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A P SECURITAS PVT. LTD Vs. BANK OF BARODA
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April 24, 2024 |
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A. NAVINCHANDRA STEELS PVT. LTD. Vs. UNION OF INDIA
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January 11, 2024 |
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AAKASH Vs. STATE OF MAHARASHTRA
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September 23, 2024 |
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AAKASH BABASO SHINGE Vs. ADDITIONAL COMMISSIONER
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April 17, 2024 |
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AAKASH BHASKAR SHETTY Vs. STATE OF MAHARASHTRA
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July 2, 2024 |
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AASHISH KISHOR GADKARI Vs. ELECTION COMMISSION OF INDIA
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November 6, 2024 |
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AASHISH NIRANJAN SHAH Vs. UNION OF INDIA
|
August 23, 2024 |
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ABANS ENTERPRISES LTD Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
November 11, 2024 |
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ABBOTT INDIA LTD Vs. ALL INDIA ABBOTT EMPLOYEES UNION
|
March 22, 2024 |
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ABC Vs. STATE OF MAHARASHTRA
|
June 10, 2024 |
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ABDUL ASIF Vs. STATE OF GOA
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December 17, 2024 |
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ABDUL AZIZ, SON OF LATE ASHRAF BAIG Vs. APEX GRIEVANCE REDRESSAL COMMITTEE
|
February 23, 2024 |
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ABDUL KADAR JAVALI Vs. STATE OF GOA
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December 12, 2024 |
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ABDUL RAHMAN Vs. UNION OF INDIA
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July 23, 2024 |
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ABDUL RAHMAN IMAMUDDIN ANSARI Vs. VENEZIA REALTORS
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March 27, 2024 |
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ABDUL SAMAD Vs. STATE OF MAHARASHTRA
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September 24, 2024 |
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ABHAY DUSHYANT DESAI Vs. M/S. K. C. CHHEDA & CO.
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June 27, 2024 |
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ABHAY R. NAIK Vs. STATE OF GOA
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July 15, 2024 |
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ABHAY S/O NARAYAN RAJE Vs. KALA HANUMAN URBAN COOPERATIVE CREDIT SOCIETY LIMITED
|
December 20, 2024 |
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ABHIJEET MAHENDRA DARVEKAR Vs. SAMPAD RABINDRANATH BISAL
|
October 3, 2024 |
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ABHIJIT @ ROHIT Vs. STATE OF MAHARASHTRA
|
January 5, 2024 |
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ABHIJIT ARJUN PADALE Vs. THE STATE OF MAHARASHTRA
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March 22, 2024 |
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ABHIJIT ARJUN PADALE Vs. STATE OF MAHARASHTRA
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August 22, 2024 |
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ABHIJIT S. SHINGOTE Vs. STATE OF MAHARASHTRA
|
May 7, 2024 |
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ABHIMANYU VIRBHADRA RASURE Vs. STATE OF MAHARASHTRA
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October 18, 2024 |
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ABHISHEK AJIT CHAVAN Vs. GAURI ABHISHEK CHAVAN
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April 12, 2024 |
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ABHISHEK AJIT CHAVAN Vs. GAURI ABHISHEK CHAVAN
|
April 19, 2024 |
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ABHISHEK VINODSINGH THAKUR Vs. STATE OF MAHARASHTRA
|
July 18, 2024 |
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ABN AMRO BANK MUMBAI PENSIONERS ASSOCIATION Vs. ROYAL BANK OF SCOTLAND PLC.
|
February 29, 2024 |
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ADARSH Vs. STATE OF MAHARASHTRA
|
September 30, 2024 |
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ADINA SUBHASH RATHOD Vs. STATE OF MAHARASHTRA
|
July 29, 2024 |
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ADITHYA KRISHNAN Vs. STATE OF MAHARASHTRA
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October 7, 2024 |
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ADITYA Vs. STATE OF MAHARASHTRA
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April 16, 2024 |
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ADITYA ISHWARDAS RASIWASIA Vs. STATE OF MAHARASHTRA
|
April 12, 2024 |
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ADMINISTRATIVE COUNCIL Vs. STATE OF MAHARASHTRA
|
February 21, 2024 |
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ADMINISTRATOR CITY AND INDUSTRIAL DEVELOPMENT CORPORATION Vs. PRADEEP S/O PRABHAKARRAO KULKARNI
|
April 30, 2024 |
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ADMINISTRATOR NASHIK Vs. SHAM NARIMAN DUMASIA
|
March 28, 2024 |
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ADWAIT SANJAY KAMDI Vs. STATE OF MAHARASHTRA
|
October 10, 2024 |
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AFSANA Vs. SARFARAJ AHAMAD MAINODIN PATEL
|
November 28, 2024 |
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AFSAR ALI SAJJAD SHAH Vs. SHERA ALI SAJJAD ALI SHAH
|
June 10, 2024 |
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AFX+Q ENGINEERS Vs. NIKITA UDYOG
|
December 20, 2024 |
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AFZAL KHAN Vs. STATE OF GOA
|
October 14, 2024 |
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AHER SANJAY BAJIRAO Vs. STATE OF MAHARASHTRA
|
December 17, 2024 |
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AHMED FAKIRSAHEB KOKANI Vs. MOHAMMEDSAHEB HASANSAHEB KHATIB(DECEASED) BY HEIRS
|
July 25, 2024 |
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AIGP DEVELOPERS (PUNE) PRIVATE LIMITED Vs. STATE OF MAHARASHTRA
|
March 8, 2024 |
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AIR INDIA CHARTERS LTD. Vs. TANJA GLUSICA
|
October 23, 2024 |
|
AIR INDIA LTD. Vs. HEMANGI PRABHU
|
January 24, 2024 |
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AIRES ANTONIO MIRANDA RODRIGUES Vs. UNION OF INDIA
|
July 25, 2024 |
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AIRES MIRANDA RIDRIGUES Vs. SHREHA DARGALKAR
|
December 11, 2024 |
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AIRPORTS AUTHORITY OF INDIA WORKERS UNION Vs. UNDER SECRETARY, MINISTRY OF LABOUR
|
May 10, 2024 |
|
AJANTA PHARMA LIMITED Vs. PRAHEM LABORATORIES LLP
|
June 12, 2024 |
|
AJAY Vs. UNION OF INDIA
|
January 11, 2024 |
|
AJAY AJIT PETER KERKAR Vs. DIRECTORATE OF ENFORCEMENT
|
January 10, 2024 |
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AJAY KISAN SHELKE Vs. STATE OF MAHARASHTRA
|
April 10, 2024 |
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AJAY MELWANI Vs. STATE OF MAHARASHTRA
|
July 22, 2024 |
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AJEET VIKRAM BAHADUR SINGH Vs. STATE OF MAHARASHTRA
|
November 21, 2024 |
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AJIT BHAGWAN SAWANT Vs. PARVEEN INDUSTRIES PVT. LTD.
|
January 8, 2024 |
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AJIT PRABHAKAR KULKARNI Vs. STATE OF MAHARASHTRA
|
July 1, 2024 |
|
AJMERA ENTERPRISES Vs. DILIPKUMAR RAMESHCHANDRA PATEL
|
January 11, 2024 |
|
AKASH A.CHAUDHARY Vs. STATE OF GOA
|
December 18, 2024 |
|
AKASH DILIP MORE Vs. STATE OF MAHARASHTRA
|
August 13, 2024 |
|
AKASH HANUMANT BURADE Vs. STATE OF MAHARASHTRA
|
July 1, 2024 |
|
AKASH S/O GOPINATH KALE Vs. STATE OF MAHARASHTRA
|
May 2, 2024 |
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AKHIL BHARATIYA SAMAJWADI ADHYAPAK SABHA Vs. STATE OF MAHARASHTRA
|
July 19, 2024 |
|
AKHILESH Vs. HARI
|
November 11, 2024 |
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AKKATAI PARSU KAMBLE Vs. STATE OF MAHARASHTRA
|
August 7, 2024 |
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AKSHAY Vs. STATE OF MAHARASHTRA
|
July 15, 2024 |
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ALCHEMIST ASSET RECONSTRUCTION COMPANY Vs. STATE OF GOA
|
May 9, 2024 |
|
ALEIXO DAMIAO GRACIAS Vs. DARWIN BENNY CARDOSO
|
June 19, 2024 |
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ALEX ISAAC Vs. STATE OF MAHARASHTRA
|
October 1, 2024 |
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ALFREDO FERNANDES Vs. ALEX CAMILO RODRIGUES
|
January 2, 2024 |
|
ALJ RESIDENCY CO-OPERATIVE HOUSING SOCIETY LTD Vs. STATE OF MAHARASHTRA
|
November 25, 2024 |
|
ALKA BABURAO DHANAWADE Vs. SULOCHANA SHANKAR GADKARI
|
April 12, 2024 |
|
ALKA SHRIKRUSHNA DODE Vs. UNION OF INDIA
|
February 5, 2024 |
|
ALKESH GANGADHAR LOYATE Vs. STATE OF MAHARASHTRA
|
July 10, 2024 |
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ALL INDIA BANK OF MAHARASHTRA EMPLOYEES FEDERATION Vs. BANK OF MAHARASHTRA
|
August 2, 2024 |
|
ALOYSIUS D’SOUZA, CHRISTIAN Vs. UNION OF INDIA
|
November 11, 2024 |
|
AMAN S/O RATNAKAR Vs. STATE OF MAHARASHTRA
|
October 3, 2024 |
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AMAR SAWANT Vs. SEEMA SAWANT
|
July 8, 2024 |
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AMARLAL HASOMAL LALWANI Vs. STATE OF MAHARASHTRA
|
January 18, 2024 |
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AMARTYA RAJKUMAR MESHRAM Vs. DIRECTOR OF TECHNICAL EDUCATION
|
November 19, 2024 |
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AMBADAS DEVRAM CHAVAN Vs. STATE OF MAHARASHTRA
|
January 22, 2024 |
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AMBARSINGH Vs. STATE OF MAHARASHTRA
|
February 6, 2024 |
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AMBARWADIKAR AND COMPANY Vs. STATE OF MAHARASHTRA
|
February 8, 2024 |
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AMEY S/O. ARUN JADHAV Vs. STATE OF MAHARASHTRA
|
April 15, 2024 |
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AMEYA ARUN KULKARNI Vs. ISHA AMEYA KULKARNI
|
April 15, 2024 |
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AMI CORPORATION Vs. MITRAPREM CO-OPERATIVE HOUSING SOCIETY LIMITED
|
January 3, 2024 |
|
AMIT RAJESH MODY Vs. RUPAL ANKIT MODY
|
September 25, 2024 |
|
AMIT S/O GOPAL CHAVAN Vs. STATE OF MAHARASHTRA
|
December 5, 2024 |
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AMITKUMAR BHIMRAO BANKAR Vs. ADDITIONAL DIVISIONAL COMMISSIONER
|
September 12, 2024 |
|
AMIYA NANDI Vs. EDURADO FALEIRO
|
February 1, 2024 |
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AMJAD ASLAM SHAIKH Vs. UNION OF INDIA
|
June 3, 2024 |
|
AMOL Vs. MSEB HOLDING CO. LTD.
|
February 29, 2024 |
|
AMOL ANANTRAO SONPAROTE Vs. SCHEDULED TRIBE CASTE CERTIFICATE SCRUTINY COMMITTEE
|
July 2, 2024 |
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AMOL ANKUSH PARGE Vs. STATE OF MAHARASHTRA
|
April 25, 2024 |
|
AMOL ASHOKRAO ZALTE Vs. STATE OF MAHARASHTRA
|
September 19, 2024 |
|
AMOL BHAGWAN NEHUL Vs. STATE OF MAHARASHTRA
|
June 28, 2024 |
|
AMOL BHASKAR SULAKHE Vs. STATE OF MAHARASHTRA
|
April 1, 2024 |
|
AMOL HIRALAL TELRANDHE Vs. STATE OF MAHARASHTRA
|
July 1, 2024 |
|
AMOL SAMADHAN INGLE Vs. UTPALA AMOL INGLE
|
September 10, 2024 |
|
AMOL SURESH LINGAYAT Vs. STATE OF MAHARASHTRA
|
February 26, 2024 |
|
AMRAPALI SAKHARAM KAMBLE Vs. DISTRICT COLLECTOR
|
August 8, 2024 |
|
AMRUT Vs. STATE OF MAHARASHTRA
|
March 12, 2024 |
|
ANAGHA RAJESH NAIK Vs. STATE OF GOA
|
October 4, 2024 |
|
ANAND BALASAHEB DESHMUKH Vs. STATE OF MAHARASHTRA
|
July 18, 2024 |
|
ANAND GOKULDAS GAONKAR Vs. STATE OF GOA
|
August 22, 2024 |
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ANAND GOVINDRAO NAGARGOJE Vs. STATE OF MAHARASHTRA
|
June 13, 2024 |
|
ANAND S/O SUKHLAL PARDESHI Vs. STATE OF MAHARASHTRA
|
September 25, 2024 |
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ANAND VISVAMBORA BANDODKAR Vs. FR.ANTONIO ORNELAS PIEDADE BARBOSA
|
September 10, 2024 |
|
ANAND YOHAN Vs. STATE OF MAHARASHTRA
|
November 22, 2024 |
|
ANANDA Vs. STATE OF MAHARASHTRA
|
January 17, 2024 |
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ANANDA YASHWANT MURKUTE Vs. STATE OF MAHARASHTRA
|
March 13, 2024 |
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ANANDKUMAR Vs. SATISHKUMAR
|
June 12, 2024 |
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ANANT RAMCHANDRA KAMBALI Vs. DIPAK BHARGAV BHOSALE
|
July 1, 2024 |
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ANDREAS STIHL PVT. LTD. Vs. JOINT COMMISSIONER OF STATE TAX
|
October 23, 2024 |
|
ANIKET @ JANGLYA Vs. STATE OF MAHARASHTRA
|
November 12, 2024 |
|
ANIKET ARUN DHATRAK Vs. SHALAKA ANIKET DHATRAK
|
August 1, 2024 |
|
ANIKET BALAJI Vs. STATE OF MAHARASHTRA
|
February 23, 2024 |
|
ANIL Vs. SCHEDULED TRIBE CASTE CERTIFICATE SCRUTINY COMMITTEE
|
November 21, 2024 |
|
ANIL Vs. STATE OF MAHARASHTRA
|
January 3, 2024 |
|
ANIL AGRAWAL Vs. STATE OF MAHARASHTRA
|
September 23, 2024 |
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ANIL ANANTRAO NAIK Vs. INDUMATI ANANTRAO NAIK
|
January 23, 2024 |
|
ANIL BHANUDAS BHAMAIKAR Vs. GURUDAS BHAMAIKAR
|
April 22, 2024 |
|
ANIL CHHOTELAL CHHEVLE Vs. STATE OF MAHARASHTRA
|
September 18, 2024 |
|
ANIL DAGDUSA Vs. STATE OF MAHARASHTRA
|
August 21, 2024 |
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ANIL DNYANDEV PAWAR Vs. STATE OF MAHARASHTRA
|
August 28, 2024 |
|
ANIL POPAT SONAWANE Vs. STATE OF MAHARASHTRA
|
March 6, 2024 |
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ANIL PREMCHAND HARWANI Vs. MRS. ASHA ANILKUMAR HARWANI
|
May 31, 2024 |
|
ANIL SURAJMAL ZAWAR Vs. SNEHA SUNIL ZAWAR
|
July 29, 2024 |
|
ANIRUDDHA GANESH PATHAK Vs. REGISTRAR GENERAL
|
April 23, 2024 |
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ANIRUDH ARUN BHANDARKAR Vs. STATE OF MAHARASHTRA
|
January 16, 2024 |
|
ANISA ARASHAD DIWAN Vs. STATE OF MAHARASHTRA
|
February 22, 2024 |
|
ANITA AGARWAL Vs. UNION OF INDIA
|
November 14, 2024 |
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ANITA ANANT KAIDALWAR Vs. SUHAS MANOHARRAO UMATHE
|
March 13, 2024 |
|
