|
Abbas Ali Alimohammad Vs. Baluram Ganpat
|
September 20, 1958 |
|
ABDULSATTAR Vs. ISMAIL HEIRS OF ABDULREHMAN
|
March 24, 1958 |
|
Ambalal Damodardas Vs. Municipal Committee, Sausar
|
January 21, 1958 |
|
ANAND TRANSPORT CO PRIVATE Vs. DIVISIONAL FOREST OFFICER
|
September 30, 1958 |
|
ASHARFIBAI Vs. PARSHADILAL
|
January 8, 1958 |
|
ATMARAM Vs. AMOLA BAI
|
November 28, 1958 |
|
Babulal Vs. Gendaram
|
July 1, 1958 |
|
BABULAL SHARMA Vs. BRIJNARAIN BRAJESH
|
January 22, 1958 |
|
Bachcholal Gangaprasad Vs. United State of Gwalior, Indore, Malwa (Madhya Bharat)
|
April 10, 1958 |
|
Bachchoolal Vs. State
|
April 10, 1958 |
|
Baghelkhand Products, Satna Vs. Ramlal Chaurasiya
|
April 16, 1958 |
|
BALLA MUNSHI BHOI Vs. STATE
|
February 20, 1958 |
|
BALMIK PRASAD RAM PIYARE BRAHMAN Vs. STATE OF MADHYA PRADESH
|
December 30, 1958 |
|
Bankelal Vs. Sant Sharan
|
October 18, 1958 |
|
BANSILAL Vs. STATE OF MADHYA BHARAT
|
January 3, 1958 |
|
BANSILAL Vs. STATE OF M.B.
|
December 3, 1958 |
|
BENI MADHAVPRASAD Vs. RASKLAL AMBALAL
|
July 14, 1958 |
|
BHAGIRATH S/O PARAM Vs. STATE OF MADHYA PRADESH
|
September 12, 1958 |
|
Bhagwan singh Vs. Supyar singh
|
June 25, 1958 |
|
BHAGWANT AMARSINGH TELI Vs. MANMATI
|
November 6, 1958 |
|
Bhaiyalal Nawal Vs. State of M.P.
|
March 7, 1958 |
|
BHANU Vs. DALMIA AND CO
|
September 23, 1958 |
|
BHOJRAJ Vs. STATE OF M P
|
April 23, 1958 |
|
BHOJRAJ KRISHNARAO Vs. DARSU
|
March 10, 1958 |
|
Bhojraj Krishnarao Khade Vs. State of M P.
|
March 23, 1958 |
|
Bholaram Vs. State of M.P.
|
December 24, 1958 |
|
BILASPUR CENTRAL CO-OPERATIVE BANK Vs. STATE OF MADHYA PRADESH
|
January 17, 1958 |
|
BIMLA BAI Vs. SHANKERLAL
|
February 27, 1958 |
|
BINODILAL BISHAMBHARDAYAL HEIRS AND LEGAL Vs. VIRENDRASINGH ANANDRAO
|
March 3, 1958 |
|
BISANDAS Vs. NIRMAL KUMAR
|
July 2, 1958 |
|
Bolo Vs. State
|
October 17, 1958 |
|
Brindaban Prasad Vs. Collector Guna
|
January 10, 1958 |
|
Brindaban Prasad Tlwari Vs. Collector, Guna
|
January 10, 1958 |
|
BURHANPUR TAPTI MILLS Vs. STATE INDUSTRIAL COURT
|
September 24, 1958 |
|
CHAKRAPANI JAGANNATH PRASAD Vs. CHANDOO SAHADEO
|
May 6, 1958 |
|
CHAKRAPANI JAGANNATH PRASAD SHUKLA Vs. CHANDOO SAHADEO SATNAMI
|
March 22, 1958 |
|
Charna Vs. State
|
January 7, 1958 |
|
CHETTI Vs. STATE OF MADHYA PRADESH
|
September 9, 1958 |
|
CHHADAMILAL MALTHURAM PURI Vs. SAILANI PURI
|
February 26, 1958 |
|
Chhote Bhaiya alias Girja Shanker Vs. State
|
October 16, 1958 |
|
CHUNNILAL KEN Vs. SHYAMLAL SUKHRAM
|
August 13, 1958 |
|
CHUNNILAL KEN BUDHA RAM Vs. SHRI RADHACHARAN BALDEO PRASAD
|
April 17, 1958 |
|
CHUNNILAL ONKARMAL A JOINT HINDU FAMILY FIRM Vs. SHREE VIKRAM SUGAR MILLS LTD
|
October 6, 1958 |
|
Dalip Singh Vs. Totaram
|
December 10, 1958 |
|
Damodar Vs. Suganmal
|
September 24, 1958 |
|
Dangal Singh Vs. Parmanand
|
November 29, 1958 |
|
Dangal Singh Vs. Parmanand
|
December 29, 1958 |
|
DARYAOSINGH RAO Vs. PRAMILABAI BHANDARKAR
|
August 27, 1958 |
|
Dasmat W/O Jhadu Kahar Vs. Ganeshrao Raghunathrao
|
February 13, 1958 |
|
DAURAM Vs. ASSISTANT COMMISSIONER OF SALES TAX
|
March 18, 1958 |
|
Dayaram Sheoram Ambekar Vs. State of M.P.
