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ABDUL GHANI HUSSAIN KHAN Vs. STATE OF MADHYA BHARAT
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November 30, 1955 |
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ABDUL KAREEM Vs. STATE
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July 13, 1955 |
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ABDUL MAJID Vs. HUKUMCHAND
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August 6, 1955 |
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ABDULHUSSAIN Vs. AKBARALI AND ORS.
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October 14, 1955 |
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ABID MOHOMMAD KHAN, SON OF AZIZ MOHOMMAD KHAN, EX-SUB-INSPECTOR, EXCISE AND CUSTOMS OF JUNA RISALA, INDORE Vs. THE STATE OF MADHYA BHARAT
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November 16, 1955 |
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AIJAZ MASIH Vs. DESOUZA
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October 6, 1955 |
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AKHTARI BEGUM Vs. THE APPELLATE AUTHORITY FOR MADHYA BHARAT AND ORS.
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December 10, 1955 |
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AMARSINGH RAMIYARAM Vs. STATE
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November 4, 1955 |
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ANAND MARTAND AND ANR. Vs. ANANT PANDURANG
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July 29, 1955 |
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ASARAM Vs. STATE
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May 6, 1955 |
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BABULAL Vs. MOTILAL
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November 3, 1955 |
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BABULAL AND OTHERS Vs. GOWARDHANDAS AND OTHERS
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October 18, 1955 |
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BADRIPRASAD Vs. BHAGWANDAS
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February 5, 1955 |
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BAJIRAO Vs. STATE
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September 29, 1955 |
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BASANTI BAI Vs. VISHNUKUMAR
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January 10, 1955 |
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BASANTILAL BHERUJI Vs. THE STATE AND OTHERS
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April 6, 1955 |
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BHAWANI SINGH Vs. STATE
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September 19, 1955 |
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BIDHICHAND Vs. DARSHANLAL
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March 4, 1955 |
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BIJAYSINGH DANGALSINGH AND ANR. Vs. THE STATE OF MADHYA BHARAT
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November 30, 1955 |
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BINODILAL Vs. SATYENDRASINGH
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February 8, 1955 |
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BIRENDRA SINGH Vs. EXCISE COMMISSIONER
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March 11, 1955 |
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CHAMPALAL Vs. STATE
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October 6, 1955 |
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DATTAJIRAO Vs. PRAHLADDAS
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March 24, 1955 |
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DHULA Vs. STATE OF MADHYA BHARAT
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August 8, 1955 |
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DHULJI Vs. KANCHAN
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July 27, 1955 |
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DOHARIYA Vs. STATE
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August 12, 1955 |
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DWARKA RUBBER WORKS Vs. CHHOTELAL
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February 11, 1955 |
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EHSANALI Vs. KIKABHAI
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February 7, 1955 |
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FIRM BALMUKUND HARIKISHAN Vs. UNION OF INDIA AND ANOTHER
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April 7, 1955 |
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FIRM GANESHDAS KISHNAJI Vs. MURLIDHAR
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September 22, 1955 |
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FIRM GOPALJI Vs. INDORE PREMIER CO-OPERATIVE BANK LTD.
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September 27, 1955 |
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FIRM KANIRAM GANGADHARAND ORS. Vs. RAMLAL POONAMCHAND
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August 1, 1955 |
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FIRM KASHIRAM BIHARILAL Vs. BADRILAL
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March 22, 1955 |
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GANESH BALKRISHNA DESHMUKH Vs. STATE OF MADHYA BHARAT
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December 2, 1955 |
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GENDALAL Vs. NANALAL
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January 27, 1955 |
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GIRDHARILAL GANGRADE AND ORS. Vs. FATEHCHAND GANGRADE AND ANR.
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October 28, 1955 |
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GWALIOR & NORTHERN INDIA TRANSPORT CO. LTD. AND ANOTHER Vs. DINKAR DURGA SHANKAR JOSHI AND ANOTHER
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July 11, 1955 |
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GWALIOR SUGAR CO. LTD. Vs. STATE
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February 2, 1955 |
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HAJARILAL Vs. PHOOLCHAND
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October 4, 1955 |
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HAJI FIDAHUSSEN Vs. LAKHMICHAND
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October 19, 1955 |
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HARIRAM Vs. STATE
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September 24, 1955 |
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HARISCHANDRA Vs. FIRM MURILIDHAR CHIRONJILAL AND ANR.
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October 3, 1955 |
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HINDUSTHAN GENERAL INSURANCE SOCIETY LTD. Vs. KEDARNARAYAN
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February 26, 1955 |
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HOORIYA Vs. MUNNA
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April 15, 1955 |
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IBRAHIM Vs. BARKAT ALI
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August 25, 1955 |
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IBRAHIM HUSSAINJI Vs. STATE
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June 29, 1955 |
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INAYATULLA Vs. CUSTODIAN OF EVACUEE PROPERTY M.B., INDORE
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July 9, 1955 |
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J.N. SAHANI Vs. STATE
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November 25, 1955 |
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JAYGOPAL Vs. DEVIRAM
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January 25, 1955 |
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JIYAJEERAO COTTON MILLS LTD. Vs. GOKULCHAND PANDE S/O. BRIJ LAL
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September 30, 1955 |
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KALURAM Vs. MANGILAL
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February 24, 1955 |
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KHUSILAL Vs. RAJKUMAR MILLS
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October 18, 1955 |
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KIRANSWAROOP RAJARAM Vs. RAGUNATH PRASAD SAWALDAS AND ORS.
