| Case Title | Date |
|---|---|
| ANIL INDUSTRIES Vs. KANTI-BOMBAY ROAD CARRIER | May 8, 2006 |
| BHAGWAN SINGH Vs. LIFE INSURANCE CORPORATION OF INDIA | February 20, 2006 |
| HARUN Vs. JATHAR NURSING HOME | May 27, 2006 |
| HEERAMANI TIWARI Vs. SHASHI SHANKAR SHARMA | September 28, 2006 |
| KAVITA SALUJA Vs. AQEELA BEE | January 1, 2006 |
| MAYA RAMKHYANI Vs. KRISHNA HOMES, BUILDERS & DEVELOPERS | November 29, 2006 |
| POONAM PRAJAPATI Vs. MUNGEE NURSING HOME | December 14, 2006 |
| RAJESH KUMAR TIWARI Vs. RAMSWAROOP RATHORE | November 2, 2006 |
| RELIANCE INDUSTRIES LIMITED Vs. ASHOK KUMAR JAIN | July 26, 2006 |
| ROYAL AUTOMOBILES Vs. TRISHA SHARMA AND OTHERS | December 14, 2006 |
| UNION OF INDIA Vs. KOTHARI SONS | May 26, 2006 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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