|
ABDUL HALIM ABDUL JABBAR Vs. STATE OF M P , COLLECTOR, HOSHANGABAD
|
September 28, 1961 |
|
ABDUL HAQ Vs. RAGHOVENDRA SINGH
|
July 20, 1961 |
|
ABDUL HAQ Vs. RAGHOVENDRA SINGH
|
July 14, 1961 |
|
AHMADNOOR ROSHAN Vs. STATE OF M P
|
July 24, 1961 |
|
ALADAD KHAN KALUKHAN Vs. KAZI NASARUDDIN
|
January 23, 1961 |
|
ALEMBIC DISTRIBUTORS LTD Vs. ASSISTANT COMMISSIONER OF SALES TAX
|
August 14, 1961 |
|
ALOPBAI Vs. RAMPHAL KUNJILAL
|
October 24, 1961 |
|
AMAN Vs. PANNA LAL
|
March 18, 1961 |
|
AMBIKA PRASAD BHAWANI SAO Vs. SHIV SHANKAR DAYAL CHOUBE
|
December 1, 1961 |
|
ANAND SWAROOP Vs. KISHANCHAND
|
April 19, 1961 |
|
ANANDRAO VISHNUPANT BAGDARE Vs. MOTILAL PANDURANG MAHAJAN
|
August 1, 1961 |
|
ANANDSINGH S/O VIBHUTSINGH Vs. RAMCHANDRA S/O SARMAN SINGH
|
September 8, 1961 |
|
ANTULAL Vs. KUNWARPALSINGH
|
September 18, 1961 |
|
BABU ABDUL REHMAN Vs. STATE
|
July 28, 1961 |
|
BABULAL Vs. STATE
|
October 17, 1961 |
|
BABULAL MULCHAND Vs. ALI MOHAMMAD RAJJAB
|
October 31, 1961 |
|
BACCHU SINGH Vs. MUNICIPAL COMMISSIONER, RAMANUJGANJ
|
February 14, 1961 |
|
BADRILAL Vs. BADRILAL
|
February 8, 1961 |
|
BADRILAL Vs. SHANTILAL
|
January 16, 1961 |
|
BADRIPRASAD GAURISHANKAR SHUKLA Vs. UMASHANKAR MUNNULAL
|
January 10, 1961 |
|
BADSHAH MOTI BHANMATA Vs. BOARD OF REVENUE
|
April 12, 1961 |
|
BAKTAWARSINGH Vs. BHERUSINGH
|
August 31, 1961 |
|
BALLABH Vs. STATE OF MADHYA PRADESH
|
February 18, 1961 |
|
BALLABHDAS Vs. HIRALAL
|
March 30, 1961 |
|
BANSIDHAR Vs. NEMICHAND
|
July 6, 1961 |
|
BANSILAL BABHUTRAM Vs. STATE
|
December 22, 1961 |
|
BANWARILAL Vs. LALTA PRASAD
|
March 21, 1961 |
|
BAPULAL Vs. NATHULAL
|
August 29, 1961 |
|
BARATILAL BAIJNATH Vs. BINDABAI
|
November 9, 1961 |
|
BASHIRUDDIN Vs. RAMPRASAD
|
April 15, 1961 |
|
BENI PRASAD Vs. ACCOUNTANT GENERAL
|
March 14, 1961 |
|
BENI PRASAD Vs. ACCOUNTANT GENERAL
|
July 28, 1961 |
|
BHAGWANDAS Vs. OMKARNATH
|
September 7, 1961 |
|
BHAGWANDAS T MANDALIYA Vs. STATE OF MADHYA PRADESH
|
July 31, 1961 |
|
BHAGWATI Vs. PYARELAL
|
August 8, 1961 |
|
BHAROSELAL Vs. DARYAO
|
July 22, 1961 |
|
BHIKAMCHAND Vs. MUNICIPAL COMMITTEE, CHHOTA CHHINDWARA
|
March 18, 1961 |
|
BHIKAMCHAND Vs. MUNICIPAL COMMITTEE, CHHOTA CHHINDWARA
|
February 15, 1961 |
|
BHILAI STEEL KAMGAR SANGH Vs. L.R. JOSHI
|
July 7, 1961 |
|
BHILAI STEEL KAMGAR SANGH Vs. L.R. JOSHI
|
April 14, 1961 |
|
BHOPAL SUGAR INDUSTRIES LTD Vs. STATE OF MADHYA PRADESH
|
January 17, 1961 |
|
BHURALAL S/O KALURAM MARWADA Vs. BHIRIYA S/O ROOPSINGH DESHWALI
|
October 9, 1961 |
|
BHUWAN COOVERJEE DHAKAD Vs. CHHITAR SARDAR DHAKAD
|
January 16, 1961 |
|
BIRLA GWALIOR PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
November 9, 1961 |
|
BODHANLAL Vs. KEWALCHAND
|
June 14, 1961 |
|
BODHIRAM Vs. TARABAI
|
March 31, 1961 |
|
BODHIRAM Vs. TARABAI
|
February 3, 1961 |
|
BUTA SINGH SHANKAR SINGH Vs. STATE OF MADHYA PRADESH
|
December 6, 1961 |
|
C A DSOUZA Vs. STATE OF MADHYA PRADESH
|
January 5, 1961 |
