|
ABDUL RAHMAN Vs. HAMID ALI SHAH
|
September 30, 1957 |
|
ABDUL REHMAN Vs. STATE
|
November 28, 1957 |
|
ABID MOHAMMAD KHAN Vs. STATE
|
October 1, 1957 |
|
AHMAD ALI ABDUL RAZAK Vs. MOHAMMAD HANIF IBRAHIM
|
December 4, 1957 |
|
Ajudhiya Prasad Shyamlal Vs. Bhaskarrao Harishchandrarao
|
December 28, 1957 |
|
AMBARAM KALURAM KULMI Vs. GUMANSINGH RAMJI
|
January 7, 1957 |
|
ANANDIBAI Vs. SHANKAR
|
May 24, 1957 |
|
Anantlal Hiralal Maheshwari Vs. State of M.P.
|
September 30, 1957 |
|
ANTULAL KUDHERA RAM Vs. KUNWAR PAL SINGH KHUB CHAND SINGH
|
April 20, 1957 |
|
ARYA PRATINIDHI SABHA Vs. STATE OF MADHYA PRADESH
|
April 16, 1957 |
|
BABULAL Vs. BRIJNARAIN
|
January 22, 1957 |
|
BABULAL Vs. STATE
|
June 4, 1957 |
|
BABULAL GUPTA Vs. STATE
|
October 11, 1957 |
|
BABULAL SHUKLA Vs. SHIVPRATAPSINGH
|
January 5, 1957 |
|
BACHHULAL Vs. GHISIBAI
|
January 29, 1957 |
|
BADRIPRASAD Vs. STATE
|
February 16, 1957 |
|
BADRUL SHAMA Vs. CUSTODIAN OF EVACUEE PROPERTY
|
January 12, 1957 |
|
BAHARIA S.R. Vs. MUN. COM. JABALPUR
|
July 19, 1957 |
|
BALRAM Vs. SUNDARMATI
|
December 31, 1957 |
|
BANKEYLAL Vs. GHISULAL
|
February 22, 1957 |
|
BANMALI S/O BHAGWANOO Vs. PITROO
|
February 8, 1957 |
|
BANSGOPAL Vs. DALCHAND
|
January 31, 1957 |
|
BANSHILAL Vs. STATE
|
August 14, 1957 |
|
BANSILAL AGARWAL Vs. COMMISSIONER OF SALES TAX
|
January 19, 1957 |
|
BANTASINGH Vs. STATE OF MADHYA PRADESH
|
March 29, 1957 |
|
Bapurao Vs. Board of Revenue
|
December 18, 1957 |
|
BASANTILAL BHERUJI PARMAR Vs. NIRWACHAN PADADHIKARI
|
November 20, 1957 |
|
BASANTISINGH Vs. STATE
|
November 28, 1957 |
|
BENGAL NAGPUR COTTON MILLS CLUB Vs. SALES TAX OFFICER
|
April 11, 1957 |
|
BENIMADHAV Vs. STATE
|
February 28, 1957 |
|
BENIPRASAD AGARWAL Vs. HINDUSTAN LEVER LTD
|
March 14, 1957 |
|
BENIPRASAD TANDON Vs. STATE OF M.P.