|
February 10, 1958 |
|
Devi Prasad Nanhelal Vs. Mahesh Prasad Jiyalal
|
October 8, 1958 |
|
DHANNALAL SARDARMAL Vs. SETH NOSHIRWANJI GODEREJ
|
April 25, 1958 |
|
Dindayal Sheoprasad Vs. Konda Ghasiya
|
February 28, 1958 |
|
EASTERN AUTOMOBILE SYNDICATE Vs. BABU RAJENDRAKUMARSINGH
|
August 14, 1958 |
|
FIRM NARAIN DAS MANGAL SEN Vs. ANAND BEHARI MISHRA
|
August 7, 1958 |
|
GANGADHAR DANDWATE Vs. PREMCHAND KASHYAP
|
January 30, 1958 |
|
GANGARAM MADHAV AHIR Vs. DWARKIBAI
|
July 17, 1958 |
|
GAURI SHANKAR Vs. FIRM DULICHAND LAXMI NARAYAN
|
February 28, 1958 |
|
GAURI SHANKER SHASTRI Vs. MAYADHARDAS S/O RAMESHWARDAS
|
September 23, 1958 |
|
GAURI SHANKER SURAJMAL Vs. MOOLCHAND PANNALAL
|
April 26, 1958 |
|
GHASIRAM Vs. SHANKARLAL
|
July 23, 1958 |
|
Ghuslya S/o. Chhotia Vs. Bhuria S/o. Naharia
|
September 11, 1958 |
|
GOPIKISHAN MUNNALAL Vs. KRISHNADAS LAXMINARAYAN
|
February 25, 1958 |
|
GOPIKRISHNA Vs. MUNICIPAL COMMITTEE
|
July 31, 1958 |
|
GULABCHAND GAMBHIRMAL Vs. KUDILAL GOVINDRAM
|
November 24, 1958 |
|
Gulabrao Vs. State of M.P.
