|
Abrar Ahmed Vs. Babulal
|
March 9, 1965 |
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AGRAWAL BROTHERS Vs. COMMISSIONER OF SALES TAX
|
July 29, 1965 |
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AGRICULTURE PRODUSE MARKET COMMITTEE KHURAI Vs. MUNICIPAL COUNCIL KHURAI
|
November 3, 1965 |
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AMALGAMATED COALFIELDS LIMITED Vs. STATE OF MADHYA PRADESH
|
December 13, 1965 |
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AMARSINGH Vs. ANOPA
|
November 24, 1965 |
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ASGHARALI Vs. MOTILAL DAVE PRINTER OF GAGAN GHOSH
|
August 3, 1965 |
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ASHIQ MIYAN Vs. STATE OF M P
|
September 4, 1965 |
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AULIA BIDI FACTORY Vs. INDUSTRIAL TRIBUNAL
|
December 21, 1965 |
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Babulal Bajaj Vs. Collector Damoh
|
February 9, 1965 |
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BAJRANGLAL BAJAJ Vs. STATE OF MADHYA PRADESH
|
January 5, 1965 |
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BALCHAND Vs. INCOME TAX OFFICER
|
September 2, 1965 |
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BALDOO Vs. STATE OF M P
|
February 17, 1965 |
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BANSILAL Vs. STATE OF MADHYA PRADESH
|
August 31, 1965 |
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BHAGWATSARAN AUDHOLIA Vs. CHANCELLOR UNIVERSITY OF JABALPUR
|
October 22, 1965 |
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BHINSARIYA Vs. GOWARDHAN MULLU
|
March 19, 1965 |
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BHUREKHAN WALIMOHAMMAD KHAN Vs. STATE OF M P
|
May 4, 1965 |
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Brahat Nagar Palika Parishad Ratlam Vs. Abdul Rahman
|
May 3, 1965 |
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Brijdevi Vs. Manakchand
|
September 22, 1965 |
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CAPITAL MULTIPURPOSE CO-OPERATIVE SOCIETY Vs. MADHYA PRADESH STATE ROAD TRANSPORT CO-OPERATIVE
|
November 6, 1965 |
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CHANDRA MAULI AWSTHI Vs. POPULAR CO OPERATIVE MARKETING SOCIETY BETUL
|
January 12, 1965 |
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CHANNULAL MOTILAL Vs. COMMISSIONER OF SALES TAX
|
January 11, 1965 |
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CHATRA Vs. BEHARI SINGH
|
September 21, 1965 |
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CHHATRADHARILAL GANGARAM SUPEDAR Vs. SHYAMABAI RAMSEWAKLAL AGRAWAL
|
April 30, 1965 |
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CHHOTABHAI JETHABHAI PATEL AND CO Vs. STATE OF MADHYA PRADESH
|
July 24, 1965 |
|
CHHOTABHAI JETHABHAI PATEL AND CO A FIRM Vs. STATE OF MADHYA PRADESH
|
August 27, 1965 |
|
CHHOTABHAI JETHABHAI PATEL AND CO. A FIRM Vs. STATE OF MADHYA PRADESH AND ORS.