|
CAURIBAI Vs. SARPANCH GRAM PANCHAYAT, AGRA
|
July 12, 1961 |
|
CENTRAL INDIA CHEMICALS PRIVATE Vs. UNION OF INDIA
|
December 12, 1961 |
|
CHANARAM Vs. PYARI BAHU
|
December 5, 1961 |
|
CHANDROJIRAO (COL. SHRIMANT SARDAR) Vs. STATE OF MADHYA PRADESH
|
December 7, 1961 |
|
CHHAGANLAL Vs. CHHAGANLAL
|
July 20, 1961 |
|
CHHAGANLAL Vs. MADANLAL
|
February 4, 1961 |
|
CHHAGANLAL Vs. MADANLAL
|
July 7, 1961 |
|
CHHAGANLAL HIRALAL Vs. FIRM SWAROOPCHAND HUKUMCHAND
|
November 9, 1961 |
|
CHHAGANLAL S/O SHIVCHANJDI Vs. NIWASDAS GOYAL S/O SETH KALURAMJI
|
July 17, 1961 |
|
CHHEDILAL PHOOLCHAND Vs. UNION OF INDIA
|
August 5, 1961 |
|
Chhogalal Vs. Nandkishore
|
November 6, 1961 |
|
CHHOGALAL Vs. NANDKISHORE
|
January 6, 1961 |
|
CHOKHE SINGH Vs. MAYOR, MUNICIPAL CORPORATION, GWALIOR AND OTHERS
|
September 29, 1961 |
|
CITY OF JABALPUR CORPORATION Vs. STATE
|
February 3, 1961 |
|
CITY OF JABALPUR CORPORATION Vs. STATE
|
January 30, 1961 |
|
COLLECTOR Vs. CHATURBHUJ PANDA
|
April 28, 1961 |
|
COMMISSIONER OF INCOME TAX, M. P., NAGPUR AND BHANDARA Vs. STRAW PRODUCTS LTD., BHOPAL
|
August 22, 1961 |
|
COMMISSIONER OF SALES TAX, M.P. Vs. KAPILA MACHINERY COMPANY, MORENA
|
August 11, 1961 |
|
Dadulla Dhanukai Ram Vs. State of M.P.
|
July 7, 1961 |
|
DAGADU BONDER Vs. BABUSINGH GAPPALSINGH
|
November 9, 1961 |
|
DALSINGH GULAB SINGH THAKUR Vs. STATE OF MADHYA PRADESH
|
March 31, 1961 |
|
DAMODAR BHATT SOMNATH PARVANIKAR Vs. GANPATI CHINTAMANI
|
February 17, 1961 |
|
DARYANUMAL Vs. SOHANLAL
|
January 19, 1961 |
|
DARYANUMAL Vs. SOHANLAL
|
July 18, 1961 |
|
DAUDAYAL ONKARLAL Vs. GULABCHAND SHANKERLAL
|
April 17, 1961 |
|
DAULATRAO TULARAO Vs. STATE
|
August 24, 1961 |
|
DEORA Vs. DHULCHAND
|
February 8, 1961 |
|
DEORAJ BHIKAMCHAND SURANA Vs. RENT CONTROLLING AUTHORITY
|
December 18, 1961 |
|
DHANNA Vs. STATE
|
December 6, 1961 |
|
DHANNA Vs. SHER MOHAMMAD
|
December 23, 1961 |
|
DHANRAJ VIRDICHAND Vs. STATE
|
January 31, 1961 |
|
DHANSINGH JASSOO AND OTHERS Vs. NATHOO PRASAD BALARAM
|
January 30, 1961 |
|
DHARAM SHEELA BAI Vs. RAM DAYAL BHATNAGAR
|
January 11, 1961 |
|
DHARMAVEER (DR.) Vs. MAYOR, MUN. CORPORATION, GWALIOR
|
September 29, 1961 |
|
DHOOLCHA Vs. LEELABAI
|
January 24, 1961 |
|
DIMANSINGH Vs. RAMESHWAR
|
November 9, 1961 |
|
DUKHOORAM GUPTA HARI PRASAD GUPTA Vs. CO-OPERATIVE AGRICULTURAL ASSOCIATION LTD
|
January 6, 1961 |
|
DULHANMAL Vs. ADAM BHOLU
|
April 27, 1961 |
|
DURGA PRASAD Vs. BHAGGO BAI
|
February 23, 1961 |
|
ENGINEER AND LAND ACQUISITION OFFICER, CITY IMPROVEMENT TRUST, INDORE Vs. HAKIMMUDDIN ALIBHAI
|
September 11, 1961 |
|
FATEHLAL Vs. FULCHAND
|
January 13, 1961 |
|
FATEHLAL Vs. FULCHAND
|
January 19, 1961 |
|
FIRM BAGHMAL KESHRIMAL Vs. FIRM PURSHOTTAM AMRATLAL
|
July 24, 1961 |
|
FIRM RAM NATH SITA RAM Vs. LAXMANDAS S/O GOVARDHAN DAS
|
October 31, 1961 |
|
FULCHAND RAKHABDAS MAHAJAN Vs. KANHAIYA LAL DALURAM
|
January 31, 1961 |
|
GANESH KANA KALOTA Vs. STATE OF M.P.
