| Case Title | Date |
|---|---|
| ANUJ MEHTA Vs. FRANK GROUP OF COMPANIES | March 31, 2004 |
| ATMARAM PATHAK (SHARMA) Vs. INDIAN OIL CORPORATION LTD AND ORS | July 24, 2004 |
| G B THAPA Vs. TAJENDRA PAL SINGH GULIANI | May 28, 2004 |
| M P ELECTRICITY BOARD Vs. AKHTAR BI | October 4, 2004 |
| MARUTI UDYOG LIMITED Vs. KANHAIYALAL GUPTA | April 29, 2004 |
| RELIANCE TELECOM LIMITED Vs. KUSHAL JAIN | July 3, 2004 |
| SAHARA INDIA LTD Vs. JAWANMAL JAIN | August 2, 2004 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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