|
April 27, 1965 |
|
CHHOTELAL KESHAVRAM Vs. INDUSTRIAL COURT
|
February 9, 1965 |
|
CHIMA MAHARIYA Vs. STATE
|
April 16, 1965 |
|
CHINTAMAN WAIJNATH PANDIT Vs. STATE OF M P
|
December 15, 1965 |
|
CHUNNILAL BALAJI Vs. STATE OF MADHYA PRADESH
|
September 15, 1965 |
|
COMBINED TRANSPORT SERVICES BILASPUR P Vs. SHRIKRISHNADAS SHAH
|
July 28, 1965 |
|
COMMISSIONER OF INCOME TAX Vs. SARDAR C S ANGRE
|
April 20, 1965 |
|
COMMISSIONER OF INCOME TAX Vs. SHRIKISHAN CHANDMAL
|
April 28, 1965 |
|
COMMISSIONER OF INCOME TAX Vs. HUKUMCHAND MANNALAL AND COMPANY
|
February 12, 1965 |
|
COMMISSIONER OF SALES TAX Vs. BALLABHDAS ISHWARDAS
|
April 29, 1965 |
|
COMMISSIONER OF SALES TAX Vs. CHHOTELAL BHAROSILAL
|
September 3, 1965 |
|
COMMISSIONER OF SALES TAX Vs. ALLWYN COOPER
|
November 26, 1965 |
|
COMMISSIONER OF SALES TAX Vs. AGRICULTURAL IMPLEMENTS DEALERS SYNDICATE
|
November 4, 1965 |
|
COMMISSIONER OF SALES-TAX Vs. MOHANLAL HARPRASAD BIDI MERCHANT
|
September 3, 1965 |
|
D K RAI Vs. EXCISE COMMISSIONER
|
September 22, 1965 |
|
DAMUMAL HANDALDAS Vs. SHEVANTIBAI
|
March 16, 1965 |
|
Daryav Vs. Rakhabdas
|
January 8, 1965 |
|
DAYABHAI AND COMPANY Vs. COMMISSIONER OF INCOME TAX
|
April 30, 1965 |
|
DEWAN SHAMSHER JANG Vs. STATE OF MADHYA PRADESH
|
September 9, 1965 |
|
DHANIRAM Vs. JANAPAD SABHA
|
March 2, 1965 |
|
DHEDU SHEORAM Vs. MALHANBAI DHEDU
|
September 28, 1965 |
|
DRUGS INSPECTOR Vs. CHIMANLAL AND CO
|
March 19, 1965 |
|
DRUGS INSPECTOR M P Vs. CHIMANLAL AND CO
|
November 8, 1965 |
|
FIRM MANNOOLAL NANHULAL Vs. UNION OF INDIA
|
April 20, 1965 |
|
GANESH PRASAD DIXIT Vs. COMMISSIONER OF SALES TAX
|
August 31, 1965 |
|
GANESHGIR S/O SUKHAGIR Vs. STATE OF MADHYA PRADESH
|
April 23, 1965 |
|
GANGARAM Vs. STATE OF MADHYA PRADESH
|
August 2, 1965 |
|
GAYA PRASAD Vs. BHAGWATI
|
August 26, 1965 |
|
GHISALAL HINDUSINGH NAIK Vs. STATE OF MADHYA PRADESH
|
July 19, 1965 |
|
GITABAI Vs. FATTOO
|
April 22, 1965 |
|
GOPAL PRASAD DUBEY Vs. REGISTRAR HIGH COURT OF MADHYA PRADESH
|
April 27, 1965 |
|
GULAM ABBAS Vs. TIYABALI BHAI
|
March 23, 1965 |
|
HAFIZ MOHAMMAD ANWAR KHAN Vs. STATE OF MADHYA PRADESH
|
September 3, 1965 |
|
HARIRAMSINGH Vs. KAMTAPRASAD SHARMA
|
October 29, 1965 |
|
HARISCHANDRA PATHAK Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
|
April 15, 1965 |
|
HARRIS MINERAL SUPPLY CO Vs. SALIM M MERCHANT
|
