|
ABDUL KARIM BHAI Vs. ABDUL REHMAN
|
June 30, 1959 |
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ABDUL KARIM KHAN Vs. STATE OF MADHYA PRADESH
|
July 18, 1959 |
|
ABDUL SHAKUR GULAM RASUL Vs. ABDUL SATTAR GULAM RASUL
|
July 8, 1959 |
|
Abdullahkhan Sahebkhan Vs. Mohammad Ismail
|
February 20, 1959 |
|
AHMEDALI Vs. STATE OF MADHYA PRADESH
|
November 20, 1959 |
|
AJUDHEE BAI Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
February 27, 1959 |
|
Amar Parmanand Vs. State
|
June 15, 1959 |
|
AMAR PREMANAND Vs. STATE
|
May 15, 1959 |
|
AMARLAL GORU Vs. VIJAYABAI D/O PUSA SINGRODA
|
February 11, 1959 |
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AMIR Vs. SAIDANBAI
|
August 5, 1959 |
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ANAND KUMAR JAIN Vs. GOVERNMENT OF MADHYA PRADESH
|
February 9, 1959 |
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ANNAPURNABAI WIDOW OF DEOLAL Vs. PYARIBAIWIDOW OF DEBI PRASAD
|
July 13, 1959 |
|
ANTARSINGH BAPUSINGH Vs. STATE OF MADHYA PRADESH
|
September 7, 1959 |
|
ANTERSINGH Vs. STATE OF MADHYA PRADESH
|
July 7, 1959 |
|
B C TIWARI Vs. STATE OF MADHYA PRADESH
|
December 22, 1959 |
|
Babulal Vs. Kishanlal
|
January 28, 1959 |
|
BABULAL GUPTACHARCOAL AND FIREWOOD DEALER Vs. CANTONMENT BOARD
|
June 15, 1959 |
|
Badri Prasad Vs. Chhitarmal
|
December 10, 1959 |
|
BAHADURSINGH Vs. DIWAN MOUJILAL
|
January 30, 1959 |
|
Bahramji Vs. Rustamji
|
October 10, 1959 |
|
Bahramji S. Motiwala Vs. Rustomji S. Motiwala
|
October 10, 1959 |
|
BALAKDAS VITHOBA Vs. ASST SECURITY OFFICERS E RLY
|
July 20, 1959 |
|
Balbhadra Chetanram Vs. Lunkaran Ramkisan
|
September 8, 1959 |
|
BALCHAND Vs. MANDSAUR MUNICIPALITY
|
July 22, 1959 |
|
Ballabhdas Gendlal Badonia Vs. Collector, Mandla
|
May 20, 1959 |
|
BANSIDHAR MUNNALAL Vs. RAMCHANDRA BARDICHAND
|
July 16, 1959 |
|
Bapulal Vs. Bansilal
|
August 31, 1959 |
|
BARELAL Vs. STATE
|
August 31, 1959 |
|
BHAGIRATH BHANA BANJARA Vs. BALKRISHNA GANPAT NEEMA MAHAJAN
|
August 25, 1959 |
|
Bhagwan Kishan Vs. Chhotelal
|
January 27, 1959 |
|
BHAILAL BHAI Vs. STATE OF M P
|
December 16, 1959 |
|
BHAIYALAL GODRE Vs. RAJRANI
|
July 30, 1959 |
|
Bherusingh Gulabji Vs. Rao Kanhaiyalal Govindsingh
|
August 31, 1959 |
|
BHIMSEN SAXENA Vs. BRIJNANDAN BAJPAI
|
March 21, 1959 |
|
BHONDU GANPAT KIRAD Vs. RAMDAYAL GOVINDRAM KIRAD
|
September 15, 1959 |
|
BIRDHICHAND SOBHARAM PAWAR Vs. MANAKLAL PYARELAL HALWAI
|
May 20, 1959 |
|
BISARTI Vs. SUKARTI
|
August 31, 1959 |
|
BOOTAN BAI Vs. DURGAPRASAD CHATURA
|
February 24, 1959 |
|
BRIJLAL Vs. NANDKISHORE
|
February 25, 1959 |
|
Budheshwar Singh Vs. State
|
April 25, 1959 |
|
Burhanpur Tapti Mill Ltd. Vs. State Industrial Court, M.P.
