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360 DEGREE BUSINESS PARK PREMISES COOPERATIVE SOCIETY LIMITED Vs. BRITE TOOLS PRIVATE LIMITED
|
January 16, 2026 |
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63 MOONS TECHNOLOGIES LIMITED Vs. UNION OF INDIA
|
March 9, 2026 |
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A. NAVINCHANDRA STEEL PRIVATE LIMITED Vs. BOARD OF DIRECTORS OF THE ABHYUDAYA CO-OP. BANK LIMITED
|
February 12, 2026 |
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AARIF AKBARALI SHAIKH Vs. STATE OF MAHARASHTRA
|
February 17, 2026 |
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AAS MOHD. S/O MOHD. SHAKUR Vs. STATE OF MAHARASHTRA
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February 25, 2026 |
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AASAWA BROTHERS CORPORATE AVENUE Vs. UNION OF INDIA
|
February 27, 2026 |
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ABASAHEB S/O GULABRAO THAKUR Vs. STATE OF MAHARASHTRA
|
February 25, 2026 |
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ABB INDIA LIMITED Vs. SUNIL HARIRAM JAISINGH
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June 9, 2026 |
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ABDUL AZIZ BHARMAR Vs. VINOD ANAND
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February 3, 2026 |
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ABDUL NAZIM ABDUL RAUF Vs. STATE OF MAHARASHTRA
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February 20, 2026 |
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ABDUL RASHID ABDUL MUSAMIYA Vs. KHUDDUS S/O MAHEBOOBSAB JARGAR
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February 2, 2026 |
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ABDUL SAEED Vs. SALE PROCEEDS OF VESSEL MT AEON
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April 17, 2026 |
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ABDUL W. ISMAIL Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
|
March 17, 2026 |
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ABHAY MANOHAR PARANJAPE Vs. SHIVNAGARI COOPERATIVE HOUSING SOCIETY LIMITED
|
February 11, 2026 |
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ABHIJIT ALIAS PANDURANG CHANDAR DAVARI Vs. STATE OF MAHARASHTRA
|
February 20, 2026 |
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ABHISHEK OMPRAKASH AGRAWAL Vs. STATE OF MAHARASHTRA
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June 18, 2026 |
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ABHYUDAYA CO-OPERATIVE BANK LTD. Vs. SMITA VIRENDRA PATIL
|
June 18, 2026 |
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ABU SALEM ABDUL QAYOOM ANSARI Vs. STATE OF MAHARASHTRA
|
April 15, 2026 |
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ABU TALHA IFTEKAR KHAN Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
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January 17, 2026 |
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ABUZAR AYYAZ TAMBOLI Vs. STATE OF MAHARASHTRA
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February 25, 2026 |
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ADARSH VIDYA PRASARAK SANSTHA Vs. SAVITA GAJANAN FATAKE
|
April 16, 2026 |
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ADIL PATEL Vs. TATA IRON
|
January 29, 2026 |
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ADITYA BIRLA HOUSING FINANCE LIMITED Vs. AXIS BANK LIMITED
|
January 19, 2026 |
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ADITYA SHAILENDRA MANE Vs. STATE OF MAHARASHTRA
|
February 3, 2026 |
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ADVANCED TECHNOLOGY PRODUCTS INC. Vs. ORIENTAL EXPORT CORPORATION
|
February 23, 2026 |
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ADVNCE PESTICIDES Vs. KISAN KHAD BHANDAR
|
January 12, 2026 |
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AEROCOM CUSHIONS PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER
|
January 9, 2026 |
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AGRICULTURAL PRODUCE MARKET COMMITTEE UMARKHED Vs. DIRECTOR OF AGRICULTURAL MARKETING MAHARASHTRA STATE
|
April 30, 2026 |
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AGRICULTURAL PRODUCE MARKETING COMMITTEE Vs. STATE OF MAHARASHTRA
|
April 29, 2026 |
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AGRICULTURAL PRODUCE MARKETING COMMITTEE Vs. NATIONAL BANK
|
April 29, 2026 |
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AHMEDNAGAR FORGINGS LIMITED Vs. DONGARE GANESH D. RAGHUNATH B. WAGH
|
January 12, 2026 |
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AIC246 AG & CO. KG Vs. PATENT OFFICE OF INDIA
|
February 27, 2026 |
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AJAY S/O WAMANRAO KHANORKAR Vs. STATE OF MAHARASHTRA
|
March 12, 2026 |
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AJEET SEEDS PRIVATE LIMITED Vs. UNION OF INDIA
|
January 28, 2026 |
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AJIT SHIRISH KORDE Vs. STATE OF MAHARASHTRA
|
February 23, 2026 |
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AJITNATH TATYASAHEB SHETTI Vs. GOVINDRAM SHOBHARAM
|
February 20, 2026 |
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AKASH ALIAS DHAMMA YESHU KHETRE Vs. STATE OF MAHARASHTRA
|
January 27, 2026 |
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AKASHDEEP KARAJ SINGH Vs. STATE OF MAHARASHTRA
|
February 9, 2026 |
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AKBARSAHEB AMIRSAHEB KOKANI Vs. AKBARSAHEB AMIRSAHEB KOKANI
|
August 4, 2026 |
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AKOLA CITY MUNICIPAL CORPORATION Vs. SHOEB ABUBAKAR SORATHIA
|
January 21, 2026 |
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AKSHADEEP COOPERATIVE HOUSING SOCIETY LTD. Vs. STATE OF MAHARASHTRA
|
March 24, 2026 |
|
AKSHAY MAHADEO KAMBLE Vs. STATE OF MAHARASHTRA
|
January 9, 2026 |
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AKSHAY UTTAM GAIKWAD Vs. STATE OF MAHARASHTRA
|
January 19, 2026 |
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AKSHAY VILAS HADAL Vs. STATE OF MAHARASHTRA
|
January 6, 2026 |
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ALANKAR PADAJI MHATRE Vs. NAMDEO NARAYAN NAIK
|
January 6, 2026 |
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ALFRED FERNANDES Vs. STATE
|
April 27, 2026 |
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ALHUDA EDUCATION AND WELFARE SOCIETY Vs. KAZI FARHAT BEGUM ABDUL RAUF SAHEB
|
March 13, 2026 |
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ALKESH CHANDRASHEKHAR BORIKAR Vs. STATE OF MAHARASHTRA
|
January 20, 2026 |
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ALTAF AHAMAD Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
January 29, 2026 |
|
AMAR PRAKASHRAO DAHANE Vs. STATE OF MAHARASHTRA
|
January 21, 2026 |
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AMBADAS SON OF KHANDUJI DOIFODE Vs. SHANKARRAO SON OF CHAMPATRAO THAKRE
|
January 19, 2026 |
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AMBARE ARVIND GOPINATH Vs. STATE OF MAHARASHTRA
|
January 12, 2026 |
|
AMBERNATH SAHAKARI SAMUDAYIK SHETKI SOCIETY LIMITED Vs. STATE OF MAHARASHTRA
|
January 28, 2026 |
|
AMIN ABBAS PATHAN Vs. STATE OF MAHARASHTRA
|
January 28, 2026 |
|
AMINES AND PLASTICIZERS LIMITED Vs. APL HOLDINGS AND INVESTMENTS LIMITED
|
April 28, 2026 |
|
AMIT DEVJI BOUVA Vs. STATE OF MAHARASHTRA
|
February 10, 2026 |
|
AMIT MANILAL HARIA Vs. JOINT COMMISSIONER, CGST & CENTRAL EXCISE
|
February 25, 2026 |
|
AMIT S/O PRAKASH MAHALLE Vs. CHIEF ENGINEER
|
January 20, 2026 |
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AMIT S/O. GAUTAMRAO JOGI Vs. STATE OF MAHARASHTRA
|
April 6, 2026 |
|
AMIT SAGAR SOLANKI Vs. STATE OF MAHARASHTRA
|
March 16, 2026 |
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AMIT VIJAY BHATEWARA Vs. AVINASH VINAYAK PATWARDHAN
|
January 28, 2026 |
|
AMITKUMAR SATYANARAYAN KUSHWAH Vs. STATE OF MAHARASHTRA
|
January 5, 2026 |
|
AMOL @ AJAY Vs. RAJENDRA
|
August 5, 2026 |
|
AMOL @ PAPPU POPAT ANDHALE Vs. STATE OF MAHARASHTRA
|
January 19, 2026 |
|
AMOL DHONDIBA KHATAL Vs. NIL
|
March 30, 2026 |
|
AMOL PUNAJI MANE Vs. STATE OF MAHARASHTRA
|
January 21, 2026 |
|
AMOL VIJAY DESHMUKH Vs. STATE OF MAHARASHTRA
|
March 5, 2026 |
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ANA BRIGIDA DE SOUZA Vs. MARIAN ELIZABETH HANKINS
|
January 19, 2026 |
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ANAGHA W/O SHASHANK BADGE Vs. STATE OF MAHARASHTRA
|
March 17, 2026 |
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ANAND RAJENDRAKUMAR JAIN Vs. KAVITA SANTOSH PATIL
|
January 21, 2026 |
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ANANDRAO BABASAHEB AWAGHAD Vs. DURGASHANKAR GHANSHYAM AGRAWAL
|
January 9, 2026 |
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ANANT WAMANRAO AMBEKAR Vs. SAMEER SURESH SARAF
|
March 17, 2026 |
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ANANTA RAJARAM WALUNJ Vs. GRUPO ANTOLIN PUNE (P) LTD.
|
July 27, 2026 |
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ANDHERI P.M.G.P. COLONY CO-OPERATIVE HOUSING SOCIETIES ASSOCIATION LIMITED Vs. STATE OF MAHARASHTRA
|
January 28, 2026 |
|
ANGAD VITHAL KOHALE Vs. STATE OF MAHARASHTRA
|
January 6, 2026 |
|
ANGELA FERNANDES Vs. MARIA CARMELINA ALMEIDA
|
March 24, 2026 |
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ANIKET S/O DAMODAR HATWAR Vs. STATE OF MAHARASHTRA
|
February 6, 2026 |
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ANIL GANJIDHAR PAWAR Vs. VIJAYA TUKARAM CHAUDHARY
|
March 30, 2026 |
|
ANIL JUGALKISHOR AGRAWAL Vs. STATE OF MAHARASHTRA
|
January 8, 2026 |
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ANIL KHEMANI Vs. AXIS BANK LIMITED
|
August 6, 2026 |
|
ANIL M. GAWADE Vs. HON’BLE REGISTRAR
|
February 17, 2026 |
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ANIRUDH SUBASH NAIK Vs. STATE OF MAHARASHTRA
|
February 17, 2026 |
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ANIRUDHA MANOHAR KHOPADE Vs. UNION OF INDIA
|
February 24, 2026 |
|
ANITA ASHOK MAPUSKAR Vs. MUNICIPAL CORPORATION OF GREATER OF MUMBAI
|
January 5, 2026 |
|
ANITA NAIK Vs. STATE
|
February 3, 2026 |
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ANJALI MAHENDRAKUMAR JAMBULKAR Vs. STATE OF MAHARASHTRA
|
February 27, 2026 |
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ANNA ALIAS BHAURAO PRABHAKAR GADALE Vs. STATE OF MAHARASHTRA
|
April 1, 2026 |
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ANUJ COOPERATIVE HOUSING SOCIETY LIMITED Vs. DISTRICT DEPUTY REGISTRAR OF COOP. SOCIETIES-1
|
March 24, 2026 |
|
ANUP GANESH WANKHADE Vs. STATE OF MAHARASHTRA
|
March 11, 2026 |
|
ANUP NIRANJAN DODIA Vs. STATE OF MAHARASHTRA
|
March 16, 2026 |
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ANUPAM DIKSHIT Vs. S. KUMARS NATIONWIDE LIMITED
|
February 5, 2026 |
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ANURAG S/O LAXMANRAO TALEY Vs. STATE OF MAHARASHTRA
|
January 6, 2026 |
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ANUSAYA W/O ASHOK WALDE Vs. DEVIDAS S/O NARAYAN LAVATRE
|
January 29, 2026 |
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ANUSHKA ARUN SHELAR Vs. ARUN SHIVAJI SHELAR
|
April 30, 2026 |
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APNA SAHAKARI BANK LIMITED Vs. VAJU NANJI PARMAR
|
January 16, 2026 |
|
APPA NINAJI DAMBRE Vs. STATE OF MAHARASHTRA
|
March 17, 2026 |
|
APSARA CO-OPERATIVE HOUSING SOCIETY LIMITED Vs. VIJAY SHANKAR SINGH
|
January 5, 2026 |
|
ARCHANA RASENJIT GOGTE Vs. AMIT NAMDEORAO NIKAM
|
April 28, 2026 |
|
ARIF MOHD. GHASSWALA Vs. SIDDHARTHA BHATTACHARYA
|
February 6, 2026 |
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ARJUN ANTHONY DA COSTA Vs. APPA BALKRISHNA RAO
|
January 5, 2026 |
|
ARJUN SHIVSINGH SULANE Vs. STATE OF MAHARASHTRA
|
March 12, 2026 |
|
ARMY INSTITUTE OF TECHNOLOGY Vs. SATISH SHIVAJI JAGTAP
|
March 6, 2026 |
|
ARUN A. IYER Vs. BOARD OF GOVERNORS
|
March 24, 2026 |
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ARUN A. IYER Vs. BOARD OF GOVERNORS, INDIAN INSTITUTE OF TECHCNOLOGY
|
March 24, 2026 |
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ARUN NARAYAN PATIL Vs. JAYSHREE JAYWANT PATIL
|
August 27, 2026 |
|
ARVIND GOVIND TAMBVEKAR Vs. STATE OF MAHARASHTRA
|
April 1, 2026 |
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ARVIND N PARIKH Vs. STATE OF MAHARASHTRA
|
January 20, 2026 |
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ARVIND PRAVINKUMAR MEHTA Vs. APEX GRIEVANCE REDRESSAL COMMITTEE
|
January 19, 2026 |
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ARYAN S/O RAJESH INGLE Vs. STATE OF MAHARASHTRA
|
April 23, 2026 |
|
ASEAN INTERNATIONAL LIMITED Vs. STATE BANK OF INDIA
|
January 5, 2026 |
|
ASEEM BHATNAGAR Vs. DEPUTY REGISTRAR
|
February 24, 2026 |
|
ASHA DHONDIRAM SHINDE Vs. UNION OF INDIA
|
February 27, 2026 |
|
ASHADEVI Vs. NEW INDIA ASSURANCE COMPANY LTD.
|
February 16, 2026 |
|
ASHISH S/O. GANGADHAR Vs. STATE OF MAHARASHTRA
|
January 9, 2026 |
|
ASHISH SUNIL DESHMUKH Vs. STATE OF MAHARASHTRA
|
March 16, 2026 |
|
ASHOK COMMERCIAL ENTERPRISES Vs. HUBTOWN LIMITED
|
January 21, 2026 |
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ASHOK GUPTA Vs. ROHINI GUPTA SITA DEVI
|
January 28, 2026 |
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ASHOK KACHARU GAIKWAD Vs. SAMUEL SHANKAR CHANDEKAR
|
February 27, 2026 |
|
ASHOK LAXMAN RUPTAKKE Vs. UTTARA FOODS AND FEEDS PRIVATE LIMITED
|
March 26, 2026 |
|
ASHOK M. HARIJAN Vs. STATE OF GOA
|
March 30, 2026 |
|
ASHOK PANDHARINATH KUDAL Vs. STATE OF MAHARASHTRA
|
August 3, 2026 |
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ASHOK RANGNATHRAO KOTTAWAR Vs. JOINT CHARITY COMMISSIONER
|
May 4, 2026 |
|
ASHOK SHANKAR MESHRAM Vs. STATE OF MAHARASHTRA
|
January 9, 2026 |
|
ASHOK SHANKAR MHATRE Vs. STATE OF MAHARASHTRA
|
February 5, 2026 |
|
ASHOK VADHER Vs. JAYSHREE SURESH PANDYA
|
February 12, 2026 |
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ASHWANI RAM PYARA LAMBA Vs. STATE OF MAHARASHTRA
|
January 17, 2026 |
|
ASHWIN BHARAT KHATER Vs. URVASHI BHARAT KHATER
|
January 14, 2026 |
|
ASHWIN RAMESH SONI Vs. RAMESH BACHAULAL SONI
|
July 7, 2026 |
|
ASIAN CHEMICAL INDUSTRIES Vs. VIJAY KAILAS INDUSTRIAL PREMISES CHS LTD.
|
February 11, 2026 |
|
ASPANDIAR RASHID IRANI Vs. PASAYADAN COOPERATIVE HOUSING SOCIETY LIMITED
|
January 16, 2026 |
|
ASVAS HOMES LLP Vs. TIOFILO SEBASTIAO DE SOUZA
|
February 12, 2026 |
|
ATCOM TECHNOLOGIES LTD. Vs. Y.A. CHUNAWALA AND CO.
|
March 26, 2026 |
|
ATUL DIPAKBHAI PATEL Vs. STATE OF GOA
|
March 27, 2026 |
|
AUTOCOP INDIAN PVT. LTD. Vs. ASSISTANT PROVIDENT FUND COMMISSIONER, NASHIK
|
February 12, 2026 |
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AUTOMATIC ELECTRIC LIMITED Vs. TUKARAM MAHADEV MEJARI
|
May 8, 2026 |
|
AVINASH Vs. STATE OF MAHARASHTRA
|
February 20, 2026 |
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AVINASH DATTATRAYA JAGTAP Vs. VIJAY CO-OPERATIVE HOUSING SOCIETY LTD.
|
August 10, 2026 |
|
BABURAO JALBA TAWDE Vs. JOINT CHARITY COMMISSIONER, NANDED REGION, NANDED
|
February 6, 2026 |
|
BABURAO S/O TATYABA DONGRE Vs. SARASWATI SAHAKARI GRUH NIRMAN
|
April 6, 2026 |
|
BAGASARWALA PROPERTY LLP Vs. JOINT CHARITY COMMISSIONER WORLI
|
June 10, 2026 |
|
BAGASARWALA PROPERTY LLP Vs. JOINT CHARITY COMMISSIONER WORLI
|
June 11, 2026 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. PREMLABAI @ PREMLATA
|
February 12, 2026 |
|
BAJIRAO VAIJANATH MANE Vs. STATE OF MAHARASHTRA
|
February 17, 2026 |
|
BALAJI CONSTRUCTION COMPANY, REGISTERED AT MUMBAI Vs. LIRA SIRAJ SHAIKH
|
February 27, 2026 |
|
BALAJI KASHINATH KAWADKAR Vs. STATE OF MAHARASHTRA
|
March 13, 2026 |
|
BALASAHEB HIRALAL ZAD Vs. BHARAT PETROLEUM CORPORATION LTD
|
February 4, 2026 |
|
BALASAHEB PANDITRAO SAKALKAR Vs. STATE OF MAHARASHTRA
|
August 6, 2026 |
|
BALASO BAPU DESAI Vs. STATE OF MAHARASHTRA
|
March 27, 2026 |
|
BALKISAN DWARKADAS SANGHVI Vs. PADMANABHA COOPERATIVE SOCIETY LTD & ORS.
