|
Abdul Qadar Elahi Baksh Vs. State of M.P.
|
February 29, 1960 |
|
ABDUL REHMAN Vs. ASSISTANT CUSTODIAN
|
January 9, 1960 |
|
ABDUL SALAM Vs. ABDUL KHALIK ABDUL SAMAD
|
July 1, 1960 |
|
ABDUL SATTAR Vs. MASURYADIN
|
October 27, 1960 |
|
AKHARBHAI NAZARALI Vs. MD HUSSAIN BHAI
|
March 8, 1960 |
|
AKHTAR ABBAS Vs. ASST COLLECTOR CENTRAL EXCISE
|
April 30, 1960 |
|
ALIMOHAMMAD Vs. MANAKLAL RATANLAL
|
January 18, 1960 |
|
Ambika Charan Vs. Collector, Durg
|
January 29, 1960 |
|
ANJUBAI Vs. HEMCHANDRARAO
|
July 21, 1960 |
|
ANUP PRABHA BAI SETHI Vs. COMMISSIONER OF INCOME TAX
|
September 16, 1960 |
|
ASHALATA D/O BABOOLAL Vs. M B VIKRAM UNIVERSITY
|
September 21, 1960 |
|
Atibal Singh Vs. Mahipat Singh
|
September 10, 1960 |
|
Attaullah Beg Vs. Sulkhichand
|
November 9, 1960 |
|
BABOOLAL GYANSINGH Vs. SUNDERLAL MUNNALAL
|
October 4, 1960 |
|
Babulal Vs. Basantlal
|
March 7, 1960 |
|
BABULAL MEKULAL Vs. PRINCIPAL GOVT ENGINEERING COLLEGE
|
March 26, 1960 |
|
Babusingh Chensingh, Indore Vs. State
|
October 18, 1960 |
|
BADRI BHIKARAM Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION
|
December 14, 1960 |
|
BADRI NARAYAN HARNAND ROY Vs. JAWAHAR SINGH MANIRAM
|
July 20, 1960 |
|
BALA PRASAD DHANSUKH Vs. STATE OF MADHYA PRADESH
|
November 7, 1960 |
|
Balchand Vs. Girjashankar
|
July 27, 1960 |
|
Ballabhdas Vs. Parmal Singh
|
August 11, 1960 |
|
BALLABHDAS SALIGRAM Vs. THAKUR PARMAL SINGH RAI PADAM SINGH
|
August 4, 1960 |
|
Bapurao Vs. Jagannath
|
December 13, 1960 |
|
Basappa Vs. Sunderlal
|
November 2, 1960 |
|
BEHARILAL CHAURASIYA Vs. REGIONAL TRANSPORT AUTHORITY
|
July 29, 1960 |
|
BENGAL NAGPUR COTTON MILLS LTD Vs. STATE OF MADHYA PRADESH
|
March 10, 1960 |
|
BHAGWANDAS PARSADILAL Vs. SURAJMAL
|
December 24, 1960 |
|
BHAGWANJIBHAI JAIRAMBHAI Vs. COMMISSIONER OF SALES TAX
|
October 26, 1960 |
|
Bhagwant Vs. Ramchandra
|
November 29, 1960 |
|
Bhagwant Singh Kashiram Singh Vs. State
|
July 11, 1960 |
|
Bhairavalal Laxmichand, Bhanpura Vs. Inspector-General of Municipalities, M.P.
|
July 7, 1960 |
|
Bhanji Tejabhai, Raipur Vs. Rent Controlling Authority, Raipur
|
August 29, 1960 |
|
Bhanwarji Padan Singh Vs. Phoolchand Gendalal
|
July 4, 1960 |
|
BHAWARLAL Vs. MATHURA PRASAD
|
April 29, 1960 |
|
BHERODAN Vs. MURLIDHAR
|
March 26, 1960 |
|
Bherulal Babalram Vs. Dhapubai
|
September 3, 1960 |
|
Biharilal Goverdhandas Vs. State of M.P.
|
August 23, 1960 |
|
BINODI RAM BALCHAND Vs. COMMISSIONER OF INCOME TAX
|
October 28, 1960 |
|
Birsinghrai Vs. Irfan Ali
|
November 19, 1960 |
|
BISANCHAND LALCHAND Vs. UNION OF INDIA
|
August 24, 1960 |
|
Bondar Vs. Ganpat
|
August 24, 1960 |
|
BREJENDRA NARAYAN GANGULY Vs. CHINTA HARAN SARKAR
|
October 10, 1960 |
|
BRITISH INDIA GENERAL INSURANCE CO Vs. SETH RAMNATH
|
January 14, 1960 |
|
BUDDULAL GOERLAL MAHAJAN Vs. SHRIKISAN CHANDMAL
|
March 2, 1960 |
|
BURHANPUR TAPTI MILLS LTD Vs. LABOUR OFFICER GOVT OF MADHYA PRADESH
|
July 19, 1960 |
|
Burhanpur Tapti Mills Ltd. Vs. State
|
January 7, 1960 |
|
CALICO MILLS LTD Vs. STATE OF MADHYA PRADESH
|
December 19, 1960 |
|
CENTRAL INDIA INSURANCE CO Vs. INCOME-TAX OFFICER A WARD
|
October 10, 1960 |
|
CENTURY SPINNING AND MANUFACTURING CO LTD Vs. MOTILAL DHARIWAL
|
December 14, 1960 |
|
Champalal Vs. Pyaribai
|
September 5, 1960 |
|
Champalal Balasa Vs. Pyaribai Mangilal
|
September 6, 1960 |
|
Chandmal Harakchand Vs. Maganlal Veerchand
|
August 12, 1960 |
|
Chena Onkar Ahir Vs. State of M.P.