|
January 30, 1959 |
|
BURHANPUR TAPTI MILLS LTD Vs. STATE OF M P
|
November 27, 1959 |
|
Burhanpur Tapti Mills Ltd. Vs. State Industrial Court
|
January 28, 1959 |
|
C P SYNDICATE Vs. FIRM HASANALI ABDUL ALI
|
February 13, 1959 |
|
CENTRAL POTTERIES LTD Vs. STATE OF MADHYA PRADESH
|
June 16, 1959 |
|
Central Provinces Manganese Ore Company, Ltd. Vs. Head Quarters Deputy Collector, Balaghat
|
November 27, 1959 |
|
CHAMPALAL HIRACHAND Vs. MOHANLAL NARAYANDAS
|
February 16, 1959 |
|
Chandra Bahadur Singh Vs. Kesrichand
|
December 4, 1959 |
|
Chandu Ganpat Vs. State
|
January 22, 1959 |
|
CHARAN PAL SINGH Vs. STATE OF MADHYA PRADESH
|
August 22, 1959 |
|
CHINTAMANRAO BALAJIRAO Vs. DIGRAM BADLURAM
|
August 27, 1959 |
|
CHOUDHARY HARIRAM Vs. POORANSINGH
|
December 7, 1959 |
|
CHOWARAM BACHAN Vs. THANURAM
|
June 26, 1959 |
|
COMMISSIONER OF INCOME TAX Vs. RAMGOPAL KANIYALAL
|
September 7, 1959 |
|
D R PATEL Vs. A S DIMELLOW
|
April 24, 1959 |
|
D.N. sethi Vs. Miss J.D. Sharma
|
August 20, 1959 |
|
D.P. Tiwari, Assistant Commissioner, Consolidation, Raipur Vs. House Allotment Officer, Raipur
|
November 19, 1959 |
|
DAD KHAN KHUDAD KHAN Vs. ABDUL SAMAD PEERU BAKHSH
|
April 2, 1959 |
|
DAMMULAL Vs. KALAWATI DEVI
|
February 6, 1959 |
|
Daulla Shojji Ram Vs. State
|
June 9, 1959 |
|
Dayachand (Chanchal) Ramdas Jain Vs. State
|
June 29, 1959 |
|
Dayaldas Vs. Tikamdas
|
October 19, 1959 |
|
DEEN MOHAMMAD KARIM BUX Vs. STATE
|
October 23, 1959 |
|
Deolal Panna Vs. Lohre
|
September 14, 1959 |
|
DEV KRISHNA Vs. DHANI RAM SALIGRAM
|
January 5, 1959 |
|
DEVIDAS DHANIRAM Vs. PARMA GOKALIA
|
July 3, 1959 |
|
DEVISINGH Vs. STATE
|
July 1, 1959 |
|
DEWA KALU BALAI Vs. STATE OF MADHYA PRADESH
|
June 15, 1959 |
|
DEWALA WIFE OF BIRSINGH Vs. RUPSIR
|
March 5, 1959 |
|
DHAPU Vs. PURI LAL
|
April 4, 1959 |
|
Dinshaw Framroz Vs. State of M.P.