|
February 4, 2026 |
|
BALKRISHNA Vs. STATE OF MAHARASHTRA
|
February 5, 2026 |
|
BALU Vs. DHYANESHWAR S/O DAGDHU KUDLE
|
February 27, 2026 |
|
BALWANTPURAM SAMRAJYA CO-OPERATIVE HOUSING SOCIETY LTD. Vs. PETHKAR PROJECTS
|
April 18, 2026 |
|
BANDU @ RAJESH Vs. STATE OF MAHARASHTRA
|
March 24, 2026 |
|
BANDU ALIAS JAYSINGH SHRIMANT WARE Vs. STATE OF MAHARASHTRA
|
January 17, 2026 |
|
BANK OF INDIA Vs. SHARAD RAJARAM KHADTARE
|
June 22, 2026 |
|
BARIKRAO SOMNATH CHANDANSHIVE Vs. STATE OF MAHARASHTRA
|
February 3, 2026 |
|
BEAUMONT HFSI PRE-PRIMARY Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
|
February 13, 2026 |
|
BEBITAI DINKAR GARJE Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA PROJECT IMPLEMENTATION UNIT
|
January 29, 2026 |
|
BEEJSHEETAL RESEARCH PVT. LTD. Vs. AJIT DIGAMBAR MALI
|
February 24, 2026 |
|
BELLEZA BLUE COOP. HOUSING SOCIETY LTD. Vs. DEPUTY DISTRICT REGISTRAR
|
April 21, 2026 |
|
BHAGIRATHI HARIBHAU YADAV Vs. DNYANESHWAR VISHNU KATE
|
January 27, 2026 |
|
BHAGWANRAO SHANKARRAO CHINCHALKAR (DIED) Vs. TAHSILDAR
|
January 6, 2026 |
|
BHAGWAT GOVINDRAO ZAMBRE Vs. THE STATE OF MAHARASHTRA
|
August 25, 2026 |
|
BHAGYASHRI PRAMOD THAKUR Vs. STATE OF MAHARASHTRA
|
January 14, 2026 |
|
BHALCHAND S/O HARI SHELAR Vs. STATE OF MAHARASHTRA
|
February 25, 2026 |
|
BHALCHANDRA CHINTAMAN DEO Vs. SPECIAL LAND ACQUISITION OFFICER, PUNE
|
March 9, 2026 |
|
BHARAT AVIATION PVT. LTD. Vs. RAHUL SUDHINDRA SONI
|
May 5, 2026 |
|
BHARAT DIGAMBAR MUKPALLI Vs. DISTRICT CASTE CERTIFICATE SCRUTINY COMMITTEE
|
January 19, 2026 |
|
BHARAT KANTILAL DALAL Vs. SURENDRA KANTILAL DALAL
|
January 8, 2026 |
|
BHARAT KESHAV UGALE Vs. SOMPRABHA BHARAT UGALE
|
March 6, 2026 |
|
BHARAT MULJI KHONA Vs. FIZA CONSTRUCTION COMPANY
|
April 17, 2026 |
|
BHARAT NANASAHEB SURYAWANSHI Vs. GKN SINTER METAL PVT LTD
|
April 2, 2026 |
|
BHARATI BHALCHANDRA SHIRKAR Vs. STATE OF MAHARASHTRA
|
January 14, 2026 |
|
BHARTIYA KAMGAR KARMACHARI MAHASANGH Vs. MAHARASHTRA STATE FINANCIAL CORPORATION
|
March 23, 2026 |
|
BHOLENATH MEVALAL NISHAD Vs. SHYAMDULARI MEVALAL NISHAD
|
March 5, 2026 |
|
BHOOMIPUJAN PRIME BUILDERS LLP Vs. AL MASINA ENTERPRISES
|
April 30, 2026 |
|
BHUPESH TUKARAM MESHRAM Vs. UNION OF INDIA
|
March 5, 2026 |
|
BHUPINDER SINGH PASSI Vs. PUNJAB NATIONAL BANK
|
April 24, 2026 |
|
BHUSHAN RAJENDRA Vs. STATE OF MAHARASHTRA
|
January 19, 2026 |
|
BIPIN VASANT SHINDE Vs. PUNE MUNICIPAL CORPORATION
|
February 3, 2026 |
|
BLINSTON SAVIO FERNANDES Vs. MRS. LEANDRA MARIE FERNANDES
|
April 29, 2026 |
|
BRAMHA SUN CITY PLATINUM CO-OPERATIVE HOUSING SOCIETY LTD. Vs. STATE OF MAHARASHTRA
|
March 6, 2026 |
|
BRIHANMUMBAI MUNICIPAL CORPORATION Vs. MUMBAI MAHANAGARPALIKA KARYALAYEEN KARMACHARI SANGHATANA
|
February 12, 2026 |
|
C.B. HEALTHCARE Vs. UNION OF INDIA
|
March 24, 2026 |
|
CENTRAL BANK OF INDIA Vs. VIKAS KASHINATH GAIKWAD
|
February 4, 2026 |
|
CENTRAL BOARD OF TRUSTEES, EPF A BODY OF CORPORATE Vs. NATIONAL ORGANIC CHEMICAL INDUSTRIES LTD.
|
March 6, 2026 |
|
CENTRAL BUREAU OF INVESTIGATION Vs. SUKHVENDER SINGH
|
January 28, 2026 |
|
CHANDAN DIGAMBAR PAWASKAR Vs. TANVI DATTARAJ GAD
|
April 10, 2026 |
|
CHANDAN PATEKAR Vs. STATE OF GOA
|
April 7, 2026 |
|
CHANDRAHAS @ RAJ SUBHASH UBALE Vs. STATE OF MAHARASHTRA
|
January 27, 2026 |
|
CHANDRAKANT Vs. PADMAKAR
|
February 13, 2026 |
|
CHANDRASHEKHAR Vs. STATE OF MAHARASHTRA
|
January 27, 2026 |
|
CHETAN SAMAJIK PRATISHTHAN Vs. MUNICIPAL CORPORATION OF GR. MUMBAI
|
February 3, 2026 |
|
CHETAN SUNDERJI BHANUSHALI Vs. HEMA RAMESH CHHEDA
|
February 10, 2026 |
|
CHIEF GENERAL MANAGER, MAHANAGAR TELEPHONE NIGAM LTD Vs. GENERAL SECRETARY, BOMBAY TELEPHONE CANTEEN EMPLOYEES
|
April 9, 2026 |
|
CHIEF OFFICER, MAHARASHTRA HOUSING AND AREA DEVELOPMENT BOARD Vs. SUJEET H. SHUKLA
|
March 24, 2026 |
|
CHINTU RAMESH PATIL Vs. STATE OF MAHARASHTRA
|
February 27, 2026 |
|
CHITRAKSHI YOGESH RANGWANI Vs. STATE OF MAHARASHTRA
|
February 16, 2026 |
|
CITIZEN CREDIT CO-OPERATIVE BANK LIMITED Vs. INCOME TAX OFFICER
|
August 6, 2026 |
|
CLC INDUSTRIES LIMITED Vs. PRAKASH COTTON
|
February 12, 2026 |
|
CLR FACILITY SERVICES PVT. LTD. Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
|
January 23, 2026 |
|
COMMISSIONER, MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. PRAVIN SHANTARAM GHAG MAHESH SHANTARAM GHAG RAKESH VITTHAL JADHAV
|
April 9, 2026 |
|
COMPLETE SOLUTION FACILITY MANAGEMENT PRIVATE LIMITED Vs. MAHARASHTRA SURAKSHA RAKSHAK AGHADI
|
April 10, 2026 |
|
CONSO FEEDS Vs. ALFA LAVAL (INDIA) PRIVATE LIMITED
|
August 6, 2026 |
|
COURT ON ITS OWN MOTION Vs. STATE OF MAHARASHTRA
|
January 12, 2026 |
|
COWTOWN INFOTECH SERVICES PVT. LTD. Vs. SETH INDUSTRIES PRIVATE LIMITED
|
April 18, 2026 |
|
CYRUS NOSHIRWAN KARTAK Vs. STATE OF MAHARASHTRA
|
May 5, 2026 |
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D.B. CORP. LIMITED (DAINIK BHASKAR) Vs. ASBURT GONSALVES
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April 2, 2026 |
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DAGDU S/O MANSIRAM CHAVAN Vs. STATE OF MAHARASHTRA
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February 25, 2026 |
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DASWANI CO-OP HOUSING SOCIETY LTD. Vs. LEELA SANJEEV SHETTY
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April 20, 2026 |
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DATTA SUNDARRAO PAWAR Vs. STATE OF MAHARASHTRA
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January 30, 2026 |
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DATTU ROHIDAS MORE Vs. STATE OF MAHARASHTRA
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January 23, 2026 |
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DATTU S/O AHSRUBA NAIKWADE Vs. DATTATRAYA S/O RAJENDRA MUNDE
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February 25, 2026 |
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DEALMONEY COMMODITIES P. LTD Vs. VIJAY VITHAL SAWANT
|
February 17, 2026 |
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DEELIP GOPALSINGH THAKUR Vs. STATE OF MAHARASHTRA
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March 13, 2026 |
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DEEPAK ASARAM PAWAR Vs. STATE OF MAHARASHTRA
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March 13, 2026 |
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DEEPAK CHHAGAN RATHOD Vs. STATE OF MAHARASHTRA
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January 29, 2026 |
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DEEPAK GANGADHAR DADGE Vs. VIJAYA DEEPAK DADGE
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January 17, 2026 |
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DEEPAK MADHAV SURLAKAR Vs. STATE OF GOA
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August 6, 2026 |
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DEEPAK MADHU WAGHMARE Vs. STATE OF MAHARASHTRA
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January 19, 2026 |
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DEEPAK SHIVKUMAR BAHRY Vs. HEART AND SOUL ENTERTAINMENT LIMITED
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January 7, 2026 |
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DEEPALI DINESH NAIK Vs. KRANTIVIR CHAFEKAR EDUCATION SOCIETY
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February 6, 2026 |
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DEORAO Vs. STATE OF MAHARASHTRA
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February 16, 2026 |
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DEORAO S/O LAXMAN KANDALWAD Vs. NYALSINGH S/O MAHADU PANDHARE
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February 24, 2026 |
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DEORAO S/O. CHINDHUJI BELKHODE Vs. UNION OF INDIA
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April 17, 2026 |
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DEPUTY DIRECTOR, HEALTH SERVICES, NASHIK CIRCLE, NASHIK Vs. SATISH BABURAO GAPAT
|
February 3, 2026 |
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DEV SHASAN JAIN SHWETAMBAR MURTIPUJAK TRUST Vs. VEER TOWER CHS LTD.
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February 10, 2026 |
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DEVESH DASHARATH MALVANKAR Vs. SHRIPAD SHANKAR KERKAR
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April 6, 2026 |
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DEVIDASRAO NAGNATH BIDWAI Vs. SPECIAL LAND ACQUISITION OFFICER
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February 24, 2026 |
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DEVISINGH S/O GYANISINGH Vs. STATE OF MAHARASHTRA
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March 17, 2026 |
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DEVSING KIRTA VALVI Vs. STATE OF MAHARASHTRA
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March 9, 2026 |
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DEWASHISH ANILKUMAR BISEN Vs. STATE OF MAHARASHTRA
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March 16, 2026 |
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DHAMMAPAL NANDU AHIRE Vs. MONIKA DHAMMAPAL AHIRE
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February 27, 2026 |
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DHANAJI DHONDIBA SADGIRE Vs. STATE OF MAHARASHTRA
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February 5, 2026 |
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DHANANJAY GOVINDRAO NINAWE Vs. UNION OF INDIA
|
May 6, 2026 |
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DHANASHRI RAJESH DESHMUKH Vs. SAROJ KUMAR BEHERA
|
April 24, 2026 |
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DHANASHRI RAMESH KARKHANIS ADULT, INDIAN INHABITANT Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
|
February 27, 2026 |
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DHANRAJ PARASMAL CHORDIYA Vs. STATE OF MAHARASHTRA
|
March 17, 2026 |
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DHANRAJ R.MAHALE Vs. KIRLOSKAR OIL ENGINES LTD.
|
April 27, 2026 |
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DHEERAJ DREAMS BUILDING NO.1 CHS LTD. Vs. DIVISIONAL JOINT REGISTRAR, CO-OPERATIVE SOCIETIES
|
March 25, 2026 |
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DIGAMBAR S/O MAROTI HAGWANE Vs. STATE OF MAHARASHTRA
|
March 25, 2026 |
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DIGANT PAREKH (HUF) Vs. AKRUTI KAILASH CONSTRUCTION
|
January 16, 2026 |
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DILIP Vs. LATA
|
February 9, 2026 |
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DILIP BABURAO KARAPE Vs. UNION OF INDIA
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February 23, 2026 |
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DILIP BHANU NAIK Vs. DEENDAYAL MULTIPURPOSE
|
February 13, 2026 |
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DILIP KAJALE Vs. GOKHALE INSTITUTE OF POLITICS AND ECONOMICS
|
August 5, 2026 |
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DILIP M. BOBADE Vs. LLOYDS REGISTER
|
August 5, 2026 |
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DILIP PRABHAKAR GHEWARE Vs. BRIJESH SHARMA
|
March 17, 2026 |
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DINESH SALE CORPORATION Vs. VASANTRAO NAIK GOVERNMENT MEDICAL COLLEGE AND HOSPITAL
|
April 10, 2026 |
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DINKAR ANANDA PATIL Vs. STATE OF MAHARASHTRA
|
January 28, 2026 |
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DIPAK CHANDRABHAN GADHADE/GAVANDE Vs. STATE OF MAHARASHTRA
|
February 12, 2026 |
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DIPTI MADHUKAR SHETH Vs. BORIVALI EDUCATION SOCIETY
|
July 31, 2026 |
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DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
February 23, 2026 |
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DISHA SHIVKUMAR WARANKAR Vs. STATE OF MAHARASHTRA
|
June 12, 2026 |
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DNYANESHWAR ALIAS MAULI SHUBHARAO PAWAR Vs. STATE OF MAHARASHTRA
|
January 12, 2026 |
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DNYANOBA BHIKA SORTE Vs. SUDAM DNYANOBA JADHAV
|
June 8, 2026 |
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DOLI LEDHA RAVIDAS Vs. STATE OF MAHARASHTRA
|
January 27, 2026 |
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DOMNIC NWEKE PRESENTLY Vs. STATE OF GOA, THR OFFICER IN CHARGE ANCPS
|
March 24, 2026 |
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DR. ALKA KRISHNARAO CHOUGALE Vs. STATE OF MAHARASHTRA
|
August 19, 2026 |
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DR. MITAL LAHANU SONAWANE Vs. STATE OF MAHARASHTRA
|
August 5, 2026 |
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DULISONS CEREALS Vs. STATE OF MAHARASHTRA
|
March 10, 2026 |
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DURGA RAGHUNATH NAGDEVE Vs. STATE OF MAHARASHTRA
|
February 9, 2026 |
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DURGA SRINIVAS KALLAKURI, Vs. EMPLOYEES’ PROVIDENT FUND ORGANISATION (EPFO)
|
April 18, 2026 |
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DWARKADAS MANTRI NAGARI SAHAKARI BANK LTD. Vs. SAKHARAM GUNAJI MANE
|
March 10, 2026 |
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DWARKADAS NARAYANDAS RATHI Vs. STATE OF MAHARASHTRA
|
February 6, 2026 |
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ECHJAY FORGING INDUSTRIES PVT. LTD. Vs. VASANT KRISHNA GHADGE
|
March 26, 2026 |
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ECOGREEN ENVIROTECH SOLUTIONS LTD. Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
|
February 13, 2026 |
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EDELWEISS ASSET RECONSTRUCTION COMPANY LIMITED Vs. STATE OF MAHARASHTRA
|
April 18, 2026 |
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EDELWEISS ASSET RECONSTRUCTION LIMITED Vs. JAHAAN SUJEET SHAH
|
February 25, 2026 |
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EDELWISS ASSET RECONSTRUCTION COMPANY LIMITED Vs. SIDDHANT COLLECTION
|
April 30, 2026 |
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EDSEL TRINDADE Vs. HAZEL ROSARIA FERNANDES
|
January 9, 2026 |
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EDWARD ROCK PAUL Vs. ANTHONY ROCK PAUL
|
February 3, 2026 |
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EKNATH SHIVAJI RASKAR Vs. TRANSPORT MANAGER, PUNE MUNICIPAL TRANSPORT
|
January 23, 2026 |
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ELLIS CLEMENT NAZARETH Vs. STATE OF GOA
|
January 19, 2026 |
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EON KHARADI INFRASTRUCTURE PVT. LTD. Vs. STATE OF MAHARASHTRA
|
April 7, 2026 |
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EVENCIO QUADROS Vs. CANARA BANK
|
February 17, 2026 |
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EVERTOP APARTMENTS COOPERATIVE HOUSING SOCIETY LIMITED Vs. LOTUS LOGISTICS AND DEVELOPERS PRIVATE LIMITED
|
January 29, 2026 |
|
EXECUTIVE DIRECTOR Vs. GURUNANAK INDUSTRIES
|
January 17, 2026 |
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EXECUTIVE ENGINEER Vs. PRASHANT KRUSHNARAO NIMJE
|
January 5, 2026 |
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EXECUTIVE ENGINEER, LATUR MINOR IRRIGATION DIVISION Vs. SHRINIWAS S/O. HANUMANDAS BHARGAV
|
April 23, 2026 |
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FAHIM TABASSUM Vs. SANDEEP
|
February 18, 2026 |
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FAISAL ATAUR RAHEMAN SHAIKH Vs. STATE OF MAHARASHTRA
|
February 23, 2026 |
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FAIYYAZ HUSAIN ZAWWAR HUSAIN Vs. ASIF KHAN ARIF KHAN
|
March 11, 2026 |
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FATEH MOHD. S/O JAN MOHD. RAJ Vs. ABDUL KADIR S/O ABDUL WAHED
|
April 22, 2026 |
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FATHER-ACCUSED AS PER LOWER COURT JUDGMENT Vs. STATE OF MAHARASHTRA
|
February 9, 2026 |
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FIROZ SHAH S/O MOULA SHAH Vs. STATE OF MAHARASHTRA
|
March 24, 2026 |
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G. H. KHANDELWAL Vs. AMRAVATI MUNICIPAL CORPORATION
|
April 23, 2026 |
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G.B. TRADERS Vs. UNION OF INDIA
|
April 1, 2026 |
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G.K. DEVELOPERS Vs. STATE OF MAHARASHTRA
|
March 17, 2026 |
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G.N. MOHANTY Vs. UNION OF INDIA
|
April 2, 2026 |
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GAJANAN ANNABHAU TUPE Vs. MANAGEMENT,ENDURANCE TECHNOLOGIES PVT. LTD.