|
September 28, 1960 |
|
Chhatarsingh Vs. Ranjit Harnam
|
September 15, 1960 |
|
CHHEGALAL RAMNIWAS Vs. SHYAMLAL PARMATMA SWARUP MERCHANTS OF DELHI
|
March 5, 1960 |
|
CHHOGALAL Vs. THAKORE UTTAM SINGH
|
July 13, 1960 |
|
Chhotelal Vs. Lalta Prasad
|
April 15, 1960 |
|
CHIMAN SINGH SULTANSINGH Vs. STATE OF MADHYA PRADESH
|
July 20, 1960 |
|
Collector Jabalpur Vs. Babulal
|
April 30, 1960 |
|
COLONEL LAL RAMPAL SINGH Vs. STATE OF MADHYA PRADESH
|
November 12, 1960 |
|
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. JETHMAL GIRDHARILAL
|
April 8, 1960 |
|
COMMISSIONER OF INCOME TAX Vs. BADRINARAYAN RAMESHWAR
|
January 9, 1960 |
|
COMMISSIONER OF INCOME TAX Vs. SORABJI FRAMJI KERAWALA
|
January 19, 1960 |
|
COMMISSIONER OF INCOME TAX Vs. TRILOKCHAND KALYANMAL
|
January 22, 1960 |
|
COMMISSIONER OF INCOME TAX Vs. KANCHANBAI LADY
|
October 28, 1960 |
|
COMMISSIONER OF SALES TAX Vs. KUNTE BROTHERS
|
September 8, 1960 |
|
Commissioner, Sales-Tax Vs. Mohatta Bros. Indore
|
January 9, 1960 |
|
D.B. Ballabhdas Manoolal Kanhaiyalal Vs. Commissioner of Income-Tax, M.P., Nagpur
|
December 19, 1960 |
|
Dadgulal Ramdas Nagori Vs. Municipal Committee, Burhar
|
February 19, 1960 |
|
DADULAL HANUMANLALA Vs. DEO KUNWAR BAI
|
April 14, 1960 |
|
DAMODAR SHARMA Vs. NANDRAM DEVIRAM
|
April 25, 1960 |
|
Daryaosingh Girdhari Vs. Pyarelal Gyarsilal
|
August 12, 1960 |
|
DARYASINGH HARISINGH Vs. KALMA NIHALA
|
April 13, 1960 |
|
Das Gopilal Vs. Moti Bhogiram
|
September 16, 1960 |
|
Dattatraya Keshavrao Vs. Martand Vishvanath
|
November 2, 1960 |
|
Dattatraya Raghunath Vs. Janapada Sabha, Burhanpur
|
January 5, 1960 |
|
Daulal Vs. Ramsingh
|
December 21, 1960 |
|
DAURAM Vs. STATE OF MADHYA PRADESH
|
August 9, 1960 |
|
Dayaram Vs. Rampal
|
October 18, 1960 |
|
Dayaram Vs. Maheshwar
|
April 28, 1960 |
|
DAYARAM BHAGIRATHI SATNAMI Vs. JOKHURAM MUNDA SONAR
|
April 8, 1960 |
|
Deokaran Vs. State
|
July 30, 1960 |
|
Deviprasad minor, Nanhelal Ramdin Vs. Board of Revenue M.P.
|
July 22, 1960 |
|
DHAL SINGH KUSHAL SINGH Vs. ANANDRAO KAKDE
|
July 9, 1960 |
|
DHANIRAM BHAIYALAL Vs. STATE OF MADHYA PRADESH
|
February 6, 1960 |
|
Dhanraj Nathmal Vs. Maniklal
|
April 25, 1960 |
|
DHANSINGH KHADAKSINGH RAGHUBANSI Vs. RAMSARAN DARIYAO
|
August 30, 1960 |
|
Dharam Chand Vs. Rajendra Kumar Todermal
|
August 12, 1960 |
|
Dhulchand Chaturbhuj Vs. Dharanidhar Khemkaran
|
August 29, 1960 |
|
Dinanath Vs. State
|
October 26, 1960 |
|
Dinanath Vs. State of M.P.