|
May 2, 1958 |
|
GULABSINGH HAMIRSINGH RAJPUT Vs. TARABAI
|
April 25, 1958 |
|
GULAHER AHMAD Vs. ELECTION TRIBUNAL
|
January 23, 1958 |
|
GULAM MOHAMMAD AZIMUDDIN Vs. STATE
|
December 6, 1958 |
|
GULSHER AHMED Vs. ELECTION TRIBUNAL CHHATARPUR
|
April 18, 1958 |
|
Gyaniram Vs. District Judge, Raigarh
|
October 15, 1958 |
|
Gyaniram Gujaram Vs. I.N. Saksena D.J., Raigarh
|
October 15, 1958 |
|
HABIB MIYAN Vs. MAHEMUD MIR
|
October 10, 1958 |
|
HAR SHARAN LAL Vs. SURAJMAL KUNDANMAL OSWAL
|
December 11, 1958 |
|
Hemendar Rai Dave Vs. Municipal Committee, Champa
|
May 31, 1958 |
|
HER HIGHNESS MAHARANI VIJAYA RAJE SCINDIA Vs. MOTILAL JUGAL KISHORE
|
April 7, 1958 |
|
Imambux Vs. Sawant
|
November 18, 1958 |
|
INAYATULLAH KHAN Vs. DIWANCHAND MAHAJAN
|
April 26, 1958 |
|
INTIYAJBI AMIRKHAN Vs. NEWTON CHIKHLI COLLIERY
|
July 17, 1958 |
|
IQRAR AHMED Vs. HULKEY
|
April 30, 1958 |
|
ISHAK ALI Vs. UNNASBI PORTHAHIN
|
March 21, 1958 |
|
J C MILLS Vs. DESHRAJ SINGH BACHCHUSINGH
|
January 15, 1958 |
|
J.P. Verma Vs. Municipal Committee, Chhindwara
|
March 20, 1958 |
|
Jagannath Prasad Vs. Bhagwandas
|
December 29, 1958 |
|
JAGANNATH PRASAD SAXENA Vs. STATE OF MADHYA PRADESH
|
September 15, 1958 |
|
Jalal Singh Patwari Vs. State of Madhya Pradesh
|
March 21, 1958 |
|
Jalamsingh Vs. State
|
June 5, 1958 |
|
JAMUNA PRASAD SINGH Vs. SHRI RAMNIVAS
|
August 20, 1958 |
|
JANKU Vs. KISAN
|
August 20, 1958 |
|
Jasram Moolchand, Firm Vs. Sitaram Ramchandra, Firm
|
December 17, 1958 |
|
JODHAI RAMDAYAL Vs. BHARAT SUKHDI
|
August 5, 1958 |
|
K C SHARMA Vs. ELECTION TRIBUNAL
|
January 31, 1958 |
|
K L CHATURVEDI Vs. STATE OF MADHYA PRADESH
|
April 26, 1958 |
|
K S NAZAR ALI MILLS Vs. COMMISSIONER OF SALES TAX
|
April 23, 1958 |
|
KALURAM Vs. MEHTAB BAI
|
March 4, 1958 |
|
KAMLABAI Vs. DHULA
|
December 26, 1958 |
|
KANCHAN BAI Vs. STATE
|
November 13, 1958 |
|
KANHAI SINGH Vs. HARCHARANLAL GOPIRAM
|
April 12, 1958 |
|
KANHAIYALAL Vs. BHANWARLAL
|
July 16, 1958 |
|
Kanhaiyalal Vs. Laxminarayan
|
August 20, 1958 |
|
Kanhaiyalal Vs. Nagar Palika Dewas
|
July 4, 1958 |
|
KANHAYYALAL SHIVASAHAY SHARMA Vs. DEPUTY COMMISSIONER OF SALES TAX
|
February 28, 1958 |
|
Kanhiyalal Vs. Laxmi Narain Bhagirath
|
August 20, 1958 |
|
Kaniram Vs. State
|
December 24, 1958 |
|
KASHI PRASAD SINHA Vs. STATE OF MADHYA PRADESH
|
July 17, 1958 |
|
KASHIRAM Vs. BHAGWANDAS LALLU KURMI
|
September 15, 1958 |
|
Kedarnath Hukumchand, Dongargarh Vs. State of M.P.
|
June 30, 1958 |
|
KISHAN CHATURBHUJ Vs. ARJUN SHANKAR
|
August 20, 1958 |
|
KISHANLAL Vs. KOTHARI JETHMAL
|
December 22, 1958 |
|
Krishnachandra Sharma, President, Municipal Committee, Khurai Vs. State of M.P.