|
February 3, 2026 |
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GAJANAN JANARDHAN WANKHEDE Vs. STATE OF MAHARASHTRA
|
January 28, 2026 |
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GAJANAN LAXMAN KHAPRE Vs. COMMISSIONER OF POLICE
|
March 17, 2026 |
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GAJANAN LAXMANRAO PADGHAN Vs. DEEPAK PRABHUDAYAL DAJJUKA
|
January 28, 2026 |
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GAJANAN MAROTRAO GAJBHIYE Vs. STATE OF MAHARASHTRA
|
January 20, 2026 |
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GAJANAN ONKARAPPA GADAVE Vs. SUJATA JAIRAJ GADAVE
|
April 9, 2026 |
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GAJANAN S/O BHAGWAN JADHAV Vs. JOINT COMMISSIONER AND VICE-CHAIRMAN, SCHEDULED TRIBE CERTIFICATE SCRUTINY COMMITTEE
|
June 17, 2026 |
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GAJANAN S/O MADHAVRAO MANE Vs. SUKHIJINDER SINGH
|
February 2, 2026 |
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GAJANAN UKHANDA MHASAYE Vs. STATE OF MAHARASHTRA
|
February 18, 2026 |
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GANESH BABAN NIMSE Vs. STATE OF MAHARASHTRA
|
February 4, 2026 |
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GANESH PARSHURAM DESHMUKH Vs. STATE OF MAHARASHTRA
|
February 13, 2026 |
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GARLICK ENGINEERING Vs. SURESH H. KARALE
|
March 26, 2026 |
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GAURAV BIDRE Vs. STATE OF GOA
|
January 8, 2026 |
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GAURAV SHARDA SHENDE Vs. DISTRICT CASTE CERTIFICATE SCRUTINY COMMITTEE
|
January 5, 2026 |
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GAYATRI Vs. PRESIDENT/MEMBER SECRETARY
|
February 2, 2026 |
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GEETA DATTATRAY ACHARI Vs. STATE OF MAHARASHTRA
|
January 29, 2026 |
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GEETA KAMPANI Vs. STATE OF MAHARASHTRA
|
May 7, 2026 |
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GEETA PRABHU MOTWANI Vs. STATE OF MAHARASHTRA
|
March 6, 2026 |
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GEETABAI EKNATH SALUNKE Vs. SUB DIVISIONAL OFFICER CUM LAND ACQUISITION OFFICER, VAIJAPUR
|
February 27, 2026 |
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GENERAL MANAGER BOMBAY ELECTRIC SUPPLY AND TRANSPORT Vs. USHA INDRAJEET YADAV
|
July 22, 2026 |
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GENERAL MANAGER TELECOM, BHARAT SANCHAR NIGAM LTD. Vs. SHANTILAL S/O BHAGCHAND BARWAL
|
April 20, 2026 |
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GHATKOPAR CHANDRODAYA COOP. HOUSING SOCIETY LIMITED Vs. STATE OF MAHARASHTRA
|
January 29, 2026 |
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GHEVARCHAND RUPCHAND SINGAWI Vs. STATE OF MAHARASHTRA
|
February 16, 2026 |
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GIRISH RAMESHCHANDRA MALANI Vs. RESERVE BANK OF INDIA
|
April 22, 2026 |
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GIRISH S/O. PESULAL DEWANI Vs. STATE OF MAHARASHTRA
|
March 23, 2026 |
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GIRISH SAHAKARI GRIHARACHANA SANSTHA MARYADIT Vs. MALLIKARJUN MADHAVRAO NAVANDE
|
February 6, 2026 |
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GKC PROJECTS LIMITED Vs. KOLHAPUR MUNICIPAL CORPORATION
|
August 6, 2026 |
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GLAXO GROUP LIMITED Vs. SHREYA LIFE SCIENCES PRIVATE LIMITED
|
April 24, 2026 |
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GLAXO SMITH KLINE PHARMACEUTICS LIMITED Vs. SUHAS SHANKAR PAGARE
|
April 9, 2026 |
|
GOA MEDICAL COLLEGE AND HOSPITAL Vs. ADV. NICHOLAS D’MELLO
|
March 25, 2026 |
|
GOA STATE POLLUTION CONTROL BOARD Vs. GLOBAL ISPAAT LIMITED
|
February 12, 2026 |
|
GODAVARI SHIKSHAN SANSTHA GONDI Vs. STATE OF MAHARASHTRA
|
February 9, 2026 |
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GODAVARIBAI DATTU MAHAJAN Vs. COLLECTOR
|
April 20, 2026 |
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GODREJ & BOYCE MANUFACTURING COMPANY LIMITED Vs. COLLECTOR, MUMBAI SUBURBAN DISTRICT
|
April 24, 2026 |
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GOKUL BABAN JADHAV Vs. STATE OF MAHARASHTRA
|
January 14, 2026 |
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GOKUL S/O. JAYSING SHELE Vs. YUVRAJ S/O. DEVRAM PARDHI
|
March 10, 2026 |
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GOLDIE SUD Vs. MANJIRI KHOPADE THE ASSISTANT COMMISSIONER OF CUSTOMS
|
July 13, 2026 |
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GOPIKI SOMA LINGUDKAR Vs. DEPUTY COLLECTOR AND S.D.O.
|
March 6, 2026 |
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GOPINATH KACHRU MAGARE Vs. SATISH GOVIND BHOLE
|
February 11, 2026 |
|
GOVIND DHARMRAJ KALE Vs. STATE OF MAHARASHTRA
|
March 26, 2026 |
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GOVIND GOMA GAIKAR Vs. GOPAL BABU PATIL
|
January 30, 2026 |
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GOVINDRAO SHANKARRAO GAIKWAD Vs. GANESH CO-OPERATIVE BANK
|
March 4, 2026 |
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GRAM PANCHAYAT NERE Vs. STATE OF MAHARASHTRA
|
July 10, 2026 |
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GRAM PANCHYAT, DINDRUD Vs. DARGAH HAZRAT OSMAN SHAH WALI
|
February 17, 2026 |
|
GRAMIN VIKAS SHIKSHAN KRIDA PRASARAK MANDAL Vs. STATE OF MAHARASHTRA
|
May 6, 2026 |
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GTL LIMITED Vs. CENTRAL BUREAU OF INVESTIGATION
|
February 27, 2026 |
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GULAB S/O YAGYANARAYAN DUBEY Vs. STATE OF MAHARASHTRA
|
February 9, 2026 |
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GUNAJI RAMJI SURNAR Vs. STATE OF MAHARASHTRA
|
March 26, 2026 |
|
GUNDU DAJI DESAI Vs. APLAB LIMITED
|
March 7, 2026 |
|
GYANIRAM @ BANDU CHAITRAM KIRNAPURE Vs. STATE OF MAHARASHTRA
|
January 12, 2026 |
|
HALDIRAM FOODS INTERNATIONAL PRIVATE LTD. Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED
|
April 23, 2026 |
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HARI BABU WAGHARE Vs. KRISHNA (KISAN) DAGADU KAP
|
April 29, 2026 |
|
HARIDAS Vs. STATE OF MAHARASHTRA
|
March 23, 2026 |
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HARISHANKAR S/O RAMNIWAS SHARMA Vs. STATE OF MAHARASHTRA
|
February 23, 2026 |
|
HARSHAD LILADHAR GANJARE Vs. SATISH NAMDEORAO TAYWADE
|
March 23, 2026 |
|
HARSHWARDHAN DEVIDAS GANGURDE Vs. STATE OF MAHARASHTRA
|
February 4, 2026 |
|
HASHMA BEGUM WD/O HAJI ABDUL QAVI Vs. ABDUL SHAKOOR S/O MOHAMMAD AYYUB
|
May 22, 2026 |
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HDFC BANK LIMITED Vs. ARCHANA W/O SACHIN DONGRE
|
April 6, 2026 |
|
HEMANT BHANSALI Vs. STATE OF MAHARASHTRA
|
March 18, 2026 |
|
HEMANT D. SHAH HUF Vs. CHITTARANJAN D. SHAH HUF
|
July 6, 2026 |
|
HEMANTKUMAR S/O SHANKARLAL MOHABE Vs. SUBHASH MOHANLAL UJAONEY
|
February 25, 2026 |
|
HEMLATA DATTARAM CHALKE Vs. SUSHILKUMAR KESARINATH SAWE
|
September 3, 2026 |
|
HIGH POINT SUPPLY COMPANY LLC Vs. AGATI HEALTHCARE PRIVATE LIMITED
|
August 5, 2026 |
|
HILL TOP ESTATE Vs. UNION OF INDIA THROUGH ITS SECRETARY
|
March 24, 2026 |
|
HIND OFFSHORE PRIVATE LIMITED Vs. OCS SERVICES (INDIA) PRIVATE LIMITED
|
May 19, 2026 |
|
HINDUSTAN BREWERIES AND BOLTING LTD. Vs. DILIP PANDURANG MHATRE
|
April 9, 2026 |
|
HINDUSTAN EQUIPMENT CRAFT Vs. ASSISTANT COMMISSIONER OF STATE TAX
|
February 27, 2026 |
|
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. OM CONSTRACTION ON BEHALF OF OM CONSTRACTION NICE PROJECTS LIMITED JV
|
January 19, 2026 |
|
HIRABAI SONU WANJARI Vs. STATE OF MAHARASHTRA
|
February 10, 2026 |
|
HITESH P. PATEL Vs. STATE OF MAHARASHTRA
|
February 25, 2026 |
|
HOPE OF GLORY MINISTRY TRUST Vs. STATE OF MAHARASHTRA
|
March 14, 2026 |
|
HOSHANG JEHANGIR KHAN Vs. KHUSHROO BEHRAMSHAW MOGAL
|
January 5, 2026 |
|
HOSHANG JEHANGIR KHAN AND ANOTHER Vs. KHUSHROO BEHRAMSHAW MOGAL
|
January 7, 2026 |
|
HOTEL SADGURU RESTAURANT Vs. STATE OF MAHARASHTRA
|
April 16, 2026 |
|
HRIDAY NARAYAN SINGH Vs. STATE OF MAHARASHTRA
|
March 13, 2026 |
|
IBRAHIM DADABHAI SHAIKH Vs. STATE OF MAHARASHTRA
|
January 28, 2026 |
|
IL & FS FINANCIAL SERVICES LIMITED Vs. SERVEALL CONSTRUCTIONS PRIVATE LIMITED
|
April 6, 2026 |
|
IL & FS FINANCIAL SERVICES LIMITED Vs. SKIL INFRASTRUCTURE LIMITED
|
August 14, 2026 |
|
IND INFOTECH SERVICES Vs. UNION OF INDIA
|
January 6, 2026 |
|
INDIAN OIL CORPORATION LIMITED Vs. PERVIZ KHUSHROO PATEL
|
April 17, 2026 |
|
INDRAJITSING ALIAS MITU RANJITSING RATHOD Vs. STATE OF MAHARASHTRA
|
January 23, 2026 |
|
INDU PATWARDHAN Vs. MAJOR FATESINGH N. THOPTE
|
April 24, 2026 |
|
INTEGRO FINSERV PRIVATE LIMITED Vs. SANTOSHKUMAR RAMSAJEEVAN DEWIVEDI
|
February 4, 2026 |
|
INVENTYS RESEARCH COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF CENTRAL TAX AND CENTRAL EXCISE
|
January 23, 2026 |
|
IPCA LABORATORIES LIMITED Vs. ANROSE PHARMA
|
January 5, 2026 |
|
ISHTIYAQUE ASLAM KHAN Vs. DCB BANK
|
January 20, 2026 |
|
ISHWAR S/O VASANTRAO BOBDE Vs. STATE OF MAHARASHTRA
|
March 27, 2026 |
|
ISHWARIBAI TAHEMRAM FULWANI Vs. STATE OF MAHARASHTRA
|
February 27, 2026 |
|
ISON BUILDERS LLP Vs. OM SAI RAM COOPERATIVE HOUSINGSOCIETY
|
January 23, 2026 |
|
ITC LIMITED Vs. METROPOLITAN STOCK EXCHANGE
|
August 21, 2026 |
|
JACK ROSARIO FERNANDES Vs. ANTHONY FERNANDES
|
March 24, 2026 |
|
JAFARBHAI AMIRBHAI Vs. SHANTABAI GANGADHAR KAMLE
|
March 18, 2026 |
|
JAGDISH KAILASH SHEJAV Vs. STATE OF MAHARASHTRA
|
February 13, 2026 |
|
JAISHREE YANSHIVRAJ KHOBRAGADE Vs. STATE OF MAHARASHTRA
|
April 20, 2026 |
|
JALARAM FABRICS Vs. NISARG TEXTILES PRIVATE LIMITED
|
January 8, 2026 |
|
JALINDAR VINAYAK PANDARKAR Vs. STATE OF MAHARASHTRA
|
April 7, 2026 |
|
JANAKALYAN SAHAKARI BANK LIMITED Vs. COMMISSIONER OF CO-OPERATION
|
April 21, 2026 |
|
JANARDAN AGARWAL Vs. RAJKUMAR BRIJLAL SINGH GOND
|
February 23, 2026 |
|
JANARDHAN Vs. REKHA
|
February 16, 2026 |
|
JASRAJ RESTAURANTS PVT. LTD. Vs. STATE OF MAHARASHTRA
|
July 28, 2026 |
|
JASWANTSINGH UDAYSINGH CHAVAN Vs. STATE OF MAHARASHTRA
|
March 16, 2026 |
|
JAVED KHAN SALIM KHAN Vs. STATE OF MAHARASHTRA
|
February 3, 2026 |
|
JAWAHAR SAW MILLS PVT. LTD Vs. GANESH SAW MILL
|
January 9, 2026 |
|
JAWED HABIB HAIR AND BEAUTY LIMITED Vs. KAVITA JANKI SERVICES PRIVATE LIMITED
|
January 6, 2026 |
|
JAYANT Vs. STATE OF MAHARASHTRA
|
January 6, 2026 |
|
JAYANT BABURAO WANI Vs. SATISH RAMCHANDRA WANI
|
March 16, 2026 |
|
JAYESH PARAMANAND KHANDWALA Vs. CENTRAL BUREAU OF INVESTIGATION
|
February 27, 2026 |
|
JAYSHRI SANJAY CHANDODE Vs. STATE OF MAHARASHTRA
|
April 21, 2026 |
|
JHALAK CONSTRUCTIONS Vs. ULHASNAGAR MUNICIPAL CORPORATION
|
April 29, 2026 |
|
JIGARBHAI BHARATBHAI SHAH Vs. FATESINH MOHANSINH CHOUHAN
|
January 17, 2026 |
|
JIJABHAU DYANESHWAR TEMGIRE Vs. GANGARAM KHANDU TEMGIRE
|
March 4, 2026 |
|
JIJAMATA MAHILA SAHKARI BANK LTD. Vs. S. V. POTNIS
|
March 17, 2026 |
|
JITENDRA DIPAK SHINDE Vs. STATE OF MAHARASHTRA
|
April 6, 2026 |
|
JITENDRA JAYWANT SAWANT Vs. DEPUTY COLLECTOR
|
February 3, 2026 |
|
JITENDRA KAWARILAL KOTHARI Vs. STATE OF MAHARASHTRA
|
March 6, 2026 |
|
JITENDRA S/O MUKUNDA MEHAR Vs. STATE OF MAHARASHTRA
|
February 24, 2026 |
|
JOHN DISTILLERIES PRIVATE LILMITED Vs. STATE OF MAHARASHTRA
|
June 30, 2026 |
|
JOINT DIRECTOR, ENFORCEMENT Vs. HDFC BANK LTD.
|
March 23, 2026 |
|
JOLLY BROTHERS PVT. LTD. Vs. SURENDRA NATH JOLLY
|
February 24, 2026 |
|
JOSEPH ACHOLA OUMA Vs. STATE OF GOA
|
January 19, 2026 |
|
JSW STEEL LIMITED Vs. UNION OF INDIA
|
February 17, 2026 |
|
JSW STEEL LIMITED FORMERLY KNOWN AS ISPAT INDUSTRIES LIMITED Vs. BOARD OF TRUSTEES OF THE MUMBAI PORT TRUST
|
April 10, 2026 |
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JUPICOS ENTERTAINMENT PRIVATE LIMITED Vs. PROBABILITY SPORTS (INDIA) PRIVATE LIMITED
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March 16, 2026 |
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JUSBEDABI MOHAMMAD SIDDIQUE Vs. IQBAL HAJI KASAM
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March 4, 2026 |
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JYOTI BALIRAM THORAT Vs. MUMBAI METROPOLITAN REGION DEVELOPMENT AUTHORITY
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January 30, 2026 |
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JYOTI SANDEEP DHAMAPURKAR Vs. SANDIP EKNATH DHAMAPURKAR
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January 17, 2026 |
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K D JOSHI RUBBER INDUSTRIES PVT. LTD. Vs. K D JOSHI KAMGAR SANGHATNA
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March 6, 2026 |
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KACHRU NARHARI SARODE Vs. STATE OF MAHARASHTRA
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April 10, 2026 |
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KACHRULAL ASHOKKUMAR KOKNEY Vs. STATE OF MAHARASHTRA
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January 27, 2026 |
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KAKASO SHANKARRAO MOHITE Vs. REKHA SUBHASH MOHITE
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February 25, 2026 |
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KALAWATI BHIMRAO Vs. CHIEF SECRETARY OF THE GOVERNMENT OF MAHARASHTRA
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January 9, 2026 |
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KALPVRAKSH IMPEX PVT. LTD. Vs. THE STATE OF MAHARASHTRA
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August 20, 2026 |
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KALYAN DOMBIVLI MUNICIPAL CORPORATION Vs. NANDKISHOR GOVIND SANE
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January 16, 2026 |
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KAMAL MADHUKAR MADANE Vs. AMARJEETKAUR W/O. S RAJENDRA SINGH
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March 24, 2026 |
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KAMAL SINGH Vs. PINPOINT MULTI STRATEGY MASTER FUND
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July 30, 2026 |
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KAMALABAI PRAMOD TAMBOLI Vs. RAJENDRA RUPCHAND CHAVAN
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January 20, 2026 |
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KAMLAKAR S/O. BHASKAR BAITULE Vs. ASHOK S/O. KASHIRAO JAWALE
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March 30, 2026 |
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KAMLESH S/O HARICHAND NAGPAL Vs. STATE OF MAHARASHTRA
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February 20, 2026 |
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KAMNA KAVESH TALWAR Vs. STATE OF MAHARASHTRA
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April 29, 2026 |
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KANCHAN G. ROHIRA Vs. NIRMAN CONSTRUCTIONS PVT. LTD.
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April 2, 2026 |
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KANCHAN GAJENDRA KANTHALE Vs. STATE OF MAHARASHTRA
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January 6, 2026 |
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KANHAIYA NILAMBAR JHA Vs. UNION OF INDIA
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February 5, 2026 |
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KANTI BUILDERS PVT. LTD. Vs. WITTY ENTERPRISES PVT. LTD.
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January 27, 2026 |
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KAPIL ASHOK NUGURWAR Vs. UNION OF INDIA
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January 9, 2026 |
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KAPOLE ADVERTISING AGENCY Vs. STANDARD CHARTERED BANK
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April 21, 2026 |
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KARTIK DHANPAL Vs. STATE OF MAHARASHTRA
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March 13, 2026 |
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KARTIK REGENCY COOP. HOUSING SOCIETY LTD. Vs. STATE OF MAHARASHTRA
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February 6, 2026 |
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KASHIFA KAUSAR SAYED SIRAJODDIN Vs. STATE OF MAHARASHTRA
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February 3, 2026 |
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KASHINATH L. DHUMASKAR Vs. STATE OF GOA
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February 2, 2026 |
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KAUSALYABAI W/O BHUJANGRAO TELANG Vs. STATE OF MAHARASHTRA
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February 26, 2026 |
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KAUSAR BUDDAN KHAN Vs. VICTORIA TIMBER SUPPLYING CO.
