REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A K SHEIKH ALI Vs. STATE OF M P	May 7, 1966
A. K. Sheikh Ali Vs. State of M. P.	May 7, 1966
ABDUL HAQUE NASEEM Vs. BOARD OF SECONDARY EDUCATION	January 6, 1966
ABDUL SALAM ABDUL HAMID Vs. LAXMI SINGH TULARAM	March 30, 1966
AMALGAMATED COALFIELDS Vs. STATE OF MADHYA PRADESH	May 3, 1966
ANWARKHAN MEHBOOB CO JABALPUR Vs. COMMISSIONER OF SALES TAX M P INDORE	October 7, 1966
ARDESHAR SORABJI Vs. STATE OF MADHYA PRADESH	November 10, 1966
ASSOCIATION OF MEDICAL REPRESENTATIVES M AND V Vs. INDUSTRIAL TRIBUNAL	January 31, 1966
B K PRADHAN Vs. KALAWATI DEVI	July 25, 1966
BABULAL Vs. DATTATRAYA	May 3, 1966
BABULAL JAIN Vs. STATE OF M P	July 22, 1966
Babulal Jain Vs. State of M. P.	August 22, 1966
BALBAM Vs. DURGALAL	October 13, 1966
BALDEO SINGH RAGHURAJ SINGH Vs. GOPAL SINGH RAGHURAJ SINGH	January 21, 1966
BALDOO BANSHI Vs. STATE OF MADHYA PRADESH	February 17, 1966
BALRAM CHUNNILAL Vs. DURGALAL SHIVNARAIN	October 30, 1966
BALURAM DALURAM Vs. STATE OF MADHYA PRADESH	September 15, 1966
BANARASI DASS BHANOT Vs. SHRI DEVI SHANKAR	September 21, 1966
BANNUBAI Vs. RATANA	March 4, 1966
Beharilal Tiwari Vs. Conservator of Forests	January 31, 1966
BENECHAND BHOMRAJ KOTHARI Vs. STATE OF MADHYA PRADESH	August 26, 1966
BHASKAR BHIKAJI THAKUR Vs. CHHOTELAL RAI AND ORS.	July 22, 1966
BHOPAL SUGAR INDUSTRIES Vs. STATE OF MADHYA PRADESH	December 22, 1966
Bisahulal Vs. State of M.P.	September 29, 1966
BISAHULAL Vs. STATE OF MADHYA PRADESH	September 28, 1966
BISNATH Vs. BASTIMAL	October 7, 1966
BURHAR AND AMLAI COLLIERLES SHAW WALLACE AND CO Vs. CENTRAL INDUSTRIAL TRIBUNAL	October 27, 1966
CAPITAL MULTIPURPOSE CO OPERATIVE SOCIETY LTD Vs. STATE OF MADHYA PRADESH	August 15, 1966
CAPITAL MULTIPURPOSE CO-OPERATIVE SOCIETY LTD., BHOPAL AND OTHERS Vs. STATE OF MADHYA PRADESH THROUGH THE CHIEF SECRETARY TO GOVERNMENT OF M.P. AND OTHERS	September 15, 1966
CENTRAL INDIA INSURANCE COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX	May 3, 1966
CENTURY SPINNING AND MANUFACTURING CO Vs. MOTILAL DHARIWAL S/O DULICHAND	April 18, 1966
CHANDMAL MAHAJAN Vs. STATE OF M P	May 3, 1966
CHANDMAL RATICHAND JHABUA Vs. STATE OF M P	May 2, 1966
CHHAGANLAL TEXTILE MILLS PRVATE LIMITED Vs. COMMISSIONER OF INCOME TAX	April 25, 1966
CHIEF EXECUTIVE OFFICER JANAPADA Vs. J D DIXIT	January 14, 1966
CHIMAN LAL UMAJI AND SONS Vs. COMMISSIONER OF INCOME TAX M P	March 17, 1966
Chitra Kumar Tiwari Vs. Gangaram	January 17, 1966
CITY OF JABALPUR CORPORATION Vs. NARBADA DEVI	May 4, 1966
COMMISSIONER OF INCOME TAX Vs. RAJKUMAR SINGH HUKUMCHANDJI	May 3, 1966
COMMISSIONER OF INCOME TAX Vs. LAXMICHAND MUCHHAL	April 28, 1966
COMMISSIONER OF INCOME TAX Vs. HARNANDRAI SHRIKISHAN AKODIA	March 2, 1966
COMMISSIONER OF INCOME-TAX Vs. JIWAJI RAO SUGAR CO. LTD	May 3, 1966
COMMISSIONER OF SALES TAX Vs. SAGAR BONE MILLS	April 26, 1966
COMMISSIONER OF SALES TAX Vs. JASWANT SINGH CHARAN SINGH	February 23, 1966