ANITA BHAGAWAT NARKHEDE Vs. STATE OF MAHARASHTRA
|
February 5, 2024 |
|
ANITA DOMINIC DSOUZA Vs. SHAIKH ABDUL RAUF
|
January 18, 2024 |
|
ANITA SHANKAR MUKKAWAR Vs. STATE OF MAHARASHTRA
|
August 19, 2024 |
|
ANITA SOPAN RAVALEKAR Vs. STATE OF MAHARASHTRA
|
February 5, 2024 |
|
ANITA SUDAM AHIRE Vs. STATE OF MAHARASHTRA
|
January 3, 2024 |
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ANJALI Vs. ZILLA PARISHAD
|
March 13, 2024 |
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ANJALI VITHALRAO JUKTE Vs. STATE OF MAHARASHTRA
|
March 21, 2024 |
|
ANJANA Vs. STATE OF MAHARASHTRA
|
February 21, 2024 |
|
ANJLLI PATIL Vs. BAJAJ ALLIANZ LIFE INSURANCE COMPANY LTD
|
July 4, 2024 |
|
ANJUMAN MUFIDUL-ISLAM EDUCATION SOCIETY Vs. GULNAZ YASMEEN
|
February 16, 2024 |
|
ANKUR PRABHAKAR PATIL Vs. STATE OF MAHARASHTRA
|
September 4, 2024 |
|
ANKUSH BHARAT GAIKWAD Vs. STATE OF MAHARASHTRA
|
February 28, 2024 |
|
ANKUSH KASHINATH SHRIKHANDE Vs. STATE OF MAHARASHTRA
|
October 4, 2024 |
|
ANKUSH SANTOSH KURHADE Vs. STATE OF MAHARASHTRA
|
February 28, 2024 |
|
ANMOL DRESSES Vs. RAJARAM ANANT CHIPADE
|
December 20, 2024 |
|
ANNA DMELLO Vs. CLEOPHAS FERNANDES
|
February 13, 2024 |
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ANOUSHKA TUSHARKUMAR DESAI Vs. STATE OF MAHARASHTRA
|
February 8, 2024 |
|
ANR GROUP OF COMPANY Vs. STATE OF MAHARASHTRA
|
May 6, 2024 |
|
ANSH Vs. SCHEDULE TRIBE CASTE CERTIFICATE SCRUTINY COMMITTEE
|
November 22, 2024 |
|
ANSH Vs. SCHEDULE TRIBE CASTE CERTIFICATE SCRUTINY COMMITTEE
|
November 18, 2024 |
|
ANTHONY ROQUE DSOUZA Vs. STATE OF GOA
|
February 8, 2024 |
|
ANUP @ GUDDU Vs. STATE OF MAHARASHTRA
|
September 27, 2024 |
|
ANUPAM EKNATH NIMGADE Vs. UNION OF INDIA
|
November 13, 2024 |
|
ANURAAG AGARWAL Vs. POONAM AGARWAL NEE MUKIM
|
July 9, 2024 |
|
ANURAG RAVINDRA UMALEY Vs. STATE OF MAHARASHTRA
|
February 16, 2024 |
|
ANURAG S/O DATTARAJ WANKHADE Vs. SCHEDULE TRIBE CASTE CERTIFICATE SCRUTINY COMMITTEE
|
June 24, 2024 |
|
ANURAG VIJAYKUMAR GOEL Vs. STATE OF MAHARASHTRA
|
November 19, 2024 |
|
ANUSUCHIT JATI SHIKSHAN SANSTHA Vs. STATE OF MAHARASHTRA
|
April 3, 2024 |
|
ANWARBHAI ALIAS ANAVARALI HARUNBHAI Vs. UNION TERRITORY OF DADRA AND NAGAR AND DAMAN AND DIU
|
September 26, 2024 |
|
APEX IRON (INDIA) PVT. LTD. Vs. STATE OF MAHARASHTRA
|
December 9, 2024 |
|
APNA CHEMIST Vs. ASSISTANT COMMISSIONER
|
January 10, 2024 |
|
APOLLO TYRES LIMITED Vs. UNION OF INDIA
|
November 14, 2024 |
|
APPA BHAGWAN PATIL Vs. STATE OF MAHARASHTRA
|
December 14, 2024 |
|
APPASAHEB SHAMRAO MADAN Vs. STATE OF MAHARASHTRA
|
June 21, 2024 |
|
AQUA LABOUR ASIA PACIFIC LTD. Vs. ARIHANT SHIP BREATERS
|
November 11, 2024 |
|
ARADHYA ARVIND SINGH Vs. STATE OF MAHARASHTRA
|
July 4, 2024 |
|
ARCHNA W/O. VIKAS PHULARE Vs. DISTRICT COLLECTOR
|
February 20, 2024 |
|
ARJUN Vs. DHARAMDAS
|
November 11, 2024 |
|
ARJUN ISHWARA GEJAGE Vs. STATE OF MAHARASHTRA
|
January 31, 2024 |
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ARJUN RAGHUNATH WANKHEDE Vs. NAGPUR IMPROVEMENT TRUST
|
January 5, 2024 |
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ARMANSINGH S/O MANSINGH TAK Vs. DISTRICT MAGISTRATE, NAGPUR
|
July 22, 2024 |
|
ARMIN R. PANTHAKY Vs. ROHINTON PANTHAKY
|
November 21, 2024 |
|
ARROW ENGINEERING LIMITED Vs. PUNIT JITENDRA CHANDE
|
February 21, 2024 |
|
ARUN Vs. STATE OF MAHARASHTRA
|
March 6, 2024 |
|
ARUN Vs. SUBHASH
|
February 27, 2024 |
|
ARUN GULAB GAWLI Vs. STATE OF MAHARASHTRA
|
April 5, 2024 |
|
ARUN NAFYA BHOSALE Vs. STATE OF MAHARASHTRA
|
September 9, 2024 |
|
ARUN NANASAHEB KADAM Vs. STATE OF MAHARASHTRA
|
August 30, 2024 |
|
ARUN P. GIDH Vs. CHANDRAPRAKASH SINGH
|
April 10, 2024 |
|
ARUN RAJARAMJI HELONDE Vs. GENERAL MANAGER,KALMESHWAR TEXTILE MILLS
|
August 7, 2024 |
|
ARUNA PANDIT Vs. RAVINDRA DATTATRAYA KUMAR
|
June 19, 2024 |
|
ARUNKUMAR UDAYRAJ SINGH Vs. STATE OF MAHARASHTRA
|
November 25, 2024 |
|
ARVIND Vs. STATE OF MAHARASHTRA
|
January 11, 2024 |
|
ARVIND BALAJI WALVEKAR Vs. STATE OF MAHARASHTRA
|
January 3, 2024 |
|
ARVIND KANJIBHAI RAJPOPAT Vs. STATE OF MAHARASHTRA
|
September 9, 2024 |
|
ARVIND KUMAR Vs. LAXMI SANJAY NIKAM
|
March 11, 2024 |
|
ARVIND SETHI Vs. UNION OF INDIA
|
January 9, 2024 |
|
ARVIND SINAI NAGARSENKAR Vs. CANACONA MUNICIPAL COUNCIL
|
January 16, 2024 |
|
ARYA SANDIP TARAR Vs. NATIONAL TESTING AGENCY
|
December 18, 2024 |
|
ARYAN Vs. STATE OF MAHARASHTRA
|
October 3, 2024 |
|
ASAD ABDULRAHIM SAYYAD Vs. STATE OF MAHARASHTRA
|
March 7, 2024 |
|
ASAHI INDIA GLASS LTD. Vs. NADEEM A.A.DOLARE
|
December 13, 2024 |
|
ASHISH AJIT BHANDARI Vs. STATE OF MAHARASHTRA
|
May 31, 2024 |
|
ASHISH BHARAT JADHAV Vs. STATE OF MAHARASHTRA
|
January 3, 2024 |
|
ASHISH NAMDEO SONKAMBLE Vs. STATE OF MAHARASHTRA
|
February 12, 2024 |
|
ASHISH S/O LOKNARAYAN PANDE Vs. STATE OF MAHARASHTRA
|
April 18, 2024 |
|
ASHOK Vs. STATE OF MAHARASHTRA
|
August 23, 2024 |
|
ASHOK Vs. UNION OF INDIA
|
January 11, 2024 |
|
ASHOK BABURAO SALVE Vs. STATE OF MAHARASHTRA
|
June 28, 2024 |
|
ASHOK BHAURAO PATIL Vs. RAJENDRAKUMAR MADANLAL KALA
|
July 29, 2024 |
|
ASHOK CHAGANLAL THAKKAR Vs. NATIONAL FACELESS ASSESSMENT CENTER
|
February 13, 2024 |
|
ASHOK CHHOTELAL BHALLA Vs. UNION OF INDIA
|
June 20, 2024 |
|
ASHOK GANGADHAR PURANIK Vs. STATE OF MAHARASHTRA
|
November 26, 2024 |
|
ASHOK KUMAR GAUTAM Vs. BHAGWAN KASHINATH NARSALE
|
July 18, 2024 |
|
ASHOK KUMAR GOEL Vs. EBIXCASH LIMITED
|
October 8, 2024 |
|
ASHOK KUMAR KOTHARI Vs. SANWARLAL AGARWAL
|
September 19, 2024 |
|
ASHOK MAHANSHANKAR VERNEKAR Vs. SHANTARAM M. BHAT
|
December 5, 2024 |
|
ASHOK MALLINATH HALSANGI Vs. STATE OF MAHARASHTRA
|
May 3, 2024 |
|
ASHOK S/O, MADHAVRAO KULMETHE Vs. STATE OF MAHARASHTRA
|
July 29, 2024 |
|
ASHWAMEDH C.H.S. LTD Vs. SURESH KHEDKAR
|
March 1, 2024 |
|
ASHWIN GADA Vs. MILAN ASSOCIATES
|
June 4, 2024 |
|
ASHWIN R. KHALAP Vs. CYRUS DINYAR OSHIDAR
|
February 6, 2024 |
|
ASHWIN SAHADEV CHINCHULKAR Vs. STATE OF MAHARASHTRA
|
June 21, 2024 |
|
ASHWINI AGNI Vs. KASSIM JAMULUDDIN SHAIKH
|
September 18, 2024 |
|
ASHWINI ASHISH DIGHE Vs. UNION OF INDIA
|
December 11, 2024 |
|
ASHWINI KUMAR SHARMA Vs. STATE OF MAHARASHTRA
|
January 8, 2024 |
|
ASHWINI NILESH JOSHI Vs. STATE OF MAHARASHTRA
|
June 12, 2024 |
|
ASHWINI SANJAY KALE Vs. STATE OF MAHARASHTRA
|
February 20, 2024 |
|
ASHWINKUMAR PANDHARI SANAP Vs. STATE OF MAHARASHTRA
|
October 23, 2024 |
|
ASLAM ALAMGIR Vs. STATE OF MAHARASHTRA
|
January 11, 2024 |
|
ASLAM BABULAL SHAIKH Vs. STATE OF MAHARASHTRA
|
January 10, 2024 |
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ASSET AUTO INDIA PVT. LTD. Vs. UNION OF INDIA
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August 1, 2024 |
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ASSETS RECONSTRUCTION COMPANY (INDIA) LTD Vs. UNION OF INDIA
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March 18, 2024 |
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ASSISTANT GENERAL MANAGER, STRESSED ASSETS MANAGER, STATE BANK OF INDIA Vs. MANGALA PANNALAL MURKYA
|
June 27, 2024 |
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ASSOCIATION FOR PROTECTION OF CIVIL RIGHTS Vs. MUNICIPAL COMMISSIONER
|
January 29, 2024 |
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ASSOCIATION OF COLLEGE AND UNIVERSITY SUPERANNUATED TEACHERS Vs. UNION OF INDIA
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February 2, 2024 |
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ASSOCIATION OF INDIAN MAGAZINES REGISTERD OFFICE Vs. UNION OF INDIA
|
September 26, 2024 |
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ASWINI JITENDRA KAMBLE Vs. STATE OF MAHARASHTRA
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May 6, 2024 |
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ATARBI KADAR BEDADE Vs. S.V.MOHITE
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August 1, 2024 |
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ATHARVA ANIL Vs. STATE OF MAHARASHTRA
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January 30, 2024 |
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ATHARVA ANIL KSHIRSAGAR Vs. STATE OF MAHARASHTRA
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July 30, 2024 |
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ATUL ASHOK MUNDADA Vs. STATE OF MAHARASHTRA
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September 2, 2024 |
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ATUL BABAN RUPNAVAR Vs. STATE OF MAHARASHTRA
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February 29, 2024 |
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ATUL S/O. RAMDAS TANDEKAR Vs. UNIONOF INDIA
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February 13, 2024 |
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ATUL SHANKAR ALBAD Vs. STATE OF MAHARASHTRA
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June 13, 2024 |
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ATYATI TECHNOLOGIES Vs. COGNIZANT TECHNOLOGIES SOLUTIONS US
|
June 13, 2024 |
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AUREA AVIATION PVT. LTD Vs. GOVERNMENT OF MAHARASHTRA
|
March 5, 2024 |
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AUROLIANO DE OLIVEIRA Vs. STATE OF GOA
|
October 23, 2024 |
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AUTOPET Vs. BHARAT PETROLEUM CORPORATION LIMITED
|
July 11, 2024 |
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AUTRE SOI LIFESTYLE PVT. LTD Vs. STATE OF MAHARASHTRA
|
February 13, 2024 |
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AVANTIKABAI SHANKAR SHINDE Vs. PRATAP
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June 13, 2024 |
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AVINASH NIVRITTI Vs. CENTRAL BUREAU OF INVESTIGATION
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May 17, 2024 |
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AVINASH TANU GOVEKAR Vs. ANJANI A. GOVEKAR
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February 22, 2024 |
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AWADHESH KUMAR PARASNATH PATHAK Vs. STATE OF MAHARASHTRA
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April 15, 2024 |
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AXAYRAJ BUILDWELL PVT. LLTD Vs. STATE OF MAHARASHRA
|
January 31, 2024 |
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AYUSHI DOSHI Vs. NONE
|
October 17, 2024 |
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AYYAPPA SEVA SAMGHAM BOMBAY Vs. DEPUTY COMMISSIONER OF INCOME TAX
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February 20, 2024 |
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AZHAR BASHA TAMBOLI LTD Vs. RAVI S. GUPTA
|
June 5, 2024 |
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AZHARALI JAFERALI QURESHI Vs. STATE OF MAHARASHTRA
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October 14, 2024 |
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B-RIGHT REAL EASTATE LIMITED Vs. PUNE METROPOLITAN REGION DEVELOPMENT AUTHORITY
|
April 10, 2024 |
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B.P.POLIMEX INDIA PVT. LTD. Vs. UNION OF INDIA
|
October 25, 2024 |
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BABAN SHAMRAO PAWAR Vs. DISTRICT MAGISTRATE
|
May 6, 2024 |
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BABAN SOPAN JITETHOR Vs. STATE OF MAHARASHTRA
|
August 1, 2024 |
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BABARJIT SINGH HARI SINGH Vs. MANORAMA VISHWANATH SURVE / DIVAKAR VISHWANATH SURVE
|
July 5, 2024 |
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BABASAHEB PANDHARI CHOLE Vs. STATE OF MAHARASHTRA
|
February 5, 2024 |
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BABLU SONKAR Vs. DIRECTORATE OF ENFORCEMENT THROUGH ITS DEPUTY DIRECTOR
|
April 12, 2024 |
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BABURAO Vs. STATE OF MAHARASHTRA
|
April 1, 2024 |
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BABURAO S/O. MOHANRAO BAWANE Vs. STATE OF MAHARASHTRA
|
August 19, 2024 |
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BACHPAN BACHAO ANDOLAN Vs. STATE OF MAHARASHTRA
|
February 1, 2024 |
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BADRUNISA Vs. SABDAR KHAN
|
April 26, 2024 |
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BAFNA UDYOG Vs. MICRO AND SMALL ENTERPRISES
|
January 16, 2024 |
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BAHARUL ISLAM MUJIBUR REHMAN LASKAR Vs. THE STATE OF MAHARASHTRA
|
March 22, 2024 |
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BAIRAJ VISHWANATH REDDY Vs. STATE OF MAHARASHTRA
|
September 23, 2024 |
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BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. SUNITA VIRENDRA @ BIRENDRA SAHANI
|
July 30, 2024 |
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BAJAJ ALLIANZ INSURANCE COMPANY Vs. KEKANAJE BALAKRISHNA BHAT
|
September 18, 2024 |
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BAJAJ AUTO LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE -3(4)
|
February 26, 2024 |
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BAJAJ CONSTRUCTIONS Vs. STATE OF MAHARASHTRA
|
June 10, 2024 |
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BAJAJ ENERGY LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 23, 2024 |
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BAJRANG S/O. GHANSHYAM Vs. STATE OF MAHARASHTRA
|
June 20, 2024 |
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BALABHAI NANAVATI HOSPITAL Vs. ASHOKA SHETTY
|
January 11, 2024 |
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BALAJI CONSTRUCTION COMPANY Vs. ANJUSHA AJIT KADAM
|
February 20, 2024 |
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BALAJI SURGICAL Vs. STATE OF MAHARASHTRA
|
February 6, 2024 |
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BALASAHEB HANMANTRAO SOLASKAR Vs. MUMBAI AGRICULTURE PRODUCE
|
March 19, 2024 |
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BALASAHEB S/O SHESHRAO BAN Vs. STATE OF MAHARASHTRA
|
September 6, 2024 |
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BALASAHEB S/O. PANDHARINATH NAVTAKKE Vs. SHIVAJI S/O RAMAN KADAM
|
October 9, 2024 |
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BALASO BHIMGONDA PATIL Vs. STATE OF MAHARASHTRA
|
October 25, 2024 |
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BALKRISHNA DADOBA YEDEKAR Vs. SANGLI MUNICIPAL COUNCIL
|
September 11, 2024 |
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BALMER LAWRIE & CO. LTD. Vs. SHILPI ENGINEERING PVT. LTD.
