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ABDUL MAJID S/O MUKEEMUDDIN Vs. STATE OF MADHYA PRADESH
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April 25, 1963 |
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AMICHAND UDAYRAM Vs. PRATAP SINGH HARPAL SINGH
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April 23, 1963 |
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ANAND KUMAR Vs. STATE OF M P
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February 16, 1963 |
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Asaf Jahan Begum Vs. Bashir Begum
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December 4, 1963 |
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BABOOSINGH ONKAR SINGH Vs. BHAGWANJI TEJMAL
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April 30, 1963 |
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BABU BHAI HABIB BHAI Vs. BHAGWANDAS JAGANNATH
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November 28, 1963 |
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BACHAWAN BAI Vs. RAMKALIBAI
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January 23, 1963 |
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BADLU PRASAD Vs. TIRJUJI SITARAM
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February 7, 1963 |
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BADRILAL BHOLARAM Vs. STATE OF MADHYA PRADESH
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August 2, 1963 |
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BASANTILAL RATANLAL JAIN Vs. UMASHANKAR MULJIBHAI TRIVEDI
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May 3, 1963 |
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Berar Regular Motor Service Union Vs. R. T. A. Bhopal
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January 2, 1963 |
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BHAGIRATH BILGAIYA Vs. RISHABH KUMAR
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September 2, 1963 |
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BHANWARSINGH BHUPSINGH RAJPUT Vs. STATE OF M P
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May 3, 1963 |
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BHARAT SINGH Vs. STATE
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December 4, 1963 |
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BHIKIBAI Vs. MANGTIBAI
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September 12, 1963 |
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BHRAHAT NAGAR PALIKA PARISHAD RATLAM Vs. ABDUL REHMAN SHAH
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May 3, 1963 |
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BISHAMBAR NATH AGARWAL S/O DEVKI NANDAN AGARWAL Vs. GANESH NARAIN KALEKAR
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March 19, 1963 |
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BRIJENDRA SINGH PRITHVI SINGH Vs. GYANI CHAND KASTOOR CHAND
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November 29, 1963 |
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Brijrajsingh Vs. Board of Revenue
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March 18, 1963 |
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BUDHILAL DEVIPRASAD Vs. JAGANNATHDAS BAJRANGDAR
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April 24, 1963 |
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CALCUTTA COMPANY LIMITED Vs. COMMISSIONER OF SALES TAX
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December 19, 1963 |
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CHALCHITRA KARMACHARI SANGH Vs. PROPRIETOR REGAL TALKIES
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August 8, 1963 |
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CHHAGAN Vs. STATE
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July 9, 1963 |
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Chhotelal Vs. Dadu
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November 29, 1963 |
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COMMISSIONER OF SALES TAX Vs. MAHAJAN BROS
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August 8, 1963 |
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COMMISSIONER OF SALES TAX Vs. RAM DULARE BALKISHAN AND BROS
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January 2, 1963 |
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COMMISSIONER OF SALES TAX Vs. AMARJEET SINGH
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January 19, 1963 |
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COMMISSIONER OF SALES TEX Vs. SADHNA AUSHADHALAYA
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July 26, 1963 |
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COMMISSIONER SALES TAX Vs. GULABCHAND
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February 7, 1963 |
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COMOLATA DUTTA Vs. ISHWAR INDUSTRIES LTD.