COMMISSIONER OF SALES TAX Vs. DAULATRAM DULICHAND	August 20, 1966
COMMISSIONER OF SALES TAX, M P Vs. BASANTILAL BANARSIDAS, KHANDWA	August 25, 1966
DADABHOYS NEW CHIRIMIRI PONRI HILL COLLIERY CO PRIVATE Vs. STATE OF MADHYA PRADESH	December 20, 1966
Daulat Rao Vs. Shafi Abmad	July 8, 1966
DELITE TALKIES Vs. CITY OF JABALPUR CORPORATION	May 5, 1966
DEVKUMARSINGHJI KASTURCHANDJI Vs. STATE OF MADHYA PRADESH	October 13, 1966
DIVISIONAL SUPERINTENDENT CENTRAL RAILWAY Vs. ONKARNATH GUPTA	August 12, 1966
DLVYANAND SARASWATI Vs. GOPALDAS ANAND	July 28, 1966
FIRM VRAJLAL MANILAL AND CO Vs. STATE OF MADHYA PRADESH	April 22, 1966
GAJADHAR PRASAD NATHU LAL Vs. COMMISSIONER OF WEALTH TAX	August 10, 1966
GAJANAN KESHAV SONI Vs. STATE TRANSPORT APPELLATE AUTHORITY M P	January 7, 1966
GANDHARVA LAND AND FINANCE PVT LTD Vs. BOARD OF REVENUE M P	September 15, 1966
GANGA PRASAD VERMA Vs. STATE OF MADHYA PRADESH	September 28, 1966
GANGADEVI MADANSINGH SHABMA Vs. SHIVNABAYAN JAGANNATH	July 12, 1966
Ghasiram Vs. Dhanraj	May 7, 1966
GOVERDHANLAL Vs. STATE OF M P	March 2, 1966
GOVXNDRAO ANANDRAO JOSHI Vs. STATE OF M P	October 11, 1966
GULABDAS AGARWAL Vs. STATE OF M P	April 4, 1966
HAJARILAL KISHORILAL Vs. COMMISSIONER OF INCOME TAX	September 12, 1966
INDERLAL BALKIRAM Vs. MAHNGI BAI IMRATLAL	December 12, 1966
INVESTMENT LIMITED Vs. COMMISSIONER OF INCOME TAX	March 17, 1966
JAGESHWAR PRASAD SHARMA Vs. LAPPA DHANBAHADUR GORKHA	February 17, 1966
JHANGALU SHIVCHARAN Vs. PANCHO BAI	July 11, 1966
K M CHOPRA AND CO Vs. ADDITIONAL COMMISSIONER OF SALES TAX	September 15, 1966
K.R. Shah Vs. Municipal Committee, Dhamtari	May 4, 1966
KANHIRAM RAMGOPAL Vs. COMMISSIONER OF SALES TAX	December 23, 1966
Kashiram Vs. Metal Trading Co.	April 19, 1966
Kashiram Ramgopal Vs. Commissioner of Sales Tax	December 13, 1966
KEJURAM Vs. RAMDAYAL	January 27, 1966
KHADAU Vs. LAKAHN SAO	March 21, 1966
KISHANCHAND GOVINDRAM Vs. COMMISSIONER OF SALES TAX	November 11, 1966
KISHANLAL Vs. COMMISSIONER OF INCOME TAX	August 18, 1966
Kishanlal Vs. Keshrichand	September 29, 1966
LAXMAN TULSIRAM Vs. DAYALAL MEGHJI AND CO BADASHAHI BIDI WORKS	November 18, 1966
M P S R T C BAIRAGARH BHOPAL Vs. STATE TRANSPORT APPELLATE AUTHORITY GWALIOR M P	January 21, 1966
M P TRANSPORT COMPANY P LTD Vs. TAX OFFICER CUM THE REGIONAL TRANSPORT OFFICER	February 23, 1966
M.P. State Road Transport Corporation, Bhopal Vs. Regional Transport Authority Rewa	January 27, 1966
MADHUKAR Vs. BHILAI STEEL PROJECT	August 18, 1966
MADHYA PRADESH BANK EMPLOYEES ASSOCIATION AND Vs. STATE OF MADHYA PRADESH	November 10, 1966
MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. MUNNABAI	December 21, 1966
MAH ANT GOPIDASS Vs. RAMKRISHNA PANDE	October 6, 1966
Manaklal Vs. Bhagwandas	July 28, 1966
MANALAL MANDOLI Vs. BOARD OF REVENUE	March 4, 1966
MANMATI Vs. MOHAN	September 12, 1966
Mannulal Nannulal Vs. Union of India	April 20, 1966