|
November 25, 1960 |
|
District Transport Association Motor Operators Vs. Taxation Authority, Jabalpur
|
April 8, 1960 |
|
Draboo Benisingh Vs. Bansilal Bhole Patel
|
November 29, 1960 |
|
Dropadi Vs. Jayendra Singh
|
July 22, 1960 |
|
Dropdi Gambhirsingh Vs. Jayendra Singh Rajaram
|
July 20, 1960 |
|
Durga Prasad Vs. Nagar Palika Nigam
|
August 20, 1960 |
|
Famadhar Pandey Vs. State
|
January 29, 1960 |
|
FATTU BHILA Vs. BHAWANIRAM DASHRATH
|
July 16, 1960 |
|
FIDAHUSSAIN ABDULJI BOHARA Vs. STATE
|
July 13, 1960 |
|
FIRM HEMRAJ DHANNALAL Vs. AMBARAM BHAWANIRAM SURAJMAL
|
October 17, 1960 |
|
FIRM JAGMOHANLAL RAMNATH Vs. BOARD OF REVENUE
|
July 29, 1960 |
|
FIRM KISHANLAL SHRILAL PATWA Vs. UNION OF INDIARLY ADMINISTRATION NOW NORTHERN RLY
|
January 22, 1960 |
|
FIRM RAMACHANDRA MATHURALAL Vs. KALUSINGH NATHRAJ
|
September 9, 1960 |
|
FIROZ MEHARUDDIN Vs. SUB-DIVISIONAL OFFICER
|
April 26, 1960 |
|
Fulchand Rakhabdas Vs. Vishvanath Kishanlal
|
September 8, 1960 |
|
GANESH PRASAD BHURELAL Vs. DULICHAND GIRDHARILAL
|
August 24, 1960 |
|
Gangadhar Vs. State
|
December 22, 1960 |
|
Gangaram Bandil Vs. Municipal Corporation, Gwalior
|
October 10, 1960 |
|
Gangaram Bhukkan` Vs. Jatibai
|
December 31, 1960 |
|
Ganpat Bhawanipal Vs. Ramcharanlal Ranjitsingh
|
August 10, 1960 |
|
GENDLAL MIHILAL SAHU Vs. RATANCHAND JAIN
|
March 11, 1960 |
|
Ghasnin Dauram Vs. Kaushalya
|
September 7, 1960 |
|
Giriraj Kishore Vs. Ramchandra
|
December 23, 1960 |
|
GOPAL Vs. STATE OF MADHYA PRADESH SECRETARY EDUCATION
|
December 19, 1960 |
|
Gopal Vishnu Pitre Vs. State
|
December 17, 1960 |
|
GORILAL BALDEODAS Vs. RAMJEELAL BHURALAL
|
September 23, 1960 |
|
Govardhanlal Jawaharlal Vs. Ramlal Balai
|
October 27, 1960 |
|
Govind Hanuman Prasad (Firm) Vs. Shamsingh
|
April 25, 1960 |
|
GOVIND SINGH GURUDATTA SINGH Vs. STATE OF MADHYA PRADESH
|
October 26, 1960 |
|
Gowardhan Vs. Bhawani Prasad
|
October 14, 1960 |
|
Gowardhan Baxiram Vs. Bhawani Prasad Dinaram
|
December 14, 1960 |
|
Gulab Chand Vs. Chhatar Singh
|
December 24, 1960 |
|
Gulabchand Vs. Chhatarsingh
|
December 24, 1960 |
|
GULABCHAND GAPPALAL SARAWGI Vs. MANIKCHAND GULABCHAND SARAWGI
|
January 7, 1960 |
|
GULMOHAMMAD S/O KHUDABUX Vs. VINIYABAI
|
September 19, 1960 |
|
GURU NARAYANPRASAD Vs. PT KEDARNATH VISHWESHWARPRASADJI
|
November 15, 1960 |
|
Guruprasad Matadin Shukla Vs. Pritram Madhosingh
|
December 7, 1960 |
|
GWALIOR RAYON SILK MANUFACTURING WEAVING COMPANY LIMITED Vs. UNION OF INDIA
|
April 30, 1960 |
|
Habibullah Vs. State
|
December 6, 1960 |
|
Haji Md. Ramzan Vs. Ghamapur Police
|
February 1, 1960 |
|
HAJIJIWAKHAN Vs. GULABCHAND HARAKCHAND
|
March 3, 1960 |
|
Hansraj Vs. Champalal
|
December 12, 1960 |
|
Harcharan Vs. Deokinandan
|
August 2, 1960 |
|
Hargovind Vs. Kesarbai
|
September 19, 1960 |
|
HARIPRASHAD NARAYANJEE JAIWAL Vs. CHANDROJIRAO SAMBHAJEERAO ANGRE
|
December 16, 1960 |
|
Harischandra Behra Vs. Garbhoo Singh
|
October 17, 1960 |
|
HARKARAN GHASIRAM AGARWAL Vs. CHAMPALAL CHHOTELAL MAHAJAN
|
December 9, 1960 |
|
Hazarilal Vs. Lachhman
|
February 29, 1960 |
|
Hazarilal Hariram Vs. Nathmal Champalal
|
November 29, 1960 |
|
Hiralal Vs. A.A. Patil, Collector Damoh
|
April 11, 1960 |
|
HIRALAL Vs. FIRM SHRIRAM SURAJBHAN
|
October 7, 1960 |
|
HIRALAL Vs. FIRM SHRIRAM SURRAJBHAN GLASS BANGLE MERCHANTS
|
July 7, 1960 |
|
Hiralal Rupdeo Mandloi Vs. Deepa Bondar
|
January 4, 1960 |
|
Hiralal Sundersingh Vs. Chandel Ranjitsingh
|
April 29, 1960 |
|
Hitjorilal Jugalkishore Vs. Deputy Commissioner, Hoshangabad
|
July 29, 1960 |
|
HITKARINI SABHA Vs. CORPORATION OF THE CITY
|
September 28, 1960 |
|
HORACE ROSS Vs. STATE GOVT OF MADHYA PRADESH
|
January 22, 1960 |
|
IN RE: FIDAHUSSAIN S/O ABDULJI BOHARA Vs. STATE
|
April 15, 1960 |
|
INDERAM MANSARAM Vs. RAMDIN BHAGWANT PRASAD
|
September 23, 1960 |
|
J B MANGARAM AND CO Vs. STATE OF MADHYA PRADESH
|
August 11, 1960 |
|
J HARIMAL OIL MILLS Vs. ASSISTANT COLLECTORCENTRAL EXCISE
|
September 7, 1960 |
|
J.F. Shroff Vs. State
|
September 16, 1960 |
|
JABALPUR TRANSPORT DEVELOPMENT CO PARTNERSHIP FIRM Vs. STATE TRANSPORT APPELLATE AUTHORITY
|
July 22, 1960 |
|
Jagannath Barelal, Mandi Morena Vs. State of M.P.