|
February 4, 1958 |
|
Kulsumbi W/o. Rasool Vs. Rasool Mohammed
|
January 9, 1958 |
|
Kunjbiharilal Vs. Mangibai
|
December 29, 1958 |
|
LALJI Vs. ASSISTANT COMMISSIONER SALES TAX
|
July 8, 1958 |
|
Lalji Gangaprasad Vs. Ramjichirkut
|
March 31, 1958 |
|
LALTABAI GOPALRAO NAIK Vs. KRISHNARAO NAIK
|
July 17, 1958 |
|
LAXMICHAND Vs. SHIAMLAL
|
March 10, 1958 |
|
Laxminarain Vs. State
|
November 27, 1958 |
|
Laxminarayan Maniram Gupta Vs. State through the Secretary, Education Department
|
November 27, 1958 |
|
Laxminarayan Ramgopal Vs. Benibhai Bhikabhai Firm
|
March 26, 1958 |
|
Lt. Col. Bhaskar Anantrao Vs. Ramdhan Babulal
|
September 2, 1958 |
|
LUKAI Vs. NIRANJAN DAYARAM
|
January 31, 1958 |
|
M K ACHARYA ADDITIONAL DISTRICT MAGISTRATE Vs. REVASHANKAR NARBADAPRASAD
|
December 30, 1958 |
|
MAGANLAL RADHAKISHAN BAGDI Vs. HARI VISHNU KAMATH
|
April 25, 1958 |
|
Mahadeo Krishnarao Vs. Shrikisan Gopalji
|
August 14, 1958 |
|
Mahanand Vs. V.R. Ayyar
|
October 20, 1958 |
|
Mahanand Shivdeen Vs. V.R. Ayyar
|
January 20, 1958 |
|
MAHENDRA SINGH Vs. STATE
|
July 9, 1958 |
|
MANAGING AGENTS MARTIN AND CO Vs. SETH DEOKINANDAN
|
November 18, 1958 |
|
Manoharlal Vs. State
|
December 22, 1958 |
|
MANRAKHAN BALDEO PRASAD Vs. AMIR KHAN AZAM KHAN
|
February 17, 1958 |
|
Maqbool Hussain Vs. Chandmal
|
August 20, 1958 |
|
MARKANDALAL Vs. STATE OF M P
|
January 10, 1958 |
|
MASALKHAN S/O KALANDAR KHAN Vs. CUSTODIAN OF EVACUEE PROPERTY
|
November 13, 1958 |
|
MATA PRASAD Vs. MANDAL PANCHAYAT MORENA
|
February 17, 1958 |
|
MAURSINHA Vs. STATE OF M P
|
April 26, 1958 |
|
MISHRILAL HAZARILAL Vs. LAXMINARAYAN KISHANLAL
|
July 8, 1958 |
|
Mohammad Azim Vs. State of M.P.
|
March 10, 1958 |
|
MOHAMMAD HUSSAIN Vs. FIRM ANDANI CO
|
July 29, 1958 |
|
MOHAMMAD UMAR Vs. AMIR MOHAMMAD
|
March 26, 1958 |
|
MOHANLAL GANESHRAM Vs. GAJRAJSINGH BHILUSINGH
|
April 8, 1958 |
|
Mohanlal Hiralal Sharma Vs. Saradhoo Bijoo Gond
|
March 31, 1958 |
|
MOHANSINGH LAXMANSINGHJI Vs. BHANWARLAL NATHA
|
May 6, 1958 |
|
MOHD LATIF CHOUDHRY Vs. AMRITKALA BAVEJA
|
September 22, 1958 |
|
Motiram Vs. Chironji Lal
|
December 22, 1958 |
|
MOTIRAM BHERA KHATI Vs. SUKMA BAI
|
September 22, 1958 |
|
MST. DULIYABAI Vs. VILAYATALI
|
October 8, 1958 |
|
MULLA MAQBOOL HUSSAIN Vs. SETH CHANDMAL
|
August 26, 1958 |
|
Municipal Com. Kareli Vs. State
|
January 6, 1958 |
|
MUNICIPAL COMMITTEE Vs. RAMKARAN GANESHILAL
|
April 23, 1958 |
|
Municipal Committee, Damoh Vs. Jaswantlal Prahalad Bhai and Company
|
March 3, 1958 |
|
Municipal Committee, Dhamtari Vs. Nathulal Sonraj Firm, Dhamtari
|
February 13, 1958 |
|
Municipal Committee, Kareli Vs. State of M.P.
