| Case Title | Date |
|---|---|
| ABHISHEK GANGWAL Vs. INDORE DEVELOPEMNT AUTHORITY | March 26, 2011 |
| AIR DECCAN Vs. INJEELA SHAH | July 20, 2011 |
| AMIT QURESHI Vs. DISASTER MANAGEMENT INSTITUTE & ORS | March 25, 2011 |
| ARAN JAIN AND ANR Vs. JILA ROGI KALYAN SAMITI | May 19, 2011 |
| BAJAJ AUTO LIMITED Vs. A G KHAN | July 11, 2011 |
| G S SAHU Vs. SAHARA INDIA COMMERCIAL CORPORATION LTD | June 6, 2011 |
| JILA SAHAKARI KENDRIYA BANK MYDT , UJJAIN Vs. AJAY SINGH | January 21, 2011 |
| LIFE INSURANCE CORP OF INDIA Vs. ANITA GUPTA | June 7, 2011 |
| MAHINDRA AND MAHINDRA LTD Vs. RANU SHARMA AND ANR | July 5, 2011 |
| NATIONAL INSURANCE CO LTD Vs. PUSHPA SINGH | May 18, 2011 |
| ORIENTAL INSURANCE COMPANY LIMITED Vs. VIJAY KUMAR DUBEY | July 2, 2011 |
| PRABHAT KUMAR JAIN Vs. D U PATHAK | February 10, 2011 |
| RAJESH MALVIYA Vs. ROHIT GRIH NIRMAN SAHAKARI SAMITI | April 8, 2011 |
| SUPERINTENDENT, SUB-POST OFFICE Vs. MADANCHANDRA GUPTA | July 5, 2011 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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