|
January 24, 1961 |
|
GANGAPRASAD JAGANNATH Vs. RAMPRASAD PANNALAL
|
February 2, 1961 |
|
GANPAT RANGLAL MAHAJAN Vs. MANGILAL HIRALAL
|
January 19, 1961 |
|
GITABAI KANHAIYALAL Vs. DAULATRAO KRISHNARAO
|
February 28, 1961 |
|
GOKUL PRASAD Vs. M M SOHANI
|
October 6, 1961 |
|
GOKULRAM BAMPALATRAM Vs. BHAGWANDAS RAGHUWARPRASAD
|
April 24, 1961 |
|
GOPAL Vs. BONDER
|
January 7, 1961 |
|
GOPAL PEMA Vs. BONDAR BIRDAJI
|
January 30, 1961 |
|
GOPAL SEWAJI KULMI Vs. STATE
|
August 9, 1961 |
|
GOPALACHANDRA Vs. BHAGWATINAND BRAHMANCHARI
|
March 18, 1961 |
|
GOPILAL Vs. NAGJIRAM
|
October 16, 1961 |
|
GOVARDHANLAL NANDLAL GUPTA Vs. RAMCHARAN DALLURAM SAHU
|
July 20, 1961 |
|
GOVERDHANDAS RAMKUMAR KHANDELWAL Vs. CHOUDHARI CHAITRAM GHANSHYAMPRASAD
|
September 22, 1961 |
|
GOVINDA Vs. KANHAI
|
July 26, 1961 |
|
GRAM PANCHAYAT KAUDIA Vs. DATTOLAL
|
April 21, 1961 |
|
GRAM PANCHAYAT KAUDIA Vs. DATTOLAL
|
March 14, 1961 |
|
Gubra Vs. Umrao
|
February 25, 1961 |
|
GULAM ALI S/O ABDULALI BOHARA Vs. VISHWANATH BALWANT MAHAKAL
|
October 9, 1961 |
|
GUNDA Vs. WORKMENS COMPENSATION COMMISSIONER
|
December 22, 1961 |
|
GWALIOR BREWARY LTD Vs. CENTRAL BANK OF INDIA LTD
|
October 12, 1961 |
|
GYASIRAM KANHAIRAM VAISHYA Vs. BRIJBHUSHANDAS NARAYANDAS VAISHYA
|
July 22, 1961 |
|
HAJI JIWANKHAN Vs. UNION OF INDIA
|
September 22, 1961 |
|
HAZURISINGH Vs. VIJAYSINGH
|
January 3, 1961 |
|
HEMRAJ POONAMCHAND Vs. BABULAL BHAGIRATH
|
August 30, 1961 |
|
HIRALAL Vs. GANPATRAO
|
March 13, 1961 |
|
HIRALAL Vs. GANPATRAO
|
March 18, 1961 |
|
HIRALAL Vs. RAMSWAROOP
|
August 31, 1961 |
|
HIRDEYSINGH (RAJA) Vs. MURLIMANOHAR (SETH)
|
July 14, 1961 |
|
INDORE MALWA UNITED MILLS Vs. RAMKARAN GHISSLAL
|
November 29, 1961 |
|
INDORE MALWA UNITED MILLS, LTD. Vs. RAMKARAN
|
November 24, 1961 |
|
INDORE SOAP FACTORY Vs. NATIONAL INDUSTRIES CO
|
October 17, 1961 |
|
INDORE SOAP FACTORY, BOMBAY Vs. NATIONAL INDUSTRIES CO., BOMBAY
|
October 12, 1961 |
|
INDRA SINGH AND SONS PRIVATE Vs. SALES TAX OFFICER
|
October 12, 1961 |
|
IQUBAL PRAKASH JWALADAS Vs. STATE OF M.P.