|
March 1, 2024 |
|
BALU RAGHU SASANE Vs. STATE OF MAHARASHTRA
|
July 1, 2024 |
|
BALU S/O LAXMAN NIKAM Vs. STATE OF MAHARASHTRA
|
November 18, 2024 |
|
BALYA @ RAHUL SAHEBRAO LOKHANDE Vs. STATE OF MAHARASHTRA
|
December 20, 2024 |
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BANK OF BARODA Vs. DEVSHI VALJI KUNDADIA
|
December 19, 2024 |
|
BANK OF MAHARASHTRA Vs. DIRECTORATE OF REVENUE INTELLIGENCE
|
January 16, 2024 |
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BANSILAL S. KABRA Vs. GLOBAL TRADE FINANCE LIMITED
|
January 16, 2024 |
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BAPURAO GOPALA GAIKWAD Vs. STATE OF MAHARASHTRA
|
January 31, 2024 |
|
BAPURAO SHANKAR RATHOD Vs. JOINT CHARITY COMMISSIONER
|
August 2, 2024 |
|
BARKYA @ VISHWAS Vs. STATE OF MAHARASHTRA
|
March 20, 2024 |
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BASANT KUMAR BIHANI Vs. UNION OF INDIA
|
February 6, 2024 |
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BASHIR KONDAJI BAGWAN Vs. STATE OF MAHARASHTRA
|
July 1, 2024 |
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BATA INDIA LIMITED Vs. BINDIYA CO-OPERATIVE HOUSING SOCIETY LIMITED
|
January 19, 2024 |
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BEBI ASHA NAIMODDIN SHAIKH Vs. STATE OF MAHARASHTRA
|
May 10, 2024 |
|
BERMACO ENERGY SYSTEMS LIMITED Vs. DIRECTORATE OF ENFORCEMENT
|
December 2, 2024 |
|
BETALA AGROTECH THROUGH ITS PROPRIETOR KAMLESH RAJENDRA BETALA Vs. STATE OF MAHARASHTRA
|
March 18, 2024 |
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BHAGVANJI RAIYANI Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
|
January 15, 2024 |
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BHAGWAN Vs. STATE OF MAHARASHTRA
|
April 25, 2024 |
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BHAGWAN @ BALU APPASAHEB Vs. STATE OF MAHARASHTRA
|
March 15, 2024 |
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BHAGWAN MARUTI PATIL Vs. STATE OF MAHARASHTRA
|
May 10, 2024 |
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BHAGWANIBAI MAMCHAND BAGORIA Vs. HARIRAM BANWARI KIRAD
|
December 20, 2024 |
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BHAGWAT NAGRAJ PATIL Vs. STATE OF MAHARASHTRA
|
August 28, 2024 |
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BHAGWAT TUKARAM SHELKE Vs. STATE OF MAHARASHTRA
|
July 26, 2024 |
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BHAGYADEEP INDUSTRIAL CO-OPERATIVE SOCIETY LTD Vs. STATE OF MAHARASHTRA
|
May 10, 2024 |
|
BHAIYYA Vs. STATE OF MAHARASHTRA
|
June 10, 2024 |
|
BHAIYYA Vs. WACHHALABAI
|
March 20, 2024 |
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BHAIYYA S/O. VIJAY CHAKRE Vs. STATE OF MAHARASHTRA
|
July 23, 2024 |
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BHANUDAS Vs. STATE OF MAHARASHTRA
|
January 16, 2024 |
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BHANUDAS S/O. BABURAO Vs. STATE OF MAHARASHTRA
|
November 25, 2024 |
|
BHARAT BOX AND BOBBIN INDUSTRIES Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
July 22, 2024 |
|
BHARAT PETROLEUM CORPORATION LIMITED Vs. PARAMJITSINGH GHAI
|
July 8, 2024 |
|
BHARAT PUKHRAJ CHAUDHARY Vs. STATE OF MAHARASHTRA
|
October 25, 2024 |
|
BHARAT SANCHAR NIGAM LTD Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO. LTD
|
April 16, 2024 |
|
BHASKAR DHONDU PRABHULKAR Vs. CHIEF OFFICER
|
December 3, 2024 |
|
BHAU RAOJI SHELAR Vs. TRILOCHAN SINGH SANT SINGH SAHNEY
|
March 12, 2024 |
|
BHAULAL Vs. STATE OF MAHARASHTRA
|
March 6, 2024 |
|
BHAURAO S/O. RAGHOJI INGOLE Vs. STATE OF MAHARASHTRA
|
February 22, 2024 |
|
BHAURAO S/O. VASUDEV CHAUHAN Vs. STATE OF MAHARASHTRA
|
January 24, 2024 |
|
BHAUSAHEB S/O GANPAT PARDHI Vs. STATE OF MAHARASHTRA
|
October 14, 2024 |
|
BHAVDYA @ BHAUSAHEB Vs. STATE OF MAHARASHTRA
|
July 1, 2024 |
|
BHAVESH P. BHINDE Vs. STATE OF MAHARASHTRA
|
August 9, 2024 |
|
BHAVIKA SONI Vs. UNION OF INDIA
|
March 11, 2024 |
|
BHAVIKA SONI Vs. UNION OF INDIA
|
March 13, 2024 |
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BHAVIN RAMESHCHANDRA SHAH Vs. STATE OF MAHARASHTRA
|
June 7, 2024 |
|
BHAVSAR CONSTRUCTION CO. PVT. LTD Vs. OYSTER SHIPMANAGEMENT PRIVATE LIMITED
|
May 9, 2024 |
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BHIMA S/O BHASKAR DIGHE Vs. STATE OF MAHARASHTRA
|
June 19, 2024 |
|
BHIMALE AND SONS Vs. MOTI DINSHAW IRANI
|
October 15, 2024 |
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BHIMRAO Vs. STATE OF MAHARASHTRA
|
July 5, 2024 |
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BHIMRAOJI MANIKRAOJI DHOLE Vs. STATE OF MAHARASHTRA
|
December 17, 2024 |
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BHOLENATH DEVELOPERS LTD. Vs. STATE OF MAHARASHTRA
|
August 16, 2024 |
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BHOR INDUSTRIES LTD. Vs. VITTHAL SAHEBRAO KUMBHAR
|
July 18, 2024 |
|
BHUJANG Vs. STATE OF MAHARASHTRA
|
January 22, 2024 |
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BHUPENDRA GOVINDRAO JADHAV Vs. STATE OF MAHARASHTRA
|
February 28, 2024 |
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BHUPENDRA VILLA PREMISES Vs. UNION OF INDIA
|
January 3, 2024 |
|
BHUPENDRA VILLA PREMISES CO-OPERATIVE SOCIETY LIMITED Vs. UNION OF INDIA
|
January 2, 2024 |
|
BHUSHAN Vs. STATE OF MAHARASHTRA
|
December 11, 2024 |
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BHUSHAN INDUSTRIES Vs. LOHASINGH RAMAVADH YADAV
|
March 20, 2024 |
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BHUSHAN RAMESH BRAMGANKAR Vs. STATE OF MAHARASHTRA
|
April 30, 2024 |
|
BHUSHAN VORA Vs. UNION OF INDIA
|
September 10, 2024 |
|
BIO CLEAN SYSTEM INDIA PVT. LTD. Vs. COMMISSIONER, SANGLI MIRAJ AND KUPWAD MUNICIPAL CORPORATION
|
December 10, 2024 |
|
BISHOP JOHN RODRIGUES Vs. STATE OF MAHARASHTRA
|
June 11, 2024 |
|
BKS GALAXY REALTORS LLP Vs. SHARP PROPERTIES
|
November 11, 2024 |
|
BLOSSOM INDUSTRIES LIMITED Vs. UNION OF INDIA
|
December 18, 2024 |
|
BLUE HEAVEN CO-OP HOUSING SOCIETY Vs. PUNIT CONSTRUCTION COMPANY PVT. LTD.
|
November 21, 2024 |
|
BOMBAY DYEING & MANUFACTURING CO. LTD Vs. YOGESH VINAYAK TIPRE
|
May 9, 2024 |
|
BOMBAY IRON & STEEL LABOUR BOARD Vs. STATE BANK OF INDIA
|
June 10, 2024 |
|
BOMBAY REAL ESTATE DEVELOPMENT CO PVT. LTD. Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
|
July 25, 2024 |
|
BOSCH LTD. Vs. BOSCH EMPLOYEES UNION
|
July 29, 2024 |
|
BRAMHANAND KANOJIA Vs. UNION OF INDIA
|
December 10, 2024 |
|
BRIHAN MUMBAI ELECTRIC SUPPLY AND TRANSPORT Vs. KISHOR GULAB SALVE
|
August 9, 2024 |
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BRIJBHUSHAN CHANDRABALI SHUKLA Vs. MAHENDRA YADAV
|
January 12, 2024 |
|
BRITTO Vs. STATE OF GOA
|
April 23, 2024 |
|
BURZIN MANEK DAVER Vs. UNION OF INDIA
|
April 30, 2024 |
|
BYRAMJEE JEEJEEBHOOY PRIVATE LIMITED Vs. STATE OF MAHARASHTRA
|
August 26, 2024 |
|
BYRAMJEE JEEJEEBHOY PVT. LTD. Vs. UNION OF INDIA
|
June 10, 2024 |
|
CAPALPHA TRADE PVT. LTD. Vs. USHIK GALA
|
June 10, 2024 |
|
CASSIUS INFRACON PVT. LTD. Vs. VIDHYADHAR VTTAM KERKAR
|
July 24, 2024 |
|
CEAT LIMITED Vs. COMMISSIONER OF INCOME TAX
|
February 9, 2024 |
|
CECILIA REYNOLD D’SOUZA Vs. RUBY CYRIL D’SOUZA
|
January 24, 2024 |
|
CENTRAL BUREAU OF INVESTIGATION Vs. NETFLIX ENTERTAINMENT
|
February 29, 2024 |
|
CENTRAL BUREAU OF INVESTIGATION Vs. STATE OF MAHARASHTRA
|
February 28, 2024 |
|
CENTRAL BUREAU OF INVESTIGATION Vs. R. BHUVANESWARI
|
January 9, 2024 |
|
CENTRAL INDIA INSTITUTE OF MEDICAL SCIENCES Vs. ASSISTANT PROVIDENT FUNDS COMMISSIONER
|
October 24, 2024 |
|
CFM ASSET RECONSTRUCTION PVT. LTD. Vs. SAR PARIVAHAN PVT. LTD.
|
June 13, 2024 |
|
CHAITANYA Vs. STATE OF MAHARASHTRA
|
January 3, 2024 |
|
CHAITRAM NATTHU SHINDE Vs. STATE OF MAHARASHTRA
|
December 16, 2024 |
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CHALET HOTELS LTD Vs. BHIKAN LAXMAN DEOKAR
|
January 30, 2024 |
|
CHAMPALAL HARAKCHAND Vs. CHIEF EXECUTIVE OFFICER (C.E.O.) SRA
|
May 3, 2024 |
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CHANDAN DIGAMBER PAWASKAR Vs. TANVI DATTARAJ GAD
|
June 26, 2024 |
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CHANDIWALA ENTERPRISES Vs. STATE OF MAHARASHTRA
|
August 16, 2024 |
|
CHANDNI J. AHUJA Vs. UNION OF INDIA
|
March 1, 2024 |
|
CHANDPASHA Vs. EJAZ
|
January 29, 2024 |
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CHANDRABHAGA LADKYA CHOUDHARY Vs. GAJANAN ARJUN GONDHALE
|
February 27, 2024 |
|
CHANDRABHAN Vs. MOIL LTD
|
December 20, 2024 |
|
CHANDRAKANT Vs. STATE OF MAHARASHTRA
|
November 18, 2024 |
|
CHANDRAKANT Vs. STATE ELECTION COMMISSION
|
October 18, 2024 |
|
CHANDRAKANT Vs. STATE OF MAHARASHTRA
|
May 9, 2024 |
|
CHANDRAKANT C. PATEL Vs. SURYAKANT SHIVLAL PARMAR
|
December 17, 2024 |
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CHANDRAKANT DATTU MHATRE Vs. NANDKUMAR MORESHWAR PATIL
|
February 27, 2024 |
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CHANDRAKANT MASANNA GAIKWAD Vs. STATE OF MAHARASHTRA
|
October 16, 2024 |
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CHANDRASHEKHAR S/O. GANGADHAR Vs. VANDANA CHANDRASHEKHAR WANKHEDE
|
July 19, 2024 |
|
CHATUR Vs. STATE OF MAHARASHTRA
|
October 4, 2024 |
|
CHEFTALK FOOD AND HOSPITALITY SERVICES PVT. LTD. Vs. INCOME TAX OFFICER
|
August 13, 2024 |
|
CHEMCO PLASTIC INDUSTRIES PVT LTD Vs. CHEMCO PLAST
|
June 10, 2024 |
|
CHETAN Vs. STATE OF MAHARASHTRA
|
February 27, 2024 |
|
CHETAN DEEPAKSINGH THAKUR Vs. STATE OF MAHARASHTRA
|
January 12, 2024 |
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CHETAN HARIRAJI PUROHIT Vs. STATE OF MAHARASHTRA
|
February 28, 2024 |
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CHETAN KAILAS VAIDYA Vs. STATE OF MAHARASHTRA
|
October 3, 2024 |
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CHETANKUMAR VILAS JAIN Vs. STATE OF GOA
|
August 23, 2024 |
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CHHAYA PRAKASH KOSALGE Vs. STATE OF MAHARASHTRA
|
September 18, 2024 |
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CHIEF OFFICER PEN MUNICIPAL COUNCIL Vs. SHEKHAR B. ABHANG
|
May 6, 2024 |
|
CHIEF OFFICER, ALIBAG MUNICIPAL COUNCIL Vs. MAMTA N. PATIL
|
February 20, 2024 |
|
CHIKYA Vs. STATE OF MAHARASHTRA
|
January 2, 2024 |
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CHINNU GAJANAN POTAVI Vs. STATE OF MAHARASHTRA
|
June 4, 2024 |
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CHIPLUN SAND MINING & TRADING CORPORATION Vs. STATE OF MAHARASHTRA
|
May 7, 2024 |
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CHOGALAL SANTOKHJI RAVAL Vs. SJAMKARPRASAD JAGNATH VERMA
|
September 27, 2024 |
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CHOKSHI ARVIND JEWELLERS Vs. UNION OF INDIA
|
March 12, 2024 |
|
CHOLAMANDALAM M.S. GENERAL INSURANCE CO. Vs. POONAM GUPTA
|
October 10, 2024 |
|
CHOLAMANDALAM MS GENERAL INSURANCE CO, Vs. ASHOK RADHESHYAM SHARMA
|
May 9, 2024 |
|
CHOWGULE AND COMPANY Vs. PUBLIC PROSECUTOR
|
August 2, 2024 |
|
CHOWGULE AND COMPANY PVT. LTD. Vs. PUBLIC PROSECUTOR, STATE OF GOA
|
August 14, 2024 |
|
CHRISTINA FRANCIS MACGLIN Vs. STATE OF MAHARASHTRA
|
May 9, 2024 |
|
CITY CENTER MALL PRIVATE LIMITED Vs. STATE OF MAHARASHTRA
|
February 22, 2024 |
|
CLESTINO RAYMOND SALDANHA Vs. CHINAMMA FRANCIS KURIAN
|
June 18, 2024 |
|
CLINTON FERNANDES Vs. STATE OF GOA
|
January 15, 2024 |
|
COLGATE PALMOLIVE (INDIA) LTD Vs. MUMBAI MAHANAGAR PALIKA
|
July 26, 2024 |
|
COMBITIC GLOBAL CAPLET PVT. LTD. Vs. UNION OF INDIA
|
June 10, 2024 |
|
COMMANDANT, GUARD REGIMENTAL Vs. PANDHARI
|
January 12, 2024 |
|
COMMISSIONER OF CUSTOMS Vs. MODERN TRADING AND LOGISTICS LLP
|
August 14, 2024 |
|
COMMISSIONER OF CUSTOMS NS-V Vs. DOC BROWN INDUSTRIES LLP
|
March 20, 2024 |
|
COMMISSIONER OF INCOME TAX (TDS) Vs. B. ARUNKUMAR TRADING LTD.
