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ABDULGAFOOR S/O RAMJAN Vs. STATE OF M P
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January 23, 1967 |
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Akabar Ali Vs. Government of M.P.
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September 20, 1967 |
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AKBARALL ARIF Vs. GOVERNMENT OF MADHYA PRADESH
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September 20, 1967 |
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ALAMCHAND BIRUMAL Vs. MOTILAL BALCHAND
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August 16, 1967 |
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AMOLAKCHAND SETH Vs. PRALHADSINGH
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March 27, 1967 |
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Audhrajsingh Vs. State of M.P.
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July 6, 1967 |
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AYYUB KHAN JABARKHAN Vs. PUNDILAL BAXILAL
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July 31, 1967 |
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BABOOLAL AND BALGOVIND CO Vs. STATE OF MADHYA PRADESH
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October 31, 1967 |
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Babu alias Bulbul Vs. State of M.P.
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January 31, 1967 |
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BABU ALIAS BULBUL PEERAKHAN OF INDORE Vs. STATE OF MADHYA PRADESH
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December 26, 1967 |
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BABULAL BHIKARILAL Vs. GHASIRAM
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December 13, 1967 |
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Babulal Hirji Gajjar Vs. Sarjubai
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January 9, 1967 |
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BAIJNATH PRASAD GUPTA Vs. STATE OF MADHYA PRADESH
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January 10, 1967 |
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BALCHAND CHAMPALAL BHANDARI Vs. INDIA PICTURES
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January 3, 1967 |
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BALLABHDAS Vs. FIRM BRINDABAN PURWAR
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November 20, 1967 |
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BANSILAL Vs. DULICHAND
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July 27, 1967 |
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BHAGCHAND Vs. STATE OF MP
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February 7, 1967 |
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BHAGWAT PRASAD CHOUBE Vs. STATE OF MADHYA PRADESH
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December 22, 1967 |
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BHAGWAT PRASAD SUKHAINRAM CHOUBE Vs. STATE OF MADHYA PRADESH
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December 12, 1967 |
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BHAGWATI DHAR BAJPAI Vs. JABALPUR UNIVERSITY
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April 18, 1967 |
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BHERUSINGH Vs. RAMGOPAL
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April 4, 1967 |
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BHOPAL SUGAR INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
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December 12, 1967 |
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BHULIBAI Vs. AMBARAM
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February 3, 1967 |
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BHUWAN RAMSINGH Vs. STATE OF MADHYA PRADESH
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January 27, 1967 |
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BLSHAL ALIAS GUDAWALA Vs. GOURLSHANKAR
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December 20, 1967 |
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BRIJLAL Vs. DISTRICT MAGISTRATE DAMOH
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September 13, 1967 |
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C S ANGRE Vs. COMMISSIONER OF WEALTH TAX
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November 27, 1967 |
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CHAMPALAL GAJANAND Vs. PADAM CHAND SHEOLAL JAIN
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November 14, 1967 |
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CHAMPALAL GAJANAND Vs. PADAM CHAND SHEOLAL JAIN
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September 14, 1967 |
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CHANDRA SHEKHAR KHAMPARIA Vs. L P TIWARI ADMINISTRATOR MUNICIPAL CORPORATION
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December 21, 1967 |
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CHHOTABHAI JETHABHAI PATEL AND CO Vs. STATE OF MADHYA PRADESH