|
December 31, 1957 |
|
BHAGIRATH PRASAD Vs. BADRIPRASAD
|
February 19, 1957 |
|
BHAGIRATH S/O PARAM Vs. STATE OF MADHYA PRADESH
|
August 24, 1957 |
|
BHAGOBAI Vs. BHAIYALAL
|
January 10, 1957 |
|
Bhaiyalal Pannalal Vs. Municipal Committee, Murwara
|
August 27, 1957 |
|
BHANSARLAL PARAMSUKH Vs. NAVALKISHOR MUNGALAL
|
September 12, 1957 |
|
BHANWARLAL Vs. GITABAI
|
February 14, 1957 |
|
BHANWARSINGH Vs. BALAJI SWAMI TEMPLE OF DEORI
|
March 1, 1957 |
|
BHAROSI Vs. STATE
|
February 6, 1957 |
|
BHASKARRAO Vs. LILAVATIBAI
|
April 6, 1957 |
|
BHIRKARAM Vs. HAZARILAL
|
January 15, 1957 |
|
BHOPAL SUGAR INDUSTRIES LTD Vs. BALRAMDAS
|
June 12, 1957 |
|
BHURA Vs. GULABCHAND
|
March 19, 1957 |
|
BIHARILAL Vs. RAMCHARAN
|
April 15, 1957 |
|
BIRSINGH BALDEOSINGH GOND Vs. MADHYA PRADESH GOVERNMENT
|
April 18, 1957 |
|
Bishnoo Prasad Vs. Dau Tikaram
|
March 13, 1957 |
|
BRIJ BHUSHAN RAGHUNANDAN PRASAD Vs. STATE
|
March 20, 1957 |
|
BRIJLAL Vs. DAU MOHANLAL
|
April 16, 1957 |
|
CHAMAN MOTOR SERVICES Vs. APPELLATE AUTHORITY
|
April 7, 1957 |
|
CHAMPABAI Vs. STATE
|
March 21, 1957 |
|
CHANDKHAN NOONKHAN MUSALMAN Vs. KISHANLAL GANGARAM PARWAL
|
November 30, 1957 |
|
CHANDKHAN NOONKHAN MUSALMAN AND ANOTHER Vs. KISHANLAL GANGARAM PARWAL
|
November 3, 1957 |
|
CHATRA Vs. STATE
|
March 20, 1957 |
|
CHATURBHUJ Vs. NAHARKHAN
|
February 14, 1957 |
|
CHATURBHUJ Vs. NEMICHAND
|
September 11, 1957 |
|
CHHABKO Vs. TEKCHAND
|
December 5, 1957 |
|
CHHATRKARAN SINGH Vs. RAJMABAI
|
January 24, 1957 |
|
CHIMANLAL Vs. MULCHAND
|
January 18, 1957 |
|
COMMISSIONER OF INCOME TAX Vs. SHEOLAL RAMLAL
|
July 18, 1957 |
|
COMMISSIONER OF INCOME-TAX Vs. GOPAL RICE MILLS
|
July 22, 1957 |
|
COMMR. INCOME TAX Vs. RAMCHANDRA RATHORE
|
June 15, 1957 |
|
D MASANDA AND CO Vs. COMMISSIONER OF SALES TAX
|
February 9, 1957 |
|
DASHRATHLAL Vs. STATE
|
February 8, 1957 |
|
DAYABHAI Vs. NATWARLAL
|
January 10, 1957 |
|
DEVISAHAI PREMRAJ Vs. GOVINDRAO BALWANTRAO
|
August 14, 1957 |
|
Dhankuwar Vs. State of Madhya Pradesh
|
September 21, 1957 |
|
DHANNALAL Vs. RAMKISHAN
|
August 14, 1957 |
|
DHANNALAL Vs. THAKUR CHITTARSINGH MEHTAPSINGH
|
November 13, 1957 |
|
Dhanraj Udairam Sharma Vs. Janapada Sabha, Narsimhapur
|
December 31, 1957 |
|
DONGARSINGH Vs. STATE
|
January 22, 1957 |
|
DONGARSINGH Vs. KRISHAN KANT VYAS
|
March 21, 1957 |
|
DUNDASINGH Vs. STATE
|
January 5, 1957 |
|
DWARKAPRASAD Vs. SAFURABAI
|
September 3, 1957 |
|
FAKIRMOHAMMAD Vs. STATE
|
March 11, 1957 |
|
FIRM LALCHAND NATHMAL Vs. FIRM BALARAM RAMESHWAR
|
March 14, 1957 |
|