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November 21, 1955 |
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KISHANLAL LAXMILAL Vs. STATE OF M.B.
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November 4, 1955 |
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KRISHNA KUMAR Vs. H.H. MAHARAJA SCINDIA
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October 3, 1955 |
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KUNWARPAL Vs. TARACHAND
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January 20, 1955 |
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LACHHMAN Vs. STATE
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September 10, 1955 |
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MAHENDRASINGH PRATAPSINGH Vs. THE RAJKUMAR MILLS LTD. AND ANR.
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August 30, 1955 |
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MANGAL SINGH Vs. THE STATE
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March 21, 1955 |
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MANGIBAI Vs. BHAGWANDAS
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October 12, 1955 |
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MANGOO PRITAMLAL AND ORS. Vs. GENERAL IRON HARDWARE STORES FIRM
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August 2, 1955 |
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MANOHAR LAL Vs. RAGHUNATH
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September 16, 1955 |
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Manoharlal Rameshwardas Vs. State of Madhya Pradesh
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September 15, 1955 |
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MILAPCHAND Vs. GULABCHAND
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December 6, 1955 |
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MOHANSINGH Vs. REVENUE COMMISSIONER, SOUTHERN DIVISION M.B. INDORE AND OTHERS
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July 9, 1955 |
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MOTILAL Vs. STATE
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November 16, 1955 |
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MUNICIPALITY INDORE Vs. GOPALPURI
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May 14, 1955 |
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N K ACHARYA Vs. REWASHANKAR
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August 9, 1955 |
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NANJI Vs. STATE
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September 16, 1955 |
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NARAYAN Vs. STATE
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July 28, 1955 |
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PANAH MOHD Vs. HASHAM KHAN
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September 3, 1955 |
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PAYMENT OF WAGES INSPECTOR M.B. GOVERNMENT AND ANR. Vs. BRAMHODATTA BAGRODIA
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December 12, 1955 |
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PERMANAND Vs. LAXMINARAIN
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January 22, 1955 |
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PHOOLCHAND Vs. RAMCHANDRA
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February 3, 1955 |
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PREMADIB PICTURES Vs. NEW SOUND PICTURES
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February 1, 1955 |
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PURUSHOTTAMDAS Vs. COLLECTOR GIRD
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February 8, 1955 |
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PUSHPADANT Vs. SHAKHARAM
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April 26, 1955 |
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RAMA Vs. STATE
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August 9, 1955 |
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RAMBHABAI Vs. RUKMINIBAI AND ANR.
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May 14, 1955 |
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RAMCHANDRA AND ANR. Vs. HASTIMAL JAIN
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September 8, 1955 |
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RAMNARAIN Vs. SHRIKRISHNA
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February 2, 1955 |
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RAMPRASAD Vs. DUNGARSIBHAI
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July 21, 1955 |
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RANCHHOD AND ANOTHER Vs. THE STATE
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December 2, 1955 |
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S.M. NAGORI Vs. BABURAO
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October 6, 1955 |
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SATYA PRAKASH AND OTHERS Vs. COMMISSIONER, LAND REFORMS AND JAGIRS, M.B. AND ANOTHER
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July 23, 1955 |
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SHAZAD KHAN Vs. JHALLU SINGH AND OTHERS
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April 8, 1955 |
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SHIVNATH SINGH Vs. THE STATE
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April 15, 1955 |
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SIADULLAH KHAN Vs. STATE OF BHOPAL
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September 23, 1955 |
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STATE Vs. KESHAVRAO INGLE
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October 5, 1955 |
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STATE Vs. GULAM MEER
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November 20, 1955 |
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STATE Vs. MITHALAL
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October 28, 1955 |
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STATE Vs. GOPAL SINGH
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September 21, 1955 |
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STATE Vs. LAKHMICHAND
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August 13, 1955 |
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STATE Vs. FULCHAND
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February 11, 1955 |
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STATE Vs. PRAKASHCHAND
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March 15, 1955 |
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STATE Vs. SANTOKH SINGH
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April 30, 1955 |
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STATE Vs. KISHAN
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May 10, 1955 |
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STATE Vs. GOVINDDAS
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June 17, 1955 |
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SUBALAL HODHRAJ SHARMA Vs. GOVT. OF MADHYA BHARAT
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April 14, 1955 |
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SUNDARLAL BALDEOJI MAHAJAN Vs. AHMADALI GULAMHUSEN AND OTHERS
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May 13, 1955 |
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SUNDI Vs. STATE
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January 15, 1955 |
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SURILAL Vs. FIRM SHYAMLAL
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February 2, 1955 |
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SWARUPKISHORE Vs. GOVERDHANDAS
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January 25, 1955 |
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THE COMMISSIONER OF INCOME TAX Vs. P.M. RATHOD AND CO.
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September 20, 1955 |
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TODARMAL TEJMAL AND ANR. Vs. CHIRONJILAL, GOPILAL AND ANR.
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July 25, 1955 |
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TORAN SINGH KUNWAR SINGH Vs. THE STATE OF MADHYA BHARAT
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October 8, 1955 |
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TULARAM Vs. KISHORILAL
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January 31, 1955 |
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V.E. DESOUZA AND ANR. Vs. R.P. DESOUZA AND ORS.
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December 19, 1955 |
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VISHWANATH Vs. HAIDARALI
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March 31, 1955 |