|
January 6, 1958 |
|
Municipal Corporation, Indore Vs. Motilal
|
August 19, 1958 |
|
Municipal Corporation, Indore Vs. Sanghi Brothers
|
February 5, 1958 |
|
MUNNI BAI Vs. ABDUL GANI
|
August 28, 1958 |
|
MUSHAT CLOTH STORES Vs. SHIVRATAN
|
April 23, 1958 |
|
Muti Ahmad Jafri Vs. Virendra Singh
|
February 2, 1958 |
|
MUTI AHMED JAFARI Vs. VIRENDRA SINGH
|
February 27, 1958 |
|
Nanaklal Hajarilal Vs. Bank of Nagpur
|
July 23, 1958 |
|
Nandlal Bhandari Mills Ltd. Vs. State of Madhya Bharat
|
September 8, 1958 |
|
Narayandas Maganlal Vs. Sharda Prasad Bansidhar
|
March 21, 1958 |
|
Narmada Prasad Vs. Q.M.A. Wahab
|
October 31, 1958 |
|
Narmadaprasad Ramnath Vs. Q.M.A. Wahab, I.A.S., Dy. Commissioner, Bilaspur
|
October 31, 1958 |
|
NATHANLAL Vs. STATE INDUSTRIAL COURT
|
November 25, 1958 |
|
NETRAM Vs. LAKSHMAN PRASAD
|
April 29, 1958 |
|
Nichaldas Amnulmal Sindhi Vs. Bhupendra Kumar Popatlal
|
January 25, 1958 |
|
NIRBHAYDAS GANGARAM Vs. GULAB BAI
|
January 10, 1958 |
|
PADMALOCHAN JAGATRAM AGHARIA Vs. SULOCHANA PADMALOCHAN
|
October 23, 1958 |
|
Pahalraj Naraindas Vs. Jotumal Salamatrai
|
November 28, 1958 |
|
Paluram Dhanania Vs. Income Tax Officer, Special Circle I, Nagpur
|
July 8, 1958 |
|
Pandit Motiram Manhuram Vs. Chironjilal Sukhlal
|
December 22, 1958 |
|
Patel Benisingh Vs. Shrimati Champabai Laxminarayan
|
March 26, 1958 |
|
PEMSINGH RAGHUNATHSINGH Vs. GAJRABAI W/O DHULJI
|
September 23, 1958 |
|
Phoolchand Vs. Nanakchand
|
July 11, 1958 |
|
PRABHUCHARAN Vs. SHIV DUTT
|
February 20, 1958 |
|
Pyarasingh Vs. M.C. Raipur
|
January 28, 1958 |
|
QAMARALI WAHID ALI Vs. STATE OF MADHYA PRADESH
|
July 8, 1958 |
|
RADHA MOHAN S/O LAXMAN PRASAD Vs. RAJARAM VAISHYA
|
March 31, 1958 |
|
Radhakisan Balkrishnadas Rathi Vs. State of M.P.
|
March 20, 1958 |
|
RADHAKISAN NARAINDAS A PARTNERSHIP FIRM Vs. TRILOKCHAND
|
August 20, 1958 |
|
Radhakishan Temple Vs. Sub-Divisional Officer and Rent Controller, Sihora
|
September 22, 1958 |
|
Radhakishan Temple, Sihora Vs. S.D.O., Sihora
|
September 21, 1958 |
|
RADHASOAMI SATSANG SABHA Vs. HANSKUMAR KISHANCHAND
|
August 14, 1958 |
|
RAGHUNATH SINGH Vs. STATE OF MADHYA BHARAT
|
August 18, 1958 |
|
Raghuraj singh Vs. State
|
November 25, 1958 |
|
Raghurajsingh Vs. State of Vindhya Pradesh
|
November 25, 1958 |
|
RAM GOPAL AMARCHAND MAHAJAN Vs. DHANNALAL POMADUJI KAHAR
|
February 25, 1958 |
|
RAM MILAN Vs. BANSILAL TEJSINGH
|
February 28, 1958 |
|
Ram Narain Vs. Benji
|
July 27, 1958 |
|
RAM NARAYAN Vs. BENJI
|
July 24, 1958 |
|
Ramadhar Pandey, Ex-member, M.P. Legislative Assembly Vs. State of M.P.
