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ABDUL GHANI Vs. STATE
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January 2, 1952 |
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ABDUL NAIM KHAN Vs. STATE
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May 24, 1952 |
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AJUDHYA PRASHAD Vs. STATE
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March 19, 1952 |
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ALIYA S/O GARIB KHAN Vs. STATE
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May 6, 1952 |
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ALL INDIA REPORTER LTD Vs. STATE
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March 4, 1952 |
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ARJUNDAS KHANDELWAL Vs. BASANT LAL
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December 24, 1952 |
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B.N. VIYALIE Vs. PRAGI LAL
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October 17, 1952 |
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BABOOLAL Vs. STATE
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March 17, 1952 |
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BABULAL TENDWA Vs. STATE
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January 10, 1952 |
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BAIJNATH Vs. STATE
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August 29, 1952 |
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BALA SINGH AND ANOTHER Vs. GOKULESHWAR SINGH AND OTHERS
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December 8, 1952 |
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BALBHIM RAO BALASAHIB Vs. ALKH MURARILAL
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November 29, 1952 |
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BHAGWANDAS Vs. PYARELAL
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October 16, 1952 |
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BHAMRA Vs. STATE
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June 2, 1952 |
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BHUP SINGH KILOL SINGH Vs. SHRIPATI SINGH AND ANOTHER
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September 16, 1952 |
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BINDRABANDAS Vs. SITARAM
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April 22, 1952 |
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CHANDNI BEGAM Vs. MADHORAO FALKE
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February 8, 1952 |
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CHATURBHUJ Vs. BHOJAMAL
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August 23, 1952 |
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CHAUTHMAL CHAMPALAL OF NAGPUR Vs. STATE
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April 30, 1952 |
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CHERANJILAL Vs. JABAR CHAND
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December 9, 1952 |
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CHOTHMAL NARAYANJI Vs. RAMCHANDRA GOVINDRAM
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September 19, 1952 |
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DALPATRI JHANJHNARI Vs. WEST END WATCH CO
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March 27, 1952 |
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DAYARAM LAXMAN Vs. STATE
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January 11, 1952 |
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DEENA NATH Vs. MAKHANLAL
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November 6, 1952 |
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DHANNU LAL Vs. STATE
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October 6, 1952 |
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DURGHATIA Vs. AYODHYA PRASAD
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December 27, 1952 |
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FOOL CHAND Vs. PRATAP SINGH
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October 17, 1952 |
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FULJARI LAL Vs. RAM SARUP
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August 4, 1952 |
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GANGABAI Vs. KANHAIYALAL
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April 29, 1952 |
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GANGARAM Vs. STATE
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February 29, 1952 |
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GHASI RAM Vs. STATE
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July 1, 1952 |
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GHISIBAI Vs. P. MANGICAL
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March 14, 1952 |
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GIRDHAR GOPAL Vs. STATE
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December 18, 1952 |
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GOKUL DAS Vs. MOHAN KUNWAR BAI
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September 22, 1952 |
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GORDHAN DAS DWARKADAS Vs. PHOOL CHAND CHANDMAL
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December 15, 1952 |
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GULAMSAEED GULAM AMIR Vs. STATE
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September 3, 1952 |
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GUNNI Vs. BABU LAL
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March 14, 1952 |
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GYARSIBAI Vs. STATE
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October 23, 1952 |
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HAJI DAWOOD USMAN OF YEOTMAL Vs. STATE
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January 5, 1952 |
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HAJI SULEMAN YUSUF BHAI AND ANOTHER Vs. CUSTODIAN OF EVACUEE PROPERTY, MADHYA BHARAT, GWALIOR AND ANOTHER
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November 20, 1952 |
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HARINARAIN Vs. STATE
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April 21, 1952 |
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HINDUSINGH S/O BHERAJI Vs. RAO NIHAL KARANJI S/O RAJA CHHATRAKARANJI
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September 23, 1952 |
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J P DIXIT Vs. STATE
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February 1, 1952 |
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JAGANNATH Vs. STATE
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November 26, 1952 |
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JAGANNATH HARLAL Vs. STATE
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April 24, 1952 |
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JEEVAN LAL Vs. CENTRAL BANK OF INDIA
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July 30, 1952 |
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KAMAL CHAND Vs. AMER CHAND
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June 4, 1952 |
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KANHAIYA LAL Vs. STATE
