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SANDEEP MARUTI RASKAR Vs. THE STATE OF MAHARASHTRA
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October 24, 2025 |
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A SCHULMAN INC LTD. Vs. ODYSSEY TOURS AND TRAVELS
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April 17, 2025 |
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A. R. SULPHONATES PRIVATE LIMITED Vs. UNION OF INDIA
|
April 9, 2025 |
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A.B.C. Vs. STATE OF MAHARASHTRA
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February 28, 2025 |
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AASHA BHASKARAO KHARAT Vs. STATE OF MAHARASHTRA
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April 16, 2025 |
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AAYAN MULTI TRADE LLP Vs. SUNITABAI MADHUKAR PATIL
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March 20, 2025 |
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ABDUL EHADALI Vs. STATE OF MAHARASHTRA
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June 24, 2025 |
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ABDUL GAFFAR QUADRI Vs. STATE OF MAHARASHTRA
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April 21, 2025 |
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ABDUL KADAR JANULLA SAYYAD Vs. STATE OF MAHARASHTRA
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July 3, 2025 |
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ABDUL KADAR LINGANMATA Vs. VILLAGE PANCHAYAT
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January 7, 2025 |
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ABDUL MAJEED ABDUL NABI Vs. STATE OF MAHARASHTRA
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February 6, 2025 |
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ABDULKADIR LOKHANDWALA Vs. CENTRAL ADOPTION RESOURCE AGENCY
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July 16, 2025 |
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ABHAY BHIMSINGH CHANDEL Vs. STATE OF MAHARASHTRA
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May 2, 2025 |
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ABHAY DAMODAR KANHERE Vs. MORYA INFRACONSTRUCT PVT. LTD.
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June 16, 2025 |
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ABHAY V. KHINVASARA Vs. STATE OF MAHARASHTRA
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March 17, 2025 |
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ABHIJEET S/O DILIPRAO DESHMUKH Vs. STATE OF MAHARASHTRA
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September 19, 2025 |
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ABHIJIT ANKUSH SHELKE Vs. SAU SHUBHANGI ABHIJIT SHELKE
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May 9, 2025 |
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ABHIJIT ANNASAHEB AMRUTRAO Vs. STATE OF MAHARASHTRA
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July 14, 2025 |
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ABHISHEK Vs. UNION OF INDIA
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July 11, 2025 |
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ABHISHEK MAHESH GARODIA Vs. MAHARASHTRA HOUSING AREA & DEVELOPMENT AUTHORITY
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April 23, 2025 |
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ABHISHEK SHANKARRAO THAKRE Vs. STATE OF MAHARASHTRA
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April 7, 2025 |
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ABHYUDAYA DNYANVARDHINI SANSTHA Vs. CHANDRAKANT SHRIRANG GAIKAR
|
February 18, 2025 |
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ABID SHIRAZ MERCHANT Vs. STATE OF MAHARASHTRA
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September 18, 2025 |
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ACCELERATE PRODUCTX VENTURES PVT. LTD Vs. STATE OF MAHARASHTRA
|
April 1, 2025 |
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ACERGY FRANCE AND VOLKER STEVINS BEGGERMAATSCHAPPY N. V. Vs. OIL AND NATURAL GAS CORPORATION LTD.
|
May 26, 2025 |
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ADANI CEMENTATION LIMITED Vs. UNION OF INDIA
|
March 5, 2025 |
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ADESH SHIVAJI NARKE Vs. DNYANESHWAR MAHARAJ SANSTHAN
|
April 22, 2025 |
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ADITYA BIRLA HOUSING FINANCE LIMITED Vs. RAJEEV
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March 28, 2025 |
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ADOLF OLEGARIO NAZARETH Vs. SARPANCH/SECRETARY VILLAGE PANCHAYAT OF UCCASSAIM
|
April 21, 2025 |
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ADWAYYA @ SWAMI Vs. STATE OF GOA
|
January 15, 2025 |
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AEON CREATIONS PVT. LTD. Vs. STATE OF MAHARASHTRA
|
June 6, 2025 |
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AFSHAMASKAR LAIKHKAN PATHAN Vs. STATE OF MAHARASHTRA
|
January 14, 2025 |
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AFSHAMASKAR LAIKKHAN PATHAN Vs. STATE OF MAHARASHTRA
|
January 15, 2025 |
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AHMED KAMAL ABDUL MOBIN ANSARI Vs. STATE OF MAHARASHTRA
|
June 12, 2025 |
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AJAJ AHMAD JITULLAH Vs. STATE OF MAHARASHTRA
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April 7, 2025 |
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AJAY Vs. MOHD. ABID AAMIN RANGGONWALA
|
March 24, 2025 |
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AJAY @ SUSHIL @ SHAYNAR RAMCHANDRA RANIT Vs. DIVISIONAL COMMISSIONER KOKAN BHAVAN, MUMBAI
|
April 21, 2025 |
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AJAY GANESH SHIRODKAR Vs. ZILLA PARISHAD
|
March 4, 2025 |
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AJAY PETER TOPANNU Vs. STATE OF MAHARASHTRA
|
January 9, 2025 |
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AJAY PRALHAD LAHANE Vs. STATE OF MAHARASHTRA
|
April 2, 2025 |
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AJAY RAMESH CHAUDHARY Vs. MILIND JANARDAN BHALERAO
|
February 11, 2025 |
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AJAY S. KATHURIA Vs. JAYESH KUMAR & CO.
|
March 19, 2025 |
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AJAY SHANKAR RATHOD Vs. ZILLA PARISHAD, SATARA NEAR LIC
|
February 25, 2025 |
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AJAYKUMAR BHALCHANDRA GAJARE Vs. JAGDISH DEVENDRA RELE
|
April 8, 2025 |
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AJAYKUMAR LAXMINARAYAN KOGTA Vs. RAJKUMAR LAXMINARAYAN KOGTA
|
April 22, 2025 |
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AJENDRAKUMAR Vs. STATE OF MAHARASHTRA
|
July 9, 2025 |
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AJINKYA DILIP RAUT Vs. STATE OF MAHARASHTRA
|
May 8, 2025 |
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AJIT KISAN MORE Vs. STATE OF MAHARASHTRA
|
August 11, 2025 |
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AJIT KISHINCHAND SHIVANI Vs. PAWAN CHANDULAL KHEMANI
|
March 4, 2025 |
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AKANSHA CONSTRUCTION COMPANY Vs. SYATE OF MAHARASHTRA
|
May 5, 2025 |
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AKASH Vs. STATE OF MAHARASHTRA
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February 13, 2025 |
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AKBAR USMAN SHAIKH Vs. STATE OF MAHARASHTRA
|
April 25, 2025 |
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AKHILESH KALYAN CHOTHE Vs. STATE OF MAHARASHTRA
|
February 27, 2025 |
|
AKSHAY @ BHAIYA RAMESH Vs. COMMISSIONER OF POLICE
|
June 10, 2025 |
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AKSHAY DIGAMBAR GAIKWAD Vs. STATE OF MAHARASHTRA
|
August 8, 2025 |
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AKSHAY RAJENDRA KHOMNE PATIL Vs. STATE OF MAHARASHTRA
|
January 17, 2025 |
|
AKSHAY RAMMILAN PAL Vs. STATE OF MAHARASHTRA
|
July 8, 2025 |
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AKSHAY S/O. SATISH SHINDE Vs. STATE OF MAHARASHTRA
|
March 7, 2025 |
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AKSHAY VINAYAK PAWAR Vs. STATE OF MAHARASHTRA
|
January 24, 2025 |
|
AKSHAYA PRAJAPATHI Vs. STATE OF GOA
|
April 9, 2025 |
|
ALFA REMIDIS LTD. Vs. PROJECT DIRECTOR
|
June 5, 2025 |
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ALIASGAR RAMZAN DEKHANI Vs. MAHARASHTRA STATE BOARD OF WAQFS
|
March 10, 2025 |
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ALKESH ASHOKRAO DESHMUKH Vs. STATE OF MAHARASHTRA
|
January 22, 2025 |
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ALPHARD MARITIME LTD. Vs. SAMSON MARITIME LIMITED
|
April 2, 2025 |
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AMANDA ANDREA MENEZES Vs. STATE OF GOA
|
March 6, 2025 |
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AMAR BALU BHOSALE Vs. STATE OF MAHARASHTRA
|
June 11, 2025 |
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AMARJEET RESORTS PVT. LTD. Vs. AJIT
|
March 18, 2025 |
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AMBADAS CHANDRAKANT AARETTA Vs. STATE OF MAHARASHTRA
|
June 12, 2025 |
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AMBIT URBANSPACE Vs. PODDAR APARTMENT CO-OPERATIVE HOUSING SOCIETY LIMITED
|
July 1, 2025 |
|
AMBIT URBANSPACE Vs. PODDAR APARTMENT CO-OPERATIVE HOUSING SOCIETY LIMITED
|
April 1, 2025 |
|
AMEY SANJAY JADHAV Vs. STATE OF MAHARASHTRA
|
January 3, 2025 |
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AMEYKUMAR NITINCHANDRA PATIL Vs. STATE OF MAHARASHTRA
|
April 4, 2025 |
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AMIR BHAIYA SAYED Vs. STATE OF MAHARASHTRA
|
April 16, 2025 |
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AMIR S/O. MOHAMMAD SHAIKH Vs. STATE OF MAHARASHTRA
|
April 9, 2025 |
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AMIT CHANDOLE Vs. DIRECTORATE OF ENFORCEMENT
|
June 11, 2025 |
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AMIT MADHUKAR BHOGLE Vs. STATE OF MAHARASHTRA
|
July 29, 2025 |
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AMIT PRAKASH JORI Vs. STATE OF MAHARASHTRA
|
February 4, 2025 |
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AMIT RAMESH SWAMI Vs. SHRIKUSHNA SANJEEV MUSANE
|
June 10, 2025 |
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AMJAD KHAN Vs. STATE OF MAHARASHTRA
|
May 8, 2025 |
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AMOL S/O DATTATRAYA DUMANWAD Vs. RAMKISHAN LAXMANRAO DONGAONKAR
|
February 11, 2025 |
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AMOL S/O SURESHRAO DAHAKEY Vs. VIDARBHA IRRIGATION DEVELOPMENT CORPORATION
|
May 8, 2025 |
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AMRAPALI SIDDHARTH KHADE Vs. STATE OF MAHARASHTRA
|
March 21, 2025 |
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AMRAVATI DISTRICT CENTRAL CO OPERATIVE BANK LTD. Vs. PRONETSOFT SOLUTIONS PVT. LTD.
|
May 6, 2025 |
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AMRUTA W/O SACHIN SONUNE Vs. SACHIN S/O NAMDEV SONUNE
|
August 1, 2025 |
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ANAND CHANDRAKUMAR JAISWAL Vs. STATE OF MAHARASHTRA
|
May 5, 2025 |
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ANAND S/O. DINKAR Vs. MADHRA W/O. ANAND
|
April 15, 2025 |
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ANANDA RAGHO PURI Vs. STATE OF MAHARASHTRA
|
May 6, 2025 |
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ANANDA RAMCHANDRA SALUNKHE Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
|
February 11, 2025 |
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ANANDRAO BAPU PATIL Vs. STATE OF MAHARASHTRA
|
June 25, 2025 |
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ANANT KESHAV RAJEGAONKAR Vs. STATE OF MAHARASHTRA
|
April 23, 2025 |
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ANGAD SAMSHERBAHADUR SINGH Vs. STATE OF MAHARASHTRA
|
June 13, 2025 |
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ANIK INDUSTRIES LTD Vs. MAHARASHTRA AIRPORT DEVELOPMENT COMPANY LTD
|
June 26, 2025 |
|
ANIL Vs. PRATIBHA
|
February 7, 2025 |
|
ANIL BABURAO BAILE Vs. UNION OF INDIA
|
July 17, 2025 |
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ANIL BHAUSAHEB PATIL Vs. SANGLI URBAN COOPERATIVE BANK LTD
|
August 21, 2025 |
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ANIL CHHABILDAS CHAUDHARI Vs. MAMATA SUDHAKAR SANANSE
|
March 5, 2025 |
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ANIL S/O SHAMRAO SATPUTE Vs. UNION OF INDIA
|
January 27, 2025 |
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ANIL S/O. LAXMANRAO Vs. STATE OF MAHARASHTRA
|
January 9, 2025 |
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ANIL SHIVAJIRAO BHOSALE Vs. DIRECTORATE OF ENFORCEMENT
|
January 24, 2025 |
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ANIL SUBHASH SAWANT Vs. SAMADHAN MAHADEO AUTADE
|
July 21, 2025 |
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ANILKUMAR CHHOTELAL YADAV Vs. STATE OF MAHARASHTRA
|
April 29, 2025 |
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ANILKUMAR TEJLAL SOYAM Vs. STATE OF MAHARASHTRA
|
May 8, 2025 |
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ANIRUDDH NIKHIL MAKHECHA Vs. JOINT CHARITY COMMISIONER-2, MUMBAI
|
March 7, 2025 |
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ANIRUDH PRATAPRAI NANSI Vs. UNION OF INDIA
|
June 6, 2025 |
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ANJALI ANAND KHARE Vs. STATE OF MAHARASHTRA
|
February 27, 2025 |
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ANJALI W/O SATISH SHINDE Vs. ZILLA PARISHAD, NAGPUR
|
January 17, 2025 |
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ANKUR NARAYAN PANWAR Vs. STATE OF MAHARASHTRA
|
June 11, 2025 |
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ANKUSH KASHINATH MHASKE Vs. STATE OF MAHARASHTRA
|
April 30, 2025 |
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ANKUSH SHIKSHAN SANSTHA Vs. RASHTRASANT TUKDOJI MAHARAJ NAGPUR UNIVERSITY
|
July 4, 2025 |
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ANKUSH TULSHIRAM SUDKE Vs. STATE OF MAHARASHTRA
|
April 1, 2025 |
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ANNA MARUTI SHINDE Vs. STATE OF MAHARASHTRA
|
April 7, 2025 |
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ANNA TATOBA BORGAVE Vs. STATE OF MAHARASHTRA
|
February 14, 2025 |
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ANNAPPA MARUTI ZALKE Vs. RAMU BALAPPA BOGARNA
|
March 13, 2025 |
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ANUDAN PROPERTIES PRIVATE LTD. Vs. MUMBAI METROPOLITAN REGION
|
March 25, 2025 |
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ANUP S/O. SUBHASHCHANDRA Vs. STATE OF MAHARASHTRA
|
April 1, 2025 |
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ANUP VIJAY JAWAJI Vs. STATE OF MAHARASHTRA
|
May 7, 2025 |
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ANURADHA Vs. STATE OF MAHARASHTRA
|
June 18, 2025 |
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ANURADHA @ RAKHI ASHOK DHABEKAR Vs. DADASO KRISHNA GALAVE
|
March 28, 2025 |
|
ANUSAYA BABURAO KALE Vs. BABAI LAXMAN CHORGE
|
August 13, 2025 |
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ANUSAYA RAJABHAU MORALE Vs. STATE OF MAHARASHTRA
|
March 4, 2025 |
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ANWAR LIYAKAT KHAN Vs. RAMESH DATTATRAYA DHONE
|
June 9, 2025 |
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ARCHANA SHAILENDRA GAIKWAD Vs. SHYAM SHIVAJIRAI LOHI
|
March 18, 2025 |
|
AREEF GAPHUR MANIYAR Vs. EKNATH SAMBHAJI SHINDE
|
May 9, 2025 |
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ARJUN RAJU KHANAPURE Vs. UNION OF INDIA
|
March 13, 2025 |
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ARJUN SATPAL KUMBHAR Vs. COMMISSIONER OF POLICE
|
March 21, 2025 |
|
ARMED FORCES EX-OFFICERS MULTISERVICES CO-OPERATIVE SOCIETY LTD Vs. PUNE MAZDOOR SABHA
|
April 16, 2025 |
|
ARMSTRONG MACHINE BUILDERS PRIVATE LIMITED Vs. STATE OF MAHARASHTRA
|
September 3, 2025 |
|
ARPITA ARVIND PADWAL Vs. PUSHPA CHANDRAKANT PATIL
|
June 16, 2025 |
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ARUN Vs. STATE OF MAHARASHTRA
|
March 27, 2025 |
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ARUN ASHOK JADHAV Vs. RAVINDRA DAGADU GAIKWAD
|
March 25, 2025 |
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ARUNODAYA COAL AGENCY Vs. WESTERN COALFIELDS LTD
|
March 5, 2025 |
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ARVIND BHAURAO Vs. UNION OF INDIA
|
January 31, 2025 |
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ARVIND DATTATRAY GAWANDE Vs. AMRAVATI DIST. URBAN COOP. BANK ASSO. LTD.
|
June 23, 2025 |
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ARYAN WORLD SCHOOL Vs. PUNE METROPOLITAN REGIONAL DEVELOPMENT AURHORITY
|
May 9, 2025 |
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ASHAPURA MINECHEM LTD. Vs. INDIAN BUREAU OF MINES
|
June 6, 2025 |
|
ASHIM KUMAR BAGCHI Vs. BALAJI TELEFILMS LTD
|
August 6, 2025 |
|
ASHISH ANKUSH KANKE Vs. STATE OF MAHARASHTRA
|
July 30, 2025 |
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ASHISH BALAJI SAWANT Vs. JALINDAR TUKARAM KHAIRE
|
June 20, 2025 |
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ASHISH DEORAO CHANDEKAR Vs. MORMUGAO PORT AUTHORITY
|
April 17, 2025 |
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ASHISH S/O. ANKUSH HADULE Vs. STATE OF MAHARASHTRA
|
April 30, 2025 |
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ASHOK BASVANAPPA HOLKUNDE Vs. STATE OF MAHARASHTRA
|
July 17, 2025 |
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ASHOK INVESTORS TRUST LIMITED Vs. CROSSLINK FOOD & FARMS PVT. LTD
|
August 26, 2025 |
|
ASHOK INVESTORS TRUST LTD Vs. CHEERFUL TRADE & REALTY DEVELOPERS PVT. LTD.
|
March 6, 2025 |
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ASHOK KAKASAHEB CHAUGULE Vs. STATE OF MAHARASHTRA
|
March 27, 2025 |
|
ASHOK KISAN DHABE Vs. SUB-DIVISIONAL OFFICER
|
March 25, 2025 |
|
ASHOK KUMAR GUPTA Vs. STATE OF MAHARASHTRA
|
May 8, 2025 |
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ASHOK KUMAR RAMPADARAT Vs. YAVATMAL ZILLA PARISHAD
|
January 15, 2025 |
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ASHOK M.BHAT Vs. SANDEEP UDAI NARAIAN GUPTE
|
May 7, 2025 |
|
ASHOK MAROTRAO SHINDE Vs. DISTRICT MAGISTRATE
|
May 2, 2025 |
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ASHOK RAMHARI GHARAT Vs. DIVISIONAL COMMISSIONER
|
February 18, 2025 |
|
ASHOK SITARAM SONAWANE Vs. PERCY BURJOR SARKARI
|
August 19, 2025 |
|
ASIF FAZAL KHAN Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
|
April 17, 2025 |
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ASLAM SHABBIR SHAIKH Vs. STATE OF MAHARASHTRA
|
February 4, 2025 |
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ASSISTANT DIRECTOR, DIRECTORATE OF ENFORCEMENT Vs. GOA STATE CO-OP BANK
|
January 16, 2025 |
|
ASSISTANT DIRECTOR, DIRECTORATE OF ENFORCEMENT Vs. GOA STATE CO-OP BANK
|
January 14, 2025 |
|
ASSOCIATION OF MANAGEMENT OF HOMOEOPATHIIC MEDICAL COLLEGES OF MAHARASHTRA Vs. STATE OF MAHARASHTRA
|
May 6, 2025 |
|
ATANU Vs. ANTUL LATIF KAZI
|
June 24, 2025 |
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ATISH ARUN CHANDNE Vs. COMMISSIONER OF POLICE
|
April 25, 2025 |
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ATISH PANKAJ SARKAR Vs. STATE OF MAHARASHTRA
|
October 13, 2025 |
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ATMARAM S/O. DAULTRAO POLE Vs. SHANKARRAO NARAYAN
|
May 2, 2025 |
|
ATUL PROJECTS INDIA PVT. LTD. Vs. NIMA DEVELOPERS PRIVATE LIMITED
|
July 23, 2025 |
|
AURUM AVENUE CO-OP HOUSING SOCIETY Vs. STATE OF MAHARASHTRA
|
March 19, 2025 |
|
AVINASH AJAY BENEWAL Vs. STATE OF MAHARASHTRA
|
January 31, 2025 |
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AVINASH DHAVJI NAIK Vs. STATE OF MAHARASHTRA
|
March 4, 2025 |
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AVINASH DHAVJI NAIK Vs. STATE OF MAHARASHTRA
|
March 24, 2025 |
|
AVINASH DOMINIC GHOSAL Vs. STATE OF MAHARASHTRA
|
June 20, 2025 |
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AVINASH SESHRAO WANKHEDE Vs. NASHIK MUNICIPAL CORPORATION RAJIV GANDHI BHAVAN
|
February 12, 2025 |
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AVNTERPREET SINGH Vs. STATE OF MAHARASHTRA
|
July 23, 2025 |
|
B. SUGUNA Vs. BOLLA MALATHI
|
February 11, 2025 |
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B.M.E'S BHAGYAWAN CO OPERATIVE HOUSING SOCIETY LTD. Vs. DISTRICT SUPERINTENDENT OF LAND RECORDS
|
April 9, 2025 |
|
BABA S/O. PARASRAM Vs. STATE OF MAHARASHTRA
|
May 8, 2025 |
|
BABAN BHIVA JADHAV Vs. STATE OF MAHARASHTRA
|
July 3, 2025 |
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BABAN SADASHIV SASAR Vs. NIVRUTTI SABAJI SASAR
|
July 11, 2025 |
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BABANRAO S.DHERANGE Vs. UTI INFRASTRUCTURE & SERVICES LIMITED
|
June 25, 2025 |
|
BABASAHEB DYANOBA GARJE Vs. CHAUDHARY ATAR SINGH YADAV MEMORIAL EDUCATION TRUST
|
July 15, 2025 |
|
BABASAHEB RAGHUNATH MAKODE Vs. LEELABAI
|
April 2, 2025 |
|
BABLU ALIAS ABDUL Vs. STATE OF MAHARASHTRA
|
February 24, 2025 |
|
BABLU MOHAN KATOLE Vs. STATE OF MAHARASHTRA
|
May 9, 2025 |
|
BABU ABDUL RUF SARDAR Vs. STATE OF MAHARASHTRA
|
August 12, 2025 |
|
BABU LIMBAJI KALE Vs. STATE OF MAHARASHTRA
|
January 3, 2025 |
|
BABU S/O KASHINATH SHEMBAD Vs. RAMU S/O BAJIRAO KATHALE
|
April 25, 2025 |
|
BABUBHAI SHANKARLAL MEHTA Vs. STATE OF MAHARASHTRA
|
February 24, 2025 |
|
BADAL Vs. STATE OF MAHARASHTRA
|
February 6, 2025 |
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BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. STATE OF MAHARASHTRA
|
September 12, 2025 |
|
BAJAJ AUTO LIMITED Vs. DY. COMMISSIONER OF INCOME TAX
|
July 3, 2025 |
|
BALAJI ASHOK BHISE Vs. STATE OF MAHARASHTRA
|
April 3, 2025 |
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BALAJI MANDIR SANSTHAN Vs. SANJAY LAXMAN PATHAK
|
August 4, 2025 |
|
BALAJI P. KAPALE Vs. UNION OF INDIA
|
July 31, 2025 |
|
BALASAHEB Vs. STATE OF MAHARASHTRA
|
March 11, 2025 |
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BALASAHEB MARUTI BASWANT Vs. STATE OF MAHARASHTRA
|
June 13, 2025 |
|
BALIRAM SAMBHAJI GAIKAR Vs. COMPETENT AUTHORITY
|
March 21, 2025 |
|
BALLAM TRIFLA SINGH Vs. GYAN PRAKASH SHUKLA
|
April 9, 2025 |
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BANDU GOPALRAO BONDADE Vs. STATE OF MAHARASHTRA
|
June 27, 2025 |
|
BANK OF INDIA Vs. KISHORE BIYANI
|
February 18, 2025 |
|
BAPU BHIMRAO TORADMAL Vs. GANESH JALINDAR SHINDE
|
January 16, 2025 |
|
BAPURAO BHAGWANTRAO DESHPANDE Vs. STATE OF MAHARASHTRA
|
July 7, 2025 |
|
BARKAT CONTRACTORS PVT. LTD. Vs. BHIWANDI NIZAMPUR CITY MUNICIPAL CORPORATION
|
April 30, 2025 |
|
BASIR ALIAS MOHD. Vs. UNION OF INDIA
|
January 8, 2025 |
|
BATLIBOI ENVIRONMENTAL ENGINEERING LTD. Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED
|
March 11, 2025 |
|
BERNARDO FERNANDES Vs. STATE OF GOA
|
May 9, 2025 |
|
BHAGWAN WAMAN GAIKWAD Vs. PRALHAD DUNDA JADHAV
|
April 23, 2025 |
|
BHAGWAT DNYANOBA MORE Vs. STATE OF MAHARASHTRA
|
January 21, 2025 |
|
BHAGWATIPRASAD RAMBHAI PATEL Vs. STATE OF MAHARASHTRA
|
March 18, 2025 |
|
BHALCHANDRA Vs. ANANT
|
April 16, 2025 |
|
BHARAT MAHADEO KADUKAR Vs. STATE OF MAHARASHTRA
|
February 20, 2025 |
|
BHARAT NIDHI LIMITED Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
June 11, 2025 |
|
BHARAT PANDURANG KADAM Vs. MUMBAI PORTS AUTHORITY
|
May 8, 2025 |
|
BHARAT PETROLEUM CORPORATION LIMITED Vs. KEDAR NAMDEO PAWAR
|
April 23, 2025 |
|
BHARAT PETROLEUM CORPORATION LTD Vs. PRANAY RANAPRATAP MALVIYA
|
September 27, 2025 |
|
BHARAT PETROLEUM CORPORATION LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
July 3, 2025 |
|
BHARATI TUKARAM PATIL Vs. ZILLHA PARISHAD
|
January 20, 2025 |
|
BHARTI AIRTEL Vs. CHIEF CONTROLLING REVENUE AUTHORITY
|
May 9, 2025 |
|
BHARTIDEVI MOTIRAM Vs. STATE OF MAHARASHTRA
|
May 5, 2025 |
|
BHARTIYA KAMGAR SENA Vs. STATE OF MAHARASHTRA
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March 3, 2025 |
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BHASKAR MAHIPAT PAVALE Vs. LALITA GAJANAN CHINCHAWADE
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March 26, 2025 |
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BHASKAR RAMGONDA PATIL Vs. DISTRICT DEPUTY REGISTRAR (CLASS I) AND COLLECTOR OF STAMPS
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March 17, 2025 |
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BHAVANA HARISH RUPAREL Vs. ASHWIN HARIRAM RUPAREL
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June 27, 2025 |
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BHIMABAI BABURAO WAGHMARE Vs. DEPUTY DIRECTOR LAND RECORD NASHIK DIVISION
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March 28, 2025 |
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BHIMRAO DEVRAO RATHOD Vs. STATE OF MAHARASHTRA
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July 17, 2025 |
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BHUDHARA Vs. STATE OF MAHARASHTRA
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May 5, 2025 |
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BHUMSING UDAYSING KACHHAWY Vs. STATE OF MAHARASHTRA
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May 29, 2025 |
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BHUSHAN Vs. STATE OF MAHARASHTRA
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February 20, 2025 |
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BLDG. NO.5 AND 6, VIJAY NAGARI CHS LTD. Vs. BLDG. NO.1 AND 4, VIJAY NAGARI CHS LTD.