MESSRS RAMDAS SIRIRAM FIRM Vs. TEE REGIONAL ASSTT COMMISSIONER OF SALES TAX	November 23, 1966
MOOLCHAND HANSRAJ Vs. K K R NAIDU	October 5, 1966
MOTILAL VERMA Vs. NARAINPRASAD SAMPATRAM	February 9, 1966
MUNICIPAL COMMITTEE HARDA Vs. BANSHILAL AGARWAL PROPRIETOR OF THE SHOP BAIJNATH BANSHILAL	March 29, 1966
MUNICIPAL CORPORATION JABALPUR Vs. SHRI RADHAKRISHNA PANDEY	April 14, 1966
MUNICIPAL COUNCIL Vs. STATE OF M P	May 7, 1966
Municipal Council, Khurai Vs. Agricultural Produce Marketing Committee, Khurai	May 3, 1966
MUNNALAL TLWARL Vs. LAXMINARAYAN LOHIA	April 6, 1966
NARBADA PRASAD TIWARI Vs. BRIJLAL	August 3, 1966
NARMADAPRASAD CHUNNADANI Vs. MOORATSINGH	April 29, 1966
NASIRUDDIN Vs. UNION OF INDIA	April 29, 1966
NATHOOLAL Vs. UNION OF INDIA	December 23, 1966
NATHURAM DANSENA Vs. STATE OF M P	September 20, 1966
NAURANGLAL SAKTI Vs. BHANU PRATAP	July 22, 1966
PANDIT PRAHALAD DUTT Vs. STATE OF M P	March 2, 1966
Patny Transport (P) Ltd. Vs. State Transport Appellate Authority	January 31, 1966
PERFECT POTTERY CO Vs. COMMISSIONER OF SALES TAX	December 23, 1966
PHOOL SINGH Vs. COLLECTOR VIDISHA	March 23, 1966
PRABHAKAR NARAYAN MENJOGE Vs. STATE OF MADHYA PRADESH	December 22, 1966
PREMCHAND JHANJI Vs. STATE OF MADHYA PRADESH	July 22, 1966
PREMJI BHAI GANESH BHAI KSHATRIYA Vs. VICE CHANCELLOR RAVISHANKAR UNIVERSITY	December 23, 1966
PREMNAEAIN PHULCHAND Vs. ZENAB BAI MUNAHI ALIAS HUSSAIN	February 17, 1966
PRINCESS USHADEVI MALHOTRA Vs. BHAGWANDAS TIWARI	October 31, 1966
PURSHOTTAM Vs. RAMCHARANLAL	September 24, 1966
PURSHOTTAMDAS MATHURADAS AND CO PVT LTD Vs. COMMISSIONER OF SALES TAX	March 17, 1966
RADHAKRISHAN NARAYANDAS A FIRM Vs. REGIONAL PROVIDENT FUND COMMISSIONER	November 9, 1966
RAIPUR TRANSPORT CO PRIVATE Vs. M P SINGH	November 8, 1966
RAIPUR TRANSPORT CO PRIVATE Vs. REGIONAL TRANSPORT AUTHORITY	March 2, 1966
RAJARAM Vs. DINDAYAL	September 28, 1966
RAM RATAN PRASAD JAGESAR SAO OF BHAPHOULI Vs. RAMTAPESWAR RAGHUBIR DUBE	August 8, 1966
RAM SINGH MINOR Vs. RAMO BAI MINOR	October 13, 1966
RAMDHARLAL NAGENDRA PRASAD SAO Vs. NAGENDRA PRASAD SAO	April 21, 1966
RAMESHCHANDRA Vs. UNION OF INDIA	August 4, 1966
RAMESHWAR DAYAL Vs. BOARD OF REVENUE	April 25, 1966
RAMGOPAL GANGARAM Vs. STATE OF MADHYA PRADESH	October 10, 1966
RAMKUNWARBAI Vs. MOTIRAM PUNA GUJAR	November 8, 1966
RAMLAL CHAURASIA Vs. REWA COAL FIELDS LTD	January 20, 1966
Ramprasad Vs. R. K. Dube, Assistant Food & Civil Supply Inspector, Jabalpur	February 7, 1966
RAMSHAKAL YADAV Vs. CHIEF SECURITY OFFICER RAILWAY PROTECTION FORCE	August 18, 1966
RAS BIHARI PANDEY Vs. MUNICIPAL CORPORATION	January 21, 1966
RASHIDA KHATOON Vs. ABDUL SAMAD KHAN	May 4, 1966
RATANLAL HUKUMCHAND Vs. ADDITIONAL COMMISSIONER OF SALES TAX	September 22, 1966
RATNAPRABHA Vs. S R GHANEKAR	October 29, 1966
RIKHABCHAND JAIN Vs. JIWAJI UNIVERSITY	February 1, 1966
ROHINI PRASAD Vs. SUB DIVISIONAL OFFICER MAIHAR	September 27, 1966