|
February 23, 2024 |
|
COMMISSIONER, FOOD AND DRUGS ADMINISTRATION Vs. STATE OF MAHARASHTRA
|
April 26, 2024 |
|
CONG LING Vs. FRRO
|
July 11, 2024 |
|
CREATIVE CONSUMERS CO-OP SOCIETY Vs. DISTRICT COLLECTOR
|
August 5, 2024 |
|
CRYSTAL CONSTRUCTION COMPANY Vs. STATE OF MAHARASHTRA
|
March 4, 2024 |
|
CRYSTAL FERNANDES Vs. JOSHUA HENRY FERNANDES
|
August 29, 2024 |
|
CUMMUNIDADE OF TIVIM Vs. STATE OF GOA
|
August 6, 2024 |
|
DAGADU Vs. UNION OF INDIA
|
January 11, 2024 |
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DAGADU DNYANU DIWASE Vs. PRAKASH DATTATRAYA DIWASE
|
February 22, 2024 |
|
DAGDABAI VITTHAL KADAM Vs. STATE OF MAHARASHTRA
|
October 25, 2024 |
|
DAKSH JUBER GHELANI Vs. COMMISSIONER OF POLICE
|
April 4, 2024 |
|
DAMODAR PUNDALIK MANDREKAR Vs. VPK URBAN CO-OP CREDIT SOCIETY LTD.
|
November 12, 2024 |
|
DAMODAR S/O UTTAMRAO WARGE Vs. STATE OF MAHARASHTRA
|
August 12, 2024 |
|
DAMODHAR JAGNNATH LOKHANDE Vs. CENTRAL BUREAU OF INVESTIGATION
|
October 23, 2024 |
|
DANIEL IFEANCYCHUKWU Vs. STATE OF MAHARASHTRA
|
December 4, 2024 |
|
DARA H. SATPATIWALA Vs. JOINT CHARITY COMMISSIONER
|
March 11, 2024 |
|
DARRSHAN KUMAR VILAYATIRAM KHANNA Vs. STATE OF MAHARASHTRA
|
July 18, 2024 |
|
DARRYL THOMAS FERNANDES Vs. AUBREY DSOUZA
|
April 29, 2024 |
|
DATTARAM ATMARAM SAWANT Vs. VIDHARBHA KONKAN GRAMIN BANK
|
May 2, 2024 |
|
DATTATRAY BAPU DIGHE Vs. STATE OF MAHARASHTRA
|
October 22, 2024 |
|
DATTATRAY GOPAL Vs. NEERABAI TUKARAM
|
January 19, 2024 |
|
DATTATRAYA Vs. SHRIHARI
|
March 8, 2024 |
|
DATTATRAYA Vs. STATE OF MAHARASHTRA
|
February 29, 2024 |
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DATTATRAYA IRRANNA KURLE Vs. MAHARASHTRA STATE ELECTRICAL BOARD
|
July 25, 2024 |
|
DATTATRAYA MAHADEV UGALE Vs. STATE OF MAHARASHTRA
|
May 10, 2024 |
|
DATTATRAYA MARUTI BANSUDE Vs. STATE OF MAHARASHTRA
|
March 20, 2024 |
|
DATTATRAYA R. KARALE Vs. SHEKHAR BALASAHEB GENBHAU
|
March 20, 2024 |
|
DATTRATRAY BHAGWAN PARDE Vs. STATE OF MAHARASHTRA
|
August 12, 2024 |
|
DATTU Vs. STATE OF MAHARASHTRA
|
January 23, 2024 |
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DATTU SHANKAR DHUMAL Vs. SHIPPING SERVICES
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April 1, 2024 |
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DATTU VINAYAK RAUT DESSAI Vs. GOVIND BALKRISHNA RAUT DESSAI
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May 10, 2024 |
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DAULATRAO SHANKARRAO THAKARE Vs. DIVISIONAL JOINT REGISTRAR CO-OP SOCIETIES
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July 26, 2024 |
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DAYANAND MALIKARJUN KHANDARE Vs. STATE OF MAHARASHTRA
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November 18, 2024 |
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DAYANAND NARVEKAR Vs. STATE OF GOA
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April 29, 2024 |
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DEELIP MHAISEKAR Vs. AJAY SAHEBRAO CHANDANWALE
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July 11, 2024 |
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DEELIP S/O. KISHANRAO Vs. STATE OF MAHARASHTRA
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August 7, 2024 |
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DEEPAK BAJAJ Vs. STATE OF MAHARASHTRA
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May 2, 2024 |
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DEEPAK BHAGWANDAS RAHEJA Vs. TIKAMDAS & ASSOCIATES
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February 8, 2024 |
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DEEPAK MANAKLAL KATARIYA Vs. ASHOK MOTILAL KATARIYA
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November 29, 2024 |
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DEEPAK PANDURANG RAUT Vs. STATE OF MAHARASHTRA
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August 21, 2024 |
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DEEPAK S. KAVADIYA Vs. ADDITIONAL DIVISIONAL COMMISSIONER
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November 12, 2024 |
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DEEPAK S/O KAILAS AGLAVE Vs. STATE OF MAHARASHTRA
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September 2, 2024 |
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DEEPALI PRASHANT NANDI Vs. BHARATI RATHOD
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January 10, 2024 |
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DEEPESH BHASKAR Vs. STATE OF MAHARASHTRA
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July 22, 2024 |
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DEEPIKA Vs. NITIN
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April 25, 2024 |
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DEGAON BACKWAD CLASS CO.OP. SOC. LTD Vs. STATE OF MAHARASHTRA
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May 3, 2024 |
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DEOGIRI NAGRI SAHAKARI BANK LIMITED Vs. POWERUP ELECTRICALS
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April 10, 2024 |
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DEPE GLOBAL SHIPPING AGENCIES Vs. MATHER AND PLATT INDIA LTD.
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October 4, 2024 |
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DEPUTY COLLECTOR Vs. IBRAHIM MUSA ATHONIYA
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June 10, 2024 |
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DEPUTY COMMISSIONER OF POLICE WIRELESS DIVISION MUMBAI Vs. SANJAY GOVIND PARAB
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September 6, 2024 |
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DEVAYANI SHRIDHAR MHATRE Vs. STATE OF MAHARASHTRA
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March 7, 2024 |
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DEVENDRA NARAYAN BONDE Vs. STATE OF MAHARASHTRA
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July 2, 2024 |
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DEVI SARASWATI MAHILA BAHU UDDESHIYA SHIKSHAN SANSTHA Vs. STATE OF MAHARASHTRA
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August 6, 2024 |
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DEVIDAS Vs. STATE OF MAHARASHTRA
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September 20, 2024 |
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DEVIDAS BHANUDAS TORADMAL Vs. STATE OF MAHARASHTRA
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August 8, 2024 |
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DEVIKE CONSTRUCTIONS AND DEVELOPERS PVT. LTD Vs. DILIP VENGSARKAR FOUNDATION
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January 12, 2024 |
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DEVOO AMBO PATIL Vs. HIREN VENILAL SEVAK
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April 16, 2024 |
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DEVYANI C. NAIK Vs. STATE OF GOA
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August 13, 2024 |
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DHANANJAY ATMARAM JOG Vs. STATE OF GOA
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November 25, 2024 |
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DHANANJAY DEORAM JADHAV Vs. STATE OF MAHARASHTRA
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January 16, 2024 |
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DHANARAJ MEGHRAJ RAJPAL Vs. AMERICAN EXPRESS BANKING CORPORATION
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January 3, 2024 |
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DHANARAJ MEGHRAJ RAJPAL Vs. AMERICAN EXPRESS BANKING CORPORATION
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January 5, 2024 |
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DHANESH KASHYAP Vs. STATE
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December 18, 2024 |
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DHANRAJ Vs. STATE OF MAHARASHTRA
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June 18, 2024 |
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DHANRAJ NAVNATH BHOYAR Vs. WESTERN COAL FIELDS LTD
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March 26, 2024 |
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DHANRAJ TEJMAL LUKAD Vs. APEX GRIEVANCE REDRESSAL COMMITTEE
|
May 8, 2024 |
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DHANUBAI @ DHANNO Vs. STATE OF MAHARASHTRA
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February 8, 2024 |
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DHARMISHTHA Vs. STATE OF MAHARASHTRA
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January 16, 2024 |
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DHIRAJ UTTAM ASHTANKAR Vs. STATE OF MAHARASHTRA
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May 28, 2024 |
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DHIRAJ VIJAYKUMAR MAKHIJA Vs. STATE OF MAHARASHTRA
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June 20, 2024 |
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DHYAN FOUNDATION Vs. STATE OF GOA
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February 12, 2024 |
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DIGAMBAR S/O. RAMDAS THAKRE Vs. STATE OF MAHARASHTRA
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June 20, 2024 |
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DIGAMBAR SHIVAJI IGAVE Vs. STATE OF MAHARASHTRA
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September 13, 2024 |
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DIGAMBAR UDDHAV SUPEKAR Vs. STATE OF MAHARASHTRA
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October 16, 2024 |
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DIKSHIT @ GUTHALI MILIND Vs. STATE OF MAHARASHTRA
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March 28, 2024 |
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DILIP AMONKAR Vs. STATE OF GOA
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October 3, 2024 |
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DILIP GULELKAR Vs. STATE OF GOA
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April 26, 2024 |
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DILIP JASARAMJI MALI Vs. RAMESH GANESH SAXENA
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December 20, 2024 |
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DILIP MAHASUKHLAL SHAH Vs. CHANDRAKANT KANTILAL SHAH
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April 24, 2024 |
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DILIP RAGHUNATH SATAV Vs. UNION OF INDIA
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July 4, 2024 |
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DILIP RANGNATH NALWAD Vs. STATE OF MAHARASHTRA
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January 8, 2024 |
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DILIP S/O SANDIPAN PATIL Vs. STATE OF MAHARASHTRA
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July 4, 2024 |
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DILIP TATOBA RAJE Vs. STATE OF MAHARASHTRA
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May 9, 2024 |
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DILKHUSH EKNATH Vs. STATE OF MAHARASHTRA
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August 19, 2024 |
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DINANATH BATAU RAMTEKE Vs. BHARAT INTELLIGENCE SECURITY FORCE
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October 17, 2024 |
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DINESH BHANUDAS CHANDANSHIVE Vs. STATE OF MAHARASHTRA
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January 30, 2024 |
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DINESH FAKIRA MOHURLE Vs. STATE OF MAHARASHTRA
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October 22, 2024 |
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DINESH GANESH INDRE Vs. STATE OF MAHARASHTRA
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March 26, 2024 |
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DINESH SINGH Vs. CENTRAL BUREAU OF INVESTIGATION
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June 18, 2024 |
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DINKAR SHANKAR DESHMUKH Vs. STATE OF MAHARASHTRA
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October 11, 2024 |
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DIPAK LAXMAN JADHAV Vs. STATE OF MAHARASHTRA
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July 3, 2024 |
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DIPALI DILIP PAWAR Vs. STATE OF MAHARASHTRA
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August 6, 2024 |
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DIVISIONAL CONTROLLER Vs. DEVENDRA BABURAO KHOBRAGAD
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September 12, 2024 |
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DIVISIONAL CONTROLLER Vs. SUBHASH MAHADEV DESAI
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February 13, 2024 |
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DIVISIONAL MANAGER Vs. SHARAD SHANKAR JADHAV
|
March 5, 2024 |
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DIVYANIBEN AJAYKUMAR PATEL Vs. UNION TERRITORY OF DADRA AND NAGAR HAVELI, DAMAN AND DIU
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April 4, 2024 |
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DIWAKAR Vs. SEEMA
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January 23, 2024 |
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DIYASHREE TUYEMKAR Vs. VINOD VISHWANATH TUYENKAR
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January 17, 2024 |
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DNYANDEO PANDURANG YADAV Vs. STATE OF MAHARASHTRA
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August 2, 2024 |
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DNYANESHWAR ROHIDAS WAKALE Vs. STATE OF MAHARASHTRA
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September 19, 2024 |
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DNYANOBADATTARAM BABAR Vs. STATE OF MAHARASHTRA
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July 2, 2024 |
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DNYNESHWAR UMAJI BELE Vs. CHIEF GENERAL MANAGER
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January 8, 2024 |
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DOLCHAND YADAVRAO CHAUHAN Vs. STATE OF MAHARASHTRA
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December 20, 2024 |
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DOMBIVALI NAGARI SAHAKARI BANK LTD. Vs. STATE OF MAHARASHTRA
|
December 16, 2024 |
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DOMNIC DSOUZA Vs. POLICE INSPECTOR
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March 4, 2024 |
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DONAL FRANCIS VAZ Vs. STATE OF MAHARASHTRA
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March 15, 2024 |
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DR SURESH B. SHETYE Vs. STATE OF GOA
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November 25, 2024 |
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DR. SHRUTI SAKHARAM SORTE Vs. ANANT BAJIRAO BURADKAR
|
April 29, 2024 |
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DRIVE INDIA ENTERPRISES SOLUTIONS LTD. Vs. HAIER TELECOM
|
November 11, 2024 |
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DURO SHOX PVT. LTD. Vs. STATE OF MAHARASHTRA
|
October 22, 2024 |
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DURYODHAN SOPAN ALDAR Vs. STATE OF MAHARASHTRA
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February 28, 2024 |
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DWARKABAI Vs. SCHEDULED TRIBE CERTIFICATE SCRUTINY COMMITTEE
|
May 3, 2024 |
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EBIX CASH PVT LTD Vs. STATE OF MAHARASHTRA
|
July 22, 2024 |
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ECHJAY INDUSTRIES PVT LTD. Vs. RAJENDRA
|
May 10, 2024 |
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EDELWEISS ASSET RECONSTRUCTION COMPANY Vs. MEETI DEVELOPERS PVT. LTD.
|
September 3, 2024 |
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EDUNETWORK PRIVATE LIMITED Vs. REGIONAL PROVIDENT FUND
|
January 17, 2024 |
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EEPC(INDIA) Vs. NIRAJKUMAR DUBEY
|
June 27, 2024 |
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EKNATH LAXMAN SHINDE Vs. STATE OF MAHARASHTRA
|
March 8, 2024 |
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EKNATH S/O TRIMBAK KHARAT Vs. STATE OF MAHARASHTRA
|
October 15, 2024 |
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EKVIRA NAGRI PAT-SANSTHA MARYADIT Vs. SANDEEP MAROTRAO PANDE
|
March 12, 2024 |
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ELECTROPNEUMATICS AND HYDRAULICS INDIA PVT. LTD Vs. APPASAHEB M. TODMAL
|
January 22, 2024 |
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ELLIYAS MOHAMMAD GAUSE Vs. UNION OF INDIA
|
April 15, 2024 |
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ELURI SHREENU Vs. STATE OF MAHARASHTRA
|
November 14, 2024 |
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EMKAY GLOBAL FINANCIAL SERVICES LTD. Vs. ASSISTANT COMMISSIONER IF INCOME TAX
|
February 6, 2024 |
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EMPLOYEES PROVIDENT FUND ORGANIZATION Vs. JAIN IRRIGATION SYSTEMS LTD
|
July 26, 2024 |
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EMPLOYEES STATE INSURANCE CORPORATION Vs. DINENDRA RATANSI
|
July 10, 2024 |
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EMPLOYMENT/SERVICES OF PEON Vs. MAHADEO LAND DEVELOPERS PVT. LTD.
|
December 14, 2024 |
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ERA REALTORS PRIVATE LIMITED Vs. PRAKASH SHAH
|
March 14, 2024 |
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ESHTIYAQ AHMED MUSHTAQ AHMED QURESHI Vs. STATE OF MAHARASHTRA
|
May 10, 2024 |
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EUGENIA FERNANDES Vs. MARIA SANTANA FERNANDES
|
January 12, 2024 |
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EVEREST KANTO CYLINDER LTD. Vs. UNION OF INDIA
|
January 29, 2024 |
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EXECUTIVE ENGINEER Vs. BALAPRASAD GANESHLAL SARDA
|
April 26, 2024 |
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EXECUTIVE ENGINEER, AMRAVATI MEDIUM PROJECT DIVISION Vs. SHANKAR
|
April 23, 2024 |
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FAJLE RAHIM ABDUL LATIF KHAN Vs. THE HONBLE ADMINISTRATOR, SILVASSA
|
January 17, 2024 |
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FAKRUDDIN. A CHOUDHARY Vs. ALI MIRZA S/O KAISAR MIRZA
|
October 4, 2024 |
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FARID VELJEE Vs. NURALLAH KAMRUDDIN
|
April 25, 2024 |
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FATIMA SHABBIR SHAIKH Vs. STATE OF MAHARASHTRA
|
June 28, 2024 |
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FAYAZ SALIA MOHAMMAD Vs. CHIEF OFFICER
|
January 3, 2024 |
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FEDERAL BRANDS LTD. Vs. COSMOS PREMISES PVT. LTD.