|
October 9, 1961 |
|
ISMAIL KHAJUJI Vs. VENICHAND NANDAJI
|
January 19, 1961 |
|
ISUFALI Vs. MAJIDKHAN
|
November 2, 1961 |
|
J P SHRIVASTAVA AND SONS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
|
April 14, 1961 |
|
JABALPUR BIJLIGHAR KARMACHARI PANCHAYAT Vs. JUBBULPORE ELECTRIC SUPPLY CO LTD
|
October 25, 1961 |
|
JADIBAI Vs. HARSINGH
|
March 8, 1961 |
|
JAGANNATH GANPATRAM AGARWAL Vs. JAMNALAL SIDHHESHWAR
|
November 29, 1961 |
|
JAGDISH NARAIN BABULAL JAISWAL Vs. COLLECTOR
|
April 25, 1961 |
|
JAINDAS Vs. NAGARPALIKA BHIND
|
September 27, 1961 |
|
JAIPUR CO-OPERATIVE CENTRAL BANK LTD. Vs. STATE INDUSTRIAL COURT, M.P., INDORE
|
July 13, 1961 |
|
JAMUNA PRASAD VERMA Vs. SATYA PRAKASH CHAMAN RAM
|
September 26, 1961 |
|
JANKI BAI CHUNNILAL Vs. RATAN MELU
|
September 28, 1961 |
|
JAWAHARLAL CHUNNILAL Vs. RAMKRISHNA MALIK ALIAS JAFARMAL
|
December 4, 1961 |
|
JIWAJI RAO COTTON MILLS LTD. Vs. AMAN
|
September 11, 1961 |
|
JIWAJIRAO SUGAR COMPANY Vs. J M BANERJI
|
September 8, 1961 |
|
K P CHOUDHARY Vs. STATE OF MADHYA PRADESH
|
October 5, 1961 |
|
KAILASHCHANDRA Vs. DISTRICT JUDGE
|
August 17, 1961 |
|
KALICHARAN DIXIT Vs. GURDAYAL
|
June 27, 1961 |
|
KAMAL SINGH BALDEO SINGH THAKUR Vs. GAUTAM SHARMA
|
March 14, 1961 |
|
KANHAIYALAL DONGARWAL Vs. SUGANSINGH
|
May 15, 1961 |
|
KANIRAM LACHMAN GARI Vs. REGIONAL SETTLEMENT COMMISSIONER
|
April 11, 1961 |
|
KASHIBAI Vs. PANDURANG
|
February 25, 1961 |
|
KEJA BAI Vs. DAYARAM
|
July 10, 1961 |
|
KESHEO PRASAD Vs. A.D. MANI
|
April 27, 1961 |
|
KHAJU KHAN Vs. RAJENDRA PRASAD
|
March 30, 1961 |
|
KHATUMAL GHANSHAMDAS Vs. ABDUL QADIR JAMALUDDIN
|
January 25, 1961 |
|
Kishanlal Vs. Mangilal
|
January 27, 1961 |
|
KRISHNA BEHARILAL Vs. HARIRAM
|
July 26, 1961 |
|
KRISHNA RAO Vs. WAMAN RAO
|
September 29, 1961 |
|
KRISHNA RAO Vs. WAMAN RAO
|
August 28, 1961 |
|
KRISHNA SARANLAL Vs. COLLECTOR-DURG
|
February 15, 1961 |
|
KRISHNA SARANLAL Vs. COLLECTOR-DURG
|
March 23, 1961 |
|
KRISHNRAO Vs. DEORAO YESHWANTRAO
|
December 2, 1961 |
|
KUNWARBAI RATHODNIJI Vs. JASRAJ
|
January 20, 1961 |
|
KUNWARLAL DARYAVSINGH Vs. SURAJMAL MAKHANLAL
|
July 14, 1961 |
|
KUNWARPAL SINGH Vs. GIRWARSINGH
|
April 16, 1961 |
|
LAKHMICHAND MUCHHAL Vs. COMMISSIONER OF INCOME TAX
|
January 31, 1961 |
|
LAXMI KUMARI Vs. RADHEKISHAN
|
August 8, 1961 |
|
LAXMIKANT RAO Vs. BHIKALAL
|
November 21, 1961 |
|
LAXMINARAYAN Vs. DEO RADBA BALLABH
|
July 14, 1961 |
|
LAXMINARAYAN Vs. DEO RADBA BALLABH
|
January 30, 1961 |
|
LAXMINARAYAN RAMCHAND MAHAJAN Vs. BHERA SITARAM DESWALI
|
October 20, 1961 |
|
LOKMAN RAMDIN Vs. STATE
|
July 6, 1961 |
|
LOONKARAN PARAKH Vs. STATE OF MADHYA PRADESH
|
December 6, 1961 |
|
LOTANSINGH Vs. STATE
|
August 22, 1961 |
|
M.G. DUNNE Vs. COLLECTOR, JABALPUR
|
January 6, 1961 |
|
MADHYA PRADESH TRANSPORT CO PRIVATE Vs. STATE OF MADHYA PRADESH
|
October 25, 1961 |
|
MAHANT GORELAL MAHANT GURUDAS Vs. NAGA RAMKHILAWANDAS
|
September 21, 1961 |
|
MAHARAJA TALKIES Vs. MAGANLAL
|
January 25, 1961 |
|
MAJOR GOPINATHAN Vs. STATE OF MADHYA PRADESH
|
November 20, 1961 |
|
MALJI S/O KESOORAMJI Vs. KESRIMAL RAKHABDAS
|
September 28, 1961 |
|
MALKHANSINGH NIRPATSINGH Vs. INSPECTOR OF CENTRAL EXCISE P I
|
August 2, 1961 |
|
MALTIBAI Vs. BHIMDEO RAO
|
November 27, 1961 |
|
MAMOORKHAN Vs. RAMA
|
January 20, 1961 |
|
MANAGER HINDUSTHAN JOURNALS PRIVATE LIMITED Vs. GOVIND RAM SAWAL RAM
|
October 4, 1961 |
|
MANAJAR ALLABUX Vs. STATE
|
March 27, 1961 |
|
MANGILAL KANJI Vs. ONKAH KANJI
|
July 25, 1961 |
|
MANGLABAI Vs. DEVRAO
|
November 1, 1961 |
|
MANGLABAI Vs. DEORAO GULABRAO
|
September 1, 1961 |
|
MANIRAM BUDHA CHAMAR Vs. PANNALAL MOTIRAM CHAMAR
|
October 16, 1961 |
|
MANMAL SEWARAM MAHAJAN Vs. DEEPCHAND AND INDUMAL MAHAJAN
|
October 11, 1961 |
|
MANOHAR Vs. GRAM PANCHAYAT, RATANPUR
|
February 15, 1961 |
|
MANOHAR VASUDEO Vs. GRAM PANCHAYAT
|
December 8, 1961 |
|
METHARAM BASARMAL, FIRM THROUGH MINOR MOHANLAL BY NEXT FRIEND KHIALDAS METHARAM SATWANI Vs. KHATANMAL JEOOMAL JOINT FAMILY FIRM
|
December 14, 1961 |
|
MIRA DEVI Vs. AMAN KUMARI
|