April 8, 1965 |
|
HAZI NAZIR BHAT Vs. STATE TRANSPORT AUTHORITY M P GWALIOR
|
November 6, 1965 |
|
Holaram Vs. N.K. Pande
|
April 9, 1965 |
|
IDANDAS MEDICAL PRACTITIONER HARSUD Vs. ELECTION OFFICER GRAM PANCHAYAT ELECTION KHANDWA
|
September 28, 1965 |
|
INDIAN TRADE AND GENERAL INSURANCE CO Vs. MADHUKAR GOVIND RAO BHAGADE
|
December 23, 1965 |
|
JAGATSINGH Vs. GANPAT KUNWARJI
|
November 30, 1965 |
|
KAILASHCHAND RATAN CHAND Vs. GENERAL MANAGER ORDNANCE FACTORY
|
July 15, 1965 |
|
KAILASHCHANDRA TEJPAL Vs. COMMISSIONER OF INCOME-TAX
|
March 22, 1965 |
|
Kaluram Vs. Digrilal
|
March 31, 1965 |
|
KALYANMAL MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
January 5, 1965 |
|
Kanakmal Vs. Supervising Officer, Tahsildar, Jaora
|
January 21, 1965 |
|
KASTURCHAND KEWALCHAND Vs. KAPURCHAND KEWALCHAND
|
April 22, 1965 |
|
KERODILAL PREMCHAND OF AKALTARA Vs. COMMISSIONER OF INCOME TAX M P
|
April 6, 1965 |
|
KHEDURAM Vs. SUPETKAUR
|
February 15, 1965 |
|
KISHORESINGH Vs. BHANWARLAL
|
September 27, 1965 |
|
KISHORSINGH ANARSINGH Vs. TEJ SINGH DHVANSINGH
|
February 12, 1965 |
|
KOMAL CHAND Vs. STATE OF MADHYA PRADESH
|
March 23, 1965 |
|
KUMARI DEEPTI TIWARI Vs. BANWARILAL
|
December 23, 1965 |
|
KYMORE CEMENT MAZDOOR CONGRESS Vs. INDUSTRIAL COURT
|
October 22, 1965 |
|
LALJI BHAI KALYANJI Vs. COLLECTOR
|
January 5, 1965 |
|
LAXMAN PRASAD CHIRONJILAL Vs. BABULAL RAMLAL
|
March 31, 1965 |
|
LAXMINARAYAN Vs. SHIVANARAYAN
|
April 26, 1965 |
|
Laxminarayan Vs. Shivnarayan
|
August 23, 1965 |
|
LAXMINARAYAN RAMNATH Vs. DIRECTOR PANCHAYAT AVAM SAMAJ SEVA M P INDORE
|
September 2, 1965 |
|
LUCKY BHARAT GARAGE PRIVATE Vs. REGIONAL TRANSPORT AUTHORITY
|
February 9, 1965 |
|
M P STATE ROAD TRANSPORT CORPORATION Vs. STATE OF M P
|
October 7, 1965 |
|
M. P. State Road Transport Corporation Vs. State of M. P.
|
October 7, 1965 |
|
MADAN MOHAN KUNWAR Vs. STATE TRANSPORT APPELLATE AUTHORITY
|
November 6, 1965 |
|
MADANLAL HIRALAL Vs. STATE OF M P
|
November 5, 1965 |
|
MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. R C ROY PODDAR
|
September 28, 1965 |
|
MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. STATE TRANSPORT APPELLATE AUTHORITY
|
December 13, 1965 |
|
MAINA BAI Vs. STATE OF M P
|
March 2, 1965 |
|
MANAKLAL LILA SAO Vs. COLLECTOR SEONI
|
November 23, 1965 |
|
MANGALCHAND Vs. SALES TAX OFFICER
|