|
August 2, 2024 |
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FILM & TELEVISION PRODUCERS GUILD OF INDIA Vs. STATE OF MAHARASHTRA
|
June 20, 2024 |
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FIROZ KHAN Vs. STATE OF MAHARASHTRA
|
August 23, 2024 |
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FIROZ MOHAMMAD SHAIKH Vs. COMMISSIONER OF POLICE
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February 6, 2024 |
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FLAVIA CYNTHIA DA CONCEICAO Vs. SHRIRAM SUBRAI KAMAT TARKAR
|
January 2, 2024 |
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FOMENTO RESORTS & HOTELS LTD. Vs. STATE OF GOA
|
February 9, 2024 |
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FORBES GOKAK LTD Vs. BHARAT PETROLEUM CORPORATION LIMITED
|
September 10, 2024 |
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FORK MEDIA PVT. LTD Vs. UNION OF INDIA
|
December 9, 2024 |
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FORTUNE DEVELOPERS AND INFRASTRUCTURE Vs. PUNE MUNICIPAL CORPORATION
|
August 27, 2024 |
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FORUM FOR FAST JUSTICE Vs. GOVERNMENT OF MAHARASHTRA
|
January 15, 2024 |
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FRICK INDIA LTD Vs. ION EXCHANGE ENVIRO FARMS LTD
|
April 18, 2024 |
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FULCHAND Vs. STATE OF MAHARASHTRA
|
July 9, 2024 |
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FUNDS AND PROPERTIES OF PARSI PANCHAYET Vs. MINOO KEKI MISTRY
|
October 9, 2024 |
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FUTURE GENERALI INDIA INS. CO. Vs. GANPAT RAMCHANDRA
|
August 20, 2024 |
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G.S.COMMERCIAL CORPORATION Vs. STATE OF MAHARASHTRA
|
April 2, 2024 |
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GADEKAR GINNING AND PRESSING PVT. LTD. Vs. CANARA BANK
|
September 3, 2024 |
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GAJANAN DNYANBA MORE Vs. STATE OF MAHARASHTRA
|
September 26, 2024 |
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GAJANAN M. NAIK Vs. GOA STATE CO-OP MILK PRODUCTS
|
May 6, 2024 |
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GAJANAN V. NAVELKAR Vs. VILLAGE PANCHAYAT OF VIRNODA
|
February 14, 2024 |
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GAMMON ENGINEERS AND CONTRACTORS PVT. LTD. Vs. ROHIT SOOD
|
October 16, 2024 |
|
GANDHARVA DHANESHWAR PATIL Vs. STATE OF MAHARASHTRA
|
August 7, 2024 |
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GANESH ARJUN CHUKKAL Vs. MELRONIA HOSPITALITY PVT. LTD.
|
October 17, 2024 |
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GANESH INDUSTRIES Vs. WORKERS OF GANESH INDUSTRIES
|
January 17, 2024 |
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GANESH SITARAM MAGAR Vs. STATE OF MAHARASHTRA
|
January 25, 2024 |
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GANESH VITTHAL SHEDMAKE Vs. STATE OF MAHARASHTRA
|
November 11, 2024 |
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GANGADHAR Vs. SUBHADRABAI
|
December 19, 2024 |
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GANGADHAR SONU SONAWARE Vs. NAMDEO BHAUSINGH SONAWANE
|
April 19, 2024 |
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GANGADHAR WAMANRAO PATIL Vs. RAVISHANKAR BENIPRASAD DHELIA
|
March 7, 2024 |
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GANGUBAI Vs. HEMANT
|
February 20, 2024 |
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GANPAT BHAGOJI KSHIRSAGAR Vs. ANJANA KRUSHNA JAMDADE
|
October 9, 2024 |
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GANPATI SHANKAR Vs. STATE OF MAHARASHTRA
|
February 29, 2024 |
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GARDEN A-1 CHSL Vs. STATE OF MAHARASHTRA
|
March 28, 2024 |
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GAURAV Vs. STATE OF MAHARASHTRA
|
January 30, 2024 |
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GAUTAM DINESH RADIA Vs. INCOME TAX DEPARTMENT
|
January 16, 2024 |
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GAUTAM GOVINDRAO WAGH Vs. STATE OF MAHARASHTRA
|
August 9, 2024 |
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GAYATRI CONSTRUCTION Vs. STATE OF MAHARASHTRA
|
February 5, 2024 |
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GEETA D/O. PEREYALDAS Vs. STATE OF MAHARASHTRA
|
June 19, 2024 |
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GEETA KAPUR Vs. STATE OF MAHARASHTRA
|
March 13, 2024 |
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GEETARAM Vs. STATE OF MAHARASHTRA
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March 18, 2024 |
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GENAROSA A. ANNES Vs. HAJI ESMAIL HAJI ESSA
|
December 17, 2024 |
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GENERAL MOTORS EMPLOYEES UNION Vs. GENERAL MOTORS INDIA PVT. LTD.
|
January 9, 2024 |
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GENERAL MOTORS INDIA PVT LTD. Vs. STATE OF MAHARASHTRA
|
December 11, 2024 |
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GEOCON CONSULTANCY Vs. STATE OF MAHARASHTRA
|
August 19, 2024 |
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GEOPRENEUR REALTY PRIVATE LIMITED Vs. UNION OF INDIA
|
January 15, 2024 |
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GHANSHYAM Vs. STATE OF MAHARASHTRA
|
June 26, 2024 |
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GIRIDHAR S/O. NAKUL YADAV Vs. STATE OF MAHARASHTRA
|
April 4, 2024 |
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GIRISH RAMSHANKAR UPADHYAY Vs. ANANTRAI GIRISHBHAI UPADHYAY
|
August 20, 2024 |
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GITADEVI RAMPRAKASH PODAR Vs. PRAGNESH NARAYAN PODAR
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February 13, 2024 |
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GITADEVI RAMPRAKASH PODAR Vs. PRAGNESH NARAYAN PODAR
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February 12, 2024 |
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GITANJALI Vs. STATE OF MAHARASHTRA
|
July 10, 2024 |
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GLENMARK PHARMACEUTICALS LTD. Vs. GLECK PHARMA (OPC) PVT LTD.
|
June 13, 2024 |
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GLOBAL ZONE SANITORY INFRASTRUCTURE PVT. LTD. Vs. ADVENT INFRACON
|
September 13, 2024 |
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GLOBE THEATERS PVT. LTD Vs. JOSEPH BARRETTO
|
January 22, 2024 |
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GOA SHIPYARD LIMITED Vs. SHOFT SHIPYARD PVT. LTD.
|
April 26, 2024 |
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GOBINDRAM DARYANUMAL TALREJA Vs. STATE OF MAHARASHTRA
|
November 21, 2024 |
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GODREJ AND BOYCE MANUFACTURING COMPANY LTD Vs. SHIVKRANTI KAMGAR SANGHATANA
|
March 28, 2024 |
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GODREJ INDUSTRIES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 28, 2024 |
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GODREJ PROJECTS DEVELOPMENT PVT LTD Vs. INCOME TAX OFFICER
|
February 1, 2024 |
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GODSON A. RODRIGUES Vs. SVC COOPERATIVE BANK LTD
|
March 26, 2024 |
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GOEFFREY PETER Vs. STATE OF MAHARASHTRA
|
February 6, 2024 |
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GOLDEN AGRO FOOD INDUSTRIES Vs. VISHWASRAO BABURAO DESAI
|
July 1, 2024 |
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GOMATI KISHOR PALLIWAR Vs. STATE OF MAHARASHTRA
|
March 27, 2024 |
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GOPAL ASHOKRAO JADHAV Vs. STATE OF MAHARASHTRA
|
September 2, 2024 |
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GOPAL C. MEHTA Vs. STATE OF MAHARASHTRA
|
June 13, 2024 |
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GOPAL DINKAR VANAVE Vs. APEX GRIEVANCE REDRESSAL COMMITTEE SLUM REHABILITATION AUTHORITY
|
January 19, 2024 |
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GOPAL RADHESHYAM YADAV Vs. STATE OF MAHARASHTRA
|
December 16, 2024 |
|
GOPAL S/O. GOVIND LAKADE Vs. DIVISIONAL COMMISSIONER
|
August 9, 2024 |
|
GOPAL SURESH MALIK Vs. STATE OF MAHARASHTRA
|
April 16, 2024 |
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GORAI NAGAR MAHARASHTRA GRIHANIRMAN VASAHAT Vs. STATE OF MAHARASHTRA
|
August 12, 2024 |
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GORAKH RAMBHAU CHOTHVE Vs. VILAS EKNATH KADAM
|
September 13, 2024 |
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GOURANG ANIL WAKADE Vs. INCOME TAX OFFICER WARD
|
December 10, 2024 |
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GOVERNMENT AIDED TECHNICAL INSTITUTES EMPLOYEES WELFARE BOARD Vs. STATE OF MAHARASHTRA
|
June 10, 2024 |
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GOVIND KONDIBA TANPURE Vs. STATE OF MAHARASHTRA
|
August 7, 2024 |
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GOVIND MILK AND MILK PRODUCTS PVT. LTD. Vs. STATE OF MAHARASHTRA
|
December 4, 2024 |
|
GOVIND SAKLI EPILI Vs. UNION OF INDIA
|
February 5, 2024 |
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GOVINDA GOGA DONDE Vs. MAYUR RAMESH BORA
|
July 18, 2024 |
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GRAND PARADI CO-OPERATIVE HOUSING SOCIETY LTD. Vs. MONT BLANC PROPERTIES & INDUSTRIES PVT. LTD.
|
February 23, 2024 |
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GTI INFOTEL PVT. LTD. Vs. HINDUSTAN PETROLEUM CORPORATION LTD.
|
October 25, 2024 |
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GUDIPATI SUBRAMANIAM Vs. UNION OF INDIA
|
May 17, 2024 |
|
GUFRAM BEIG Vs. C.B.I.
|
September 9, 2024 |
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GUFRAN SULEMAN QURESHI Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
|
February 23, 2024 |
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GULAM ALI Vs. SHAIKH KALIMULLA
|
August 26, 2024 |
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GULAM HAZRAT ABDUL REHMAN Vs. ALKA SASANE
|
September 4, 2024 |
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GULSHAN TOWNPLANNERS LLP Vs. GULSHAN CO-OPERATIVE HOUSING SOCIETY LIMITED
|
September 30, 2024 |
|
GURU NANAK INSTITUTE OF ENGINEERING Vs. GRIEVANCE COMMITTEE
|
July 31, 2024 |
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H.P. GHUMARE Vs. STATE OF MAHARASHTRA
|
March 6, 2024 |
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HALARNKAR REEHA ADISH Vs. HON’BLE HIGH COURT OF BOMBAY
|
March 1, 2024 |
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HANMANT PUNDLIKRAO BIRADAR Vs. STATE OF MAHARASHTRA
|
May 3, 2024 |
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HANMANT S/O. MASHNA IBITWAR Vs. STATE OF MAHARASHTRA
|
October 4, 2024 |
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HARDIK PRAKASH SHAH Vs. STATE OF MAHARASHTRA
|
July 22, 2024 |
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HARESH PANCHAL Vs. LEELA CHANDRAKANT NAIK
|
September 2, 2024 |
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HARI SANKARAN Vs. SERIOUS FRAUD INVESTIGATION OFFICE MUMBAI
|
March 7, 2024 |
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HARIBHAU Vs. STATE OF MAHARASHTRA
|
November 13, 2024 |
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HARIDAS HANMANT KADAM Vs. SHANKAR SHRIPATI KADAM
|
May 7, 2024 |
|
HARIOM MUNNALAL SOLANKI Vs. STATE OF MAHARASHTRA
|
January 22, 2024 |
|
HARISH S/O. RAMESH GAWAI Vs. REGISTRAR (LEGAL)
|
March 13, 2024 |
|
HARKU Vs. DIVISIONAL COMMISSIONER
|
February 13, 2024 |
|
HAROON EBRAHIM Vs. STATE OF GOA
|
July 15, 2024 |
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HARPRITSINGH BHUPINDERSINGH HORA Vs. STATE OF MAHARASHTRA
|
September 30, 2024 |
|
HARSH NITIN WAGHMARE Vs. DR. BABASAHEB AMBEDKAR MARATHWADA UNIVERSITY
|
March 19, 2024 |
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HARSHWARDHAN DHANAJI PATIL Vs. VIKAS TANAJI PATIL
|
April 10, 2024 |
|
HASINABI Vs. MOHAMMAD SHARIF
|
March 7, 2024 |
|
HDFC BANK Vs. STATE OF MAHARASHTRA
|
September 18, 2024 |
|
HDFC BANK LIMITED Vs. REGISTRAR OF COMPANIES MUMBAI
|
June 20, 2024 |
|
HEALTH-O-WONDER PRIVATE LTD. Vs. COMMISSIONER
|
March 14, 2024 |
|
HEENA PARVEZ KHOKAR Vs. KHURSHID MOHAMMED NAZIR KHOKAR
|
April 12, 2024 |
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HELBON ENGINEERS PVT. LTD. Vs. FERRAL ANANT MACHINERY MANUFACTURERS PVT. LTD.
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June 10, 2024 |
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HEM PRABHAKAR SHAH Vs. STATE OF MAHARASHTRA
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September 5, 2024 |
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HEMA SURESH AHUJA Vs. STATE OF MAHARASHTRA
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March 13, 2024 |
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HEMANT BHARAT KACHARE Vs. VASU ANNA SHETTY
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October 24, 2024 |
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HEMANT MAHIPATRAY SHAH Vs. ANAND UPADHYAY
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August 12, 2024 |
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HEMANT SAMBHAJI PAWAR Vs. STATE OF MAHARASHTRA
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June 28, 2024 |
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HEMAXIBA ANIRUDDHSINH DODIYA Vs. STATE OF MAHARASHTRA
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June 24, 2024 |
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HEMKRUSHNA GONGAL SINDHIMESHRAM Vs. STATE OF MAHARASHTRA
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June 13, 2024 |
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HEMPRABHA CO-OP HOUSING SOCIETY Vs. KISHORE C. WAGHELA
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July 22, 2024 |
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HEXAWARE TECHNOLOGIES LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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May 3, 2024 |
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HIKAL LTD. Vs. UNION OF INDIA
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February 22, 2024 |
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HILARIO FRANCIS FERNANDES Vs. CHRITOPHER FERNANDES
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June 26, 2024 |
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HIMALAY MANOHAR PATIL Vs. STATE OF MAHARASHTRA
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July 3, 2024 |
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HINDALCO INDUSTRIES LIMITED Vs. UNION OF INDIA
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January 17, 2024 |
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HINDUSTAN COCA-COLA BEVERAGES PVT.LTD Vs. STATE OF MAHARASHTRA
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December 11, 2024 |
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HINDUSTAN CONSTRUCTION COMPANY LIMITED \VIDHARBHA IRRIGATION DEVELOPMENT CORPORATION Vs. VIDHARBHA IRRIGATION DEVELOPMENT CORPORATION
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June 10, 2024 |
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HINDUSTAN EXPORT & IMPORT CORPORATION PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF INCOME-TAX
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May 7, 2024 |
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HINDUSTAN LEVEL EMPLOYEES UNION Vs. HINDUSTAN UNILEVER LIMITED
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January 3, 2024 |
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HINDUSTAN PETROLEUM CORPORATION Vs. MAVJI JETHALAL RATHOD
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April 12, 2024 |
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HINDUSTAN PETROLEUM CORPORATION LTD. Vs. PIROZA PARVEZ DRIVER / SHAVAK DHUNJIBHOY MEHTA
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July 2, 2024 |
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HINDUSTAN UNILEVER LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
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September 23, 2024 |
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HIRA LOHAR Vs. STATE OF GOA
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September 10, 2024 |
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HIRABAI ANNASAHEB CHAVAN Vs. STATE OF MAHARASHTRA
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September 23, 2024 |
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HIRAL CHANDRAKANT JADHAV Vs. STATE OF MAHARASHTRA
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January 3, 2024 |
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HIRALAL CHHABURAO JAWALE Vs. NANDLAL CHHABURAO JAWALE
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October 24, 2024 |
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HIREN ASHWIN SHAH Vs. STATE OF MAHARASHTRA
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March 4, 2024 |
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HITEN KHATAU Vs. UNION OF INDIA
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April 30, 2024 |
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HITESH SANTOSH SHINDE Vs. DIVISIONAL COMMISSIONER
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September 2, 2024 |
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HONESTY LAND DEVELOPERS Vs. MADHUKAR SONAJI SALVE
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October 18, 2024 |
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HOUSABAI SADASHIV JAVAK Vs. BHAGIRTHIBAI
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March 12, 2024 |
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HUHTAMAKI INDIA LTD. Vs. STATE OF MAHARASHTRA
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July 15, 2024 |
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HYUNDAI CONSTRUCTION EQUIPMENT INDIA PVT. LTD. Vs. SAUMYA MINING LIMITED
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January 11, 2024 |
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ICICI BANK LIMITED Vs. UNION OF INDIA
|
December 13, 2024 |
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ICICI HOME FINANCE COMPANY LTD Vs. UNION OF INDIA
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June 11, 2024 |
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ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. SHARDA ANNARAO NAIK
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March 21, 2024 |
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IFB INDUSTRIES LTD Vs. FLORY ALBERT FERNANDEZ
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February 20, 2024 |
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IJAJ AHMAD RIYAZ AHMED QURESHI Vs. STATE OF MAHARASHTRA
|
June 19, 2024 |
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IKBA CHANDULAL SHAIKH Vs. STATE OF MAHARASHTRA
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January 5, 2024 |
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ILIYAS AHMAD ABDUL HAMID QURESHI Vs. STATE OF MAHARASHTRA
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June 26, 2024 |
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IMTIYAZ HUSSAIN Vs. STATE OF MAHARASHTRA
|
January 19, 2024 |
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IN THE MATTER OF ARBITRATION OF M/S. MAHARASHTRA EXPLOSIVES LTD Vs. STATE OF MAHARASHTRA
|
May 9, 2024 |
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INCOME TAX OFFICER Vs. KRISHNAGOPAL MOTILAL CHANDAK
|
February 21, 2024 |
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INDIAN EXPRESS (P) LTD Vs. DINESH RANE
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January 30, 2024 |
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INDIAN EXPRESS NEWSPAPERS (BOMBAY) LTD. Vs. COMMISSIONER OF INCOME TAX
|
March 8, 2024 |
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INDIAN EXPRESS P LTD Vs. GANESH GOPNATH RANE
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July 2, 2024 |
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INDIAN INSTITUTE OF ARCHITECTS Vs. CITY AND INDUSTRIAL DEVELOPMENT CORPORATION LTD.
