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(THAKUR) RANJITSINGH Vs. BEHRAUJI
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March 30, 1956 |
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ABDULLA KHAN Vs. CHANDNI BI
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April 20, 1956 |
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ASARAM Vs. STATE
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March 15, 1956 |
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BABULAL Vs. COLLECTOR
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February 14, 1956 |
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BAIJNATH PRASAD TRIPATHI Vs. STATE
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March 7, 1956 |
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BALKRISHNA JOSHI Vs. STATE
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October 23, 1956 |
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BALWANTRAO Vs. SHAMRAO
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November 30, 1956 |
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BALWANTRAO AMBARAM Vs. BALDEODAS MANILAL & CO.
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December 7, 1956 |
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BANSIDHAR NARAYANJI Vs. E B SUKHIA
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December 1, 1956 |
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BANSILAL Vs. JETHMAL
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May 11, 1956 |
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BARDICHAND Vs. SONI
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November 13, 1956 |
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BASANTILAL Vs. RAMCHARAN AND ORS.
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March 23, 1956 |
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BHANSINGH JUBARSINGH Vs. STATE
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October 5, 1956 |
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BHARAMANAND Vs. STATE
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September 27, 1956 |
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BHERUSINGH Vs. STATE
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March 30, 1956 |
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BRIJNATH KEDARNATH Vs. STATE
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September 20, 1956 |
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CAPT SAIYAD AHMAD AGHA Vs. STATE
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October 20, 1956 |
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CHHOGALAL Vs. THAKORE UTTAM SINGH
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November 21, 1956 |
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CHHUTTILAL Vs. BAGMAL
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April 7, 1956 |
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CHOTEYLAL Vs. STATE
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January 31, 1956 |
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DAYABHAI POONAMBHAI Vs. NATWARLAL SOMBHAI TALATI
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December 13, 1956 |
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DHANNALAL CHUNNILAL Vs. COMMISSIONER, SALES TAX, M.B. GOVT.
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August 2, 1956 |
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DHIRAJKUNWAR Vs. LAKHANSINGH
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December 31, 1956 |
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DINANATH Vs. PREMCHAND
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February 29, 1956 |
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DIWAN CHAND SAHNI Vs. THE STATE OF MADHYA BHARAT
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September 13, 1956 |
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DURGA PRASAD Vs. SHIVNARAIN
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January 6, 1956 |
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DURGA PRASAD Vs. STATE
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March 5, 1956 |
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F. AND C. OSLAR (INDIA) LTD. AND ANR. Vs. STATE OF MADHYA BHARAT AND ORS.
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October 30, 1956 |
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FATEHLAL Vs. YASHWANTRAO
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July 27, 1956 |
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FIRM DEOCHAND PANNALAL Vs. SHUBHKARAN SHIVDEOJI
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November 15, 1956 |
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FIRM NANDRAM NARAYANDAS Vs. FIRM GOPALDAS LAXMINARAIN AND ORS.
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March 16, 1956 |
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GAGRAT & CO. Vs. ISMAIL
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December 17, 1956 |
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GOMATI BAI AND ANR. Vs. RAMDAYAL AND ORS.
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August 30, 1956 |
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GORDHANDAS TEKCHAND SINDHI Vs. INDORE CITY MUNICIPALITY
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December 13, 1956 |
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GULABCHAND Vs. BALMUKUND
|
December 14, 1956 |
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GYANIRAM Vs. GANGABAI
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December 31, 1956 |
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GYASO Vs. STATE
|
December 14, 1956 |
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HALKIBAI Vs. STATE
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December 20, 1956 |
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HARIPRASAD Vs. GRAM PANCHAYAT KHIRKIYA
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January 25, 1956 |
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HATESINGH Vs. STATE
|
December 27, 1956 |
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HEMANCHALSINGH Vs. STATE
|
December 8, 1956 |
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HEMCHAND Vs. STATE
|
November 22, 1956 |
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HINDUSTAN JOURNALS LTD. PROPRIETOR NAY PRABHAT Vs. DINESH AWASTHI RAMSWAROOP AWASTHI AND ANR.
|
October 1, 1956 |
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HIRALAL AND ANOTHER Vs. AGARCHAND AND ANOTHER
|
December 14, 1956 |
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HIRALAL AND ANOTHER Vs. AGARCHAND AND ANOTHER
|
November 21, 1956 |
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HIRJIBHAI LAKHAMSIBHAI Vs. DAMODAR
|
December 7, 1956 |
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IMPERIAL MATCH CO. (INDIA) LTD. Vs. UNION OF INDIA (UOI) AND ORS.