|
August 5, 1960 |
|
JAGANNATH PRASAD Vs. PRAG NARAIN
|
July 16, 1960 |
|
Jamuna Prasad Patel Vs. Premabai Jamuna Prasad
|
October 18, 1960 |
|
Jangalia Vs. Gaya
|
June 16, 1960 |
|
JANKIBAI Vs. SARHA
|
April 25, 1960 |
|
Jarbai Vs. Phirojsha Bairamji
|
January 15, 1960 |
|
JASRAM Vs. STATE TRANSPORT AUTHORITY
|
August 12, 1960 |
|
JAWAHAR THEATRES PRIVATE LTD Vs. KASTURI BAI
|
July 27, 1960 |
|
Jhagrakhand Collieries Private Ltd. Vs. Union of India
|
April 27, 1960 |
|
Jhalkan Singh Vs. Jasrajmal
|
April 8, 1960 |
|
Jivraj Bhai Vs. Chintaman Rao
|
March 30, 1960 |
|
JOHILLA COALFIELDS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
January 22, 1960 |
|
K P JOSHI Vs. STATE OF MADHYA PRADESH
|
February 4, 1960 |
|
Kalicharan Dixit Vs. Krishna Chandra Shashtri
|
September 3, 1960 |
|
KALYANDAS ANANTLAL Vs. GANGABAI
|
April 25, 1960 |
|
KANHAIYALAL Vs. KESHODAS
|
July 9, 1960 |
|
KANHAIYALAL Vs. DEVI SINGH
|
December 24, 1960 |
|
KANHAIYALAL BAHADURSINGH Vs. COMMISSIONER OF SALES TAX
|
August 5, 1960 |
|
Kanhaiyalal Giridharilal Vs. Prabhakarrao Dajiba
|
July 8, 1960 |
|
Kanhaiyalal Parashram Vs. Abdul Aziz
|
October 28, 1960 |
|
Kanhaiyalal Sawant Khati Vs. Chhogalal Gopalji Khati
|
October 27, 1960 |
|
KARANSINGH MALLAJI Vs. GIRIRAJ SINGH
|
August 10, 1960 |
|
KARTARSINGH NARAINSINGH Vs. LALLUSINGH PADAMSINGH
|
September 23, 1960 |
|
Kashibai Vs. Tulsabai
|
March 2, 1960 |
|
Kesarsingh Vs. State
|
November 25, 1960 |
|
Khanna Vs. State
|
August 23, 1960 |
|
Khushalsingh Daulatsingh Vs. State of Madhya Bharat
|
February 5, 1960 |
|
KIRPARAM CHHOTAN RAOT Vs. KALIBAI
|
March 2, 1960 |
|
Kishanchand Vs. Prahlad Das
|
September 10, 1960 |
|
Kishanchand Sharma Pandit Vs. Rani Bahu
|
July 30, 1960 |
|
Kotumal Vs. Municipal Corporation, Gwalior
|
January 15, 1960 |
|
Kundanlal Vs. Sahibchand
|
December 2, 1960 |
|
KUNDANLAL MALHOTRA Vs. INCOME TAX OFFICER
|
November 12, 1960 |
|
Lachhman Vs. Phoolkunwer
|
October 24, 1960 |
|
LAL BHARGAVENDRA SINGH Vs. UNION OF INDIA
|
December 16, 1960 |
|
LALA BHAGATRAM PYARELAL CHHATRI Vs. BHAKLURAM
|
July 18, 1960 |
|
LALA HAR BHAGWANDAS Vs. DIWAN CHAND
|
January 25, 1960 |
|
LALCHAND RAMCHAND JAIN Vs. KANHAIYALAL RAMBHAROSE
|
October 17, 1960 |
|
LALTA PRASAD Vs. SHYAMMOHAN LAXMINARAYAN
|
December 13, 1960 |
|
LAXMINARAIN MULCHAND KOTHARI Vs. VITHALDAS KANHAIYALAL
|
October 15, 1960 |
|
Laxminarayan Vs. State
|
August 18, 1960 |
|
LAXMINARAYAN KHEMCHAND Vs. STATE
|
August 11, 1960 |
|
LUXMINARAIN PATHAK Vs. STATE OF M P
|
December 17, 1960 |
|
M. Bhagwati Prasad Vs. Hukumchand Mills Ltd., Indore
|
July 21, 1960 |
|
MADHAV RAO BALWANTRAO DAPHALE Vs. BHAGWANDAS SURAJMAL
|
August 4, 1960 |
|
Madho Singh Vs. District Central Co-Bank Ltd.
|
September 17, 1960 |
|
Madhusudan Das Rajaram Vs. Vasudeo Chunnilal, Lashkar
|
August 12, 1960 |
|
MAGHANAMAL NARUMAL Vs. MOOLCHAND GIANCHAND
|
September 8, 1960 |
|
Maksudandas Naraindas Vs. Madanlal Phoolchand
|
January 18, 1960 |
|
Malojirao Shitole Vs. Kanhaiyalal Hazarelal
|
December 5, 1960 |
|
Malwa Vanaspati and Chemical Co. Ltd. Vs. State of M.P. (Sales Tax Dept.)
|
November 16, 1960 |
|
Malwa Vatiaspati and Chemical Co. Vs. Bherulal
|
July 16, 1960 |
|
Mamraj Gokulchand Vs. Board of Revenue, M.P.