|
July 1, 2024 |
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INDIAN INSTITUTE OF TECHNOLOGY BOMBAY Vs. TANAJI BABAJI LAD
|
October 4, 2024 |
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INDIRABAI N. BIVALKAR Vs. YADAV G. MHATRE
|
May 9, 2024 |
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INDO ALLIED PROTEIN FOODS PVT. LTD. Vs. STATE OF MAHARASHTRA
|
August 5, 2024 |
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INDO RAMA SYNTHETICS (I) LTD. Vs. ASHOK SAHEBRAO BADIYE
|
May 30, 2024 |
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INDUS POWER TECH INC. Vs. ECHJAY INDUSTRIES PVT. LTD.
|
October 17, 2024 |
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INDUS TOWERS LIMITED Vs. RAJENDRA PATIL (YEDRAVKAR)
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April 18, 2024 |
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INFANTRY SECURITY Vs. INCOME TAX OFFICER
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December 3, 2024 |
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INFINITE INDIA INVESTMENT MANAGEMENT LIMITED Vs. EKVITY VENTURES LLP
|
May 6, 2024 |
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INTEGRO FINSERV PRIVATE LIMITED Vs. VINEET SINGH CONSTRUCTION PRIVATE LIMITED
|
January 19, 2024 |
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ISHWAR DATTA CHAVAN Vs. STATE OF MAHARASHTRA
|
July 15, 2024 |
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IVORY PROPERTIES & HOTELS PRIVATE LIMITED Vs. VASANTBEN RAMNIKLAL BHUTA
|
June 25, 2024 |
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J Vs. STATE OF MAHARASHTRA
|
February 26, 2024 |
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J.P.REALITIES Vs. MAHESH CHANDRABHAN KINGRANI
|
March 19, 2024 |
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J.W.MARRIOTT Vs. NILESH KANOJIA
|
October 16, 2024 |
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JAFAR @ CHIKNA JAFAR Vs. STATE OF MAHARASHTRA
|
July 16, 2024 |
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JAGANNATH ANNA GAVADE Vs. SHASHIKANT BHUPAL KHANDEKAR
|
August 27, 2024 |
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JAGANNATH LAXMAN SAYKHEDE Vs. MANGILAL JORAWARMAL MUNOT
|
August 9, 2024 |
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JAGRUTI FOUNDATION Vs. STATE OF MAHARASHTRA
|
February 21, 2024 |
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JAGSHI JETHABHAI CHHEDA Vs. DISTRICT DEPUTY REGISTRAR OF CO-OP SOC.
|
December 3, 2024 |
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JAI JALARAM COOPERATIVE HOUSING SOCIETY LTD Vs. NANJI KHIMJI AND CO
|
February 9, 2024 |
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JAIBAI Vs. GANGUBAI BHANUDAS SAKHARE
|
February 16, 2024 |
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JAIPRAKASH KULKARNI Vs. BANKING OMBUDSMAN
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June 13, 2024 |
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JALALUDDIN QURESHI Vs. STATE OF MAHARASHTRA
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April 17, 2024 |
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JALARAM DEVELOPERS SILVASSA Vs. ADMINISTRATOR UNION TERRITORY OF DADRA AND NAGAR
|
September 26, 2024 |
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JALGAON EDUCATION SOCIETY Vs. STATE OF MAHARASHTRA
|
September 3, 2024 |
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JAMEER Vs. STATE OF MAHARASHTRA
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June 25, 2024 |
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JAMILA GULFAM DESAI Vs. JAMIR ABDULMUJIR SHILEDAR
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October 1, 2024 |
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JANADHAR SEVABHAVI SANSTHA Vs. STATE OF MAHARASHTRA
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April 2, 2024 |
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JANAKI SURESH Vs. UNION OF INDIA
|
February 7, 2024 |
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JANARDHAN S/O DUDHARAMJI TIRPUDE Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER
|
June 24, 2024 |
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JANKALYAN SAHAKARI BANK LTD. Vs. DIVISIONAL JOINT REGISTRAR, CO-OPERATIVE SOCIETIES
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October 1, 2024 |
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JARASAND SURYABHAN BORKAR Vs. BHAGWAT SURYAKANT KALE
|
September 2, 2024 |
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JATINDER KAUR CHILOTRA Vs. INTELLIGENCE OFFICER
|
February 27, 2024 |
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JAVED KHAN WASI KHAN Vs. STATE OF MAHARASHTRA
|
May 6, 2024 |
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JAWAHAR SPEAKERS AND MANDAP CONTRACTOR Vs. DISTRICT COLLECTOR
|
April 3, 2024 |
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JAWAHAR SPEAKERS AND MANDAP CONTRACTOR Vs. DISTRICT COLLECTOR
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April 4, 2024 |
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JAYA WD/O SADASHIV SURJUSE Vs. SOPAN S/O WASUDEVRAO JAYLE
|
June 24, 2024 |
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JAYANAND Vs. STATE OF MAHARASHTRA
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November 14, 2024 |
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JAYANAND ARJUN DHABALE Vs. STATE OF MAHARASHTRA
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November 13, 2024 |
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JAYANT MANIKLAL LUNAWAT Vs. SUNIL MOHAN BALWADKAR
|
June 13, 2024 |
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JAYANTILAL INVESTMENTS Vs. MADHUVIHAR CO-OP HOUSING SOCIETY
|
July 19, 2024 |
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JAYASHREE GANGADHAR HIREMATH Vs. NIRMALA GANGADHAR HIREMATH
|
October 3, 2024 |
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JAYDEEP DILIP TAWARE Vs. STATE OF MAHARASHTRA
|
June 11, 2024 |
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JAYESH DINESH KADAM Vs. ANDREW DAVID FERNANDES
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August 9, 2024 |
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JAYESH NATWARLAL SHAH Vs. STATE OF MAHARASHTRA
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December 2, 2024 |
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JAYESH RAMESHCHANDRA SAVLA Vs. JANAK
|
June 18, 2024 |
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JAYPRAKASH SAHAKARI GRIHA RACHANA SANSTHA Vs. STATE OF MAHARASHTRA
|
March 22, 2024 |
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JAYRAM VINAYAK DESHPANDE Vs. DIRECTORATE OF ENFORCEMENT
|
February 29, 2024 |
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JAYSHRI Vs. YASHWANTRAO MANIKRAO PATIL
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October 4, 2024 |
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JAYVANT LAXMAN BAGAD Vs. SUB DIVISIONAL OFFICER
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June 21, 2024 |
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JEEVANJYOTI KAUR BANSAL Vs. KULVINDER SINGH BANSAL
|
March 20, 2024 |
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JERRY DSOUZA Vs. JOAQUIM ANTONIO FERNANDES
|
November 27, 2024 |
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JIJAM MURSHAD ALI HASHIM Vs. STATE OF MAHARASHTRA
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May 9, 2024 |
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JILAJEET SATYANARAYAN PANDEY Vs. CHANDRABALI RAJNARAYAN SHUKLA
|
December 20, 2024 |
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JIMESH RANAWAT Vs. DEEPIKA JIMESH RANAWAT
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April 30, 2024 |
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JITENDRA @ TIGER UMAJI PAWAR Vs. COMMISSIONER OF POLICE
|
March 20, 2024 |
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JITENDRA S/O BADRINARYAN TOSHNIWAL Vs. STATE OF MAHARASHTRA
|
July 8, 2024 |
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JOAN MASCARENHAS Vs. STATE OF GOA
|
April 17, 2024 |
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JOANA ROSE PHILOMINA MIRANDA Vs. WESTERN PRE FAB PVT. LTD.
|
February 1, 2024 |
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JOBI JOSEPH Vs. CADBURY INDIA LTD
|
April 26, 2024 |
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JOHN JOSEPH Vs. UNION OF INDIA
|
December 16, 2024 |
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JOHN PASCOAL DIAS Vs. CHIEF SECRETARY GOVERNMENT OF GOA
|
August 14, 2024 |
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JOSE Vs. R.A.F.SEQUEIRA
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October 22, 2024 |
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JOSEPH PAUL DE SOUSA Vs. STATE
|
August 21, 2024 |
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JULIA RODRIGUES Vs. CHANDRA GULAB ADVANI
|
October 7, 2024 |
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JUNAID MUKHTAR SHAIKH Vs. STATE OF MAHARASHTRA
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August 2, 2024 |
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JUST UNIVERSAL PVT. LTD. Vs. STATE OF MAHARASHTRA
|
September 2, 2024 |
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JUSTICE ASHOK PITAMBAR BHANGALE Vs. STATE OF MAHARASHTRA
|
January 11, 2024 |
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JYOTI D/O. WAMAN KUMBHARE Vs. BANK OF MAHARASHTRA
|
April 8, 2024 |
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JYOTI GENDRAJ THAMKE Vs. UNION OF INDIA
|
July 19, 2024 |
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K & K FOUNDRY PVT. LTD. Vs. M/S. GOYAL IRON AND STEEL
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April 29, 2024 |
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K. I. P. L. VISTACORE INFRA PROJECTS J. V. Vs. MUNICIPAL CORPORATION OF THE CITY OF ICHALKARNJI
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January 22, 2024 |
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K. SAVAKASH AUTO RICKSHAW SANGHA Vs. UNION OF INDIA
|
April 2, 2024 |
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K.M.REALTY Vs. DIAMOND HILL CO-OP. HOUSING SOCIETY LIMITED
|
January 8, 2024 |
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KAILAS S/O BAJIRAO PAWAR Vs. STATE OF MAHARASHTRA
|
October 25, 2024 |
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KAILAS S/O. RAMA DAWAR Vs. STATE OF MAHARASHTRA
|
September 5, 2024 |
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KAILASH Vs. STATE OF MAHARASHTRA
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March 5, 2024 |
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KAILASH KASHINATHRAO PAWAR Vs. STATE OF MAHARASHTRA
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March 26, 2024 |
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KAIRAV ANIL TRIVEDI Vs. INSOLVENCY & BANKRUPTCY BOARD OF INDIA
|
August 9, 2024 |
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KALASKARWADI VIVIDH KARYAKARI Vs. STATE OF MAHARASHTRA
|
August 30, 2024 |
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KALPANA DNYANESHWAR INGLE Vs. SCHEDULE TRIBE CASTE CERTIFICATE SCRUTINY COMMITTEE
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July 2, 2024 |
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KALPANA VILAS TARAM Vs. STATE OF MAHARASHTRA
|
May 28, 2024 |
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KALPATARU PROJECTS INTERNATIONAL LTD Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
|
January 10, 2024 |
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KALSUMBIBI KASHIM KHANBANDE Vs. ABDUL RAHIMAN FAKIR PATEL
|
May 8, 2024 |
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KALSUMBIBI KASHIM KHANBANDE Vs. ABDUL RAHIMAN FAKIR PATEL
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May 10, 2024 |
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KAMADHENU SAHAKARI GRAHANIRMAN SANSTHA LTD. Vs. SURESH
|
July 12, 2024 |
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KAMAL J. SHETH Vs. STATE OF MAHARASHTRA
|
February 22, 2024 |
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KAMAL WD/O. TULSHIDAS Vs. UNION OF INDIA
|
April 15, 2024 |
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KAMALAKAR Vs. STATE OF MAHARASHTRA
|
March 6, 2024 |
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KAMAR ALI Vs. STATE OF MAHARASHTRA
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May 3, 2024 |
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KAMLADEVI RAYCHAND SHAH Vs. BHUPENDRA YASHWANT AJINKYA OF MUMBAI, INDIAN INHABITANT
|
May 3, 2024 |
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KAMLAKAR PURUSHOTAM INAMDAR Vs. RAJANI SHRIRAM MADIWALE
|
June 14, 2024 |
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KAMLESH NARAYAN DUBEY Vs. STATE OF MAHARASHTRA
|
November 12, 2024 |
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KANCHAN INDIA LIMITED Vs. GOVERNMENT OF MAHARASHTRA
|
March 12, 2024 |
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KANIFNATH Vs. STATE OF MAHARASHTRA
|
March 28, 2024 |
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KAPIL BALIRAM DHOLE Vs. STATE OF MAHARASHTRA
|
July 1, 2024 |
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KAPIL MADHUKAR BETGIRI Vs. DIRECTOR OF MUNICIPAL ADMINISTRATION
|
June 18, 2024 |
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KARANSINGH SHIVSINGH GILL Vs. NASHIK MUNICIPAL CORPORATION
|
September 12, 2024 |
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KARTIK MOHAN PRASAD Vs. STATE OF MAHARASHTRA
|
July 18, 2024 |
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KARUNA D/O. ASHOK SHARMA Vs. STATE OF MAHARASHTRA
|
March 1, 2024 |
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KARUNAKAR SHETTY Vs. SHANTA CHANDAPPA ALVA
|
August 23, 2024 |
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KARVY INNOTECH LIMITED Vs. STATE OF MAHARASHTRA
|
June 11, 2024 |
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KASHINATH J. SHETYE Vs. STATE OF GOA
|
October 15, 2024 |
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KASHINATH RAMCHANDRA KOLWANKAR Vs. SUNANDA WD/O. RAMAKANT DESAI
|
September 12, 2024 |
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KASHINATH SITARAM MORE Vs. STATE OF MAHARASHTRA
|
August 22, 2024 |
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KASHMIRA EXPORTS PRIVATE LIMITED Vs. MANGALDAS RAGHAVJI AND COMPANY
|
July 29, 2024 |
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KAUSA JAMA MASJID TRUST Vs. FASHIBAI BHAGIRATH BHAGAT
|
October 25, 2024 |
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KAUSHAL ARVIND THAKKER Vs. JYOTI KAUSHAL THAKKER
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March 22, 2024 |
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KAUSHAL S/O. SANJEEV Vs. SCHEDULED TRIBE CERTIFICATE SCRUTINY COMMITTEE
|
July 18, 2024 |
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KAUSHAL VISHWAVIJAY KUMAR Vs. STATE OF GOA
|
December 10, 2024 |
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KAVITA PRASHANT BORKAR Vs. QUEPEM URBAN CO-OP SOC. LTD.
|
May 17, 2024 |
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KESAR CORPORATION Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
|
March 1, 2024 |
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KESHAV MANSING SALUNKHE Vs. NITIN PRABHAKAR BHAGAWAT
|
February 12, 2024 |
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KETAKI GOKHALE Vs. STATE OF GOA
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June 14, 2024 |
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KETAN CHAMPAKLAL DIVECHA Vs. DGS TOWNSHIP PVT. LTD.