|
October 24, 1956 |
|
INDORE IRON AND STEEL REGISTERED STOCK-HOLDERS ASSOCIATION, LTD. Vs. STATE OF MADHYA BHARAT AND ORS.
|
October 26, 1956 |
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JAGADAMBA PRASAD Vs. STATE
|
August 6, 1956 |
|
JAGDISH PRASAD Vs. STATE
|
November 29, 1956 |
|
JAGDISHPRASAD SAXENA Vs. STATE
|
February 4, 1956 |
|
JAIKISHAN GOPIKISHAN Vs. COMMISSIONER SALES-TAX
|
December 20, 1956 |
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JANARDAN SHRIDHAR AND ANR. Vs. MANAGEMENT HUKUMCHAND MILLS LTD. AND ORS.
|
January 18, 1956 |
|
JANGLIA Vs. STATE
|
February 16, 1956 |
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JHAMAKLAL Vs. MISHRILAL
|
January 18, 1956 |
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KAMALABAI Vs. THE STATE OF MADHYA BHARAT AND ORS.
|
September 13, 1956 |
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KANHAIYALAL Vs. SOMWAR BHARTI
|
December 4, 1956 |
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KANHAIYALAL Vs. KASTURCHAND
|
May 1, 1956 |
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KAPOORCHAND Vs. REVATI PRASAD
|
April 6, 1956 |
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KARANSINGH Vs. STATE
|
February 6, 1956 |
|
KARANSINGH Vs. STATE
|
January 6, 1956 |
|
KASHIPRASAD Vs. STATE OF M.P.
|
December 14, 1956 |
|
KASHIRAM Vs. STATE
|
January 27, 1956 |
|
KESHAV NARAYAN Vs. GHASIRAM AND ORS.
|
February 18, 1956 |
|
KHANJURAM Vs. BHAGWATI
|
October 22, 1956 |
|
KHEMCHAND RAJMAL Vs. CHIEF SECRETARY MADHYA BHARAT GOVT
|
December 14, 1956 |
|
KISHANCHAND NARSINGDAS BHATIA Vs. APPELLANTE AUTHORITY MADHYA BHARAT AND ORS.
|
February 7, 1956 |
|
KISHANGOPAL Vs. NATHULAL
|
January 20, 1956 |
|
KISHANLAL Vs. RAILWAY POLICE
|
March 16, 1956 |
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KISHORCHAND BHAI Vs. DAMODAR
|
December 7, 1956 |
|
KUNJLAL Vs. NATHMAL
|
March 23, 1956 |
|
KURBAN HUSSAIN Vs. ABDUL KARIM
|
December 19, 1956 |
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LAXIMNARYAN GUPTA Vs. THE COLLECTOR, DISTRICT SHIVPURI
|
March 28, 1956 |
|
LAXMINARAIN Vs. CHHOTU
|
October 13, 1956 |
|
LILABAI Vs. CHANDULAL
|
December 12, 1956 |
|
MAHADEO KARNIK Vs. KESHAV KARNIK
|
August 16, 1956 |
|
MAKHNOBAI Vs. RAMESHWAR DAYAL
|
May 11, 1956 |
|
MANGHARAM J B AND CO Vs. KHER K B
|
March 15, 1956 |
|
MANNOOLAL Vs. KUNDANLAL
|
December 5, 1956 |
|
MATHURABAI Vs. SHRIPAT
|
October 18, 1956 |
|
MISHRILAL Vs. INDERMAL
|
December 1, 1956 |
|
MOHAMMAD HUSAIN RAMJAN HUSAIN Vs. CHAIRMAN MANDI COMMITTEE
|
December 14, 1956 |
|
MOHAMMAD HUSSAIN Vs. PROVIDENT FUND INSPECTOR
|
May 11, 1956 |
|
MOHAMMAD SIDDIQ GAUTAMLAL AND ORS. Vs. THE STATE OF MADHYA BHARAT AND ANR.