|
April 2, 1959 |
|
DUKHURAM GUPTA Vs. CO-OPERATIVE AGRICULTURAL ASSOCIATION LTD
|
December 9, 1959 |
|
FIRM DATTULAL BADRINARAYAN Vs. SIDDHESHWAR JAGANNATH
|
December 21, 1959 |
|
FIRM KANHAIYALAL Vs. DINESHCHANDRA
|
February 2, 1959 |
|
FIRM MAKHANLAL GIRWARLAL Vs. HARNARAIN
|
July 31, 1959 |
|
FIRM MAKHANLAL GIRWARLAL Vs. HARNARAIN
|
September 14, 1959 |
|
FIRM RAMNATH RAMGOPAL GATTANI Vs. FIRM RAMNATH MOOLCHAND
|
August 21, 1959 |
|
GAJRAJ SINGH BHERU SINGH RAJPUT Vs. STATE OF M B
|
October 22, 1959 |
|
Ganga Devi Vs. Bheruji
|
March 16, 1959 |
|
GANPATI CHINTAMANI Vs. DAMODAR BHIKU BHUTT
|
October 7, 1959 |
|
Gappu Umed Deswali Vs. Ramsingh Devisingh
|
March 30, 1959 |
|
GHASIRAM MOTIRAM KULMI Vs. NANNIBAI NATHULAL
|
August 31, 1959 |
|
GOKULSINGH Vs. INDORE-MALWA UNITED MILLS LTD
|
February 24, 1959 |
|
Gopalpuri Panchampuri Goswami Vs. Indore City Municipal Corporation
|
August 21, 1959 |
|
Gopilal Ajodhya Prasad Vs. Secretary, Local Self-Govt. Department, Madhya Pradesh, Bhopal
|
July 21, 1959 |
|
Gotamlal Jain Vs. Municipal Corporation, Indore
|
April 16, 1959 |
|
GOVINDRAO KRISHNARAO BHUSKUTE Vs. STATE OF MADHYA PRADESH
|
April 20, 1959 |
|
Grain and Oil-Seed Merchants Association Vs. Municipal Board, Satna
|
March 27, 1959 |
|
GULABCHAND KAPOOR CHAND Vs. CHHATARSINGH
|
November 27, 1959 |
|
GULABCHAND KAPUR CHAND Vs. SAWACHAND BHOLA SINGH
|
July 24, 1959 |
|
GULABCHAND RAMLAL Vs. ONKAR BHOLA
|
August 25, 1959 |
|
Gyanchand Chhaganlal Vs. Mangilal Hira
|
January 28, 1959 |
|
Gyanchand Nanakchand Jain Vs. State of M.P.
|
April 16, 1959 |
|
Haji Suleman Haji Yusufali Vs. Municipal Corporation, Indore
|
January 20, 1959 |
|
HARIPRASAD JAISWAL Vs. UNION OF INDIA
|
April 7, 1959 |
|
HARIPRASAD KHADAKSINGH Vs. STATE OF MADHYA PRADESH
|
April 22, 1959 |
|
Hazarilal Mukundilal Vs. Mahesh
|
November 16, 1959 |
|
HEMA NANA SIRVI Vs. GAJANAND RAMCHANDRA
|
August 8, 1959 |
|
HEMCHAND KISHORILAL Vs. TEKCHAND KALLOOLAL
|
February 18, 1959 |
|
HIRA PEARELAL KIRAR Vs. STATE
|
June 9, 1959 |
|
Hukmichand Vs. Surajbai
|
July 14, 1959 |
|
HUKUMCHAND MILLS Vs. STATE OF M P
|
January 2, 1959 |
|
HUSSAINA BAI Vs. ZOHRA BAI
|
January 30, 1959 |
|
IDOL BALDAUJI OF DABRI PITTHA Vs. MEDH RAJPUT ASSOCIATION
|
March 31, 1959 |
|
IFTIKHAR AHMED Vs. STATE OF MADHYA PRADESH
|
April 6, 1959 |
|
IN RE: ESAKKI THEVAR Vs. STATE
|
August 26, 1959 |
|
INAYAT HUSSAIN Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
June 1, 1959 |
|
J C MILLS Vs. STATE OF M P
|
February 5, 1959 |
|
JABALPUR ELECTRIC SUPPLY COMPANY LTD Vs. STATE INDUSTRIAL COURT
|
April 22, 1959 |
|
JAGAT PRASAD PATHAK Vs. ASSISTANT DISTRICT OFFICER OF SALES TAX
|
November 9, 1959 |
|
Jamnadas Vs. Vishnu Bahadur
|
September 30, 1959 |
|
Jamnadas Vs. Vishnu Bahadur Singh
|
September 29, 1959 |
|
Janapada Sabha Vs. Bhukhanlal Kalesar
|
November 25, 1959 |
|
Janki Vs. Atmaram
|
December 24, 1959 |
|
Jayaram Kumari Brajendra Bahadursingh Vs. Beni Bahadursingh Sampatsingh
|
November 9, 1959 |
|
JETHURAM SUKHRA NAGBANSHI Vs. STATE OF MADHYA PRADESH
|
October 15, 1959 |
|
JIWAJIRAO COTTON MILLS LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
August 24, 1959 |
|
K C SHARMA Vs. KRISHI PANDIT RISHAB KUMAR
|
February 2, 1959 |
|
KACHRULAL THAVRJI Vs. RAMESHWARDAYAL DHOOLJI
|
July 10, 1959 |
|
KAILASHNARAIN Vs. STATE
|
November 24, 1959 |
|
KAJODIMAL VIJAYLAL MAHAJAN Vs. DARBARILAL DEVILAL AGARWAL
|
August 28, 1959 |
|
Kalkai Vs. Tula
|
December 16, 1959 |
|
Kalu kachru Keer Vs. State of M.P.