|
November 29, 1958 |
|
RAMADIN JITRAI RATHOR Vs. GOKULPRASAD
|
September 10, 1958 |
|
RAMAKANT KESHEORAO Vs. BHIKULAL LAXMICHAND
|
June 26, 1958 |
|
RAMAYAN SINGH PALAN SINGH Vs. STATE OF M.P.
|
March 25, 1958 |
|
RAMBUX RAMNATH MAHESHWARI Vs. MADANLAL BHIKALAL
|
January 29, 1958 |
|
Ramchandra Ramratan Vs. Motilal Ramanand
|
March 3, 1958 |
|
RAMDAYAL Vs. PURSHOTTAM PANNALAL
|
August 5, 1958 |
|
RAMDULARE RAMADHIN SUNAR Vs. STATE
|
June 27, 1958 |
|
Ramgopal Vs. Ram Narain
|
December 22, 1958 |
|
Ramgopal Vs. State
|
May 10, 1958 |
|
RAMJI RAJA Vs. PUNCHAM SINGH
|
December 18, 1958 |
|
RAMJILAL Vs. MUNICIPAL COMMITTEE
|
April 26, 1958 |
|
Ramkumar Sharma Vs. Phoolchand
|
December 12, 1958 |
|
RAMLAL SINGH Vs. STATE
|
May 14, 1958 |
|
RAMNATH SHARMA Vs. STATE OF M P
|
December 30, 1958 |
|
Randhir singh Vs. State
|
January 10, 1958 |
|
RAO MOTESINGH Vs. CHANDRA BALI SINGH
|
July 25, 1958 |
|
RAO NIHALKARAN S/O R R CHHATRAKARAN Vs. STATE OF TAMIL NADU
|
June 6, 1958 |
|
Rao Ranbirsingh Vs. State of M.P.
|
April 28, 1958 |
|
Rasool Mohammad Vs. Kulsumbi
|
January 9, 1958 |
|
Rathod Brothers Vs. State of Madhya Pradesh
|
February 28, 1958 |
|
RAWELSINGH LADHASINGH Vs. H D GOIL
|
September 30, 1958 |
|
ROOPSINGH Vs. STATE
|
January 31, 1958 |
|
RUKHMANIBAI Vs. KISHANLAL RAMLAL
|
February 5, 1958 |
|
S.J. Edwards Vs. Ad. Collector Jabalpur
|
August 13, 1958 |
|
S.P. Tambat Vs. Ramsaroop
|
January 9, 1958 |
|
S.S. Light Railway Vs. Deokinandan
|
November 18, 1958 |
|
SADASHEO RAO ANAND RAO GOVERDHAN Vs. STATE OF MADHYA PRADESH
|
January 14, 1958 |
|
Sagarmal Bheraji Vs. Seth Surajmal Shivabuxram
|
September 1, 1958 |
|
Sant Sharan Vs. Bankelal Ramlal
|
October 18, 1958 |
|
SARWANSINGH GAJJAN SINGH JAT Vs. STATE
|
January 7, 1958 |
|
SEETARAM Vs. RAMABAI
|
February 25, 1958 |
|
Sett J. Edwards, Jabalpur Vs. Additional Collector, Jabalpur
|
August 13, 1958 |
|
Sewaram Raghunath Mali Vs. Swami Atmanand Guru Nirbhayanand
|
September 10, 1958 |
|
SEWARAM UDAJI Vs. MUNNA MOTI
|
March 31, 1958 |
|
SHAIKH ABDUL KADAR Vs. INCOME TAX OFFICER
|
April 23, 1958 |
|
SHAIKH GAFOOR Vs. STATE OF MADHYA PRADESH
|
September 12, 1958 |
|
Shankar Dayal Vs. State
|
November 13, 1958 |
|
SHANKERRAO LAXMAN RAO Vs. UNION OF INDIA
|
October 31, 1958 |
|
SHASHIKANTABAI Vs. RAJKISHAN
|
July 18, 1958 |
|
SHEOKUMAR BHARAT PRASAD Vs. STATE OF M.P.
