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ARJUN Vs. BALWANT
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November 5, 1953 |
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AVADH BIHARI LAL Vs. STATE
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January 24, 1953 |
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B.R. CHOUDHARY Vs. P.V. BHAGWAT
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March 24, 1953 |
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BABU S/O KALU Vs. PARSRAM S/O SALAM
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September 8, 1953 |
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BABURAM Vs. OCHHELAL
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July 6, 1953 |
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BALWANTSINGH GHASIRAM Vs. BALDEO SINGH THOBANSINGH
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December 7, 1953 |
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BAPUJI Vs. KUKAJI
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December 4, 1953 |
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BHAGIRATH SINGH Vs. PARMANI
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January 8, 1953 |
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BHOGILAL CHIMANLAL Vs. REGISTRAR JOINT STOCK COMPANIES
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October 30, 1953 |
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BHOOP SINGH KEHRI SINGH Vs. STATE OF MADHYA BHARAT
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July 14, 1953 |
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CHAGANLAL SHRILAL Vs. GOPILAL CHOTU(SIC)
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December 18, 1953 |
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CHAKRAPANI LALTPRASAD Vs. BIHARI LAL MAHABIR
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April 9, 1953 |
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CHAMPALAL HAJARIMAL Vs. CHOGALAL RAMNIWAS
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December 16, 1953 |
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CHHATAR SINGH Vs. STATE OF MADHYA BHARAT
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January 21, 1953 |
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D K SANDU BROS Vs. STATE
|
April 14, 1953 |
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DEENANATH S/O NARAIN Vs. SADASHIV JAIKISHAN
|
September 11, 1953 |
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DIN DAYAL SHRIVASTAVA Vs. STATE OF VINDHYA PRADESH
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January 21, 1953 |
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FAZAL GANI Vs. SARJERAO SHITOLE
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September 11, 1953 |
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FIRM LUNAJI NARAYAN Vs. PURSHOTTAM CHARAN
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February 10, 1953 |
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GANESH RAM Vs. GHUDIA
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November 23, 1953 |
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GANGARAM KANHYALAL Vs. POORAN GULAB
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November 25, 1953 |
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GOPIRAM Vs. STATE
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September 30, 1953 |
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HAJEE SULEMAN Vs. CUSTODIAN, EVACUEE PROPERTY
|
December 11, 1953 |
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HARAKCHAND RADHAKISHAN Vs. STATE
|
November 4, 1953 |
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HARISHANKAR RAMHANS Vs. JAGSIHNARAYAN BEJHATH
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February 11, 1953 |
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HIRALAL NEKSI Vs. AGARCHAND GORELAL
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December 14, 1953 |
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INDERMULL ONKARLAL Vs. GIRRAJDAS VALLABHDAS
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December 10, 1953 |
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IQBAL AHMED Vs. STATE OF BHOPAL
|
February 23, 1953 |
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JASWANTSINGH JAWANSINGH Vs. RANCHOD NANDA DHAKAD
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December 11, 1953 |
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JIYAJI RAO COTTON MILLS LTD Vs. INDUSTRIAL COURT
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March 24, 1953 |
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JWALAPRASAD Vs. STATE OF V P
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January 17, 1953 |
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K N N AYYANGAR Vs. STATE
|
October 9, 1953 |
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KANDHAI MANFER Vs. STATE OF V P
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February 14, 1953 |
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KANHAIYALAL SEWARAM Vs. STATE
|
March 6, 1953 |
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KASHIRAM NANDA Vs. STATE
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September 25, 1953 |
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KAVARLAL HIRALAL Vs. SHIVCHAND MANDALAL DHAKAD