August 31, 1961 |
|
MISHRI Vs. STATE
|
April 28, 1961 |
|
MITHARAM Vs. DEOCHAND
|
April 14, 1961 |
|
MOHAMMAD KHAN Vs. SURATSINGH
|
October 11, 1961 |
|
MOHANLAL HARGOVIND Vs. GRAM PANCHAYAT
|
September 13, 1961 |
|
MOHANLAL HARPRASAD A FIRM Vs. FIRM LAL MOHAMMAD A PARTNERSHIP FIRM
|
February 27, 1961 |
|
MOTANDAS Vs. GOPALDAS BASARMAL
|
February 10, 1961 |
|
MOTISINGH Vs. STATE OF M.P.
|
January 28, 1961 |
|
MUKUNDDAS Vs. CITY OF JABALPUR CORPORATION
|
August 22, 1961 |
|
MULLA IRSHAD ALI Vs. COMMISSIONER INCOME TAX
|
January 31, 1961 |
|
MUNICIPAL COMMITTEE Vs. STATE OF M P
|
February 16, 1961 |
|
MUNICIPAL COMMITTEE DUNGARGARH Vs. MAINABAI
|
February 22, 1961 |
|
MUNICIPAL COUNCIL JAORA Vs. M.P. ELECTRICITY BOARD
|
February 10, 1961 |
|
MUNICIPAL COUNCIL MANDSAUR Vs. MUKUTBIHARILAL
|
July 19, 1961 |
|
MUNNILAL Vs. BHAIYALAL
|
February 2, 1961 |
|
N K DOONGAJI Vs. COLLECTOR
|
August 31, 1961 |
|
NAGARDAS Vs. DEOBAI
|
April 6, 1961 |
|
NANBOO KEDAR Vs. STATE
|
January 25, 1961 |
|
NANDKISHORE JUGALKISHORE Vs. COMMISSIONER JABALPUR DIVISION
|
February 17, 1961 |
|
NANDLAL BHANDARI MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
|
September 22, 1961 |
|
NARAIN SINGH Vs. BOARD OF REVENUE
|
October 6, 1961 |
|
NARAYAN KESHAV DANDEKAR Vs. R C RATHI
|
October 3, 1961 |
|
NARAYANSINGH JUGRAJSINGH Vs. BOARD OF REVENUE
|
October 5, 1961 |
|
NARSINGH KALU KALOTA Vs. RAO NIHALKARAN RAORAJA
|
September 8, 1961 |
|
NATHMAL GHASILAL Vs. PHOOLCHAND RAMNARAIN
|
January 30, 1961 |
|
NATHMAL GHASILAL Vs. PHOOLCHAND RAMNARAIN
|
April 28, 1961 |
|
NEW BHOPAL TEXTILES LTD. Vs. STATE
|
March 9, 1961 |
|
NEW BHOPAL TEXTILES LTD. Vs. STATE
|
April 27, 1961 |
|
NEW JABALPUR TRANSPORT PRIVATE LTD Vs. STATE TRANSPORT APPELLATE AUTHORITY
|
February 16, 1961 |
|
NIHALKARAN Vs. RAMCHANDRA
|
September 24, 1961 |
|
OM PRAKASH MISHRA Vs. NATIONAL FIRE AND GENERAL INSURANCE CO LTD
|
March 15, 1961 |
|
P S GUJRAL AND COMPANY, JABALPUR Vs. SALES TAX COMMISSIONER, M P
|
January 5, 1961 |
|
PANCHAMLAL SIKRILAL Vs. MUNICIPAL BOARD
|
October 17, 1961 |
|
PANNALAL Vs. ABDUL WAHID
|
March 23, 1961 |
|
PANNU JEEGANIA Vs. DEWI PRASHAD SUKH CHAND
|
October 26, 1961 |
|
Parasram Vs. Bisahin
|
August 16, 1961 |
|
PARMANAND Vs. KIRANDEVI
|
February 25, 1961 |
|
PASARI MILLS LTD. Vs. KESHAVDEO
|
July 3, 1961 |
|
PHOOL CHAND Vs. NAGJIRAM
|
July 13, 1961 |
|
POORANCHAND MULCHAND JAIN Vs. KOMALCHAND BENIPRASAD JAIN
|
July 11, 1961 |
|
POORANCHAND SHARMA Vs. SAILA BALA DASSI
|
October 11, 1961 |
|
PREMANBAI Vs. CHANNOOLAL PUNAO
|
December 1, 1961 |
|
PRESIDENT, KHARGOAE MUNICIPALITY, KHARGONE Vs. G.K. SONI OWNER OF G. K. BROS. TRANSPORT COMPANY, KHARGONE
|
October 28, 1961 |
|
PUBLIC TRANSPORT CO Vs. STATE TRANSPORT AUTHORITY
|
April 19, 1961 |
|
PUNAMCHAND Vs. RAMLAL
|
July 5, 1961 |
|
PUNJAB SOAP WORKS Vs. HINDUSTHAN LIVER LTD
|
October 31, 1961 |
|
PYARELAL SHARMA Vs. UNIVERSITY OF SAGAR
|
February 16, 1961 |
|
RADHAKISHAN Vs. DIGAMBER JAIN MANDIR, GUNA
|
September 19, 1961 |
|
RADHAKISHAN CHINTAMAN Vs. CHAPA BHIMA
|
September 12, 1961 |
|
Radhakrishna Nandaji Vs. State of M.P.
|
August 11, 1961 |
|
RADHESHYAM RADHAKISHAN Vs. JAGAT NARAIN FATEH CHAND
|
September 20, 1961 |
|
RAJA BHAIYA Vs. DAULAT SINGH
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August 8, 1961 |
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RAJA BRIJENDRA SINGH RAJA PRITHVI SINGH Vs. BUTI SAHA BODH RAJ
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December 15, 1961 |
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RAJA RANVIJAYSINGH Vs. SAHKARI SAMMITI OF VILLAGE MADORA
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January 5, 1961 |
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RAJARAM Vs. HAZARIMAL
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July 10, 1961 |
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RAJARAM KESHOPRASAD Vs. STATE OF MADHYA PRADESH
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July 19, 1961 |
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RAM NARAIN Vs. STATE
