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ABDUL MOHI SIDDIQUI Vs. STATE TRANSPORT APPELLATE AUTHORITY GWALIOR
|
April 23, 1968 |
|
ABDUL RAHEEM KHAN Vs. MAMDU ALIAS MOHAMMAD SHAFI
|
April 10, 1968 |
|
ALI HUSSAIN Vs. PESSUMAL
|
April 12, 1968 |
|
AMARNATH AJIT KUMAR OF BHIND Vs. COMMISSIONER OF SALES TAX MADHYA PRADESH
|
October 28, 1968 |
|
ANANDILAL NARAINDAS Vs. COMMISSIONER OF SALES TAX
|
March 7, 1968 |
|
ANNA SAHEB Vs. TARABAI
|
November 28, 1968 |
|
AVYUB KHAN Vs. FUNDILAL
|
January 19, 1968 |
|
AWADH BEHARI PANDEY Vs. STATE OF MADHYA PRADESH
|
May 1, 1968 |
|
B S BIRTHARE Vs. STATE OF MADHYA PRADESH
|
August 7, 1968 |
|
B SINGH Vs. ADMINISTRATOR MUNICIPAL CORPORATION
|
March 8, 1968 |
|
BADRI PRASAD Vs. STATE OF MADHAY PRADESH
|
October 16, 1968 |
|
BADRILAL BHOLARAM Vs. B K SRIVASTAVA ITO
|
March 12, 1968 |
|
Badriprasad Vs. State of M. P.
|
October 16, 1968 |
|
BAGHEL SINGH Vs. UNION OF INDIA UOI
|
March 4, 1968 |
|
BAILAL Vs. SUALAL
|
March 27, 1968 |
|
BALBHADRA PRASAD Vs. STATE OF MADHYA PRADESH
|
May 4, 1968 |
|
BALKRISHNA Vs. MAHABALIPRASAD TIWARI AND ORS.
|
November 26, 1968 |
|
Balmukund Lakhhani Vs. Union of India
|
March 29, 1968 |
|
BANKU BIHARI SAHA Vs. STATE GOVERNMENT OF MADHYA PRADESH
|
December 3, 1968 |
|
Begum Suriya Rashid Vs. Commissioner of Income Tax
|
September 10, 1968 |
|
BHAGWATI BAI Vs. YADAV KRISHNA AWADHIYA
|
March 22, 1968 |
|
BHILAI HINDI PRIMARY SCHOOL TEACHERS ASSOCIATION BHILAI AND Vs. GENERAL MANAGER HINDUSTAN STEEL LTD
|
July 18, 1968 |
|
BHOLANATH Vs. RAMA SHANKER
|
April 26, 1968 |
|
BIMLA DEVI SUD Vs. CONTROLLER OF ESTATE DUTY
|
September 19, 1968 |
|
BLR GOVIND SINGH Vs. CHIIEFF MUNICPAL OFFICER
|
August 21, 1968 |
|
BUNDELKHAND MOTOR TRANSPORT CO BUS OPERATOR Vs. STATE TRANSPORT APPELLATE AUTHORITY
|
January 29, 1968 |
|
CENTRAL INDIA ELECTRIC SUPPLY CO Vs. PRESIDING OFFICER DISTRICT LABOUR COURT
|
July 16, 1968 |
|
CENTRAL INDIA MACHINERY MANUFACTURING COMPANY LIMITED Vs. COMMISSIONER OF WEALTH TAX
|
October 10, 1968 |
|
Chuharmal Vs. Wali Mohammad
|
July 24, 1968 |
|
CHUHARMALHABMAL ISSABDAS Vs. HAJI WALI MOHAMMED
|
July 24, 1968 |
|
COLLECTOR SEONI Vs. DADOO YOGENDRA NATH SINGH
|
May 4, 1968 |
|
COMMISSIONER OF INCOME TAX Vs. BADRILAL BHOLARAM
|
March 8, 1968 |
|
COMMISSIONER OF INCOME TAX M P AND NAGPUR Vs. CHAMPALAL SUKHRAM
|
September 24, 1968 |
|
COMMISSIONER OF INCOME-TAX M P Vs. BADRILAL BHOLORAM
|
March 8, 1968 |
|
COMMISSIONER OF SALES TAX Vs. KAPOOR DORI NIWAR AND CO
|
April 8, 1968 |
|
COMMISSIONER OF SALES TAX Vs. GIRJA PRASAD SUNDERLAL OF SATNA
|
March 1, 1968 |