|
January 17, 1956 |
|
MOHAN SINGH Vs. MURARILAL
|
January 20, 1956 |
|
MOTIBAI Vs. CHAMPALAL
|
March 23, 1956 |
|
MOTILAL Vs. BADRILAL
|
March 28, 1956 |
|
MULAIMCHAND Vs. MUNICIPAL COMMITTEE
|
December 17, 1956 |
|
MUNICIPALITY INDORE Vs. HATIM ALI
|
July 30, 1956 |
|
NANBU Vs. STATE
|
January 23, 1956 |
|
NATWARLAL GOWARDHANDAS Vs. UNION OF INDIA
|
December 14, 1956 |
|
NOOR MOHAMMAD Vs. THE STATE
|
May 7, 1956 |
|
Parma Ghasiram Kachhi Vs. Khushilal Hemraj Kachhi
|
December 5, 1956 |
|
PREM NARAIN MOHANLAL DUBEY Vs. STATE
|
August 1, 1956 |
|
PYARELAL Vs. MODI SIKHARCHAND
|
December 31, 1956 |
|
PYARELAL SHIVPRASAD AGARWAL Vs. SECRETARY INDORE MILL MAZDOOR SANGH
|
December 27, 1956 |
|
RADHAKISHAN JAIKISHAN Vs. KALICHARAN
|
December 13, 1956 |
|
RADHEYSHYAM Vs. KASHINATH
|
October 20, 1956 |
|
RAM BHIKA Vs. ARJUN GOPAL AND ORS.
|
January 24, 1956 |
|
RAMANLAL POONAMBHAI Vs. COMMISSIONER SALES TAX M B GOVERNMENT
|
December 13, 1956 |
|
RAMCHANDRA Vs. VINAYAK SANT
|
January 10, 1956 |
|
RAMCHANDRA AND ORS. Vs. PANNALAL AND ORS.
|
October 23, 1956 |
|
RAMCHANDRA RAMRATAN Vs. RAMGOPAL ONKARJI AND ORS.
|
August 30, 1956 |
|
RAMJI RUPCHAND Vs. WESTERN RAILWAY DISTRICT SUPERINTENDENT
|
August 6, 1956 |
|
RAMJIDAS Vs. BABURAM
|
February 9, 1956 |
|
RAMKRISHNA Vs. STATE
|
February 15, 1956 |
|
SADHURAM Vs. ENGINEER TELEGRAPHS
|
November 30, 1956 |
|
SARJERAO SHITOLE Vs. MAHARAJ NARAIN
|
November 12, 1956 |
|
SAVITRIBAI Vs. RADHAKISHAN
|
December 7, 1956 |
|
SHALIGRAM Vs. STATE
|
December 14, 1956 |
|
SHARAD CHANDRA Vs. STATE
|
December 13, 1956 |
|
SHIVRATAN Vs. HEERALAL
|
December 4, 1956 |
|
SHOP BABOOLAL MANGILAL Vs. FIRM MANGILAL BALKISHAN
|
November 22, 1956 |
|
STATE Vs. SHAMBHUDAYAL DHUMANSINGH
|
November 27, 1956 |
|
STATE Vs. RAMRATAN BHUDHAN
|
July 2, 1956 |
|
STATE Vs. SIDDHANNATH GANGARAM
|
February 13, 1956 |
|
STATE Vs. PANCHAM
|
March 16, 1956 |
|
STATE Vs. ANANDILAL
|
April 21, 1956 |
|
STATE Vs. HAMIDKHAN
|
May 4, 1956 |
|
STATE Vs. SADHU SINGH PAHUSINGH
|
November 30, 1956 |
|
STATE Vs. GANGADHAR
|
December 31, 1956 |
|
STATE Vs. MT. KHIMIA
|
May 10, 1956 |
|
STATE OF MADHYA BHARAT Vs. MOHANLAL MOTILAL
|
October 23, 1956 |
|
SUKHARAM KARANSINGH Vs. STATE OF MADHYA BHARAT
|
October 20, 1956 |
|
SURENDRA BHARDWAJ S/O KEDARNATH Vs. STATE
|
November 14, 1956 |
|
TEJILAL Vs. STATE
|
December 21, 1956 |
|
TEKCHAND DEVIDAS Vs. GULAB CHAND CHANDAN MAL AND ANR.
|
September 17, 1956 |
|
TOTARAM Vs. DAMODAR
|
December 14, 1956 |
|
TULSI RAM Vs. STATE
|
January 19, 1956 |
|
UNION OF INDIA Vs. MAHESH CHANDRA SHARMA
|
August 29, 1956 |
|
UNION OF INDIA Vs. TEJ NARAIN DAR
|
October 27, 1956 |
|
VISHNU SAW MILLS Vs. VITTHAL RAO
|
December 5, 1956 |
|
VISHWANATH Vs. AMARLAL
|
January 18, 1956 |
|
ZANKARSINGH Vs. STATE OF MADHYA PRADESH
|
December 31, 1956 |
LOGIN