|
April 24, 1959 |
|
KAMAKSHA PRASAD MISHRA Vs. PARWATIBAI SITAMBARNATH
|
December 14, 1959 |
|
KANCHHEDILAL UMRAO SINGH Vs. MAURSI RANJEET KACHHI
|
August 31, 1959 |
|
Kanhaiyalal Nandram Vs. C.P. Shah
|
December 22, 1959 |
|
KANHYALAL VISHWESHWARLAL MAHAJAN Vs. RAMCHANDRA SHANKARRAO HOLKAR
|
March 31, 1959 |
|
KAPOOR CHAND Vs. CITY OF JABALPUR CORPORATION
|
August 27, 1959 |
|
KAPOOR SINGH HARNAM SINGH Vs. UNION OF INDIA
|
April 20, 1959 |
|
KARIMUNISSA Vs. ALFUDDIN HAFIZUDDIN
|
July 20, 1959 |
|
KASHIPRASAD BEHARILAL SHUKLA Vs. STATE OF MADHYA PRADESH
|
December 14, 1959 |
|
KASHIRAM Vs. STATE
|
November 27, 1959 |
|
KESHRIMAL DEVICHAND PORWAL Vs. BHUWAN MODA SUTTAR
|
December 22, 1959 |
|
KHUSALDAS PAMMANDAS Vs. STATE OF MADHYA PRADESH
|
August 12, 1959 |
|
KIRODIMAL GANESHLAL BANI Vs. HAJI SULEMAN HAJI WALI MOHD
|
April 6, 1959 |
|
Kishanlal Vs. State
|
March 13, 1959 |
|
Kishanlal Gordhandas Gupta Vs. Suwalal Brijmohan Sunar
|
August 6, 1959 |
|
KISHORILAL Vs. SECY REGIONAL TRANSPORT AUTHORITY
|
October 21, 1959 |
|
LACCHAN PURANIK SAHU Vs. FULKUNWAR
|
November 24, 1959 |
|
LAKHANLAL MISHRA Vs. KASHINATH DUBE
|
July 7, 1959 |
|
LALARAM HARI RAM Vs. STATE OF MADHYA PRADESH
|
July 31, 1959 |
|
LAXMAN PANDHARINATH Vs. STATE OF MADHYA PRADESH
|
March 9, 1959 |
|
Laxmichand Shitabrai Vs. Nemichand Hukumchand
|
January 5, 1959 |
|
Laxminarayan Vs. Jagannathsingh
|
August 21, 1959 |
|
Laxminarayan Anandilal Vs. Gram Panchayat, Khirkiya
|
October 28, 1959 |
|
LEELA DEVI SHRIWASTAVA Vs. MANOHARLAL SHRIWASTAVA
|
January 28, 1959 |
|
LEKH RAM SHARMA Vs. STATE OF MADHYA PRADESH
|
March 18, 1959 |
|
Lochan Prasad Vs. Gautam Brindaban
|
January 30, 1959 |
|
Lochanprasad Vs. Gautam
|
January 30, 1959 |
|
LOKNATH NATHULAL Vs. STATE OF MADHYA PRADESH
|
May 9, 1959 |
|
Madan Mohan Sharma Vs. State of M.P.
|
May 9, 1959 |
|
MADHAVLAL MANISHANKER TRIVEDI Vs. STATE OF MADHYA PRADESH
|
September 4, 1959 |
|
MADHORAO RAMCHANDRA SALUNKE Vs. RAMBHAROSESINGH ZALIMSINGH
|
July 11, 1959 |
|
MAHABIR PRASAD RAMDHIN Vs. SAMAROO KALIRAM
|
August 31, 1959 |
|
Mahadeo Prasad Chhogalal Vs. Mithulal Motilal
|
October 30, 1959 |
|
Malla Ram Vs. Regional Settlement Commissioner
|
March 26, 1959 |
|
Mallaram Kalu Shah Vs. Regional Settlement Commissioner, M.P.
|
March 26, 1959 |
|
MANAGING DIRECTOR OF PASARI MILLS LTD Vs. SARDARMAL AMOLAKCHAND
|
November 16, 1959 |
|
Mangilal Vs. R.R. Contractor & Company
|
March 17, 1959 |
|
Mangilal Narayan Patel Vs. R.R. Contractor and Co.