|
COMMISSIONER OF SALES TAX Vs. SARDAR HOUSE
|
September 6, 1968 |
|
COMMISSIONER OF SALES TAX M P INDORE Vs. BOMBAY GENERAL STORES SHAHDOL
|
December 17, 1968 |
|
COMMISSIONER OF WEALTH TAX Vs. BEGUM HASHMATBI
|
November 11, 1968 |
|
COMMISSIONER OF WEALTH TAX Vs. SWADESHI COTTON AND FLOUR MILLS LIMITED
|
March 4, 1968 |
|
DATTATRAYA DINKAR Vs. STATE BANK OF INDIA
|
November 23, 1968 |
|
DEEPCHAND DAGA Vs. INCOME TAX OFFICER
|
February 2, 1968 |
|
DEEPCHAND TEJPAL SINGH Vs. NARENDRA PRASAD MITTAL
|
March 23, 1968 |
|
DHANSINGH Vs. SUSHILABAI LAXMINARAYAN GUJAR
|
March 13, 1968 |
|
EMPLOYEES OF ASBESTOS CEMENT Vs. INDUSTRIAL COURT MADHYA PRADESH INDORE
|
October 11, 1968 |
|
FAROOKI A R Vs. INDUSTRIAL COURT
|
July 29, 1968 |
|
FIRM KESRIMAL RATANLAL SARDA AND CO Vs. UNION OF INDIA
|
February 12, 1968 |
|
GANGA DEVI Vs. N H OJHA AND CO
|
April 26, 1968 |
|
GAYARAM Vs. SHANTI KUNWAR
|
August 28, 1968 |
|
Gayaram Vs. Shanti Kunwar
|
August 8, 1968 |
|
GAYATRI DEVI Vs. VIDYA DEVI
|
July 22, 1968 |
|
GHANSHYAMDAS BADRILAL Vs. STATE OF MADHYA PRADESH
|
December 4, 1968 |
|
GIAN CHAND MEHTA Vs. COMMR OF SALES TAX
|
January 18, 1968 |
|
GODAWARIBAI Vs. JOGILAL
|
February 21, 1968 |
|
Gopidas Vs. Ramkrishna Pandey
|
January 25, 1968 |
|
GOPIKABAI Vs. BAJYA
|
July 10, 1968 |
|
GOPILAL Vs. SITARAM
|
February 8, 1968 |
|
GOVIND PRASAD RAMESHWAR NATH AGARWAL Vs. STATE OF MADHYA PRADESH AND OTHERS
|
March 28, 1968 |
|
GULABBAI LEGAL REPRESENTATIVE OF LATE KARELAL KUNDANLAL Vs. COMMISSIONER OF INCOME TAX
|
January 3, 1968 |
|
GWALIOR RAYON SILK MANUFACTURING WEAVING CO Vs. INCOME-TAX OFFICER A WARD INDORE
|
October 17, 1968 |
|
GWALIOR RED CHALK CORPORATION PARTNERSHIP FIRM LASHKAR Vs. ADDITIONAL TAHSILDAR PARGANA GIRD GWALIOR MADHYA PRADESH
|
September 11, 1968 |
|
GWALIOR SUGAR CO Vs. SHYAM SARAN GUPTA AND CO KANPUR
|
September 18, 1968 |
|
H M ESUFALI H M ABDULALI SIYAGUNJ Vs. COMMISSIONER OF SALES TAX M P INDORE
|
December 2, 1968 |
|
HABIB KHAN Vs. STATE OF MADHYA PRADESH
|
April 20, 1968 |
|
Habib Khan Vs. State of M. P.
|
April 30, 1968 |
|
HARIPRASAD LAL CHAND Vs. NANOO KHAN HUSSAIN BUX
|
April 19, 1968 |
|
HEMDUTTA Vs. STATE OF M P
|
February 12, 1968 |
|
HIRA MILLS LTD Vs. MUKUND SONUBHAIYA PANDIT
|
May 1, 1968 |
|
In re : Guljarilal Vs. .
|
March 14, 1968 |
|
J B MANGHARAM AND CO Vs. E S I CORPORATION
|
October 11, 1968 |
|
J K PAL Vs. STATE OF MADHYA PRADESH
|
August 26, 1968 |
|
JAGANNATH BHERAJI Vs. HARISINGH KISHANJI
|
April 3, 1968 |
|
JAGANNATH PRASAD Vs. STATE OF MADHYA PRADESH
|
February 2, 1968 |
|
Jagannath Prasad Vs. State M.P.