G R KULKARNI Vs. STATE
|
January 16, 1957 |
|
G V KALE Vs. STATE
|
February 8, 1957 |
|
GABDOO MANNOO Vs. DEOSINGH CHAITU
|
June 29, 1957 |
|
GAHRU RAM RAMKUMAR Vs. RAMBARAN THAKURI
|
May 30, 1957 |
|
GAJADHARLAL S/O TARACHAND Vs. SUGANCHAND S/O CHOUDHARY JAWAHARLAL
|
September 4, 1957 |
|
GANESHI LAL RANCHHODDAS MAHAJAN Vs. SATYA NARAIN TIWARI
|
July 25, 1957 |
|
GAURIBAI Vs. PADAMNATH
|
February 22, 1957 |
|
GENERAL MANAGER GWALIOR SUGAR CO Vs. SRILAL
|
October 9, 1957 |
|
GEORGE SOLOMON Vs. COMPETENT AUTHORITY UNDER MADHYA PRADESH GOVT PREMISES
|
December 24, 1957 |
|
GHASIRAM Vs. GANESHRAM
|
February 13, 1957 |
|
GOMATI DEVI Vs. RAM PRASAD PRABHUDAYAL
|
July 16, 1957 |
|
GOURISHANKAR BALDEOPRASAD Vs. DULICHAND YADAV
|
August 30, 1957 |
|
GOVINDDAS Vs. PARMESHWARIDAS
|
April 6, 1957 |
|
GOVINDRAM RAMPRASAD Vs. ASSESSING AUTHORITY SALES TAX
|
February 28, 1957 |
|
GULABBAI Vs. BOARD OF REVENUE
|
February 5, 1957 |
|
Gulabchand Naik Vs. Deputy Commissioner, Jabalpur
|
December 13, 1957 |
|
GULSHER AHMED Vs. ELECTION TRIBUNAL, CHHATARPUR
|
January 23, 1957 |
|
GWALIOR SUGAR COMPANY GENERAL MANAGER Vs. SHRILAL
|
October 9, 1957 |
|
GYARSIBAI Vs. MANGILAL
|
January 16, 1957 |
|
HAJI USMAN HAJI MOHAMMAD Vs. STATE
|
May 31, 1957 |
|
HAMERKUNWARBAI Vs. STATE
|
January 9, 1957 |
|
HANNA Vs. STATE
|
February 19, 1957 |
|
HARAKCHAND Vs. KARODIMAL
|
March 25, 1957 |
|
HARAKCHAND PATNI Vs. UNION OF INDIA
|
April 18, 1957 |
|
HARBO Vs. JANKIBAI
|
July 30, 1957 |
|
HARDENSINGH Vs. STATE
|
April 20, 1957 |
|
HARGOVIND SINGH Vs. VISHNU BHAGWAT
|
October 30, 1957 |
|
HARI VISHNU KAMATH Vs. ELECTION TRIBUNAL
|
September 9, 1957 |
|
HARIHARPRASAD Vs. STATE
|
July 26, 1957 |
|
HARISINGH Vs. RAMCHANDRA
|
February 5, 1957 |
|
HARISINGH HIRALAL DANGI Vs. RAMCHANDRA TAKHAT SINGH DANGI
|
February 6, 1957 |
|
HARISINGH VIJAYSINGH Vs. FATEHSINGH NARAYAN
|
January 2, 1957 |
|
HASSANKHAN MANNOOKHAN Vs. SHARDA CHARAN TIWARI
|
February 28, 1957 |
|
HEMCHAND Vs. RATANCHAND SURANA
|
February 18, 1957 |
|
HIRALAL Vs. JAGMOHANDAS
|
January 28, 1957 |
|
HIRALAL JITMAL Vs. COMMISSIONER OF SALES TAX
|
January 24, 1957 |
|
HIRJIBHAI TRIBHUWANDAS Vs. INCOME-TAX OFFICER
|
April 9, 1957 |
|
HITKARINI SABHA Vs. CORPORATION OF THE CITY OF JABALPUR
|
March 22, 1957 |
|
HUKUMCHAND Vs. TARABAI
|
January 9, 1957 |
|
INDORE PARASPAR SAHAKARI PEDHI LTD Vs. B M THORAT
|
December 3, 1957 |
|
ISHWARDAS Vs. MADHOSINGH TOMAR
|
March 13, 1957 |
|
JAMNABAI Vs. NARMADASHANKAR
|
January 24, 1957 |
|
JEETMAL Vs. STATE
|
April 23, 1957 |
|
