AHMADHASAN MUNSHI NANNE Vs. MISHRILAL BHAVARLAL AND ANOTHER
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March 23, 1954 |
AKHTAR HUSEIN MUNSHI BAKER HUSEIN Vs. DESHRAJ BALMUKUND
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March 31, 1954 |
AMARNATH NIKKURAM Vs. MOHAN SINGH AND SURJAN SINGH
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February 22, 1954 |
BABULAL Vs. THE STATE
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October 15, 1954 |
BABULALJI SAKSENA VIJAY SANKAR Vs. STATE OF MADHYA BHARAT
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April 16, 1954 |
BADAMILAL RAMDHAN Vs. STATE
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December 1, 1954 |
BALDEO SINGH Vs. PYARELAL
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October 19, 1954 |
BHAGWAN SINGH Vs. STATE
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September 16, 1954 |
BIHARILAL Vs. WASUNDARABAI
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September 22, 1954 |
BRAJMOHAN BOSE BENIMADHAV Vs. KISHORILAL KISHANLAL
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July 5, 1954 |
DAYARAM Vs. THE STATE
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December 2, 1954 |
DEVISINGH BAPUSINGH Vs. STATE
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March 9, 1954 |
DEWJI MOTI BHIL Vs. STATE
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April 27, 1954 |
DHANNALAL BRIJLAL Vs. BHAIYALAL
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September 3, 1954 |
DURSINGH GHUSLA BHILALA Vs. STATE OF MADHYA BHARAT
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April 20, 1954 |
ERACHSHAW DESABHAI KERAWALLA Vs. DOMINION OF INDIA
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July 17, 1954 |
GAMERLAL Vs. RAMNARAYAN
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August 5, 1954 |
GANESHILAL Vs. R.B. ATAL
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January 4, 1954 |
GAPPULAL S/O CHANDARLAL Vs. KANDERWAL BROTHERS, METAL DEPTT.
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October 14, 1954 |
GENDALAL RAMSAHI DHANMANDI DHAR Vs. KESHAVRAO VISHNUPANT KHARE
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October 11, 1954 |
GWALIOR SUGAR CO. LTD. Vs. STATE OF MADHYA BHARAT
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May 7, 1954 |
GYARA PANCH Vs. STATE
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December 13, 1954 |
HAZARIMAL BHANWARLAL AND ANOTHER Vs. DR. DATTRAYA CHINTAMAN AND OTHERS
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January 19, 1954 |
HUBBALAL Vs. STATE OF MADHYA BHARAT
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March 5, 1954 |
HUKUMCHAND Vs. CHAMPALAL
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December 22, 1954 |
J.N. SAHNI Vs. STATE OF MADHYA BHARAT
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April 20, 1954 |
KADAM SINGH Vs. STATE OF MADHYA BHARAT
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February 16, 1954 |
KEDARNATH Vs. KAILASHNATH
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December 3, 1954 |
KRISHNABIHARILAL Vs. STATE
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December 8, 1954 |
KUKAJI Vs. BASANTILAL
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November 2, 1954 |
L.S. SHUKLA Vs. ISHWARCHANDRA JAIN
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July 16, 1954 |
LAXMAN GOPAL Vs. GANGABAI W/O SADASHIV AND ANOTHER
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December 10, 1954 |
MADANLAL Vs. STATE OF MADHYA BHARAT
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November 26, 1954 |
MAGNIBAI KISHORJEE Vs. KESRIMAL SAWAIRAM AND ANOTHER
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December 17, 1954 |
MAJOR STANLEY HUGH BARKER Vs. MRS. PATRICIA MAY BARKER (NEE BILLS) AND ANOTHER
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May 5, 1954 |
MANNALAL Vs. BIHARILAL
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September 7, 1954 |
MOOLCHAND Vs. STATE
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December 9, 1954 |
MOTILAL Vs. GANESHILAL
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July 8, 1954 |
MURLIDHAR Vs. KADAM SINGH AND OTHERS
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February 18, 1954 |
MURLIDHAR Vs. GANESHDAS
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August 20, 1954 |
MUSHTAQ ALI Vs. BULAKI CHAND
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November 30, 1954 |
NABBOBAI W/O GHASIRAM Vs. HASAN GANI ABDUL GANI
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April 8, 1954 |
NYADARSINGH Vs. CHENSINGH
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August 5, 1954 |
OFFICIAL LIQUIDATOR Vs. SULEMAN BHAI KACHHI
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September 22, 1954 |
PANNALAL Vs. SHRIKRISHNA
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December 3, 1954 |
PANNALAL AND OTHERS Vs. DEOJI DHANJI
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December 6, 1954 |
PRABHA SHARMA Vs. STATE OF MADHYA PRADESH
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April 21, 1954 |
RAGHUWAR SINGH Vs. THE STATE
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November 12, 1954 |
RAJMAL MISHRIMAL AND OTHERS Vs. RAJMAL KHEMCHAND AND ANOTHER
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April 2, 1954 |
RAJNATH BAJAJ Vs. THE PUBLIC SERVICE COMMISSION, MADHYA BHARAT AND ANOTHER
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August 6, 1954 |
RAMCHARAN TULSIRAM Vs. MURLIDHAR RAMCHANDRA
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April 8, 1954 |
RAMGOPAL CHOTELAL Vs. STATE
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January 8, 1954 |
RAMKRISHNA Vs. DULICHAND
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December 20, 1954 |
RAMLAL GUPTA Vs. PRINCIPAL, VICTORIA COLLEGE, GWALIOR
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November 10, 1954 |
RANDHIRA Vs. STATE
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January 16, 1954 |
SALIM BEG Vs. KRISHNA BALLABH, GULAB CHAND
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January 13, 1954 |
SAMIRMAL Vs. GENDALAL
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October 16, 1954 |
SHANTILAL Vs. STATE
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September 10, 1954 |
SHRINIVAS Vs. BADRILAL
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December 6, 1954 |
SITARAM KALANI Vs. MANMAL GATTANI
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August 5, 1954 |
STATE Vs. FATEHCHAND
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December 8, 1954 |
STATE Vs. SOHANSINGH
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August 2, 1954 |
STATE Vs. RASHID
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August 16, 1954 |
STATE Vs. NARAYAN NANDRAM SARPANCH
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March 5, 1954 |
SUNDARLAL BAIJNATH JAISWAL Vs. STATE OF MADHYA BHARAT AND OTHERS
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December 19, 1954 |
TAKHATMAL Vs. HIRALAL
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January 22, 1954 |
TEKCHAND MEGHRAJ Vs. MUNICIPAL COMMR.
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April 3, 1954 |
THE STATE Vs. MONTIER
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April 5, 1954 |
VISHWANATH Vs. SIR SIREMAL BAPNA
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November 16, 1954 |
YAKUB KHAN IBRAHIM KHAN Vs. STATE OF BHOPAL
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December 29, 1954 |