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AMTUBAI KAMRUDDIN Vs. DAUDBHAI AKBARALI
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August 9, 1951 |
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BABU Vs. STATE
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March 7, 1951 |
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BALDEO SINGH Vs. STATE
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July 30, 1951 |
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BALLABHDAS GOKULDAS Vs. STATE
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August 20, 1951 |
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BHANWARLAL MANSUKHLAL Vs. STATE
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February 7, 1951 |
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BHAWANI SAHAY Vs. MT. SUGANDHO
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September 3, 1951 |
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CHIDDU Vs. STATE
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April 26, 1951 |
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D M RANADE Vs. STATE
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November 10, 1951 |
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DAYABHAI POONAMBHAI PATEL Vs. REGIONAL TRANSPORT AUTHORITY
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July 13, 1951 |
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DEV LAL Vs. FAILI
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August 3, 1951 |
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DEVIPRASAD RAMDAYAL Vs. MANOHARA SUNDARPAL
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March 9, 1951 |
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DINANATH MAHADEO DALAL OF NAGPUR Vs. STATE
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November 9, 1951 |
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FAKIRA TEJAJI AND ORS. Vs. MUNICIPAL COMMITTEE
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May 14, 1951 |
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GANESH MAHADEO LELE Vs. STATE
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November 15, 1951 |
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GHASIRAM KANHAIYALAL Vs. HIRALAL MITHULAL AND ANR.
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May 7, 1951 |
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GOVINDRAM LAXMAN PRASAD Vs. STATE OF MADHYA PRADESH
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September 15, 1951 |
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HAJI MULLA SULAIMANJEE HAJI UYSFALI Vs. GANPATLAL JOGANNATH
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November 8, 1951 |
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HARBILAS Vs. STATE
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August 13, 1951 |
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HASANAND Vs. STATE
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July 24, 1951 |
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HIRJI GOVINDJI IN RE Vs. STATE
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September 19, 1951 |
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KAILASHNATH GURTU Vs. HARISHCHANDRA
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May 28, 1951 |
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KANA Vs. STATE
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November 12, 1951 |
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KANHAIYALAL Vs. FELIRAM
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January 22, 1951 |
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KANHIAYALAL Vs. STATE
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July 3, 1951 |
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KISANLAL RADHAKISAN Vs. STATE
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October 22, 1951 |
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KRISHNAKANT VYAS Vs. STATE
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April 30, 1951 |
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KUNDAN LAL Vs. STATE
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October 22, 1951 |
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LAXMIBAI Vs. PUSHPABAI
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December 14, 1951 |
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LIPTON LTD Vs. STATE
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November 30, 1951 |
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MAHADEO PRASAD CHHOTE LAL Vs. VINDHYA PRADESH GOVERNMENT
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July 13, 1951 |
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MAHILA GUMANO Vs. RAM DAYAL
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November 2, 1951 |
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MOHANLAL RAMKISAN NATHANI Vs. STATE
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September 20, 1951 |
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MOTIRAM KALARAM Vs. RATNA MUKUNDI
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March 12, 1951 |
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MT. DROPADKUWAR Vs. MULLA AND ANR.
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April 21, 1951 |
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MULLA TYEBALI Vs. DWARKA HARKISHAN
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September 20, 1951 |
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MUNICIPAL COMMITTEE SHIVAPURI Vs. PARSHADILAL CHATURBHUJ
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January 29, 1951 |
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NARAIN RAO JAMDAR Vs. STATE
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July 23, 1951 |
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NARSINGH JIVRAJ SONI Vs. STATE
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October 17, 1951 |
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NARVIRCHAND Vs. STATE
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November 5, 1951 |
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NATHU KALU Vs. ANANDILAL BHIKAJI
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November 8, 1951 |
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PARTAP MAL AND OTHERS Vs. SEJMAL AND OTHERS
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August 21, 1951 |
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PRAKASH Vs. STATE OF MADHYA BHARAT
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March 24, 1951 |
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PUNAM CHAND Vs. STATE
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November 8, 1951 |
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RADHAVALLABH Vs. RAMANLAL
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February 6, 1951 |
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RADHYA S/O PANNA Vs. KAMRAYA AND ANOTHER
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April 16, 1951 |
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RAHIM POONAJI Vs. ABDUL RAHIM
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October 16, 1951 |
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RAJASTHAN PRINTING AND LITHO WORKS LTD Vs. STATE
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November 10, 1951 |
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RAM SAHAY Vs. STATE
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September 10, 1951 |
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RAM SWARUP Vs. RAM PRASAD
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August 10, 1951 |
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RAMCHANDRA RAMPAL Vs. STATE
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December 15, 1951 |
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RATANLAL JAGNNATH Vs. HALKU DEOCHAND
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February 8, 1951 |
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SHANKAR LAL KALU Vs. NANDLAL GENDALAL AND ORS.
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January 5, 1951 |
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SHRIKRISHNA NANDLALJI Vs. DHANNA LADAJI
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October 1, 1951 |
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STATE Vs. BHERULAL PANNALAL AND ANR.
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January 24, 1951 |
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STATE Vs. KALU GIRDHARI
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January 22, 1951 |
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STATE Vs. HARISHANKAR CHATURBHUJ
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May 15, 1951 |
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STATE Vs. SHYAMLAL
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July 20, 1951 |
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STATE Vs. MOTILAL
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November 8, 1951 |
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STATE Vs. RAJ KUMAR SINGH
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April 2, 1951 |
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STATE Vs. BRINDAWAN
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April 3, 1951 |
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STATE Vs. BRIJ LAL DHODI
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December 14, 1951 |
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STATE OF M P Vs. GOPAL GOVIND SINNARKAR
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November 28, 1951 |
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STATE OF MADHYA BHARAT Vs. HIRALALJI
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September 22, 1951 |
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SUNDER LAL Vs. MOHAN LAL
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December 3, 1951 |
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TARA CHAND Vs. STATE
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August 4, 1951 |