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Year 2012 of MADHYA PRADESH STATE CONSUMER DISPUTES REDRESSAL COMISSION
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MADHYA PRADESH STATE CONSUMER DISPUTES REDRESSAL COMISSION
2012
List of
Cases
Case Title
Date
ALKA BAJPAI Vs. N K SHRIVASTAVA
April 12, 2012
HAKIMUDDIAN Vs. DIVISIONAL MANAGER, LIFE INSURANCE CORPORATION OF INDIA
May 16, 2012
L K CHATURVEDI Vs. POST MASTER, DAK BHAWAN
May 22, 2012