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March 10, 2026 |
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KAVITA ARUN SUTAR Vs. ARUN DHONDIRAM SUTAR
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January 8, 2026 |
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KAWADU MAYGU SINDIMESHRAM Vs. STATE OF MAHARASHTRA
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March 4, 2026 |
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KENT CAR LOUNGE PRIVATE LIMITED Vs. UNIVERSAL SOMPO GENERAL INSURANCE COMPANY LTD.
|
April 7, 2026 |
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KERRY ANNE BAJAJ Vs. KARAN BAJAJ
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January 6, 2026 |
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KESHAV RAJARAM KHAIRNAR Vs. STATE OF MAHARASHTRA
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February 9, 2026 |
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KETAN PARSHURAM KORE Vs. UNION OF INDIA
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January 16, 2026 |
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KHANDU BAJABA GAWANDE Vs. DEORAM BAJABA GAWANDE
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March 5, 2026 |
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KHIMCHAND PRITHVIRAJ KOTHARI Vs. EARTH REALTORS
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February 24, 2026 |
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KHOMESHWAR KHUSHAL BHANDARKAR Vs. NIRMAL KHOMESHWAR BHANDARKAR
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February 25, 2026 |
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KIRAN AJAY SANGAMWAR Vs. STATE OF MAHARASHTRA
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January 20, 2026 |
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KIRAN BHASKARRAO ADGAONKAR Vs. STATE OF MAHARASHTRA
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February 13, 2026 |
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KIRAN RAJARAM JADHAV Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
|
March 26, 2026 |
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KIRAN RAJEBHAU SHEREKAR Vs. STATE OF MAHARASHTRA
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January 23, 2026 |
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KIRTIDA BHAVESH CHHADVA Vs. BHAVESH SHAMJI CHHADVA
|
May 8, 2026 |
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KISHOR FAGO BORKAR Vs. STATE OF MAHARASHTRA
|
January 7, 2026 |
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KISHORE S/O. PESSULAL DEWANI Vs. DIRECTORATE OF ENFORCEMENT
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February 23, 2026 |
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KOLTE PATIL DEVELOPERS LTD. Vs. STATE OF MAHARASHTRA
|
February 3, 2026 |
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KOMAL FASHION Vs. JOGINDER R. VERMA
|
April 16, 2026 |
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KOTAK MAHINDRA BANK LIMITED Vs. STATE OF MAHARASHTRA
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March 25, 2026 |
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KRANTIKARI KAMGAR UNION Vs. KUONI TRAVEL
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January 13, 2026 |
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KROLL TRUSTEE SERVICES LIMITED Vs. MT AEON
|
January 16, 2026 |
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KRUSHI VA GRAMIN VIKAS PRATISHTANS RAJE SHAHAJI KASHINATH MAHAVIDYALAYA Vs. STATE OF MAHARASHTRA
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January 19, 2026 |
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KUMAR AGRO PRODUCTS PVT. LTD Vs. MAHARASHTRA HOUSING AND AREA DEVELOPMENT AUTHORITY
|
February 17, 2026 |
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KUNAL S/O RUPCHAND UNDIRWADE Vs. STATE OF MAHARASHTRA
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February 23, 2026 |
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KUNDA PAULAS JADHAV Vs. XLO INDIA LIMITED
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February 27, 2026 |
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KYNLO MAGWADA Vs. STATE OF MAHARASHTRA
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March 24, 2026 |
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L AND T FINANCE LIMITED Vs. SANGEETA BHANSALI
|
January 17, 2026 |
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LAHU RAMA KHANDAGALE Vs. STATE OF MAHARASHTRA
|
January 27, 2026 |
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LALCHAND N. JUMANI Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
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March 25, 2026 |
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LALITA DINESH SINGH Vs. DINESH SINGH
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April 10, 2026 |
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LALU @ SANJU BHISAN SONAWANE Vs. STATE OF MAHARASHTRA
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March 25, 2026 |
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LATABAI WALMIK PAGARE Vs. UNION OF INDIA
|
April 20, 2026 |
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LATE KASHINATH SHIVRAM BHARATI Vs. LAXMAN GYANBA BHARATI ALIAS GIRI
|
March 26, 2026 |
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LAXMAN DITA KAKAN Vs. STATE OF MAHARASHTRA
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January 14, 2026 |
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LAXMAN SHIVAJI GODSE Vs. ALL INDIA SHRI SHIVAJI MEMORIAL SOCIETY
|
January 17, 2026 |
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LAXMIBAI POONAMCHAND GANGWE Vs. STATE OF MAHARASHTRA
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January 27, 2026 |
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LAXMIKANT JAYCHANDRA SAWJI Vs. STATE OF MAHARASHTRA
|
January 16, 2026 |
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LAXMIKANT S/O SAKHARAM NIMKARDE Vs. STATE OF MAHARASHTRA
|
March 24, 2026 |
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LEENABEN W/O NATWAR PATEL Vs. STATE OF MAHARASHTRA
|
April 30, 2026 |
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LIKHITA SATTAR SHEIKH Vs. DEPUTY DIRECTOR/MEMBER SECRETARY,
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March 24, 2026 |
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LILADEVI SANTOSHKUMAR BHOOT Vs. STATE OF MAHARASHTRA
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February 25, 2026 |
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LOKESH RAMNATH RAMGUDE Vs. AIRPORT AUTHORITY OF INDIA
|
March 9, 2026 |
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LOKRAJYA SWAYAM ROJGAR SEVA SAHAKARI SANSTHA LIMITED Vs. SHRAMIK JANATA SANGH
|
April 16, 2026 |
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LOTUS LOGISTICS AND DEVELOPERS PRIVATE LIMITED Vs. EVERTOP APARTMENTS CO-OPERATIVE HOUSING SOCIETY LIMITED
|
January 13, 2026 |
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LT. COL. RETD. JAIGOPAL NAGARAJAN Vs. VASUDEV MARIWALA
|
June 8, 2026 |
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M.A. KHALEQUE, SANITARY INSPECTOR Vs. PUNDLIK S/O. RANBAJI SARODE
|
January 30, 2026 |
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M/S ASCENT VENTURES Vs. THE STATE OF MAHARASHTRA
|
April 16, 2026 |
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M/S CODA PAYMENTS INDIA PVT. LTD. Vs. DY. DIRECTOR, DIRECTORATE OF ENFORCEMENT
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September 2, 2026 |
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M/S. MVV SATYANARAYAN Vs. GENERAL MANAGER, CENTRAL RAILWAY
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March 27, 2026 |
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M/S. REAL GEM BUILDTECH PVT. LTD. Vs. M/S. EAST TRADVEST PVT. LTD.
|
July 9, 2026 |
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M/S. SHARAN BUILDERS Vs. SMT. PUSHPA NARAIN KANUGO
|
June 9, 2026 |
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M/S. SHEKHAR CHAMPALAL PAGARIA THROUGH PROPRIETOR Vs. CFM ASSETS RECONSTRUCTION PVT. LTD.
|
March 6, 2026 |
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MACHINDRA MARUTI GAIKWAD Vs. UNION OF INDIA
|
January 9, 2026 |
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MADAN MAHADA BUNDHE Vs. GAYATRI MADAN BUNDHE
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February 25, 2026 |
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MADHAV S/O SANGRAM RAJKUNDLE Vs. STATE OF MAHARASHTRA
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February 18, 2026 |
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MADHOWJI THAKERSEY SONS & CO. ANDHERI Vs. MEHTA WAREHOUSING COMPANY ANDHERI
|
March 10, 2026 |
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MADHU MALTI ENTERPRISES Vs. EMPLOYEES STATE INSURANCE CORPORATION
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February 2, 2026 |
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MADHU NAIK Vs. STATE OF GOA
|
March 27, 2026 |
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MADHURI DNYANESHWAR KHANDESHE Vs. STATE OF MAHARASHTRA
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January 17, 2026 |
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MADHUSUDAN S/O. PRALHAD KHEDKAR Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
|
April 6, 2026 |
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MAGNUM UNIT ‘A’ CHS LIMITED Vs. STATE OF MAHARASHTRA
|
February 24, 2026 |
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MAHADEV BALKRISHNA DHAMANGE Vs. STATE OF MAHARASHTRA
|
February 6, 2026 |
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MAHANAGAR TELEPHONE NIGAM LTD. Vs. GENERAL SECRETARY, BOMBAY TELEPHONE CANTEEN EMPLOYEES ASSOCIATION
|
April 9, 2026 |
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MAHAPUJA LIMITED Vs. OFFICE OF THE COMMISSIONER OF CGST AND CENTRAL EXCISE MUMBAI CENTRAL
|
August 5, 2026 |
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MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION Vs. SURESH UTTAMRAO KADU
|
January 6, 2026 |
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MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION Vs. MOHAN SHRIRAM NIMDEOKAR
|
August 17, 2026 |
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MAHARASHTRA STATE ELECTRICITY BOARD HOLDING COMPANY LIMITED Vs. RAJKAMAL SITARAM BANKAR
|
January 29, 2026 |
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MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD. Vs. BLACK HILL INVESTMENT PVT. LTD.
|
January 22, 2026 |
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MAHATMA FULE SHIKSHAN VA BAHUUDDESHIYA SHIKSHAN SANSTHA Vs. STATE OF MAHARASHTRA
|
January 5, 2026 |
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MAHATMA GANDHI EDUCATION SOCIETY Vs. STATE OF MAHARASHTRA
|
March 11, 2026 |
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MAHAVIR DEVELOPERS Vs. MAHAVIR JAINA VIDYALAYA
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April 6, 2026 |
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MAHENDRA CHANDRAKANT THAKUR Vs. STATE OF MAHARASHTRA
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April 17, 2026 |
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MAHENDRA SABHARU MAJHI Vs. MAHALAXMI ENTERPRISES
|
February 25, 2026 |
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MAHENDRA SALGAONKAR Vs. STATE
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March 9, 2026 |
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MAHENDRA SHANKARRAO GADVE Vs. AJAY RAMANLAL GUJRATHI
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June 8, 2026 |
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MAHESH DATTATRAYA CHATE Vs. ANUP SUBHASHCHANDRA JAISWAL
|
January 28, 2026 |
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MAHESH S/O DHNYANESHWAR DAMBHARE Vs. STATE OF MAHARASHTRA
|
March 24, 2026 |
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MAHESH S/O DINKAR DESHMUKH Vs. STATE OF MAHARASHTRA
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February 27, 2026 |
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MAHESH S/O. CHANDRAKANT BHAGAT Vs. STATE OF MAHARASHTRA
|
January 23, 2026 |
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MAHESH VINOD PARATE Vs. SCHEDULED TRIBES CASTE CERTIFICATE SCRUTINY COMMITTEE
|
February 27, 2026 |
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MAHESHKUMAR GORDHANDAS GARODIA Vs. STATE OF MAHARASHTRA
|
February 13, 2026 |
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MAHINDRA MANGILALJI JAIN Vs. RADHA CONSTRUCTION COMPANY
|
March 4, 2026 |
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MALA AWADHBIHARI BHARADWAJ Vs. STATE OF MAHARASHTRA
|
February 11, 2026 |
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MANAGING DIRECTOR, M/S. JOLLY STEEL INDUSTRIES PVT. LTD. Vs. SARVA SHRAMIK SANGHATANA
|
April 10, 2026 |
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MANAGING DIRECTOR, PUNE MAHANAGAR PARIVAHAN MAHAMANDAL LTD. Vs. DINESH GANGARAM MUD
|
April 10, 2026 |
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MANAK YESHWANT PATIL Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
|
July 3, 2026 |
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MANDA D/O LAXMANRAO PULLIWAR Vs. STATE OF MAHARASHTRA
|
February 25, 2026 |
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MANGAL BHANUDAS THOMBARE Vs. UNION OF INDIA
|
February 23, 2026 |
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MANGAL KALASH CREATION LLP Vs. SOURABH SATISH
|
February 11, 2026 |
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MANGESH DEVIDAS JADHAV Vs. STATE OF MAHARASHTRA
|
February 6, 2026 |
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MANIKRAO S/O WADGUJI Vs. KRISHNARAO WAGDUJI WAGHDHARE
|
May 4, 2026 |
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MANISH NARENDRA PAREKH Vs. RISHIRAM GALTIRAM BHATT
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April 30, 2026 |
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MANISHA SHIKSHAN PRASARAK MANDAL Vs. STATE OF MAHARASHTRA
|
January 8, 2026 |
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MANISHA W/O SACHIN BAGDE Vs. STATE OF MAHARASHTRA
|
February 6, 2026 |
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MANJEET SINGH T. ANAND Vs. NISHANT ENTERPRISES HUF
|
January 8, 2026 |
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MANJEETKUMAR SHRIRAMRUP SAROJ Vs. STATE OF MAHARASHTRA
|
March 9, 2026 |
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MANJUSHA KISHOR DESHBHRATAR Vs. STATE OF MAHARASHTRA
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February 27, 2026 |
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MANOHAR S/O. BHAGAJI GAIKWAD Vs. STATE OF MAHARASHTRA
|
February 12, 2026 |
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MANOJ MANSARAM MARASKOLLE Vs. STATE OF MAHARASHTRA
|
March 18, 2026 |
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MANU SEORAM DADLANI Vs. SHYAM G. SHROFF, INDIVIDUAL INDIAN INHABITANT
|
February 12, 2026 |
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MAQSOOD AHMAD PATLOO, PRESENTLY LODGED IN JUDICIAL CUSTODY, CENTRAL JAIL Vs. STATE OF GOA
|
January 8, 2026 |
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MARATHA SHIKSHAN SANSHTA Vs. DEPUTY DIRECTOR OF EDUCATION
|
January 28, 2026 |
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MARFANI STEEL IMPEX Vs. PRINCIPAL COMMISSIONER, CENTRAL GOODS AND SERVICES TAX AND CENTRAL EXCISE
|
January 17, 2026 |
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MARIA EULALIA LEOPOLDINA CARVALHO Vs. JOHN PHILIP PEREIRA
|
January 9, 2026 |
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MARIYAM RANGWALA Vs. STATE OF MAHARASHTRA
|
June 30, 2026 |
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MARKAS YOHAN THORAT Vs. THE STATE OF MAHARASHTRA
|
June 24, 2026 |
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MARTIN SOARES Vs. STATE
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January 8, 2026 |
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MARUSKA ERNESTINA CABRAL Vs. ROYDON AGNELO DE SOUZA
|
February 10, 2026 |
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MARYLAND APARTMENT CO-OPERATIVE HOUSING SOCIETY LIMITED Vs. DISTRICT DEPUTY REGISTRAR, CO-OPERATIVE SOCIETIES (2)
|
March 24, 2026 |
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MARZBAN AFLATOON KHAIRBADI Vs. UNION OF INDIA
|
April 21, 2026 |
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MATIN SHANKARRAO BHOSALE Vs. STATE OF MAHARASHTRA
|
February 25, 2026 |
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MAYA DATTATRAYA SHINDE Vs. STATE OF MAHARASHTRA
|
March 12, 2026 |
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MEENA A. RIZVI Vs. STATE OF MAHARASHTRA
|
February 4, 2026 |
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MEENAKSHI MUTHIAH (DR.) Vs. STATE OF MAHARASHTRA
|
February 25, 2026 |
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MILAN COOPERATIVE HOUSING SOCIETY LIMITED Vs. PUNE MUNICIPAL CORPORATION
|
January 5, 2026 |
|
MILIND Vs. CONTROLLER, MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
|
January 29, 2026 |
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MILIND SHYAMRAO KANHEKAR Vs. KAMAL W/O. BABURAO PAWAR
|
February 26, 2026 |
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MILINDKUMAR SADANAD VIKHARE Vs. STATE OF MAHARASHTRA
|
February 16, 2026 |
|
MINCO INDIA PRIVATE LIMITED Vs. MINCO INDIA FLOW ELEMENTS PRIVATE LIMITED
|
January 6, 2026 |
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MOHAMMAD ABDUL KADIR Vs. STATE OF MAHARASHTRA
|
February 17, 2026 |
|
MOHAMMAD SHAHJAD AMIR HASAN SHAIKH Vs. STATE OF MAHARASHTRA
|
March 9, 2026 |
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MOHAMMAD SUBHAN Vs. STATE OF MAHARASHTRA
|
January 22, 2026 |
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MOHAMMAD WAHIDUDDIN MOHD. YASIN. Vs. STATE OF MAHARASHTRA
|
February 25, 2026 |
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MOHAMMED ALI M. SALI Vs. RAJARAM CHAVAN REAL ESTATE PRIVATE LIMITED
|
March 5, 2026 |
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MOHAMMED BASHIR ANSARI Vs. STATE OF MAHARASHTRA
|
April 28, 2026 |
|
MOHAMMED JAVED ABDUL WAHAB Vs. STATE OF MAHARASHTRA
|
January 29, 2026 |
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MOHAN GANGARAM NARANG Vs. CITY AND INDUSTRIAL DEVELOPMENT CORPORATION LTD.
|
February 26, 2026 |
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MOHAN RAMJI KHATANE Vs. SAHEBRAO ARJUN HON
|
January 21, 2026 |
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MOHANDAS VINAYAK NAIK Vs. DATTARAJ TUKARAM GAUDE
|
January 12, 2026 |
|
MOHINDER KUMAR Vs. CHAIRMAN, NABARD
|
January 12, 2026 |
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MOHINI RESORTS PVT. LTD. Vs. SHANKAR GODAJI GORE
|
January 5, 2026 |
|
MOMIN ZULFIKAR KASAM Vs. APURVA LOK RACHANA COOPERATIVE HOUSING SOCIETY LTD
|
March 24, 2026 |
|
MOMIN ZULFIKAR KASAM Vs. POOJA COOPERATIVE HOUSING SOCIETY LTD.
|
March 24, 2026 |
|
MONDELEZ INDIA FOODS PRIVATE LIMITED Vs. VISHAL PANSARE
|
June 23, 2026 |
|
MOTILAL OSWAL FINANCIAL SERVICES LIMITED Vs. RUPESH KUMAR
|
March 24, 2026 |
|
MOTILAL OSWAL HOME FINANCE LIMITED Vs. STATE OF MAHARASHTRA
|
April 17, 2026 |
|
MR. RAJU PATEL Vs. MATRA MOBILI PRIVATE LIMITED
|
July 21, 2026 |
|
MR. SHREESH KUMAR Vs. BRAMHA SUNCITY CO-OPERATIVE HOUSING SOCIETY LTD.
|
July 8, 2026 |
|
MRUNALINI SITARAM THAKUR Vs. STATE OF MAHARASHTRA
|
January 13, 2026 |
|
MUJEEB ASHPAK SHAIKH Vs. STATE OF MAHARASHTRA
|
January 27, 2026 |
|
MUKESH Vs. STATE OF MAHARASHTRA
|
February 3, 2026 |
|
MUKESH MAHADEV MUSAHAR Vs. STATE OF MAHARASHTRA
|
February 25, 2026 |
|
MULUND ENDEAVOUR CO-OPERATIVE HOUSING SOCIETY LTD. Vs. ALAG PROPERTY AND CONSTRUCTIONS PRIVATE LTD.