|
March 20, 1958 |
|
SHEORAMPRASAD RAM NARAYANLAL BANIA Vs. GOPALPRASAD PARMESHWARDAYAL SHUKLA
|
July 14, 1958 |
|
SHIVAPRASAD Vs. CHANDRIKA PRASAD
|
March 8, 1958 |
|
SHOBHA PARAM KACHHI Vs. STATE OF MADHYA PRADESH
|
October 6, 1958 |
|
Shrikishan Vs. Mahadeo
|
August 14, 1958 |
|
SHRIMANT THAILENDRAKISHOREDAS Vs. STATE OF MADHYA PRADESH
|
August 18, 1958 |
|
Shrimati Raghuvanshi Vs. Baijay Bahadur
|
February 24, 1958 |
|
SHRINIWAS Vs. RUKMINI RAMAN PRATAP SINGH
|
January 24, 1958 |
|
Shyamlal Padendra Dutta Mlsra Vs. State of Madhya Pradesh
|
May 31, 1958 |
|
SINGHAI SHRINANDANLAL Vs. LAXMAN SINGH
|
October 10, 1958 |
|
Sitaram Moolchand Vs. Jasram Moolchand
|
December 17, 1958 |
|
SONABAI Vs. BOARD OF REVENUE
|
April 1, 1958 |
|
STATE Vs. GULAB JHUNNA SANSI
|
April 26, 1958 |
|
STATE Vs. MANSINGHRAO
|
May 10, 1958 |
|
STATE Vs. KARAN SINGH
|
May 14, 1958 |
|
STATE Vs. RAMKRISHAN HAZARILAL
|
February 27, 1958 |
|
State Vs. Karansingh
|
April 22, 1958 |
|
STATE Vs. DHANNA SEWA
|
July 16, 1958 |
|
STATE Vs. PURANCHAND
|
July 4, 1958 |
|
State Vs. Circle Auditor Jabalpur
|
February 28, 1958 |
|
State Vs. Ramlal Singh
|
May 14, 1958 |
|
State Vs. Ram Gopal
|
May 10, 1958 |
|
State Vs. Moolchand Fatechand
|
February 20, 1958 |
|
State Vs. Yakinuddin
|
October 13, 1958 |
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State of M.P. Vs. Circle Auditor and Liquidator, Jabalpur
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February 28, 1958 |
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State of Madhya Pradesh Vs. Seth Narayandas
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January 29, 1958 |
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STATE OF MADHYA PRADESH Vs. LADLI SARAN SINHA
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April 24, 1958 |
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STATE OF MADHYA PRADESH Vs. HIRALAL SUTWALA
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November 7, 1958 |
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SULTAN KHAN MANGALKHAN Vs. GULLU
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November 25, 1958 |
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Surajjanlal Vs. Kanhaiya Lal
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January 14, 1958 |
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SYED QAMARALI Vs. STATE OF MADHYA PRADESH
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July 18, 1958 |
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TARACHAND LAKHMICHAND CHUHAN Vs. GOPAL LACHIRAMKUMAR
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October 7, 1958 |
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Thakur Bhagwansingh Thakur Ramsingh Vs. Supyarsingh Nihalsingh
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June 25, 1958 |
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THAKUR DONGAR SINGH Vs. KRISHNA KANT
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February 5, 1958 |
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TIKARAM PRATAPSINGH Vs. NARAYANSINGH
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February 4, 1958 |
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UMASHANKER MULJIBHAI TRIVEDI Vs. MANAKLAL
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May 8, 1958 |
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UNION OF INDIA Vs. GANGAJI KALYANJI
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September 30, 1958 |
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UNION OF INDIA Vs. IMPERIAL TOBACCO COMPANY OF INDIA LTD
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November 3, 1958 |
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V.S. Jasani Vs. City of Jabalpur Corporation
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October 20, 1958 |
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VISHNU GANESH NAMJOSHI Vs. LAXMINARAYAN
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December 23, 1958 |
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Yakinuddin Haji Sirajuddin Vs. State of M.P.
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October 13, 1958 |
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