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October 31, 1967 |
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COMMISSIONER OF INCOME TAX Vs. SHIVNARAYAN HARIGOPAL
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October 4, 1967 |
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COMMISSIONER OF INCOME TAX Vs. FIDA HUSSAIN G ABBASI
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December 7, 1967 |
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COMMISSIONER OF INCOME TAX Vs. HUKUMCHAND MOHANLAL
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January 31, 1967 |
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COMMISSIONER OF INCOME-TAX Vs. HUKUMCHAND MOHANLAL PROPRIETOR HIRA LAXMI
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January 31, 1967 |
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COMMISSIONER OF INCOME-TAX Vs. PUNJABHAI SHAH
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August 11, 1967 |
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COMMISSIONER OF INCOME-TAX, M.P. Vs. AGHA ABDUL JABBAR KHAN
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November 15, 1967 |
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COMMISSIONER OF SALES TAX Vs. CALTEX INDIA LTD
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September 22, 1967 |
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COMMISSIONER OF SALES TAX Vs. SAMAJ PAPER MART
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October 25, 1967 |
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COMMISSIONER OF SALES TAX Vs. LOK CHETNA PRAKASHAN
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October 30, 1967 |
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COMMISSIONER OF SALES TAX Vs. SUBHASH STORES
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October 30, 1967 |
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COMMISSIONER OF SALES TAX Vs. NATHANI BROTHERS
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July 18, 1967 |
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COMMISSIONER OF SALES TAX Vs. KANTILAL MOHANLAL AND BROTHERS
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February 6, 1967 |
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COMMISSIONER OF SALES TAX Vs. ANIL IRON WORKS
|
April 3, 1967 |
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DATTATRAYA Vs. ANNUSAYABAI
|
November 23, 1967 |
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DATTATRAYA Vs. RANGNATH
|
June 20, 1967 |
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DELHI CLOTH AND GENERAL MILLS CO LTD Vs. COMMISSIONER OF SALES TAX
|
July 10, 1967 |
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DOLUMAL SUNDERDAS Vs. STATE OF MADHYA PRADESH
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July 13, 1967 |
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Employees State Insurance Corporation, Jabalpur Vs. Harcharan Singh
|
October 4, 1967 |
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FATTIYA KALJI Vs. STATE
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January 11, 1967 |
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FRONTIER BOOT HOUSE Vs. COMMISSIONER OF SALES TAX
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May 2, 1967 |
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GANGDHAR RAO KHER Vs. GANESH PRASAD
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December 12, 1967 |
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GANPAT PANNALAL Vs. COMMISSIONER OF SALES TAX
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January 17, 1967 |
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GHANSHYAMDAS BINNANI Vs. M P ELECTRICITY BOARD RAMPUR
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December 6, 1967 |
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GHANSHYAMDAS SRIVASTAVA Vs. STATE OF MADHYA PRADESH
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November 15, 1967 |
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GHULAM MOHAMMAD Vs. POONAM CHAND
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November 16, 1967 |
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GLRDHARILAL Vs. PRAFULLCHANDRA
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March 31, 1967 |
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GOKULDAS PAGARIA Vs. PARMANAND CHAURASIA
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May 4, 1967 |
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GOPALKISHAN Vs. SALES TAX OFFICER
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September 25, 1967 |
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GOURISHANKER Vs. MUNICIPAL COUNCIL
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February 6, 1967 |
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GURUSHARANSINGH BRIJBHUSANSINGH Vs. MANAGER REWA TRANSPORT SERVICES
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April 5, 1967 |
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GUTTI Vs. MOHANLAL
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January 23, 1967 |