July 22, 1965 |
|
MANMOHAN MATHUR SUDHIRCHAND MATHUR Vs. ADDL AREA GENERAL MANAGER NATIONAL COAL DEVELOPMENT
|
November 15, 1965 |
|
MANOHARRAO GANGADHAR RAO Vs. MUNICIPAL COUNCIL
|
December 15, 1965 |
|
MANORAMA BAI Vs. MANISHANKAR
|
April 29, 1965 |
|
MAROTI ASTHANKAR Vs. GANGADHAR RAO KHER
|
March 2, 1965 |
|
MATADIN BHAGWANDAS Vs. COMMISSIONER OF SALES TAX
|
July 15, 1965 |
|
MISHRA R N Vs. BURN AND CO LTD
|
December 17, 1965 |
|
MOOLCHAND PATNI Vs. STATE OF M P
|
April 12, 1965 |
|
MOTILAL OMPRAKASH GENERAL MERCHANT Vs. JAGJIVAN
|
November 17, 1965 |
|
Municipal Committee, Raipur Vs. Kanhaiyalal
|
November 24, 1965 |
|
MUNICIPAL COMMITTEE/COUNCIL Vs. MEGHRAJ PHOJRAJ BAGHRECHA
|
February 3, 1965 |
|
MUNICIPAL COUNCIL Vs. STATE OF MADHYA PRADESH
|
August 26, 1965 |
|
MUNICIPAL COUNCIL KOTA Vs. STATE OF MADHYA PRADESH
|
January 29, 1965 |
|
Nandkishore Vs. ParwatibaI
|
November 29, 1965 |
|
NARAYAN SINGH AMAR SINGH Vs. STATE
|
April 24, 1965 |
|
NARAYANLAL Vs. STATE OF M P
|
October 13, 1965 |
|
NARAYANLAL JODHRAJ SINGHAL Vs. STATE OF MADHYA PRADESH
|
October 30, 1965 |
|
NAVA SAMAJ Vs. CIVIL JUDGE CLASS 1
|
November 2, 1965 |
|
NAZIR S/O AHMED Vs. STATE OF MADHYA PRADESH
|
March 22, 1965 |
|
NEMCHAND GULABCHAND Vs. BLOCK DEVELOPMENT OFFICER RETURNING OFFICER
|
February 9, 1965 |
|
NIRGHINDAS NANDU Vs. GUHADAS CHAMRUDAS
|
February 26, 1965 |
|
OMPRAKASH MUKHTYARSINGH Vs. STATE OF MADHYA PRADESH
|
January 5, 1965 |
|
PANNA MULTIPURPOSE CO OPERATIVE SOCIETY LTD Vs. GOVERNMENT OF MADHYA PRADESH
|
August 2, 1965 |
|
PATNY TRANSPORT PRIVATE LTD Vs. STATE TRANSPORT APPELLATE AUTHORITY M P
|
January 31, 1965 |
|
PHOOLCHAND Vs. STATE OF MADHYA PRADESH
|
October 20, 1965 |
|
PRAKASH YADEO RAO GOVARDHAN Vs. PRINCIPAL SHEO BHAGWAN RAMESHWAR PRASAD ARTS COLLEGE
|
February 26, 1965 |
|
Pravinchand Hathibhai Vs. Shankarlal
|
September 27, 1965 |
|
PRAYAD PRASAD DUBE Vs. NANHURAM
|
March 5, 1965 |
|
PREMCHAND JAIN Vs. STATE OF MADHYA PRADESH
|
August 27, 1965 |
|
RADHA WALLABH Vs. SETH GOPALDAS
|
March 29, 1965 |
|
Radhaballabh Vs. Gopaldas
|
March 29, 1965 |
|
Radheshyam Vs. Registrar Public Trusts Narsimhpur
|
July 22, 1965 |
|
RADHIKABAI Vs. SADHURAM AWATRAI
|
November 25, 1965 |
|
RADHOMAL Vs. BHAGWANDAS
|
November 26, 1965 |
|
RAMABAI Vs. SUB-DIVISIONAL OFFICER
|
October 20, 1965 |
|
Ramcharan Vs. State of M.P.