|
March 17, 1959 |
|
MANIRAM MAKSUDAN Vs. RAMDAYAL MAKSUDAN
|
February 11, 1959 |
|
MANNALAL BALGOVIND MISHRA Vs. BHALCHANDRAO RAMCHANDRARAO BHUSKUTE
|
February 17, 1959 |
|
MANNALAL SARDARMAL JAIN Vs. RAMKISHAN JODHRAJ MAHARAJ
|
February 19, 1959 |
|
MANNASINGH Vs. STATE
|
November 20, 1959 |
|
MANOHAR LAL NANEEMAL Vs. MOHANLAL KRISHUNLAL
|
November 26, 1959 |
|
MANPHOOL Vs. STATE
|
November 25, 1959 |
|
Manrakhanlal Vs. S.N. Chaturvedi
|
November 25, 1959 |
|
MANSINGH AMARSINGH Vs. STATE
|
July 21, 1959 |
|
MANSINGH PARMA TELI Vs. STATE OF M P
|
January 28, 1959 |
|
MATHRABAI Vs. KANHAIYALAL BALURAM AGRAWAL
|
April 16, 1959 |
|
Mathura Prasad Vs. Anant Ram
|
March 27, 1959 |
|
MATHURA PRASAD PHOOL CHAND Vs. PARMANAND THAKUR DAS
|
December 4, 1959 |
|
Mathuralal Mangilal Vs. Ghasiram Birdaji Mali
|
July 21, 1959 |
|
Mathuraprasad Chhoteylal Vs. Mulli Bhagwandas
|
April 28, 1959 |
|
Matua Hukumsingh Vs. Sipahilal Khubi
|
January 15, 1959 |
|
MICHAEL Vs. STATE OF M P
|
September 28, 1959 |
|
MIR KHURSHID ALI MIR ASHRAF ALI Vs. INSPECTOR-GENERAL OF POLICE
|
May 8, 1959 |
|
MISHRILAL ONKARLAL BAPNA Vs. BHUPRAJ NATHULAL NALVAYA
|
April 22, 1959 |
|
MOHAMMAD ABDUL LATIF Vs. MOHAMMAD ABDUL RASHID
|
June 30, 1959 |
|
Mohammad Habib Vs. Mohammad Usuf
|
January 21, 1959 |
|
Mohanlal Hargovind Vs. Commissioner, Sales-Tax
|
December 14, 1959 |
|
MOHANLAL RAMSINGH THAKUR Vs. CHIEF EXECUTIVE OFFICER CORPORATION
|
November 13, 1959 |
|
MOTI MIYAN Vs. COMMISSIONERINDORE DIVISION
|
November 19, 1959 |
|
MOTILAL HAZARIMAL Vs. STATE OF M P
|
July 16, 1959 |
|
Motilal Kesarimal Mahajan Vs. Gordhan Mathuralal Joshi
|
April 16, 1959 |
|
MOTILAL PANNALAL Vs. KAILASH NARAIN
|
October 29, 1959 |
|
Motiram Vs. Lachhuram
|
August 5, 1959 |
|
MUJTABAI BEGUM Vs. MEHBUB REHMAN
|
April 20, 1959 |
|
MULAMCHAND RATILAL ASATHI Vs. STATE OF MADHYA PRADESH
|
May 6, 1959 |
|
MUNICIPAL COMMITTEE Vs. SHAH RAISI HIRJI AND CO
|
October 28, 1959 |
|
MUNICIPAL COMMITTEE Vs. AMBIKA PRASAD GUPTA
|
September 14, 1959 |
|
Municipal Committee Raipur Vs. Punjab Oil Mill
|
February 12, 1959 |
|
Municipal Committee, Mungeli Vs. Kanhaiyalal Ghansiram
|
April 25, 1959 |
|
Municipal Committee, Raipur Vs. Punjab Oil Mills, Raipur
|
February 12, 1959 |
|
MUNNILAL KAILASH CHANDRA Vs. AKABAI D/O MALHARRAO
|
August 20, 1959 |
|
Munshilal Vs. State
|
June 8, 1959 |
|
MUNSIRAM Vs. ATMARAM
|
December 8, 1959 |
|
Murlidhar Sahdeo Chaube Vs. Collector, Raigarh
|
August 25, 1959 |
|
MUSLIM WAKF BOARD Vs. MUNICIPAL BOARD
|
December 1, 1959 |
|
Nanhibai alias Tulsibai Vs. Badriprasad Ganpatlal
|
July 23, 1959 |
|
NANNHU GOBRYA Vs. STATE OF M P
|
March 12, 1959 |
|
Narayan Prasad Trivedi Vs. State of M.P.