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April 24, 2025 |
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BOARD OF CONTROL FOR CRICKET IN INDIA Vs. KOCHI CRICKET PRIVATE LIMITED
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June 17, 2025 |
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BOARD OF CONTROL FOR CRICKET IN INDIA Vs. ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 35
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February 18, 2025 |
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BOB CAPITAL MARKETS LTD. Vs. STATE OF MAHARASHTRA
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June 17, 2025 |
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BOMBAY PRESIDENCY GOLF CLUB LIMITED Vs. SUCHETA DESMOND RODRIGUES
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June 11, 2025 |
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BOMBAY SLUM REDEVELOPMENT CORPORATION PVT. LTD. Vs. SLUM REHABILITATION AUTHORITY
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March 7, 2025 |
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BOMBAY SLUM REDEVELOPMENT CORPORATION PVT. LTD. Vs. MUMBAI HOUSING & AREA DEVELOPMENT BOARD
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March 7, 2025 |
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BRAMHA @ BRAMHANAND KISAN SHINDE Vs. STATE OF MAHARASHTRA
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March 12, 2025 |
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BRANCH MANAGER, SBI GENERAL INSURANCE CO. LTD. Vs. KHAIRUN JAHIR KHAN
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January 3, 2025 |
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BRIGHTLAND COOPERATIVE HOUSING SOCIETY LTD. Vs. DIVISION JOINT REGISTRAR COOP SOCIETIES
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July 31, 2025 |
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BRIJESH KUMAR SRIVASTAVA Vs. UNION OF INDIA
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January 31, 2025 |
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BRIJMOHAN GOKULPRASAD JAISWAL Vs. STATE OF MAHARASHTRA
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February 21, 2025 |
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BRONSON BARTHOL DIAS Vs. CENTRAL ADOPTION RESOURCE AUTHORITY
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April 7, 2025 |
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CANARA BANK Vs. DEPUTY COMMISSIONER SALES TAX OFFICE
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May 2, 2025 |
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CAPT. HARESH GAGLANI Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
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March 11, 2025 |
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CARONA LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
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June 20, 2025 |
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CENTRAL BOARD OF TRUSTEES Vs. BAJAJ ALLIANZ LIFE INSURANCE CO. LTD.
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April 1, 2025 |
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CENTRAL BUREAU OF INVESTIGATION Vs. HARSHWARDHAN NANOTI
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July 17, 2025 |
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CENTRAL DEPOSITORIES SERVICES (INDIA) LIMITED Vs. KETAN LALIT SHAH
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March 25, 2025 |
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CHAIRMAN SECRETARY OF ANDHERI DHAKE COLONY CHS LTD. Vs. SUMAN TRIMBAK DHAKE
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March 19, 2025 |
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CHAIRMAN, NAGPUR IMPROVEMENT TRUST Vs. STATE OF MAHARASHTRA
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February 5, 2025 |
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CHANDAN SURAJ JAISWAR Vs. STATE OF MAHARASHTRA
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June 30, 2025 |
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CHANDIRAM ANANDRAM HEMNANI Vs. SENIOR CITIZENS APPELLATE TRIBUNAL/DISTRICT COLLECTOR, NANDURBAR
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June 18, 2025 |
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CHANDRABHAN JANARDHAN YADAV Vs. STATE OF MAHARASHTRA
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March 4, 2025 |
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CHANDRAKANT GOVINDRAO UDAKHE Vs. PRADEEP NAMDEORAO KALASKA
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June 17, 2025 |
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CHANDRAKANT S/O PUNAJI LOHAKARE Vs. SUBHASH S/O NATTHUJI ATKARE
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March 7, 2025 |
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CHANDRAKANT TUKARAM KUNJIR Vs. STATE OF MAHARASHTRA
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May 9, 2025 |
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CHANDRAREKHA Vs. STATE OF MAHARASHTRA
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April 17, 2025 |
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CHANDRU MIRCHANDANI Vs. SETTLEMENT COMMISSIONER
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May 9, 2025 |
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CHANDU Vs. STATE OF MAHARASHTRA
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January 24, 2025 |
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CHARANJEET SINGH Vs. ADVOCATE GENERAL OF MAHARASHTRA
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June 27, 2025 |
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CHARUSHILA BIRA SHRIRAM Vs. STATE OF MAHARASHTRA
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January 3, 2025 |
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CHAYYA NARAYANBUA GOSAVI Vs. SUDHIR RAMNATH CHORMALE
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January 7, 2025 |
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CHENAB BRIDGE PROJECT UNDERTAKING Vs. KONKAN RAILWAY CORPORATION LIMITED
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June 9, 2025 |
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CHETAN CHANDRAKANT AHIRE Vs. UNION OF INDIA
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June 25, 2025 |
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CHETNA RAJPUT Vs. MODERN EDUCATION SOCIETY
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March 28, 2025 |
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CHHABRIYA CLOTH STORES Vs. KAMAL SYNTHETICS, BOMBAY
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February 21, 2025 |
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CHOKHENDRA Vs. SUB-DIVISIONAL MAGISTRATE
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March 17, 2025 |
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CHOLAMANDALAM MS GENERAL INSURANCE CO. LTD. Vs. CHARU ASHOK KHANDAL
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May 9, 2025 |
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CHOLAMANDALAM MS GENERAL INSURANCE CO. LTD. Vs. ASHOK RADHESHAYAM SHARMA KHANDAL
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May 9, 2025 |
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CHOTU Vs. STATE OF MAHARASHTRA
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January 17, 2025 |
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CHUNNILAL Vs. STATE OF MAHARASHTRA
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April 9, 2025 |
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CITY CORPORATION LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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January 30, 2025 |
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CLEAN AND HERITAGE COLABA RESIDENTS ASSOCIATION Vs. STATE OF MAHARASHTRA
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July 15, 2025 |
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COASTAL MARINE CONSTRUCTION AND ENGINEERING LIMITED Vs. BHARAT PETROLEUM CORPORATION LTD.
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April 22, 2025 |
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COLLECTOR OF STAMPS Vs. PINAK BHARAT & CO.
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March 17, 2025 |
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COMMISSION ON ECUMENICAL MISSION Vs. STATE OF MAHARASHTRA
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April 7, 2025 |
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CONTRACT FOR EMERGENCY MEDICAL SERVICE Vs. STATE OF MAHARASHTRA
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April 8, 2025 |
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COUNCIL OF SCIENTIFIC & INDUSTRIAL RESEARCH Vs. DEPUTY CHIEF LABOUR COMMISSIONER
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March 18, 2025 |
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CROSSEAS CAPITAL SERVICES PVT LTD. Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
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July 14, 2025 |
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CRYSTAL PRIDE DEVELOPERS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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February 27, 2025 |
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CYRIL RIBEIRO Vs. STATE OF MAHARASHTRA
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April 23, 2025 |
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D.V.M. PATEL Vs. STATE OF MAHARASHTRA
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July 10, 2025 |
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DAGADU SAKHARAM TALULE Vs. STATE OF MAHARASHTRA
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April 9, 2025 |
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DALMIA CEMENT Vs. CENTRAL BOARD OF TRUSTEES
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April 29, 2025 |
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DANISH SHAIKH ASLAM SHAIKH Vs. DISTRICT MAGISTRATE
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April 29, 2025 |
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DARSHAN CO-OPERATIVE HOUSING SOCIETY LIMITED Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
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April 2, 2025 |
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DARSHAN MAHENDRA NIBJYA Vs. JAYANTILAL TARACHAND OSWAL
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February 24, 2025 |
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DARSHAN SINGH PARMAR Vs. UNION OF INDIA
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June 24, 2025 |
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DASHRATH MADHAV KHEDKAR Vs. STATE OF MAHARASHTRA
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February 14, 2025 |
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DASHRATH TATOBAJI SALVE Vs. STATE OF MAHARASHTRA
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January 31, 2025 |
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DATTA SUBHASH LOHAR Vs. STATE OF MAHARASHTRA
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January 6, 2025 |
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DATTATRAY LAXMAN DESAI Vs. DEPUTY COLLECTOR AND COMPETENT AUTHORITY
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July 8, 2025 |
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DATTU Vs. STATE OF MAHARASHTRA
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April 7, 2025 |
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DATTU BABAJI SHINDE Vs. MARUTI KRISHNA SHINDE
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June 27, 2025 |
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DAULAT SHETKARI SAHAKARI SAKHAR KARKHANA LTD. Vs. STATE OF MAHARASHTRA
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January 13, 2025 |
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DAYANAND NAIK Vs. STATE OF GOA
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April 30, 2025 |
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DAYANAND SHARAD DICHOLKAR Vs. STATE OF GOA
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January 16, 2025 |
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DAYARAM SHIVRAM SUKHDEVE Vs. STATE OF MAHARASHTRA
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May 5, 2025 |
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DEENA PRAMOD BALDOTA Vs. CHIEF EXECUTIVE OFFICER
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July 22, 2025 |
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DEENA PRAMOD BALDOTA Vs. CHIEF EXECUTIVE OFFICER
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July 23, 2025 |
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DEEPA CHANDRASHEKAR SHETTY Vs. MILIND JAYKUMAR KOLE
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April 8, 2025 |
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DEEPA DATTA NAIK Vs. NONE
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March 4, 2025 |
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DEEPA DINESH PARAB Vs. SHIAVANADO DIGU KAVLEKAR
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March 10, 2025 |
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DEEPA SOMAJI PALKAR Vs. STATE OF MAHARASHTRA
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February 17, 2025 |
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DEEPAK BABASAHEB GAIKWAD Vs. STATE OF MAHARASHTRA
|
August 14, 2025 |
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DEEPAK MANOHAR DESHMUKH Vs. STATE OF MAHARASHTRA
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February 6, 2025 |
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DESHMUKH ENTERPRISES Vs. PARAMOUNT PARK D TENANT CO-OP HOUSING SOCIETY LTD. PARTNERSHIP CO-OPERATIVE HOUSING SOCIETY LTD.
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October 9, 2025 |
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DEV KUMAR AGARWAL Vs. ASSISTANT DIRECTOR, DIRECTORATE OF REVENUE INTELLIGENCE
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March 12, 2025 |
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DEV MARKETING Vs. ASSESSMENT UNIT
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April 21, 2025 |
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DEVENDRA DARDA Vs. STATE OF GOA
|
March 4, 2025 |
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DEVENDRA MURARI PISE Vs. STATE OF MAHARASHTRA
|
February 10, 2025 |
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DEVENDRA RAJIV PATIL Vs. STATE OF MAHARASHTRA
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March 5, 2025 |
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DEVENDRA RAMCHANDRA PALSAMKAR Vs. GAJANAN RAGHUNATH PATKAR
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February 13, 2025 |
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DEVIBAI CANDAR CHAVHAN Vs. STATE OF MAHARASHTRA
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March 7, 2025 |
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DHANESH PURI GURU PREM PURI Vs. STATE OF MAHARASHTRA
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April 23, 2025 |
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DHANPATI WD/O RAMBRICH NISHAD Vs. SUPERINTENDENT OF MINE
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May 20, 2025 |
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DHANRAJ MALKAPPA DHALE Vs. STATE OF MAHARASHTRA
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May 2, 2025 |
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DHARMENDRA WANJARI Vs. ANITA RAMBHAU KAPSE
|
May 5, 2025 |
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DHEERAJ WADHAWAN Vs. DIRECTORATE OF ENFORCEMENT
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February 12, 2025 |
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DHIRAJ S/O. NARAYAN NAREKAR Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
|
January 27, 2025 |
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DHRUV DALIP TAHIL Vs. STATE OF MAHARASHTRA
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June 9, 2025 |
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DIGVIJAY NIVRUTTI KAUSALYE Vs. STATE OF MAHARASHTRA
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January 20, 2025 |
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DIKSHA BHARAT DHANDE Vs. STATE OF MAHARASHTRA
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August 6, 2025 |
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DIKSHANT @ DADU DEVIDAS SAPKALE Vs. STATE OF MAHARASHTRA
|
October 1, 2025 |
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DILEEP CHEEMA ALIAS DILIPKUMARI CHEEMA Vs. JEHANGIR TEHMAS PATEL
|
February 25, 2025 |
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DILIP GANGARAM PATIL Vs. ADDITIONAL/JOINT/DEPUTY ASSISTANT
|
February 20, 2025 |
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DILIP GOPAL PEWEKAR Vs. MAHARASHTRA HOUSING AREA AND DEVELOPMENT AUTHORITY
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May 9, 2025 |
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DILIP JAGANNATH AMBILWADE Vs. GOVERNMENT OF MAHARASHTRA
|
July 30, 2025 |
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DILIP MANIKRAO DHANDE Vs. UNION OF INDIA
|
April 1, 2025 |
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DILIP SHESHRAO CHAVHAN Vs. ADDITIONAL CHIEF SECRETARY
|
March 21, 2025 |
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DINESH MANIK SURYAVANSHI Vs. THE EDUCATION OFFICER BRIHANMUMBAI MUNICIPAL CORPORATION
|
October 23, 2025 |
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DINESH MUKESH KARMAVAT Vs. COMMISSIONER OF POLICE
|
February 28, 2025 |
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DINESH PRABHAKARRAO DIGRASKAR Vs. ASHWINI DINESH DIGRASKAR
|
June 10, 2025 |
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DINESH SURESH DABADE Vs. STATE OF MAHARASHTRA
|
February 17, 2025 |
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DIPAK @ LOLYA Vs. STATE OF MAHARASHTRA
|
January 29, 2025 |
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DIPAK KUMAR CHATTOPADHYAY Vs. COMMISSIONER OF WOMEN AND CHILD DEVELOPMENT
|
July 1, 2025 |
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DIPAK S/O. PRABHAKAR RAUT Vs. STATE OF MAHARASHTRA
|
January 16, 2025 |
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DNH SPINNERS PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF INCOME-TAX
|
March 17, 2025 |
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DNYANESHWAR AJABRAO BHORMADE Vs. STATE OF MAHARASHTRA
|
March 4, 2025 |
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DNYANESHWAR BABAN KATKAR Vs. DIRECTOR GENERAL AND INSPECTOR
|
January 22, 2025 |
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DNYANESHWAR BALASAHEB KHODVE Vs. ANAND
|
January 15, 2025 |
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DNYANESHWAR GANGARAMJI DADHE Vs. DEPUTY DIRECTOR OF EDUCATION
|
February 25, 2025 |
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DNYANESHWAR LINGAPPA BHOSALE Vs. STATE OF MAHARASHTRA
|
January 6, 2025 |
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DNYANESHWAR VISHNU DEVKATE Vs. STATE OF MAHARASHTRA
|
April 29, 2025 |
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DOLPHIN CO. OP. HSG. SOC. LTD. Vs. STATE OF MAHARASHTRA
|
February 4, 2025 |
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DR. SAKHARAM DINKAR PATWARDHAN Vs. SHANKAR KONDO KALEKAR
|
January 2, 2025 |
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DR. SUNIL S/O GIRIDHAR KULKARNI Vs. STATE OF MAHARASHTRA
|
March 18, 2025 |
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DURGESH S/O SAJANPAL MASKE Vs. GONDIA DISTRICT CENTRAL CO-OPERATIVE BANK LTD
|
August 8, 2025 |
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DYUTHBHUMI HOTELS AND RESORTS PVT LTD. Vs. STATE OF MAHARASHTRA
|
February 26, 2025 |
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EBIX CASH WORLD MONEY LIMITED Vs. ASHOK KUMAR GOEL
|
March 26, 2025 |
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EKNATH KRISHNA KADAM Vs. STATE OF MAHARASHTRA
|
April 24, 2025 |
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EKNATH RAMCHANDRA GHANDGE Vs. STATE OF MAHARASHTRA
|
March 18, 2025 |
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ELITE HOUSING LLP Vs. SPECTRUM CHS LTD.
|
April 16, 2025 |
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EMERSON CLIMATE TECHNOLOGIES Vs. BHARATIYA KAMGAR KARMACHARI MAHASANGH
|
May 5, 2025 |
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EMPLOYEES STATE INSURANCE CORPORATION Vs. STATE OF MAHARASHTRA
|
February 11, 2025 |
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EPPIEL DHANWAR Vs. STATE OF GOA
|
March 24, 2025 |
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ESCO LIMITED. Vs. STATE OF MAHARASHTRA
|
October 14, 2025 |
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ESSAR SHIPPING LIMITED Vs. UNION OF INDIA
|
February 7, 2025 |
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EUGEEN PATRICK C-11150 Vs. STATE OF MAHARASHTRA
|
May 5, 2025 |
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EURO-APEX B.V. Vs. CONTROLLER OF PATENTS AND DESIGN
|
March 11, 2025 |
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EVERARD CO-OP HOUSING SOCIETY Vs. AJAY MEHTA
|
January 2, 2025 |
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EX-LT COL. P.K. TIWARI Vs. UNION OF INDIA
|
February 17, 2025 |
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FARAH DEEBA Vs. STATE OF MAHARASHTRA
|
July 29, 2025 |
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FAROOQ YASIN SAYYAD INAMDAR Vs. STATE OF MAHARASHTRA
|
February 18, 2025 |
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FCA INDIA AUTOMOBILES PVT. LTD. Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO.
|
February 6, 2025 |
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FEROZ TALUKDAR KHAN Vs. MUNICIPAL COMMISSIONER THANE MUNICIPAL CORPORATION
|
June 18, 2025 |
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FICCI MULTIPLEX ASSOCIATION OF INDIA Vs. STATE OF MAHARASHTRA
|
August 6, 2025 |
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FLAGSHIP INFRASTRUCTURE LTD. Vs. COMPETENT AUTHORITY
|
April 15, 2025 |
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FLAGSHIP INFRASTRUCTURE LTD. Vs. COMPETENT AUTHORITY DIST. DY. REG. CO-OPERATIVE SOCIETIES
|
April 16, 2025 |
|
FRIENDS SOCIAL CIRCLE Vs. STATE OF MAHARASHTRA
|
April 8, 2025 |
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FULABAI BHAUSAHEB BANSUDE Vs. STATE OF MAHARASHTRA
|
May 7, 2025 |
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FULWATI BABURAO PAWAR Vs. ADDITIONAL COMMISSIONER
|
January 29, 2025 |
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G.H.RAISONI COLLEGE OF ENGINEERING Vs. MANISHA MANOHAR INGALE
|
May 9, 2025 |
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GABBU KISAN GUJARIWAL Vs. STATE OF MAHARASHTRA
|
April 2, 2025 |
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GADEPALLI MYTHILI RAMCHANDRA MURTHY OF KALYAN INDIAN INHABITANT Vs. STATE OF MAHARASHTRA
|
April 1, 2025 |
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GAHININATH S/O BANDOBA KADAM \ ANKUSH DADARAO MULEY Vs. STATE OF MAHARASHTRA
|
May 9, 2025 |
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GAJANN S/O. JAGANRAO NAGOSE Vs. STATE OF MAHARASHTRA
|
January 23, 2025 |
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GAJENDRA RAMCHANDRA BIYANI Vs. ASSISTANT CHARITY COMMISSIONER
|
July 15, 2025 |
|
GALAXY INTERNATIONAL Vs. UNION OF INDIA
|
June 24, 2025 |
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GAMMON INDIA LIMITED Vs. KONKAN RAILWAY CORPORATION LTD.
|
July 22, 2025 |
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GANESH BHIVSEN ZENDE Vs. STATE OF MAHARASHTRA
|
February 25, 2025 |
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GANESH KISHANRAO CHAVAN Vs. STATE OF MAHARASHTRA
|
April 2, 2025 |
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GANESH MADHUKAR MENDARKAR Vs. STATE OF MAHARASHTRA
|
February 14, 2025 |
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GANESH NARAYAN KOLI Vs. STATE OF MAHARASHTRA
|
April 8, 2025 |
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GANESH VINAYAK MUDLIYAR Vs. ANILKUMAR JAGANNATH PANCHOLI
|
January 30, 2025 |
|
GARDEN SILK MILLS LIMITED Vs. GAYATRI INDUSTRIES
|
March 10, 2025 |
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GATEWAY TERMINALS INDIA PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME-TAX, RAIGAD
|
August 26, 2025 |
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GAURA BHIMA HARI SAHU Vs. PUSHPA MOTILAL GUPTA
|
March 25, 2025 |
|
GAURAV ARJUN PATIL Vs. STATE OF MAHARASHTRA
|
April 15, 2025 |
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GAURAV KUMAR VILAS YADAV Vs. STATE OF MAHARASHTRA
|
April 28, 2025 |
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GAURAV RAJABHAU KUCHEKAR Vs. STATE OF MAHARASHTRA
|
March 18, 2025 |
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GAURAV S/O SUNIL MUTHA Vs. NAGPUR IMPROVEMENT TRUST
|
February 10, 2025 |
|
GAURI Vs. SCHEDULED TRIBE CASTE CERTIFICATE SCRUTINY COMMI.
