REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
ABDUL HAFEEZ KHAN ABDUL GAFOOR KHAN Vs. GOVERNMENT OF MADHYA PRADESH LOCAL GOVT DEPT URBAN AND	March 4, 1964
Abdul Hamid Vs. State	August 18, 1964
Abdul Hamid Vs. Manilal	March 5, 1964
ABDUL KARIM S/O ABDUL HAKIM Vs. STATE OF MADHYA PRADESH	January 7, 1964
ABDUL MOHI SIDDIQUI Vs. STATE OF MADHYA PRADESH	March 19, 1964
AMARSINGH RAJENDRA SINGH Vs. STATE OF MADHYA PRADESH	November 28, 1964
AMLGAMATED COALFIELD LTD Vs. JANAPADA SABHA CHHINDWARA	March 31, 1964
ATTARBAI Vs. MISHRILALSA	December 4, 1964
Azad Hind Motor Trans. Coop. Society Vs. R.T.A. Indore	January 14, 1964
BABOO LAL CHOUBEY Vs. MUNICIPAL COUNCIL	September 17, 1964
BADRI PRASAD SADASHIVRAO Vs. DISTRICT JUDGE SHRI G R KALE	February 28, 1964
BALARAM HARIRAM KULAMBI Vs. GIRDHARLAL TULSIRAM	December 24, 1964
Balmukund Vs. Gendalal	July 13, 1964
BALMUKUNDLAKHANI Vs. UNION OF INDIA	May 2, 1964
Balram Vs. Corporation for Jabalpur City	January 8, 1964
Baluram Vs. State Transport Appellate Authority	April 22, 1964
Banarsidas Bhanot Vs. Devi Shanker	August 21, 1964
BHAGIRATH Vs. GHISASA PUNASA	August 27, 1964
BHAGWAT PRASAD Vs. GOVERNMENT OF M P	December 22, 1964
BHAIRODIN GIRDHARILAL Vs. PHULCHAND RATANCHAND	November 17, 1964
BHANWER LAL Vs. PANNA LAL	November 30, 1964
BHAWANI PRADHAN Vs. STATE OF MADHYA PRADESH	April 9, 1964
BIHARILAL CHAURASIA Vs. REGIONAL TRANSPORT AUTHORITY	November 11, 1964
BRIJLAL JAIN Vs. MUNICIPAL CORPORATION GWALIOR	October 6, 1964
BRINDRABANPRASAD AMBIKAPRASAD AHWASI Vs. DASHRATH RAMRATAN	February 12, 1964
Budhoolal Vs. Registrar, Public Trust	March 6, 1964
Burhanpur Tapti Mills Ltd. Vs. Industrial Court	January 15, 1964
C P TIMBER WORKS Vs. COMMISSIONER OF SALES TAX	March 6, 1964
Cantonment Board, Mhow Vs. Chhajumal and Sons Mhow	January 28, 1964
CENTRAL INDIA ELECTRIC SUPPLY COMPANY WORKERS Vs. CENTRAL INDIA ELECTRIC SUPPLY COMPANY LTD	December 21, 1964
CHAMELI DEVI Vs. MATAPRASAD PRABHUDAYAL	March 9, 1964
CHAMELIBAI VALLABHADAS Vs. RAMCHANDRAJEE	July 30, 1964
CHANDA CHHITAR LODHA Vs. NANDU	December 16, 1964
CHANDBAI Vs. PHOOLCHAND	January 9, 1964
Chhaganlal Vs. Land Acquisition Officer, Mahasamund	February 6, 1964
CHHATERSINGH Vs. JALAMSINGH	August 4, 1964
CHHOGALAL Vs. PURUSHOTTAM VIJAY	November 12, 1964
COMMISSIONER OF SALES TAX Vs. BAKHAT RAI AND CO	October 28, 1964
COMMISSIONER OF SALES TAX Vs. MOHAMMAD HUSSAIN RAHIM BUX	December 11, 1964
COMMISSIONER OF SALES TAX Vs. MOHAMMAD HUSSAIN RAHIM BUX	July 30, 1964
COMMISSIONER OF SALES TAX Vs. JABALPUR AERATED WATER FACTORY	September 16, 1964
COMMISSIONER OF SALES TAX Vs. HARICHAND CHANDULAL	September 17, 1964
COMMISSIONER OF SALES TAX M P Vs. SAGAR BONES MILLS	March 30, 1964
Commissioner of Sales Tax, M.P. Vs. Agarwal Saw Mills, Seoni	February 3, 1964
COMOLATA DUTTA Vs. ISHWAR INDUSTRIES LTD	April 28, 1964
DEEPCHAND Vs. LAND ACQUISITION OFFICER	September 21, 1964