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November 19, 1953 |
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KESHAV RAO Vs. MADHYA BHARAT GOVT
|
October 6, 1953 |
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KIRANLAL BIHARILAL Vs. SHRIKRISHNADAS RAMNARAYAN
|
February 13, 1953 |
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KISHANLAL RAJARAM Vs. ZAPULAL RAMLAL
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October 20, 1953 |
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KUBCHAND Vs. D.R. DANDEKAR
|
August 14, 1953 |
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KUNWAR RANI JAGANNATH & ANOTHER Vs. RAJA BHAWANI SINGH
|
July 15, 1953 |
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L. M. WAKHARE Vs. STATE
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December 29, 1953 |
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LAXMIKUMAR SRINIVAS DAS Vs. KRISHNARAM BALDEV BANK
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April 7, 1953 |
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MADHO PRASAD Vs. STATE
|
January 13, 1953 |
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MAHENDRA BAHADUR SINGH Vs. STATE OF MADHYA BHARAT
|
April 9, 1953 |
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MAHILA BAI KOKILA BAI Vs. RAM SINGH
|
September 29, 1953 |
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MALOJIRAO SHITOLE Vs. C G MATKAR
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March 19, 1953 |
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MANOHARLAL JIWANLAL CHOPRA Vs. RAO RAJA HIRALALJI S. KALYANMALJI SAROGI
|
August 20, 1953 |
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MOHAN GOPAL KACHI Vs. STATE
|
October 5, 1953 |
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MUNSHI RAM Vs. DHARMU
|
December 7, 1953 |
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MUNSHIRAM Vs. STATE OF MADHYA BHARAT
|
November 19, 1953 |
|
N K CHITNIS Vs. STATE
|
April 7, 1953 |
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NATHURAM Vs. ARJUNA S/O CHATURIA
|
October 6, 1953 |
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NAWANEETDAS LAKHMIDAS Vs. GORDHANDAS LAKHMIDAS AND ANOTHER
|
December 21, 1953 |
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PADAM SINGH MUNNALAL Vs. RAM KRISHAN DAULAT RAM
|
March 5, 1953 |
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PANNALAL JUGATMAL Vs. STATE OF MADHYA PRADESH
|
January 29, 1953 |
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PREM BIHARILAL Vs. STATE OF MADHYA BHARAT
|
November 20, 1953 |
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PURSHOTTAM Vs. RAMDAYAL
|
September 8, 1953 |
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PURSHOTTAMDAS Vs. ULPHATRAI
|
May 4, 1953 |
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RAGHUNATHSINGH NATHA Vs. BHERUSINGH GANGARAM
|
December 24, 1953 |
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RAJMAL MULCHAND AND OTHERS Vs. PARABAI MULCHAND AND OTHERS
|
September 23, 1953 |
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RAMCHANDRA CHAMRU Vs. STATE OF MADHYA PRADESH
|
June 5, 1953 |
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RAMESHWAR DAYAL Vs. BHAGATRAM
|
September 29, 1953 |
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RAMLAL HAZARIMAL Vs. HIRALAL RAMLAL
|
March 31, 1953 |
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RAMSINGH HARNARAIN Vs. STATE OF MADHYA BHARAT
|
October 12, 1953 |
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RATANCHAND DAMRUMAL Vs. KHET SINGH
|
April 8, 1953 |
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SADASHIVRAO GANGADHAR Vs. RAMCHANDRA BAWAN BHAGWAT
|
October 8, 1953 |
|
SHANTILAL HASTMAL Vs. RAGHURAJ SINGH DASHRATHSING
|
July 17, 1953 |
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SHIVNARAIN Vs. STATE
|
February 18, 1953 |
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SHRICHAND HEERALAL VAISHYA Vs. SANTOSH KUMAR DEVI PRASAD
|
March 5, 1953 |
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SHYAMLAL GURUPRASAD Vs. GANPATLAL
|
February 3, 1953 |
|
SIBUA Vs. LALU GANGA
|
October 10, 1953 |
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SONELAL Vs. LALTA PRASAD
|
July 31, 1953 |
|
STATE Vs. GENDA
|
September 25, 1953 |
|
STATE OF BHOPAL Vs. WAHID KHAN
|
November 16, 1953 |
|
STATE OF VINDHYA PRADESH Vs. RAM LAKHAN
|
February 21, 1953 |
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SUKCHANDSA Vs. RAMSINGH
|
December 18, 1953 |
|
SUNDERLAL BHAGAJI Vs. STATE
|
November 25, 1953 |
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THAKURANI BASANTKUWAR Vs. SUNDARKUWAR
|
August 20, 1953 |
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UMAJIRAO Vs. RAMSARAN
|
November 3, 1953 |
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UMEDBHAI JHAVERBHAI Vs. MORESHWAR KESHAV AND OTHERS
|
November 23, 1953 |
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VIDHYARAM Vs. SAMARAM
|
November 20, 1953 |
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VINAYAK YESHWANT LAD Vs. SHRIKISHAN CHANDMAL FIRM
|
November 26, 1953 |
|
VISHVANATH VASUDEO AND ANOTHER Vs. THE STATE OF MADHYA BHARAT
|
October 26, 1953 |
|
VISHWANATH Vs. KANAKMAL
|
February 7, 1953 |
|
YADAVRAO NAGUJI PATHARE Vs. STATE
|
October 19, 1953 |