JHUNKARIBAHU ALIAS KATRAWALI Vs. PHOOLCHAND ALIAS MANIKCHAND CHHOTELAL JAIN
|
September 27, 1957 |
|
JUGALKISHORE KABRA Vs. MUNICIPAL COMMITTEE
|
October 30, 1957 |
|
JUGALKISHORE KABRA Vs. MUNICIPAL COMMISSIONER, PIPARIA
|
August 30, 1957 |
|
KABRA AND CO TRADING COTTON SEED PARTNERSHIP FIRM Vs. UNION OF INDIA
|
July 31, 1957 |
|
KALEKHAN Vs. COMMISSIONER INCOME TAX
|
September 3, 1957 |
|
KALLULAL Vs. HEMCHAND
|
April 17, 1957 |
|
KAMALNARAYAN RAMSARANLAL Vs. RAM KISHORELAL
|
December 5, 1957 |
|
KANHAIYALAL JAGANNATH Vs. VILAYATKHAN JAMDARKHAN
|
September 3, 1957 |
|
KANNILAL Vs. UDHAMAL
|
January 16, 1957 |
|
KANYALAL Vs. LOONKARAN
|
April 3, 1957 |
|
KASHIRAM Vs. SANTOKHBAI
|
July 10, 1957 |
|
KASHIRAM KANAIYARAM Vs. LAKHMICHAND GANGARAM
|
December 18, 1957 |
|
KERALAL UDOCHAND Vs. AMARNATH
|
January 30, 1957 |
|
KHALAKSINGH Vs. STATE
|
February 1, 1957 |
|
KHALLE Vs. HARNARAIN
|
September 22, 1957 |
|
KHALLE FODALIA Vs. HARNARAYAN SUNDERLAL
|
July 22, 1957 |
|
KHANNU Vs. STATE
|
June 13, 1957 |
|
KHEMCHAND RAJMAL Vs. RAMBABU JOHRIMAL
|
November 20, 1957 |
|
KHOOBSINGH Vs. STATE
|
October 12, 1957 |
|
KISHANLAL ONKARDAS GOYANKA Vs. SURYADATTA GOVINDLAL
|
December 26, 1957 |
|
KISHANSINGH Vs. STATE
|
February 11, 1957 |
|
KRISHNA CHANDRA SHARMA Vs. RAMGULAM
|
April 19, 1957 |
|
Krishnalal Kehari Vs. Municipal Committee, Balaghat
|
December 31, 1957 |
|
LAL CHANDRA BHAN SHAH Vs. RETURNING OFFICER DEPUTY COMMISSIONER
|
March 6, 1957 |
|
LALCHAND AGARWAL Vs. KESHAORAO JAMTHE
|
July 31, 1957 |
|
LAXMAN Vs. STATE
|
February 13, 1957 |
|
LAXMAN HIRWAY Vs. STATE OF MADHYA BHARAT
|
October 8, 1957 |
|
LAXMINARAYAN Vs. RAM SARUP
|
April 20, 1957 |
|
LILABAI Vs. CHANDANLAL
|
March 21, 1957 |
|
M A BASHIR Vs. ETHEL
|
January 17, 1957 |
|
MADANLAL Vs. BANK OF DEWAS
|
January 21, 1957 |
|
MADHOPRASAD Vs. HARIRAM
|
February 15, 1957 |
|
MAHABIRPRASAD Vs. SALES TAX OFFICER, INDORE
|
February 8, 1957 |
|
MAHABIRPRASAD DURGAPRASAD Vs. B S GUPTA
|
February 8, 1957 |
|
MANGESHRAO Vs. COLLECTOR GWALIOR
|
January 16, 1957 |
|
MANKUWAR Vs. BODHANI
|
March 12, 1957 |
|
MANKUWAR ASARAM Vs. BODHI MUKUNDI
|
March 12, 1957 |
|
MANOHAR PRASAD MISHRA Vs. CHANDULAL ALIAS JAGDISH PRASAD
|
November 25, 1957 |
|
MANOHARLAL Vs. BRAJRAJKISHORE
|
March 6, 1957 |
|
MANOOLAL BALCHAND Vs. KALURAM GULABCHAND
|
October 25, 1957 |
|
MANORAMADEVI Vs. KANHAIYALAL
|
January 11, 1957 |
|
MARIUM BAI Vs. COL KASHIRAO BABAJIRAO PAWAR
|
October 29, 1957 |
|
MARKANDLAL Vs. STATE
|
January 10, 1957 |
|
MEWALAL Vs. TOTALAL
|
April 15, 1957 |
|