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July 21, 1961 |
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RAMANLAL MANAKCHAND MAHESHWARI Vs. MUNICIPAL COMMITTEE
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April 18, 1961 |
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RAMBHAROSE AWASTHI Vs. STATE
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February 8, 1961 |
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RAMCHANDRA JEETMAL Vs. JEETMAL GANPAT PORWAL
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October 13, 1961 |
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RAMCHANDRA KARKARE Vs. BHUDERMAL
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November 1, 1961 |
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RAMCHARAN TIWARI Vs. DIST JUDGE
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July 24, 1961 |
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RAMDAS (BABA) Vs. STATE
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November 6, 1961 |
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RAMJIT Vs. PARASADI
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April 20, 1961 |
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RAMKISHANDAS Vs. KALICHARAN
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March 8, 1961 |
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RAMKISHANDAS Vs. VINODIRAM BALCHAND
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February 8, 1961 |
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RAMKRISHANDAS JAMUNADAS Vs. SHANKARPURWALI RAMHANS
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January 11, 1961 |
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RAMKUMAR DANI Vs. STATE
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August 4, 1961 |
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RAMLAL KOSHTHA Vs. BRIJKISHORE
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September 20, 1961 |
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RAMNARAYAN TRIYOGINARAYAN TRIVEDI Vs. STATE OF MADHYA PRADESH
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July 21, 1961 |
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RAMPRATAP SINGH Vs. KESHARDEVI
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January 5, 1961 |
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RANCHHODDAS SHAMJI KHIRANI Vs. RAMCHANDRA RAO MORESHWAR KARKARE
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April 15, 1961 |
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RANDHIR Vs. STATE OF M P
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September 29, 1961 |
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RATANLAL Vs. MANNALAL
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January 20, 1961 |
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RAWAJI GOKKAL KULMI Vs. KESHAV RAMJI KULMI
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November 2, 1961 |
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REWARAM Vs. REGISTRAR, PUBLIC TRUSTS
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March 23, 1961 |
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REWARAM Vs. REGISTRAR, PUBLIC TRUSTS
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February 4, 1961 |
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REWARAM BALWANT KHATI Vs. RAMRATAN BALWANT KHATAI
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March 30, 1961 |
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ROOPSINGH DEVISINGH Vs. SANCHALAK PANCHAYAT AND SAMAJ SEWA
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April 20, 1961 |
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RUBAB BAI Vs. ASST CUSTODIAN OF EVACUEE PROPERTY CUM-MANAGING OFFICER
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April 29, 1961 |
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S C BARAT Vs. HARI VINAYAK PATASKAR
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October 6, 1961 |