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HARIPRASAD Vs. BENI BAI
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November 28, 1967 |
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HARVILAS GAJADHAR PRASAD Vs. KANHAIYALAL PANNALAL
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August 4, 1967 |
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HIRABAI CHAUHAN Vs. BHAGIRATHIBAI
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September 25, 1967 |
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INDR KUMAR Vs. SHEO BAGAS
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December 22, 1967 |
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J C RISHI Vs. UNION OF INDIA
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May 4, 1967 |
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J M PENDSE ADVOCATE Vs. CHANDRA GOPAL PYARALAL MAHAJAN
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November 23, 1967 |
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JAGADISH KAPOOR Vs. NEW EDUCATION SOCIETY
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August 26, 1967 |
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JAGANNATH PRASAD Vs. STATE OF MADHYA PRADESH
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December 4, 1967 |
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JAGRANI Vs. JORAWAL
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April 18, 1967 |
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JAMUL CEMENT WORKS Vs. STATE INDUSTRIAL COURT
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November 10, 1967 |
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JEEVANLAL KALABHAI Vs. ANANT GOVIND
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September 1, 1967 |
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JUGAL KISHORE Vs. TAHSILDAR
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January 24, 1967 |
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KADORILAL Vs. SUKHLAL SAJAN SINGH
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February 21, 1967 |
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KAMTA PRASAD Vs. REGISTRAR CO-OPERATIVE SOCIETIES
|
January 19, 1967 |
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KANHAIYA Vs. LLLABAI
|
August 2, 1967 |
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KANTILAL Vs. ALIHUSSAIN
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January 30, 1967 |
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KARAM CHAND THAPAR AND BROS PRIVATE LTD Vs. WORKMEN OF NORTH CHIRIMIRI COLLIERY
|
November 9, 1967 |
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KESHRI PARMAI LODHI Vs. HARPRASAD
|
December 18, 1967 |
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KHUSHILAL Vs. BOARD OF REVENUE MADHYA PRADESH
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February 3, 1967 |
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KLRANCHANDRA PAL Vs. BHONDU
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December 4, 1967 |
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KRISHNABAI Vs. PUNAMCHAND
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January 12, 1967 |
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KUMARI MEENA CHITLE Vs. BOARD OF SECONDARY EDUCATION
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February 6, 1967 |
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LAL AUDHRAJ SINGH Vs. STATE OF MADHYA PRADESH
|
May 6, 1967 |
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LAL RAGHO SHAH Vs. STATE OF MADHYA PRADESH
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January 6, 1967 |
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LALJI PRASAD SAHU Vs. VICE CHANCELLOR JABALPUR UNIVERSITY
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April 11, 1967 |
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LAXMI PRASAD Vs. GAJADHAR PRASAD
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February 3, 1967 |
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M P SHARMA Vs. INDUSTRIAL COURT
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January 4, 1967 |
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MADHYA PRADESH ELECTRICITY BOARD Vs. COMMISSIONER OF SALES TAX
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November 16, 1967 |
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MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. REGIONAL TRANSPORT AUTHORITY
|
September 20, 1967 |
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MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. SUDHAKAR
|
January 10, 1967 |
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MAHADEO PRASAD Vs. STATE OF MADHYA PRADESH
|
December 14, 1967 |
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MANJULA DEVI BHUTT Vs. MANJUSRI RAHA
|
August 30, 1967 |
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Meena Chitale [Kumari] Vs. Board of Secondary Education M.P.
|
February 6, 1967 |
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MINERAL MINING CO PRIVATE Vs. STATE OF MADHYA PRADESH NATURAL RESOURCES DEPT
|