Mohammad Khan Mahboob Khan Vs. Chief Executive Officer, Janapada Sabha, Kawardha
|
September 29, 1957 |
|
Mohammad Umar Vs. House Rent Controller, Bilaspur
|
September 5, 1957 |
|
MOHANLAL JAGANNATH Vs. TEJSINGH THAKUR KANYALAL
|
April 16, 1957 |
|
MOHANLAL MURLIDHAR Vs. RAMCHARAN DEVIPRASAD
|
August 14, 1957 |
|
MOHANLAL SHARMA Vs. STATE OF MADHYA PRADESH
|
January 31, 1957 |
|
MOOLJEE SICKA AND CO Vs. SARDAR NARHARSINGH
|
September 25, 1957 |
|
MOTILAL CHANNOOLAL VAISH Vs. GOLDEN TOBACCO CO
|
February 5, 1957 |
|
MUBARAKALI Vs. STATE
|
November 28, 1957 |
|
MULAM CHAND CHHOTEYLALL MODI Vs. KANCHHENDILALL BHAIYALAL
|
March 29, 1957 |
|
MULLA IRSHAD ALI Vs. COMMISSIONER OF INCOME TAX
|
July 26, 1957 |
|
MULLAJI JAMALUDDIN AND CO Vs. STATE OF MADHYA PRADESH
|
October 18, 1957 |
|
MUNICIPAL COMMITTEE Vs. STATE OF MADHYA PRADESH
|
December 4, 1957 |
|
MUNICIPAL COMMITTEE Vs. BOARD OF REVENUE
|
August 20, 1957 |
|
Municipal Committee, Sagar Vs. Chhotabhai Jethabhai
|
April 9, 1957 |
|
NAGESHWAR Vs. CHANDMAL
|
March 26, 1957 |
|
NAGJI Vs. KASTOORCHAND
|
September 10, 1957 |
|
Nagji Devisingh Vs. Sajjan Bai
|
September 10, 1957 |
|
Nandkishor Surajbali Sharma Vs. Onkarlal Blshanlal Agarwal
|
September 24, 1957 |
|
NARAYAN KRISHNAJI JOSHI Vs. KRISHNAJI MAHADEO JOSHI
|
July 29, 1957 |
|
NARAYANSINGH RAMBILAS Vs. RAMESHWARDAYAL MAHADEOJI
|
September 27, 1957 |
|
NATHOOLAL Vs. GANPATPRASAD
|
September 9, 1957 |
|
NATHULAL Vs. RATANSI
|
August 20, 1957 |
|
NEMICHAND Vs. RAGHUWARDAYAL
|
December 26, 1957 |
|
NEMICHAND Vs. CIVIL JUDGE, II-CLASS, MANDLESHWAR
|
June 1, 1957 |
|
NIGHONA BAI Vs. RAISINGH
|
February 25, 1957 |
|
NOOR BUX Vs. ABDUL SAMAD
|
January 23, 1957 |
|
ONKAR BAHADUR SINGH Vs. RAGHURAJ SINGH
|
September 16, 1957 |
|
ONKARSINGH Vs. STATE
|
March 4, 1957 |
|
Pandit Mahendra Kumar Tiwari Vs. Laxmishankar
|
September 27, 1957 |
|
PASSARILAL MANNOOLAL Vs. CHHUTTANBAI
|
September 2, 1957 |
|
PEVAND BAI HOLARAM SINDHI NARANGIBAI MANDIR LASHKAR Vs. KISHAN LACHHOMAL SINDHI
|
October 29, 1957 |
|
PIYAJO Vs. STATE
|
April 9, 1957 |
|
PIYARELAL JAWAHARLAL Vs. STATE
|
March 9, 1957 |
|
PIYARJI MANGILALJI Vs. STATE
|
September 3, 1957 |
|
PRABHU Vs. MAHABIRPRASAD
|
February 28, 1957 |
|
PRAKASH CHANDRA JAIN Vs. JAGDISH
|
March 21, 1957 |
|
PREMCHAND LALCHAND Vs. STATE OF MADHYA PRADESH
|
August 20, 1957 |
|
PREMRAJ SETH Vs. RAMWATIBAI
|
January 2, 1957 |
|
PYARA SINGH Vs. MUNICIPAL COMMITTEE RAIPUR
|
January 26, 1957 |
|
R.C. Sarkar, Manager, Sadhana Aushadhylaya, Raigarh Vs. Sales Tax Commissioner, M.P.