DEVISAHAI PREMRAJ MAHAJAN Vs. GOVINDRAO BALWANTRAO	March 5, 1964
DEWAS CINE CORPORATION Vs. COMMISSIONER OF INCOME TAX	April 15, 1964
Dilawarkhan Vs. Hazarilal	January 21, 1964
DIVN SUPDT CENTRAL RAILWAY Vs. ONKARNATH GUPTA	August 12, 1964
DWARKA PRASAD MISHRA Vs. KAMALNARAIN SHARMA	April 15, 1964
FAJALE HUSSAIN Vs. AUTHORITY UNDER PAYMENT OF WAGES ACT	March 25, 1964
FIRM BHAGWANDAS SHOBHALAL JAIN A REGISTERED FIRM Vs. STATE OF MADHYA PRADESH	April 29, 1964
FIRM HARPALDAS JAIRAMDAS Vs. SALES TAX OFFICER	January 9, 1964
G H COOK AND SONS KATNI Vs. STATE OF MADHYA PRADESH	April 6, 1964
G. H. Cook Vs. State	April 6, 1964
GANESHGIR Vs. STATE OF M P	April 23, 1964
Ghisu Vs. Returning Officer, Burwaha	December 24, 1964
GHISU NATHUJI Vs. RETURNING OFFICER OF BURWAHA DISTRICT WEST NIMAR	December 24, 1964
Gokuldas Vs. Nandlal	April 30, 1964
GOVIND PRASAD SHARMA Vs. BOARD OF REVENUE	September 29, 1964
GOVIND PRASAD SHARMA MINING CONTRACTOR KATNI Vs. BOARD OF REVENUE M P	September 22, 1964
GOVINDRAO BALWANTRAO MAHADIK Vs. KRISHNARAO DAULATRAO MAHADIK	July 15, 1964
Gram Panchayat Chicholi Vs. State	September 30, 1964
GULABCHAND Vs. MOJIRAM	January 22, 1964
H W F DSOUZA Vs. CHANDRIKASINGH	December 24, 1964
Harisingh (Sardar) Vs. State	January 23, 1964
HARNARAIN GIYASILAL Vs. KANHAIYALAL GANESHLAL	April 22, 1964
Harprasad Vs. Board of Revenue	March 11, 1964
HARVILAS Vs. NARAIN SINGH	August 20, 1964
HIMATSINGH KUBERSINGH Vs. BOARD OF REVENUE	December 8, 1964
HINDUSTAN STEEL Vs. KAUSHAL CONSTRUCTION CO ARCHITECTS ENGINEERING CONTRACTORS	October 30, 1964
HIRALAL Vs. BOARD OF REVENUE M P	December 3, 1964
HUKUMCHAND MILLS LTD Vs. INDUSTRIAL COURT	August 31, 1964
HUSSAIN BANU Vs. SHIVNARAYAN S/O KESRIMAL MAHAJAN	August 17, 1964
I N SAKSENA Vs. STATE OF MADHYA PRADESH	April 30, 1964
INDER NARAYAN Vs. RUPNARAYAN PANDIT	March 24, 1964
INDIAN FINANCES PRIVATE Vs. SALES TAX OFFICER	February 6, 1964
INDORE UNITED MALWA MILLS, INDORE Vs. BASANTILAL SURESH KUMAR, UJJAIN	March 21, 1964
Indore United Malwa Nlills, Indore Vs. Basantilal	February 21, 1964
JOGINDERSINGH CHHATARPUR Vs. STATE TRANSPORT APPELLATE AUTHORITY GWALIOR	December 22, 1964
K.G.Magrulkar Vs. District Registrar & Licensing Authority	July 3, 1964
KAILASHANAND Vs. REWARAM GIRDHARILAL	March 30, 1964
KAMALNARAIN SHARMA Vs. DWARKA PRASAD MISHRA	August 5, 1964
KANCHANBAI Vs. MOTICHAND	July 15, 1964
KANHAIYALAL THAKURDAS Vs. GULAB BAI DIGAMBAR JAIN KANYA VIDHYALAYA	September 22, 1964
KAPOORCHAND Vs. STATE OF MADHYA PRADESH	August 19, 1964
Kaveribai Vs. Rewabai	September 3, 1964
KOMALDAS KRISHANDAS OIL MILLS Vs. COMMISSIONER OF SALES TAX M P	September 24, 1964
KRISHI UPAJ VYAVASAI MANDAL Vs. STATE OF M P	April 28, 1964
MADANLAL Vs. SUB-DIVISIONAL MAGISTRATE CITY	November 16, 1964
MAGAN BHAI Vs. SAGAR CO OPERATIVE CENTRAL AND LAND MORTGAGE BANK LTD	November 28, 1964
MANAGEMENT OF THE BURHANPUR TAPTI MILL Vs. INDUSTRIAL COURT	January 15, 1964
Mangalsa Vs. State of M.P.	April 29, 1964