|
December 4, 1968 |
|
JAGAT SINGH CHOUDHURY Vs. M P ELECTRICITY BOARD
|
September 24, 1968 |
|
JAGDISH MITRA SHARMA Vs. JIYAJEE RAO COTTON MILLS LTD
|
July 30, 1968 |
|
JAINAB BAI Vs. MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION
|
March 12, 1968 |
|
JANARDN Vs. GOVERNMENT PLEADER
|
December 7, 1968 |
|
K DHRUVA RAO Vs. MADHYA PRADESH ELECTRICITY BOARD JABALPUR
|
March 20, 1968 |
|
K P SINGH Vs. S K GOKHALE
|
September 2, 1968 |
|
KAMAL NARAIN SHARMA Vs. DWARKA PRASAD MISHRA
|
May 4, 1968 |
|
KASTOOR CHAND JAIN Vs. KODULAL JAIN
|
April 10, 1968 |
|
KASTURILAL GOPALDAS Vs. PRABHAKAR MARTAND PATKI
|
November 26, 1968 |
|
KESHRIMAL GUPTA Vs. STATE OF M P
|
March 21, 1968 |
|
KESHVDAYAL SHARMA Vs. HARISHCHANDRA
|
July 23, 1968 |
|
Khedu Ram Vs. Supet Kuar
|
February 15, 1968 |
|
KHEMCHAND MULCHAND Vs. GOVERNMENT OF MADHYA PRADESH BHOPAL
|
December 20, 1968 |
|
KODU Vs. BANMALI
|
February 17, 1968 |
|
KRISHNA KUMARDAS Vs. BALRAMDAS
|
March 22, 1968 |
|
KUMARI RAMLALI Vs. BHAGUNTI BAI
|
April 20, 1968 |
|
LAXMI CHAND GANGARAM Vs. BRIJBHUSHANDAS
|
November 27, 1968 |
|
LUCKY BHARAT GARAGE (P) LTD. Vs. SHANTI DEVI SHRIVASTAVA AND ORS.
|
September 27, 1968 |
|
M L JINESH Vs. UNION OF INDIA
|
April 2, 1968 |
|
MADHYA PRADERH STATE ROAD TRANSPORT CORPORATION BAIRAGARH BHOPAL Vs. PRESIDENT INDUSTRIAL COURT MADHYA PRADESH INDORE
|
September 9, 1968 |
|
Madhya Pradesh Electricity Board Vs. M.P. Vidyut Karmchari Sangh
|
July 7, 1968 |
|
MADHYA PRADESH ELECTRICITY BOARD JABALPUR Vs. M P VLDYUT KARMACHARI SANGH
|
July 17, 1968 |
|
MADHYA PRADESH STATE INDUSTRIES CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX
|
April 2, 1968 |
|
MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. REGIONAL TRANSPORT AUTHORITY
|
February 12, 1968 |
|
MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION BAIRAGARH Vs. REGIONAL TRANSPORT AUTHORITY INDORE
|
November 27, 1968 |
|
MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION BHOPAL Vs. REGIONAL TRANSPORT AUTHORITY REWA
|
December 20, 1968 |
|
MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION JABALPUR Vs. JAHIRAM
|
July 30, 1968 |
|
Maganbhai Vs. Sagar Co-operative Central & Land Mortgage Bank Ltd.
|
November 28, 1968 |
|
MAHARSAI DANI Vs. THAKURI LAGNA
|
February 27, 1968 |
|
MAHENDRALAL Vs. HINDUSTAN STEEL LTD
|
March 26, 1968 |
|
MAINABAI Vs. KESHAVLAL
|
March 1, 1968 |
|
MAMIE BHAGWANDAS AHUJA Vs. CONTROLLER OF ESTATE DUTY
|
April 16, 1968 |
|
Manoharlal Gupta Vs. Gangaram
|
September 6, 1968 |
|
MANSINGH-KA OIL MILLS LTD Vs. COMMISSIONER OF SALES TAX
|
July 12, 1968 |
|
MEGHRAJ Vs. BALAJI
|
July 15, 1968 |
|
MESSRS REWA COALILES LTD THROUGH AGENT BURHAR
AND AMLAI COLLIERIES BURHAR DISTRICT SHAHDOL Vs. CHAINOO
|
July 23, 1968 |
|
MOHAMMD BASHIR KHAN Vs. BOAR OF REVENU M P GWALIOR
|
November 1, 1968 |
|
MOHANLAL VISHRAM Vs. COMMISSIONER OF SALES TAX
|
January 23, 1968 |
|
