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A LAXMANDAS Vs. STATE OF MADHYA PRADESH
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November 28, 1969 |
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ABDUL HAKIM Vs. ANWAR JEHAN BEGUM
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February 10, 1969 |
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AKHECHAND Vs. MOTILAL
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August 7, 1969 |
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AMRIT RAO KAMERIKAR Vs. STATE OF MADHYA PBADESH
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October 30, 1969 |
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ARUN GENERAL INDUSTRIES Vs. RISHAB MANUFACTURERS PR LTD
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April 30, 1969 |
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BABU HARISINGH Vs. RATANLAL
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February 14, 1969 |
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BABULAL BHIKAJI MANDLOI Vs. DATTATRAYA NARAYAN
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August 28, 1969 |
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BADRI VISHAL Vs. STATE OF MADHYA PRADESH
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November 8, 1969 |
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BAIJNATH Vs. STATE OF M P
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January 17, 1969 |
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BALKRISHNA BIHARI LAL Vs. BOARD OF REVENUE M P
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August 11, 1969 |
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BALU DEOCHAND KULMI Vs. FUNDIBAI AMICHAND KULMI
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December 19, 1969 |
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BASANT KUMAR MISHRA Vs. ASSISTANT REGISTRAR CO OPERATIVE SOCIETIES
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March 26, 1969 |
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BHAWANI PRASAD Vs. SHRI KISHAN
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April 16, 1969 |
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BRIGADIER GURDIAL SINGH Vs. UNION OP INDIA
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December 19, 1969 |
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CHHAGANLAL Vs. PARVATI BAI
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April 9, 1969 |
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CHRISTIAN FELLOWSHIP Vs. STATE OF MADHYA PRADESH
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December 5, 1969 |
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COLLECTOR JABALPUR Vs. NAWAB AHMAD YAR JAHAGIR KHAN
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December 22, 1969 |
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COMMISSIONER OF INCOME TAX Vs. DHANDA CAPTAIN H C
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December 4, 1969 |
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COMMISSIONER OF INCOME-TAX NAGPUR AND BHANDARA NAGPUR Vs. CAPTAIN H C DHANDA
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December 4, 1969 |
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COMMISSIONER OF SALES TAX Vs. PERFECT POTTERY CO LTD
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September 18, 1969 |
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COMMISSIONER OF SALES TAX Vs. INDIA COFFEE WORKERS CO-OPERATIVE SOCIETY LTD
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February 19, 1969 |
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COMMISSIONER OF SALES TAX Vs. GANESH OIL MILLS
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January 6, 1969 |
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COMMISSIONER OF SALES TAX Vs. C L SHARMA
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January 23, 1969 |
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COMMISSIONER OF SALES TAX Vs. NANDRAM RAMKARAN AGARWAL
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September 8, 1969 |
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COMMISSIONER OF SALES TAX M P Vs. SAMRATHMAL DHOOLCHAND
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December 23, 1969 |
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CONTROLLER OF ESTATE DUTY Vs. USHA DEVI PATANKAR
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February 6, 1969 |
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DAYABHAI KHUSHALBHAI PATEL Vs. REGIONAL PROVIDENT FUND COMMISSIONER INDORE M P
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December 19, 1969 |
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DEEPCHAND Vs. SUKHLAL
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January 17, 1969 |
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DEO PARASNATHJI MOUSUMA GHANSHYAM BUDHU SINGHAI Vs. FIRM KANHAIYALAL KOMALCHAND GODRE
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January 10, 1969 |
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DIGAMBAR JAIN Vs. SUB REGISTRAR STAMPS INDORE
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August 4, 1969 |
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DWARKA PRASAD MISHRA Vs. KAMALNARAYAN SHARMA
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April 7, 1969 |
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East India Carpet Co. (P) Ltd. Gwalior Branch Vs. Its Employees
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October 28, 1969 |
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EMPLOYERS IN RELATION TO NEW GHIRIMIRI PONRI HILL COLLIERY Vs. WORKMEN REPRESENTED BY THE M P KOYALA MAZDOOR PANCHAYAT
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April 18, 1969 |
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FIRM RATANCHAND DARBARILAL SATNA Vs. RAJENDRA KUMAR KHOOBCHAND
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July 16, 1969 |
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G R KULKARNI Vs. COMMISSIONER OF SALES TAX