|
January 27, 2025 |
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GAURISHANKAR MOHANLAL VYAS Vs. IMAMSAHEB ISMAIL SAHEB
|
June 9, 2025 |
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GAYATRI PANDURANG BHAMRE Vs. GRAM VIKAS MANDAL
|
February 26, 2025 |
|
GEETA VIJAY DESHAPNDE Vs. STATE OF MAHARSHTRA
|
January 10, 2025 |
|
GEEVARGHESE B. Vs. UNION OF INDIA
|
March 24, 2025 |
|
GENERAL MANAGER, SURYALAXMI COTTON MILLS LIMITED Vs. RAJESH BHAGWANJI MALIYE
|
February 5, 2025 |
|
GERA DEVELOPMENTS PVT LTD. Vs. SANGITA SHIVAJI KATE
|
January 21, 2025 |
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GHANSHYAM MARUTI CHOUGULE Vs. STATE OF MAHARASHTRA
|
February 6, 2025 |
|
GHATGE PATEL TRANSPORT PVT. LTD. Vs. ARUN U. SALGANKAR
|
March 4, 2025 |
|
GIMA MANUFACTURING PVT. LTD. Vs. STATE OF MAHARASHTRA
|
July 2, 2025 |
|
GOA FOUNDATION Vs. STATE OF GOA
|
May 8, 2025 |
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GOA UNIVERSITY Vs. JOINT COMMISSIONER OF CENTRAL GOODS AND SERVICE
|
April 15, 2025 |
|
GODREJ & COYEE MANUFACTURING Vs. STATE OF MAHARASHTRA
|
May 8, 2025 |
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GOPAL MADHU PAWAR Vs. STATE OF MAHARASHTRA
|
August 26, 2025 |
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GOPAL S/O. KAILAS Vs. DISTRICT MAGISTRATE
|
March 21, 2025 |
|
GOVIND Vs. STATE OF MAHARASHTRA
|
July 28, 2025 |
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GOVIND BAJIRAO NAVPUTE Vs. STATE OF MAHARASHTRA
|
April 8, 2025 |
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GOVIND HANMANTRAO KAGNE Vs. STATE OF MAHARASHTRA
|
May 5, 2025 |
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GOVIND KAKURAM KATARIA Vs. STATE OF MAHARASHTRA
|
June 12, 2025 |
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GRAM PANCHAYAT, YERKHEDA Vs. STATE OF MAHARASHTRA
|
August 14, 2025 |
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GRAMASTHA MANDAL KUNDEVAHAL Vs. STATE OF MAHARASHTRA
|
April 8, 2025 |
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GRAND CENTRUM REALTY LLP Vs. STATE OF MAHARASHTRA
|
July 4, 2025 |
|
GRAUER AND WEIL (INDIA) LIMITED Vs. STATE OF MAHARASHTRA
|
March 19, 2025 |
|
GRIGORII FOMENKO Vs. STATE OF GOA
|
July 8, 2025 |
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GRISHMA D/O NANRENDRA KHAIRE Vs. COMMISSIONER OF STATE COMMON ENTRANCE CELL
|
February 20, 2025 |
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GUDDU SOUBHAN HARIJAN Vs. STATE OF MAHARASHTRA
|
February 6, 2025 |
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GULNAR JOSHI Vs. STATE OF GOA
|
April 9, 2025 |
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GUNWANT TARACHAND JAIN Vs. STATE OF MAHARASHTRA
|
February 12, 2025 |
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GURPREET SINGH Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
May 8, 2025 |
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GUTE REISE INDIA PVT. LTD. Vs. VICTORINOX INDIA PVT. LTD.
|
May 6, 2025 |
|
H.G.MEHTA & CO. Vs. UNION OF INDIA
|
August 22, 2025 |
|
HANUMAN JAIRAM NAIK Vs. STATE OF MAHARASHTRA
|
February 26, 2025 |
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HANUMANT JAGGANATH NAZIRKAR Vs. STATE OF MAHARASHTRA
|
June 26, 2025 |
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HANUMANT JAGGANATH NAZIRKAR Vs. STATE OF MAHARASHTRA
|
June 27, 2025 |
|
HARE KRISHNA ENTERPRISE Vs. CITY INDUSTRIAL AND DEVELOPMENT CORPORATION
|
March 28, 2025 |
|
HARESH GAGLANI Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
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March 11, 2025 |
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HARESH V.KAGRANA Vs. NEW MILAN CO-OP HOUSING SOCIETY
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January 6, 2025 |
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HARESH VIJAYSINH BHATIA Vs. DISTRICT DEPUTY REGISTRAR
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May 8, 2025 |
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HARIDAS MAHADEV SASNE Vs. TEJASVINI KRUSHNAT BHOSALE
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March 6, 2025 |
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HARISH ARORA Vs. DEPUTY REGISTRAR OF COOPERATIVE SOCIETIES
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June 9, 2025 |
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HARISH NANDKISHOR MESHRAM Vs. STATE OF MAHARASHTRA
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May 5, 2025 |
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HARKISANDAS TULSIDAS PABARI Vs. RAJENDRA ANANDRAO ACHARYA
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July 22, 2025 |
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HARNE PRADESHIK NAL PANI PURVTHA YOJNA SUKANU SAMITI Vs. NIRMAL GROUP GRAM PANCHAYAT
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March 25, 2025 |
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HARSHA INFRA POWER PVT. LTD. Vs. BHARAT PETROLEUM CORPORATION LTD.
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March 6, 2025 |
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HARSHAD SURESH SONAWANE Vs. STATE OF MAHARASHTRA
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July 17, 2025 |
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HARSHI RAMJIYANI Vs. STATE OF MAHARASHTRA
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February 3, 2025 |
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HDFC BANK LIMITED Vs. BANK OF BAHARIN AND KUWAIT
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February 20, 2025 |
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HDFC ERGO GENERAL INSURANCE COMPANY LIMITED Vs. YEKUB ZUMBER SHAIKH
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March 24, 2025 |
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HEALTH CARE, MEDICAL & GENERAL STORES Vs. AMULYA INVESTMENT
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January 15, 2025 |
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HEM PRAKASH SHAH Vs. STATE OF MAHARASHTRA
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August 26, 2025 |
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HEMANG JADAVJI SHAH Vs. STATE OF MAHARASHTRA
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May 30, 2025 |
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HEMANT ASHAR Vs. NASHIK MUNICIPAL SMART CITY DEVELOPMENT CORPORATION LTD.
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June 13, 2025 |
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HEMLATA @ VRUSHALI Vs. PRAVIN BHAURAO DARNE
|
March 17, 2025 |
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HEMLATA MADHUSUDAN PANCHAL Vs. SALES TAX OFFICER
|
February 18, 2025 |
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HERITAGE LIFESTYLES & DEVELOPERS PRIVATE LIMITED Vs. MADHUGIRI CO-OPERATIVE HOUSING SOCIETY LTD
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March 4, 2025 |
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HIGH COURT OF JUDICATURE AT BOMABY Vs. VINEETA SRINANDAN
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April 23, 2025 |
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HIKAL LIMITED Vs. UNION OF INDIA
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September 11, 2025 |
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HILARIO PEREIRA S/O LATE JOAO PEREIRA Vs. STATE OF GOA
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April 23, 2025 |
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HINDUSTAN PETROLEUM CORPORATION LTD Vs. SHIVJI S/O GANGADAS PATEL
|
March 6, 2025 |
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HIROO TULJARAM SHAHANI Vs. STATE OF MAHARASHTRA
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June 20, 2025 |
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HIS HOLINESS SHRI SHRI SHIVANAND SARASWATI SWAMIJI Vs. STATE OF GOA
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March 24, 2025 |
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HITENDRA Vs. SHANKAR
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January 8, 2025 |
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HITESH TUKARAM ADE Vs. CITY AND INDUSTRIAL DEVELOPMENT CORPORATION OF MAHARASHTRA LIMITED
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March 28, 2025 |
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HLV LIMITED Vs. AIRPORTS AUTHORITY OF INDIA
|
June 9, 2025 |
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HOTEL RATANMAHAL Vs. SHIVAJI CHANDRAKANT SONAWANE
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January 10, 2025 |
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IDBI BANK LIMITED Vs. ICICI BANK LIMITED
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July 3, 2025 |
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IKHLAQ BASHIR SHAIKH Vs. RADHIKA RASTOGI
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April 4, 2025 |
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IMRATKOUR ANMOLSINGH BAWARI Vs. DISTRICT MAGISTRATE
|
May 9, 2025 |
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IMTIYAJ Vs. STATE OF MAHARASHTRA
|
April 8, 2025 |
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INDIABULLS INFRAESTATE LTD. Vs. IMAGINE REALTY PVT. LTD.
|
April 23, 2025 |
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INDIRA MAHILA NAGARI SAHAKARI BANK Vs. STATE OF MAHARASHTRA
|
May 9, 2025 |
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INDO COUNT INDUSTRIES LTD. Vs. SHANKAR MAHADEV TAKMARE
|
April 30, 2025 |
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INDORAMA SYNTHETICS (I) LTD. Vs. UNION OF INDIA
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April 25, 2025 |
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INDRADAS KACHARU GAIKAR Vs. KALYAN DOMBIVALI MUNICIPAL CORPORATION
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February 4, 2025 |
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INDUS TOWER LIMITED Vs. GRAM PANCHAYAT TANANG
|
June 6, 2025 |
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INDUSIND MEDIA & COMMUNICATIONS LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 20, 2025 |
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IZHAR MIZAMULHAK KHAN Vs. STATE OF MAHARASHTRA
|
January 6, 2025 |
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JAAGO NEHRU NAGAR RESIDENTS WELFARE ASSOCIATION Vs. COMMISSIONER OF POLICE
|
January 23, 2025 |
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JABS INTERNATIONAL PVT. LTD. Vs. STATE OF MAHARASHTRA
|
July 25, 2025 |
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JAGANNATH KRISHNA NARVEKAR Vs. RAVINDRA TUKARAM AMBRE
|
June 6, 2025 |
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JAGMAL S/O DEVASIBHAI ZALA Vs. STATE OF MAHARASHTRA
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April 24, 2025 |
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JAIKISHAN NARANG Vs. SURENDRA ENGINEERING CORPORATION LTD
|
March 12, 2025 |
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JAIN IRRIGATION SYSTEMS LTD. Vs. REGIONAL PF COMMISSIONER
|
February 4, 2025 |
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JAISHREE VIJAY GONDAKE Vs. UNION OF INDIA
|
October 7, 2025 |
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JAMA MASJID TRUST Vs. MAHARASHTRA STATE BOARD OF WAQFS
|
April 8, 2025 |
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JAMKHED HOMEOPATHIC MEDICAL COLLEGE Vs. STATE OF MAHARASHTRA
|
January 30, 2025 |
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JAN MUKTI MORCHA Vs. STATE OF MAHARASHTRA
|
July 1, 2025 |
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JANAKALYAN SAHAKARI BANK LIMITED Vs. STATE OF MAHARASHTRA
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October 15, 2025 |
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JANARDHAN PUNDLIK WANKHEDE Vs. GOVIND DURYODHAN AKHARE
|
February 18, 2025 |
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JAVED ABDUL RAHIM ATTAR Vs. MAHARASHTRA HOUSING & AREA DEVELOPMENT AUTHORITY
|
July 28, 2025 |
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JAVED AKHTAR BASIULLA ANSARI Vs. STATE OF MAHARASHTRA
|
April 30, 2025 |
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JAYANT SANJEEVA SHETTY Vs. STATE OF MAHARASHTRA
|
August 12, 2025 |
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JAYANT SHIKSHAN SANSTHA Vs. EDUCATION OFFICER
|
January 15, 2025 |
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JAYASHREE D/O MAHALSAKANT PARLIKAR Vs. STATE OF MAHARASHTRA
|
January 6, 2025 |
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JAYASHREE TANAJI SALUNKHE Vs. STATE OF MAHARASHTRA
|
April 30, 2025 |
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JAYASHRI AMARDEEP SHINDE Vs. MAHATRANSCO DIRECTOR
|
April 17, 2025 |
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JAYASHRI KISHABAPU Vs. STATE OF MAHARASHTRA
|
February 18, 2025 |
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JAYENDRA SURESH PATIL Vs. STATE OF MAHARASHTRA
|
April 21, 2025 |
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JAYSINGH REVAJI PATIL Vs. MUNICIPAL CORPORATION MALEGAON
|
January 21, 2025 |
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JINDAL COCOA LLP Vs. RESERVE BANK OF INDIA
|
January 3, 2025 |
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JINDAL POLY FILMS LTD. Vs. NAVI MUMBAI MUNICIPAL CORPORATION
|
June 9, 2025 |
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JITENDRA Vs. DINESH
|
July 18, 2025 |
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JITENDRA M. DOSHI Vs. CHIEF COMMISSIONER OF INCOME TAX
|
January 16, 2025 |
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JITENDRA NAMDEV DARAVKAR Vs. STATE OF MAHARASHTRA
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July 24, 2025 |
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JUNED Vs. STATE OF MAHARASHTRA
|
April 2, 2025 |
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JYOTI METHARAM KHIANI Vs. METHARAM RIJHUMAL KHIANI
|
April 30, 2025 |
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JYOTI RAMPRASAD KAWADE Vs. DIVISIONAL COMMISSIONER
|
May 9, 2025 |
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JYOTI WD/O SANDIP PATHAK Vs. PAUL GEORGE VAZHKUDIYAL
|
February 18, 2025 |
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KAILAS RAMDAS SANGLE Vs. STATE OF MAHARASHTRA
|
February 7, 2025 |
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KAILASH MAHESHWARI Vs. STATE OF MAHARASHTRA
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September 25, 2025 |
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KAILASH MANASRAM MORE Vs. STATE OF MAHARASHTRA
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February 13, 2025 |
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KAILASH PRABHAKAR SHINDE Vs. INDUBAI KAILAS SHINDE
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February 11, 2025 |
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KAILASH S/O. LATE MEHAR SINGH KHER Vs. STATE OF MAHARASHTRA
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March 4, 2025 |
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KALAVATI RAJENDRA KOKALE Vs. STATE OF MAHARASHTRA
|
January 30, 2025 |
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KALAWATI W/O. VIJAYSINGH Vs. UNION OF INDIA
|
April 30, 2025 |
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KALE LOGISTICS SOLUTIONS PVT. LTD. Vs. UNION OF INDIA
|
July 22, 2025 |
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KALPANA SUHAS SURYAVANSHI Vs. JAYANT SURYAJI SALUNKHE
|
March 19, 2025 |
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KALUBAI BHIMRAO RATHOD Vs. STATE OF MAHARASHTRA
|
May 13, 2025 |
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KALUBAI W/O. BHIMRAO RATHOD Vs. STATE OF MAHARASHTRA
|
March 13, 2025 |
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KAMAL SEVAKRAM JADHAWANI Vs. STATE OF MAHARASHTRA
|
January 21, 2025 |
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KAMALBAI VILAS WAGHMARE Vs. GUNDA @ GUNDAJI
|
February 21, 2025 |
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KAMBLE ARUN SOPANRAO Vs. PRESIDENT/SECRETARY,VIDYARTHI VIKAS MANDAL
|
April 30, 2025 |
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KAMLESH VITTHAL TOMBRE Vs. STATE OF MAHARASHTRA
|
February 26, 2025 |
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KANCHAN ANIL SATPUTE Vs. STATE OF MAHARASHTRA
|
June 10, 2025 |
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KANCHAN BAJRANG POWAR Vs. AAPPA DAGDU POWAR
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March 12, 2025 |
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KANCHAN DEORAO JADHAV Vs. STATE OF MAHARASHTRA
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April 15, 2025 |
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KANCHAN VIKAS WALIMBE Vs. M/S AQSA TRAVELS & TOURS PVT. LTD.
|
March 5, 2025 |
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KAPANI RESORTS PRIVATE LIMITED Vs. MANMOHAN KAPANI
|
April 25, 2025 |
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KAPIL HANSRAJ SONONE Vs. STATE OF MAHARASHTRA
|
April 2, 2025 |
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KAPIL RATAN SHITOLE Vs. DEPUTY INSPECTOR GENERAL PRISON
|
July 24, 2025 |
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KARAM CHAND THAPAR AND BROS. (COAL SALES) LTD. Vs. MAHARASHTRA STATE POWER GENERATION COMPANY LTD
|
April 9, 2025 |
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KARAN DISTILLERIES PVT. LTD. Vs. STATE OF MAHARASHTRA
|
May 9, 2025 |
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KARAN JOHAR Vs. INDIA PRIDE ADVISORY PRIVATE LTD.
|
March 7, 2025 |
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KARAN RATAN ROKADE Vs. STATE OF MAHARASHTRA
|
April 21, 2025 |
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KARMYOGI SWARGIYA DR. SHIVAJIRAO PATIL NILANGEKAR TALUKA EKSANGH KRUTI SAMITI Vs. STATE OF MAHARASHTRA
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September 2, 2025 |
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KARTIK KUMAR NAIDU Vs. STATE OF MAHARASHTRA
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February 20, 2025 |
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KARTIK RADIA Vs. M/S. BDO INDIA LLP
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March 4, 2025 |
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KASHINATH Vs. PARVATABAI
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January 2, 2025 |
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KAUMUDI P.KOTHARI Vs. CENTRAL WAREHOUSING CORPORATION
|
March 28, 2025 |
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KAUSHIK RAMESHCHANDRA THAKKAR Vs. STATE OF MAHARASHTRA
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April 16, 2025 |
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KAYCEE CORPORATION Vs. SURESH RAMCHAND MEHTA
|
April 17, 2025 |
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KELVION INDIA PVT. LTD. Vs. SHIVAJI TUKARAM GAWARI
|
April 29, 2025 |
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KESHAV BALIRAM HEDGEWAR PARYAYI SHIKSHA MANDAL Vs. STATE OF MAHARASHTRA
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April 24, 2025 |
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KETAN Vs. SAKSHI
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July 25, 2025 |
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KETAN SHARAD BADULE Vs. STATE OF MAHARASHTRA
|
May 7, 2025 |
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KHANDERAO BHAU DESAI Vs. GAJANAN MAHADEO KADAM
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June 30, 2025 |
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KHARK PETROCHEMICAL COMPANY Vs. HAZEL MERCANTILE LIMITED
|
June 9, 2025 |
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KHER NAGAR SAI PRASAD C.H.S. BUILDING Vs. PITTIE ANTARIKSH GRL PVT. LTD.
|
April 25, 2025 |
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KHURSHED RUSTOM ENGINEER Vs. AJITA RANJIT MADHAVJI
|
February 24, 2025 |
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KHUSHI AJAY SAHJWANI Vs. STATE OF MAHARASHTRA
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July 7, 2025 |
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KHWAJAMIYA GARIB NAWAZ BAHU UDDESHIYA Vs. STATE OF MAHARASHTRA
|
May 9, 2025 |
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KINJAL VILAS BASTAV Vs. STATE OF MAHARASHTRA
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February 26, 2025 |
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KIRAN Vs. SALEEM KHAN
|
February 12, 2025 |
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KIRAN ANNA CHAVAN Vs. STATE OF MAHARASHTRA
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February 14, 2025 |
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KIRAN RAMESH SHINDE Vs. STATE OF MAHARASHTRA
|
June 23, 2025 |
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KIRAN RAMESH SHINDE Vs. STATE OF MAHARASHTRA GENERAL ADMINISTRATIVE DEPARTMENT
|
June 20, 2025 |
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KISAN BHAURAO DONGARE Vs. STATE OF MAHARASHTRA
|
April 4, 2025 |
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KISAN SOMA SATHE Vs. STATE OF MAHARASHTRA
|
January 2, 2025 |
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KISANLAL BAIRUDAS JAIN Vs. UNION OF INDIA
|
May 9, 2025 |
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KISHOR KAMLAKAR PATIL Vs. STATE OF MAHARASHTRA
|
January 29, 2025 |
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KISHOR KAMLAKAR PATIL Vs. STATE OF MAHARASHTRA
|
January 29, 2025 |
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KISHOR RAMJI PATEL Vs. SUNANDA SUDHAKAR CHOUGHULE
|
January 2, 2025 |
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KISHOR SHAMRAO DHALE Vs. STATE OF MAHARASHTRA
|
May 8, 2025 |
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KISHORE BISURE Vs. STATE OF MAHARASHTRA
|
February 12, 2025 |
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KISHORE MOHANLAL DINGRA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
April 21, 2025 |
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KISMAT AABEL SHAIKH Vs. STATE OF MAHARASHTRA
|
April 1, 2025 |
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KOMAL GYANIRAM KRANPURE Vs. STATE OF MAHARASHTRA
|
April 8, 2025 |
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KONKAN RAILWAY CORPORATION LTD Vs. UNION OF INDIA
|
March 13, 2025 |
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KOUSHIK PRAVINCHAND KOTHARI Vs. STATE OF MAHARASHTRA
|
May 9, 2025 |
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KRANTIJYOTI SAVITRIBAI PHULE NIDHI LTD. Vs. UNION OF INDIA
|
June 11, 2025 |
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KRC INFRASTRUCTURE AND PROJECTS PRIVATE LIMITED Vs. SANGITA SHIVAJI KATE
|
January 21, 2025 |
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KRISHNA BABAJI BHAVAR Vs. UNION OF INDIA
|
February 3, 2025 |
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KRISHNA CONSTRUCTIONS Vs. SUBHASH UTTAM DALVI
|
June 10, 2025 |
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KRISHNA SHEKAR SHETTY Vs. RAJENDRA ANANT VARIK
|
August 12, 2025 |
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KRISHNAGOPAL B. NANGPAL Vs. DY. COMMISSIONER OF INCOME TAX
|
July 22, 2025 |
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KRISHNALAL SANTARAM MENDRU Vs. SAKHARAM DAGADU ZAMBRE
|
March 3, 2025 |
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KRUPA ZUBIN Vs. DIVISIONAL JOINT REGISTRAR
|
April 1, 2025 |
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KRUSHNA SHRAWAN SHINDE Vs. STATE OF MAHARASHTRA
|
May 7, 2025 |
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KSHIRAJA PRASHANT KHADE Vs. STATE OF MAHARASHTRA
|
May 2, 2025 |
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KUNAL Vs. STATE OF MAHARASHTRA
|
July 9, 2025 |
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KUNAL Vs. STATE OF MAHARASHTRA
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March 18, 2025 |
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LAKHANIS BLUE WAVES CO-OPERATIVE HOUSING SOCIETY LTD. Vs. CHAIRMAN, CIDCO
|
March 28, 2025 |
|
LAKSHMI ANIL SALGAOCAR Vs. CHANDANA ANIL SALGAOCAR
|
May 28, 2025 |
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LALASAHEB Vs. STATE OF MAHARASHTRA
|
April 17, 2025 |
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LALITKUMAR NATHULAL PARASMAL JAIN Vs. STATE OF MAHARASHTRA
|
May 15, 2025 |
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LALLUBHAI AMICHAND LIMITED Vs. SUNIL JAGMOHANDAS SHAH
|
July 1, 2025 |
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LARSEN & TOUBRO LTD. Vs. MUMBAI METROPOLITAN REGION DEVELOPMENT
|
May 20, 2025 |
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LATIKA SARJERAO BHOSALE Vs. ADDI. COLLECTOR PUNE DISTIRCT PUNE
|
April 8, 2025 |
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LAXMAN Vs. STATE OF MAHARASHTRA
|
May 8, 2025 |
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LAXMAN DAJI VARNEKAR Vs. THAKU GOVINDA SHINDE
|
January 27, 2025 |
|
LAXMAN KISAN CHAVAN Vs. NANDKUMAR KISANRAO CHVAN
|
July 31, 2025 |
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LAXMAN NARAYAN ZAGADE Vs. COMPETENT AUTHORITY AND DISTRICT DEPUTY REGISTRAR, COOPERATIVE SOCIETIES, PUNE
|
March 26, 2025 |
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LAXMAN SHANKAR CHAVAN Vs. STATE OF MAHARASHTRA
|
May 5, 2025 |
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LAXMAN SINGH Vs. SUSHMA
|
April 16, 2025 |
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LAXMIKANT GOPALKRISHNA SHIVHARE Vs. SHRIRAM GOPALKRISHNA SHIVHARE
|
February 11, 2025 |
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LEELABAI Vs. EXECUTIVE ENGINEER
|
May 23, 2025 |
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LEENA POWER TECH ENGINEER PVT LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 15 (I) (2)
|
February 25, 2025 |
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LIMBRAJ S/O. RAM RATHOD Vs. STATE OF MAHARASHTRA
|
May 7, 2025 |
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LINKER SHELTER PVT. LTD. Vs. CHARMAINE CHOUGULE
|
July 18, 2025 |
|
LIONLENDER FINANCE PVT. LTD. Vs. STATE
|
July 7, 2025 |
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LOK HOUSING AND CONSTRUCTION LTD Vs. STATE OF MAHARASHTRA
|
March 26, 2025 |
|
LOKMANYA TILAK JANKALYAN SHIKSHAN SANSTHA Vs. RUTESH SHAMRAO LONKAR
|
January 31, 2025 |
|
LONAVALA KHANDALA CITIZENS FORUM Vs. MUNICIPAL COUNCIL OF LONAVALA
|
July 23, 2025 |
|
LUPIN LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX 3 (4)
|
February 18, 2025 |
|
M.J. EXPORTS PRIVATE LIMITED Vs. JOINT COMMISSIONER OF INCOME TAX
|
July 9, 2025 |
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M/S ASHWINI TRADING CO. Vs. HOUSING BANK LIMITED
|
August 11, 2025 |
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M/S WATERGRACE PRODUCTS Vs. MUNICIPAL CORPORATION OF CITY OF JALGAON
|
August 18, 2025 |
|
M/S. ADITYA CONSTRUCTION COMPANY Vs. STATE OF MAHARASHTRA
|
July 25, 2025 |
|
M/S. BASSEIN METALS PVT. LTD Vs. NATIONAL SMALL INDUSTRIES CORPN. LTD
|
July 9, 2025 |
|
M/S. INFINITY INFRA Vs. CITY AND INDUSTRIAL DEVELOPMENT CORPORATION OF MAHARASHTRA LIMITED
|
March 3, 2025 |
|
M/S. JOHNSON MATTHEY CHEMICALS INDIA PVT. LTD Vs. UNION OF INDIA
|
July 8, 2025 |
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M/S. PANDE IRON TRADING COMPANY Vs. NASIRUDDIN S/O. MOHAMADALI LAKHANI
|
March 5, 2025 |
|
M/S. PATIL ROADLINES Vs. BHARAT PETROLEUM CORPORATION LIMITED
|
July 15, 2025 |
|
M/S. RENUKA MATERNITY CHILD CARE AND FERTILITY CLINIC Vs. MANAGING DIRECTOR, CITY AND INDUSTRIAL DEVELOPMENT CORPORATION OF MAHARASHTRA LIMITED
|
August 22, 2025 |
|
M/S. S & M ENTERPRISES Vs. PALAZZO BUILDING NO. 1 CHSL
|
July 28, 2025 |
|
M/S. SKYPAK SERVICES SPECIALISTS LIMITED Vs. UNION OF INDIA
|
June 30, 2025 |
|
M/S. VEER INFRA Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
|
July 29, 2025 |
|
MACHINDRA MARUTI GAIKWAD Vs. STATE OF MAHARASHTRA
|
April 30, 2025 |
|
MACHINDRA S/O DATTATRAYA SURWADE (DIED) Vs. STATE OF MAHARASHTRA
|
April 3, 2025 |
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MACHINDRA SADABHAU GIRI Vs. STATE OF MAHARASHTRA
|
February 26, 2025 |
|
MACROTECH DEVELOPERS LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
April 25, 2025 |
|
MADHAV RAMDAS GAIKWAD Vs. DISTRICT MAGISTRATE
|
June 9, 2025 |
|
MADHUKAR Vs. STATE OF MAHARASHTRA
|
March 7, 2025 |
|
MADHUKAR AAWBA HEGADE Vs. STATE OF MAHARASHTRA
|
April 17, 2025 |
|
MADHUKAR ATMARAM BHOIR Vs. BADDRUDIN ABBAS PATEL
|
March 20, 2025 |
|
MADHUKAR JANARDHAN DHOLE Vs. CHIEF EXECUTIVE OFFICER BARAMATI MUNICIPAL COUNCIL
|
February 7, 2025 |
|
MADHUKAR KACHARUJI JUMALE Vs. THAKURDAS HASARAM SANTANI
|
January 29, 2025 |
|
MADHURI SAMEER GOKHALE Vs. ADDL. JOINT/DEPUTY/ASST. COMMISSIONER OF INCOME TAX
|
March 7, 2025 |
|
MAHADEO HARIBHAU TAYAD Vs. NARAYAN KADAJI TAYAD
|
April 24, 2025 |
|
MAHADEO LAND DEVELOPERS PVT. LTD. Vs. SANJAY BHAYYAJI NIMBULKAR
|
July 11, 2025 |
|
MAHADEO LAXMAN BHUYAL Vs. STATE OF MAHARASHTRA
|
April 4, 2025 |
|
MAHADEO PANDURANG KAMBEKAR Vs. SIDHLING RAGHUNATH SAKHARE
|
January 6, 2025 |
|
MAHADEO PUNDLIKRAO KHANDALKAR Vs. STATE OF MAHARASHTRA
|
January 17, 2025 |
|
MAHADEO SHANKAR JADHAV Vs. STATE OF MAHARASHTRA
|
March 19, 2025 |
|
MAHADEO SITARAM NAVALE Vs. BAPUTAO RAMCHANDRA NAVALE
|
September 8, 2025 |
|
MAHADEV @ GOTYA KISAN JADHAV Vs. STATE OF MAHARASHTRA
|
June 20, 2025 |
|
MAHADEV KRISHNA TAMBE Vs. UNION OF INDIA
|
June 19, 2025 |
|
MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION Vs. UNION BANK OF INDIA
|
May 26, 2025 |
|
MAHARASHTRA PUBLIC SERVICE COMMISSION Vs. SANGHA MITRA KUMARI PHULE
|
May 2, 2025 |
|
MAHARASHTRA STATE Vs. RAJKUMAR T.