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April 28, 1963 |
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DALIPRAM Vs. CHHABIRAM
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April 25, 1963 |
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DEVIDEN CHENAJI Vs. MANKIBAI DEVIDEEN
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January 8, 1963 |
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DHIROO BHAI Vs. STATE OF MADHYA PRADESH
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July 29, 1963 |
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DHULICHAND BHURAJI Vs. CHAINSINGH BACHUSINGH
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December 12, 1963 |
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DURG TRANSPORT CO PRIVATE Vs. REGIONAL TRANSPORT AUTHORITY
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April 11, 1963 |
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EMPLOYEES STATE INSURANCE CORPORATION Vs. MADHYA PRADESH GOVERNMENT
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March 12, 1963 |
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Faddi Vs. State
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July 27, 1963 |
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Firtu Vs. State
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April 29, 1963 |
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Gajadhar Singh Kushwah Vs. State Transport Appellate Authority
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July 9, 1963 |
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GANGARAM Vs. STATE
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October 31, 1963 |
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GANGARAM RAGHUNATH Vs. STATE OF M P
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October 11, 1963 |
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GEETA Vs. RATAN DHURAJI
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February 19, 1963 |
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GHANSHYAMDAS CHHOTALAL Vs. SALES TAX OFFICER
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October 16, 1963 |
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GOKUL PRASAD BHARAT Vs. BOARD OF REVENUE
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February 8, 1963 |
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GOLE KRISHNA Vs. KISHANDAS AGARWAL
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December 13, 1963 |
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GOVINDRAO Vs. BOARD OF REVENUE
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September 24, 1963 |
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Gulab Bai Vs. Board of Revenue
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July 11, 1963 |
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GULABCHAND GUPTA Vs. HITKARINI SABHA
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January 15, 1963 |
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GULABCHAND LAXMINARAYAN Vs. COMMISSIONER OF SALES TAX
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October 8, 1963 |
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GULABCHANDRA KAMMODLAL JAIN Vs. STATE GOVERNMENT OF MADHYA PRADESH
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February 20, 1963 |
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Gupta, B. S. Vs. Union of India
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December 20, 1963 |
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HABIB BHAI Vs. PYARELAL
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September 26, 1963 |
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HAJI LATIF ABDULLA Vs. BOARD OF REVENUE
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December 16, 1963 |
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HANUMANPRASAD Vs. SALES TAX OFFICER
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February 28, 1963 |
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HARGOVIND MADANLAL SHARMA Vs. DIVISIONAL ENGINEER SOUTH EASTERN RLY BILASPUR
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September 29, 1963 |
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HARGOVIND SHARMA Vs. DIVISIONAL ENGINEER RAILWAY ADMINISTRATION SOUTH EASTERN
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September 19, 1963 |
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Heeralal Vs. Vishwanath
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December 16, 1963 |
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Hiralal Vs. Rambharose
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December 6, 1963 |
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IDOL SHRI MADHAVNARAYANJI TEMPLE MADANMOHANLALJI Vs. NARAYANDAS SHRIKISHAN
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September 25, 1963 |
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Indirabai Vs. Anokhchand
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February 28, 1963 |
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Ithoba Vs. Bhagchand
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April 12, 1963 |
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JAGANNATH PRASAD TULSIRAM Vs. KANTI PRASAD BATTILAL
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November 29, 1963 |
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JAMNADAS Vs. RADHABAI WIFE OF BALLABHDAS
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July 20, 1963 |