|
February 15, 1960 |
|
Mana Vs. State
|
October 28, 1960 |
|
MANAGING DIRECTORNATIONAL NEWSPRINT AND PAPER MILLS LTD Vs. COMMISSIONER OF INCOME-TAX
|
January 14, 1960 |
|
MANAK CHAND Vs. PURAN
|
January 18, 1960 |
|
MANAKLAL BHAGCHAND SAHU Vs. BHAGWNDAS HIRALAL CHAURASI
|
July 8, 1960 |
|
Mangilal Mali Vs. State
|
December 12, 1960 |
|
Mannalal Vs. S.P. Sitambernath
|
October 26, 1960 |
|
Mannalal Kanchedilal Vs. Dalchand Kanhaiyalal
|
August 5, 1960 |
|
Mannalal Nanhelal Vs. Sitambernath Ramhirdelal
|
October 26, 1960 |
|
MANOHAR BHIMA SIRVI Vs. GANGARAM VARMAJI TAMOLI
|
January 4, 1960 |
|
Mathuralal Vs. Sobhagwal
|
July 28, 1960 |
|
Mauj Bihari Vs. Umrao Bihari
|
June 16, 1960 |
|
MISHRILAL LAXMICHAND Vs. MANIK CHAND
|
July 21, 1960 |
|
MISHRIMAL Vs. DISTRICT CO-OPERATIVE GROWERS ASSOCIATION LTD
|
July 21, 1960 |
|
MOHAMMAD HUSSAIN ABDUL HUSSAIN Vs. S S JOSHI ASST CUSTODIAN OF EVACUEE PROPERTY
|
March 5, 1960 |
|
Mohammad Yakub Vs. Aliwaz Khan
|
April 7, 1960 |
|
MOHAMMED REFIQUE Vs. S M PAGNIS DISTRICT JUDGE
|
July 1, 1960 |
|
Mohan Lal Ramprasad Vs. Lal Mohammad
|
August 9, 1960 |
|
Mohanlal Vs. Shivlal Chunnilal
|
October 4, 1960 |
|
Mohanlal Vs. Kalloo
|
April 15, 1960 |
|
Mohanlal Vs. State
|
November 14, 1960 |
|
Mohanlal Hargovind Das Vs. Commissioner of Income-tax, M.P.
|
October 31, 1960 |
|
MOHANLAL RAGHUNATH PRASAD Vs. DIWAN LACHHMAN SINGH
|
April 29, 1960 |
|
MOHIUDDIN MOHOMMAD DIN Vs. STATE OF MADHYA PRADESH
|
January 20, 1960 |
|
MOJIYA RATNA BHIL Vs. STATE
|
July 22, 1960 |
|
MOOLCHAND KANHAIYALAL TIWARI Vs. NIHALKARAN CHHATRA KARAN
|
September 2, 1960 |
|
MOOLCHAND PROP FIRM LALLIMAL BIHARILAL Vs. RAM BABU VAISHYA
|
November 25, 1960 |
|
Motilal Damji Vs. Champabai Manikchand
|
March 9, 1960 |
|
Motilal Govindram Vs. Gopikrishna Shadilalji
|
August 6, 1960 |
|
Motilal Jagannath Vs. Nathulalji Narsighji
|
February 5, 1960 |
|
Motisingh Gulabsingh Vs. Rukminibai Fatehsingh
|
October 12, 1960 |
|
MUHAMMAD HUSSAIN BHAI Vs. STATE OF MADHYA PRADESH
|
March 8, 1960 |
|
MULLA BADRUDDIN Vs. MASTER TUFAIL AHMED
|
December 23, 1960 |
|
MULLA HAJI YUSUFALI Vs. PANDIT LAXMINARAYAN
|
December 19, 1960 |
|
MULLA QAMRUDDIN NAIB MULLA ABDUL ALI Vs. BRIJMOHANDAS SHRIKISHANDAS
|
November 30, 1960 |
|
Municipal Committee, Bhatapara Vs. Board of Revenue, M.P.
|
February 23, 1960 |
|
Municipal Committee, Champa Vs. Moolji Sikka & Co.