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S C BARAT Vs. HARI VINAYAK PATASKAR
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September 8, 1961 |
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S H MOTOR TRANSPORT CO Vs. REGIONAL TRANSPORT AUTHORITY
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August 21, 1961 |
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S.S. NIRMALCHAND RATANCHAND Vs. COLLECTOR, JABALPUR
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August 31, 1961 |
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SAKHAWATRAI Vs. PREM NARAIN
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August 5, 1961 |
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SALIGRAM NATHANI Vs. COMMISSIONER, INCOME TAX
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January 30, 1961 |
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SALIGRAM NATHANI Vs. COMMISSIONER, INCOME TAX
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March 13, 1961 |
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SANTOSHILAL Vs. MUNICIPAL CORPORATION, GWALIOR
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August 14, 1961 |
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SARASWATIBAI Vs. MD IDRAKUDDIN
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December 13, 1961 |
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SARDAR GYANSINGH Vs. STATE OF M.P.
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July 24, 1961 |
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SARDAR KHAN Vs. STATE
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August 22, 1961 |
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SARDAR KHAN MULTAN KHAN Vs. STATE
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July 28, 1961 |
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SATISH KUMAR SAHU MANMOHANLAL SAHU Vs. STATE OF MADHYA PRADESH
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April 17, 1961 |
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SAWAI SINGHAI NIRMALCHAND Vs. UNION OF INDIA
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March 14, 1961 |
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SETH SORABJI FRAMJI KERAWALA Vs. COMMISSIONER OF INCOME TAX
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August 11, 1961 |
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SHANKARLAL Vs. RAI SAHIB RICHHPAL RUNGTA
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July 14, 1961 |
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SHANKARLAL KISHANLAL Vs. CHANDULAL AND SONS
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November 21, 1961 |
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SHANKERLAL Vs. RAMSHANKER
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November 9, 1961 |
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SHANTABAI ALIAS SANTOSH KUMARI Vs. SUKHNANDAN MAIKULAL TAMBOLI OF INDORE
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November 27, 1961 |
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SHANTILAL BARDICHAND MAHAJAN Vs. CHAMPALAL RADHAJI
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November 29, 1961 |
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SHARIFUL-HUSSAIN Vs. KADIRBHAI
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April 6, 1961 |
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SHEIKH GAFFAR Vs. KASTURIBAI
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July 28, 1961 |
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SHEIKH GAFFAR Vs. KASTURIBAI
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March 9, 1961 |
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SHEIKH MONSHI Vs. IMAM KHAN
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September 5, 1961 |
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SHEROATANLAL Vs. GRAM SABHA, JAITWARA
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July 20, 1961 |
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SHIV PRASAD (PANDIT) ALIAS MONI MAHARAJ Vs. STATE OF M.P.