|
October 19, 1957 |
|
Raghubirprasad Gour Vs. State of M.P.
|
July 31, 1957 |
|
RAJARAM RICHHARIA Vs. STATE OF MADHYA PRADESH
|
July 15, 1957 |
|
RAJENDARKUMAR CHANDANMAL Vs. GOVERNMENT OF STATE
|
January 16, 1957 |
|
Rajendra Kumar Ramcharan Bani Vs. State of M.P.
|
December 20, 1957 |
|
RAJMAL Vs. PHULCHAND
|
February 8, 1957 |
|
RAKHADOO Vs. NARAYAN
|
June 30, 1957 |
|
RAKHADOO ISSOO KOHARI Vs. NARAYAN
|
July 30, 1957 |
|
RAMCHANDRA Vs. GOPAL SINGH
|
December 18, 1957 |
|
RAMCHANDRA GOPALRAO Vs. D I G POLICE
|
April 11, 1957 |
|
RAMCHANDRA RATHORE AND BROS Vs. COMMISSIONER OF SALES TAX
|
July 15, 1957 |
|
RAMESH Vs. KISHANDAS
|
April 9, 1957 |
|
RAMGOPAL Vs. GOPIKRISHNA
|
February 25, 1957 |
|
RAMKHILAWAN DILRAKHAN AHWASHI Vs. MULLO
|
February 13, 1957 |
|
RAMNARAYAN MALURAM Vs. VISHNU KRISHNARAO
|
January 4, 1957 |
|
RAMRAO KRISHNARAO Vs. SHIVGOVIND PRANPRASAD
|
August 27, 1957 |
|
Rani Zamitkuwar Devi Vs. Narsingh Lalaram
|
July 17, 1957 |
|
RAVINDRA PRAKASH Vs. STATE OF MADHYA PRADESH
|
December 22, 1957 |
|
REGIONAL ASSISTANT COMMISSIONER OF SALES TAX Vs. GHANSHYAMDAS CHHOTELAL
|
December 13, 1957 |
|
ROCHIRAM Vs. STATE
|
February 11, 1957 |
|
RUDHMAL Vs. INSPECTOR, INDORE MUNICIPALITY
|
January 11, 1957 |
|
RUPKALI BAI Vs. KEDARNATH
|
March 25, 1957 |
|
S C MUKERJI Vs. GANGABAI
|
January 9, 1957 |
|
S S NIRMALCHAND S/O S S RATANCHAND Vs. PARMESHWARI DEVI
|
July 2, 1957 |
|
SAGARMAL ONKARJI Vs. JETHMAL SURAJMAL
|
October 21, 1957 |
|
SARDAR PRINTING WORKS Vs. SALES TAX COMMISSIONER
|
February 5, 1957 |
|
Satyanarayan Mangal Vs. Shrawan Kumar
|
September 30, 1957 |
|
SATYENDRANATH Vs. SUNDERDAS
|
October 8, 1957 |
|
Secretary, M.C. Sagar Vs. Vrajlal Manilal
|
April 9, 1957 |
|
SETH KALEKHAN MAHOMED HANIF Vs. COMMISSIONER OF INCOME TAX
|
September 9, 1957 |
|
SHAH GANPAT PASU AND CO Vs. GULZARILAL BHAIYALAL
|
December 24, 1957 |
|
SHAMSUL HAQUE DASTGIRALI Vs. ASSISTANT CUSTODIAN OF EVACUEE PROPERTY
|
October 30, 1957 |
|
SHANKARLAL Vs. ONKARLAL
|
January 28, 1957 |
|
SHANTI SWAROOP SHARMA Vs. B R MANDAL
|
February 26, 1957 |
|
SHAUKAT HUSSAIN Vs. SHEODAYAL SAKSAINA