|
April 30, 1960 |
|
Municipal Committee, Mandsaur Vs. Ahmed Khan alias Chotekhan
|
February 12, 1960 |
|
Munnalal Beharilal Jain Vs. Balchand Lachmandas
|
November 30, 1960 |
|
MUNNILAL SHYAMLE Vs. BHAIYALAL HAZARI
|
August 29, 1960 |
|
Munshi Surajprasad Nigam Vs. Corporation of The City of Jabalpur Executive Officer
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July 21, 1960 |
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MURLIDHAR VAISH Vs. KHAJ BAKSH
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January 13, 1960 |
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N S GANDIWAL GOPAL SWARUP BHATNAGAR Vs. STATE
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September 9, 1960 |
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NAGAR PALIKA Vs. SHRINANDLAL
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April 15, 1960 |
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Nagaram Senimal Vs. Bhooliram
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November 6, 1960 |
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Nandlal Vs. State
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November 28, 1960 |
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Narainsingh Vs. Amarsingh
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February 13, 1960 |
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NARAYAN SINGH Vs. RAJMAL
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August 19, 1960 |
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NARAYAN SINGH Vs. RAJMAL
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September 19, 1960 |
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NARAYANPRASAD RAI GOKULPRASAD RAI Vs. GHANSHYAMLAL ALIAS SHUKHLAL JAWARHARLAL KURMI
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August 31, 1960 |
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Narayanrao Purshottamrao Vs. Jumaratbi Madde Khan
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September 2, 1960 |
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NARBADASHANKAR MANOHARLAL JAISWAL Vs. JAMNABAI MANOHARLAL
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July 8, 1960 |
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NAROTTAMDAS HARJIWANDAS Vs. P B GOWARIKARINSPECTORMINIMUM WAGESASSISTANT
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August 31, 1960 |
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Nathulal Vs. Shantiial
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November 8, 1960 |
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Nathulal Vs. Subhadrabai
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August 30, 1960 |
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NATIONAL NEWSPRINT AND PAPER MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
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January 14, 1960 |
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National Tobacco Co. of India Ltd. Vs. City of Jabalpur Corporation
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October 17, 1960 |
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Naumal Bros. through Gopaldas of Mandsaur Vs. Alihussain Kamarali
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September 26, 1960 |
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NAWAB USMANALIKHAN Vs. SAGARMAL
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October 10, 1960 |
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Nawalmal Vs. Totaram
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September 21, 1960 |
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NEW BHOPAL TEXTILES LTD Vs. RAMDUTT CHATURVEDI
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November 25, 1960 |
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NILKANTH BHAWE Vs. GOPALDAS
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April 26, 1960 |
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NIMAR COTTON PRESS Vs. SALES TAX OFFICER
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September 26, 1960 |
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Niranjansingh Dongersingh Vs. Brahma Swaroop Motilal
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August 5, 1960 |
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NIZAMUDDIN Vs. HUSENI
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January 29, 1960 |
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PALTU MATABADAL Vs. STATE OF MADHYA PRADESH
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March 9, 1960 |
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PANNALAL Vs. MAHACHANDI SAWALDAS
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August 20, 1960 |
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PANNALAL BIRAJI Vs. KALYANMAL NAINCHAND
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August 12, 1960 |
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PARASHARASINGH Vs. HINFUDTAN MANFANESE MINES LTD
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December 28, 1960 |
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PARASRAM SHIVLAL TARA SEWANIA Vs. LAXMINARAYAN
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August 12, 1960 |
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PASARI FLOUR MILLS LTD Vs. STATE OF MADHYA PRADESH
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October 31, 1960 |
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PATHAK D V INSPECTOR SHOPS AND ESTABLISHMENTS Vs. RAMCHANDRA
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September 5, 1960 |
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Phoolchand Vs. Municipal Committee Raipur
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October 16, 1960 |
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Phoolchand Harishankar Vs. Malthooprasad Jagannathprasad
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December 6, 1960 |
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Phundilal Vs. Ashok Kumar
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August 6, 1960 |
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Pilanoni Janakram Vs. Anandsingh Sakhakam
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April 29, 1960 |
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POHAP SINGH BHAMARSINGH Vs. STATE OF MADHYA PRADESH
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July 27, 1960 |
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PRABHULAL Vs. LALARAM
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April 23, 1960 |
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PRAKASH CHANDRA NATHULAL JAIN Vs. STATE OF MADHYA PRADESH
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October 14, 1960 |
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Pramodhan Bihari Saran Vs. State
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January 22, 1960 |
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PRAVINBHAI UTTAMRAO RESHAMWALLA Vs. NALINIKANT KISHANDAS BANIA
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July 6, 1960 |
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PREMDAS Vs. LALLOO RAM
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October 3, 1960 |
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PUNY KALU Vs. SANKAR KALU
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August 31, 1960 |
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PURSHOTTAM DAS DULICHAND ZARGAR Vs. BOARD OF SECONDARY EDUCATION WRIGHT TOWN
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April 30, 1960 |
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Purushottam Vs. Ramchandra
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January 29, 1960 |
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PURUSHOTTAM VIJAY Vs. STATE
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October 11, 1960 |
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Pyarelal Vs. Ramdayal
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September 7, 1960 |
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Pyarelal Vs. Suganchand
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February 9, 1960 |
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Qamruddin (Mulla) Vs. Brij Mohandas
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November 20, 1960 |
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Radharani Bai Vs. Ramdayal
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November 22, 1960 |
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Radharanibai Ramdayal Saxena Vs. Ratanlal Ghasiji Panwar
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November 22, 1960 |
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Radheshyam Khare Vs. State
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April 29, 1960 |
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Radheshyam Ramprasad Khare Vs. State of M.P.