|
June 25, 2025 |
|
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD. Vs. MEERA ENTERPRISE
|
January 20, 2025 |
|
MAHARASHTRA STATE POWER GENERATION COMPANY LTD Vs. DHANESHWAR
|
May 8, 2025 |
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MAHARASHTRA STATE ROAD TRANSPORT Vs. SHIVKANYA ANGAD RAHADE
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May 2, 2025 |
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MAHARUDRA Vs. DISTRICT MAGISTRATE
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May 6, 2025 |
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MAHEBOOBKHA RAHEMANKHA Vs. STATE OF MAHARASHTRA
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March 19, 2025 |
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MAHENDARSINGH DIGVIJAYSINGH MUKNE Vs. STATE OF MAHARASHTRA
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May 26, 2025 |
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MAHENDRA KUMAR ISHWARNATH NIGAM Vs. INTELLIGENCE OFFICER DIRECTORATE OF REVENUE
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February 7, 2025 |
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MAHENDRA S/O DEORAJI JAUNJAL Vs. VAISHALI W/O MAHENDRA JAUNJAL
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May 9, 2025 |
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MAHESH KISHANDAS SHROFF Vs. JAISUKH NAGARDAS BHUTA
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March 5, 2025 |
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MAHESH MATHURADAS GANATRA Vs. CENTRALISED PROCEESSING CENTER
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February 24, 2025 |
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MAHESHWARI SHANMUGAM PILLAY Vs. UNION OF INDIA
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April 17, 2025 |
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MAKARAND VIJAY PUJARI Vs. STATE OF MAHARASHTRA
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April 2, 2025 |
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MAKE INDIA IMPEX Vs. UNION OF INDIA
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October 8, 2025 |
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MAKSUD SHEIKH GAFFUR SHEIKH Vs. STATE OF MAHARASHTRA
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May 6, 2025 |
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MALINDA FANTIN BOTELHO Vs. STATE OF GOA
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May 9, 2025 |
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MALKHESHINGH RAJUSINGH DUDHANI Vs. COMMISSIONER OF POLICE
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April 4, 2025 |
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MAMASAHEB MAHADEO PADULE Vs. SONAJIRAO KSHIRSAGAR HOMEOPATHY MEDICAL COLLEGE
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January 9, 2025 |
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MANAGER, FUTURE GENERALI INDIA ASSURANCE CO. LTD Vs. SALIM AHMED SHAIKH
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March 12, 2025 |
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MANAGING DIRECTOR, NATURAL SUGAR & ALLIED INDUSTRIES LTD. Vs. MANISHA W/O RAMDHAN JADHAV
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March 3, 2025 |
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MANAS SHELTER PVT. LTD. Vs. MADAVLAL NARAYANLAL PITTIE
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June 24, 2025 |
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MANDAKINI W/O PRALHAD PANHALE Vs. DHANJI PANCHAN PATEL
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May 9, 2025 |
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MANDIP GYAN SINGH Vs. STATE OF MAHARASHTRA
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February 13, 2025 |
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MANEKBEN RAMA TANDEL Vs. COLLECTOR
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April 1, 2025 |
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MANGALSINGH AMARSINGH RATHOD Vs. MAHATMA PHULE SHIKSHAN SANSTHA
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March 7, 2025 |
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MANISH ISHWARLAL JAIN Vs. JALGAON ZILLA MADHYAVARTI SAHAKARI
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March 12, 2025 |
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MANISH K. AJMERA Vs. KETAN T SHAH
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July 17, 2025 |
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MANMOHAN KAPANI Vs. KAPANI RESORTS PVT. LTD.
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March 18, 2025 |
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MANOHAR Vs. STATE OF MAHARASHTRA
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April 8, 2025 |
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MANOHAR BHAGAJI GAIKWAD Vs. STATE OF MAHARASHTRA
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July 4, 2025 |
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MANOHAR KACHARU SANAP Vs. SAVITRIBAI PHULE PUNE UNIVERSITY
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January 20, 2025 |
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MANOHAR KONDIBA WAGHMARE Vs. STATE OF MAHARASHTRA
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January 31, 2025 |
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MANOJ DEVIDAS KAHNEKAR Vs. STATE OF MAHARASHTRA
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May 2, 2025 |
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MANOJ GOPAL MAHALE Vs. STATE OF MAHARASHTRA
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April 21, 2025 |
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MANOJ MOHAN BENIWAL Vs. STATE OF MAHARASHTRA
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April 7, 2025 |
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MANOJ SURESH PINGLE Vs. CHIEF EXECUTIVE OFFICE
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February 26, 2025 |
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MANTHAN KIRAN BHOSALE Vs. STATE OF MAHARASHTRA
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July 15, 2025 |
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MANUBAI W/O KONDIRAM JAWALE Vs. STATE OF MAHARASHTRA
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July 17, 2025 |
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MAQSOOD AHMED JAMALUDDIN KHAN Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
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January 13, 2025 |
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MAROTI DIGAMBAR AMBEKAR Vs. STATE OF MAHARASHTRA
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January 8, 2025 |
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MAROTI MADHAV TIKEKAR Vs. STATE OF MAHARASHTRA
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February 21, 2025 |
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MARUTI MAHADEO BORHADE Vs. STATE OF MAHARASHTRA
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May 8, 2025 |
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MARVEL PROMOTERS & DEVELOPERS (PUNE) PRIVATE LIMITED Vs. COMPETENT AUTHORITY
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March 25, 2025 |
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MAULABAKSH MEHANDIHASAN MANSURI Vs. STATE OF MAHARASHTRA
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January 9, 2025 |
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MAYUR BALASAHEB SOMVANSHI Vs. STATE OF MAHARASHTRA
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July 1, 2025 |
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MAYUR MADAN JAISWAL Vs. STATE OF MAHARASHTRA
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May 5, 2025 |
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MEENAKSHITAI ARJUNRAO WATTI Vs. STATE OF MAHARASHTRA
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January 30, 2025 |
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MEENAL SHASHIKANT JOGLEKAR Vs. STATE OF MAHARASHTRA
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January 10, 2025 |
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MEENANATH SHIVRAM PATIL Vs. VIVEK BALARAM DESHMUKH
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June 20, 2025 |
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MEENATAI Vs. COLLECTOR, AKOLA
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April 9, 2025 |
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MEERABEN HARI PATIL Vs. KASHINATH NATHHU PATIL
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July 29, 2025 |
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MEHAR TABASSUM Vs. MOHD. YUNUS SK. BUDHAN
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July 22, 2025 |
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MEHERNOSH JAMSHED JASSAWALLA Vs. LALITRAO BHASKARRAO PATIL
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January 14, 2025 |
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MEHTA & CO. Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
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April 4, 2025 |
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MEHTA JAISING COMBINE Vs. INCOME TAX OFFICER WARD-27(8) MUMBAI
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April 3, 2025 |
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MILCHAND RAMA JADHAV Vs. STATE OF MAHARASHTRA
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April 2, 2025 |
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MIRZA HIMAYAT INAYAT BAIG Vs. STATE OF MAHARASHTRA
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February 18, 2025 |
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MODERN PAINT AND AUTO CORPORATION Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
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May 9, 2025 |
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MOHAMMAD AASIF ABDUL SALAM KHAN Vs. STATE OF MAHARASHTRA
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May 2, 2025 |
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MOHAMMAD IRFAN DAULAT KHAN Vs. STATE OF MAHARASHTRA
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April 28, 2025 |
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MOHAMMAD KHALID MUKHTAR AHMED SHAIKH Vs. STATE OF MAHARASHTRA
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February 7, 2025 |
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MOHAMMAD KHALID MUKHTAR AHMED SHAIKH Vs. STATE OF MAHARASHTRA
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February 8, 2025 |
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MOHAMMAD LATIF SAYYED Vs. STATE OF MAHARASHTRA
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July 29, 2025 |
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MOHAMMAD YUSUF Vs. STATE OF MAHARASHTRA
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March 21, 2025 |
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MOHAMMED AJAAN KHAN Vs. STATE OF MAHARASHTRA
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February 13, 2025 |
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MOHAN Vs. VICE CHAIRMAN & MEMBER SECRETARY, THE SCHEDULED TRIBE CERTIFICATE SCRUTINY COMMITTEE
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April 1, 2025 |
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MOHAN HIRCACHAND SHAH Vs. BINA KETAN SAMANI
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February 27, 2025 |
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MOHD. ALI JAAN MOHD SHAIKH Vs. STATE OF MAHARASHTRA
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April 15, 2025 |
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MOHD. MOBIN JAHURUL HASAN MANIHAR Vs. STATE OF MAHARASHTRA
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January 20, 2025 |
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MOHD. RAZI KHAN Vs. STATE OF MAHARASHTRA
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April 29, 2025 |
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MOHD. SIDDIK SHAIKH Vs. MUNCIPAL CORPORATION OF GREATER MUMBAI
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June 9, 2025 |
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MOHIBULLAH NIYAMATULLAH Vs. STATE OF MAHARASHTRA
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April 17, 2025 |
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MOHIT KARAMJEETSINGH BEDI Vs. STATE OF MAHARASHTRA
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January 6, 2025 |
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MOHOTA INDUSTRIES LTD. Vs. VIBHA MAYANK AGRAWAL
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June 9, 2025 |
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MONDELEZ INDIA FOODS PVT. LTD. Vs. DEPUTY DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION
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March 5, 2025 |
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MORESHWAR S/O. ANANDRAO SAWARKAR Vs. STATE OF MAHARASHTRA
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March 18, 2025 |
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MORMUGAO PORT AUTHORITY Vs. LALITA A. KANKONKAR
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February 20, 2025 |
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MORRIES ENERGIES LIMITED Vs. SUMIT AGARWAL
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March 26, 2025 |
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MOTIRAM BAJIRAO PATIL Vs. STATE OF MAHARASHTRA
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May 5, 2025 |
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MRUDULA A. PHADKE Vs. VAIDYA PRABHAKAR SHIVRAM PAWAR
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January 22, 2025 |
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MUJIBODDIN HAKIMODDIN Vs. SHAMSHUDDIN NIJAMODDIN
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July 29, 2025 |
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MUKESH @ VINOD Vs. STATE OF MAHARASHTRA
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May 5, 2025 |
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MULMUKAI VIVIDH KARYAKARI SAHAKARI SANSTHA Vs. BHARAT KHANDERAO JAGTAP
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May 7, 2025 |
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MULTI COMMODITY EXCHANGE OF INDIA LTD. Vs. MADHYA BHARAT (INTERNATIONAL)
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March 13, 2025 |
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MUMBAI METROPOLITAN REGION DEVELOPMENT AUTHORITY Vs. MUMBAI METRO ONE PRIVATE LIMITED
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June 10, 2025 |
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MUNAWWAR SULTANA MIRZA NAEEM BAIG Vs. MUMBAI BUILDING REPAIR AND RECONSTRUCTION
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March 25, 2025 |
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MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. HIMATLAL KANTILAL
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April 9, 2025 |
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MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. GANGA TIMMAPPA
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June 17, 2025 |
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MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. DATTANI ENTERPRISES
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March 13, 2025 |
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MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. ANUSAYA SITARAM DEVRUKHKAR
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January 7, 2025 |
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MUNICIPAL CORPORATION, AURANGABAD Vs. PADMARAJ
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April 2, 2025 |
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MUNICIPAL COUNCIL Vs. ANIL LAXMANRAO PATASKAR
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January 22, 2025 |
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MUNICIPAL COUNCIL, BHANDARA Vs. J.H. CONSTRUCTION PVT. LTD.
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January 30, 2025 |
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MURLI INDUSTRIES LIMITED Vs. UNION OF INDIA
|
April 29, 2025 |
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MURLIDHAR POSHA GADMALE Vs. UNION OF INDIA
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July 31, 2025 |
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MURLIDHAR RANGRAO GAIKWAD Vs. STATE CO-OPERATIVE ELECTION AUTHORITY
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April 2, 2025 |
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MUSHTAK ATTAR Vs. STATE OF GOA
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June 19, 2025 |
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MUSIN BABULAL THENGADE Vs. STATE OF MAHARASHTRA
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January 29, 2025 |
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N. M. V. HIGH SCHOOL AND COLLEGE Vs. BHARAT DAGADU KSHIRSAGAR
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April 29, 2025 |
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N.K.PROTEINS Vs. STATE OF MAHARASHTRA
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January 24, 2025 |
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NACHIKET HIRAMAN GAWAND Vs. STATE OF MAHARASHTRA
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August 25, 2025 |
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NAGANI AKRAM MOHAMMAD SHAFI Vs. UNION OF INDIA
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July 8, 2025 |
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NAGARAJ RAMA KALE Vs. STATE OF GOA
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July 3, 2025 |
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NAGENDRA CHANMALAPPA KESUR Vs. COMPETENT AUTHORITY DEPUTY COLLECTOR
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March 21, 2025 |
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NAHALCHAND LALOOCHAND PVT. LTD. Vs. PANCHAMRUT CHS LTD.
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February 24, 2025 |
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NAKUL ASHOK GORE Vs. STATE OF MAHARASHTRA
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March 26, 2025 |
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NAMDEV SHRAWAN PAWAR Vs. SUSHILABAI PANDIT DEORE
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March 18, 2025 |
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NANA UDDHAV GAIKWAD Vs. STATE OF MAHARASHTRA
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July 17, 2025 |
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NANDKUMAR INFRASTRUCTURE LLP Vs. SUPERINTENDENT ENGINEER
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June 24, 2025 |
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NANDLAL VASURAM DHANANI Vs. SHRICHAND VASURAM DHANANI
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April 21, 2025 |
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NANIBAI Vs. VITTHALRAO MAROTRAO NAVKHARE
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March 28, 2025 |
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NARAYAN BHAU SALVE Vs. KHANDU BABURAO SALVE
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June 9, 2025 |
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NARAYAN KONDIBA KOLEKAR Vs. STATE OF MAHARASHTRA
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March 25, 2025 |
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NARENDRA Vs. STATE OF MAHARASHTRA
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March 4, 2025 |
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NARENDRA GUNWANTRAO DESHMUKH Vs. STATE OF MAHARASHTRA
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April 8, 2025 |
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NARENDRA KUMAR SANTRAJ SHARMA Vs. STATE OF MAHARASHTRA
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January 16, 2025 |
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NARENDRA MADHUKARRAO MULE Vs. STATE OF MAHARASTHRA
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July 29, 2025 |
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NARENDRA S/O BABULAL KARNAWAT Vs. KANHURPATHAR CO-OP CREDIT SOCIETY LTD
|
January 21, 2025 |
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NARESH JIVARAJ RATHOD Vs. STATE OF MAHARASHTRA
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July 21, 2025 |
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NARESH MALAKHE DHURMEKAR Vs. STATE OF MAHARASHTRA
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February 18, 2025 |
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NARHARI PANDHARINATH MUNDHE Vs. SUNITA NARHARI MUNDHE
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June 11, 2025 |
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NATASHA MICHAEL DSILVA Vs. STATE OF MAHARASHTRA
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May 26, 2025 |
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NATHIBAI DAMODAR THACKERSEY WOMENS UNIVERSITY LAW SCHOOL Vs. STATE OF MAHARASHTRA
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April 2, 2025 |
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NATIONAL AGR.CO OP.MARKETING FEDERATION OF INDI.LTD. Vs. ROJ ENTERPRISES PVT. LTD.
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March 7, 2025 |
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NATIONAL FEDERATION OF ATOMIC ENERGY EMPLOYEES Vs. UNION OF INDIA
|
April 15, 2025 |
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NATIONAL INSURANCE CO. LTD. Vs. ARCHANA MAHADEV NITNAWARE
|
May 9, 2025 |
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NATIONAL INSURANCE COMPANY LTD. Vs. DINESHKUMAR MISHRILAL VAISHNAV
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April 22, 2025 |
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NATIONAL SECURITY SERVICES Vs. STATE OF MAHARASHTRA
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June 19, 2025 |
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NAVI MUMBAI MAHANAGAR PALIKA Vs. NAVI MUMBAI MUNICIPAL UNION
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September 10, 2025 |
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NAVI MUMBAI MERCHANTS CHAMBER Vs. ARJUN KRISHNARAO DESHMUKH
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February 12, 2025 |
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NAVI MUMBAI MUNICIPAL CORPORATION Vs. ANTONY WASTE HANDLING CELL PVT. LTD.
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March 18, 2025 |
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NAVI MUMBAI MUNICIPAL CORPORATION Vs. UNION OF INDIA
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April 17, 2025 |
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NAVINCHAND S/O.TILAKCHAND SHAH Vs. BHIKULAL RAMDULARE
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January 6, 2025 |
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NAVNATH DATTATRAY LOKHANDE Vs. KUNAL VIKRAM SAWANT
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January 2, 2025 |
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NAVNATH SAHEBRAO GAIKWAD Vs. BHAUSAHEB DNYANOBA GAIKWAD
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March 11, 2025 |
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NAVNEET Vs. PATIL PATWARI SARAY SANSTHAN
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January 7, 2025 |
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NAVNEET SINGH GOGIA Vs. STATE OF MAHARASHTRA
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January 21, 2025 |
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NAZIM MOHAMMED YUSUF SHAIKH Vs. STATE OF MAHARASHTRA
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February 25, 2025 |
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NEELAM AJIT PHATARPEKAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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June 23, 2025 |
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NEELAM NARAYANDAS TALREJA Vs. RAJESH CHATURMAL AHUJA
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May 9, 2025 |
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NEELAM RAJENDRA NANAWARE Vs. STATE OF MAHARASHTRA
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May 2, 2025 |
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NEELESH RAMKARAN YADAV Vs. STATE OF MAHARASHTRA
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March 20, 2025 |
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NEELKANTH HEIGHTS CO-OP HOUSING SOCIETIES Vs. ABHINAV REAL ESTATE PVT. LTD.
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May 9, 2025 |
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NEELKANTH INFRATECH Vs. CITY AND INDUSTRIAL DEVELOPMENT CORPORATION OF MAHARASHTRA LTD.