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January 15, 1969 |
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GABHABHAI VELJI Vs. COMMISSIONER OF INCOME TAX
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February 17, 1969 |
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GOPALDAS KHIMJI TRADING COMPANY Vs. COMMISSIONER OF SALES TAX
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November 17, 1969 |
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GOPICHAND SARJU PRASAD Vs. COMMISSIONER OF INCOME TAX
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January 1, 1969 |
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GOPICHAND SARJUPRASAD Vs. UNION OF INDIA
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January 24, 1969 |
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GULABSINGH Vs. GATTULAL
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October 31, 1969 |
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GULLA KHARAGJIT CARPENTER Vs. NARSINGH NANDKISHORE RAWAT
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October 27, 1969 |
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GUNVANTRAI HARIVALLABH JANI Vs. REGIONAL PROVIDENT FUND COMMISSIONER EMPLOYEES PROVIDENT
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December 19, 1969 |
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HALKE MAHATE HARLAL Vs. H C KAMTHAN
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March 12, 1969 |
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HAYATKHAN Vs. MANGILAL
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March 28, 1969 |
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HINDUSTAN STEEL LIMITED BHILAI Vs. RAMDAYAL DAU AND CO DURG
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November 14, 1969 |
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HINDUTHAN STEEL LTD Vs. INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT CENTRAL
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February 10, 1969 |
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INDERMAL TAKAJI MAHAJAN Vs. RAMPRASAD GOPILAL
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January 20, 1969 |
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ISHWAR PRASHAD Vs. STATE OF MADHYA PRADESH
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August 21, 1969 |
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JAMNAPRASAD AGARWAL Vs. MAHESH PRASAD SHUKLA
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September 17, 1969 |
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Janardan Baliram Vs. Government Pleader, Durg
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April 28, 1969 |
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JAYKUMAR JAIN Vs. OM PRAKASH
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October 4, 1969 |
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Jeewankhan Musabhai (Firm) Ujjain Vs. Madhya Pradesh State
|
November 17, 1969 |
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JIYAJEERAO COTTON MILLS LTD Vs. COMPANY LAW BOARD
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January 16, 1969 |
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JLWANAL Vs. DEVI LUHAR
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November 6, 1969 |
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KALE KHAN Vs. BOARD OF REVENUE M P
|
December 3, 1969 |
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KAMAL CHAND Vs. CHHAGANLAL
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February 21, 1969 |
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Kamal Narain Vs. Dwarka Prasad Mishra
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March 12, 1969 |
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KAMLA DEVI Vs. KISHANCHAND
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December 10, 1969 |
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KANHAIYALAL Vs. NARAIN SINGH
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December 18, 1969 |
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KANTILAL MEHTA Vs. GOPAL
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December 22, 1969 |
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KIKABHAI ABDUL HUSSAIN Vs. KAMLAKAR
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September 5, 1969 |
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KISHANCHAND Vs. SUPERVISING OFFICER
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August 11, 1969 |
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KOMALCHAND BENIPRASAD Vs. POORANCHAND MOOLCHAND
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August 25, 1969 |
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KUMARI SWARNALATA KAPOOR Vs. JOGENDRAPAL RAMRAKHA PUNJABI
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April 25, 1969 |
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KUNJILAL Vs. ASSISTANT SALES TAX OFFICER 2
|
April 16, 1969 |
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M G TIPNIS Vs. SECRETARY MINISTRY OF COMMERCE UNION OF INDIA UOI
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April 28, 1969 |
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MADANLAL BHAGIRATH Vs. POONIBAI RAOHAKISAN
|
April 11, 1969 |
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MADHYA PRADESH LAC INDUSTRIES Vs. COMMISSIONER OF SALES TAX MADHYA PRADESH INDORE
|
January 16, 1969 |
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MADHYA PRADESH STATE CO-OPERATIVE MARKETING SOCIETY Vs. COMMISSIONER OF SALES TAX
|
September 8, 1969 |
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MADHYA PRADESH STATE ROAD TRANSPORT
CORPORATION Vs. INDUSTRIAL COURT MADHYA PRADESH INDORE
|
October 15, 1969 |
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MAHAJAN DWARKA PRASAD Vs. SUB-REGISTRAR NARSINGHPUR
|
July 23, 1969 |
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Mahasingh (Sardar) Vs. State of M. P.