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July 22, 1952 |
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KHUB CHAND DULI CHAND AND OTHERS Vs. DHARAM CHAND KHUB CHAND
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September 13, 1952 |
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LALARAM SURAJMAL Vs. STATE
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December 4, 1952 |
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LAXMAN SINGH Vs. RAJ PRAMUKH OF MADHYA BHARAT
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October 3, 1952 |
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LAXMINARAYAN Vs. STATE
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February 5, 1952 |
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M HASSANJEE AND SONS Vs. STATE
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January 28, 1952 |
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MADHU LAL Vs. RAMJI DAS CHIRONJI LAL
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July 31, 1952 |
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MAHABIR PRASAD Vs. STATE
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October 6, 1952 |
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MANIK CHAND Vs. JIWANLAL
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July 12, 1952 |
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MANSOOR SHAH Vs. MAYA SHANKAR
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January 24, 1952 |
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MATHURA PRASAD NAND RAM Vs. STATE OF VINDHYA PRADESH
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December 27, 1952 |
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MUNICIPAL COMMITTEE UJJAIN Vs. RAM SHANKER
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September 13, 1952 |
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NANALAL GULABCHAND AND ANR. Vs. SHIVSINGH MAKHANSINGH
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September 22, 1952 |
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NAND KISHORE OWNER OF THE FIRM RAM PRASHAD RAM KUWAR Vs. FIRM MAHESHWARI MILLS
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August 14, 1952 |
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NANHEY RAJA SAHEB Vs. KEDAR NATH AND OTHERS
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December 29, 1952 |
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NARWARSINGH Vs. STATE
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February 21, 1952 |
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NATHUDAS NARSINGHDAS Vs. STATE
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February 18, 1952 |
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NEWTON CHIKHLI COLLIERIES LTD Vs. STATE
|
April 23, 1952 |
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ONKARMAL JODHRAJ AGARWAL Vs. STATE
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March 28, 1952 |
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PANNALAL Vs. STATE
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August 25, 1952 |
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PHOOLCHAND DHARAMCHAND Vs. STATE
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August 26, 1952 |
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PITAMBAR DAS Vs. STATE
|
March 3, 1952 |
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PROVINCIAL AUTOMOBILE COMPANY LTD Vs. STATE
|
January 23, 1952 |
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PURSHOTTAM VIJAYA Vs. DILIPSINGHJI
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August 6, 1952 |
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PURUSHOTTAM SITARAM TIKLE Vs. STATE
|
June 17, 1952 |
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R S REKHCHAND MOHTA Vs. STATE
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January 8, 1952 |
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RAJ RAJENDRA MALOJIRAO SHITOLE Vs. STATE OF MADHYA BHARAT
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December 4, 1952 |
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RAJARAM PARASHRAM Vs. MADHAV MURAR
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April 1, 1952 |
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RAM CHANDRA Vs. STATE
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March 10, 1952 |
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RAM CHARAN Vs. BAKHTAWAR SINGH
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July 22, 1952 |
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RAM KRIPAL Vs. GANESH PRASAD
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August 25, 1952 |
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RAM SINGH AND RAMA KANT Vs. DULARE KOL AND SAMAN KOL
|
December 4, 1952 |
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RAMCHANDRA Vs. MANGALI PD. AND OTHERS
|
November 8, 1952 |
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RAMDHANI Vs. SWAMIDIN
|
November 22, 1952 |
|
RAMPRASAD Vs. WAR PROFITS TAX OFFICER
|
May 12, 1952 |
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RAMPRASAD RAMNARAYAN Vs. HARISCHANDRA DWARKADAS
|
January 7, 1952 |
|
RAMPRASHAD Vs. STATE OF BHOPAL
|
October 7, 1952 |
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RATAN SINGH Vs. RAGHUBIR SINGH
|
April 17, 1952 |
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ROSHAN SINGH Vs. V. CHIRANJILAL
|
March 31, 1952 |
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RUSTOM E. MODY PARSI AND ORS. Vs. STATE OF MADHYA BHARAT AND ANR.
|
September 8, 1952 |
|
SADHU RAM Vs. STATE
|
April 8, 1952 |
|
SARUPCHAND AND HUKUMCHAND Vs. UNION OF INDIA
|
November 10, 1952 |
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SAWATRAM RAMPRASAD MILLS CO LTD Vs. STATE
|
April 18, 1952 |
|
SETANBAI Vs. STATE
|
January 19, 1952 |
|
SHEIKH GAUHAR SHEIKH NAZIR OF BALAGHAT Vs. STATE
|
August 19, 1952 |
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SHIV DULAREY Vs. SHIV BEHARI LAL AND ANOTHER
|
November 18, 1952 |
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SHIVE SHARNAGAT Vs. STATE
|
December 16, 1952 |
|
SHRILAL Vs. STATE
|
November 14, 1952 |
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SITARAM BHOLA RAM Vs. STATE
|
October 13, 1952 |
|
STATE Vs. GANGARAM
|
November 14, 1952 |
|
STATE Vs. JAGAN SINGH
|
August 19, 1952 |
|
STATE Vs. KANHIYALAL
|
August 13, 1952 |
|
STATE Vs. NARAIN SINGH
|
August 27, 1952 |
|
STATE Vs. KARAN SINGH GUJAR
|
August 27, 1952 |
|
STATE Vs. DALLU PUNJA
|
October 10, 1952 |
|
STATE Vs. DEEWAKI NANDAN
|
September 2, 1952 |
|
STATE Vs. KEHARI SINGH
|
March 5, 1952 |
|
STATE Vs. KESARI MAL
|
March 6, 1952 |
|
STATE Vs. MANGILAL SHANKARLAL JAISWAL
|
March 10, 1952 |
|
STATE OF VINDHYA PRADESH Vs. KRISHNA NAND
|
January 3, 1952 |
|
SUNDER W/O NANDRAM Vs. GOPAL CHENSINGH
|
January 31, 1952 |
|
SUNNULAL Vs. STATE OF MADHYA BHARAT
|
February 26, 1952 |
|
SURAJMAL DAYARAM Vs. STATE
|
October 14, 1952 |
|
TANTOO Vs. MANTOLE
|
September 29, 1952 |
|
TEJSINGH MAN SINGH Vs. STATE
|
September 8, 1952 |
|
TOMCO SALES DEPARTMENT KINGSWAY NAGPUR Vs. STATE
|
June 24, 1952 |
|
UDAYBHAN Vs. FIRM SHANKAR LAL MOTILAL
|
September 5, 1952 |
|
VISHWANATH VASUDEO Vs. SAKAL ALYA PANCH
|
March 24, 1952 |
|
ZAFAR MOHD RASHID Vs. GENERAL SECRETARY NEW BHOPAL TEXTILES LTD
|
February 16, 1952 |