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July 30, 2025 |
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NEETU MAKHIJA Vs. ULHASNAGAR MUNICIPAL CORPORATION
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April 3, 2025 |
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NEHA CHANDRAKISHOR KAMBLE Vs. UNION OF INDIA
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June 24, 2025 |
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NEHA DEEPAK THAKKAR Vs. STATE OF MAHARASHTRA
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February 7, 2025 |
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NEHA SHROFF Vs. UNION OF INDIA
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June 26, 2025 |
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NELCO AND COMPANY Vs. SHEELA LAXMIKANT GUPTA
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July 16, 2025 |
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NETAJI DATTU GAONKAR Vs. STATE OF GOA
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May 2, 2025 |
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NEW INDIA ASSURANCE CO. LTD Vs. DOLLY SATISH GANDHI
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March 28, 2025 |
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NEW INDIA ASSURANCE CO. LTD Vs. DADASAHEB DINKAR BODKE
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March 11, 2025 |
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NEW INDIA ASSURANCE CO. LTD. Vs. ANITA RAJENDRA SONWANE
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April 3, 2025 |
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NEW INDIA ASSURANCE COMPANY LTD Vs. KUNTABAI W/O INDAR KHEDEKAR
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April 9, 2025 |
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NEW INDIA ASSURANCE COMPANY LTD. Vs. KUNTABAI INDAR KHEDEKAR
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April 8, 2025 |
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NEW SHREE SWAMI SAMARTHA BORIVADE Vs. THANE MUNICIPAL CORPORATION
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July 9, 2025 |
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NGO ALLIANCE FOR GOVERNANCE AND RENEWAL Vs. STATE OF MAHARASHTRA
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June 19, 2025 |
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NIHAR ASHOK SARTHI Vs. STATE OF MAHARASHTRA
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June 11, 2025 |
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NIKHIL VINAYAK NARULE Vs. STATE OF MAHARASHTRA
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March 3, 2025 |
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NIKLESH PRAKASH PATIL Vs. STATE OF MAHARASHTRA
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May 8, 2025 |
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NILAM GANESH SHIVALE Vs. STATE OF MAHARASHTRA
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February 18, 2025 |
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NILESH @ PRAVIN S/O HIROJI Vs. AMRUTA W/O NILESH SUPEKAR
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September 22, 2025 |
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NILESH PANDURANG HARAL Vs. STATE OF MAHARASHTRA
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July 2, 2025 |
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NILESH SURESH KENE Vs. ASHOK DURGA PILLAY
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January 2, 2025 |
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NILIMA D/O. MURLIDHAR Vs. BAJAJ ALIANZ GENERAL INSURANCE CO. LTD.
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February 3, 2025 |
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NILKANTH Vs. STATE OF MAHARASHTRA
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July 9, 2025 |
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NILKANTH PANDITRAO AGHOR Vs. STATE OF MAHARASHTRA
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May 6, 2025 |
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NIRAASHRIT GAUVANSH SEVA FOUNDATION Vs. STATE OF MAHARASHTRA
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July 3, 2025 |
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NIRADHAR SWAVALAMBAN SAMITI Vs. EXECUTIVE ENGINEER
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June 30, 2025 |
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NISHANT MULTISTATE CO OP. CREDIT SOC. LTD. Vs. BABA SAI CORPORATION
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February 18, 2025 |
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NISHIT PATEL Vs. STATE OF MAHARASHTRA
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June 18, 2025 |
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NITA GOPALRAO DALVI Vs. STATE OF MAHARASHTRA
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February 26, 2025 |
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NITESH RAGHUNATH LAHANGE Vs. STATE OF MAHARASHTRA
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March 17, 2025 |
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NITIN BHARAT SAWALE Vs. STATE OF MAHARASHTRA
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February 27, 2025 |
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NITIN KISAN KHILARE Vs. STATE OF MAHARASHTRA
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January 17, 2025 |
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NITIN MARUTRAO KALE Vs. MANIKRAO BAJIRAO MALGUNDE
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January 7, 2025 |
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NITIN RAMESH GARJE Vs. STATE OF MAHARASHTRA
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July 9, 2025 |
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NITIN RAMESH RATHOD Vs. STATE OF MAHARASHTRA
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March 17, 2025 |
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NIVRUTTI PANDURANG NALE Vs. UTTAM GANU NALE
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April 8, 2025 |
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NTPC BHEL POWER PROJECTS PVT. LTD. Vs. SHREE ELECTRICALS & ENGINEERS (INDIA) PVT. LTD.
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March 17, 2025 |
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NURSAHAR SHAKIL AHMED Vs. COMPETENT AUTHORITY
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April 16, 2025 |
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OFFICIAL LIQUIDATOR Vs. SAVANNAH LIFESTYLE PRIVATE LIMITED
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March 11, 2025 |
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OFFICIAL LIQUIDATOR, HIGH COURT OF BOMBAY Vs. SURESH SHRIMOHAN BAJORIA
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April 23, 2025 |
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OIL AND NATURAL GAS CORPORATION LIMITED Vs. JINDAL DRILLING AND INDUSTRIES LIMITED
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July 10, 2025 |
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OM PRAKASH SINGH Vs. MARIA EVARISTA FERNANDES E NORONHA
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April 25, 2025 |
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OMKARA ASSET RECONSTRUCTION PVT. LTD. Vs. J.C.FLOWERS ASSET RECONSTRUCTION PVT. LTD.
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May 6, 2025 |
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OMPRAKASH GOVINDSAHAY Vs. STATE OF MAHARASHTRA
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February 12, 2025 |
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ONKAR CHANDRAKANT TELI Vs. STATE OF MAHARASHTRA
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January 10, 2025 |
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P.A.PAREKH Vs. MAHARASHTRA POLLUTION CONTROL BOARD
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April 2, 2025 |
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P.K. TIWARI Vs. UNION OF INDIA
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February 17, 2025 |
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PADMABHUSHAN VASANTDADA PATIL PRATISHTHANS COLLEGE OF ENGINEERING Vs. PRASHANT ANKUSH BORKAR
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July 30, 2025 |
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PADMAKAR DATTATRAY MATKAR Vs. MALANI COMBINES
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February 21, 2025 |
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PALAK RAVI JAISWAL Vs. UNION OF INDIA
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July 8, 2025 |
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PALLI KISHORE MAVANI Vs. DAMODAR BHAVAN CO.OP. HOUSING SOCIETY LIMITED
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March 7, 2025 |
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PANCHAM INTERNATIONAL LTD. Vs. SHEVAM S/O. JUGALKISHORE
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August 20, 2025 |
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PANDHARINATH Vs. JAFAR FATE MOHD.
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June 9, 2025 |
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PANDIT MUKNDRAO TAKANKHAR Vs. STATE OF MAHARASHTRA
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February 10, 2025 |
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PANDIT VITHAL LANDAGE Vs. VISHNU GOVIND PAWAR
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April 30, 2025 |
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PANDURANG BALU PUJARE Vs. COMPETENT AITHORITY
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January 10, 2025 |
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PANDURANG PUNJA AVHAD Vs. DIRECTOR THE AUTOMOTIVE RESEARCH ASSOCIATION OF INDIA
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March 10, 2025 |
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PANDURANG RAJARAM INAMDAR Vs. ACCELYA SOLUTION INDIA PRIVATE LTD.
|
March 18, 2025 |
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PANDURANG SHRIPATI MAGADUM Vs. RAJARAM RAGHO TAWARE
|
February 24, 2025 |
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PANKAJ MADAAN Vs. HEALTHASSURE PRIVATE LIMITED
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February 20, 2025 |
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PANKAJ S/O. SHIVNATH NIKHAR Vs. UNION OF INDIA
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March 26, 2025 |
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PARADIGM DOTOM BUILDHEIGHTS LLP Vs. AIRPORTS AUTHORITY OF INDIA
|
February 17, 2025 |
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PARAS RAJENDRA APTE Vs. STATE OF MAHARASHTRA
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September 4, 2025 |
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PARITOSH MANMOHAN KHANVILKAR Vs. UNION OF INDIA
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April 15, 2025 |
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PARVATH SHETTY Vs. STATE OF MAHARASHTRA
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February 21, 2025 |
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PARVATI Vs. VYANKAT DATTATRAY SHINDE
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July 15, 2025 |
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PARVEEN HAFEEZ Vs. STATE OF MAHARASHTRA
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June 17, 2025 |
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PARVIN BEGUM Vs. STATE OF MAHARASHTRA
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March 3, 2025 |
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PATEL CONSTRUCTION COMPANY Vs. HIMANSHU DWARKADAS RUPARELIA
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May 7, 2025 |
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PATEL ENGINEERING LTD. Vs. ACRON DEVELOPERS PVT. LTD.
|
July 14, 2025 |
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PATRICIA FARRELL FERNANDES Vs. COMMISSIONER OF MUMBAI MUNICIPAL
|
March 12, 2025 |
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PAWAN AMAR MUTREJA Vs. STATE OF MAHARASHTRA
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May 16, 2025 |
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PAYAL HARION VERMA Vs. STATE OF MAHARASHTRA
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January 9, 2025 |
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PFIZER LIMITED Vs. DEPUTY COMMISSIONER OF INCOME-TAX
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March 20, 2025 |
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PHALTAN NAGAR PARISHAD THROUGH CHIEF OFFICER Vs. PRATAPSINH MALOJIRAO NAIK-NIMBALKAR
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March 21, 2025 |
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PHULARAM NAVRAMJI Vs. STATE OF MAHARASHTRA
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July 4, 2025 |
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PIDILITE INDUSTRIES LIMITED Vs. INNOVATION COATINGS PVT. LTD.
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April 25, 2025 |
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PIDILITE INDUSTRIES LIMITED Vs. ASTRA CHEMTECH PVT. LTD.
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February 6, 2025 |
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PODDAR APARTMENT CO-OPERATIVE HOUSING SOCIETY LIMITED Vs. AMBIT URBANSPACE
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July 1, 2025 |
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POOJA W/O. GANESH POPALGHAT Vs. STATE OF MAHARASHTRA
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February 24, 2025 |
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POONAM AND PATEL CONSTRUCTION LIMITED Vs. STATE OF MAHARASHTRA
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April 3, 2025 |
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POONAM JAIDEV SHROFF Vs. JAIDEV RAJNIKANT SHROFF
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September 29, 2025 |
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POSHAN Vs. STATE OF MAHARASHTRA
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April 15, 2025 |
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PR. COMMISSIONER OF INCOME TAX Vs. AGFA INDIA PVT. LTD.
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April 1, 2025 |
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PR. COMMISSIONER OF INCOME TAX-12, MUMBAI AAYKAR BHAVAN, MAHARSHI KARVE ROAD Vs. DRISHA IMPEX PVT. LTD.
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April 7, 2025 |
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PR. COMMISSIONER OF INCOME TAX-5, MUMBAI Vs. KANAK IMPEX (INDIA) LTD.
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March 3, 2025 |
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PRABHA NARAYAN SONAWANE Vs. ICICI LOMBARD INSURANCE
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January 8, 2025 |
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PRABHAKAR Vs. STATE OF MAHARASHTRA
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January 10, 2025 |
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PRABHAKAR GANGADHAR CHIMANPURE Vs. SUDHIR CO OPERATIVE SOCIETY LTD.
|
June 16, 2025 |
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PRABHAKAR MOHINIRAJ WABALE Vs. STATE OF MAHARASHTRA
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June 20, 2025 |
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PRABHAKAR UTTAMRAO ZOD Vs. STATE OF MAHARASHTRA
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January 27, 2025 |
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PRABHAT KUMAR SINGH Vs. ACCU PACK ENGINEERING PVT. LTD.
|
April 2, 2025 |
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PRACHI ASHOKRAO KALE Vs. STATE OF MAHARASHTRA
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March 3, 2025 |
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PRADIP RAMESH SHINDE Vs. MALEGAON MUNICIPAL CORPORATION
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September 30, 2025 |
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PRADNYA SACHIN KAKODKAR Vs. STATE OF GOA
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April 22, 2025 |
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PRADNYA VIRENDRA DUDHE Vs. STATE OF MAHARASHTRA
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January 6, 2025 |
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PRAJWAL GAJANAN SONONE Vs. STATE OF MAHARASHTRA
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March 24, 2025 |
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PRAKASH DEVENDRA NAVGHARE Vs. SADHANA D. CHACHAD
|
April 3, 2025 |
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PRAKASH GANPAT MODE Vs. PRESIDENT /SECRETARY MUMBAI PRADESH ARYA VIDYA SABHA
|
March 12, 2025 |
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PRAKASH KASHINATH MASURKAR Vs. STATE OF MAHARASHTRA
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February 20, 2025 |
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PRAKASH MEHTA Vs. INSURANCE OMBUDSMAN FOR STATE OF GOA
|
May 9, 2025 |
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PRAKASH NARAYAN DHOBALE Vs. STATE OF MAHARASHTRA
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April 16, 2025 |
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PRAKASH RAGHUNATH SAAVE Vs. STATE OF MAHARASHTRA
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March 4, 2025 |
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PRAKASH RAJMAL ZAWAR Vs. KAUMUDI CHARUDATTA SANE
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February 25, 2025 |
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PRAKASH RANGNATH BHALERAO Vs. ABDUL GAFFAR ABDUL MAJID
|
May 5, 2025 |
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PRAKASH S/O. SHIVRAM NATKAR Vs. STATE OF MAHARASHTRA
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March 17, 2025 |
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PRAKASH S/O. VITTHAL Vs. STATE OF MAHARASHTRA
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January 2, 2025 |
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PRAKASH TRINATH JALWAR Vs. STATE OF MAHARASHTRA
|
February 4, 2025 |
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PRALHAD Vs. GAJANAN
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February 3, 2025 |
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PRALHAD BALKRISHNA BALGHARE Vs. SURYAKANT BALKRISHNA BALGHARE
|
April 16, 2025 |
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PRALHAD KALYAN VANVE Vs. PRAVIN POPAT DARADE
|
February 24, 2025 |
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PRAMAN INFRASTRUCTURE PRIVATE LIMITED Vs. STATE OF MAHARASHTRA
|
March 18, 2025 |
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PRANALI RAVINDRA PUTTEWAR Vs. UNION OF INDIA
|
April 29, 2025 |
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PRANAV CONSTRUCTIONS LIMITED Vs. PRIYADARSHINI CO-OPERATIVE HOUSING SOCIETY LIMITED
|
July 14, 2025 |
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PRANAV ROHIT PATEL Vs. ROHIT JAYRAMDAS PATEL
|
January 2, 2025 |
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PRANITA U. PURAB Vs. STATE OF GOA
|
March 12, 2025 |
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PRASAD ANIL KUKEKAR Vs. STATE OF MAHARASHTRA
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February 20, 2025 |
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PRASAD DATTATREY Vs. STATE OF MAHARASHTRA
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May 5, 2025 |
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PRASAD RAJNIKANT SHETH Vs. STATE OF MAHARASHTRA
|
June 9, 2025 |
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PRASHANT @ GUDDU Vs. STATE OF MAHARASHTRA
|
March 18, 2025 |
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PRASHANT BABARAO BHONGALE Vs. MOHAN ANYAJI FARFAD
|
January 2, 2025 |
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PRASHANT BHASKAR MHATRE Vs. STATE OF MAHARASHTRA
|
February 7, 2025 |
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PRASHANT PURUSHOTTAM JOSHI Vs. STATE OF MAHARASHTRA
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July 23, 2025 |
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PRASHANT S/O. GOKUL TIPALE Vs. STATE OF MAHARASHTRA
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July 22, 2025 |
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PRASHANT SAKHARAM ATRE Vs. STATE OF MAHARASHTRA
|
March 20, 2025 |
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PRATIK VIRA Vs. ATUL SHAMJI BHARANI
|
June 19, 2025 |
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PRAVARA MEDICAL TRUST Vs. STATE OF MAHARASHTRA
|
January 20, 2025 |
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PRAVIN Vs. STATE OF MAHARASHTRA
|
July 7, 2025 |
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PRAVIN GIRISH CHAMARIA Vs. STATE OF MAHARASHTRA
|
February 18, 2025 |
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PRAVIN S/O LAXMAN LOKHANDE Vs. DIVISIONAL JOINT REGISTRAR CO-OPERATIVE, SOCIETIES NASHIK DIVISION
|
July 15, 2025 |
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PRAVIN V. DESAI Vs. BHARATI SAHAKARI BANK
|
January 21, 2025 |
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PREMA AMRITHAM AIYER Vs. SUDHA VITTHAL AMARAPURKAR
|
January 20, 2025 |
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PREMSUKH KISANDAS KATARIA Vs. STATE OF MAHARASHTRA
|
August 20, 2025 |
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PRESENJEET MANABENDRA SEN Vs. STATE OF MAHARASHTRA
|
January 2, 2025 |
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PRIME DOWNTOWN ESTATES PVT LTD. Vs. OMKARA ASSETS RECONSTRUCTION COMPANY PVT. LTD.
|
April 4, 2025 |
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PRINCIPAL COMMISSIONER OF INCOME TAX Vs. SHREE GANESH DEVELOPERS
|
March 5, 2025 |
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PRINCIPAL COMMISSIONER OF INCOME-TAX Vs. BUNIYAD CHEMICALS LTD.
|
March 17, 2025 |
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PRITHVI APARTMENTS CO-OPERATIVE HOUSING SOCIETY LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
April 21, 2025 |
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PRIYA Vs. MEENA
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July 18, 2025 |
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PRIYA AASHISH BODAS Vs. AASHISH RAJIV BODAS
|
July 17, 2025 |
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PRIYA CONSTRUCTION Vs. STATE OF MAHARASHTRA
|
April 1, 2025 |
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PRIYANKA ABHIJEET DEODHARE Vs. STATE OF MAHARASHTRA
|
February 28, 2025 |
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PRIYANKA BALKRISHNA JADHAV Vs. STATE OF MAHARASHTRA
|
February 5, 2025 |
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PRIYANKA COMMUNICATIONS INDIA PVT LTD. Vs. TATA CAPITAL LIMITED
|
February 4, 2025 |
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PRIYANKA TARAPAD BANNERJI Vs. STATE OF MAHARASHTRA
|
February 28, 2025 |
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PRIYANKA VIJAY GWALANI Vs. VIJAY INDERLAL GWALANI
|
July 17, 2025 |
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PRIYANSHU PRABHAKARRAO MAHAJAN Vs. NIKHIL BISARAM SHENDE
|
May 7, 2025 |
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PROJECT DIRECTOR, NATIONAL HIGHWAY AUTHORITY OF INDIA Vs. ADDITIONAL COMMISSIONER
|
February 27, 2025 |
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PRUTHVIRAJ SAHEBRAO JACHAK Vs. STATE OF MAHARASHTRA
|
March 21, 2025 |
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PUNAM D/O. SIDDHARTH KAMBLE Vs. STATE OF MAHARASHTRA
|
March 24, 2025 |
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PUNDLIK GOVIND KALE Vs. STATE OF MAHARASHTRA
|
May 9, 2025 |
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PUNYASHLOK AHILYADEVI HOLKAR SOLAPUR UNIVERSITY Vs. DR. SHRIKANT RAJARAM KOKARE
|
February 13, 2025 |
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PURNIMA TALKIES Vs. CHIEF OFFICER, DAHANU NAGAR PARISHAD
|
February 20, 2025 |
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PURPLE PRODUCTS PRIVATE LIMITED Vs. UNION OF INDIA
|
June 13, 2025 |
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PUSHPA Vs. HIGH COURT OF JUDICATURE OF BOMBAY
|
March 13, 2025 |
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PUSHPA OMPRAKASH MANTRI Vs. STATE OF MAHARASHTRA
|
June 9, 2025 |
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PUSHPA PUNDLIKRAO SARVE Vs. ZILLA PARISHAD BHANDARA
|
May 9, 2025 |
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PUSHPABEN NATWARLAL KANSARA Vs. JYOSTANA DEVENDRA GORADIA
|
July 14, 2025 |
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PVP STAR HOTELS PVT. LTD. Vs. STATE OF MAHARASHTRA
|
March 13, 2025 |
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PVR LIMITED Vs. STATE OF MAHARASHTRA
|
July 10, 2025 |
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PYARIDEVI HARIRAM Vs. STATE OF MAHARASHTRA
|
January 15, 2025 |
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PYRAMID DEVELOPERS Vs. UNION OF INDIA
|
February 21, 2025 |
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QWIK SUPPLY CHAIN PVT LTD Vs. CHIEF CONTROLLING REVENUE AUTHORITY
|
September 3, 2025 |
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R. B. KRISHNANI Vs. STEM WATER DISTRIBUTION AND INFRASTRUCTURE COM. PVT. LTD.