|
March 18, 1959 |
|
Narmadaprasad Vs. State of M.P.
|
January 6, 1959 |
|
Nathu Bavriya Kumbhar Vs. Raisingh Nahal
|
August 11, 1959 |
|
NATHULAL Vs. NAND RAM
|
July 16, 1959 |
|
NATHULAL NANURAM Vs. NANDA GOGAJI DHOBI
|
August 12, 1959 |
|
Nathumal Himatlal Vs. Kunjilal Mathuraprasad
|
August 31, 1959 |
|
NATHURAM GIRWARCHAND Vs. BAIJNATH MANGAKHANLAL
|
March 26, 1959 |
|
NATHURAM KASHIRAM Vs. STATE GOVERNMENT OF MADHYA PRADESH
|
November 17, 1959 |
|
NATHURAM SHUKLA Vs. STATE OF MADHYA PRADESH
|
May 18, 1959 |
|
Nathusingh Vs. Laxman Rao
|
December 23, 1959 |
|
NATIONAL TRANSPORT CO Vs. STATE TRANSPORT AUTHORITY
|
March 10, 1959 |
|
National Transport Company, Seoni Vs. State Transport authority M.P., Gwalior
|
May 18, 1959 |
|
NAUNIHALSINGH Vs. KISHORILAL PALIWAL
|
March 5, 1959 |
|
Nawab Hamidulla Khan, His Highness of Bhopal Vs. Basantram Tolaram
|
December 14, 1959 |
|
NAWAB USMAN ALI KHAN Vs. CHOUDHRY FAEZULLA
|
March 31, 1959 |
|
NAZIRSINGH ZANDASINGH Vs. STATE
|
June 15, 1959 |
|
NEW BHOPAL TEXTILES LTD Vs. STATE OF MADHYA PRADESH
|
August 31, 1959 |
|
NICHALDAS WADHURAM Vs. ASKARAN CHOPDA
|
April 25, 1959 |
|
NIRBHAYADAS GANGARAM Vs. RAMESHWAR AGNIBHOJ
|
April 30, 1959 |
|
Nisarali Vs. Syed Iqtidarali
|
August 7, 1959 |
|
Omprakash Rawal Vs. State of M.P.
|
October 23, 1959 |
|
Onkar Vs. State of M.P.
|
November 19, 1959 |
|
ORILAL MOTILAL Vs. KALLU
|
October 5, 1959 |
|
P L SINGH Vs. C B KEKREDIST JUDGE
|
December 3, 1959 |
|
Parvati Vs. State
|
June 8, 1959 |
|
PARWATIBAI Vs. MANAGER RAJKUMAR MILLS
|
January 16, 1959 |
|
Phoolchand Chaturbhuj (Judgment-debtor) Vs. S.L. Modi and Company
|
August 12, 1959 |
|
Phoolchand Roopchand Vs. Municipal Committee, Raipur
|
October 16, 1959 |
|
PHULUWA Vs. LAXMICHAND SITABRAI
|
October 26, 1959 |
|
PIRMOHAMMAD KUKAJI Vs. STATE OF MADHYA PRADESH
|
July 28, 1959 |
|
Piyare Vs. Sukhlal
|
August 24, 1959 |
|
PRABHU DAYAL KHUBCHAND Vs. STATE OF MADHYA PRADESH
|
September 30, 1959 |
|
Prabhulal Beharilal Vs. Gheesalal Onkar
|
January 8, 1959 |
|
Prakash Narain Dar Vs. State
|
September 2, 1959 |
|
Prasad Vs. State of M.P.
