainganga Club, Balaghat Vs. Commissioner of Sales Tax
|
August 18, 1970 |
LOGIN