|
February 16, 2026 |
|
MUMBAI FIRE SERVICES UNION Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
|
February 24, 2026 |
|
MUNAWAR ABDUL KADAR BAIG Vs. MUMTAZ SHAHANWAZ
|
March 10, 2026 |
|
MUNICIPAL CORPORATION OF GR. MUMBAI Vs. VIDYAVATIDEVI RAMNARAYAN SAHANI
|
January 27, 2026 |
|
MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. SANGEETA DEVDAS SALVI
|
August 13, 2026 |
|
MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. SEEMA SHARAD SAGWEKAR
|
March 25, 2026 |
|
MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. KEKOBAD DOSSABHOY DOONGRIWALLA
|
July 29, 2026 |
|
MUNICIPAL CORPORATION, A STATUTORY CORPORATION Vs. TUKARAM VITTHAL PATIL
|
January 29, 2026 |
|
MUNICIPAL COUNCIL Vs. STATE OF MAHARASHTRA
|
January 29, 2026 |
|
MUNICIPAL COUNCIL Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
|
March 5, 2026 |
|
MUNICIPAL COUNCIL, BEED Vs. SAYYAD MIR HABIB ALAM MIR MANJUR ALAM
|
January 13, 2026 |
|
NAGESH PRABHAKAR AHIRE Vs. STATE OF MAHARASHTRA
|
April 8, 2026 |
|
NALANDA Vs. BABAN
|
February 13, 2026 |
|
NAMDEORAO MAHADEORAO KADU Vs. STATE OF MAHARASHTRA
|
February 9, 2026 |
|
NAMDEV BHAGWAN KHEDKAR Vs. STATE OF MAHARASHTRA
|
July 24, 2026 |
|
NAMRATA D/O. GAJANAN SORTE Vs. SCHEDULED TRIBES CASTE
|
March 30, 2026 |
|
NAMRATA RAMCHANDRA ZAGADE Vs. GUJRATI SHIKSHAN PRACHARAK MANDAL
|
February 3, 2026 |
|
NANDKISHOR Vs. STATE OF MAHARASHTRA
|
February 2, 2026 |
|
NANDKISHOR ONKAR MAWASKAR Vs. STATE OF MAHARASHTRA
|
January 6, 2026 |
|
NANDKUMAR NARSINGRAO PUPALA SINCE DECEASED THROUGH LEGAL HEIRS SHAKUNTALA NANDKUMAR PUPALA Vs. PRATAPSINGRAO PUPALA
|
March 6, 2026 |
|
NANHALAL DATTARAM GUPTA Vs. STATE OF MAHARASHTRA
|
March 30, 2026 |
|
NARAYAN DATTARAO SONTAKKE Vs. NAGNATH DATTARAO SONTAKKE
|
March 7, 2026 |
|
NARAYAN SURESH PAI Vs. VINITA V. KAMBLI
|
February 13, 2026 |
|
NARENDRA ARUN KULKARNI Vs. MANJUSH @ AKANSHA NARENDRA KULKARNI
|
January 12, 2026 |
|
NARENDRA NARAYAN NAVGIRE Vs. ATLAS COPCO (INDIA) LIMITED
|
April 10, 2026 |
|
NARENDRA RAMKRISHAN BARDE Vs. STATE OF MAHARASHTRA
|
March 27, 2026 |
|
NARENDRA SINGH CHAWARA Vs. HEMANGINI KUMARI PRITHVI RAJ
|
February 13, 2026 |
|
NARESH DEVRAO GANVIR Vs. STATE OF MAHARASHTRA
|
April 6, 2026 |
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NARESH KESARIMAL MEHTA Vs. SHARDABAI GANESH OZE
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August 31, 2026 |
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NATIONAL EGG CO-ORDINATION COMMITTEE Vs. STATE OF MAHARASHTRA
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April 2, 2026 |
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NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. COMPETENT AUTHORITY, DY.COLLECTOR
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April 28, 2026 |
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NATIONAL INSURANCE CO. LTD. Vs. KAILASCHAND S/O. MANAKCHAND BHARTIYA
|
March 24, 2026 |
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NATIONAL INSURANCE CO. LTD. Vs. SHOBHA PANDURANG DABHOLE
|
March 27, 2026 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. VAISHALI WD/O MAHENDRA KADAM
|
February 12, 2026 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. MALAN ANIL HOLKAR
|
March 16, 2026 |
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NATIONAL SPOT EXCHANGE LIMITED Vs. M/S. N.K. PROTEINS LIMITED
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March 30, 2026 |
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NAVIN PROPERTIES PRIVATE LIMITED Vs. VASUDEV DAYARAM NAVANI
|
January 7, 2026 |
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NAVJI KRUSHNA VANGHARE Vs. DEPUTY COLLECTOR
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April 7, 2026 |
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NAVJIVAN COMMERCIAL PREMISES CO-OPERATIVE SOCIETY LTD. Vs. GENERAL HYDRAULICS PVT. LTD.
|
February 3, 2026 |
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NAVNATH RAMCHANDRA PANSARE Vs. STATE OF MAHARASHTRA
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January 19, 2026 |
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NAYANA MANOJ VASANI Vs. NARENDRA LALACHAN MEHTA
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March 24, 2026 |
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NEERAJ SHARMA Vs. DIRECTORATE OF ENFORCEMENT
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February 3, 2026 |
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NEHRU SCIENCE CENTRE Vs. G.K. MALIYE
|
April 2, 2026 |
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NEW DELUXE CO-OPERATIVE HOUSING SOCIETY LTD. Vs. PEMINO CO-OPERATIVE HOUSING SOCIETY LTD.
|
February 11, 2026 |
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NEW ERA EDUCATION SOCIETY ANDHERI Vs. DEPUTY DIRECTOR OF EDUCATION
|
January 29, 2026 |
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NEW INDIA ASSURANCE CO. LTD, Vs. SHARDA GANESH KARKHILE
|
April 6, 2026 |
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NEW INDIA ASSURANCE CO. LTD. Vs. DINESHKUMAR J. DUBEY
|
April 15, 2026 |
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NEW INDIA ASSURANCE CO. LTD. Vs. MAHADEO BHIKAJI BHAMODRE
|
January 28, 2026 |
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NEW INDIA ASSURANCE CO. LTD. Vs. SEAPOL PORT PVT. LTD.
|
April 23, 2026 |
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NEW INDIA ASSURANCE COMPANY LIMITED Vs. ABIDA MUNSHI KHAN
|
February 10, 2026 |
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NEW INSURANCE COMPANY LTD. Vs. SUDHAKAR RAMDAS CHAUDHARI
|
February 12, 2026 |
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NEW LOTUS CO-OPERATIVE HOUSING SOCIETY LIMITED Vs. STATE OF MAHARASHTRA
|
April 23, 2026 |
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NEWKEM PRODUCTS CORPORATION Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
|
August 11, 2026 |
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NHAI PIU Vs. KERMAN SAM AMROLIWALA
|
March 16, 2026 |
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NIDHI SANJAY DOSHI Vs. X
|
January 12, 2026 |
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NIKHIL M. TARKUNDE Vs. STATE OF MAHARASHTRA
|
February 18, 2026 |
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NIKHIL RAJENDRA MORE Vs. VISHAKHA NIKHIL MORE
|
January 9, 2026 |
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NILESH PRAKASHRAO MORE Vs. STATE OF MAHARASHTRA
|
March 27, 2026 |
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NILIMA RAMESHRAO TAKEY Vs. STATE INFORMATION COMMISSIONER
|
January 21, 2026 |
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NINGBO AUX IMP AND EXP COMPANY LIMITED Vs. AMSTRAD CONSUMER INDIA PRIVATE LIMITED
|
January 28, 2026 |
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NIRAMALA W/O. SURYBHAN CHAUDHARI Vs. STATE OF MAHARASHTRA
|
January 29, 2026 |
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NISAR BEG AJIJ BEG Vs. STATE OF MAHARASHTRA
|
January 17, 2026 |
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NITESH S/O SHIVAJI INGLE Vs. DIVISIONAL COMMISSIONER, CHHATRAPATI SAMBHAJINAGAR DIVISION
|
January 30, 2026 |
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NITIN HARIHAR KAMDI Vs. STATE OF MAHARASHTRA
|
February 23, 2026 |
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NITIN OMPRAKASH AGRAWAL Vs. STATE OF MAHARASHTRA
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January 21, 2026 |
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NIVRUTTI HARISHCHANDRA PAWAR Vs. AKSHAY ANIL PAWAR
|
February 26, 2026 |
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NOOK COOPERATIVE HOUSING SOCIETY LIMITED Vs. PYRAMID DEVELOPERS
|
April 28, 2026 |
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NOORULHUDA W/O JAVED KHAN Vs. JAVED KHAN S/O JABBAR KHAN
|
April 1, 2026 |
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NUSLI NEVILLE WADIA Vs. IJIMIMA - IMITATION JEWELLERY MARKET CO-OPERATIVE SOCIETY
|
February 24, 2026 |
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OIL AND NATURAL GAS CORPORATION LIMITED Vs. SWIBER OFFSHORE CONSTRUCTION PTE LIMITED
|
June 15, 2026 |
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OM DEVELOPERS Vs. BERNARDINE MOUAD HERIQUE
|
February 9, 2026 |
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OM VISHWASHANTI CHS Vs. MUMBAI MUNICIPAL CORPORATION
|
February 11, 2026 |
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OPTIMUS FINANCIAL SOLUTION PRIVATE Vs. GVFL TRUSTEE COMPANY PRIVATE LIMITED
|
March 12, 2026 |
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OPTIMUS FINANCIAL SOLUTION PRIVATE LIMITED Vs. GVFL TRUSTEE COMPANY PRIVATE LIMITED
|
March 9, 2026 |
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ORIENTAL INSURANCE CO. LTD. Vs. RAMRAO ANNASAHEB BORGAD
|
March 24, 2026 |
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ORIENTAL INSURANCE CO. LTD. Vs. MEENA W/O JANKIRAM SHINDE
|
February 4, 2026 |
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ORIENTAL INSURANCE COMPANY LIMITED Vs. D.J SHUKLA AND COMPANY
|
January 5, 2026 |
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OSTERREICHISCHER LLOYD SEEREEDEREI (CYPRUS) LTD. Vs. VICTORE SHIPS PVT. LTD.
|
March 10, 2026 |
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PADMA SAMBHAJI PATIL Vs. STATE OF MAHARASHTRA
|
February 9, 2026 |
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PADMAKSHIAMMA NANU PILLAI Vs. BAPU RAMCHANDRA MANE
|
April 29, 2026 |
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PALLAVI KHALE Vs. BRIHANMUMBAI MUNICIPAL CORPORATION
|
April 24, 2026 |
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PANDURANG S/O GOVINDA CHUTE Vs. STATE OF MAHARASHTRA
|
April 10, 2026 |
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PANJAB PRAKASHRAO PATIL Vs. STATE OF MAHARASHTRA
|
March 9, 2026 |
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PANKH PROPERTIES PRIVATE LIMITED Vs. RUSI SORABJI KHAMBATTA
|
March 4, 2026 |
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PARAMANAND BUILDERS LLP. Vs. COMPETENT AUTHORITY & DISTRICT DEPUTY REGISTRAR
|
February 24, 2026 |
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PARASMAL UTTAMCHAND JAIN Vs. BAR COUNCIL OF INDIA
|
February 26, 2026 |
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PARMANAND DASHRATH NIKUMBH Vs. STATE OF MAHARASHTRA
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March 27, 2026 |
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PARMESHWAR MAHADEO NAVATRE Vs. STATE OF MAHARASHTRA
|
January 8, 2026 |
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PARSHAV INFOTECH REPRESENTED BY ITS PARTNER NIRANJAN PAREKH Vs. ANAND RATHI GLOBAL FINANCE LIMITED
|
January 16, 2026 |
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PARSHURAM GOVIND PATIL Vs. STATE OF MAHARASHTRA
|
February 26, 2026 |
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PARSHURAM SHIVRAM SHITOLE Vs. SPECIAL LAND ACQUISITION OFFICER
|
January 22, 2026 |
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PARSHURAM UMAJI DALAVI Vs. STATE OF MAHARASHTRA
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February 3, 2026 |
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PARTHA SARATHY SARKAR Vs. STATE OF MAHARASHTRA
|
January 6, 2026 |
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PARVEEN BANU NASIR KHAN Vs. VAHAANVATTI SIZERS
|
March 12, 2026 |
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PASHMINA REALTY PRIVATE LIMITED Vs. EKTA HOUSING PRIVATE LIMITED
|
January 12, 2026 |
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PATEL BUILDERS AND DEVELOPERS THROUGH ITS PARTNERS BILAL RAUF PATEL Vs. STATE OF MAHARASHTRA
|
February 26, 2026 |
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PATHAN MOHAMMAD KHAN CHAND KHAN Vs. STATE OF MAHARASHTRA
|
April 21, 2026 |
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PATRICKS’S TOWN COOPERATIVE HOUSING SOCIETY LIMITED Vs. DIVISIONAL JOINT REGISTRAR, COOPERATIVE SOCIETIES, PUNE DIVISION, PUNE
|
February 6, 2026 |
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PAVANKUMAR KESHAORAO NARWADE Vs. STATE OF MAHARASHTRA
|
March 24, 2026 |
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PETIT MANSION C-WING COOPERATIVE HOUSING SOCIETY LIMITED Vs. STATE OF MAHARASHTRA
|
January 16, 2026 |
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PIRAJI S/O MADHAV KUMBHARGAVE Vs. STATE OF MAHARASHTRA
|
May 7, 2026 |
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POOJALAXMI ANGAD GHULE Vs. ANGAD GHULE
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January 16, 2026 |
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POONA EMPLOYEES’ UNION Vs. FORCE MOTORS LIMITED
|
April 9, 2026 |
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POONAM BHARAT KUDALE Vs. STATE OF MAHARASHTRA
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February 25, 2026 |
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POPAT KISAN RAHIRE Vs. STATE OF MAHARASHTRA
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January 20, 2026 |
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POPATRAO RAMCHANDRA BHOI Vs. MAHARASHTRA STATE FINANCIAL CORPORATION
|
March 23, 2026 |
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PORUS H. DARUWALA Vs. RATY DARABSHAH JOKHI
|
April 15, 2026 |
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PRADEEP MUKUND BHAGWAT Vs. DEPUTY CHIEF ENGINEER
|
March 25, 2026 |
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PRADEEP P. GHADI AMONKAR Vs. STATE OF GOA
|
February 25, 2026 |
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PRADEEP S/O RAMBHAU GAIKWAD Vs. STATE OF MAHARASHTRA
|
April 24, 2026 |
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PRADEEP S/O SHAMRAO MORE Vs. STATE OF MAHARASHTRA
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February 25, 2026 |
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PRADIP P. MENON Vs. STATE OF MAHARASHTRA
|
March 9, 2026 |
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PRADIP PRAKASH BAIKAR Vs. STATE OF MAHARASHTRA
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February 25, 2026 |
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PRAFUL RAVINDRA SHRIRAME Vs. SCHEDULED TRIBE CERTIFICATE SCRUTINY COMMITTEE
|
January 19, 2026 |
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PRAJWALIT TULARAM GAIKWAD Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED
|
March 9, 2026 |
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PRAKASH Vs. STATE OF MAHARASHTRA
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February 4, 2026 |
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PRAKASH KRISHNA GAMARE Vs. KRISHNA GANPAT GAMRE
|
February 9, 2026 |
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PRAKASH S/O SURESH DHOTE Vs. STATE OF MAHARASHTRA
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February 27, 2026 |
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PRAKASH SHIVDAS SONAVANE Vs. GOVERNMENT OF INDIA
|
August 6, 2026 |
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PRAKASH TUKARAM BHOSALE Vs. STATE OF MAHARASHTRA
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April 7, 2026 |
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PRAKASH VASUDEV PATKAR Vs. BHARAT DASHRATH PEDNEKAR
|
August 6, 2026 |
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PRAMOD GOVIND SAGALGILE Vs. GENERAL MANAGER
|
January 6, 2026 |
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PRANAY ATUL MEHTA Vs. STATE OF MAHARASHTRA
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January 31, 2026 |
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PRANAY ATUL MEHTA Vs. STATE OF MAHARASHTRA
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January 30, 2026 |
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PRASHANT HARIBHAU DALVI Vs. GOVIND RAMCHANDRA SAPTARSHI
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July 20, 2026 |
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PRASHANT PRABHAKAR JAMGUNDE Vs. STATE OF MAHARASHTRA
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March 27, 2026 |
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PRASHANT S/O CHHEDILAL DAHARWAL Vs. STATE OF MAHARASHTRA
|
February 20, 2026 |
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PRASHANT S/O SHALIGRAM INGLE Vs. STATE OF MAHARASHTRA
|
February 24, 2026 |
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PRATIBHA ACHYUT KETKAR Vs. MOHAN NARAYAN BHAGWAT
|
April 17, 2026 |
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PRATIBHA INDUSTRIES LIMITED Vs. NAVI MUMBAI MUNICIPAL CORPORATION
|
February 6, 2026 |
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PRAVIN SATYANARAYAN BATTULWAR Vs. MEENA PRAVIN BATTULWAR
|
January 20, 2026 |
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PRAVIN TUKARAMJI UIKE PATIL Vs. STATE OF MAHARASHTRA
|
January 20, 2026 |
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PREETI MANOHAR SAKPAL Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
|
February 10, 2026 |
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PREM JITENDRA SHIRSATH Vs. STATE OF MAHARASHTRA
|
March 10, 2026 |
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PREMCHAND Vs. RAMAKANT ABHIMAN PATIL
|
February 13, 2026 |
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PREMRAJ @ BABA BABURAO DAWARE Vs. STATE OF MAHARASHTRA
|
January 23, 2026 |
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PRERNA Vs. STATE OF MAHARASHTRA
|
February 18, 2026 |
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PRERNA KHETRAPAL Vs. VILLAGE PANCHAYAT OF VERNA
|
January 22, 2026 |
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PRESIDENT TRADE AND EXIM CORPORATION Vs. STATE OF MAHARASHTRA
|
March 12, 2026 |
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PRESTIGE PROPERTIES Vs. DISTRICT DEPUTY REGISTRAR OF COOPERATIVE SOCIETIES
|
March 24, 2026 |
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PRIDHVI ASSET RECONSTRUCTION AND SECURITISATION COMPANY LIMITED Vs. ADDITIONAL COMMISSIONER (RECOVERY) CENTRAL EXCISE DEPARTMENT, MUMBAI-I
|
January 14, 2026 |
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PRIYANKA SIDU NIMSE Vs. STATE OF MAHARASHTRA
|
January 12, 2026 |
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PROGRESSIVE EDUCATION SOCIETY SHIVAJINAGAR Vs. DILIPSINGH GULABSINGH PARDESHI SHITOLENAGAR
|
January 12, 2026 |
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PROPEL DEVELOPERS PRIVATE LIMITED Vs. MIKUNJ KIRAN JOSHI
|
January 7, 2026 |
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PUBLIC WORKS DEPARTMENT GOT OF MAHARASHTRA NATIONAL HIGHWAYS Vs. KHARE AND TARKUNDE INFRASTRUCTURE PVT. LTD.