|
November 11, 1965 |
|
RAMCHARAN BILLE Vs. MADHYA PRADESH STATE TAD-GUD CO-OPERATIVE
|
February 23, 1965 |
|
RAMDAYAL KALLOORAM Vs. STATE OF MADHYA PRADESH
|
March 31, 1965 |
|
RAMGOPAL SATYANARAIN BUS OPERATOR Vs. M P STATE ROAD TRANSPORT CORPORATION
|
November 25, 1965 |
|
RAMNETRA Vs. DISTRICT SUPERINTENDENT OF POLICE
|
April 21, 1965 |
|
RAMSINGH GANGARAM Vs. STATE OF M P
|
March 8, 1965 |
|
RANDHIRSINGH RATANSINGH Vs. SWARUPSINGH
|
April 6, 1965 |
|
Rrma Bai Vs. Meera Bai
|
April 9, 1965 |
|
S R KALANI AND CO Vs. C L SHARMA
|
April 27, 1965 |
|
SADASHIV NATHU Vs. PARUBAI
|
April 30, 1965 |
|
SADHURAM Vs. STATE
|
April 8, 1965 |
|
SARDAR NAGENDRA SINGH GARCHA Vs. JAIDEV SATPATHY
|
December 23, 1965 |
|
SARGUJA RAIGARH MOTOR KARMACHARI SANGH Vs. SARGUJA RAIGARH ROADWAYS PRIVATE LTD
|
July 27, 1965 |
|
SAROJ KUMARI Vs. STATE OF MADHYA PRADESH
|
December 15, 1965 |
|
SHANKERLAL CHAUBE Vs. JABALPUR CORPORATION
|
July 20, 1965 |
|
SHANTABAI ALIAS GOURABAI Vs. TARACHAND
|
April 22, 1965 |
|
Shantialata Sarkar Vs. Sheolal
|
November 2, 1965 |
|
SHARDUL SINGH Vs. STATE OF MADHYA PRADESH
|
November 4, 1965 |
|
SHEIKH MOHAMMAD Vs. DIRECTOR OF AGRICULTURE M P
|
December 20, 1965 |
|
SHEOKUMAR RAM PRASAD TIWARI Vs. SHIV RANI BAI
|
September 2, 1965 |
|
Shivkaran Vs. Supervising Officer, Tahsildar Jaora
|
January 21, 1965 |
|
SHIVKUNWARBAI Vs. STATE
|
November 25, 1965 |
|
SITARAM SINGH Vs. B L SHORI
|
August 18, 1965 |
|
SOU RAMABAI Vs. MEERABAI D/O NARAYAN RAO
|
April 9, 1965 |
|
SOUTH-EASTERN RAILWAY Vs. KARTAR SINGH
|
December 24, 1965 |
|
State of M.P. Vs. Nandram
|
April 25, 1965 |
|
STATE OF MADHYA PRADESH Vs. PRANLAL SHANKERLAL THAKKAR
|
December 21, 1965 |
|
STATE OF MADHYA PRADESH Vs. NARAINDATTA S/O BABULAL
|
August 27, 1965 |
|
STATE OF MADHYA PRADESH Vs. AMBALAL PREMCHAND
|
September 6, 1965 |
|
STATE OF MADHYA PRADESH Vs. RAMCHARAN
|
November 11, 1965 |
|
SUGANDHI Vs. COLLECTOR RAIPUR
|
December 22, 1965 |
|
SUKHDEO CHUNILAL Vs. GENDALAL SALUKCHAND
|
December 5, 1965 |
|
SUMATRA BAI Vs. STATE OF MADHYA PRADESH
|
March 29, 1965 |
|
Tejraj Vs. A.K. Saraswat, Block Development officer Khargone
|
December 3, 1965 |
|
Teli Panchas, Indore Vs. Municipal Corporation, Indore
|
March 29, 1965 |
|
Thakur Prasad Vs. Block Development Officer, Lanji
|
February 3, 1965 |
|
THAKUR PRASAD Vs. V S MEHTA
|
March 3, 1965 |
|
THAKUR PRASAD Vs. V S MEHTA
|
January 13, 1965 |
|
THAKURA HIMMATSINGH Vs. BOARD OF REVENUE M P
|
April 16, 1965 |
|
TIKAMDAS NATHIRMAL Vs. STATE OF MADHYA PRADESH
|
March 2, 1965 |
|
TUNDILAL Vs. RETURNING OFFICER
|
January 7, 1965 |
|
UMRI BAI Vs. CHITTAR
|
April 22, 1965 |
|
UNION OF INDIA Vs. SUMERCHAND JAIN
|
March 23, 1965 |
|
UNION OF INDIA Vs. IBRAHIM GULABA TOBACCO MERCHANT
|
March 18, 1965 |
|
UNITED PATEL CONSTRUCTION COMPANY Vs. COMMISSIONER OF INCOME TAX
|
April 30, 1965 |