|
January 2, 2024 |
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KHAILESH PANCHAM SALAME Vs. STATE OF MAHARASHTRA
|
February 27, 2024 |
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KHALAPUR TALUKA SHIKSHAN PRASARAK MANDAL Vs. STATE OF MAHARASHTRA
|
August 14, 2024 |
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KHALIL ABBAS FAKIR Vs. TABBASUM KHALIL FAKIR
|
January 2, 2024 |
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KHANJAN HITENDRA JASANI Vs. KRUPALI KHANJAN JASANI
|
September 4, 2024 |
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KHER NAGAR SUKHSADAN CO-OPERATIVE HOUSING SOC LTD Vs. STATE OF MAHARASHTRA
|
September 11, 2024 |
|
KHUSHAL SADASHIV MEDHE Vs. STATE OF MAHARASHTRA
|
April 4, 2024 |
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KHUSHALI Vs. STATE OF MAHARASHTRA
|
January 3, 2024 |
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KINJAL JAYESH MEHTA Vs. DISHA JIMIT SANGHVI
|
February 14, 2024 |
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KIRAN @ SHEKHAR Vs. STATE OF MAHARASHTRA
|
December 3, 2024 |
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KIRAN B. PULEKAR Vs. UNION OF INDIA
|
April 1, 2024 |
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KIRAN KAILAS PANDIT Vs. DISTRICT MAGISTRATE
|
July 4, 2024 |
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KIRAN MACHHINDRA KALE Vs. SENIOR INSPECTOR OF POLICE
|
October 14, 2024 |
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KIRAN PATEL Vs. STATE OF MAHARASHTRA
|
August 13, 2024 |
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KIRAN RAMJAN MACHARE Vs. STATE OF MAHARASHTRA
|
April 3, 2024 |
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KIRANKUMAR S/O. DAGADU WANVE Vs. DR. BABASAHEB AMBEDKAR
|
September 20, 2024 |
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KIRTIKUMAR DATTATRAY SHIVSARAN Vs. SHA BRA DR. JAISIDDESHWAR SHIVACHARYA
|
April 1, 2024 |
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KIRTIKUMAR SANKLESHWAR TRIVEDI Vs. STATE OF MAHARASHTRA
|
August 9, 2024 |
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KISAN S/O. BHAIYYALAL Vs. STATE OF MAHARASHTRA
|
September 12, 2024 |
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KISAN S/O. KACHRU BHADANE Vs. STATE OF MAHARASHTRA
|
June 4, 2024 |
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KISHOR Vs. UNION OF INDIA
|
February 20, 2024 |
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KISHOR FULCHAND PAWAR Vs. NANDA KISHOR PAWAR
|
September 25, 2024 |
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KISHOR PANDURANG BALPANDE Vs. STATE OF MAHARASTRA
|
March 28, 2024 |
|
KISHOR POPAT DEORE Vs. STATE OF MAHARASHTRA
|
April 19, 2024 |
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KISHOR S/O GOVINDRAO Vs. SURESH GOVINDRAO
|
July 22, 2024 |
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KISHOR VAJESING RAJPUT Vs. STATE OF MAHARASHTRA
|
June 26, 2024 |
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KISHOR VIJAY AACHREKAR Vs. STATE OF MAHARASHTRA
|
September 3, 2024 |
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KISHORE JETHA SOMAI Vs. UNION OF INDIA
|
April 19, 2024 |
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KISHORE TULSHIRAM MANTRI Vs. DILIP JANAK MANTRI
|
July 1, 2024 |
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KISHORE VITTHALRAO SHENDRE Vs. STATE OF MAHARASHTRA
|
August 13, 2024 |
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KOMAL BALAJI AWATIRAK Vs. STATE OF MAHARASHTRA
|
October 25, 2024 |
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KONA NARSINGHRAO Vs. AKHTAR ABDUL HAMID
|
November 25, 2024 |
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KONDIBA Vs. STATE OF MAHARASHTRA
|
October 24, 2024 |
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KONDIBA GUNJAL Vs. UNION OF INDIA
|
November 28, 2024 |
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KONKAN LNG PVT. LTD. Vs. COMMISSIONER OF STATE TAX
|
June 28, 2024 |
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KORES (INDIA) LTD. Vs. ASHISH KUMAR AHOOJA
|
May 10, 2024 |
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KRANTISURYA MAHATMA PHULE EDUCATION SOCIETY Vs. ANIL S/O. NIVRUTTI WANDEKAR
|
February 28, 2024 |
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KRISHNA BHAGWAN KOTAK Vs. STATE OF MAHARASHTRA
|
August 29, 2024 |
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KRISHNA VITHALRAO KULKARNI Vs. BANK OF INDIA
|
March 27, 2024 |
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KRISHNAKANT DATTARAM CHODANKAR Vs. STATE OF GOA
|
February 20, 2024 |
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KSHITIJ PRAVIN DESAI Vs. CHIEF CONTROLLING REVENUE AUTHORITY, PUNE
|
May 2, 2024 |
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KSHITIJA VIJAY KAKADE Vs. STATE OF MAHARASHTRA
|
September 4, 2024 |
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KU.OMIKA Vs. STATE OF MAHARASHTRA
|
March 5, 2024 |
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KUBER HEALTH FOOD AND ALLIED SERVICES PVT. LTD Vs. UNION OF INDIA
|
November 22, 2024 |
|
KUMAR GORAKHNATH SHINDE Vs. STATE OF MAHARASHTRA
|
July 16, 2024 |
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KUNAL HOUSEWARES PRIVATE LIMITED Vs. UNION OF INDIA
|
August 26, 2024 |
|
KUNAL JIWARAJKA Vs. UNION OF INDIA
|
May 9, 2024 |
|
KUNAL KAMRA Vs. UNION OF INDIA
|
March 11, 2024 |
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KUNAL KAMRA Vs. UNION OF INDIA
|
January 31, 2024 |
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KUNAL S/O BHAGWAN WAGH Vs. STATE OF MAHARASHTRA
|
July 18, 2024 |
|
KUNDLIK Vs. TULSHIRAM
|
February 9, 2024 |
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KURSHNA YASHWANT MALI Vs. STATE OF MAHARASHTRA
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April 26, 2024 |
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KYOORIUS COMMUNICATIONS PRIVATE LIMITED Vs. DATALINK MULTI TRADING PRIVATE LIMITED
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January 10, 2024 |
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L.J. TANNA SHARES AND SECURITIES PVT. LTD. Vs. 63 MOONS TECHNOLOGIES LTD.
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February 12, 2024 |
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L.J.TANNA SHARES & SECURITIES PVT. LTD. Vs. 63 MOONS TECHNOLOGIES LTD.
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February 13, 2024 |
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LAHU S/O BHAURAO MORE Vs. STATE OF MAHARASHTRA
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October 23, 2024 |
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LAKHAN KERBAJI SUTARE Vs. STATE OF MAHARASHTRA
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June 18, 2024 |
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LAKHANI HOUSING CORPORATION Vs. STATE OF MAHARASHTRA
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November 19, 2024 |
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LALCHAND SIRUMAL BHOJWANI Vs. STATE OF MAHARASHTRA
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July 31, 2024 |
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LALEH ARDESHIR DUBHASH Vs. SWARAJ SHRIKUMAR HATE
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July 4, 2024 |
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LALIT NARAYAN THAKKAR Vs. NARENDRA GAJANAN SHARMA
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April 1, 2024 |
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LALIT SHYAM TEKCHANDANI Vs. STATE OF MAHARASHTRA
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December 13, 2024 |
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LALIT TIMOTHY DSOUZA Vs. LAWRA DSOUZA
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October 3, 2024 |
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LASHKARIA HOUSING AND INFRASTRUCTURE PVT. LTD. Vs. SLUM REHABILITATION AUTHORITY
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May 10, 2024 |
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LATA RAJESH SHETTY Vs. SATISH SURAPPA POOJARI
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February 21, 2024 |
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LATA RATAN ROKADE Vs. STATE OF MAHARASHTRA
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June 28, 2024 |
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LATABAI Vs. STATE OF MAHARASHTRA
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September 23, 2024 |
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LATHA MAHALINGAM Vs. CENTRAL BUREAU OF INVESTIGATION
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March 26, 2024 |
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LATIKA SHARAD JOSHI Vs. ADDITIONAL DIVISIONAL COMMISSIONER
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May 8, 2024 |
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LAWRANCE PEREIRA Vs. KAY JAY CONSTRUCTIONS CO. PVT. LTD.
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April 15, 2024 |
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LAXMAN Vs. UNION OF INDIA
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July 16, 2024 |
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LAXMAN Vs. STATE OF MAHARASHTRA
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April 1, 2024 |
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LAXMAN Vs. STATE OF MAHARASHTRA
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April 24, 2024 |
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LAXMAN FAKIRA JONDHALE Vs. SURESH MAHADU JONDHALE
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June 14, 2024 |
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LAXMAN MAHADEV KATKAR Vs. STATE OF MAHARASHTRA
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December 11, 2024 |
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LAXMAN MANIKRAO TONGE Vs. UNION OF INDIA
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August 9, 2024 |
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LAXMAN NIVRUTTI BORADE Vs. STATE OF MAHARASHTRA
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June 13, 2024 |
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LAXMAN PRALHAD GANAJI DAYME Vs. VINAYAK MAHADEO PRADHAN
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December 2, 2024 |
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LAXMAN RAMA PAWAR Vs. STATE OF MAHARASHTRA
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January 16, 2024 |
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LAXMAN S/O SUBHASH KOLI Vs. STATE OF MAHARASHTRTA
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November 27, 2024 |
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LAXMIKANT MAKHARIA Vs. STATE OF MAHARASHTRA
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September 23, 2024 |
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LEELENDRA DEJU SHETTY Vs. STATE OF MAHARASHTRA
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July 22, 2024 |
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LEENA CHHABAN TONDE Vs. DILIP YASHWANT PADALE
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June 10, 2024 |
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LEENA DASHRATH GAVKAR Vs. STATE OF MAHARASHTRA
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February 9, 2024 |
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LEENA MUKESH Vs. SANJAY D.SATAM
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January 23, 2024 |
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LEKHA ALI SHAIKH Vs. CHIEF EXECUTIVE OFFICER
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September 27, 2024 |
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LEMON SEEDS HOSPITALITY Vs. UNION OF INDIA
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October 25, 2024 |
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LEONARD HOLDING & TRADING PVT. LTD. Vs. SATISH DHIRAJLAL VITHLANI
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July 15, 2024 |
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LIFE INSURANCE CORPORATION OF INDIA Vs. MOHD. SIKANDER
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June 28, 2024 |
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LILA HARSHAD MANIAR Vs. BHARDWAJ HARSHAD MANIAR
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July 18, 2024 |
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LIMBAJI GOKUL KOPANBAINE Vs. STATE OF MAHARASHTRA
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February 21, 2024 |
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LIMBAJIRAO DAULATRAO SHELKE Vs. PANDIT BHIKAJI DAKHURE
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July 12, 2024 |
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LJ- VICTORIA PROPERTIES PRIVATE LIMITED Vs. UNION OF INDIA
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November 19, 2024 |
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LODHA BELMONDO HSG. FEDERATION Vs. STATE OF MAHARASHTRA
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November 22, 2024 |
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LOUIS LOBO Vs. MOHAMED YUSUF MOOSA
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October 1, 2024 |
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LOURDINA FERNANDES Vs. RAMY V
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February 6, 2024 |
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LOVELY JOGINDERSINGH SETHI Vs. NAYEEM RIYAZ KHAN
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July 31, 2024 |
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LT. COL. PRASAD SHRIKANT PUROHIT Vs. NATIONAL INVESTIGATION AGENCY
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November 14, 2024 |
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LUBNA SHOUKAT MUJAWAR Vs. STATE OF MAHARASHTRA
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May 9, 2024 |
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M/S. ESJAYPEE IMPEX PVT. LTD Vs. UNION OF INDIA
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November 11, 2024 |
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M/S. IFFCO-TOKIO GENERAL INSURANCE CO.LTD. Vs. SUVARNA RAJABHAU GHODKE
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October 1, 2024 |
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M/S. MAHESH ENTERPRISES Vs. STATE OF MAHARASHTRA
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March 26, 2024 |
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M/S. PARLE PRODUCTS LTD. Vs. UNION OF INDIA
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October 21, 2024 |
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M/S. TERNA POLYTECHNIC Vs. RAVI BHADRAPPA RANDALE
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January 12, 2024 |
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M/S. TOLANI LTD Vs. THE DCIT SPL. RANGE-31 MUMBAI
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August 23, 2024 |
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M/S. VENTURE IMPEX Vs. UNION OF INDIA
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May 31, 2024 |
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MAASS FLANGE INDIA PVT. LTD Vs. UTTESHWAR TUKARAM SOMAWANSHI
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February 13, 2024 |
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MACHINDRA VITHOBA SONAWANE Vs. AMBADAS SANTRAM GADAKH
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May 6, 2024 |
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MADHAV Vs. STATE OF MAHARASHTRA
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March 28, 2024 |
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MADHAV BHAIROBA SHIRFULE Vs. STATE OF MAHARASHTRA
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February 6, 2024 |
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MADHAVI CHINTAMANI Vs. JARLOKSINGH H.SS. TALWAR
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June 24, 2024 |
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MADHAVI VIKRAM Vs. PRAKASH DATTU CHOUGULE
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February 26, 2024 |
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MADHUKAR BABURAO SHETE Vs. YOGESH TRIMBAK SHETE
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August 20, 2024 |
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MADHUKAR MAHADEV PATIL Vs. SANGLI ZILLA MADHYAWARTI SAHAKARI BANK LTD.
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August 6, 2024 |
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MADHUKAR MORBA NIMJE Vs. STATE OF MAHARASHTRA
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September 5, 2024 |
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MADHUKAR NAMDEO BAWASKAR Vs. STATE OF MAHARASHTRA
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April 4, 2024 |
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MADHURA MUKUL GANDHE Vs. HONBLE CABINET MINISTER FOR CO OPERATION MAHARASHTRA STATE MUMBAI
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July 15, 2024 |
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MADHURI BHARAT UPADHEY Vs. STATE OF MAHARASHTRA
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January 29, 2024 |
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MADHUSUDAN VASANTAJI KARIYA Vs. STATE OF MAHARASHTRA
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March 12, 2024 |
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MAHADEO Vs. STATE OF MAHARASHTRA
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February 21, 2024 |
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MAHADEO Vs. PARWATABAI
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January 24, 2024 |
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MAHADEO @ MAHADYA Vs. STATE OF MAHARASHTRA
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September 4, 2024 |
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MAHADU Vs. STATE OF MAHARASHTRA
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July 9, 2024 |
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MAHADU LAHANU BHOYE Vs. GENERAL MANAGER F.D.C.M.L. LTD
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January 5, 2024 |
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MAHAINFORMATICS PVT.LTD Vs. STATE OF MAHARASHTRA
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January 4, 2024 |
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MAHALAXMI CONSTRUCTION CORPORATION Vs. STATE OF MAHARASHTRA
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January 5, 2024 |
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MAHARASHTRA AGRO INDUSTRIES DEVELOPMENT CORPORATION LIMITED Vs. KAKDE KRISHI SEVA KENDRA
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February 28, 2024 |
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MAHARASHTRA ANTIBIOTICS AND PHARMACEUTICALS LTD. Vs. ENVIRONMENTAL ENGINEERS INC.
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October 4, 2024 |
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MAHARASHTRA CONDUCTORS ASSOCIATION Vs. STATE OF MAHARASHTRA
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May 10, 2024 |
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MAHARASHTRA KRISHNA VALLEY DEVELOPMENT CORP. Vs. BABURAO ISHWAR SATHE
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September 18, 2024 |
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MAHARASHTRA PUBLIC SERVICE COMMISSION Vs. STATE OF MAHARASHTRA
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September 12, 2024 |
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MAHARASHTRA RAJYA BANDHKAM KAMGAR Vs. STATE OF MAHARASHTRA
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November 6, 2024 |
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MAHARASHTRA STATE CO-OP COTTON GROWERS MARKETING FEDERATION LTD. Vs. APPELLATE TRIBUNAL, EPF
|
November 11, 2024 |
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MAHARASHTRA STATE CO-OPERATIVE RURAL MULTIPURPOSE DEVELOPMENT BANK LIMITED Vs. DADAJEE DHAKJEE PVT. LD.