|
February 21, 1969 |
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MANGILAL Vs. PARASRAM
|
November 3, 1969 |
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MANTORABAI Vs. PARETANBAI
|
December 10, 1969 |
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MISHRA BANDHU KARYALAYA Vs. SHIVRATANLAL KOSHAL
|
April 29, 1969 |
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MODERN STORES CIGARETTES Vs. KRISHNADAS SHAH
|
February 20, 1969 |
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MOTILAL Vs. YUSUF ALI
|
August 28, 1969 |
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MOULVI SADRUDDIN VAKIL Vs. MUNICIPAL BOARD BHOPAL
|
December 24, 1969 |
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MP COLLIERY WORKERS FEDERATION CHIRIMIRI Vs. UNITED COLLIERIES LTD
|
September 1, 1969 |
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MUKHTYAR MOHAMMAD Vs. SAKHARAM
|
August 4, 1969 |
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MUNICIPAL COUNCIL KHANDWA Vs. SANGIBAI
|
November 26, 1969 |
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NANHELAL Vs. ASSTT REGISTRAR CO-OPERATIVE SOCIETIES NARSINGHPUR
|
February 6, 1969 |
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Naraindas Sindhwani Vs. Commissioner of Sales Tax, M. P. Indore
|
August 29, 1969 |
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NARAINDAS SLNDHWANI Vs. COMMISSIONER OF SALES TAX M P
|
August 29, 1969 |
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NARAYAN CHANDRA MUKHERJI Vs. STATE OF MADHYA PRADESH BHOPAL
|
July 21, 1969 |
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NATHUSINGH Vs. SUKHRAM
|
March 21, 1969 |
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NEMI CHAND Vs. ABDUL HAKIM AND ANOTHER
|
February 7, 1969 |
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NOOR KHAN & OTHERS Vs. SUKHABASILAL & OTHERS
|
March 14, 1969 |
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NOSHIRWAN AND COMPANY PRVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
February 18, 1969 |
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NOWROZABAD COLLIERY MAZDOOR SANGH Vs. F JEEJEEBHOY
|
February 17, 1969 |
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Onkar Vs. State of M.P.
|
November 19, 1969 |
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PANDIT RAMJILAL TIWARI Vs. SHRI VIJAI KUMAR
|
October 10, 1969 |
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Panna Fodaliya Vs. State of M.P.
|
October 24, 1969 |
|
PARMA Vs. STATE OF M P
|
October 24, 1969 |
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PARWVTIBAI Vs. LAXMI DEVI
|
February 27, 1969 |
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PHOOLCHAND NARENDRA KUMAR Vs. STATE OF MADHYA PRADESH
|
March 15, 1969 |
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PRAMOD KUMAR AGRAWAL Vs. BOARD OF SECONDARY EDUCATION MADHYA PRADESH
|
April 1, 1969 |
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RAJENDRA DAYAL Vs. GOVIND
|
November 5, 1969 |
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RAM DULARE SHXJKLA Vs. M P STATE ROAD TRANSPORT CORPORATION GWALIOR
|
September 23, 1969 |
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RAMBHEJA Vs. NETWON CHIKHLI COLLIERIES PR LTD
|
November 21, 1969 |
|
RAMCHANDRA RAMPRATAP Vs. COMMISSIONER OF SALES TAX
|
September 16, 1969 |
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RAMESHWAR DAYAL SHARMA Vs. REGIONAL TRANSPORT AUTHORITY GWALIOR
|
September 23, 1969 |
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RAMNARAYAN Vs. STATE OF MADHYA PRADESH BHOPAL
|
August 1, 1969 |
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RAMNARAYAN AGRAWAL LALA Vs. SHYAMSUNDER AGRAWAL
|
December 20, 1969 |
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RAMNARAYAN DHAN SINGH Vs. ANANDILAL RATANLAL MAHAJAN
|
October 17, 1969 |
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RAO BHUPENDRA SINGH Vs. GOPAL KUNWAR UMATH
|
September 12, 1969 |
|
S P NANAVATY Vs. R K MLSHRA
|
September 30, 1969 |
|
SANTOSH KUMAR AGRAWAL Vs. STATE OF MADHYA PRADESH
|
November 25, 1969 |
|
SARDARMAL Vs. COLLECTOR SEHORE
|
September 30, 1969 |
|
SATNA CENTRAL CO OPERATIVE AND LAND MORTGAGE BANK LTD Vs. PURANLAL AGRAWAL
|
July 1, 1969 |
|
SATYA NARAYAN AGRAWAL Vs. MAHESH CHANDRA JAIN
|
December 20, 1969 |
|
SHANTABAI Vs. SAVITRIBAI
|
November 12, 1969 |
|
Shantibai Vs. Savitribai
|
November 4, 1969 |
|
SHARAD CHAND Vs. LAXMAN PRASAD
|
March 10, 1969 |
|
SHAW WALLACE AND CO LTD Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL-CUM-
|
April 21, 1969 |
|
SHEOCHAND Vs. NEKIRAM
|
July 17, 1969 |
|
SHEOKUMAR Vs. LAHRISINGH
|
January 6, 1969 |
|
SHRAVANLAL Vs. PRESIDENT MUNICIPAL COMMITTEE KHACHROD
|
December 2, 1969 |
|
SHRIKRISHNA AGARWAL Vs. STATE OF MADHYA PRADESH
|
July 30, 1969 |
|
SHYAM SUNDER LAL DIXIT Vs. MADHYA PRADESH THROUGH THE SECRETARY TO THE GOVT OF MADHYA PRADESH EDUCATION DEPARTMENT BHOPAL
|
April 28, 1969 |
|
Shyam Sunderlal Vs. State of M.P.
