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Year 2019 of MADHYA PRADESH STATE CONSUMER DISPUTES REDRESSAL COMISSION
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MADHYA PRADESH STATE CONSUMER DISPUTES REDRESSAL COMISSION
2019
List of
Cases
Case Title
Date
GENERAL MANAGER BSNL Vs. RAJAT SAXENA
March 27, 2019
HARIDIN GUPTA Vs. MAHINDRA & MAHINDRA FINANCE SERVICE LTD
April 2, 2019
VRINDAVAN BADONIYA Vs. MANAGER, ORIENTAL INSURANCE COMPANY LTD
March 11, 2019