S R CALCUTTAWALA Vs. COMMISSIONER OF SALES TAX	December 9, 1966
S. NANJUNDIAH AND ORS. Vs. NANAK CHAND AND ORS.	November 5, 1966
SAGARMAL Vs. DILIPSINGH AND OTHERS	November 10, 1966
SATYA SWAROOP RATTAN Vs. UNIVERSITY OF JABALPUR	February 2, 1966
SHANKAR KRISHNA NIRKHE Vs. TAXING OFFICER DISTRICT TREASURY	October 4, 1966
SHEO NARAYAN CHOUDHARI Vs. INDUSTRIAL COURT A W KANWADIKAR	September 21, 1966
SHEO NARAYAN CHOUDHARI AND ANOTHER Vs. A.W. KANWADIKAR, MEMBER JUDGE, THE INDUSTRIAL COURT, M.P. & OTHERS	September 29, 1966
SHEO PRASAD Vs. RENT CONTROLLING AUTHORITY AND THE AUTHORISED OFFICER SAGAR	September 28, 1966
SHIVKUNWARBAI Vs. STATE OF M P	December 1, 1966
SHRIKISANDAS TIKAMDAS Vs. RADHABAI	May 3, 1966
SHYAMLAL Vs. SARASWATI BAI	December 20, 1966
SINDHI SAHITI MULTIPURPOSE TRANSPORT CO-OPERATIVE SOCIETY Vs. MUNICIPAL COUNCIL	October 18, 1966
SLNGHAL BHAIYALAL Vs. RLKHILAL JAIN	April 6, 1966
SOUTH INDIA INSURANCE CO. LTD. Vs. HEERABAI AND ORS.	September 28, 1966
STATE OF M P Vs. V L JETHANI	March 24, 1966
STATE OF M P Vs. NANDRAM	April 25, 1966
STATE OF M P Vs. GAJRASINGH	December 20, 1966
STATE OF M P Vs. ABBASBHAI TYAB ALI BOHRA	August 25, 1966
STATE OF MADHYA PRADESH Vs. SITARAM VISHWANATH	August 19, 1966
STATE OF MADHYA PRADESH Vs. MANGU KISHAN	July 26, 1966
STATE OF MADHYA PRADESH Vs. LAXMINARAYAN	November 22, 1966
STATE OF MADHYA PRADESH Vs. GANGABAI W/O CHUNNI	April 28, 1966
STATE OF MADHYA PRADESH Vs. SAHEB DATTAMAL	April 15, 1966
STATE OF MADHYA PRADESH Vs. SANTSINGH	May 5, 1966
STATE OF MADHYA PRADESH Vs. BALESHWARDAYAL	May 7, 1966
STATE OF MADHYA PRADESH Vs. MAHANT UDAYGIR GURU	March 4, 1966
STATE OF MADHYA PRADESH Vs. SHANKARLAL DARIYAV	March 18, 1966
STRAW PRODUCTS LIMITED Vs. INCOME-TAX OFFICER A WARD	April 4, 1966
SUDERSHAN TRANSPORT SERVICES PRIVATE Vs. STATE TRANSPORT APPELLATE AUTHORITY	October 28, 1966
SUGGA BAI Vs. HIRALAL	September 14, 1966
SUMAN VARMA Vs. NAVA BHARAT KARMACHARI SANGH	December 6, 1966
SURAJPRASAD MATAPRASAD Vs. GANPATRAI CHATURBHUJ	February 17, 1966
SURGUJA RAIGARH ROADWAYS P Vs. REGIONAL TRANSPORT AUTHORITY	January 31, 1966
TAHSIL CO-OPERATIVE AGRICULTURAL ASSOCIATION Vs. UNION OF INDIA	September 26, 1966
TARACHAND GUPTA Vs. ANNAPURNABAI	November 13, 1966
Tarachand Gupta Vs. Annapurna Bai	September 13, 1966
TEJLAL Vs. NANDKISHORE	July 22, 1966
TEKDHARPRASAD Vs. THE STATE OF MADHYA PRADESH	December 25, 1966
UMA SHARAN SAXEXA Vs. MANSARAM	December 17, 1966
UNION OF INDIA Vs. NICHALDAS	April 15, 1966
V P GIDRONIYA Vs. STATE OF MADHYA PRADESH	November 3, 1966
VANSH BAHADUR SINGH Vs. KAMLA SINGH	July 25, 1966
VINOD MAHESHWARI Vs. STATE OF M P	August 25, 1966
VINOD SAGAR SOOD Vs. STATE OF MADHYA PRADESH	December 23, 1966
VLDYAWATI HEMCHAND Vs. FATTILAL DEVIDIN	May 7, 1966
YESHWANT RAO MEGHAWALE Vs. MADHYA PRADESH LEGISLATIVE ASSEMBLY	August 29, 1966

Year 1966 of HIGH COURT OF MADHYA PRADESH

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