|
April 25, 1957 |
|
SHESHRAO Vs. SHESHRAO
|
March 21, 1957 |
|
SHIVAJIRAO Vs. BAPURAO
|
April 13, 1957 |
|
SHIVAJIRAO LAGAD Vs. BAPURAO LAGAD
|
April 3, 1957 |
|
SHRIGOPAL RAMESHWARDAS Vs. COMMISSIONER OF SALES TAX
|
August 26, 1957 |
|
SHYAMLAL RAMKRISHNA AGARWAL Vs. TAKHATMAL BODHRAJ
|
March 12, 1957 |
|
SITARAM Vs. DIWAKARKANT
|
December 6, 1957 |
|
SITARAM Vs. FAKIRCHAND GANESHRAM
|
April 15, 1957 |
|
SITARAM DEOKARAN Vs. BALDEO JAIRAM
|
December 23, 1957 |
|
SK UMAR Vs. SHIVDANSINGH
|
July 24, 1957 |
|
SOBHARAM CHOUBE Vs. BHAGDEO CHANDU KAWAT
|
November 30, 1957 |
|
SOBHARAM TIKARAM Vs. RAJKUMAR MUNNALAL
|
April 19, 1957 |
|
Someshwar Avasthi Vs. City of Jabalpur Corporation
|
October 19, 1957 |
|
Sonabai Vs. Municipal Committee, Sagar
|
November 15, 1957 |
|
STATE Vs. RAMCHANDRA
|
January 28, 1957 |
|
STATE Vs. NARAYANDAS
|
April 19, 1957 |
|
STATE Vs. KHAN SAHEB M. HASSONJEE AND SONS
|
April 29, 1957 |
|
STATE Vs. DHOOLSINGH
|
June 13, 1957 |
|
STATE Vs. BHOGIRAM
|
February 28, 1957 |
|
STATE Vs. HAIDARALI
|
May 3, 1957 |
|
STATE Vs. HIRANAND
|
April 20, 1957 |
|
STATE Vs. SITARAM DAYARAM KACHHI
|
March 27, 1957 |
|
STATE Vs. RAMKUMAR RAMGOPAL
|
April 9, 1957 |
|
STATE Vs. DAULATSINGH
|
March 19, 1957 |
|
STATE Vs. GOKULCHAND
|
February 28, 1957 |
|
STATE Vs. TARACHAND ANAND
|
February 16, 1957 |
|
STATE Vs. GULABRAM
|
February 5, 1957 |
|
STATE Vs. CHHOTELAL GANGADIN GADARIYA
|
November 20, 1957 |
|
STATE Vs. PEMA DHANNA
|
September 27, 1957 |
|
STATE Vs. NANDA SINGH JHANDA SINGH
|
September 27, 1957 |
|
STATE GOVERNMENT Vs. INDARSINGH LABHSINGH
|
November 8, 1957 |
|
STATE GOVERNMENT Vs. BHAWANESH KUMAR
|
July 31, 1957 |
|
STATE OF MADHYA BHARAT Vs. BEHRAMJI DUNGAJI AND CO
|
September 6, 1957 |
|
State of Madhya Bharat Vs. Najgad Gangaram
|
November 6, 1957 |
|
STATE OF MADHYA PRADESH Vs. LAXMI PRASAD GOVIND PRASAD BANI
|
September 10, 1957 |
|
STATE OF MADHYA PRADESH Vs. MOTHER SUPERIOR CONVENT SCHOOL
|
September 30, 1957 |
|
STATE OF MADHYA PRADESH Vs. A K JAIN
|
December 20, 1957 |
|
STATE OF MADHYA PRADESH Vs. BANSHILAL BEHARI