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October 10, 1961 |
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SHIV PRASAD RAM DAYAL Vs. SHYAMLAL BHAGIRATH
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October 23, 1961 |
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SHIVKUNWAR Vs. BHANU PRAKASH SINGH
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December 11, 1961 |
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SHRINIWAS SHANTILAL Vs. CHAGANLAL MAGANLAL
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October 17, 1961 |
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SHYAM BEHARI Vs. STATE OF MADHYA PRADESH
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August 8, 1961 |
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SHYAMBIHARI LAL Vs. JAGANNATH PRASAD
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September 9, 1961 |
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SHYAMLAL Vs. I.G. MUNICIPALITIES
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April 28, 1961 |
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SHYAMLAL Vs. I.G. MUNICIPALITIES
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January 13, 1961 |
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SHYAMSINGH JASWANTSINGH Vs. PRALHADSINGH TIKARAM
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February 10, 1961 |
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SIDDHNATH Vs. HARSARUP
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February 4, 1961 |
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SITARAM Vs. CHAMELI BAI
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January 18, 1961 |
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SOBHAGSINGH FATESINGH Vs. RAMKUNWARBAI SOBHAGSINGH
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August 21, 1961 |
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SONIBAI Vs. BHAVARSINGH S/O GANGARAM RAJPUT
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July 6, 1961 |
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STATE Vs. DALU MAYA RAM
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April 21, 1961 |
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STATE Vs. RAMRIJHAWAN
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April 14, 1961 |
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STATE Vs. RAMRIJHAWAN
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July 20, 1961 |
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STATE Vs. LAXMINARAIN
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January 31, 1961 |
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STATE Vs. SUNDERSINGH
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January 19, 1961 |
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STATE Vs. ARJUNSINGH
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April 28, 1961 |
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STATE Vs. BHERONLAL
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June 30, 1961 |
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STATE OF M P Vs. RAMADHIN BANSDHARI KURAI
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March 20, 1961 |
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STATE OF MADHYA PRADESH Vs. PREMCHAND KASHYAP
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August 9, 1961 |
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STATE OF MADHYA PRADESH Vs. PARASRAM
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August 16, 1961 |
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STATE OF MADHYA PRADESH Vs. SHANTILAL DAYASHANKER
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October 31, 1961 |
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STATE OF MADHYA PRADESH Vs. DEWAS BISCUIT FACTORY DEWAS
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November 29, 1961 |
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STATE OF MADHYA PRADESH Vs. ABDUL KADIR KHAN
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October 9, 1961 |
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STATE OF MADHYA PRADESH Vs. YATENDRA PRASAD SHARMA
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September 29, 1961 |
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STATE OF MADHYA PRADESH Vs. NAGARMAL BHAGWANDAS MARWARI
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September 29, 1961 |
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STATE OF MADHYA PRADESH Vs. MURLIDHAR MULAMCHAND, FIRM
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March 21, 1961 |
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SUGANMAL NANDLAL BHANDARI Vs. STATE OF MADHYA PRADESH
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April 15, 1961 |
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SUKHIRAM Vs. TARACHAND
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July 18, 1961 |
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SUKHIRAM Vs. TARACHAND
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April 21, 1961 |
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SUMERCHAND Vs. STATE
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August 2, 1961 |
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Sumersingh Vs. State
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September 5, 1961 |
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SUNDAR BAI Vs. BABULAL
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October 31, 1961 |
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SUNDERBAI BABULAL RAWALA Vs. BABULAL DEWA RAWALA
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November 25, 1961 |
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SUNDERLAL DURGA PRASAD TIWARI Vs. STATE OF M.P. THROUGH CO-OPERATIVE DEPT
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December 18, 1961 |
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SUNDERLAL SARDARMAL Vs. DAYALAL MEGHJI AND CO., FIRM THROUGH JAYANTILAL DAYALAL
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November 9, 1961 |
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SURSARI PRASAD Vs. STATE
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September 18, 1961 |
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Suwalal s/o Deepchand Mahajan Vs. State
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January 19, 1961 |
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TANTIRAM HARPRASHAD VAISHYA Vs. BALDHARISINGH TEJSINGH THAKUR
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February 6, 1961 |
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THARPAL POKHARLAL Vs. GOVINDRAM KALUJI
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November 6, 1961 |
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TILAKRAM LALUWA Vs. STATE OF MADHYA PRADESH
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February 28, 1961 |
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TIRJUGI SITARAM Vs. BADLU PRASAD BHERUPRASHAD
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December 8, 1961 |
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TOTARAM Vs. PANCHAMSINGH
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September 29, 1961 |
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TRILOCKCHAND Vs. SHANTA
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August 31, 1961 |
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TULSI Vs. STATE
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April 28, 1961 |
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UNION OF INDIA Vs. AINKUMAR KALURAM
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September 19, 1961 |
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VRIJLAL MANNILAL & CO. Vs. STATE
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March 31, 1961 |
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WARDE I A T ESTATE OF Vs. COMMISSIONER OF INCOME TAX
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January 27, 1961 |
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YESHWANTSINGH Vs. SAGARMAL
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January 27, 1961 |
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