|
July 21, 1959 |
|
PREM NARAYAN Vs. PRABHOO DAYAL
|
February 26, 1959 |
|
Premanbai Vs. Channoolal
|
November 6, 1959 |
|
PURUSHOTTAM Vs. COMMISSIONER OF SALES TAX
|
August 20, 1959 |
|
Radhakrishna Vs. R.R. Dubey
|
October 26, 1959 |
|
RADHE SHYAM AGARWAL Vs. KASHINATH VAISH
|
November 30, 1959 |
|
Rajendra Kumar Vs. President, Gram Panchayat, Harpalpur
|
December 3, 1959 |
|
RAM NARAIN Vs. TRILOK HOSIERY MILLS
|
March 23, 1959 |
|
RAMBHAROSA KALAR BHAWANI KALAR Vs. SURENDRA NATH THAKUR
|
March 30, 1959 |
|
Ramchander Bhagwandas Vs. Second Additional District Judge
|
December 24, 1959 |
|
Ramchandra Amirchand Vs. Managing Officer and Asst. Custodian of Evacuee Property, Jabalpur
|
July 27, 1959 |
|
RAMDAS Vs. STATE OF M P
|
April 16, 1959 |
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Ramdayal Girdhari Purohit Vs. State of M.P.
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November 10, 1959 |
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RAMDEEN Vs. LAXMI KUMAR SHRINIWAS
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March 23, 1959 |
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Ramlal Bhagirathji Vs. Mahant Atmaramji Guru Kalyandasji (Deceased) through L.R. Rambilas Guru Mahant Atmaramji
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April 7, 1959 |
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Ramnarayan Ramchandra Vs. Municipal Commissioner, Indore
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November 5, 1959 |
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RAMRATAN BHONDOO Vs. CHAUWAMAL LUKKIMAL
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March 25, 1959 |
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RAO SHANKAR PRATAP SINGH Vs. STATE OF MADHYA PRADESH
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September 21, 1959 |
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RATANCHAND DIPCHAND Vs. COMMISSIONER OF INCOME TAX
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June 2, 1959 |
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RATANCHAND DIPCHAND Vs. COMMISSIONER OF INCOME-TAX
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July 2, 1959 |
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RATANLAL BHANNALAL MAHAJAN Vs. BABOOLAL HAJARILAL JAIN
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December 23, 1959 |
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Ratanlal Damodarji Vs. Kanhaiyalal Raghunath Singh
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February 11, 1959 |
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RATANSINGH NIHALSINGH Vs. STATE
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February 5, 1959 |
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RATIRAM DURGAPRASAD SAINI Vs. REGIONAL SETTLEMENT COMMISSIONER
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September 10, 1959 |
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Rewati Prasad Trilokchand Vs. Morena Central Co-operative Bank Ltd.
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December 24, 1959 |
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REWATI W/O BHUKAN Vs. GOURIBAI W/O BHUNESHWAR
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January 30, 1959 |
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Sagarmal Khubchand Vs. Roopsingh Khushalsingh
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December 7, 1959 |
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SAHAKARI MITRA MANDAL LTD Vs. SURYADATTA BHAIRAVLAL RAWAL
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August 31, 1959 |
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SAMPATBAI Vs. MADHUSINGH GAMBHIRJI
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July 31, 1959 |
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Sampurnanand Vs. State of M.P.
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August 31, 1959 |
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SAMRATHMAL Vs. UNION OF INDIA
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January 30, 1959 |
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SAMUEL BAHADUR SINGH Vs. ROSHNI SINGH
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August 31, 1959 |
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SARBULAL Vs. VISHALCHAND
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August 5, 1959 |
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SARDAR MADHAVRAO Vs. NARAYAN DAMODAR
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July 11, 1959 |
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SARDARSINGH Vs. KISHORILAL
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August 20, 1959 |
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SARLA DEVI Vs. BIRENDRASINGH
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January 15, 1959 |
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SAYRABAI Vs. AHMEDJI
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July 3, 1959 |
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Seantilal Subsukhlal Jain Vs. Municipal Committee, Waraseoni
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November 12, 1959 |
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SETH PALURAM DHANANIA Vs. INCOME TAX OFFICER
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July 3, 1959 |
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SHANTILAL Vs. STATE OF M P
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January 14, 1959 |
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SHARMANAND Vs. SUPERINTENDENTGUN-CARRIAGE FACTORY
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August 7, 1959 |
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SHEO KUMAR BHAIRO PRASAD SAO Vs. N P TRIPATHI
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March 13, 1959 |
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SHEOKUMAR BALARAM PATHAK Vs. M A KHAN
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July 31, 1959 |
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SHOBHA BHATNAGAR Vs. STATE
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March 16, 1959 |
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Shravanlal Udayajit Vs. State of Madhya Pradesh
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June 17, 1959 |
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SHRI MEHRA SENIOR SUPDT OF POST OFFICES Vs. STATE OF M P
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October 27, 1959 |
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SHRILAL NANDRAM Vs. R R AGRAWAL
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August 29, 1959 |
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SINGHAI TANTILAL Vs. CITY OF JABALPUR CORPORATION