April 28, 1967 |
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MITHAILAL GUPTA Vs. INLAND AUTO FINANCE
|
August 10, 1967 |
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Mohanlal Vs. State Transport Authority
|
October 3, 1967 |
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MOHANLAL RIJUMAL Vs. STATE TRANSPORT AUTHORITY
|
October 5, 1967 |
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NAGESHWAR Vs. STATE OF MADHYA PRADESH
|
July 3, 1967 |
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NARAYANRAO Vs. SHIVRAM
|
March 17, 1967 |
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Nathuram Srinandanlal Vs. Commissioner of Wealth Tax
|
November 24, 1967 |
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NIMAR COTTON PRESS FACTORY Vs. COMMISSIONER OF SALES TAX
|
August 9, 1967 |
|
Paitram Vs. Board of Revenue
|
January 20, 1967 |
|
PANNALAL Vs. CHHEDILAL
|
December 8, 1967 |
|
PARASRAM BEGAMAL Vs. DAMADILAL RAMDAYAL
|
November 6, 1967 |
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PEMA BHAVSINGH Vs. DHANYA SALAM
|
April 25, 1967 |
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POONAMCHAND Vs. RAMPRASAD
|
April 10, 1967 |
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PREMCHAND SURANA Vs. LAXMICHAND PARAKH
|
October 21, 1967 |
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PREMCHANDRA DHALPURIA Vs. THE STATE THROUGH THE I G POLICE BHOPAL
|
April 26, 1967 |
|
RADHA DEVI SHARMA Vs. UNION OF INDIA
|
October 26, 1967 |
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RAGHUVANS PRASAD Vs. MAHENDRA SINGH
|
September 18, 1967 |
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RAI DEBI PRASAD Vs. DEO PARASNATH JI
|
November 27, 1967 |
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RAJKUMARSINGHJI Vs. COMMISSIONER OF EXPENDITURE TAX
|
August 17, 1967 |
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RAJU NARAYAN Vs. CHOGALAL BHAGIRATH
|
April 24, 1967 |
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RAMAKANT Vs. DEVILAL SHARMA
|
November 17, 1967 |
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RAMASHANKER PARMANAND Vs. JUGALKISHORE RAMASAHAYA BAJAJ
|
July 26, 1967 |
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RAMCHANDRA GAJRAJ Vs. ANANTRAM UDAIRAM
|
November 14, 1967 |
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RAMCHANDRA KOTASTHANE Vs. STATE OF MADHYA PRADESH
|
July 4, 1967 |
|
RAMDHARA Vs. MST PHULWATIBAI
|
February 23, 1967 |
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RAMESHWAR Vs. DWARKA PRASAD
|
December 11, 1967 |
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RAMKUMAR Vs. NARAYANDAS DAGA
|
December 6, 1967 |
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RAMNARAYAN Vs. PURANSINGH
|
November 22, 1967 |
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RAMPIYARI Vs. SHRI RAMAUTAR
|
October 18, 1967 |
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RANCHOD Vs. DASHRATH
|
July 24, 1967 |
|
SAGAR BAI Vs. BHAI RATILAL
|
December 6, 1967 |
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SETH NARSINGHDAS KANHAIYALAL Vs. COMMISSIONER OF WEALTH TAX
|
August 8, 1967 |
|
SETH RISHABH KUMAR Vs. STATE OF MADHYA PRADESH
|
July 21, 1967 |
|
SHANKER DAYAL CHOURISHI Vs. ADMINISTRATOR MUNICIPAL COUNCIL
|
April 25, 1967 |
|
SHANTIBHAI Vs. MAHADEO GOVIND JOSHI
|
October 31, 1967 |
|
SHARANGDHAR SHARMA PATHAK Vs. STATE OF MADHYA PRADESH
|
September 29, 1967 |
|
SHITALDAS PARTNER DAMODARDAS SHITALDAS Vs. STATE TRANSPORT APPELLATE AUTHORITY
|
March 24, 1967 |
|
SHYAMA CHARAN SHUKLA Vs. STATE OF MADHYA PRADESH
|
September 12, 1967 |
|
SIBBU MUNNILAL Vs. STATE OF MADHYA PRADESH
|
August 29, 1967 |
|
SINGHAI NATHURAM Vs. COMMISSIONER OF WEALTH TAX M P
|
November 24, 1967 |
|
SINGHAI NATHURAM SHRINANDANLAL Vs. COMMISSIONER OF WEALTH TAX
|
November 29, 1967 |
|
SLBBU ALIAS RAMGOPAL ALIAS SHAMBHU Vs. STATE OF MADHYA PRADESH
|
October 24, 1967 |
|
State of M. P. Vs. State of M. P.
|
March 2, 1967 |
|
State of M. P. Vs. Saudan Singh
|
September 1, 1967 |
|
State of M.P. Vs. Poonamchand
|
August 25, 1967 |
|
State of M.P. Vs. Atmaram
|
November 24, 1967 |
|
STATE OF MADHYA PRADESH Vs. ATMARAM
|
November 4, 1967 |
|
STATE OF MADHYA PRADESH Vs. BEHRA
|
October 4, 1967 |
|
STATE OF MADHYA PRADESH Vs. LAXMAN
|
December 1, 1967 |
|
STATE OF MADHYA PRADESH Vs. POONAM CHAND SHIV RATTAN MAHESHWARI
|
August 25, 1967 |
|
STATE OF MADHYA PRADESH Vs. FAZAL HUSAIN RAJABALI BOHRA
|
August 16, 1967 |
|
STATE OF MADHYA PRADESH Vs. FANNALAL CHUNNILAL
|
March 2, 1967 |
|
STATE OF MADHYA PRADESH Vs. SAUDANSINGH ROOPSINGH
|
February 8, 1967 |
|
STATE OF MADHYA PRADESH Vs. RAO SOBHASINGH
|
April 5, 1967 |
|
SUDESH KUMAR ARORA Vs. VICE CHANCELLOR RAVI SHANKAR UNIVER
|
May 3, 1967 |
|
UJJAIN GENERAL TRADING SOCIETY PRVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
August 25, 1967 |
|
UNION OF INDIA Vs. S V KRISHNA RAO
|
September 6, 1967 |
|
UNION OF INDIA Vs. FIRM MUNNALAL PASARI AND SONS
|
December 21, 1967 |
|
UPENDRALAL Vs. NARAINEE DEVI JHA
|
September 14, 1967 |
|
VASUDEO PRASAD Vs. MADHYA PRADESH HOUSING BOARD BHOPAL
|
August 1, 1967 |
LOGIN