Mangilal Vs. Pyarchand	April 8, 1964
MANIKLAL MITTAL Vs. UNION OF INDIA	February 20, 1964
MANMAL PBABHULAL GATTANI Vs. RADHAKISHAN MANMAL KALANI	April 29, 1964
Maruti Vs. Gangadhar Rao	January 7, 1964
Mazhar Hussain Vs. Divisional Manager, M.P. State Road Transport Corporation	March 3, 1964
MEHTABSINGH AND SONS MOTORS HIRE PURCHASER P Vs. STATE OF MADHYA PRADESH	August 22, 1964
MISHRO Vs. SUGNI	August 3, 1964
MOHAMMAD AYUB GANIBHAI Vs. STATE OF MADHYA PRADESH	November 11, 1964
MOHANMURARI Vs. KUSUMKUMARI	December 22, 1964
MOHD ISMAIL NOOR MOHAMMAD Vs. FEHMADA NAHID	November 13, 1964
MOOLCHAND Vs. KASHIPRASAD SHUKLA	November 17, 1964
MOOLCHAND Vs. MANGILAL	September 4, 1964
MOOLCHAND Vs. MAGANLAL	August 28, 1964
Motilal Vs. Janapada Sabha, Rajnandgaon	July 6, 1964
MOTILAL LAXMAN Vs. PURSHOTTAM DAMODAR	July 16, 1964
MUKUNDLAL AGARWAL Vs. SHANKERLAL VISHWANATH PRASAD	November 24, 1964
MUNICIPAL CORPORATION Vs. KISHAN SWAROOP	September 16, 1964
Murti Chaturbhuj Maharaj Vs. Govindlal	February 22, 1964
MURTI SHRI THAKUR CHATURBHUJJI MAHARAJ BIRAJMAN MANDIR AND Vs. PUJARI GOVINDLAL BANWARILAL BRAHMIN	February 22, 1964
NAGASINGH Vs. BHERUSINGH	August 28, 1964
NANDKISHORE Vs. PARWATIBAI	November 29, 1964
Nandkishore Vs. Parwati Bai	October 29, 1964
NANDLAL BHANDARI MILLS Vs. EMPLOYEES STATE INSURANCE CORPORATION	September 18, 1964
NANDU Vs. BALU AND ANOTHER	June 30, 1964
Narayan Vs. Gokuldas	December 24, 1964
NARAYAN PRASAD BHOI Vs. STATE OF MADHYA PRADESH	September 26, 1964
NARSINGHDAS JANKIDAS MOHTA Vs. STATE OF MADHYA PRADESH	September 16, 1964
NATHU Vs. DILBANDE HUSSAIN	February 13, 1964
ONAMA GLASS WORKS LTD Vs. RAM HARAK PANDAY	October 13, 1964
P K ROY ASST ENGINEER GOVT OF M P P W D Vs. STATE OF MADHYA PRADESH	April 29, 1964
PADAMSINGH Vs. COMMISSIONER OF SALES TAX	October 13, 1964
PRABHULAL PATIRAM AND CO Vs. INDUSTRIAL TRIBUNAL	April 27, 1964
PRABHULAL PRATIRAM AND CO Vs. INDUSTRIAL TRIBUNAL MADHYA PRADESH	July 24, 1964
PRAHLAD Vs. BALRAM	September 30, 1964
PRATAPCHAND Vs. BOARD OF REVENUE M P GWALIOR	January 18, 1964
PREMCHAND JAIN Vs. STATE OF M P	December 23, 1964
PREMCHAND SUGNICHAND Vs. STATE OF MADHYA PRADESH	November 16, 1964
Premdas Vs. Laxmi Narayan	January 2, 1964
PROMOD KUMAR ANAND Vs. DAISY BAI	November 27, 1964
RAJMAL JASKARAN SURANA Vs. STATE OF M P	September 15, 1964
Rajmal Surana Vs. State	September 15, 1964
RAM KISHAN OIL MILLS Vs. COMMISSIONER OF INCOME TAX	April 21, 1964
Ram Narain Vs. State	February 13, 1964
RAM SAKHA BADHAI Vs. DADDI GULLU BADHAI	September 24, 1964
Ramgopal Vs. Janapada Sabha, Korea	July 7, 1964
RAMSARAN GANESH PRASAD Vs. MEWALAL JORAWAL	September 30, 1964
RAMSEWAK BANSAROOP Vs. GANGARAM SUKH LAL	October 27, 1964
RAMSINGH Vs. RAMKARAN	March 30, 1964
RANOJIRAO MADHAVRAO Vs. STATE OF MADHYA PRADESH	August 18, 1964
Rasiklal Vs. Divisional Engineer, Telephones	August 12, 1964
S H GHOSH TIMBER DEALER RAJNANDGAON Vs. COMMISSIONER OF SALES TAX M P	October 25, 1964