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April 29, 1960 |
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Radhey Lal Maheshwari Vs. D.P. Mishra, Vice-Chancellor, Saugar University
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November 30, 1960 |
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Radhibai Shaligram Vs. Dhannalal Gangaram
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September 5, 1960 |
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Raghubar Vs. Babulal
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November 30, 1960 |
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Raghubir Singh Vs. Komalchand
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July 4, 1960 |
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Raghunathsingh Anarsingh Vs. Gangabai (deceased) through L.R. Bhuwansingh
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September 26, 1960 |
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Rahim Ahmad Khan Vs. Jagannath Shrikishan
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August 31, 1960 |
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RAJA LALITKUMAR SINGH Vs. STATE OF MADHYA PRADESH
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November 12, 1960 |
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Rajaram Vs. Rani Jamit Kunwar
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February 19, 1960 |
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Rajaram Vs. Prahladdas
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October 12, 1960 |
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RAJARAM DHANIRAM Vs. RAMSWAROOP SUNDERLAL
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August 24, 1960 |
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RAJKUMARSINGH Vs. AUTHORITY UNDER PAYMENT OF WAGES ACT
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January 6, 1960 |
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Ram Charan Vs. State
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July 22, 1960 |
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RAM JUWAN Vs. DEVENDRA NATH GUPTA
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January 13, 1960 |
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RAM KUMAR DANI AGARWAL Vs. JEEVANLAL
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February 23, 1960 |
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Ram Nath Vs. Chaturbhuj
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December 12, 1960 |
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Ram Sundar Vs. Sudama
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April 11, 1960 |
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Rambilas Vs. Baboolal
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August 13, 1960 |
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RAMCHAND SUGADAS Vs. STATE
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March 24, 1960 |
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RAMCHAND SUGADAS Vs. STATE
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March 7, 1960 |
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RAMCHANDRA VISHNU Vs. STATE OF MADHYA PRADESH
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December 19, 1960 |
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Rameshwar Gangadin Vs. State
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April 28, 1960 |
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Ramgopal Kurmi Vs. Badrilal Ghansiram
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April 26, 1960 |
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RAMIBAI MADHOSINGH Vs. NATHU
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July 23, 1960 |
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Ramkishan Vs. Union of India
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April 12, 1960 |
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RAMNARAIN DAMODRILAL Vs. STATE OF MADHYA PRADESH
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September 21, 1960 |
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Ramnarayan Nandram Vs. State
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February 26, 1960 |
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Ramnath Vs. State
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December 14, 1960 |
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RAMPRASAD Vs. STATE OF M P
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November 30, 1960 |
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Ramratan Vs. Chaturbhuj
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December 12, 1960 |
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Ratanlal Gulzarilal Vaishya Vs. Damodardas Giridharilal Vaishya
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September 28, 1960 |
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RATANLAL HAZARILAL Vs. SETH LAXMINARAYAN SURAJKARANJI
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October 26, 1960 |
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RATANLAL SALIGRAM Vs. NATHULAL PANKARJI NAMDEO
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September 2, 1960 |
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REGIONAL PROVIDENT FUND COMMISSIONER Vs. SINGHAI MOUJILAL AND SONS
|
August 12, 1960 |
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REWA WIDOW OF DHONDU SINGH Vs. GALHARSINGH KANHAISINGH
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April 26, 1960 |
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Rewashankar Hirachand Vs. Jagjivan Premji
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October 4, 1960 |
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RIKHIRAM BHAGWANDAS Vs. RAMLAL
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September 22, 1960 |
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RISHABHKUMAR Vs. K C SHARMA
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December 19, 1960 |
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S CHATTERJEE Vs. K L BHAVE
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April 16, 1960 |
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S CHATTERJI Vs. T B SARWATE
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April 16, 1960 |
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S S PANDEY Vs. STATE OF MADHYA PRADESH
|
January 4, 1960 |
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S. Chatterji Vs. T.B. Sarwate
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April 16, 1960 |
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SABIR AHMAD Vs. STATE OF MADHYA PRADESH
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March 1, 1960 |
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SADARAM KANHAIYA Vs. SOBHARAM SADARAM KALAR
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November 30, 1960 |
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SAIRA BAI Vs. S S JOSHI
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January 28, 1960 |
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Sajjad Hussain Vs. Aminakhatunbi
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December 23, 1960 |
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SANSARCHAND DESHRAJ Vs. STATE OF M P
|
September 12, 1960 |
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SARASWATIBAI Vs. GOVINDRAO KESHAVRAO MAHAJAN
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December 7, 1960 |
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SARDAR SANTSINGH Vs. STATE
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February 26, 1960 |
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SAYYED IBNE HASAN MAZHAR HUSAIN Vs. MEHTAB LATAFAT HUSAIN
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January 29, 1960 |
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Sekadiya Vs. Fundlibai
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August 22, 1960 |
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Shanker Gheesa Rajput Vs. State
|
March 8, 1960 |
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Shankerlal Vs. Badriprasad
|
October 11, 1960 |
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SHANTARAM GOVINDRAM Vs. STATE
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July 8, 1960 |
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Shiv Narain Vs. Tahsildar, Gwalior
|
September 16, 1960 |
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Shivchand Mannalal Vs. Bhagwan
|
August 12, 1960 |
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Shivnarayan Vs. State
|
September 17, 1960 |
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SHIVNARAYAN Vs. VICE CHANCELLORUNIVERSITY OF SAGAR
|
January 18, 1960 |
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SHIVRAJSINGH Vs. GAURISHANKAR BALDEO PRASAD
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April 28, 1960 |
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SHRIKRISHAN MOOLCHAND Vs. DEOKINANDAN SARDHARAM
|
December 9, 1960 |
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Shripal Todarmal Vs. Pohapsingh Kanchansingh
|
February 8, 1960 |
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SHYAMLAL LACHMAN Vs. UMACHARAN RAMDULARE TIWARI
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April 30, 1960 |
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Sirajuddin Khan Vs. State of M.P.
|
January 22, 1960 |
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Sobhagmal Kesharimal Mahajan Vs. Ramnivas Murlidhar Mahajan
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August 8, 1960 |
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Somadutta Vs. Janapad Sabha, Sohagpur
|
January 20, 1960 |
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Soorajmal Vs. Rama
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October 31, 1960 |
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SOORAT SINGH PHOOL SINGH Vs. STATE OF MADHYA PRADESH
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March 24, 1960 |
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STATE Vs. SHANTIBAI
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January 18, 1960 |
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STATE Vs. GOVINDSINGH
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November 3, 1960 |
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State Vs. Mehtar
|
December 12, 1960 |
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State Vs. Darshan Singh
|
November 28, 1960 |
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State Vs. Babootal
|
November 15, 1960 |
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State Vs. Babulal
|
August 19, 1960 |
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State Vs. Ramibai
|
July 23, 1960 |
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State Vs. Jothmal Girdharilal
|
April 8, 1960 |
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STATE Vs. BHOPAL SUGAR INDUSTRIES LTD.