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April 21, 2025 |
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RADHA MADHAV DEVELOPERS Vs. VINOD KUMAR
|
April 16, 2025 |
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RADHA MADHAV DEVELOPERS Vs. VINOD KUMAR S/O. RAJARAM AGARWAL
|
April 16, 2025 |
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RADHIKA KAMAL MIRANI Vs. NISHA PURSHOTAM MIRANI
|
March 27, 2025 |
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RAGHAVENDRA CONSTRUCTION COMPANY Vs. MUNICIPAL COMMISSIONER
|
July 2, 2025 |
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RAHUL BABANRAO BHAD Vs. STATE OF MAHARASHTRA
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March 4, 2025 |
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RAHUL BHIKULAL KASAT Vs. STATE OF MAHARASHTRA
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July 25, 2025 |
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RAHUL DAMODAR GHULE Vs. STATE OF MAHARASHTRA
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July 14, 2025 |
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RAHUL JAGGULAL VISHWAKARMA Vs. STATE OF MAHARASHTRA
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June 25, 2025 |
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RAHUL KISAN JAYBHAYE Vs. STATE OF MAHARASHTRA
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July 11, 2025 |
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RAHUL PRABHAKAR JOSHI Vs. BASAVRAJ RAMAPPA NIDONI
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May 5, 2025 |
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RAHUL RAMCHANDRA RATHI Vs. COMPETENT AUTHORITY
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April 9, 2025 |
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RAHUL RAMCHANDRA RATHI Vs. COMPETENT AUTHORITY
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April 8, 2025 |
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RAHUL RAMESH ZINGARE Vs. STATE OF MAHARASHTRA
|
June 9, 2025 |
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RAHUL VISHWAS MAHAJAN Vs. STATE OF MAHARASHTRA
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September 9, 2025 |
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RAJ TRANSPORT AND TRADING COMPANY Vs. BARGE MADHWA
|
April 4, 2025 |
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RAJANI RAJAN DIXIT Vs. STATE OF MAHARASHTRA
|
March 13, 2025 |
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RAJARAM BANDU GADADE Vs. GOVIND SONBA GADADE
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January 6, 2025 |
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RAJARAM DEORAM PATIL Vs. FULCHAND JASRAJ JAIN
|
March 10, 2025 |
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RAJARAM DINKAR KETKAR Vs. MUNICIPAL CORPORATION OF GR. BOMBAY
|
June 27, 2025 |
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RAJARAM PARASHRAM PATIL Vs. SUBHASH PANDURANG BANDIWADEKAR
|
January 21, 2025 |
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RAJASHREE RAMDAS SAPKAL Vs. HONBLE MINISTER, MINISTRY OF RURAL DEVELOPMENT
|
January 27, 2025 |
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RAJEBHAU Vs. STATE OF MAHARASHTRA
|
May 9, 2025 |
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RAJENDRA DHEDYA GAVIT Vs. SUDHIR BRIJENDRA JAIN
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June 23, 2025 |
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RAJENDRA PAWAR Vs. STATE OF MAHARASHTRA
|
March 13, 2025 |
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RAJENDRA SHANKAR RAUT Vs. STATE OF MAHARASHTRA
|
July 9, 2025 |
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RAJENDRA TRIMBAK SIRSAT Vs. STATE OF MAHARASHTRA
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June 12, 2025 |
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RAJESH Vs. PRATIBHA
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February 5, 2025 |
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RAJESH DHANJI ZALTE Vs. STATE OF MAHARASHTRA
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February 10, 2025 |
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RAJESH KEJRIWAL Vs. QUANTUM PARK CHSL
|
September 24, 2025 |
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RAJESH KHAKAR Vs. STATE OF MAHARASHTRA
|
May 9, 2025 |
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RAJESH KRISHNARAYAN TRIPATHI Vs. CENTRAL BUREAU OF INVESTIGATION
|
May 2, 2025 |
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RAJESH S/O NARAYANSINGH SOLANKI Vs. STATE OF MAHARASHTRA
|
July 24, 2025 |
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RAJESHWARI BUILDERS AND DEVELOPERS Vs. RAMMURTHY BHIMSEN CHAWLA
|
January 14, 2025 |
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RAJKUMAR LALCHAND GUPTA Vs. STATE OF MAHARASHTRA
|
April 4, 2025 |
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RAJKUMAR SAISINGH PADVI Vs. STATE OF MAHARASHTRA
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February 10, 2025 |
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RAJU Vs. STATE OF MAHARASHTRA
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March 17, 2025 |
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RAJU KSHATRIYA Vs. STATE OF MAHARASHTRA
|
June 27, 2025 |
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RAJU MOTILAL RATHOD Vs. STATE OF MAHARASHTRA
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January 2, 2025 |
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RAJU S/O JAGANNATH BOTHE Vs. STATE OF MAHARASHTRA
|
June 27, 2025 |
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RAKESH BRIJLAL JAIN Vs. STATE OF MAHARASHTRA
|
January 21, 2025 |
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RAKESH LAXMAN GAIKWAD Vs. STATE OF MAHARASHTRA
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June 20, 2025 |
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RAKESH MAHADU DANDEKAR Vs. STATE OF MAHARASHTRA
|
June 11, 2025 |
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RAKESH RAMPRASAD JATAV Vs. STATE OF MAHARASHTRA
|
April 24, 2025 |
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RAKESH SHANKAR THOKAL Vs. COMMISSIONER OF POLICE
|
March 7, 2025 |
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RAM SHANKAR SINHA Vs. RITESH V. PATEL
|
May 5, 2025 |
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RAMAKANT MEGHNATH PATIL Vs. STATE OF MAHARASHTRA
|
January 6, 2025 |
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RAMAN RAMSINGH PAWAR Vs. STATE OF MAHARASHTRA
|
July 16, 2025 |
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RAMCHANDRA @ RAM Vs. STATE OF MAHARASHTRA
|
June 19, 2025 |
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RAMCHANDRA JAKAPPA NANDAVADEKAR Vs. STATE OF MAHARASHTRA
|
April 9, 2025 |
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RAMCHANDRA NAMDEO CHONDE Vs. STATE OF MAHARASHTRA
|
February 12, 2025 |
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RAMCHANDRA SITARAM SUPANEKAR Vs. UTTAMRAO YASHWANT KHOT
|
April 16, 2025 |
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RAMCHANDRA VISHNU SABLE Vs. NARAYAN SHANKARRAO GAME PATIL
|
January 30, 2025 |
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RAMDAS S/O NAGO CHAUDHARY Vs. RUKHMABAI
|
March 12, 2025 |
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RAMDAS S/O. KERUBA SALVE Vs. STATE OF MAHARASHTRA
|
April 1, 2025 |
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RAMESH BAGARAM MANKANE Vs. VASANT DATTATRAY PAWAR
|
February 18, 2025 |
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RAMESH BAPURAO PADMAWAR Vs. STATE OF MAHARASHTRA
|
March 25, 2025 |
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RAMESH C.BAWA Vs. SERIOUS FRAUD INVESTIGATION OFFICE
|
May 7, 2025 |
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RAMESH GANGADHAR PATIL Vs. EX-OFFICIO CHAIRMAN, MAHARASHTRA JEEVAN PRADHIKARAN
|
February 20, 2025 |
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RAMESH HANAMANT SAVALATOT Vs. STATE OF MAHARASHTRA
|
March 18, 2025 |
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RAMESH VASANTRAO PATIL Vs. STATE OF MAHARASHTRA
|
July 16, 2025 |
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RAMESHWAR CO-OPERATIVE HOUSING SOCIETY LIMITED Vs. DIVISIONAL JOINT REGISTRAR
|
May 9, 2025 |
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RAMKISHAN SHIVRAM KARLE Vs. STATE OF MAHARASHTRA
|
July 3, 2025 |
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RAMKRUSHNA Vs. JOINT CHARITY COMMISSIONER
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January 16, 2025 |
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RAMPRABHU GOPINATH KAPSE Vs. SHEVANTABAI BABURAO KAPSE
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March 13, 2025 |
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RAMRAO Vs. OMPRAKASH TULSHIRAM MANSUTE
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February 26, 2025 |
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RAMRAO TULSHIRAM MANSUTE Vs. OMPRAKASH TULSHIRAM MANSUTE
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February 26, 2025 |
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RAMUBAI KRISHNA PATIL Vs. BARKI BHURYA PATIL
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April 1, 2025 |
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RANGRAO MAHADU PETHKAR Vs. SADASHIV MARUTI VIBHUTE
|
April 2, 2025 |
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RANI SHANKAR KALE Vs. STATE OF MAHARASHTRA
|
February 5, 2025 |
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RANJEET VITHALRAO SAVLE Vs. STATE OF MAHARASHTRA
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April 21, 2025 |
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RAOSAHEB VIRAPPA KONKERI Vs. SADGURU SHRI BALUMAM DEVALAYA
|
May 5, 2025 |
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RASHTRASANT TUKDOJI MAHARAJ TECHNICAL AND EDUCATION SOCIETY Vs. INDIRA MADHUKAR MURASKAR
|
May 9, 2025 |
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RAVI ARYA Vs. PAWAN ATYA
|
February 11, 2025 |
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RAVI BHASKAR WATTAMWAR Vs. BABANRAO NARBAJI MORE
|
May 9, 2025 |
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RAVI MANOJ RAI Vs. UNION OF INDIA
|
February 11, 2025 |
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RAVI SHARAD SURPAM Vs. STATE OF MAHARASHTRA
|
June 11, 2025 |
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RAVIKIRAN NAGNATH BHAD Vs. STATE OF MAHARASHTRA
|
July 28, 2025 |
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RAVINDRA LAXMAN BOROLE Vs. STATE OF MAHARASHTRA
|
April 28, 2025 |
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RAVINDRA LAXMAN NARETE Vs. STATE OF MAHARASHTRA
|
June 30, 2025 |
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RAVINDRA MURLIDHAR ATTARDE Vs. SHAIKH IQBAL RAJ MO. BAGWAN
|
July 15, 2025 |
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RAVINDRA SHALIGRAMJI BHUYAR Vs. STATE OF MAHARASHTRA
|
April 7, 2025 |
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RAVINDRA SHRIKRISHNA JOSHI Vs. SAMARTH SHIKSHA MANDAL AND CHARITY TRUST
|
March 26, 2025 |
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RAVINDRA VINAYAK DESHMUKH Vs. STATE OF MAHARASHTRA
|
February 27, 2025 |
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RAVIPRAKASH R. SODHANI Vs. RAM SWAROOP SODHANI
|
October 3, 2025 |
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REENA SANDIP CHAUHAN Vs. PRADIP RAMDAS NIMKAR
|
April 23, 2025 |
|
REEZ IBRAHIM SHAIKH Vs. STATE OF GOA
|
June 16, 2025 |
|
REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION Vs. HOTEL SHARDA
|
February 7, 2025 |
|
REKHA P. THAPAR Vs. STATE OF MAHARASHTRA
|
June 10, 2025 |
|
REKHA PRAVIN NALAVADE Vs. MUNICIPAL COMMISSIONER OF GREATER MUMBAI
|
April 2, 2025 |
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RELIANCE GENERAL INS. CO. LTD Vs. NANDA KRISHNA GOSAVI
|
January 3, 2025 |
|
RELIANCE GENERAL INSURANCE CO. Vs. TEJAS RAVIKRAN ZOL
|
March 28, 2025 |
|
RELIANCE GENERAL INSURANCE CO. LTD. Vs. SEVEN ISLANDS SHIPPING LTD.
|
April 8, 2025 |
|
RELIANCE GENERAL INSURANCE CO. LTD. Vs. GIRIJA SUBRAMANIAN IYER
|
May 8, 2025 |
|
RELIANCE GENERAL INSURANCE COMPANY Vs. TEJAS RAVIKRAN ZOL
|
April 28, 2025 |
|
RITESH HALDAR Vs. ELITE HOUSING LLP
|
June 24, 2025 |
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RITESH TRIKAMDAS PATEL Vs. APEX GRIEVANCE REDRESSAL COMMITTEE
|
June 27, 2025 |
|
RITIK SURESH MILLIL Vs. STATE OF MAHARASHTRA
|
February 7, 2025 |
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RIZVI EDUCATION SOCIETY Vs. BRIHAN MUMBAI MUNICIPAL CORPORATION
|
May 9, 2025 |
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ROHAN NANDIKISHOR NAGE Vs. STATE OF MAHARASHTRA
|
July 22, 2025 |
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ROHAN RANDHIR KANJAR Vs. STATE OF MAHARASHTRA
|
February 4, 2025 |
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ROHIDAS S/O. CHAGAN DEVKAR Vs. STATE OF MAHARASHTRA
|
March 3, 2025 |
|
ROHIDAS, LOTAN PATIL Vs. CHIEF EXECUTIVE OFFICER
|
August 13, 2025 |
|
ROHIT CHANDU SHIRSAT Vs. STATE OF MAHARASHTRA
|
March 28, 2025 |
|
ROHIT INDUSTRIAL CO-OP SOCIETY LTD. Vs. DISTRICT COLLECTOR, LATUR
|
May 9, 2025 |
|
ROMELL HOUSING LLP Vs. SAMEER SALIM SHAIKH
|
September 16, 2025 |
|
ROOP KISHOR BHOOTRA Vs. STATE OF MAHARASHTRA
|
February 7, 2025 |
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ROOPAM RAVINDRA DHOTE Vs. UNION OF INDIA
|
April 17, 2025 |
|
ROYAL REALTORS LANDMARKS PVT. LTD. Vs. SHAH HOUSECON PVT. LTD.
|
June 19, 2025 |
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RUKSANA ARSHAD ALI SHAIKH Vs. STATE OF MAHARASHTRA
|
June 12, 2025 |
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RUPA JITENDRA DESHPRABHU Vs. VASUDEV RAJENDRA DESHPRABHU
|
July 11, 2025 |
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RUPALI BAPURAO JADHAV Vs. STATE OF MAHARASHTRA
|
September 17, 2025 |
|
RUPALI P. SHAH Vs. ADANI WILMER LIMITED
|
June 11, 2025 |
|
RUPCHAND Vs. STATE OF MAHARASHTRA
|
February 21, 2025 |
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RUPESH TUKARAM KONDHALKAR Vs. STATE OF MAHARASHTRA
|
April 23, 2025 |
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SABNAM SULEMAN ANSARI Vs. STATE OF MAHARASHTRA
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May 7, 2025 |
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SABYASACHI DEVPRIYA NISHANK Vs. STATE OF MAHARASHTRA
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January 23, 2025 |
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SACHIN DHONDIRAM CHAVAN Vs. TRUPTI SACHIN CHAVAN
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March 26, 2025 |
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SACHIN HINDURAO WAZE Vs. UNION OF INDIA
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March 6, 2025 |
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SACHIN MALPANI Vs. NILAM PATIL
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August 4, 2025 |
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SACHIN MUKUND BALKHANDE Vs. STATE OF MAHARASHTRA
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February 11, 2025 |
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SACHIN PRABHU PAWAR Vs. STATE OF MAHARASHTRA
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March 20, 2025 |
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SACHIN S/O VITTHALRAO MORE Vs. STATE OF MAHARASHTRA
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March 7, 2025 |
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SACHINA KUTTIKAR Vs. STATE OF GOA
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April 22, 2025 |
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SAFFRON DEVELOPERS PVT. LTD. Vs. PREMCHAND RESORTS AND APARTMENTS
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February 3, 2025 |
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SAGAR Vs. DISTRICT MAGISTRATE
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January 13, 2025 |
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SAGAR BHAGIRATH KARATE Vs. INDIAN OIL CORPORATION LTD.
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April 2, 2025 |
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SAGAR PRABHUDAYAL KHANNA Vs. STATE OF MAHARASHTRA
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April 8, 2025 |
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SAGAR S/O SUNIL GAIKWAD Vs. STATE OF MAHARASHTRA
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March 3, 2025 |
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SAGAR SONTAKKE Vs. UNION OF INDIA
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February 17, 2025 |
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SAGARU LAXMAN SHINDE Vs. MUKUND SHANKAR KURLEKAR
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February 18, 2025 |
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SAHIL RAJU GILANI Vs. STATE OF MAHARASHTRA
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April 28, 2025 |
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SAHYADRI SAHAKARI SAKHAR KARKHANA LTD. Vs. UNION OF INDIA
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June 6, 2025 |
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SAI KIRAN CLEARING CO. PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
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April 21, 2025 |
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SAIFAN HUSSAIN NADAF Vs. STATE OF MAHARASHTRA
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July 28, 2025 |
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SAIYYAD MUSADDIK VAHIDUDDIN KADRI Vs. STATE OF MAHARASHTRA
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April 23, 2025 |
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SAKHARAM GOVINDA KADAM Vs. STATE OF MAHARASHTRA
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March 10, 2025 |
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SAKHARAM YADAJI SHINDE Vs. STATE OF MAHARASHTRA
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March 11, 2025 |
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SALASAR COTEX Vs. MAHARASHTRA STATE CO- OPERATIVE COTTON GROWERS MARKETING FEDERATION LTD.
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April 5, 2025 |
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SALGAOCAR MINING INDUSTRIES PVT. LTD. Vs. STATE OF GOA
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March 20, 2025 |
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SALIM BAIG Vs. SAYYAD NAWID
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July 29, 2025 |
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SALMA BI KADIR SHEIKH Vs. STATE OF MAHARASHTRA
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April 28, 2025 |
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SAMADHAN AWADHUT FUNDE Vs. STATE OF MAHARASHTRA
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March 21, 2025 |
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SAMARJEET CHATTERJEE Vs. SECRETARY, GOVT. OF INDIA
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May 9, 2025 |
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SAMARTH CONSTRUCTION Vs. PUSHPA CHANDRAKANT MATE
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April 4, 2025 |
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SAMEER SHANTARAM WAGH \ STATE OF MAHARASHTRA Vs. PRAMILA VITTHAL KAWALE
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February 7, 2025 |
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SAMEER SUBHASH PATIL Vs. STATE OF MAHARASHTRA
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July 25, 2025 |
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SAMRUDDHI SUNDEEP AMBERKAR Vs. CONTROLLER OF EXAMINATION OF MAHARASHTRA
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April 17, 2025 |
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SANDEEP Vs. UNION OF INDIA
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January 8, 2025 |
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SANDEEP DEVIDAS AWARE Vs. STATE OF MAHARASHTRA
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June 9, 2025 |
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SANDEEP GANGATKAR Vs. SANDEEP KEWLANI
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January 23, 2025 |
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SANDEEP S/O DEVIDAS AWARE Vs. STATE OF MAHARASHTRA / SEEMA W/O SANDEEP AWARE
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June 9, 2025 |
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SANDESH Vs. COMMISSIONER OF POLICE
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January 9, 2025 |
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SANDESH MAHADEV LAVNDE Vs. COLLECTOR
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June 6, 2025 |
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SANDESH NANDKISHOR SHARMA Vs. STATE OF MAHARASHTRA
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June 17, 2025 |
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SANDHYA SHEKHAR ZANJARE Vs. SHEKHAR SURESH ZANJARE
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June 9, 2025 |
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SANDIP ANIRUDDH JADHAV Vs. STATE OF MAHARASHTRA
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March 28, 2025 |
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SANDIP HARIDAS PATIL Vs. STATE OF MAHARASHTRA
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March 26, 2025 |
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SANGEETA J. SHINDE Vs. RAJENDRA VASANT ZOPE
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April 1, 2025 |
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SANGITA SANDIP JADHAV Vs. STATE OF MAHARASHTRA
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April 2, 2025 |
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SANGOPAN SHIKSHAN SANSTHA Vs. VANDANA HARISHCHANDRA BHALERAO
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April 29, 2025 |
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SANJAY BABAN SELAR Vs. STATE OF MAHARASHTRA
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July 15, 2025 |
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SANJAY BHAVSINGH PATIL Vs. STATE OF MAHARASHTRA
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February 17, 2025 |
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SANJAY DILIPRAO MADKE Vs. STATE OF MAHARASHTRA
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February 5, 2025 |
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SANJAY FAKIRCHAND Vs. STATE OF MAHARASHTRA
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April 1, 2025 |
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SANJAY GIRISH KUMAR SINGH Vs. KARAN JOHAR
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May 7, 2025 |
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SANJAY KUMAR AGARWAL Vs. UNION OF INDIA
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June 12, 2025 |
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SANJAY LAKHANLAL PARASHAR Vs. STATE OF MAHARASHTRA
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June 13, 2025 |
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SANJAY MAHADEO GAJBHIYE Vs. STATE OF MAHARASHTRA
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February 7, 2025 |
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SANJAY MAHADEV BAKARE Vs. BEBI SHANKAR PATIL
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March 12, 2025 |
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SANJAY PATEL Vs. ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 19(3)
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February 26, 2025 |
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SANJAY PRALHAD FULKAR Vs. STATE OF MAHARASHTRA
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May 6, 2025 |
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SANJAYKUMAR BHATEL PADIHARI Vs. STATE OF MAHARASHTRA
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August 26, 2025 |
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SANJEEV BHASKAR PATHAK Vs. STATE OF MAHARASHTRA
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October 17, 2025 |
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SANJIV MANMOHAN GUPTA Vs. SAI ESTATE CONSULTANTS CHEMBUR PVT. LTD.
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March 11, 2025 |
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SANKET SUDHAKAR PAGARE Vs. STATE OF MAHARASHTRA
|
January 10, 2025 |
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SANTANU SENGUPTA Vs. MACROTECH DEVELOPERS LTD.
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April 4, 2025 |
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SANTOSH Vs. STATE OF MAHARASHTRA
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January 31, 2025 |
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SANTOSH Vs. PUNIT PRAMOD GROVER
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January 27, 2025 |
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SANTOSH BHIMRAO PARISE Vs. STATE OF MAHARASHTRA
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April 8, 2025 |
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SANTOSH ISHWAR KALE Vs. STATE OF MAHARASHTRA
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March 27, 2025 |
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SANTOSH KESHAVRAO SHINDE Vs. LAXMI RIKSHA AUTO BODY PVT. LTD.
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January 21, 2025 |
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SANTOSH PRALHAD WAGHMARE Vs. STATE OF MAHARASHTRA
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February 7, 2025 |
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SANTOSH RAMESH WAGHELA Vs. SANTOSH SAKAHRAM BHORE
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January 14, 2025 |
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SANTOSH SAMPATRAO CHHAJED Vs. AJIT JAIWANTRAO BHISE
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March 18, 2025 |
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SANTOSH SAVLARAM MORAJKAR Vs. SUMITRA SAVLARAM MORASKAR
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June 9, 2025 |
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SANTOSH TULSHIRAM CHAVHAN Vs. ELECTION COMMISSIONER
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March 19, 2025 |
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SARALA SOPAN THORAT Vs. STATE OF MAHARASHTRA
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January 28, 2025 |
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SARASWATIBAI GANGAGOUD ANANTWAR Vs. STATE OF MAHARASHTRA
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July 14, 2025 |
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SARFARAZ S/O HANIF NIRBAN Vs. STATE OF MAHARASHTRA
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March 25, 2025 |
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SARLA NATHA KHANDARE Vs. STATE OF MAHARASHTRA
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January 22, 2025 |
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SARVA SHRAMIK SANGH Vs. BANK OF BARODA
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May 26, 2025 |
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SARVA SHRAMIK SANGH Vs. COMMISSIONER, THANE MAHANAGAR PALIKA
|
August 7, 2025 |
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SASHIDHAR JAGDISHAN Vs. STATE OF MAHARASHTRA
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August 5, 2025 |
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SASMITA INVESTMENTS LTD. Vs. APPROPRIATE AUTHORITY
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April 25, 2025 |
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SATISH Vs. STATE OF MAHARASHTRA
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March 5, 2025 |
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SATISH POPATLAL SHAH Vs. STATE OF MAHARASHTRA
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February 21, 2025 |
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SATYAJIT DAS Vs. STATE OF MAHARASHTRA
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July 14, 2025 |
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SATYAM SHIVAM ARUNKUMAR Vs. STATE OF MAHARASHTRA
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June 25, 2025 |
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SATYANARAYAN T.SHARMA Vs. STATE OF MAHARASHTRA
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June 23, 2025 |
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SATYAWAN ANANTA PADWALE Vs. STATE OF MAHARASHTRA
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April 21, 2025 |
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SAU KHALIDA @ SANIYA ISMILE QUADRI Vs. ISMILE S/O AKMALPASHA QUADRI
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July 21, 2025 |
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SAURABH SAHU Vs. STATE OF MAHARASHTRA
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July 1, 2025 |
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SAURABHKUMAR S. PATEL Vs. BABURAY PUNDALIK SALUNKE
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January 2, 2025 |
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SAVIO NORVIN MENEZES Vs. UNION OF INDIA
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April 5, 2025 |
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SAVIO NORVIN MENEZES Vs. UNION OF INDIA
|
April 4, 2025 |
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SAVITRI MEHTA Vs. GOVEIA MARINA CO-OP MAINTENANCE HOUSING SOC.
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January 24, 2025 |
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SAYAJIRAO NARAYAN TAKWANE Vs. DIVISIONAL JOINT REGISTRAR
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February 4, 2025 |
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SAYED HAJI Vs. STATE OF MAHARASHTRA
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September 15, 2025 |
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SAYED MATINALI ILAHI BAKSHA Vs. STATE OF MAHARASHTRA
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April 16, 2025 |
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SAYED SOHAIL SAYED FARUKH Vs. STATE OF MAHARASHTRA
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July 11, 2025 |
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SAYYAD ABDUL RAFIQ Vs. REGIONAL AVIATION MANAGER, INDIAN OIL CORPORATION LTD
|
March 4, 2025 |
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SAYYAD AYAZ ALI Vs. SUB-DIVISIONAL MAGISTRATE
|
January 24, 2025 |
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SCHULMAN INC LTD. Vs. ODYSSEY TOURS AND TRAVELS
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April 17, 2025 |
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SEA STAR HABITAT PRIVATE LIMITED Vs. JEAN GENEVIEVE ALIAS JEAN VINAY KALGUTKAR
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April 24, 2025 |
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SEAN HENDRICKS Vs. EUPHEMIA HENDRICKS
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February 24, 2025 |
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SECRETARY, AGRICULTURAL ANIMAL HUSBANDRY & DAIRY DEVELOPMENT AND FISHERY DEPARTMENT Vs. SHAKUNTALABAI TUKARAM AHIRE
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March 28, 2025 |
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SECURITIES AND EXCHANGE BOARD OF INDIA Vs. CENTRAL INFORMATION COMMISSIONER
|
July 10, 2025 |
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SEJAL JEWELLARY Vs. UNION OF INDIA
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February 18, 2025 |
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SEOK-AM-TECH CO. LTD. Vs. TEMA INDIA PRIVATE LTD.
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June 6, 2025 |
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SEVERINA PETER FERNANDES Vs. TYRONE PETER FERNANDES
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March 11, 2025 |
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SHABANA RASHID PINJARI Vs. MAHARASHTRA PUBLIC SERVICE COMMISSION
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April 8, 2025 |
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SHAH RAMESHCHANDRA NIHALCHAND AND CO Vs. S BOSE COMMISSIONER OF TAX
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July 18, 2025 |
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SHAHAJI ASHRUBA FALAKE Vs. STATE OF MAHARASHTRA
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March 11, 2025 |
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SHAHAJI NANAI THORAT Vs. STATE OF MAHARASHTRA
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February 10, 2025 |
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SHAHARUKH SHAIKH ANWAR Vs. THE STATE OF MAHARASHTRA
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January 3, 2025 |
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SHAHBAZ MUMTAZ KHAN Vs. INDIAN OIL CORPORATION LTD.