Salamatrai Vs. Collector Raipur	July 7, 1964
SAMPATRAO Vs. COLLECTOR	October 1, 1964
SARDAR AJITSINGH FOREST CONTRACTOR Vs. CHIEF CONSERVATOR OF FORESTS M P	October 1, 1964
Sarjoodevi Vs. Commissioner, Sales Tax	September 14, 1964
SATYANARAIN Vs. LAL RAMA GOVIND	November 18, 1964
SHANKAR RAO GOVINDRAO BHONSLE Vs. STATE	May 21, 1964
SHANKER PRASAD GOENKA Vs. STATE OF MADHYA PRADESH	September 10, 1964
SHANTI BAI Vs. BIHARILAL	October 8, 1964
SHEORAM Vs. HULASRAM	October 3, 1964
Shivchand Amolakchand Vs. State Transport Appellate Authority	July 18, 1964
SHREE ONAMA GLASS WORKS Vs. SHRI RAM HARAK PANDAY	October 13, 1964
SHRI MAHADEOJI IDOL AT BANDHAIYAPURA Vs. DASAI S/O MATADIN	January 2, 1964
SHYAMACHARAN RAGHUBAR PRASAD Vs. SHEOJEE BHAI JAIRAM CHATTRI	February 26, 1964
SINDHI SAHITI MULTI PURPOSE TRANSPORT CO OP SOCIETY LTD Vs. SAMRATHMAL KESRIMAL AGRAWAL BUS OPERATORS RATLAM	October 20, 1964
Singhai Manjilal & Sons Vs. Commissioner, Income-tax	April 7, 1964
SOHANLAL SURYABHAN Vs. MANOOLAL SURYABHAN	March 31, 1964
Sojharmal Vs. Mun. Council, Kharsia	January 15, 1964
SOORATSINGH MATHURAPRASAD Vs. DEEPCHAND RAMLAL JAIN	July 21, 1964
STATE Vs. GOPINATH SHUKLA	July 18, 1964
State Vs. Board of Revenue	January 15, 1964
State Vs. Hakim Arjundas	September 15, 1964
STATE BANK OF INDORE Vs. REGIONAL PROVIDENT FUND COMMISSIONER	August 21, 1964
STATE OF M P Vs. GANPAT CHUNNILALH	April 15, 1964
STATE OF M P Vs. NABI BUXJAN MOHAMMED	February 13, 1964
STATE OF M P Vs. MUSTAQ HUSSAIN AZAD	December 12, 1964
STATE OF M P Vs. PUKHRAJ MOOLCHAND	December 15, 1964
STATE OF MADHYA PRADESH Vs. RAMJAN	December 23, 1964
STATE OF MADHYA PRADESH Vs. SYED AKBAR ALI SYED AHMAD ALI	February 7, 1964
STATE OF MADHYA PRADESH Vs. PRAMODE MATEGAONKAR	February 22, 1964
STATE OF MADHYA PRADESH Vs. LALITA SHANKAR	March 3, 1964
STATE OF MADHYA PRADESH Vs. MAHANT KAMALPURI ALIAS SHANKARPURI	July 24, 1964
STATE OF MADHYA PRADESH Vs. MAN MOHAN SWAROOP	April 27, 1964
STATE OF MADHYA PRADESH Vs. MAHANT KAMAL PURI	April 29, 1964
STATE OF MADHYA PRADESH Vs. ARJUNDAS TEKCHAND	September 15, 1964
SUGANCHAND RAMNARAIN Vs. STATE TRANSPORT APPELLATE AUTHORITY	October 20, 1964
SUMERCHAND HUKUMCHAND Vs. HUKUMCHAND MATHURDAS	July 23, 1964
SURAJMAL MEHTA Vs. AUTHORITY UNDER PAYMENT OF WAGES ACT	March 25, 1964
SURENDRA KUMAR RAIZADA Vs. STATE OF MADHYA PRADESH	November 30, 1964
SWAROOP NARAIN LAXMINARAIN Vs. BHANWAR KUNWAR BAI	April 11, 1964
THANWARIN Vs. NAIB TAHSILDAR FINGHESHWAR	October 16, 1964
TOLARAM Vs. AYALDAS	March 2, 1964
VINO CHEMICAL AND PHARMACEUTICAL WORKS Vs. SALES TAX OFFICER	November 11, 1964
VINOD KUMAR RADHIKA PRASAD Vs. STATE OF MADHYA PRADESH	July 24, 1964
VINODKUMAR AMBIKAPRASAD Vs. K L JAIN RETURNING OFFICER MAJHOULI	December 22, 1964
ZAKIRA SULTAN Vs. MUSHRAF MOHAMMAD KHAN	December 18, 1964

Year 1964 of HIGH COURT OF MADHYA PRADESH

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