| Case Title | Date |
|---|---|
| KALYAN DUTTA @ K D SHARMA Vs. LIFE INSURANCE CORPORATION OF INDIA AND ANR | April 21, 2014 |
| MANU NAGRIA Vs. BAJAJ ALLIANZ GENERAL INSURANCE COMPANY | September 6, 2014 |
| NEW INDIA ASSURANCE CO. LTD. Vs. JITENDRA BHAI PATEL | December 9, 2014 |
| OMPRAKASH PATHAK Vs. IFFCO TOKIO GENERAL INSURANCE CO. LTD. | November 25, 2014 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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