|
BABULAL AND ORS. Vs. RAMJI DAS
|
December 23, 1949 |
|
BHAGWANGIR MUKUNDGIR Vs. STATE
|
August 31, 1949 |
|
DULHAMMAL RIZUMAL Vs. ABDUL KADAR
|
April 9, 1949 |
|
FAKIRCHAND NANDRAM AND ANR. Vs. THE STATE
|
December 17, 1949 |
|
HARI NARAYAN Vs. RANI DEVI
|
December 5, 1949 |
|
HIDAYAT BEGAM Vs. STATE
|
October 24, 1949 |
|
HIRALAL KUNDANMAL Vs. CHHAGAMMAL KANTIYALAL
|
July 19, 1949 |
|
HUKAMCHAND MILLS LTD. Vs. DOMINION OF INDIA, REPRESENTING B.B. AND C.I. RAILWAY
|
February 28, 1949 |
|
HUKUMCHAND MISHRILAL MEHTA Vs. CHANDMAL BHAGWAN MEHTA
|
March 3, 1949 |
|
JAGANATH RUGHANATH Vs. CHHOD CHANSIRAM AND ANR.
|
September 5, 1949 |
|
JEETMAL MANCHHARAM Vs. STATE
|
August 25, 1949 |
|
JUGRAJSA CHUNILALSA Vs. UMRAO SINGH SIKDARSINGH AND ORS.
|
April 9, 1949 |
|
KHYALIRAM GOPAL PORWAD Vs. ONKARLAL CHUNNILAL AND ORS.
|
March 2, 1949 |
|
KORJI S/O SHIVLAL Vs. SATAN S/O SHIVLAL
|
March 4, 1949 |
|
LACHMAN TARACHAND AND ORS. Vs. BALAKRISHNA GANPAT MAHAJAN AND ORS.
|
April 2, 1949 |
|
LATEEF AHAMAD FAIZ MOHAMMAD Vs. STATE
|
January 15, 1949 |
|
M R DEO Vs. STATE
|
November 14, 1949 |
|
MOHAMMAD AMIR ABBASI Vs. NASURUDDIN AHMAD
|
June 20, 1949 |
|
MOHAMMAD ZAHURAL HUQUE Vs. STATE
|
January 8, 1949 |
|
NANDLAL Vs. KESHRIMAL AND ANR.
|
July 25, 1949 |
|
PRABHULAL Vs. PARWATIBAI
|
October 17, 1949 |
|
RAMCHANDRA KASTURCHAND Vs. DAULAT DURGA AND OTHERS
|
November 26, 1949 |
|
RAMCHANDRA NARAYANJI & ANOTHER Vs. RAMESHWAR BHAGWANDAS
|
November 17, 1949 |
|
SHALIGRAM KHEMRAJ Vs. STATE
|
April 5, 1949 |
|
SHIVARAM S/O TULSIRAM AND ANR. Vs. GANGABISAN S/O DEOKISAN
|
July 6, 1949 |
|
SHREEDHAR MAHADEO PARANJAPE Vs. STATE
|
April 9, 1949 |
|
STATE Vs. BALWANT SINGH ONKAR SINGH
|
June 27, 1949 |
|
STATE Vs. HIRALAL GANGARAM
|
October 7, 1949 |
|
STATE Vs. CHOGALAL NARAYAN
|
October 31, 1949 |
|
WAMAN SADASHIV KULKARNI Vs. STATE
|
August 13, 1949 |
|
ZETA NARSINGH AND ANOTHER Vs. STATE
|
October 19, 1949 |
LOGIN