|
April 15, 1960 |
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STATE Vs. BHOPAL SUGAR INDUSTRIES LTD.
|
March 24, 1960 |
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STATE OF M P Vs. DHANNALAL MORUJI
|
November 7, 1960 |
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STATE OF M P Vs. ABDUL RASHID
|
April 15, 1960 |
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STATE OF M P Vs. BHERONLAL SHARMA
|
June 30, 1960 |
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STATE OF M P Vs. BENGAL NAGPUR COTTON MILLS LTD
|
September 10, 1960 |
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State of M.P. Vs. Ranjeetsingh
|
December 19, 1960 |
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State of M.P. Vs. Ramkishan
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October 17, 1960 |
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State of M.P. Vs. Narayan Prasad
|
April 28, 1960 |
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STATE OF MADHYA PRADESH Vs. CHATURBHUJ AGRAWAL
|
June 24, 1960 |
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STATE OF MADHYA PRADESH Vs. BHURESINGH CHANDANSINGH RAJPUT
|
July 12, 1960 |
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STATE OF MADHYA PRADESH Vs. DAYARAM RATHOD
|
July 14, 1960 |
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STATE OF MADHYA PRADESH Vs. GANGA SINGH AND GHAMANDI SINGH
|
July 16, 1960 |
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STATE OF MADHYA PRADESH Vs. SOMNATH
|
April 20, 1960 |
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STATE OF MADHYA PRADESH Vs. R R CONTRACTOR AND CO
|
January 9, 1960 |
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STATE OF MADHYA PRADESH Vs. SHRIMATI DEOBATI
|
February 23, 1960 |
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STATE OF MADHYA PRADESH Vs. SINGHAI KAPOORCHAND OF SEONI
|
October 31, 1960 |
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STATE OF MADHYA PRADESH Vs. LAJJARAM
|
November 7, 1960 |
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STATE OF MADHYA PRADESH Vs. NANDRAM
|
October 14, 1960 |
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SUBHADRABAI SUKHRAM Vs. MALWA UNITED MILLS LTD
|
August 30, 1960 |
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SUDERSHAN TRANSPORT SERVICE PRIVATE LTD Vs. STATE TRANSPORT APPELLATE AUTHORITY
|
January 9, 1960 |
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SUKALOO Vs. PUNAU
|
August 25, 1960 |
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Sukhdev Prasad Vs. Sadashiv Rao
|
November 15, 1960 |
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SUKHLAL DEVIRAM Vs. STATE OF MADHYA PRADESH
|
October 31, 1960 |
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Sukhlal Kachhi Vs. State
|
October 31, 1960 |
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Suleman Bhanji Vs. Emandi Pydiraju
|
August 29, 1960 |
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Sulkhi Vs. Mohanlal
|
April 10, 1960 |
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SULKI SUNDERLAL Vs. MOHANLAL ADKU
|
April 18, 1960 |
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SURAJ NARAIN Vs. STATE OF M P
|
March 1, 1960 |
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SUSHILA DEVI Vs. SHARDA DEVI
|
May 24, 1960 |
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Swadeshi Cotton and Flour Mills (Private) Ltd., Indore Vs. Commissioner of Income Tax, Nagpur
|
November 30, 1960 |
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Syed Manzurul-Haq Vs. Dularam Pesumal
|
August 6, 1960 |
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TAJ MOHAMMAD Vs. STATE OF MADHYA PRADESH
|
August 6, 1960 |
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Tarachand Shivlal Vs. Chandiram Ganga Sahai
|
September 2, 1960 |
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TEJABAI Vs. GRAM PANCHAYAT
|
April 27, 1960 |
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Tikamchand Badrilal Vs. Babubhai Chandulal
|
March 3, 1960 |
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Tulsibai Vs. Bhima
|
September 21, 1960 |
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UJJAIN OIL MILLS PRIVATE LTD Vs. SALES TAX OFFICER
|
January 19, 1960 |
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UKYA GOKLIA Vs. KAUDIA NATHYA MAHAR
|
March 28, 1960 |
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UMARAOSINGH DAULATSINGH Vs. RAMGOPAL RAMNARAYAN
|
July 26, 1960 |
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Umrao Vs. Manikchand
|
September 28, 1960 |
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UMRAO KHAN AKBAR KHAN Vs. WAHEED KHAN ABDUL MAJEED
|
July 9, 1960 |
|
UMRAO SINGH Vs. STATE OF M P
|
August 20, 1960 |
|
UNION OF INDIA Vs. HAJI LATIF ABDULLA
|
August 24, 1960 |
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UNION OF INDIA REPRESENTING EASTERN RLY Vs. RAIGARH JUTE MILLS LTD
|
November 30, 1960 |
|
Vedraj Bhawanidas Dua Vs. Damoh Arts College
|
August 31, 1960 |
|
VINAYAK DATTATRAYA Vs. HASANALI HAJI NAZARALI
|
July 23, 1960 |
|
Vrajlal Manilal Vs. State of M.P.
|
July 29, 1960 |
|
VRIJLAL MANNILAL & CO. Vs. STATE
|
March 7, 1960 |