MUNICIPAL COUNCIL PANDHURNA Vs. R P DUBE
|
April 4, 1968 |
|
MUNICIPAL COUNCIL RAIPUR Vs. BISHANDAS NATHUMAL
|
November 22, 1968 |
|
MUNNALAL TIWARI Vs. PREMCHAND JAIN
|
April 30, 1968 |
|
N H OZHA AND CO PVT Vs. UNION OF INDIA
|
July 19, 1968 |
|
N. K. Kame Vs. Biharilal
|
January 10, 1968 |
|
NANDLAL BHANDARI MILLS LTD Vs. MADHYA PRADESH ELECTRICITY BOARD
|
November 14, 1968 |
|
NARAYAN Vs. MAHADEORAO
|
March 23, 1968 |
|
NATHURAM ARJUN Vs. SIYASHARAN HARPRASAD
|
November 28, 1968 |
|
NATHUSINGH Vs. SUKHRAM
|
December 19, 1968 |
|
NATIONAL TRADERS INDIA Vs. ADDITIONAL COMMISSIONER OF SALES TAX
|
April 8, 1968 |
|
NAWABZADA RASHIDUZZAFAR KHAN LATE Vs. COMMISSIONER OF INCOME TAX
|
September 17, 1968 |
|
NEHRU SINGH Vs. S RAJAN
|
January 25, 1968 |
|
NEW INDIA INSURANCE CO Vs. MOLIA DEVI
|
December 17, 1968 |
|
NEW INDIA INSURANCE CO LTD Vs. MOLIA DEVI
|
December 16, 1968 |
|
NEW PRECISION INDIA PRVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
September 17, 1968 |
|
NOOR MOHAMMAD Vs. JIYALAL
|
April 16, 1968 |
|
ORIENT PAPER MILLS Vs. COMMISSIONER OF SALES TAX MADHYA PRADESH INDORE AND
|
September 11, 1968 |
|
Parasharsingh Vs. Hindustan Manganese Mines, Ltd.
|
April 22, 1968 |
|
PIARELAL KHUMAN Vs. BHAGWATI PRASAD KANHAYALAL
|
April 2, 1968 |
|
POONAMCHAND BANSIDHAR Vs. RAMPRASAD GOPILAL SARDA
|
April 29, 1968 |
|
PRAMOD KUMAR AGRAWAL Vs. BOARD OF SECONDARY EDUCATION M P
|
April 1, 1968 |
|
PUHUPRAM Vs. STATE OF MADHYA PRADESH
|
May 4, 1968 |
|
RAGHUNATHSINGH Vs. GOVARDHAN
|
January 15, 1968 |
|
Raghuwansh Bhushan Bajpai Vs. State of M.P.
|
January 3, 1968 |
|
RAIPUR TRANSPORT CO PVT Vs. STATE OF MADHYA PRADESH
|
May 4, 1968 |
|
RAJ KUMAR BIKRAM BAHADUR SINGH Vs. COMMISSIONER OF INCOME TAX
|
November 27, 1968 |
|
RAJINDER NARAIN AND CO Vs. GANPAT RAI
|
March 14, 1968 |
|
RAMCHANDRA Vs. MANIKCHAND
|
February 9, 1968 |
|
RAMESHWAR Vs. INDUSTRIAL COURT MADHYA PRADESH INDORE
|
September 6, 1968 |
|
RAMESHWAR PRASAD Vs. KRISHNA MOHANATH RAINA
|
April 23, 1968 |
|
RATANCHAND JAIN Vs. ROHTAS INDUSTRIES LIMITED CALCUTTA
|
January 17, 1968 |
|
RATANLAL Vs. STATE TRANSPORT APPELLATE AUTHORITY MADHYA PRADESH
|
October 15, 1968 |
|
Ratnaprabha Dhanda Vs. Municipal Corporation, Indore
|
September 26, 1968 |
|
REWA COAL FIELDS Vs. CENTRAL GOVT INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT JABALPUR
|
November 25, 1968 |
|
RIKHILAL PANNALAL Vs. BITTIBAI
|
May 2, 1968 |
|
RISHIRAJ SINGH Vs. RAGHUBAR SINGH
|
January 29, 1968 |
|
S K KALANI AND CO INDORE Vs. IRON AND STEEL CONTROLLER CALCUTTA
|
April 30, 1968 |
|
SAGAR MOTOR TRANSPORT KARMCHARI UNION SAGAR Vs. AMAR KAMGAR PASSENGER TRANSPORT CO CO-OPERATIVE SOCIETY
|
August 14, 1968 |
|
SANT RAM Vs. ONKAR PRASAD
|
March 27, 1968 |
|
SARBADIA BAI Vs. ISHWARDIN SINGH
|
January 12, 1968 |
|
SHAMBHOO NARAIN TRIVEDI AND ANOTHER Vs. KISHANLAL AGARWAL AND OTHERS
|
May 2, 1968 |
|
Shankarlal Vs. State of M.P.