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April 2, 2025 |
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SHAHZAD H. BAKHT Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
|
April 16, 2025 |
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SHAIKH ALIM SHAIKH SALIM Vs. STATE OF MAHARASHTRA
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April 7, 2025 |
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SHAIKH FAIZAN SHAIKH Vs. STATE OF MAHARASHTRA
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July 9, 2025 |
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SHAIKH LATIF SHAIKH MAHEBUB Vs. STATE OF MAHARASHTRA
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January 17, 2025 |
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SHAIKH MAHEBUB Vs. DISTRICT MAGISTRATE
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May 8, 2025 |
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SHAIKH MOHAMMAD AZAHAR Vs. ISHWAR PRALHAD DHAM
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April 24, 2025 |
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SHAIKH MOHAMMAD KHALED MOHD. Vs. SHITAL YOGESH KHANDELWAL
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February 27, 2025 |
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SHAIKH PAPAMIYA CHANDBHAI Vs. RUPCHAND NANA BHANE
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March 13, 2025 |
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SHAIKH SAMAD Vs. STATE OF MAHARASHTRA
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April 16, 2025 |
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SHAIKH SOHEL SHAIKH ZAHED Vs. STATE OF MAHARASHTRA
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March 3, 2025 |
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SHAILAJA KUMARSINGH KADAM Vs. STATE OF MAHARASHTRA
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February 4, 2025 |
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SHAILESH Vs. STATE OF MAHARASHTRA
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April 1, 2025 |
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SHAKOOR AHMED JAMALUDDIN SAYED Vs. STATE OF MAHARASHTRA
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May 2, 2025 |
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SHAKUNTALA RANGANATH LOHAPATRE Vs. PUNE MUNICIPAL CORPORATION
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March 5, 2025 |
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SHALANBAI SHANKARRAO DHUMAL Vs. VIJAY RAMCHANDRA DHUMAL
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April 17, 2025 |
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SHALINI @ ROHINI Vs. KUMARKARTIK S/O. SHANKARRAO
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July 1, 2025 |
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SHAM TUKARAM SHEJUL Vs. DIVISIONAL COMMISSIONER, CHH SAMBHAJINAGAR
|
April 2, 2025 |
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SHAMA DAUT PATHAN Vs. STATE OF MAHARASHTRA
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April 22, 2025 |
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SHAMIRTH INFRA PVT. LTD. Vs. MAYURESH
|
June 9, 2025 |
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SHAMRAO NANASO SHINGAN Vs. STATE OF MAHARASHTRA
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April 8, 2025 |
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SHANKAR Vs. STATE OF MAHARASHTRA
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April 2, 2025 |
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SHANKAR CHANBASSAPPA CHILLALSHETTI Vs. J. J. MAGDUM
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October 16, 2025 |
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SHANKAR MAHARAJ Vs. STATE OF MAHARASHTRA
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June 10, 2025 |
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SHANKAR NEWANDRAM BUDHWANI Vs. CHIEF OFFICER VITA MUNICIPAL COUNCIL
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February 3, 2025 |
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SHANKAR TUKARAM GAIKAR Vs. SUVARNAPRABHA DATTATRAYA ADURKAR
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July 14, 2025 |
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SHANTABAI GOPINATH THAKUR Vs. PANDURANG JANARDHAN MHATRE
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June 9, 2025 |
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SHANTABAI W/O BALKRUSHNA RADE Vs. DWARAKABAI W/O KASHIRAM CHAUDHARY
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February 27, 2025 |
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SHANTANU BHOPALE Vs. UNION OF INDIA
|
May 2, 2025 |
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SHANTARAM SAKHARAM GHADI Vs. STATE OF MAHARASHTRA
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February 6, 2025 |
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SHARAD MANIKRAO BURGHATE Vs. EXECUTIVE ENGINEER
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April 21, 2025 |
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SHARAD S/O DASHRATH SHIVADE Vs. STATE OF MAHARASHTRA
|
January 23, 2025 |
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SHARAD SHRIRAM SALUNKE Vs. STATE OF MAHARASHTRA
|
February 7, 2025 |
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SHARANJEETKARU MASSASINGH SOKHI Vs. STATE OF MAHARASHTRA
|
June 13, 2025 |
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SHARWARI Vs. VICE CHAIRMAN/MEMBER SECRETARY
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July 29, 2025 |
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SHASHIKALA SRIRAM SHETTY Vs. JAGANNATH HONNAYA SHETTY
|
June 9, 2025 |
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SHASHIKANT CHIMANLAL MAKWANA Vs. PRAMOD KARUNAKAR SHETTY
|
July 10, 2025 |
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SHASHIKANT JARICHAND LONDHE Vs. STATE OF MAHARASHTRA
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July 21, 2025 |
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SHASHIKANT SHANTARAM TAVARE Vs. STATE OF MAHARASHTRA
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July 3, 2025 |
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SHASHIKANT VITTHAL Vs. STATE OF MAHARASHTRA
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August 7, 2025 |
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SHAUKAT MOHAMMAD RAHMAN Vs. STATE OF GOA
|
March 13, 2025 |
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SHEIKH IBRAHIM Vs. SHEIKH REHMAN
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April 16, 2025 |
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SHEIKH SHAHRUKH SHEIKH MEHBOOB Vs. STATE OF MAHARASHTRA
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March 6, 2025 |
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SHEVANTI DADOBA NASHTE Vs. BHIKAJI VASUDEO LAD
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April 15, 2025 |
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SHILPI MINZ. Vs. MUMBAI INTERNATIONAL AIRPORT LTD.
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July 15, 2025 |
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SHIRAZ S/O KHURSHEDJI DOONGAJI Vs. JEHANGIR S/O KHURSHEDJI DOONGAJI
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April 29, 2025 |
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SHISHUPAL Vs. VANDANA
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January 10, 2025 |
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SHITAL KIRAN RAJPUT Vs. DISTRICT COLLECTOR CHHATRAPATI SAMBHAJINAGAR
|
January 27, 2025 |
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SHIVAJI LAKSHMAN MANE Vs. STATE OF MAHARASHTRA
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June 12, 2025 |
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SHIVAJI S/O. SAMBHAJI KHULE Vs. STATE OF MAHARASHTRA
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March 5, 2025 |
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SHIVAMMA SHANKAR WALE Vs. RAMESH VIRPAKSHAPPA WALE
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April 17, 2025 |
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SHIVANK PRAVINSINGH THAKUR Vs. STATE OF MAHARASHTRA
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February 4, 2025 |
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SHIVRAJ MANMATHAPPA MULE Vs. STATE OF MAHARASHTRA
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April 22, 2025 |
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SHOAIB ABDUL KADER Vs. ABDUL KADER
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July 30, 2025 |
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SHOAIB RICHIE SEQUEIRA Vs. STATE OF MAHARASHTRA
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January 31, 2025 |
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SHOBHA BHARGAVA Vs. STATE OF MAHARASHTRA
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March 27, 2025 |
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SHOBHA DINESH BACCHAV Vs. SUBHASH RAMRAO BHAMRE
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June 13, 2025 |
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SHOBHA RAVINDRA CHAUDHARI Vs. STATE OF MAHARASHTRA
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January 28, 2025 |
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SHOBHAVATI INDRAJEET PANDEY Vs. STATE OF MAHARASHTRA
|
August 1, 2025 |
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SHRAMIK CO-OPERATIVE HOUSING SOCIETY Vs. STATE OF MAHARASHTRA
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June 23, 2025 |
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SHREE BAL REALTORS PVT. LTD. Vs. BAYDABAI
|
April 23, 2025 |
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SHREE DOODHGANGA VEDHGANGA SHIKSHAN PRASARAK MANDAL Vs. STATE OF MAHARASHTRA
|
February 24, 2025 |
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SHREE EDUCATIONAL TRUST Vs. DOMBIVALI SHIKSHAN PRASARAK MANDAL
|
February 12, 2025 |
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SHREE NASIK PANCHAVATI PANJRAPOLE Vs. DISTRICT COLLECTOR
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March 7, 2025 |
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SHREE P. A. PAREKH Vs. MAHARASHTRA POLLUTION CONTROL BOARD
|
April 2, 2025 |
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SHREE SIDDHIVINAYAK CLASSIC CONSTRUCTION PVT. LTD. Vs. IIFL FINANCE LIMITED
|
July 9, 2025 |
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SHREEGOPAL BARASIA Vs. CREATIVE HOMES
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January 6, 2025 |
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SHREEKANT YALLAPPA DOIFODE Vs. STATE OF MAHARASHTRA
|
June 10, 2025 |
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SHRI ADIL SHAHA AKEEL SHAHATECHNO PRINTS Vs. BHAGWATI ROADLINES PRIVATE LTD
|
March 4, 2025 |
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SHRI DNYANESHWAR GOVEKAR Vs. STATE OF GOA
|
June 23, 2025 |
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SHRI KRISHNA HASHA MOKAL Vs. SECRETARY/PRESIDENT PEOPLES EDUCATION SOCIETY
|
March 12, 2025 |
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SHRI SAKHARAM GOVINDA KADAM Vs. STATE OF MAHARASHTRA
|
March 10, 2025 |
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SHRI VIJAY DEVIPRASAD TIWARI Vs. STATE OF MAHARASHTRA
|
April 29, 2025 |
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SHRIDHAR SHANKARRAO HAWALE Vs. STATE OF MAHARASHTRA
|
May 7, 2025 |
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SHRIHARI @ HARI MAHADEO BAWANE Vs. STATE OF MAHARASHTRA
|
January 22, 2025 |
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SHRIHARI MADHAV WAGH Vs. PANDURANG GOPAL WAGH
|
June 9, 2025 |
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SHRIKANT DATTU MOHURLE Vs. STATE OF MAHARASHTRA
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March 19, 2025 |
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SHRIKANT G. MANTRI Vs. PUNJAB NATIONAL BANK
|
March 10, 2025 |
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SHRIKANT TARACHAND DIWATE Vs. STATE OF MAHARASHTRA
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June 19, 2025 |
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SHRIKRISHNA GANGADHAR JOSHI Vs. CHARITY COMMISSIONER MAHARASHTRA STATE, BOMBAY
|
March 26, 2025 |
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SHRIKRUSHNA Vs. STATE OF MAHARASHTRA
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April 29, 2025 |
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SHUBHAM Vs. STATE OF MAHARASHTRA
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April 22, 2025 |
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SHUBHANGI SUNILKUMAR DUBEY Vs. DENTAL COUNCIL OF INDIA
|
July 24, 2025 |
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SHYAM DAMODAR INCHAL Vs. STATE OF MAHARASHTRA
|
January 8, 2025 |
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SHYAM JIVAN MEDHKAR Vs. STATE OF MAHARASHTRA
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June 20, 2025 |
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SHYAMA CHARAN AGARWALA Vs. UNION OF INDIA
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May 5, 2025 |
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SHYAMKUMAR TULSILAL WARNAWAL Vs. STATE OF MAHARASHTRA
|
January 7, 2025 |
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SHYAMRAO UMAJI CHANDANSHIVE Vs. AIR INDIA LIMITED
|
April 16, 2025 |
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SHYAMUMAR TULSILAL WARNAWAL Vs. STATE OF MAHARASHTRA
|
February 7, 2025 |
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SIDDHANT Vs. STATE OF MAHARASHTRA
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January 2, 2025 |
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SIDDHANT Vs. STATE OF MAHARASHTRA
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July 16, 2025 |
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SIDDHARTH SHIVNATH SHIRODKAR Vs. STATE OF GOA
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April 17, 2025 |
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SIDDHILAXMI ENCLAVE PVT. LTD. Vs. STATE OF MAHARASHTRA
|
January 3, 2025 |
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SIKANDER ALI BASHARAT ALI Vs. STATE OF MAHARASHTRA
|
February 12, 2025 |
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SISTERS OF OUR LADY FATIMA Vs. STATE OF MAHARASHTRA
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February 3, 2025 |
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SITABAI RAMRAO BHAGWAT Vs. STATE OF MAHARASHTRA
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May 5, 2025 |
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SJK BUILDCON LLP Vs. KUSUM PANDURANG KENI
|
April 16, 2025 |
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SK. FAKRODDIN Vs. STATE OF MAHARASHTRA
|
July 11, 2025 |
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SK. JAFAR SK. KHALID Vs. STATE OF MAHARASHTRA
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February 18, 2025 |
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SK.SALIM SK. DADOO Vs. OLAM AGRO INDIA LTD.
|
April 21, 2025 |
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SM MOTOR AND CONSTRUCTION Vs. STATE OF MAHARASHTRA
|
May 5, 2025 |
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SMITA AMBALAL PATE Vs. XXX
|
October 14, 2025 |
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SMITA PANSARE Vs. STATE OF MAHARASHTRA
|
January 2, 2025 |
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SNEHA SURESH BHUJEL Vs. STATE OF MAHARASHTRA
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April 3, 2025 |
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SNEHDEEP KRIDA MANDAL Vs. MAHARASHTRA HOUSING & AREA DEVELOPMENT AUTHORITY
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April 17, 2025 |
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SOJAR Vs. KRISHNATH
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February 13, 2025 |
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SOLAPUR MUNICIPAL TRANSPORT UNDERTAKING Vs. ASHOK LEYLAND LTD.
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January 2, 2025 |
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SOMNATH JOARDAR Vs. GOA UNIVERSITY
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March 3, 2025 |
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SONALI TRUSHANT WALDE Vs. DHANANJAY PUNDLIK CHAUDHARI
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April 17, 2025 |
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SONU W/O. MANOJ UKE Vs. STATE OF MAHARASHTRA
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April 23, 2025 |
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SONY PICTURES NETWORKS INDIA LIMITED Vs. STATE OF MAHARASHTRA
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September 2, 2025 |
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SOPAN TRAMBAK WANI Vs. DIRECTOR OF TOWN PLANNING MAHARASHTRA STATE
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January 21, 2025 |
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SOPANA BALA KADAM Vs. VIJAY HARISHCHANDRA KHAIRE
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April 25, 2025 |
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SOPANA BALA KADAM Vs. VIJAY HARISHCHANDRA KHAIRE
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April 15, 2025 |
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SOU DEEPA CHANDRASHEKAR SHETTY Vs. MILIND JAYKUMAR KOLE
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April 8, 2025 |
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SOU. JYOTI W/O ARUNRAO BHONGADE Vs. SUMANT S/O PANDHARI CHAFLE
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May 8, 2025 |
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SRINWATI MUKHERJI Vs. STATE OF MAHARASHTRA
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July 4, 2025 |
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STADMED PRIVATE LIMITED Vs. UNION OF INDIA
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July 18, 2025 |
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STAR CONSTRUCTION Vs. STATE OF MAHARASHTRA
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July 31, 2025 |
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STAR TIME COMMUNICATION (I) PVT. LTD. Vs. COMMISSIONER OF INCOME TAX, MUMBAI CITY VI
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April 22, 2025 |
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STATE OF GOA Vs. UNIQUE IDENTIFICATION AUTHORITY OF INDIA
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September 23, 2025 |
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STATE OF MAHARASHTRA Vs. BHIMRAO BHAURAO HALNOR
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August 11, 2025 |
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STATE OF MAHARASHTRA Vs. PRAKASH @ BANDU
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July 14, 2025 |
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STATE OF MAHARASHTRA Vs. KAILAS ONKAR MOHITE
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July 21, 2025 |
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STATE OF MAHARASHTRA Vs. RAMESH BHAGWANRAO GADHE
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July 23, 2025 |
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STATE OF MAHARASHTRA Vs. NAVAL SUKDEV GHARATE
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July 23, 2025 |
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STATE OF MAHARASHTRA Vs. JANARDHAN LADKU BHOIR
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June 27, 2025 |
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STATE OF MAHARASHTRA Vs. ARJUN DNYANDEO DARADE
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July 16, 2025 |
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STATE OF MAHARASHTRA Vs. BHAGWAN MARUTI SANGALE
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June 20, 2025 |
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STATE OF MAHARASHTRA Vs. SHED HUSSAIN
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July 1, 2025 |
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STATE OF MAHARASHTRA Vs. SANTOSH
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July 23, 2025 |
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STATE OF MAHARASHTRA Vs. SANJAY BABAN KATKAR
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July 23, 2025 |
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STATE OF MAHARASHTRA Vs. KAMAL AHMED MOHD. VAKIL ANSARI
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July 21, 2025 |
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STATE OF MAHARASHTRA Vs. MADURAI
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July 31, 2025 |
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STATE OF MAHARASHTRA Vs. SHANTA BABAN SUTAR
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June 24, 2025 |
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STATE OF MAHARASHTRA Vs. NIVARUTTI SANTU MOHITE
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May 5, 2025 |
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STATE OF MAHARASHTRA Vs. BAPURAO RAMDAS PATIL
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April 3, 2025 |
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STATE OF MAHARASHTRA Vs. PRAMILA VITTHAL KAWALE
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February 7, 2025 |
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STATE OF MAHARASHTRA Vs. PRAKASH GANPATRAO HATKAR
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May 2, 2025 |
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STATE OF MAHARASHTRA Vs. MADHAV MEGHAJI NIVAGE
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July 2, 2025 |
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STATE OF MAHARASHTRA Vs. TANMAY SUNIL GITE
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February 5, 2025 |
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STATE OF MAHARASHTRA Vs. DWARIKAPRASAD SITARAM MISHRA
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January 17, 2025 |
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STATE OF MAHARASHTRA Vs. GOPALA BABURAO WALKE
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January 30, 2025 |
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STATE OF MAHARASHTRA Vs. GEETADEVI NARSINGDAS HOLANI
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April 3, 2025 |
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STATE OF MAHARASHTRA Vs. DR. MRS. ARUNA P. KATKE
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April 30, 2025 |
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STATE OF MAHARASHTRA Vs. ADAM SAYYAD MULANI
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March 12, 2025 |
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STATE OF MAHARASHTRA Vs. PRASHANT
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June 13, 2025 |
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STATE OF MAHARASHTRA Vs. SHIVAJI JAISINGRAO PATIL
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January 2, 2025 |
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STATE OF MAHARASHTRA Vs. SHRI DEVIDAS SHAMRAO PATIL (PAGAR)
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January 9, 2025 |
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STATE OF MAHARASHTRA Vs. GINANDEO S/O MAHADU BAGUL
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February 12, 2025 |
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STATE OF MAHARASHTRA Vs. MAYAVATI RAMCHANDRA SAWANT
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February 28, 2025 |
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STATE OF MAHARASHTRA Vs. SONYABAPU BANSI DESHMUKH
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February 7, 2025 |
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STRESSED ASSETS STABILIZATION FUND Vs. STATE OF MAHARASHTRA
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March 3, 2025 |
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SUBHASH Vs. STATE OF MAHARASHTRA
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July 10, 2025 |
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SUBHASH JAGANNATH WADICHAR Vs. STATE OF MAHARASHTRA
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May 8, 2025 |
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SUBHASH KISAN MORE Vs. ABHAYANKAR JAGANNATH MOTIRAM
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May 9, 2025 |
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SUBHASH PANDURANG BANDIWADEKAR Vs. STATE OF MAHARASHTRA
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January 21, 2025 |
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SUBHASH VISHWNATH EKTARE Vs. ANAND SUDARSHAN DHARMADHIKARI
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May 5, 2025 |
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SUBODH MEDSIKAR Vs. STATE OF MAHARASHTRA
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June 9, 2025 |
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SUCHETA DESMOND RODRIGUES Vs. BOMBAY PRESIDENCY GOLF CLUB LIMITED
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June 11, 2025 |
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SUCHITA RAHUL HARPALE Vs. COMMISSIONER OF POLICE
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February 14, 2025 |
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SUDAM SITARAM DAGADE Vs. UTTAMRAO SITARAM DAGADE
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January 2, 2025 |
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SUDARSHAN CHEMICAL INDUSTRIES LTD. Vs. STATE OF MAHARASHTRA
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March 13, 2025 |
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SUDESH JAYRAM RAUT Vs. PRABHAKAR VISHNU PATIL
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May 2, 2025 |
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SUDHAKAR OMKAR BUNDE Vs. STATE OF MAHARASHTRA
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March 17, 2025 |
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SUDHAKAR YASHWANT WARULE Vs. GRAMSEVAK, GROUP GRAM PANCHAYAT RASEGAON
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January 22, 2025 |
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SUDHEER GOPINATH DADARKAR Vs. RITA MAHESH DADARKAR
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May 5, 2025 |
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SUDHIR Vs. STATE OF MAHARASHTRA
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February 13, 2025 |
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SUDHIR ARJUNRAO BANSODE Vs. STATE OF MAHARASHTRA
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March 20, 2025 |
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SUDHIR BRIJENDRA JAIN Vs. RAJENDRA DHEDYA GAVIT
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June 23, 2025 |
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SUHAS DAMODAR SATHE Vs. STATE OF MAHARASHTRA
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March 11, 2025 |
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SUHAS SAMPAT JADHAVAR Vs. STATE OF MAHARASHTRA
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June 9, 2025 |
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SUJATA W/O VILAS MAHAJAN Vs. STATE OF MAHARASHTRA
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July 11, 2025 |
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SUKHSHANTI CO-OP HOUSING SOCIETY LTD. Vs. NISHANT M. MAHIMTURA
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January 21, 2025 |
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SUMANBAI Vs. STATE OF MAHARASHTRA
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July 31, 2025 |
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SUMANBAI SHANTARAM BACHCHAV Vs. ARBITRATOR & ADDITIONAL COMMISSIONER
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June 9, 2025 |
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SUMANT KATHPALLA Vs. C.S.SUBRAHAMANIAN IYER
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May 7, 2025 |
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SUMIT @ BAZUKA Vs. STATE OF MAHARASHTRA
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March 10, 2025 |
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SUMITRA SHRIDHAR KHANE Vs. DEPUTY COLLECTOR KOLHAPUR
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May 2, 2025 |
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SUMITRABAI W/O. MADHAVRAO NAIK Vs. STATE OF MAHARASHTRA
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March 7, 2025 |
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SUNDARABAI W/O GIRDHARILAL PALI Vs. OMPRAKASH S/O SUNDERLAL SHARMA
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October 29, 2025 |
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SUNDYNE PUMPS AND COMPRESSORS INDIA PVT. LTD. Vs. UNION OF INDIA
|
June 16, 2025 |
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SUNIL Vs. SCHEDULE TRIBE CASTE CERTIFICATE SCRUTINY COMMITTEE
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July 31, 2025 |
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SUNIL ANNA KAKADE Vs. LAXMI BALU KAKADE
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March 3, 2025 |
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SUNIL JAGANNATH RAMGONWAR Vs. HONBLE MINISTER, RURAL DEVELOPMENT
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May 6, 2025 |
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SUNIL LAXMAN DOND Vs. THE COMMISSIONER
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April 8, 2025 |
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SUNIL LAXMAN GHODE Vs. STATE OF MAHARASHTRA
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June 30, 2025 |
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SUNIL MODI Vs. STATE OF MAHARASHTRA
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January 9, 2025 |
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SUNIL NANDU SAPKAL Vs. STATE OF MAHARASHTRA
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April 9, 2025 |
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SUNIL PARMESHWAR MUDE Vs. STATE OF MAHARASHTRA
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June 12, 2025 |
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SUNIL RAMCHANDRA KAMDI Vs. NAGPUR-DISTRICT CENTRAL CO-OPERATIVE BANK LIMITED
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July 14, 2025 |
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SUNIL SHRIPATRAO DHORE Vs. UNION OF INDIA
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February 21, 2025 |
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SUNIL VITHALRAO SHINDE Vs. ALI SHAN NOOR MOHAMMAD
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April 17, 2025 |
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SUNILKUMAR MORE Vs. CBI
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July 23, 2025 |
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SUNITA DATTATRAY GOPEWAD Vs. STATE OF MAHARASHTRA
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March 6, 2025 |
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SUNITA LALITKUMAR AGRAWAL Vs. SUDHAKAR RAISINGH GAMBHIR
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May 2, 2025 |
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SUNNI MUSLIM CHOTA QABRASTAN Vs. ANISUDDIN MOHAMMAD JAMIL
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June 18, 2025 |
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SUPERINTENDING ENGINEER Vs. SAROJ MAGAN DAMARE
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March 19, 2025 |
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SUPERINTENDING ENGINEER Vs. PUNDLIK KONDIBA PACHPINDE
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June 13, 2025 |
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SUPRIYA SUNIL ZAMBARE Vs. SUNIL UTTAM ZAMBARE
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March 25, 2025 |
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SUPRIYA VASANT KOTHARI Vs. STATE OF MAHARASHTRA
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June 20, 2025 |
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SURABHI KESHAV SAHU Vs. STATE OF MAHARASHTRA
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March 28, 2025 |
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SURAJ BALRAM MISHRA Vs. CHIEF EXECUTIVE OFFICER
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March 19, 2025 |
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SURAJ S/O RAJU GAIKWAD Vs. STATE OF MAHARASHTRA
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March 12, 2025 |
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SURAJ SATISH CHAVAN Vs. DIRECTORATE OF ENFORCEMENT
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February 4, 2025 |
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SUREKHA SANJAY LAHANE Vs. STATE OF MAHARASHTRA
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May 27, 2025 |
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SUREKHA TANAJI NAIK Vs. TAJANI BALASO NAIK
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April 22, 2025 |
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SUREKHABEN CHHANIYABHAI VARLI Vs. UNION OF INDIA
|
April 1, 2025 |
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SURENDRA HANMANLU GANDAM Vs. STATE OF MAHARASHTRA
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January 29, 2025 |
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SURESH Vs. MUNICIPAL COUNCIL
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April 15, 2025 |
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SURESH DAGADU ANGRE Vs. SHANTARAM SAKARAM GHADI
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February 6, 2025 |
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SURESH ENGINEERING CO. PVT. LTD. Vs. THE DISTRICT SUPERINTENDENT OF LAND
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October 22, 2025 |
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SURESH RAITHATHA Vs. BHARTI NAVNIT RAITHATHA
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March 11, 2025 |
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SURESH SUKLAL MAHAJAN Vs. STATE OF MAHARASHTRA
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January 15, 2025 |
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SURESH SUPADU SALUNKE Vs. STATE OF MAHARASHTRA
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April 9, 2025 |
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SURINDER SINGH Vs. ARROW ENGINEERING LTD
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April 23, 2025 |
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SURYA CONSTRUCTION Vs. STEEL AUTHORITY OF INDIA
|
April 9, 2025 |
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SURYA CORPORATION Vs. COMPETENT AUTHORITY
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February 20, 2025 |
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SURYABHAN HIRAMAN NIMJE Vs. DAYARAM SHANKARRAO PAJANKAR
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May 8, 2025 |
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SURYADEEP ENGINEERING PVT. LTD. Vs. NM CONSTRUCTION
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January 10, 2025 |
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SURYAKANT ABHIMAN PATIL Vs. STATE OF MAHARASHTRA
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April 23, 2025 |
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SURYAKANT BHAGWANDAS SHARMA Vs. RADHAKISHAN KHUSHALDAS CHAWLA
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July 15, 2025 |
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SURYAPRAKASH S/O TEKCHANDJI DEMBDA Vs. STATE OF MAHARASHTRA
|
March 3, 2025 |
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SUSHAMA @ SUSHMA MANISH SHAH Vs. STATE OF MAHARASHTRA
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April 4, 2025 |
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SUSHANKU BUILDERS LTD. Vs. APEX GRIEVANCE REDRESSAL COMMITTEE
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March 27, 2025 |
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SUSHIL KUMAR SRIVASTAVA Vs. STATE OF MAHARASHTRA
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February 28, 2025 |
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SUSHILA DEVIDAS GHORPADE Vs. GANESH ANANDRAO JAGDALE
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June 9, 2025 |
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SUSHMA ANAND SHUKLA Vs. STATE OF MAHARASHTRA
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July 10, 2025 |
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SUSHMA GAJANAN MAKESHWAR Vs. STATE OF MAHARASHTRA
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July 24, 2025 |
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SUVARNA APPASAHEB KSHIRSAGAR Vs. STATE OF MAHARASHTRA
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April 16, 2025 |
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SUVARNA APPASAHEB KSHIRSAGAR Vs. STATE OF MAHARASHTRA
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April 15, 2025 |
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SUVARNA VASANT BHISE Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
|
April 16, 2025 |
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SUYASH SURYAKANT PATIL Vs. NATIONAL MEDICAL COMMISSION
|
February 21, 2025 |
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SWANUBHUTI JEEVRAJ JAIN Vs. STATE OF MAHARASHTRA
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February 10, 2025 |
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SWAPNIL KISAN PATIL Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
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March 13, 2025 |
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SWASTHISHRI JINSEN BHATTARAK PATTACHARYA MAHASWAMI SANSTHA MATH Vs. UNION OF INDIA
|
July 16, 2025 |
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SWASTIK PROMOTERS AND DEVELOPERS Vs. COMPETENT AUTHORITY
|
February 7, 2025 |
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SYED SALEEMUDDIN SYED NASEERUDDIN Vs. NAYYAR JAHA BEGUM
|
April 30, 2025 |
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SYMBIOSIS OPEN EDUCATION SOCIETY Vs. UNIVERSITY GRANTS COMMISSION
|
March 4, 2025 |
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T.A.N.MOORTHY Vs. C.K.NARAYAN
|
January 2, 2025 |
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TAKU @ SAGAR DAYANAND SHINDE Vs. STATE OF MAHARASHTRA
|
February 10, 2025 |
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TANAJI SHIVAJI SOLANKAR Vs. THE STATE OF MAHARASHTRA
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April 4, 2025 |
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TANVEER AHMED Vs. THE STATE OF MAHARASHTRA
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April 23, 2025 |
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TATA CAPITAL LIMITED Vs. VIJAY DEVIJ AIYA
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April 22, 2025 |
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TATA COMMUNICATIONS LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX-1(3)(1)
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March 7, 2025 |
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TATA CONSUMER PRODUCTS LIMITED Vs. ECGC LIMITED
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June 10, 2025 |
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TATA POWER COMPANY LIMITED Vs. STATE OF MAHARASHTRA
|
March 20, 2025 |
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TAUSIF RAFIK SHAIKH Vs. STATE OF MAHARASHTRA
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March 27, 2025 |
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TAYYAB HAIDER SIDDIQUE Vs. STATE OF MAHARASHTRA
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June 9, 2025 |
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TEHSIN SHABBIR AHAMAD INAMDAR Vs. STATE OF MAHARASHTRA
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February 26, 2025 |
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TEJAS LALIT SONI Vs. STATE OF MAHARASHTRA
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June 9, 2025 |
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TEJAS SHAMSUNDER SHINDE Vs. STATE OF MAHARASHTRA
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February 3, 2025 |
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THAKUR INFRAPROJECTS PVT. LTD Vs. STATE OF MAHARASHTRA
|
May 6, 2025 |
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THE STATE OF MAHARASHTRA Vs. UDDHAO PANDURANG PATIL
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October 10, 2025 |
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TOWN PLANNING OFFICER, AHMEDNAGAR MUNICIPAL CORPORATION Vs. ABDUL RAZAK ABDUL KARIM
|
July 18, 2025 |
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TPL HGIEPL JOINT VENTURE Vs. UNION OF INDIA
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March 27, 2025 |
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TRAVEL BLUE PRODUCTS INDIA PRIVATE LIMITED Vs. MINISO LIFE STYLE PRIVATE LIMITED
|
July 31, 2025 |
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TRIKAMDAS KHIMJI KOTECHA Vs. BHARAT RAMJI VORA
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May 5, 2025 |
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TRIMBAK NIVRUTI YADAV Vs. LAXMIBAI GENU YADAV
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June 16, 2025 |
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TRUBRIDGE HEALTHCARE PVT. LTD. Vs. ASHISH YELLAPANTULA
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January 29, 2025 |
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TRUSTCAP PRIVATE LIMITED Vs. INCOME TAX OFFICER WARD 2(1), KOLKATTA
|
April 15, 2025 |
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TUKARAM @ MAJOJ Vs. STATE OF GOA
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March 12, 2025 |
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TUKARAM MORABA JAUNJAL Vs. MANGALA BALKRISHNA PATWARDHAN
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July 10, 2025 |
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TUSHAR LAXMAN BHAKARE Vs. COLLECTOR
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February 7, 2025 |
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UDAY LAXMAN PAWAR Vs. SECRETARY URBAN DEVELOPMENT DEPARTMENT
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March 11, 2025 |
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UDAY MANSUCLAL Vs. UNION TERRITORY OF DADRA
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March 7, 2025 |
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UDAY NARHARI RAO Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
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September 24, 2025 |
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ULHAS DANDEKAR Vs. SUSHIL FINANCIAL SERVICES PVT. LTD
|
March 27, 2025 |
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ULKA SHIVAJI SARDE Vs. STATE OF MAHARASHTRA
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April 4, 2025 |
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UMABAI DATTU BHOIR Vs. MALATI KISAN BHAGT
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April 29, 2025 |
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UMESH NAVNITLAL SHAH Vs. INCOME TAX OFFICER
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January 8, 2025 |
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UMESH RAMESH MARATHE Vs. STATE OF MAHARASHTRA
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June 26, 2025 |
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UMESH S/O. UDHAVRAO TAWAR Vs. CHIEF EXECUTIVE OFFICER
|
January 24, 2025 |
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UMICORE AUTOCAT INDIA PRIVATE LIMITED Vs. UNION OF INDIA
|
July 10, 2025 |
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UNION OF INDIA Vs. MALTI
|
January 3, 2025 |
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UNIQUE INTEGRATED TRANSPORT & MANAGEMENT Vs. MAHANAGAR TELEPHONE NIGAM LTD.