|
April 28, 1969 |
|
SINGH K P Vs. GOKHALE S K
|
September 2, 1969 |
|
SITARAM BARELAL Vs. STATE OF MADHYA PRADESH
|
February 12, 1969 |
|
STATE BANK OF INDIA EMPLOYEES CO OPERATIVE HOUSING SOCIETY LTD Vs. NAWAL SHANKER DAVE
|
February 14, 1969 |
|
STATE OF M P Vs. S P MATHUR
|
November 6, 1969 |
|
STATE OF MADHYA PRADESH Vs. DEVILAL SHIVLAL PALLIWAL
|
December 4, 1969 |
|
STATE OF MADHYA PRADESH Vs. SHRI TULSIRAM
|
November 18, 1969 |
|
STATE OF MADHYA PRADESH Vs. LAXMINARAYAN AGRAWAL
|
September 10, 1969 |
|
STATE OF MADHYA PRADESH Vs. SURENDRA PRASAD DAVE
|
August 2, 1969 |
|
STATE OF MADHYA PRADESH Vs. CHHOTEKHAN NANNEKHAN
|
July 31, 1969 |
|
STATE OF MADHYA PRADESH Vs. HUKUMSINGH RAMPRASAD
|
July 29, 1969 |
|
STATE OF MP Vs. FIRM HAJI SK FAIZULLA ALLABUX
|
January 13, 1969 |
|
SUKHSEN Vs. SHRAVAN KUMAR
|
September 23, 1969 |
|
SUMAN Vs. GENERAL MANAGER M P STATE TRANSPORT NLGAM
|
April 23, 1969 |
|
SURENDRA KUMAR PATEL Vs. UNIVERSITY OF JABALPUR
|
January 23, 1969 |
|
SURESH SETH Vs. STATE
|
January 31, 1969 |
|
SUSHILA DEVI Vs. LAXMI BAI
|
September 20, 1969 |
|
SWAROOPCHAND JAIN Vs. STATE OF MADHYA PRADESH
|
December 16, 1969 |
|
THAKURDA BHUDARSAO Vs. INDUSTRIAL STORES COMPANY
|
April 25, 1969 |
|
TIMBER AND FUEL CORPORATION ORCHHA Vs. SALES TAX OFFICER NOWGONG
|
April 30, 1969 |
|
TULSIRAM VLSHNUDUTTA Vs. RENT CONTROLLING AUTHORITY
|
February 14, 1969 |
|
UMEDI BHAI Vs. COLLECTOR SEHORE
|
July 11, 1969 |
|
UNION OF INDIA Vs. NATIONAL COAL DEVELOPMENT CORPORATION LTD
|
January 1, 1969 |
|
UNION OF INDIA Vs. PUNAMCHAND
|
January 27, 1969 |
|
VASANT RAO PARHATE Vs. GHANSHYAM
|
April 18, 1969 |
|
VASUDEO Vs. K C REDDY CHANCELLOR VIKRAM UNIVERSITY
|
September 16, 1969 |
|
VIDFYAYA BAI Vs. LAL NARAYANDAS
|
August 2, 1969 |
|
Vidya Bai Vs. Narayandas
|
May 2, 1969 |
|
VINOD KUMAR SHRIVASTAVA Vs. VED MITRA VOHRA
|
December 10, 1969 |
|
VLSHAN SWAROOP Vs. OM PRAKASH
|
February 10, 1969 |
|
WAHID ALL Vs. YAQOOBBHAI
|
February 11, 1969 |
|
ZIAUL HASAN Vs. PANNALAL NANOOMAL JAIN
|
December 12, 1969 |