|
June 12, 2026 |
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PUNE MUNICIPAL CORPORATION THROUGH MUNICIPAL COMMISSIONER Vs. DARGAH KHWAJA MAKHDUM SHAIKH S S GHAZI NIAZAMI
|
February 11, 2026 |
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PUNE ZILLA SAHAKRI DOODH UTPADAK SANGH Vs. STATE OF MAHARASHTRA
|
April 21, 2026 |
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PURUSHOTTAM JAIRAM & COMPANY Vs. STATE OF MAHARASHTRA
|
March 25, 2026 |
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PURUSHOTTAM S/O. YUVRAJ MESHRAM Vs. STATE OF MAHARASHTRA
|
January 19, 2026 |
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QUANTUM PARK COOPERATIVE HOUSING SOCIETY LIMITED Vs. AHCL-PEL, A LIMITED
|
February 24, 2026 |
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R. B. BOHORA EDUCATIONAL & WELFARE TRUST Vs. VIJAY MUNDAWARE
|
January 29, 2026 |
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RAGHUNATH BANDEKAR PAL Vs. PRAGNESH SHAH
|
March 17, 2026 |
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RAGHUNATH NAMDEO PILORE Vs. PRESIDENT, LOKJAGRUTI SHIKSHAN MANDAL
|
April 16, 2026 |
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RAGHUNATH SHIVRAM NAIKADE Vs. PATIL CONSTRUCTION AND INFRASTRUCTURE LTD.
|
May 8, 2026 |
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RAHUL BABAN ZAWARE Vs. STATE OF MAHARASHTRA
|
January 22, 2026 |
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RAHUL DEVANAND SHET Vs. STATE OF GOA
|
January 21, 2026 |
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RAHUL GANESHRAO GHATE GATHE Vs. STATE OF MAHARASHTRA
|
January 17, 2026 |
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RAHUL RAVINDRA BARAI Vs. STATE OF MAHARASHTRA
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February 13, 2026 |
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RAHUL SAMBHU KABADE Vs. SUBHASHSINGH SURAJSINGH THAKUR
|
January 19, 2026 |
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RAHUL VASUDEV BHATT Vs. STATE OF MAHARASHTRA
|
March 18, 2026 |
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RAHUL VINOD SURUSHE Vs. STATE OF MAHARASHTRA
|
March 12, 2026 |
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RAILWAY GOODS CLEARING AND FORWARDING ESTABLISHMENTS LABOUR BOARD Vs. BANK OF BARODA
|
April 16, 2026 |
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RAJABHAU S/O VASANTRAO WAYAL Vs. STATE OF MAHARASHTRA
|
March 23, 2026 |
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RAJANIALIAS PRABHAVATI CHITTARANJAN PATIL Vs. DAHISAR SIDDHI APARTMENT CHSL
|
February 6, 2026 |
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RAJARAM FOOD PRODUCTS INDIA LIMITED Vs. JOINT DISTRICT REGISTRAR
|
July 14, 2026 |
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RAJARAM SHIVA TAPKIRE Vs. GORAKH EKNATH TAPKIRE
|
February 3, 2026 |
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RAJASHREE NAIK GAONKAR Vs. STATE OF GOA
|
April 2, 2026 |
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RAJENDRA AMRUT INGLE Vs. STATE OF MAHARASHTRA
|
May 5, 2026 |
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RAJENDRA GANPAT UDAYPRABHU Vs. STATE OF MAHARASHTRA
|
January 29, 2026 |
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RAJENDRA GHORPADE Vs. JOINT DIRECTOR
|
January 29, 2026 |
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RAJENDRA LAXMICHAND DHURVE Vs. STATE OF MAHARASHTRA
|
February 24, 2026 |
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RAJESH POCHAM GADAM Vs. STATE OF MAHARASHTRA
|
February 25, 2026 |
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RAJESH S/O MAROTRAO ADKINE Vs. STATE OF MAHARASHTRA
|
January 23, 2026 |
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RAJESH SURESH KAMBLI Vs. STATE OF MAHARASHTRA
|
March 11, 2026 |
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RAJIV GULABCHAND PANDEY Vs. MARY GEORGE
|
April 7, 2026 |
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RAJIV S/O. VEDPRAKASH SABARWAL Vs. STATE OF MAHARASHTRA
|
March 7, 2026 |
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RAJKUMAR S/O BHIMRAO DAHE Vs. STATE OF MAHARASHTRA
|
March 12, 2026 |
|
RAJU Vs. RAMRAO
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February 10, 2026 |
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RAJU BABURAO PISAL Vs. HON’BLE REGISTRAR
|
February 17, 2026 |
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RAJU RAGHU SADAVARTE Vs. STATE OF MAHARASHTRA
|
February 4, 2026 |
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RAJU S/O SITARAM RATHOD Vs. STATE OF MAHARASHTRA
|
March 23, 2026 |
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RAMDAS MADHAVRAO KORDE Vs. SHRIKANT SUDHAKAR DAHALE
|
February 25, 2026 |
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RAMDAYAL ARJUN YADAV Vs. STATE OF MAHARASHTRA
|
January 12, 2026 |
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RAMESH BHAGIRATH RANDER Vs. ANIL HARIPRASAD JEJANI
|
February 10, 2026 |
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RAMESH DADA KALEL Vs. STATE OF MAHARASHTRA
|
January 19, 2026 |
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RAMESH RAGHUNATH YETARE Vs. STATE OF MAHARASHTRA
|
January 23, 2026 |
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RAMESH VENKATESHWAR SOMANI Vs. RAJESH SOMANI
|
January 7, 2026 |
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RAMESHWAR MAHADEORAO SURVE Vs. STATE OF MAHARASHTRA
|
March 26, 2026 |
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RAMRATAN S/O WASUDEO SARVE Vs. NANDA RAMRATAN SARVE
|
March 11, 2026 |
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RANJITA PRABHUDAS GAJBHIYE Vs. STATE OF MAHARASHTRA
|
January 5, 2026 |
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RAOJI HARMALKAR Vs. SUNANDA KASHINATH HARMALKAR
|
March 6, 2026 |
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RARE TOWNSHIPS PVT. LTD. Vs. SAJI MATHEWS
|
April 15, 2026 |
|
RASHMI ARJAN MIRCHANDANI Vs. STATE OF MAHARASHTRA
|
February 18, 2026 |
|
RASHMI BADAM KASAR Vs. STATE OF MAHARASHTRA
|
February 2, 2026 |
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RASHMI CHS LIMITED Vs. ROMILA DILIP BAJAJ
|
March 5, 2026 |
|
RASHMI SALUJA Vs. STATE OF MAHARASHTRA
|
January 23, 2026 |
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RATNAPRABHA PRAKASH JAWADE Vs. PRAKASH DHYANOBAJI JAWADE
|
March 23, 2026 |
|
RAVI K.S. Vs. STATE OF MAHARASHTRA
|
March 17, 2026 |
|
RAVI RATANKUMAR AGRAWAL Vs. STATE OF MAHARASHTRA
|
January 27, 2026 |
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RAVI S/O RAMESH MUTHAL Vs. AVINASH SHINDE
|
March 11, 2026 |
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RAVIDAS SHIVRAMJI RANGARI Vs. UNION OF INDIA
|
February 24, 2026 |
|
RAVINDRA Vs. STATE OF MAHARASHTRA
|
January 17, 2026 |
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RAVINDRA KASHINATH NANDANWAR Vs. STATE OF MAHARASHTRA
|
March 6, 2026 |
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RAVINDRA S/O BHAURAO DODKE Vs. STATE OF MAHARASHTRA
|
January 29, 2026 |
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RAVINDRA S/O. BAJIRAO PATIL Vs. STATE OF MAHARASHTRA
|
March 24, 2026 |
|
REENA SANJAY MINZ Vs. STATE OF MAHARASHTRA
|
March 30, 2026 |
|
REETA MUKESH SEHGAL Vs. UNION BHARAT SABHA
|
February 24, 2026 |
|
REGIONAL DIRECTOR EMPLOYEES’ STATE INSURANCE CORPORATION, PANCHDEEP BHAVAN Vs. BC CHAWLA CHAIRMAN
|
March 6, 2026 |
|
REGIONAL PROVIDENT FUND COMMISSIONER Vs. MULA PRAVARA ELECTRIC CO-OP SOCIETY
|
April 1, 2026 |
|
REGISTRAR JUDICIAL HIGH COURT OF BOMBAY BENCH AT AURANGABAD Vs. STATE OF MAHARASHTRA
|
April 15, 2026 |
|
REKHA Vs. JANARDHAN
|
February 17, 2026 |
|
RELIANCE ASSET RECONSTRUCTION COMPANY LIMITED Vs. HIROO HOTCHAND ADVANI
|
March 23, 2026 |
|
RENU BALWANT MARU Vs. BUPENDRA DAMJIBHAI TANK
|
February 23, 2026 |
|
RESERVE BANK OF INDIA Vs. CENTRAL INFORMATION COMMISSION
|
January 29, 2026 |
|
RITIK @ SOMESH VILAS PARATE Vs. STATE OF MAHARASHTRA
|
March 27, 2026 |
|
RKEC PROJECTS LIMITED Vs. MAHARASHTRA MARITIME BOARD
|
April 9, 2026 |
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ROBERT GRAGERY DSOUZA Vs. STATE OF MAHARASHTRA
|
March 11, 2026 |
|
ROHAN P. PAI DHUNGAT Vs. STATE OF GOA
|
August 6, 2026 |
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ROHIDAS VISHNU CHAVAN Vs. SRICHAND SHAMANDAS ASWANI
|
February 9, 2026 |
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ROHIT S THAKKAR & ORS. Vs. SUNIL OMPRAKASH AGARWAL
|
January 28, 2026 |
|
ROHIT SUNIL DEHADE Vs. STATE OF MAHARASHTRA
|
March 16, 2026 |
|
ROHIT TANGAPPA JOSEPH Vs. STATE OF MAHARASHTRA
|
April 10, 2026 |
|
ROMELL REAL ESTATE PRIVATE LIMITED Vs. DISTRICT DEPUTY REGISTRAR
|
January 7, 2026 |
|
ROMELL REAL ESTATE PVT. LTD. Vs. STATE OF MAHARASHTRA
|
February 24, 2026 |
|
RONALD JAMES ALVARES Vs. STATE OF MAHARASHTRA
|
March 7, 2026 |
|
ROSHAN SHRIKANT TANDEL Vs. COMMISSIONER-KONKAN DIVISION
|
May 5, 2026 |
|
ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD. Vs. MOHAN S/O BABURAO NIMBALKAR
|
January 30, 2026 |
|
ROZINA FIROZ HAJIANI Vs. UNION OF INDIA
|
March 18, 2026 |
|
RSV GROUP (LP) Vs. STATE OF MAHARASHTRA
|
April 16, 2026 |
|
RUKMINBAI VISHNU KARAD Vs. STATE OF MAHARASHTRA
|
February 20, 2026 |
|
RUPALI PANKAJ DHOTRE Vs. STATE OF MAHARASHTRA
|
March 23, 2026 |
|
RUPALI RATAN RESHWAL Vs. STATE OF MAHARASHTRA
|
January 21, 2026 |
|
RUPCHAND KUNDALIK KADU Vs. BHAGIRATHA SANTOSHJI GAURKAR
|
March 11, 2026 |
|
RUSHIKESH ALIAS VAIBHAV SUNIL GHOLAP Vs. SUNIL SHANKARRAO GHOLAP
|
February 27, 2026 |
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RUSTAM VISHNU GAWANDE Vs. STATE OF MAHARASHTRA
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January 22, 2026 |
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RYBERG CYRIL COSMAS HENRIQUES Vs. KASHMIRA ERUCH BILLIMORIA
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January 28, 2026 |
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S.G. MITTAL ENTERPRISES PRIVATE LIMITED Vs. SATARA SAHAKARI BANK LIMITED
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January 5, 2026 |
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SABITA RAJESH NARANG Vs. SANDEEP GOPAL RAHEJA
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January 5, 2026 |
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SACHIN ARJUN LAKAL Vs. STATE OF MAHARASHTRA
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April 2, 2026 |
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SACHIN CHANDRAMANI WANKHEDE Vs. STATE OF MAHARASHTRA
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March 10, 2026 |
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SACHIN S/O. BALASAHEB RANER Vs. STATE OF MAHARASHTRA
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February 26, 2026 |
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SACHIN SHANTARAM MHASKAR Vs. STATE OF MAHARASHTRA
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January 13, 2026 |
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SACHIN SURESH CHINTAWAR Vs. STATE OF MAHARASHTRA
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February 25, 2026 |
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SACHIV, KRUSHI UTPANNA BAZAR Vs. DEEPAK S/O RAMRAO
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February 2, 2026 |
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SADANAND SARVANKAR Vs. MAHESH BALIRAM SAWANT
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April 7, 2026 |
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SADHANA Vs. SATISH
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February 10, 2026 |
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SAEED AHMAD ABDUL WAHID CHAUDHARY Vs. THE STATE OF MAHARASHTRA
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July 2, 2026 |
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SAFIQ KHAN RAFIQ KHAN Vs. STATE OF MAHARASHTRA
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March 23, 2026 |
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SAGAR GAUTAM SABLE Vs. STATE OF MAHARASHTRA
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January 12, 2026 |
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SAHAKAR BUILDERS AND DEVELOPERS Vs. SHREE MANGESH APARTMENTS CO-OPERATIVE HOUSING SOCIETY LIMITED
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March 18, 2026 |
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SAHEBRAO SHESHRAO PAWAR Vs. STATE OF MAHARASHTRA
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January 22, 2026 |
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SAHIL RAMESH SONAVANE Vs. STATE OF MAHARASHTRA
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February 27, 2026 |
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SAHIL SANJAY RATHOD Vs. SWATI SAHIL RATHOD
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January 9, 2026 |
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SAI MOHAN NAIK Vs. STATE OF GOA
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January 21, 2026 |
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SAILAPPAN SODALI MUTHU Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
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January 20, 2026 |
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SAILI DURGADAS ACHARYA Vs. NANDAN CO-OPERATIVE HOUSING SOCIETY LIMITED
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July 17, 2026 |
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SAKHARAM MANIK SHINGARE Vs. UNION OF INDIA
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June 15, 2026 |
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SALIM MOINODDIN INAMDAR Vs. STATE OF MAHARASHTRA
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January 6, 2026 |
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SAMPATRAO RAMRAO TELI Vs. STATE OF MAHARASHTRA
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March 7, 2026 |
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SANA ZAHIR QURESHI Vs. UNION OF INDIA
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February 2, 2026 |
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SANDEEP BHAUSAHEB SHELAR Vs. STATE OF MAHARASHTRA
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February 3, 2026 |
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SANDEEP BRIJAL SHARMA Vs. STATE OF MAHARASHTRA
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March 9, 2026 |
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SANDEEP KUMAR Vs. UNION OF INDIA
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January 12, 2026 |
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SANDEEP LAHIRI CHOUDHURY Vs. SMALL INDUSTRIES DEVELOPMENT BANK OF INDIA
|
February 9, 2026 |
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SANDIP Vs. STATE OF MAHARASHTRA
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March 13, 2026 |
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SANGEETA WD/O VITTHAL Vs. HARISHKUMAR RAMDAS SAHGAL
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February 3, 2026 |
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SANGITA SUDHAKAR NAGPURE Vs. SCHEDULE TRIBE CASTE CERTIFICATE SCRUTINY COMMITTEE
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January 21, 2026 |
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SANJAY SHAMRAO BHOR Vs. PUNE MUNICIPAL CORPORATION
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May 8, 2026 |
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SANJAY SHANKAR RATHOD Vs. SUPRANJANA SANJAY RATHOD
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February 10, 2026 |
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SANJAY UDDHAORAO MANALWAR Vs. STATE OF MAHARASHTRA
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February 10, 2026 |
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SANKET MOHAN GHARAT Vs. STATE OF MAHARASHTRA
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April 16, 2026 |
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SANMAN TRADE IMPEX PVT. LTD. Vs. BABA MUNGIPA STEEL INDUSTRY
|
January 30, 2026 |
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SANTOSH @CHINGYA SAINATH TARTE Vs. DISTRICT MAGISTRATE
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February 4, 2026 |
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SANTOSH BABURAO MASKE Vs. STATE OF MAHARASHTRA
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January 14, 2026 |
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SANTOSH CHANDRKANT POTDAR Vs. BAJAJ AUTO LIMITED
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April 30, 2026 |
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SANTOSH DATTA KUTE Vs. GANESH MAHADEVRAO KADAM
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February 18, 2026 |
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SANTOSH MADHUKAR PAWAR Vs. INDUBAI EKNATH PAWAR
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February 9, 2026 |
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SANTOSH S/O PUNJARAM PAKHRE Vs. VINAYAK S/O SAMPATRAO WAGH
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February 16, 2026 |
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SANTOSH SUBHASHRAO THAKUR Vs. SCHEDULED TRIBE CASTE CERTIFICATE SCRUTINY COMMITTEE
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January 9, 2026 |
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SANTSARAN GURSARAN ADVANI ALIAS PAPAN ADVANI Vs. NINA H. BHALLA
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April 20, 2026 |
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SANU ENTERPRISES Vs. VIKHROLI LAXMI APARTMENTS COOP. HOUSING SOCIETY LIMITED
|
February 24, 2026 |
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SARJERAO NARAYAN KHARAD Vs. STATE OF MAHARASHTRA
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March 30, 2026 |
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SARU INFRA & JEWEL PVT. LTD. Vs. CENTRAL BUREAU OF INVESTIGATION
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January 22, 2026 |
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SARVA SHRAMIK SANGHATANA Vs. GUPTA STEEL INDUSTRIES
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April 10, 2026 |
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SATISH S/O BABURAO DAWLE Vs. STATE OF MAHARASHTRA
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April 27, 2026 |
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SATNAM SINGH AHUJA Vs. KARVY FINANCIAL SERVICES LTD.