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March 26, 1959 |
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SITARAM MADAN AHIR Vs. RAJKUNWARBAI
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February 28, 1959 |
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Sohan Choudhari Vs. R.D. Doongaji
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April 14, 1959 |
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Sohan Pitambarlal Choudhery Vs. R.D. Doongaji, Addl. District Judge, Jabalpur
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April 14, 1959 |
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Solankibai Vs. Lalsingh Narayansingh
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February 18, 1959 |
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State Vs. Satpal
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June 10, 1959 |
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State Vs. Manka Ramdayal Sonar
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August 4, 1959 |
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State Vs. Mangilal seewar
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December 3, 1959 |
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State Vs. Ibrahim
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March 13, 1959 |
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State Vs. Prabhudayal
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September 30, 1959 |
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STATE Vs. BANSHI SINGH
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June 4, 1959 |
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STATE Vs. GAYADIN
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December 5, 1959 |
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STATE OF M P Vs. KADORE
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June 3, 1959 |
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STATE OF M P Vs. LAKHANLAL
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May 15, 1959 |
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State of M.P. Vs. Shantilal
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January 14, 1959 |
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STATE OF MADHYA PRADESH Vs. KHUSHAL CHAND
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June 29, 1959 |
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STATE OF MADHYA PRADESH Vs. DALCHAND HARDAYAL
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August 13, 1959 |
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STATE OF MADHYA PRADESH Vs. BABULAL
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August 14, 1959 |
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STATE OF MADHYA PRADESH Vs. MUMTAZ ALI FAIZ ALI
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February 24, 1959 |
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STATE OF MADHYA PRADESH Vs. RANJIT KUMAR CHATARJEE
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February 10, 1959 |
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STATE OF MADHYA PRADESH Vs. KALU KACHRU KEER
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April 14, 1959 |
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STRAW PRODUCTS LIMITED Vs. MUNICIPAL BOARD
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January 8, 1959 |
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Sujan Singh Vs. Dwarka Prasad
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May 13, 1959 |
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SURAJDIN LAXMANLAL Vs. STATE OF M P
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April 24, 1959 |
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SWAMIPRASAD Vs. BADA RAI SAWAI SINGHAI CHURAMAN
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March 25, 1959 |
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SYED HAFIZ MIR Vs. ABDUL NAYEEMKHAN
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December 11, 1959 |
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Takhatmal Kaluram Mahajan Vs. Hiralal Pratapchand
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January 22, 1959 |
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Tantooram Meghwa Vs. Chandrika Sukhiram
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July 16, 1959 |
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Tekaram Vs. Amolabai
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December 21, 1959 |
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Thakur Budheshwarsingh Vs. State of M.P.
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April 25, 1959 |
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Thakur Mehtab Singh Vs. State
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February 14, 1959 |
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TOD SINGH Vs. BEGUM BAI
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April 20, 1959 |
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TOLARAM MULCHAND Vs. SHOP INSPECTOR NAGAR PALIKA
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April 16, 1959 |
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TULSIRAM Vs. SHYAMLAL GANPATLAL
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September 30, 1959 |
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UMRAOLAL SUBALAL A PARTNERSHIP FIRM OF BHIND Vs. STATE OF M P
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November 27, 1959 |
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V.B. Kharate Vs. State of M.P.
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February 24, 1959 |
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VYAS AUTOMOBILES Vs. CENTRAL INDIA MOTORS
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January 30, 1959 |
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WAMAN KARPE Vs. STATE
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February 26, 1959 |
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Wasudeo Vs. Collector Durg
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April 16, 1959 |
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Wasudeo Yeshwantrao Rajimwale Vs. Collector, Durg
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April 16, 1959 |
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YAKUB MOHAMMAD SHAKUR MOHD Vs. KARIM
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August 12, 1959 |
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ZENAB BI Vs. WAJAHAT HUSEN KARAMAT HUSSAIN
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March 31, 1959 |
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