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JANATA MOTOR TRANSPORT CO-OPERATIVE SOCIETY Vs. STATE TRANSPORT APPELLATE AUTHORITY
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November 29, 1963 |
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JOARA SUGAR MILLS PRIVATE Vs. STATE OF MADHYA PRADESH
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September 24, 1963 |
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K.G. Ansari Vs. Collector, Bilaspur
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September 25, 1963 |
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KALOORAM TIRASILAL Vs. INCOME TAX OFFICER
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August 9, 1963 |
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KANHAIYALAL Vs. RAMKISHAN
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September 18, 1963 |
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KANHAIYALAL DAULATRAMJI Vs. STATE OF M P
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March 19, 1963 |
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KANHAIYALAL TIWARI Vs. CHIEF EXECUTIVE OFFICER JANAPADA SABHA, LAKHNADON
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July 25, 1963 |
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KESHRIMAL PYARCHAND Vs. BASANTILAL PYARCHAND
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December 21, 1963 |
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KHACCHA Vs. STATE
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December 19, 1963 |
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KHACHU JAGANNATH Vs. STATE OF MADHYA PRADESH
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December 19, 1963 |
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KHANDERAO Vs. GANPATRAO
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January 24, 1963 |
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KHUBCHAND BAGHEL Vs. VIDYACHARAN SHUKLA
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April 23, 1963 |
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KRISHNA CHANDRA GUPTA Vs. REGISTRAR CO-OPERATIVE SOCIETIES
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April 17, 1963 |
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L J PATEL AND CO Vs. COMMISSIONER OF SALES TAX
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September 11, 1963 |
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LACHMAN NANDA Vs. STATE OF M P
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April 15, 1963 |
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Lakhandhar Diwan Vs. State
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November 13, 1963 |
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LALCHAND DEVANDAS Vs. FOOD INSPECTOR
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August 26, 1963 |
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LAXMANSINGH CHANDRASINGH Vs. KESHARBAI LAXMANSINGH
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January 30, 1963 |
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MADANLAL CHHOTELAL Vs. RAMPRAKASH GHASIRAM
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January 10, 1963 |
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MADANLAL KOTHARI Vs. BANK OF MAHARASHTRA
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February 6, 1963 |
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MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. STATE TRANSPORT APPELLATE AUTHORITY
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February 11, 1963 |
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MADHYA PRADESH TRANSPORT CO PVT Vs. STATE OF MADHYA PRADESH
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April 16, 1963 |
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MAGANLAL GANGARAM RATHOR Vs. RAMAJI BONDARJI
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November 4, 1963 |
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MANAKLAL JHAMAKLAL Vs. STATE
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August 7, 1963 |
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MANGILAL Vs. JADAVCHAND
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April 30, 1963 |
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MANGILAL DHANNALAL Vs. SHIVPRASAD BHOLARAM
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December 7, 1963 |
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Maniglal Vs. Abdul Hamid
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December 2, 1963 |
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MANMAL Vs. BASANTILAL
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July 18, 1963 |
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Mannalal Gupta Vs. Municipal Council, Piparia
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October 19, 1963 |
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MARIAMBAI Vs. HANIFABAI
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March 26, 1963 |
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MATHURADAS REGULAR MOTOR SERVICES Vs. STATE TRANSPORT AUTHORITY
|
September 11, 1963 |
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MOHAMMAD KASAM ABDUL REHMAN Vs. ABDUL GAFOOR AHMEDJI
|
October 9, 1963 |
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MOHANSINGH LAXMANSINGH Vs. BHANWARLAL RAJMAL NAHATA
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February 14, 1963 |
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MUNICIPAL COMMITTEE Vs. HARDA ELECTRIC SUPPLY CO PRIVATE LTD