|
March 5, 2026 |
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SATYAWATI Vs. KAPURCHAND TUKARAM DEHADE
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March 23, 2026 |
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SAURABH ARORA Vs. DEPUTY CONTROLLER OF PATENTS
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March 10, 2026 |
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SAURABH SHRIDHAR GHARDE Vs. STATE OF MAHARASHTRA
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January 8, 2026 |
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SAYYED NUZHAT SULTANA BAHOYODDIN Vs. STATE OF MAHARASHTRA
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April 27, 2026 |
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SBI GENERAL INSURANCE CO.LTD., Vs. VISHAL DINKAR INGLE
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January 22, 2026 |
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SCHAEFFLER INDIA LTD Vs. CHIEF CONTROLLING REVENUE AUTHORITY
|
February 18, 2026 |
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SCTCI JOINT VENTURE Vs. STATE OF MAHARASHTRA
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April 15, 2026 |
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SEAL INTERNATIONAL LIMITED Vs. BOARD OF TRUSTEES OF THE PORT OF BOMBAY
|
February 9, 2026 |
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SECRETARY DEPARTMENT OF SAINIK WELFARE Vs. TEOFILO J. MONTEIRO
|
February 18, 2026 |
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SEETABAI PANDHARINATH TEMGHARE Vs. UNION OF INDIA
|
January 19, 2026 |
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SHABBIR S/O SHEIKH MASTAN Vs. STATE OF MAHARASHTRA
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March 24, 2026 |
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SHABIR HARUN ALI MULLA Vs. STATE OF MAHARASHTRA
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January 27, 2026 |
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SHAIKH ABDUL RAZAK Vs. STATE OF MAHARASHTRA
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February 17, 2026 |
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SHAIKH IRFAN ALIAS KUBDA Vs. STATE OF MAHARASHTRA
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March 16, 2026 |
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SHAIKH KHWAJA SHAIKH HANIF Vs. STATE OF MAHARASHTRA
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August 5, 2026 |
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SHAIKH MEHBOOB @ GORU Vs. STATE OF MAHARASHTRA
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March 10, 2026 |
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SHAIKH MOHAMMAD TARIQ IDRISH Vs. U.T. OF DADRA AND NAGAR HAVELI
|
January 12, 2026 |
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SHAIKH MOOSA SHAIKH YASIN Vs. STATE OF MAHARASHTRA
|
January 7, 2026 |
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SHAILENDRA BANKEBIHARI SINGH Vs. STATE OF MAHARASHTRA
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March 12, 2026 |
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SHAILENDRA MANIKRAO BAKARE Vs. STATE OF MAHARASHTRA
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July 23, 2026 |
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SHAKUNTALA TILAKDHARI GUPTA Vs. JAWAHARLAL R. GUPTA
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February 18, 2026 |
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SHAMKANT Vs. STATE OF MAHARASHTRA
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February 17, 2026 |
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SHANKAR Vs. STATE OF MAHARASHTRA
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February 23, 2026 |
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SHANKAR S/O KASHINATH HEDAU Vs. STATE OF MAHARASHTRA
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March 24, 2026 |
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SHANKAR SATLINGAPPA MHETRE Vs. PRINCIPAL SECRETARY (APPEAL AND SECURITY) GOVERNMENT OF MAHARASHTRA HOME DEPARTMENT
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February 16, 2026 |
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SHANKAR TIWARI Vs. STATE OF GOA
|
August 6, 2026 |
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SHANTABAI Vs. BHIKAN DAULAT CHOUDHARI
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January 28, 2026 |
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SHANTABAI RAVU CHAVAN Vs. MARUTI NAMDEO CHAVAN
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February 24, 2026 |
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SHANTABAI VITTHALRAO CHAWRE Vs. ZILLA PARISHAD, YAVATMAL
|
March 30, 2026 |
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SHANTINATH DEVELOPERS Vs. COMPETENT OFFICER & DISTRICT DEPUTY
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February 12, 2026 |
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SHARAD Vs. STATE OF MAHARASHTRA
|
February 5, 2026 |
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SHARADCHANDRA S/O. GOPALDAS SHROFF Vs. STATE OF MAHARASHTRA
|
April 29, 2026 |
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SHARDADEVI S. JHUNJHUNWALA Vs. INCOME TAX OFFICER WARD
|
February 18, 2026 |
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SHAREN NITIN NAIK Vs. PRINCIPAL COMMISSIONER OF INCOME TAX, PANAJI
|
January 28, 2026 |
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SHASHIKANT RAMKRUSHNA GAJBE Vs. STATE OF MAHARASHTRA
|
March 16, 2026 |
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SHAUN STANY NORONHA Vs. UNION OF INDIA
|
February 6, 2026 |
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SHEETAL CHANDRAKANT KUNJIR Vs. CHANDRAKANT TUKARAM KUNJIR
|
January 9, 2026 |
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SHEIKH AMIN AKHTAR Vs. STATE OF MAHARASHTRA
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February 11, 2026 |
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SHEIKH AZIZ SHAIKH JUMMAN Vs. GANGADHAR N. NIKAM
|
January 17, 2026 |
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SHEIKH FAIZAN SHEIKH USMAN Vs. STATE OF MAHARASHTRA
|
August 5, 2026 |
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SHEIKH GAFFAR @ ABDUL GAFFAR Vs. STATE OF MAHARASHTRA
|
February 26, 2026 |
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SHEIKH RAHMAN YAKUB SHEIKH Vs. STATE OF MAHARASHTRA
|
February 9, 2026 |
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SHEKHAR CHAMPALAL PAGARIA THROUGH PROPRIETOR Vs. CFM ASSETS RECONSTRUCTION PVT. LTD.
|
March 6, 2026 |
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SHEKHAR KAKASAHEB JAGTAP Vs. STATE OF MAHARASHTRA
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May 20, 2026 |
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SHEKHAR SHANKAR JOSHI Vs. ANITA ARUN BHAVE
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August 20, 2026 |
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SHEKHAR SUMAN Vs. STATE OF MAHARASHTRA
|
April 29, 2026 |
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SHENDGE SANTOSH NAGNATH Vs. THE COMMISSIONER, DIRECTORATE OF MEDICAL EDUCATION AND RESEARCH
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August 24, 2026 |
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SHERALI HAFIZ KHAN Vs. STATE OF MAHARASHTRA
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March 24, 2026 |
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SHIAVJI GANPATI KALE Vs. DHONDIRAM NAMA DIKLE
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May 4, 2026 |
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SHILPA P. PAI PANANDIKER Vs. STATE OF GOA
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February 27, 2026 |
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SHILPA PRAKASHCHAND BALAR Vs. GREATER BOMBAY CO-OP. BANK LTD.
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April 21, 2026 |
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SHILPA VISHNU THAKUR Vs. STATE OF MAHARASHTRA
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January 13, 2026 |
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SHITAL DIGAMBER SAWANT Vs. STATE OF MAHARASHTRA
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January 14, 2026 |
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SHIVAJI GOPAL KURHADE Vs. RAMCHANDRA GOPAL KURHADE
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January 28, 2026 |
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SHIVAJI MADHAV JADHAV Vs. NASHIK DISTRICT CENTRAL COOPERATIVE BANK LTD
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March 5, 2026 |
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SHIVAJI NARAYAN YADAV Vs. INDIA STEEL WORKS LTD.
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March 26, 2026 |
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SHIVAJI RA KAMBLE Vs. STATE OF MAHARASHTRA
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March 12, 2026 |
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SHIVAJI RANGNATH SHINDE Vs. STATE OF MAHARASHTRA
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March 5, 2026 |
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SHIVAJI SATAVAJI BHAGDE Vs. STATE OF MAHARASHTRA
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April 10, 2026 |
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SHIVCHARAN S/O PANCHI Vs. SUNITA WD/O AJABRAO SURWADE
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March 23, 2026 |
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SHIVKANTH MALIKARJUN DHOLE Vs. ARVIND RAVAN SURYAWANSHI
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January 22, 2026 |
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SHIVSHANKAR LALJI YADAV Vs. THANE MUNICIPAL CORPORATION
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January 7, 2026 |
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SHOBHA WD/O SAMPAT SHINDE Vs. GAJENDRA S/O HANUMANTAPPA MANDHARE
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February 18, 2026 |
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SHRAVAN @ VALIBA LAHANU GAIKWAD Vs. STATE OF MAHARASHTRA
|
January 14, 2026 |
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SHREE RASRAJ HEIGHTS CO-OPERATIVE HOUSING SOCIETY LTD. Vs. DEVENDRA CO-OPERATIVE HOUSING SOCIETY LTD.,
|
July 15, 2026 |
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SHREE SAIBABA NIYOJIT CO-OPERATIVE Vs. STATE OF MAHARASHTRA
|
April 24, 2026 |
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SHREYAS DILIP MANDRE Vs. STATE OF MAHARASHTRA
|
April 29, 2026 |
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SHREYASHRI NIKHIL PHADKE Vs. NIKHIL SUHAS PHADKE
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April 10, 2026 |
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SHRI JITENDRA Vs. THE STATE OF MAHARASHTRA
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March 12, 2026 |
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SHRIDHAR Vs. CHIEF EXECUTIVE OFFICER, ZILLA PARISHAD, OSMANNABAD
|
February 17, 2026 |
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SHRIKRISHNA MAHADEV KOKANE Vs. DEPUTY COLLECTOR, REHABILITATION
|
April 7, 2026 |
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SHRINIWAS GYANDEORAO MUNDHE Vs. UNION OF INDIA
|
January 30, 2026 |
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SHRIRAM Vs. STATE OF MAHARASHTRA
|
January 20, 2026 |
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SHRUTIKA D/O ANAND KUMBHARE Vs. SCHEDULED TRIBE CASTE CERTIFICATE SCRUTINY COMMITTEE
|
February 26, 2026 |
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SHUBHAM BALASAHEB KARDULE Vs. STATE OF MAHARASHTRA
|
May 7, 2026 |
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SHUBHAM FLOUR MILL Vs. STATE OF MAHARASHTRA
|
March 4, 2026 |
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SHWETA ADITYA MALHOTRA Vs. COLLECTOR OF STAMPS, ANDHERI DIVISION
|
January 28, 2026 |
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SHWETA ARUN SATHE Vs. MUMBAI MUNICIPAL CORPORATION OF GREATER MUMBAI
|
April 23, 2026 |
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SHYAM JAGANATHRAO JUNGADE Vs. SOU.AARTI SHYMA JUNGADE
|
February 25, 2026 |
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SHYAM NARAYAN Vs. P N. WRITER AND COMPANY PVT. LTD.
|
March 23, 2026 |
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SHYAMSINGH S/O GENDASINGH MATHWALE Vs. STATE OF MAHARASHTRA
|
January 28, 2026 |
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SIDDHARTH GOEL Vs. SUB–REGISTRAR CLASS II
|
February 5, 2026 |
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SIDDHESH PRADEEP SATPUTE Vs. STATE BANK OF INDIA
|
June 16, 2026 |
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SIEMENS LTD. Vs. SHENDRA SIEMENS KAMGAR
|
May 6, 2026 |
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SIESTA INDUSTRIAL AND TRADING CORPORATION Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
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April 29, 2026 |
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SILVERTON INDUSTRIES LIMITED Vs. MAHARASHTRA STATE BUREAU OF TEXTBOOK PRODUCTION
|
January 28, 2026 |
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SITARAM RAMCHANDRA KALE Vs. STATE OF MAHARASHTRA
|
July 9, 2026 |
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SIYARAM SILK MILLS LIMITED Vs. STANFORD SIYARAM FASHION PRIVATE LIMITED
|
January 13, 2026 |
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SK. JAKIR SK. LATIF PINJARI Vs. NAZMEEN SK JAKIR PINJARI
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February 26, 2026 |
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SMT. JAYASHREE @ PRABHAVATI PRATAP PATIL Vs. MR. PRATAP VISHWANATH PATIL
|
July 16, 2026 |
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SMURTI WAGHDHARE Vs. JOINT DIRECTOR
|
March 10, 2026 |
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SNEHASIS RASHBIHARI BATABYAL Vs. DOLAN ACHARYA
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September 1, 2026 |
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SOMESHWAR Vs. STATE OF MAHARASHTRA
|
February 24, 2026 |
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SOMESHWAR SHIRRAM AMBULE Vs. STATE OF MAHARASHTRA
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April 9, 2026 |
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SOMNATH SADHU BIRAJDAR Vs. STATE OF MAHARASHTRA
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January 20, 2026 |
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SONALI ABHISHEK CHOURASIA Vs. ABHISHEK SHIVKUMAR CHOURASIA
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January 8, 2026 |
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SONIBAI HARI BHAWAR Vs. SONABAI JAYWANT AHIRE
|
April 28, 2026 |
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SOPAN SANJAY LILHARE Vs. STATE OF MAHARASHTRA
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February 3, 2026 |
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SOU. SNEHA DATTATRAYA CHAUDHARI Vs. SANE GURUJI SHIKSHAN SANSTHA
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February 5, 2026 |
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SOW. SAVITA W/O DINKAR AAJAN Vs. DINKAR S/O DATTATRAY AAJAN
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March 24, 2026 |
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SPECIAL LAND ACQUISITION OFFICER Vs. GODREJ & BOYCE MANUFACTURING CO. LTD.
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March 24, 2026 |
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SPM AUTO COMP SYSTEMS PVT. LTD. Vs. RAMDAS TUKARAM THITE
|
February 27, 2026 |
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STATE BANK OF INDIA Vs. SHREE SAJJAN MILLS LIMITED
|
May 4, 2026 |
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STATE OF GOA Vs. U. P. STATE BRIDGE CORPORATION LTD.
|
February 27, 2026 |
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STATE OF MAHARASHTRA Vs. GAURAM SANDU BHALERAO
|
February 20, 2026 |
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STATE OF MAHARASHTRA Vs. ARUN VISHVANATH WANKHEDE
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January 20, 2026 |
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STATE OF MAHARASHTRA Vs. DEEPAK S/O LAXMAN RAUT
|
February 18, 2026 |
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STATE OF MAHARASHTRA Vs. ANEEL HILAL WAGH
|
February 27, 2026 |
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STATE OF MAHARASHTRA Vs. MADHUKAR NANA GHADGE
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March 5, 2026 |
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STATE OF MAHARASHTRA Vs. SANJEEV S/O SHANKARRAO KHADE
|
February 3, 2026 |
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STATE OF MAHARASHTRA Vs. NANDKUMAR MARUTI CHAVAN
|
January 21, 2026 |
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STATE OF MAHARASHTRA Vs. TEJAS @ DADA MAHIPATI DALVI, PRESENTLY IN YERWADA CENTRAL PRISON
|
March 10, 2026 |
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STATE OF MAHARASHTRA Vs. TULSIRAM RAGHUNATH SAWANT
|
February 24, 2026 |
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STATE OF MAHARASHTRA Vs. SATISH SANJAY RAMTEKE
|
February 12, 2026 |
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STATE OF MAHARASHTRA Vs. MORYA INFRASTRUCTURE PRIVATE LIMITED
|
February 16, 2026 |
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STATE OF MAHARASHTRA Vs. ANIL MURLIDHAR WETHPATHAK
|
February 25, 2026 |
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STATE OF MAHARASHTRA Vs. KAMAL R. BULCHANDANI
|
January 30, 2026 |
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STATE OF MAHARASHTRA Vs. ASHOK HARIBHAU ABNAVE
|
February 3, 2026 |
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STATE OF MAHARASHTRA Vs. SUBHASH BHIKA PARDHI
|
January 5, 2026 |
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STATE OF MAHARASHTRA Vs. SHAKTI MOHAMMAD TAHER SHAIKH
|
February 16, 2026 |
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STATE OF MAHARASHTRA Vs. CHANGDEO MAHADEO TAMBDE
|
March 24, 2026 |
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STATE OF MAHARASHTRA Vs. MOTI PARAG PAWAR
|
February 9, 2026 |
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STATE OF MAHARASHTRA Vs. RANGNATH SANDU JADHAV
|
February 17, 2026 |
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STATE OF MAHARASHTRA Vs. KEDARNATH
|
February 9, 2026 |
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STATE OF MAHARASHTRA Vs. DHANRAJ
|
February 12, 2026 |
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STATE OF MAHARASHTRA Vs. RAJARAM BALU DUKRE
|
February 9, 2026 |
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STATE OF MAHARASHTRA Vs. SANTOSHKUMAR AVTARKRUSHNA KAUL
|
February 16, 2026 |
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STATE OF MAHARASHTRA Vs. MANOJ
|
February 10, 2026 |
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STATE OF MAHARASHTRA Vs. DEVUBAI BHAGWAN KHARAT
|
April 2, 2026 |
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STATE OF MAHARASHTRA Vs. SHIVAJI
|
February 11, 2026 |
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STATE OF MAHARASHTRA Vs. ALLABAKSH APPALAL SAYYAD
|
April 6, 2026 |
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STATE OF MAHARASHTRA Vs. RAHUL UTTAMRAO SALVE
|
January 14, 2026 |
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STATE OF MAHARASHTRA Vs. LAXMIKANT SHRIDHARRAO PURANIK
|
April 6, 2026 |
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STATE OF MAHARASHTRA Vs. PRATAPSING BABUSING RAJPUT
|
January 17, 2026 |
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STATE OF MAHARASHTRA Vs. SONA
|
March 18, 2026 |
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STATE OF MAHARASHTRA Vs. PATWARDHAN INFRASTURCTURE PRIVATE LIMITED
|
January 17, 2026 |
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STATE OF MAHARASHTRA Vs. ASHOK S/O. LALCHAND PAWAR
|
March 24, 2026 |
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STATE OF MAHARASHTRA Vs. SHAMRAO SAKHARAM RAUT
|
January 20, 2026 |
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STATE OF MAHARASHTRA Vs. VILAS ANNASAHEB MAHALE
|
March 24, 2026 |
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STAVAN WILSON SATHE Vs. STATE OF MAHARASHTRA
|
February 26, 2026 |
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STEPHEN NOEL DSOUZA Vs. SADASHIV RAKHMAJI BODAKE
|
January 5, 2026 |
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SUBHADRABAI Vs. STATE OF MAHARASHTRA
|
February 13, 2026 |
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SUBHASH KISAN Vs. ABHYANKAR JAGANNATH MOTIRAM
|
January 17, 2026 |
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SUBHASH MAHADU MAHAJAN Vs. STATE OF MAHARASHTRA
|
March 7, 2026 |
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SUBHASH RAMBHAU KOSALGE Vs. STATE OF MAHARASHTRA
|
March 11, 2026 |
|
SUBODH NAYAN LAKESHRI Vs. GENERAL MANAGER BRIHANMUMBAI ELECTRICITY SUPPLY AND TRANSPORT UNDERTAKING
|
March 25, 2026 |
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SUDHAKAR @ SHANKAR @ CHANDRYA JANGLUJI UIKE Vs. STATE OF MAHARASHTRA
|
March 25, 2026 |
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SUDHAKAR TRIMBAK WAGH Vs. JAI HIMGIRI CO-OPERATIVE HOUSING SOCIETY LTD
|
March 12, 2026 |
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SUDHIR VITHAL MEDHEKAR Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
|
April 17, 2026 |
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SUGANDHA SUNIL Vs. BHARATI VIDYAPEETH LADIES HOSTEL
|
March 12, 2026 |
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SUJAY RADHAKRISHNA VIKHE-PATIL Vs. NILESH DNYANDEV LANKE
|
April 8, 2026 |
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SUJIT MANOHAR PATIL Vs. PANVEL MUNICIPAL CORPORATION
|
May 5, 2026 |
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SUJIT RAGHUNATH BANGERA Vs. STATE OF MAHARASHTRA
|
February 27, 2026 |
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SUJIT S/O YASHWANT GAWAI Vs. STATE OF MAHARASHTRA
|
February 25, 2026 |
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SUKHLAL YASHWANT GHASALE Vs. STATE OF MAHARASHTRA
|
February 4, 2026 |
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SUKLAL YADAV MARATHE Vs. SUPREME INDUSTRIES LTD.