|
August 20, 1968 |
|
SHANKERLAL Vs. KANTI PRASAD
|
November 28, 1968 |
|
SHANKERLAL MAHESHWARI Vs. STATE OF MADHYA PRADESH HROUGH SECRETARY TO
|
August 30, 1968 |
|
SHANTABAI Vs. JAMES EDWARD PETERS
|
December 20, 1968 |
|
SHEOKUMAR TIWARI Vs. JANAPADA SABHA
|
July 24, 1968 |
|
SHER SINGH Vs. STATE TRANSPORT AUTHORITY GWALIOR
|
October 28, 1968 |
|
SHIVA NAND JHA DR Vs. STATE OF MADHYA PRADESH
|
July 20, 1968 |
|
SHIVANAND JHA Vs. JAWAHARLAL NEHRU KRSIHI VISHWA VIDYALAYA
|
September 26, 1968 |
|
SHYAM SUNDAR GOVINDRAM Vs. INCOME TAX OFFICER
|
April 2, 1968 |
|
SITAL SUKHIRAM Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT
|
October 8, 1968 |
|
SOHANLAL GUPTA Vs. COLLECTOR RAIPUR
|
February 9, 1968 |
|
SRIGOPAL RAMESHWARDAS Vs. COMMISSIONER OF SALES TAX MADHYA PRADESH
|
March 13, 1968 |
|
STATE OF M P THROUGH EXCISE SUB-INSPECTOR Vs. NARAYAN SINGH
|
July 20, 1968 |
|
State of M. P. Vs. Rao Sobhag Singh
|
April 4, 1968 |
|
State of M.P. Vs. Somti
|
July 12, 1968 |
|
State of M.P. Vs. Triveni Prasad
|
August 28, 1968 |
|
STATE OF MADHAYA PRADESH Vs. KAILSH CHANDR
|
August 28, 1968 |
|
STATE OF MADHYA PRADESH Vs. KHODA BHAI LALLUBHAI PATEL
|
August 26, 1968 |
|
STATE OF MADHYA PRADESH Vs. K K SHIVHARE
|
August 8, 1968 |
|
STATE OF MADHYA PRADESH Vs. T SOMTI
|
August 12, 1968 |
|
STATE OF MADHYA PRADESH Vs. RUKMAN
|
July 5, 1968 |
|
STATE OF MADHYA PRADESH Vs. N K BHATTACHARYA
|
October 16, 1968 |
|
STATE OF MADHYA PRADESH Vs. KALU THAWAR
|
January 25, 1968 |
|
STATE OF MADHYA PRADESH Vs. RAM CHARAN KISHAN
|
May 1, 1968 |
|
SUGANDHI WIDOW OF DAMMULAL Vs. COLLECTOR RAIPUR
|
March 18, 1968 |
|
SUKHLAL SEN Vs. COLLECTOR DIST SATNA
|
November 25, 1968 |
|
Taramal Vs. Laxman Sewak Surey
|
February 20, 1968 |
|
TEMPLE OF SHRI JAGANNATHJI PUBLIC TRUST Vs. SALHAKU PRASAD
|
October 8, 1968 |
|
THAKURAIN DULAIYA Vs. SHIVNATH PUNJABI
|
January 8, 1968 |
|
TRILOKSINGH Vs. RAMPRASAD
|
February 19, 1968 |
|
UHANSHYAMDAS Vs. GHASILAL
|
November 27, 1968 |
|
UMASHANKAR SHUKLA Vs. ARTS AND COMMERCE COLLEGE
|
April 29, 1968 |
|
UNION OF INDIA Vs. P V JAGANNATH RAO
|
February 14, 1968 |
|
UNION OF INDIA Vs. ISMAIL ABDUL SHUKOOR
|
February 13, 1968 |
|
UNION OF INDIA REPRESENTING NORTHERN RAILWAY ADMINISTRATION N DELHI AND Vs. HUKUMCHAND
|
April 20, 1968 |
|
UNITED EXCISE Vs. STATE OF MADHYA PRADESH
|
March 26, 1968 |
|
VIMALCHAND PRAKASHCHAND Vs. COMMISSIONER OF SALES TAX
|
April 10, 1968 |
|
VISHWANATH SINGH BEHARISINGH THAKUR Vs. STATE OF MADHYA PRADESH
|
February 13, 1968 |
LOGIN