|
July 4, 2025 |
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UNITED INDIA INSURANCE CO. LTD. Vs. GERMAINE DMELLO
|
July 2, 2025 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. RUKMINI DEEPAK
|
July 2, 2025 |
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UNITED INDIA INSURANCE COMPANY LTD. Vs. BALBHIM
|
April 21, 2025 |
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UNITED INDIA INSURANCE COMPANY LTD. Vs. PUJA NAMDEO GHUGE
|
April 21, 2025 |
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UNITED INDIA INSURANCE COMPANY LTD. Vs. SONIYA
|
April 29, 2025 |
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UNIVERSITY OF MUMBAI Vs. PARAG BHASKAR GHAG
|
May 9, 2025 |
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UNNAT NAGAR DIVISION 3 CO-OP HOUSING SOCIETY Vs. STATE OF MAHARASHTRA
|
January 7, 2025 |
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URBAN INFRASTRUCTURE REAL ESTATE FUND Vs. NEELKANTH REALTY PRIVATE LTD
|
April 2, 2025 |
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URMILA MAROTRAO GAIKWAD Vs. DISTRICT COLLECTOR
|
January 23, 2025 |
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URMILADEVI MAHAVIRPRASAD JAIN Vs. PUNJAB NATIONAL BANK
|
April 9, 2025 |
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USHA ARJUN PAWAR Vs. STATE OF MAHARASHTRA
|
July 1, 2025 |
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USHA RAVI Vs. BANK OF BARODA
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April 25, 2025 |
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UTO NEDERLAND B. V. Vs. TILAKNAGAR INDUSTRIES LTD.
|
April 28, 2025 |
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UTO NEDERLAND B.V. Vs. TILAKNAGAR INDUSTRIES LTD.
|
July 16, 2025 |
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V. RAVI PRAKASH Vs. MUMBAI METROPOLITAN REGION DEVELOPMENT AUTHORITY
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March 18, 2025 |
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V.M.SALGAOCAR AND BRO. LTD. Vs. M.V.PRIYAMVADA
|
July 17, 2025 |
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VAHID KHAN S/O SAIFULLA KHAN Vs. STATE OF MAHARASHTRA
|
March 7, 2025 |
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VAIBHAV Vs. STATE OF MAHARASHTRA
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January 15, 2025 |
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VAIBHAV NANDKISHOR HIWALE Vs. STATE OF MAHARASHTRA
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January 6, 2025 |
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VAIBHAV NAVNATH LOHOKARE Vs. UTTAM DIGAMBAR NAVGHARE
|
March 20, 2025 |
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VAIBHAV PRASHANT BINAYKE Vs. STATE OF MAHARASHTRA
|
August 5, 2025 |
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VAIBHAVI RAJENDRA CHALKE Vs. RAJENDRA GANPAT CHALKE
|
January 3, 2025 |
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VAISHALI NITIN CHAVAN Vs. NITIN SHANKARRAO CHAVAN
|
February 20, 2025 |
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VAISHALI SHOBHAN SHAHARE Vs. SHOBHAN SHANKAR SHAHARE
|
June 11, 2025 |
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VAISHNAVI AGRICULTURAL MULTI-PURPOSE AGRICULTURE PRODUCE Vs. STATE CO-OP ELECTION AUTHORITY
|
May 21, 2025 |
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VAISHNAVI ENGINEERS AND DEVELOPERS Vs. NAVNATH RAMKRISHNA MHATRE
|
February 21, 2025 |
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VANASHAKTI, A PUBLIC TRUST Vs. UNION OF INDIA
|
May 2, 2025 |
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VANDANA DATTATRAY JAMKHAVALE Vs. STATE OF MAHARASHTRA
|
January 29, 2025 |
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VASANT BAJIRAO BORKUTE Vs. STATE OF MAHARASHTRA
|
June 10, 2025 |
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VASANT VIRA NAGAR Vs. STATE OF MAHARASHTRA
|
June 13, 2025 |
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VASANTHI HEGDE Vs. STATE OF MAHARASHTRA
|
March 28, 2025 |
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VASANTRAO SAMPATRAO NALAVADE Vs. DISTRICT COLLECTOR, SATARA
|
January 2, 2025 |
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VASUMATI JAGDISH SHAH Vs. NEELABEN SUDHIR SHAH
|
March 25, 2025 |
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VATSALABAI Vs. AMOL
|
January 27, 2025 |
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VEDANT Vs. VICE CHAIRMAN/MEMBER-SECY., S. T. CASTE CERTIFICATE SCRUTINY COMMITTEE
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July 15, 2025 |
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VEER TOWER CO-OPERATIVE HOUSING SOCIETY LIMITED Vs. DISTRICT DEPUTY REGISTRAR, CO-OPERATIVE SOCIETIES
|
February 18, 2025 |
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VENKATESH KRISHNA BHANDARKAR Vs. HENRY DSOUZA
|
July 22, 2025 |
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VF BRANDS INDIA PRIVATE LIMITED Vs. STATE OF MAHARASHTRA
|
April 9, 2025 |
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VIACOM 18 MEDIA PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
May 8, 2025 |
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VICE PRESIDENT, SOMAIYA TRUST Vs. DR. PRADNYA DO GOPALRAO GIRADKAR
|
July 25, 2025 |
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VICKY MANOJ SHAH Vs. KANAL VICKY SHAH
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March 25, 2025 |
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VIDARBHA IRRIGATION DEVELOPMENT CORPORATION Vs. DNYANESHWAR SADASHIV NAGPURE
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April 21, 2025 |
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VIDARBHA VENEER INDUSTRIES LTD. Vs. INCOME TAX OFFICER
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April 1, 2025 |
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VIDYADHAR GAJANAN MOTE Vs. STATE OF MAHARSAHTRA
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April 1, 2025 |
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VIDYADHAR PRABHAKAR SARFARE Vs. STATE OF MAHARASHTRA
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February 4, 2025 |
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VIJAY CHAND DUBEY Vs. THE STATE OF MAHARASHTRA
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February 17, 2025 |
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VIJAY DEVIPRASAD TIWARI Vs. STATE OF MAHARASHTRA
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April 29, 2025 |
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VIJAY KISHAN DHILLOD Vs. STATE OF MAHARASHTRA
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June 24, 2025 |
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VIJAY LAKHI Vs. MINISTER OF CO-OPERATION
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October 6, 2025 |
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VIJAY LAXMANRAO AVHANE Vs. DEPUTY DIRECTOR OF EDUCATION
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July 15, 2025 |
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VIJAY MADANLAL KALA Vs. STATE OF MAHARASHTRA
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April 24, 2025 |
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VIJAY S/O GOWARDHAN PATKAR Vs. STATE OF MAHARASHTRA
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March 10, 2025 |
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VIJAY S/O MADHUKAR KESARI Vs. SAGAR S/O MADHUKAR GUNJAL
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February 17, 2025 |
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VIJAY S/O. VISHWANATH SANAP Vs. STATE OF MAHARASHTRA
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February 14, 2025 |
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VIJAY SHANKAR PATIL Vs. UCO BANK
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March 25, 2025 |
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VIJAY SHRIDHAR GHARE Vs. ASHOK NARAYAN SHINDE
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July 18, 2025 |
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VIJAY VASANT HARMALKAR Vs. STATE OF GOA
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March 17, 2025 |
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VIJAY VASANT KULKARNI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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February 5, 2025 |
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VIJAY, S/O. SHALIKRAM KHOBRAGADE Vs. NAGPUR MUNICIPAL CORPORATION
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March 7, 2025 |
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VIJAYKUMAR BHAURAO AMALE Vs. MAHARASHTRA STATE ELECTRICITY TRANSMISSION CO. LTD.
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May 8, 2025 |
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VIJAYMALA SIDLING DOIJAD Vs. STATE OF MAHARASHTRA
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February 28, 2025 |
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VIJAYSINH PATWARDHAN Vs. STATE OF MAHARASHTRA
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January 7, 2025 |
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VIKAS CHANDRAKANT PATIL Vs. STATE OF MAHARASHTRA
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May 9, 2025 |
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VIKAS EDUCATION SOCIETY Vs. GRAMPANCHAYAT CHOPADI
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May 8, 2025 |
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VIKAS PREMISES CO-OP SOC LTD. Vs. BRIHANMUMBAI MUNICIPAL CORPORATION
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July 2, 2025 |
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VIKAS S/O. ASHOK PAKHARE Vs. JAYASHREE
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February 24, 2025 |
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VIKRAM @ BALA Vs. COMMISSIONER OF POLICE
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February 7, 2025 |
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VIKRANT Vs. STATE OF MAHARASHTRA
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July 17, 2025 |
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VIKRANT @ BUNDI DINKAR Vs. DIVISIONAL COMMISSIONER
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May 9, 2025 |
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VILAS KASHINATH PARAB Vs. STATE OF GOA
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January 6, 2025 |
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VILAS LAXMAN CHAWAN Vs. STATE OF MAHARASHTRA
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April 4, 2025 |
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VILAS PRABHAKAR LAD Vs. UNIQUE IDENTIFICATION AUTHORITY OF
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July 21, 2025 |
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VILAS S/O. HANMANTHRAO KULKARNI Vs. STATE OF MAHARASHTRA
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January 7, 2025 |
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VIMAL DAGADU KATE Vs. STATE OF MAHARASHTRA
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March 10, 2025 |
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VIMAL TRADING Vs. NATIONAL FACELESS ASSESSMENT CENTRE
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February 27, 2025 |
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VIMAL W/O. BHAUSAHEB NABDE Vs. SUB DIVISIONAL OFFICER, AHMEDNAGAR
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August 4, 2025 |
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VIMALNATH SHELTERS PRIVATE LIMITED Vs. STATE OF MAHARASHTRA
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April 3, 2025 |
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VINAYAK BABAN PARAB Vs. SNEHAL VINAYAK PARAB
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July 7, 2025 |
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VINCY CAJETAN NORONHA Vs. STEFFI GENOVEVO FERNANDES
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April 28, 2025 |
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VINOD DIGAMBAR NARWADE Vs. STATE OF MAHARASHTRA
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March 26, 2025 |
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VINOD GYARSILAL AGRAWAL Vs. DEEPALI VINOD AGRAWAL
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June 18, 2025 |
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VINOD NAKUSHRAO BHOSLE Vs. LIFE INSURANCE CORPORATON
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April 7, 2025 |
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VINOD NARAYAN KACHAVE Vs. PRESIDING OFFICER
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March 18, 2025 |
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VINOD S/O BHALCHAND KORAM Vs. STATE OF MAHARASHTRA
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June 18, 2025 |
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VINODKUMAR S/O HARKNARAYAN Vs. STATE OF MAHARASHTRA
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February 18, 2025 |
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VISHAL Vs. DNYANOBA
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January 29, 2025 |
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VISHAL ENTERPRISES Vs. PRESIDING OFFICER, CGIT
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February 18, 2025 |
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VISHAL KUMAR Vs. UNION BANK OF INDIA
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March 6, 2025 |
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VISHAL MAROTRAO SHENDE Vs. STATE OF MAHARASHTRA
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February 25, 2025 |
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VISHAL PRADEEP TORNE Vs. STATE OF MAHARASHTRA
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January 13, 2025 |
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VISHAL PRAFULSINGH SOLANKE Vs. CONTROLLER OF PATENT AND DESIGNS
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March 27, 2025 |
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VISHNU PRALHAD ROTHE Vs. STATE OF MAHARASHTRA
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January 23, 2025 |
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VISHNU RAMKRISHNA DOIPHODE Vs. VITTHAL BHAU DOIPHONE
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February 27, 2025 |
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VISHRUT ENTERPRISES PVT. LTD. Vs. PRAKASH GANPAT THAKUR
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April 17, 2025 |
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VISHWAMBHAR S/O. NAMDEV Vs. SOW. SUNANDA
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September 3, 2025 |
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VISHWANATH BHIVAJI KUDALE Vs. MAHARASHTRA STATE ELECTRICITY BOARD
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January 17, 2025 |
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VISHWANATH RAGHUNATH DUBUKWAD Vs. VIDYASAGAR RAGHUNATH SOMWANSHI
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March 24, 2025 |
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VISHWAS HARIDAS JADHAVAR Vs. UNION OF INDIA
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June 16, 2025 |
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VISHWAS LAXMAN GADADE Vs. STATE OF MAHARASHTRA
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January 16, 2025 |
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VITHAL S. VERNEKAR Vs. SANDESH MANDREKAR
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April 16, 2025 |
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VITTHAL SAHAKARI KUKKUTPALAN ANDI KHAREDI VIKRI AND PRAKRIYA SANGH MARYADIT Vs. TANAJI MAHADEV PATIL
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March 10, 2025 |
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VITTHAL THAKU JAGDALE Vs. NITIN SURESH KADAM
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May 5, 2025 |
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VITTHALRAO SHINDE SAHAKARI SAKHAR Vs. STATE OF MAHARASHTRA
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June 13, 2025 |
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VIVEK BABU PATIL Vs. STATE OF MAHARASHTRA
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January 30, 2025 |
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VIVEK KRUSHNA DODE Vs. STATE OF MAHARASHTRA
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January 21, 2025 |
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VIVEK MADHAVLAL PITTIE Vs. STATE OF MAHARASHTRA
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April 23, 2025 |
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VIVEKANAND GOBRE Vs. STATE OF GOA
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April 17, 2025 |
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VIVEKANAND SUDHIR PISE Vs. STATE OF MAHARASHTRA
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March 28, 2025 |
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VYANKATESH S/O KALURAM MADNURE Vs. AYODHYA W/O VYANKATESH MADNURE
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February 25, 2025 |
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WAMAN GANPATRAO KADAM Vs. STATE OF MAHARASHTRA
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February 21, 2025 |
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WARDHA NAGRIK SAHAKARI ADHIKOSH MARYADIT BANK Vs. EMPLOYEES PROVIDENT FUND
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February 13, 2025 |
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WATERGRACE PRODUCTS Vs. NASHIK MUNICIPAL CORPORATION
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February 20, 2025 |
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WIPRO LIMITED Vs. MAHARASHTRA AIRPORT DEVELOPMENT COMPANY LTD.
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August 19, 2025 |
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XXXXXX Vs. STATE OF GOA
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June 24, 2025 |
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YAHYA KHAN KAYYUM KHAN PATHAN Vs. STATE OF MAHARASHTRA
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March 7, 2025 |
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YAMAHA HATSUDOKI KABUSHIKI KAISHA Vs. REGISTRAR OF TRADE MARKS
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June 13, 2025 |
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YASHODABAI DEVIDAS BAISANE Vs. STATE OF MAHARASHTRA
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January 8, 2025 |
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YASHODABAI W/O BATKUJI DEVANI Vs. NANDKISHOR S/O GOPALDAS SHARMA
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May 23, 2025 |
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YASHODHARA MAHILA SAHAKARI AUDYOGIK UTPADAK SANSTHA MARYADIT Vs. ADDITIONAL COMMISSIONER, TRIBAL DEVELOPMENT DEPT.
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March 11, 2025 |
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YASHWANT SAHDEV SHINDE Vs. STATE OF MAHARASHTRA
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February 26, 2025 |
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YASHWANTILIKA NAROTTAMDAS DALAL Vs. JAISUKH NAGARDAS BHUTA
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March 5, 2025 |
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YATENDRA SINGH Vs. GANGA IRON AND STEEL TRADING COMPANY LIMITED
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July 3, 2025 |
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YOGESH Vs. STATE OF MAHARASHTRA
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February 4, 2025 |
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YOGESH @ GOLU Vs. STATE OF MAHARASHTRA
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January 20, 2025 |
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YOGESH @ RITIK Vs. DISTRICT MAGISTRATE
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March 4, 2025 |
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YOGESH KASHINATH PATIL Vs. SGV AND SSPS ARTS, COMMERCE AND SCIENCE COLLEGE
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March 25, 2025 |
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YOGESH MADHUKAR CHAVHAN Vs. STATE OF MAHARASHTRA
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January 15, 2025 |
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YOGESH RAMESH TONDE Vs. STATE OF MAHARASHTRA
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April 16, 2025 |
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YOGESH W/O. WAMAN FASE Vs. STATE OF MAHARASHTRA
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April 8, 2025 |
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YOGESH WAMAN GAIKWAD Vs. INDIAN OIL CORPORATION LTD.
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April 22, 2025 |
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YUSHIKA VIVEK GEDAM Vs. UNION OF INDIA
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January 8, 2025 |
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YUSUF FARUKH SONGADIYA Vs. STATE OF MAHARASHTRA
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January 21, 2025 |
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YUVAK VIKAS SHIKSHAN PRASARAK MANDAL Vs. UNION OF INDIA
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February 11, 2025 |
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ZAFAR IQBAL Vs. STATE OF MAHARASHTRA
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March 7, 2025 |
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ZAHIR MOHAMMAD NASIR SHAIKH Vs. STATE OF MAHARASHTRA
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January 22, 2025 |
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ZILLA PAISHAD WASHIM Vs. CONTROLLING AUTHORITY
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April 29, 2025 |
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ZILLA PARISHAD Vs. SANDIP MADHAV KHASE
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July 28, 2025 |
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ZILLA PARISHAD Vs. ANAND GULAB SURYAWANSHI
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March 19, 2025 |
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ZUBAIDA Vs. KHAN MUBEEN AHMED ALI
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April 29, 2025 |