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March 25, 2026 |
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SULZER PUMPS INDIA PRIVATE LIMITED Vs. SUMEET RAJARAM KADAM
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March 26, 2026 |
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SUMAN RAMESH SAMANT Vs. ARUN R. PATIL
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January 14, 2026 |
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SUMIT S/O SHANKAR KHEDGARKA Vs. STATE OF MAHARASHTRA
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February 5, 2026 |
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SUMITA PRADEEPKUMAR DIXIT Vs. GANGADHAR MAKHARIA CHARITABLE TRUST
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June 16, 2026 |
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SUNANDA S. MANDHARE Vs. PROCTER & GAMBLE HEALTH LIMITED
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April 10, 2026 |
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SUNANDABAI GULABRAO SANER Vs. RAJENDRA BHASKARRAO VABHANDIK
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February 12, 2026 |
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SUNIL BIBHISHAN MORE Vs. DATTATRAY MAROTIRAO SOLANKE
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January 9, 2026 |
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SUNIL NARAYAN PATIL Vs. PUNDALIK BALAJI GHARAT
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February 3, 2026 |
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SUNIL PATIRAM Vs. STATE OF MAHARASHTRA
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April 30, 2026 |
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SUNIL SANTOSH BHAGWAT Vs. STATE OF MAHARASHTRA
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February 10, 2026 |
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SUNIL SHAMSUNDAR HEDDA Vs. STATE OF MAHARASHTRA
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January 22, 2026 |
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SUNIL SHANKAR MOHITE Vs. UNION OF INDIA
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January 14, 2026 |
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SUNIL WAMAN BHIDE Vs. CHANDRAHAS LAXMAN KANHERE
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March 17, 2026 |
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SUNITA BAPU JAGTAP Vs. CHAIRMAN, MAHARASHTRA STATE ROAD TRANSPORT CORPORATION LTD
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February 24, 2026 |
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SUNITA KISANRAO WATADE Vs. MURLIDHAR SHIVAJI SHINGARE
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January 9, 2026 |
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SUNSHINE BUILDERS AND DEVELOPERS Vs. HDFC BANK LIMITED
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February 4, 2026 |
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SURAJ Vs. STATE OF MAHARASHTRA
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February 16, 2026 |
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SURAJ Vs. STATE OF MAHARASHTRA
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February 13, 2026 |
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SURAJ S/O RAMESH KODAPE Vs. STATE OF MAHARASHTRA
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March 10, 2026 |
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SUREKHA DINKAR THAKAR @ SHARADA SUBHASH SHIVANKAR Vs. STATE OF MAHARASHTRA
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January 14, 2026 |
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SUREKHA KESHAV KUMBHAR Vs. STATE OF MAHARASHTRA
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February 26, 2026 |
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SURESH BAPU KOLI Vs. STATE OF MAHARASHTRA
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March 10, 2026 |
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SURESH PUNDALIK PARULEKAR Vs. SAHYADRI CO-OP. HOUSING SOC. LTD.
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February 24, 2026 |
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SURESH S/O. GOVINDRAO MUNESHWAR Vs. STATE OF MAHARASHTRA
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February 23, 2026 |
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SURESH VISHRAM SAWANT Vs. CEAT LIMITED
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March 6, 2026 |
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SURESH VITHOBAJI GABHANE Vs. STATE OF MAHARASHTRA
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January 30, 2026 |
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SURYAKANT GULABRAO HELKAR Vs. STATE OF MAHARASHTRA
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March 23, 2026 |
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SURYAKANT RAVJI SHAH Vs. GAUTAM RAMCHANDRA DESAI
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August 6, 2026 |
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SUSHMITA NEGI Vs. STATE OF MAHARASHTRA
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January 30, 2026 |
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SUVARNA BHIMAJI THIGLE Vs. STATE OF MAHARASHTRA
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February 2, 2026 |
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SUVARNA W/O JAWAHARLAL KAKANI Vs. STATE OF MAHARASHTRA
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April 17, 2026 |
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SUYOG @ SUSHIL MADHUKAR SOLUNKE Vs. DISTRICT MAGISTRATE
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February 11, 2026 |
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SUYOG DEVELOPMENT CORPORATION UNIT Vs. UNION OF INDIA
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March 12, 2026 |
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SWAPNIL ASHOKRAO FULMALI Vs. ZILLA PARISHAD YAVATMAL
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February 27, 2026 |
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SYED SHAH AZIZUL HASAN Vs. STATE OF MAHARASHTRA
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April 2, 2026 |
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TABEESH ISMAIL MISTRY Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
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August 5, 2026 |
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TANVIR KADIR SHAIKH Vs. STATE OF MAHARASHTRA
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April 2, 2026 |
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TARA RAMKISHAN RAJPUT Vs. CEO
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February 2, 2026 |
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TARACHAND S/O KHUSHALCHAND ZHADIWALE Vs. STATE OF MAHARASHTRA
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February 6, 2026 |
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TARAMATI UDHAV GAIKWAD Vs. UNION OF INDIA
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February 24, 2026 |
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TATA AIG GENERAL INSURANCE COMPANY LIMITED Vs. RAJA RAMSAWARE GAUTAM
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January 16, 2026 |
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TATA CONSULTANCY SERVICES LIMITED Vs. CHIEF CONTROLLING REVENUE AUTHORITY
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March 13, 2026 |
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TAUSIF AJIJ INAMDAR Vs. STATE OF MAHARASHTRA
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March 13, 2026 |
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TEJRAJ HIRALAL CHAVAN Vs. MALGANGA DAIRY PHARM REG. OFFICE
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January 7, 2026 |
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THAKUR ELECTRICAL AND ENGINEERING PVT. LTD. Vs. SHANTABAI ANKUSH PAWAR
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April 9, 2026 |
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THANE MUNICIPAL TRANSPORT UNDERTAKING Vs. ATMARAM GOPAL SHINDE
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March 26, 2026 |
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THOMAS MORE PEREIRA Vs. STATE OF MAHARASHTRA
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April 8, 2026 |
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TIRTHANKAR CO. Vs. ADYAPRASAD HINGOO MISHRA
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February 6, 2026 |
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TMI STAFFING SERVICES PRIVATE LIMITED Vs. SHARAD ASHOK DHANGAR
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April 9, 2026 |
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TOUSIF AHMED NAZIR AHMED JANWADKAR Vs. STATE OF MAHARASHTRA
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February 3, 2026 |
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TRANSCON DEVELOPERS PVT. LTD. Vs. ANCHOR POINT DEVELOPER PVT. LTD.
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January 28, 2026 |
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TRIDOSS LABORATORIES PVT. LTD. Vs. UNION OF INDIA
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April 15, 2026 |
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TRIMBAK S/O RANGRAO KULKARNI Vs. STATE OF MAHARASHTRA
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February 11, 2026 |
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TUKARAM KANA PAWARA Vs. PROJECT DIRECTOR PROJECT IMPLEMENTATION UNIT
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May 6, 2026 |
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TULSHIRAM T. PATIL Vs. WELLMAN HINDUSTAN LIMITED
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February 24, 2026 |
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TYGER CAPITAL PRIVATE LIMITED Vs. ADVANCED IT SOLUTIONS
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August 6, 2026 |
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UDAY CHANDRASHEKHAR BALAPURE Vs. KUBER CORPORATION
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April 22, 2026 |
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UDAY PATIL Vs. PARESH SATYENDRA VOHRA
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August 5, 2026 |
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UJWAL H MURANJAN Vs. PANCHVATI CO-OP HSG.SOC. LTD.
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February 24, 2026 |
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UNION OF INDIA Vs. ESTATE INVESTMENT COMPANY PVT. LTD.
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April 30, 2026 |
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UNION OF INDIA Vs. BRIDGE TRACK AND TOWER PVT. LTD.
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February 4, 2026 |
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UNION OF INDIA Vs. PENTAGON ENGINEERING ENTERPRISES
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January 19, 2026 |
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UNION OF INDIA Vs. MANDAKINI SURESH MAKASARE
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March 13, 2026 |
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UNION OF INDIA Vs. S.K. RATHORE
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January 23, 2026 |
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UNITED INDIA ASSURANCE COMPANY LTD. Vs. SONALI SAMBHAJI PATIL
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February 20, 2026 |
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UNITED INDIA INSURANCE CO. LTD Vs. MANOHARRAO DAULATRAO BARSE
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February 2, 2026 |
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UNITED INDIA INSURANCE CO. LTD. Vs. ABA BALU JADHAV
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April 6, 2026 |
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UNITED INDIA INSURANCE COMPANY Vs. MOHAN VINAYAK GAIKWAD
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April 9, 2026 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. RAVINDRA VITHAL ADGALE
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January 17, 2026 |
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UNIVERSAL TEST SOLUTIONS Vs. PUNAM KUMARI SINGH
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March 11, 2026 |
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February 24, 2026 |
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USHA Vs. PAPOATHI
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February 13, 2026 |
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USHA KAILASH KURHADE Vs. MANAGER, THE NEW INDIA ASSURANCE CO LTD.
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February 13, 2026 |
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USHA RAMBHAU HUGE Vs. COMMISSIONER GREATER MUMBAI
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January 29, 2026 |
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USHA SUNDER PREMISES CHS LIMITED Vs. NILANG DESAI
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January 14, 2026 |
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USMAN ISMAIL SIDIQUI Vs. STATE OF MAHARASHTRA
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January 21, 2026 |
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UTPAL S/O UTTAM BANDHEKAR Vs. STATE OF MAHARASHTRA
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March 23, 2026 |
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UTTAN MACHIMAR AND VAHATUK SAHAKARI SOCIETY LTD. Vs. NITIN JAYWANT MHATRE
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June 17, 2026 |
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V.K. NARAYANAN Vs. STATE OF MAHARASHTRA
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February 23, 2026 |
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VAIBHAV GOPALDAS MUNDADA Vs. STATE OF MAHARASHTRA
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February 20, 2026 |
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VAISHALI SANJAY BAIS Vs. STATE OF MAHARASHTRA
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March 23, 2026 |
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VAISHNAVI D/O KISHOR SONPAROTE Vs. SCHEDULED TRIBE CASTE CERTIFICATE SCRUTINY COMMITTEE
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February 24, 2026 |
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VALLABH BHOBE Vs. STATE OF GOA
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February 27, 2026 |
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VALLABHNAGAR CO-OPERATIVE HOUSING SOCIETY LIMITED Vs. STATE OF MAHARASHTRA
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February 3, 2026 |
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VANDANA Vs. STATE OF MAHARASHTRA
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February 9, 2026 |
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VANDANA JAGDISH AHUJA Vs. ASHOK S. BHAGIA
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February 26, 2026 |
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VANDANA WD/O NILESH BHAGAT Vs. ASHA NILESH BHAGAT
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February 12, 2026 |
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VASANT GOPAL JOSHI Vs. PANKAJ V. DEDHIA
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April 17, 2026 |
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VASANT SHIWAPPA PAILWAN Vs. STATE OF MAHARASHTRA
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February 27, 2026 |
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VASANTDADA PATIL PRATISHTHAN Vs. BHARATI ASHOK MANDHARE
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January 5, 2026 |
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VASANTI PARSOTTAM PATEL Vs. UNION OF INDIA
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January 27, 2026 |
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VEDANTI D/O KISHOR SONPAROT Vs. SCHEDULED TRIBE CASTE CERTIFICATE SCRUTINY COMMITTEE
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February 24, 2026 |
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VENUBAI Vs. KISAN KANIRAM RATHOD
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February 18, 2026 |
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VIDARBHA IRRIGATION DEVELOPMENT CORPORATIO Vs. DYANESHWAR UTTAMRAO CHORE
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January 6, 2026 |
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VIDARBHA IRRIGATION DEVELOPMENT CORPORATION Vs. HANSARAJ S/O. DAYALAL BHANSARI
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March 25, 2026 |
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VIDYADHAR NILKANTH KHANDEKAR Vs. STATE OF MAHARASHTRA
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January 16, 2026 |
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VIDYAWANT S/O VISHWAMBHAR BHANGE Vs. STATE OF MAHARASHTRA
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February 25, 2026 |
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VIDYUT METALLICS EMPLOYEES UNION Vs. VIDYUT METALLICS PRIVATE LIMITED
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April 9, 2026 |
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VIJAY Vs. STATE OF MAHARASHTRA
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February 13, 2026 |
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VIJAY RATANLAL NAGORI (PROF.) Vs. STATE OF MAHARASHTRA
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January 19, 2026 |
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VIJAY UTTAM CHAVHAN Vs. STATE OF MAHARASHTRA
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March 4, 2026 |
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VIJAYABAI W/O ANKUSH MANE Vs. VIVEK S/O VIDYADHAR BORGAONKAR
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April 9, 2026 |
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VIJAYKANT MOTILAL KOTHARI Vs. STATE OF MAHARASHTRA
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January 28, 2026 |
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VIJAYKUMAR LAXMANBHAI CHAUDHARY Vs. STATE OF MAHARASHTRA
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March 10, 2026 |
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VIKAS SHIKSHAN MANDAL Vs. STATE OF MAHARASHTRA
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February 2, 2026 |
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VIKRAM @ SANNY DEVISINGH THAKUR Vs. STATE OF MAHARASHTRA
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April 9, 2026 |
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VIKRANT HAPPY HOMES PRIVATE LIMITED Vs. UNION OF INDIA
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February 2, 2026 |
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VILAS BHALCHANDRA DESHPANDE Vs. ISHWAR NARAYAN JAGNADE
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January 16, 2026 |
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VILAS CHOKHOBA MHASKE Vs. STATE OF MAHARASHTRA
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March 13, 2026 |
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VILAS DHONDBAJI VAIDYA Vs. VILAS MAROTRAO THAKRE
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April 16, 2026 |
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VINAYAK ASHISH COOPERATIVE HOUSING SOCIETY LTD. Vs. POONAM NITESH RAIKUNDALIYA
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February 4, 2026 |
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VINCENT PHLIIP DCOSTA Vs. STELLA LAWRENCE FREITAS
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March 13, 2026 |
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VINIT SURESHKUMAR TAYAL Vs. STATE OF MAHARASHTRA
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February 10, 2026 |
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VINOD JAYJAYRAM THAKARE Vs. STATE OF MAHARASHTRA
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January 12, 2026 |
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VINOD NARASA MANE Vs. STATE
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January 29, 2026 |
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VINOD S/O HARICHAND CHAUHAN Vs. MANJUSHA W/O VINOD CHAUHAN
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August 19, 2026 |
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VINODKUMAR CHELLAPPAN PILLAI Vs. STATE OF MAHARASHTRA
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May 4, 2026 |
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VINODKUMAR CHETRAM GANERIWALA ADULT, INDIAN INHABITANT Vs. KHUSHALCHANDRA LALITAPRASAD PODDAR
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February 2, 2026 |
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VISHAKHA W/O. NIRANJAN KAYANDE Vs. STATE OF MAHARASHTRA
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January 21, 2026 |
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VISHAL ASHOKRAO BALBEL Vs. STATE OF MAHARASHTRA
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March 6, 2026 |
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VISHAL DHONDU MALEKAR Vs. STATE OF MAHARASHTRA
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March 24, 2026 |
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VISHAL DNYNESHWAR KSHIRSAGAR Vs. STATE OF MAHARASHTRA
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March 25, 2026 |
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VISHAL GANESH KASABE Vs. STATE OF MAHARASHTRA
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January 2, 2026 |
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VISHAL T. LATHIA Vs. PRATIK POKHARKAR
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May 7, 2026 |
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VISHNU Vs. SARUBAI KASHINATH PATIL
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February 5, 2026 |
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VISHWAS BIO GENATIC PRIVATE LIMITED Vs. STATE OF MAHARASHTRA
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February 27, 2026 |
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VISHWAS KRISHNARAO GANGURDE Vs. BANK OF INDIA
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February 26, 2026 |
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VISHWAS S/O BHAGWAN BHOSLE Vs. STATE OF MAHARASHTRA
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February 25, 2026 |
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VISHWESH DOGRA SUVARNA Vs. STATE OF MAHARASHTRA
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January 29, 2026 |
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VITTHAL BHAGAJI TANDALE Vs. STATE OF MAHARASHTRA
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January 20, 2026 |
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VIVEK KHUSHAL RANGARI Vs. STATE OF MAHARASHTRA
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March 11, 2026 |
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VOLTAS LTD. Vs. STATE OF MAHARASHTRA
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March 24, 2026 |
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VRUSHALI SHRIPAD JOSHI Vs. STATE OF MAHARASHTRA
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March 11, 2026 |
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VRUSHALI VILAS KOLHE Vs. STATE OF MAHARASHTRA
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March 17, 2026 |
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WADHWA AND ASSOCIATES REALTORS PRIVATE LIMITED Vs. SARIN TECHNOLOGIES INDIA PRIVATE LIMITED
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March 25, 2026 |
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WAMAN NARAYAN BHAVE Vs. DEV BAPPA CO-OPERATIVE HOUSING SOCIETY LTD.
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June 8, 2026 |
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WARANA SUGAR LIMITED Vs. IL AND FS FINANCIAL SERVICES LIMITED
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March 4, 2026 |
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WATERFIELD ADVISORS PRIVATE LIMITED Vs. SRIDHAR KURPAD
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August 5, 2026 |
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X.Y.Z. Vs. STATE OF MAHARASHTRA
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February 2, 2026 |
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XYZ Vs. ASHISH MADHUKAR SURYAWANSHI
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March 26, 2026 |
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XYZ Vs. STATE OF MAHARASHTRA
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January 16, 2026 |
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XYZ Vs. ABC
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April 9, 2026 |
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XYZ Vs. PRAVIN MOHAN GHORPADE
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February 27, 2026 |
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Y.SHIVA REDDY Vs. DIRECTORATE OF ENFORCEMENT
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March 9, 2026 |
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YADAV VAIBHAV RAVINDRA KUMAR Vs. UNION OF INDIA
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January 28, 2026 |
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YADAVRAO S/O. ARJUNRAO DONGARE Vs. STATE OF MAHARASHTRA
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March 16, 2026 |
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YAKUB SALEBHAI CONTRACTOR Vs. STATE OF MAHARASHTRA
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February 17, 2026 |
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YASHWANT S/O. MANOHAR GHODMARE Vs. VICE-CHAIRMAN
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February 25, 2026 |
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YASHWANT VITTHALRAO PATIL Vs. STATE OF MAHARASHTRA
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April 17, 2026 |
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YASMIN NARIMAN KATPITIA Vs. TARIQUE AZIZ VAKIL AHMED RESHAMWALA
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January 16, 2026 |
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YESHWANT PANDURANG WORLIKAR Vs. SHANKAR MAHADEV PATIL
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March 18, 2026 |
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YOGESH ASHOK DESHMUKH Vs. NILIMA NANDU MHATRE
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January 22, 2026 |
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YOGESH JAYANTILAL SHAH Vs. STATE OF MAHARASHTRA
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March 17, 2026 |
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YOGESH NARAYAN SASTE Vs. STATE OF MAHARA-SHTRA
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January 21, 2026 |
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YOGESH S/O. BRIJKISHOR AGASHE Vs. STATE OF MAHARASHTRA
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January 28, 2026 |
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YOGITABAI Vs. STATE OF MAHARASHTRA
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February 12, 2026 |
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YOUVRAJ NAMDEO KHALADKAR Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
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June 12, 2026 |
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YUNUS KARIM BAGWAN Vs. STATE OF MAHARASHTRA
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February 2, 2026 |
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YUSUF KHAN BAHADUR KHAN Vs. STATE OF MAHARASHTRA
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January 20, 2026 |
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YUVRAJ BALASAHEB VHARAMBLE Vs. INDIAN INSTITUTE OF TECHNOLOGY
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May 8, 2026 |
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ZAINULABEDIN ABDUL RAZZAK KOKNI Vs. ADDITIONAL COLLECTOR AND COMPETENT AUTHORITY
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April 27, 2026 |
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ZAVERBEN POPATLAL PREMJI ARROGYADHAM Vs. EMPLOYEES STATE INSURANCE CORPORATION
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March 26, 2026 |
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ZUBER AHMED KHALIL KHAN Vs. STATE OF MAHARASHTRA
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April 21, 2026 |
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ZUNZAR SURESH PAWAR Vs. UNION OF INDIA
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February 5, 2026 |