|
October 30, 1963 |
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MUNICIPAL COMMITTEE KHURAI Vs. STATE OF M P
|
January 23, 1963 |
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NARAINDAS Vs. INCOME TAX OFFICER
|
January 19, 1963 |
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NARAINDAS LALCHAND Vs. INCOME-TAX OFFICER
|
January 19, 1963 |
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NARAYAN PRASAD CHOUBEY Vs. PRABHADEVI
|
August 9, 1963 |
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NAROTTAMDAS HARJIWANDAS Vs. STATE OF MADHYA PRADESH
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September 5, 1963 |
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NATHANI BROTHERS Vs. SALES TAX COMMISSIONER
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January 22, 1963 |
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NAWABSINGH THAKUR Vs. STATE OF MADHYA PRADESH
|
October 9, 1963 |
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ORISSA HIDES TRADING COMPANY Vs. SALES TAX OFFICER
|
May 1, 1963 |
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PANNALAL Vs. STATE
|
January 29, 1963 |
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PHOOLCHAND Vs. MUNICIPAL COUNCIL SATNA
|
April 16, 1963 |
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PUBLIC WORKS DEPARTMENT Vs. KAUSA
|
March 2, 1963 |
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PYARELALSA Vs. GARANCHANDSA
|
April 18, 1963 |
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RADHESHYAM RAMJILAL Vs. SITARAM NARAYANPRASAD
|
October 7, 1963 |
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Rajendra Kumar Vs. State
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February 26, 1963 |
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RAJENDRA KUMAR Vs. VICE CHANCELLOR VIKRAM UNIVERSITY
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March 29, 1963 |
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RAJMAL Vs. SUPERINTENDENT CENTRAL EXCISE
|
February 8, 1963 |
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RAM SWARUP Vs. JITMAL
|
October 3, 1963 |
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RAMCHANDRA LAXMICHAND Vs. MUNICIPAL COUNCIL, SATNA
|
January 4, 1963 |
|
Ramdas Vs. Union of India
|
September 20, 1963 |
|
Ramkaran Vs. Munshi
|
January 28, 1963 |
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RAMKARAN Vs. SHANKARRAO
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January 28, 1963 |
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RAMRAO GOVINDRAO AKOLKAR Vs. PAHUMAL PESHURAM SINDHI
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April 8, 1963 |
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RAMSWAROOP SHARMA T T E WESTERN RLY Vs. DIV COMM SUPDT
|
July 11, 1963 |
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RICHHPAL LAXMINARAYAN Vs. KISHANLAL HEMRAJ
|
December 19, 1963 |
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RUSTOMJI Vs. INCOME TAX OFFICER
|
November 25, 1963 |
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S N GHOSH Vs. COMMISSIONER OF SALES TAX
|
October 25, 1963 |
|
S N SUNDERSEN AND CO Vs. STATE OF MADHYA PRADESH
|
January 15, 1963 |
|
Sadashiv Balkrishna Vs. Jagdish Chandra
|
December 19, 1963 |
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SATYA PRAKASH Vs. BASHIR AHMED QURESHI
|
April 22, 1963 |
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SETH FIDA HUSSAIN Vs. FAZAL HUSSAIN
|
January 9, 1963 |
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Shankerlal Chaubey Vs. Municipal Corporation, Jabalpur
|
December 5, 1963 |
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SHANTI SWAROOP SHARMA Vs. ABDUL REHMAN FAROOQUI
|
April 29, 1963 |
|
SHANTILAL Vs. BIPINLAL
|
November 19, 1963 |
|
SHEELCHAND AND CO Vs. STATE TRANSPORT APPELLATE AUTHORITY
|
August 8, 1963 |
|
SHREERAM MEDICAL STORES Vs. STATE
|
February 28, 1963 |
|
SHRIMATI NANHIBAI Vs. EXCISE COMMISSIONER
|
April 12, 1963 |
|
Siddheshwar Vs. Nanuram
|
November 4, 1963 |
|
STATE Vs. KALU
|
May 13, 1963 |
|
STATE Vs. TARACHAND
|
September 24, 1963 |
|
STATE Vs. NARAYAN PRASAD
|
March 27, 1963 |
|
STATE OF MADHYA PRADESH Vs. NANDA DHANNA TELI
|
July 25, 1963 |
|
STATE OF MADHYA PRADESH Vs. KANHAIYALAL BHUWANILAL
|
July 25, 1963 |
|
STATE OF MADHYA PRADESH Vs. JOGILAL KESHRIMAL
|
April 19, 1963 |
|
STATE OF MADHYA PRADESH Vs. N K SHRIVASTAWA
|
January 16, 1963 |
|
STATE OF MADHYA PRADESH Vs. SARMAN BALDEO
|
March 29, 1963 |
|
STATE OF MADHYA PRADESH Vs. NARAYAN PRASAD JAISWAL
|
March 16, 1963 |
|
STATE OF MADHYA PRADESH Vs. KAMTA PRASAD
|
October 14, 1963 |
|
STATE OF MADHYA PRADESH Vs. BAITAL NAHAR SINGH
|
September 24, 1963 |
|
SUMEDHI Vs. DEORAJ PRASAD
|
July 8, 1963 |
|
Sunderlal Vs. Shrikrishnadas
|
November 29, 1963 |
|
SUNDERLAL Vs. HEMA
|
March 13, 1963 |
|
SURAJMAL NARAYANJI Vs. SUNDERLAL MANNALAL
|
March 16, 1963 |
|
THAKUR BHARATSINGH Vs. STATE OF MADHYA PRADESH
|
December 4, 1963 |
|
TRANSPORT CORPORATION OF INDIA Vs. CHAIRMAN MUNICIPAL COUNCIL MUNICIPAL CORPORATION
|
February 15, 1963 |
|
Tribhuwandas Vs. Premchand
|
September 26, 1963 |
|
ULFATRAI MANIRAM VAISHYA Vs. PROPRIETORS OF FIRM RAMCHARANLAL SHRIKRISHNALAL
|
January 14, 1963 |
|
UNITED COLLIERIES Vs. ENGINEER IN CHIEF SOUTH EASTERN RLY
|
May 3, 1963 |
|
VIMLADEVI Vs. MANDSAUR ELECTRIC SUPPLY CO.
|
September 4, 1963 |
|
VIRJI LALJI PATEL AND CO Vs. STATE OF MADHYA PRADESH
|
March 15, 1963 |
|
WATER WORKS KARMACHARI SANGH Vs. PUBLIC HEALTH AND ENGINEERING DEPARTMENT
|
November 8, 1963 |
LOGIN