|
August 14, 1957 |
|
STATE OF MADHYA PRADESH Vs. BABULAL RAMRATAN
|
August 5, 1957 |
|
STATE OF MADHYA PRADESH Vs. M HASSONJEE AND SONS
|
April 20, 1957 |
|
SUALAL MUSHILAL Vs. STATE
|
February 11, 1957 |
|
SUGANCHAND Vs. FULCHAND GYANCHAND
|
March 13, 1957 |
|
SUGANCHAND KANHAIYALAL RATHI Vs. COMMISSIONER OF INCOME TAX
|
August 20, 1957 |
|
SUKHRAM Vs. BALDEODAS MANILAL
|
January 25, 1957 |
|
SUKLAL Vs. RAMGOPAL
|
January 31, 1957 |
|
Sumant Prasad Pande Vs. Durga Prasad
|
September 30, 1957 |
|
SUNDER LAL Vs. NARAIN DAS
|
October 18, 1957 |
|
SUNDERLAL MANNALAL Vs. NANDRAMDAS DWARKADAS
|
October 16, 1957 |
|
SURAJBAI Vs. SADASHIV JUGAL KISHORE
|
February 9, 1957 |
|
SURAJMAL ARJUNDAS VAIDYA Vs. STATE OF MADHYA PRADESH
|
October 9, 1957 |
|
SURESHCHANDRA Vs. GANGABAI
|
January 11, 1957 |
|
SUSHILABAI Vs. GOVIND GANESH
|
December 31, 1957 |
|
TEJMAL Vs. COLLECTOR
|
January 3, 1957 |
|
TEJRAJ CHHOGALAL GANDHI Vs. STATE OF MADHYA BHARAT
|
October 17, 1957 |
|
THAKUR PRASAD Vs. MOHAMMAD UMAR SULEMAN
|
April 11, 1957 |
|
THAKURLAL PODDAR Vs. INCOME TAX OFFICER
|
February 19, 1957 |
|
TRIMBAK Vs. JAGJIWANDAS
|
February 9, 1957 |
|
TRIMBAK GOPAL PANCHABHAI Vs. AKOLA EDUCATION SOCIETY
|
February 20, 1957 |
|
TULSIRAM DEWAJI Vs. NARBADABAI
|
May 29, 1957 |
|
UDEBHAN RAJARAM Vs. VIKRAM GANU
|
March 29, 1957 |
|
UNION OF BHARAT MINISTRY OF RLY Vs. ASHA BI
|
February 15, 1957 |
|
UNION OF INDIA Vs. ASHARFI DEVI
|
March 1, 1957 |
|
UNION OF INDIA Vs. MANIKCHAND
|
January 4, 1957 |
|
UNION OF INDIA Vs. BHAGWATIPRASAD MISHRA
|
January 28, 1957 |
|
UNION OF INDIA Vs. SHANTILAL NANCHAND JAIN
|
April 15, 1957 |
|
UNION OF INDIA Vs. GENDLAL NATHURAM
|
August 12, 1957 |
|
UNION OF INDIA Vs. R C JALL
|
September 5, 1957 |
|
V P DESA Vs. UNION OF INDIA
|
August 27, 1957 |
|
VIJAYKUMAR Vs. GENDALAL
|
November 25, 1957 |
|
VIMAL KUMAR BABULAL Vs. SANAT KUMAR MATHOELAL
|
July 26, 1957 |
|
VIRESHWARRAO AGNIHOTRI Vs. STATE OF MADHYA BHARAT
|
August 13, 1957 |
|
YAKOOB Vs. STATE
|
March 11, 1957 |
|
YUSUF Vs. STATE
|
February 11, 1957 |
|
ZAMIT KUNWAR Vs. NARSINGH
|
July 17, 1957 |