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July 1, 2024 |
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MAHARASHTRA STATE ELECTRICITY DISTRIBUTION Vs. RAKSHIT INVESTMENTS PVT. LTD
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August 21, 2024 |
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MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO. LTD Vs. USV PRIVATE LIMITED
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July 2, 2024 |
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MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO. LTD. Vs. JINDAL POLYFILMS LTD
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July 16, 2024 |
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MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY Vs. JAMIYA MOHAMAD EDUCATION SOCIETY
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August 7, 2024 |
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MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD. Vs. RAMCHANDRA MADHAVRAO NAIK
|
February 6, 2024 |
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MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. PRAKASH VASANT HARDIKAR
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February 22, 2024 |
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MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. DASTAGIR NAALSAB MULANI
|
February 13, 2024 |
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MAHARASHTRA STATE WRESTLING ASSOCIATION Vs. STATE OF MAHARASHTRA
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March 10, 2024 |
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MAHENDRA S/O ARVIND GANJEWAR Vs. STATE OF MAHARASHTRA
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June 18, 2024 |
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MAHESH PADMAKAR JAGTAP Vs. LD. DOINT DISTRICT REGISTRAR CLASS
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September 30, 2024 |
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MAHESH K. MEHTA Vs. DEPUTY COMMISSIONER OF INCOME TAX
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March 1, 2024 |
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MAHESH KARIMAN TIRKI Vs. STATE OF MAHARASHTRA
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March 5, 2024 |
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MAHESH PANJABRAO ANDHALE Vs. STATE OF MAHARASHTRA
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January 17, 2024 |
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MAHESH RAMDAS JEJURKAR Vs. UNION OF INDIA
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July 2, 2024 |
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MAHESH RAUT Vs. NATIONAL INVESTIGATION AGENCY
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July 26, 2024 |
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MAHESH VINAYAK KHANJOLKAR Vs. STATE OF MAHARASHTRA
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February 23, 2024 |
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MAHESH VINAYAK PATIL Vs. STATE OF MAHARASHTRA
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January 3, 2024 |
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MAHESHKUMAR G. GARODIA Vs. UNION OF INDIA
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April 17, 2024 |
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MAKADYA S/O. VITTHAL Vs. STATE OF MAHARASHTRA
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April 3, 2024 |
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MAMTA MUKUND KULKARNI Vs. STATE OF MAHARASHTRA
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July 22, 2024 |
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MAMTA SHRINARAYAN MISHRA Vs. STATE OF MAHARASHTRA
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July 30, 2024 |
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MANAGER, CANARA BANK Vs. SAGAR JAWDEKAR
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December 2, 2024 |
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MANAS SHELTERS PVT. LTD Vs. VIVEK MADHAVLAL PITTIE
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March 27, 2024 |
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MANGAL KASHINATH DABHADE Vs. STATE OF MAHARASHTRA
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March 6, 2024 |
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MANGALBAI ATMARAM KARBHARI Vs. MAHADEVI MAHADEV MULE
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February 21, 2024 |
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MANGESH Vs. STATE OF MAHARASHTRA
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April 4, 2024 |
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MANILAL PREMJI GALA Vs. BOMAN P. IRANI
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January 3, 2024 |
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MANJIT SINGH VIRDI Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
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September 19, 2024 |
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MANJU ANIL AGGARWAL Vs. RAJEEV LALCHAND GOYAL
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June 10, 2024 |
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MANJUSHREE MAHESH DALIMBKAR Vs. CHIEF EXECUTIVE OFFICER
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April 25, 2024 |
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MANOHAR Vs. STATE OF MAHARASHTRA
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August 5, 2024 |
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MANOJ Vs. STATE OF MAHARASHTRA
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January 31, 2024 |
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MANOJ CHANGDEV JADHAV Vs. STATE OF MAHARASHTRA
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September 5, 2024 |
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MANOJ DASHRATH JUWARE Vs. ADDITIONAL COMMISSIONER
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March 14, 2024 |
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MANOJ JANARDHAN BHISE Vs. STATE OF MAHARASHTRA
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November 21, 2024 |
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MANOJ MANILAL GALA Vs. ERUCH BOMAN KHAVER
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January 3, 2024 |
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MANOJ RAMESH WAGHELA Vs. STATE OF MAHARASHTRA
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July 19, 2024 |
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MANOJ S/O. VITTHALRAO Vs. MAHARASHTRA STATE ELECTION COMMISSION
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July 26, 2024 |
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MANOJ SURYAKANT DALVI Vs. STATE OF MAHARASHTRA
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November 18, 2024 |
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MANSARAM SAHADEORAO DHURVE Vs. STATE OF MAHARASHTRA
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November 12, 2024 |
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MANUGRAPH UNIT-2 EMPLOYEES Vs. STATE OF MAHARASHTRA
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February 9, 2024 |
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MANVI HAKKA SANRAKSHAN AND JAGRUTI Vs. CHARITY COMMISSIONER OF MAHARASHTRA
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December 6, 2024 |
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MARIA FERNADES Vs. ISMAIL NASJID KUMTE
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January 9, 2024 |
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MARINE ELECTRICALS INDIA LTD. Vs. UNION OF INDIA
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August 13, 2024 |
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MAROTI Vs. STATE OF MAHARASHTRA
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June 18, 2024 |
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MAROTI Vs. STATE OF MAHARASHTRA
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June 7, 2024 |
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MAROTI Vs. NEHA
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February 21, 2024 |
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MAROTI Vs. STATE OF MAHARASHTRA
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March 8, 2024 |
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MARS ENTERPRISES Vs. MUMBAI MUNICIPAL CORPORATION OF GREATER MUMBAI
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August 23, 2024 |
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MARTHABAI Vs. STATE OF MAHARASHTRA
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April 1, 2024 |
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MARTINA FERNANDES Vs. RAJANIKANT VIJAYNATH KENI ROBOLLOW
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January 11, 2024 |
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MARUFA MAZHAR FARUQI Vs. TATA INSTITUTE OF SOCIAL SCIENCES
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July 8, 2024 |
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MARUTI ANANTRAO HINGANE Vs. STATE OF MAHARASHTRA
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June 14, 2024 |
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MARUTI BABURAO TAMBE Vs. STATE OF MAHARASHTRA
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July 19, 2024 |
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MARUTI JANU MHASKAR Vs. MUKTABAI SURYAKANT BHOIR
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March 13, 2024 |
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MARUTI KRISHANA NAIK Vs. ADVANI OERLIKON LTD
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October 22, 2024 |
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MASHALKAR PRASAD Vs. TERNA MEDICAL COLLEGE AND HOSPITAL
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November 28, 2024 |
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MATHERAN MUNICIPAL COUNCIL Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
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February 27, 2024 |
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MAULI SAI DEVELOPERS PRIVATE LIMITED Vs. UNION OF INDIA
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January 22, 2024 |
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MAYA SITARAM PANSIKAR Vs. SAGAR GAUNS
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June 13, 2024 |
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MAYUR Vs. DISTRICT MAGISTRATE
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February 27, 2024 |
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MAZANIA OF SHREE NAVADURGA SAUNSTHAN MADKAI Vs. DEVI NAVADURGA PRATISHTHAN
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December 5, 2024 |
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MEDHINI KAJUMOLKAR Vs. UDAY SAWARASTKAR
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March 28, 2024 |
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MEDICAL SUPERINTENDENT, RURAL HOSPITAL Vs. RAJASHREE LAKSHMAN YADAV
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June 26, 2024 |
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MEENA SHASHIKANT GOLE Vs. STATE OF MAHARASHTRA
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June 21, 2024 |
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MEENA TUYEKAR Vs. STATE OF GOA
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August 28, 2024 |
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MEENABAI DEEPAK MAHALE Vs. STATE OF MAHARASHTRA
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March 27, 2024 |
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MEENAL MADAN KSHIRSAGAR Vs. BOMBAY PANJRAPOLE
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January 2, 2024 |
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MEER AKBAR Vs. STATE OF MAHARASHTRA
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March 21, 2024 |
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MEERA NARAYAN UNAWANE Vs. STATE OF MAHARASHTRA
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February 7, 2024 |
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MEGHA MOHAN SHIVPURE Vs. DISTRICT CASTE CERTIFICATE SCRUTINY COMMITTEE
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February 27, 2024 |
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MEHANDI KASIM JENUL ABIDIN SHAIKH Vs. STATE OF MAHARASHTRA
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January 22, 2024 |
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MEHEBOOB HUSAIN MULJE Vs. STATE OF MAHARASHTRA
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December 17, 2024 |
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MEHJBEEN F. KADRI Vs. STATE OF MAHARASHTRA
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May 30, 2024 |
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MEHRAJ @ MERAJ KADDAN KHAN Vs. STATE OF MAHARASHTRA
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April 29, 2024 |
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MEHUL H. DALAL Vs. IRANIAN ZOROSTRIYAN ANJUMAN TRUST
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July 2, 2024 |
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MERCEDES BENZ INDIA PVT. LTD Vs. NOSHIR NANI DESAI
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January 15, 2024 |
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METAL BOX INDIA LTD. Vs. S.F. ENGINEER
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December 3, 2024 |
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MICAELA GRACY DE OLIVEIRA Vs. CORPORATION OF CITY OF PANAJI
|
July 8, 2024 |
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MILAGRES CIPRIANO FERNANDES Vs. STATE OF GOA
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February 12, 2024 |
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MILESTONE ADVERTISING Vs. MORMUGAO PORT ROAD CO. LTD.
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March 20, 2024 |
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MILIND Vs. JAYA
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July 22, 2024 |
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MILIND Vs. STATE OF MAHARASHTRA
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February 26, 2024 |
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MILIND BALASO GADHAVE Vs. STATE OF MAHARASHTRA
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April 25, 2024 |
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MILIND NANDKUMAR KULKARNI Vs. KIRLOSKAR EBARA PUMPS LTD
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April 2, 2024 |
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MILIND PATEL Vs. UNION BANK OF INDIA
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March 4, 2024 |
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MINAKSHI PRAMOD SONAR Vs. STATE OF MAHARASHTRA
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April 17, 2024 |
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MINAL BHARATSING THAKUR Vs. STATE OF MAHARASHTRA
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May 8, 2024 |
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MINAXI ROHIT BIRADAR Vs. ROHIT BHIMASHANKAR BIRADAR
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August 30, 2024 |
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MIRA BHAVIN MEHTA Vs. INCOME TAX OFFICER WARD
|
February 13, 2024 |
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MIRZA HIMAYAT BEIG Vs. STATE OF MAHARASHTRA
|
January 5, 2024 |
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MITESH RAMESH PUNMIYA Vs. STATE OF MAHARASHTRA
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September 10, 2024 |
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MITHUN RAMESH RATHOD Vs. STATE OF MAHARASHTRA
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September 4, 2024 |
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MITURAM UDAYRAM DHURVE Vs. STATE OF MAHARASHTRA
|
August 8, 2024 |
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MOBILE ARTS S.A.L Vs. MAUJ MOBILE PVT. LTD.
|
September 2, 2024 |
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MODERN INDIA LIMITED Vs. FINANCIAL TECHNOLOGIES (I) LTD
|
April 12, 2024 |
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MOGHIBEN BHACHUBAI GAMI Vs. APEX GRIEVANCE REDRESSAL COMMITTEE
|
January 25, 2024 |
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MOHAMMAD ABDUL SALIM Vs. STATE OF MAHARASHTRA
|
February 7, 2024 |
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MOHAMMAD EJAZ Vs. STATE OF MAHARASHTRA
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September 10, 2024 |
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MOHAMMAD INAMDAR Vs. STATE OF MAHARASHTRA
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January 5, 2024 |
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MOHAMMAD JAKIR NAWAB ALI Vs. STATE OF MAHARASHTRA
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September 20, 2024 |
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MOHAMMAD NOOR HASAN ABDUL GAFAR SHAIKH Vs. STATE OF MAHARASHTRA
|
May 2, 2024 |
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MOHAMMAD SALIM ABDUL SATTAR NAGANI Vs. DEPUTY REGISTRAR
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January 18, 2024 |
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MOHAMMAD YUSUF ABDUL GAFFAR Vs. LAXMI UDYOG
|
November 29, 2024 |
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MOHAMMADIYA EDUCATION SOCIETYS Vs. STATE OF MAHARASHTRA
|
February 5, 2024 |
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MOHAMMED ILYASH BILAL KAPADIA Vs. STATE OF MAHARASHTRA
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June 28, 2024 |
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MOHAMMED IQBAL Vs. STATE OF MAHARASHTRA
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January 12, 2024 |
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MOHAMMED ZAIN KHAN Vs. EMNOY PROPERTIES INDIA
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April 23, 2024 |
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MOHAN Vs. SHRI AYURVED MAHAVIDYALAYA
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March 1, 2024 |
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MOHAN @ MACHINDRA Vs. STATE OF MAHARASHTRA
|
June 11, 2024 |
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MOHAN ANANDA BODRE Vs. INDIAN OIL CORPORATION
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May 7, 2024 |
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MOHAN NURCHAND CHAVAN Vs. STATE OF MAHARASHTRA
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March 7, 2024 |
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MOHAN S/O. KESHAVRAO Vs. STATE OF MAHARASHTRA
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January 16, 2024 |
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MOHAN VELJI PATEL Vs. STATE OF MAHARASHTRA
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February 27, 2024 |
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MOHD. IRFANUDDIN Vs. STATE OF MAHARASHTRA
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July 16, 2024 |
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MOHD. OSMAN Vs. UNION OF INDIA
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June 20, 2024 |
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MOHIT BHARATIYA @ MOHIT KUMBOJ Vs. STATE OF MAHARASHTRA
|
November 21, 2024 |
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MOHOTADEVI SEVA PRATISHTHAN Vs. STATE OF MAHARASHTRA
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March 6, 2024 |
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MOIZ AHMED ABDUL RAZZAK Vs. STATE OF MAHARASHTRA
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December 6, 2024 |
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MOIZ SHABBIR LOKHANDWALA Vs. STATE OF MAHARASHTRA
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March 28, 2024 |
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MOMIN MOIUDDIN GULAM HASAN Vs. STATE OF MAHARASHTRA
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July 15, 2024 |
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MOMIN ZULFIKAR KASAM Vs. AJAY BALKRISHNA DURVE
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July 9, 2024 |
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MORARJI HARIRAM Vs. RAMNIK DAIRY FARM
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September 2, 2024 |
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MOTI DINSHAW IRANI Vs. PHIROZE ASPANDIAR IRANI
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January 25, 2024 |
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MOTWANE PRIVATE LTD. Vs. REGISTRAR OF TRADE MARKS
|
February 16, 2024 |
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MS. S Vs. STATE OF GOA
|
October 3, 2024 |
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MUJIBUR REHMAN HAJI ISRAR ALAM SIDDIQUI Vs. NOORJAHAN BEGUM HAJI ISRAR ALAM SIDDIQUI
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August 26, 2024 |
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MUJIBUR REHMAN HAJI ISRAR ALAM SIDDIQUI Vs. DR. NAZIA SHAD SIDDIQUI
|
July 8, 2024 |
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MUKESH DADDUJI RAJPANDE Vs. STATE OF MAHARASHTRA
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April 5, 2024 |
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MUKESH KANTILAL WAGHELA Vs. RAJKUMAR SHIVMURAT SINGH
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August 27, 2024 |
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MUKTARAM NATHA GANDGE Vs. STATE OF MAHARASHTRA
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August 9, 2024 |
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MUKUNDRAO Vs. STATE OF MAHARASHTRA
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September 12, 2024 |
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MUMBAI METROPOLITAN REGION DEVELOPMENT AUTHORITY Vs. UNION OF INDIA
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January 10, 2024 |
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MUNIB IQBAL MEMON Vs. STATE OF MAHARASHTRA
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September 20, 2024 |
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MUNICIPAL CORPORATION OF DELHI Vs. STATE OF MAHARASHTRA
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January 12, 2024 |
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MUNICIPAL CORPORATION OF GR. BOMBAY Vs. KARNANI BUILDING
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February 20, 2024 |
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MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. B. J. DEVELOPMENT CORPORATION PVT. LTD.
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March 14, 2024 |
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MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. GREEN GOLD TRADING AND INVESTMENT PVT. LTD
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August 6, 2024 |
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MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. SAMARATH DEVELOPMENT CORPORATION
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September 4, 2024 |
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MUNJA Vs. STATE OF MAHARASHTRA
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January 16, 2024 |
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MUNNA R. PUTHALAPPA Vs. RAMESH HARILAL MEHTA
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January 16, 2024 |
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MURLI INDUSTRIES LIMITED Vs. UNION OF INDIA
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November 14, 2024 |
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MURLIDHAR KRUSHNARAO VIRULKAR Vs. KU. NEHA D/O KRUSHNARAO VIRULKAR
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December 3, 2024 |
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MURLIDHAR S/O DADARAO GADHEKAR Vs. STATE OF MAHARASHTRA
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October 17, 2024 |
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MUSHTAK ISMAIL SHAIKH Vs. STATE OF MAHARASHTRA
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November 26, 2024 |
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MUSTAFA KHA JABBAR KHA Vs. STATE OF MAHARASHTRA
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November 18, 2024 |
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NAGARI NIWARA PARISHAD Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
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November 12, 2024 |
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NAGESH CHANNAPPA GIDAVEER Vs. EMPLOYEE STATE INSURANCE CORPORATION
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November 26, 2024 |
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NAGESH S/O. JOGAYYA YELKUCHIWAR Vs. STATE OF MAHARASHTRA
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December 9, 2024 |
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NAGINA AKBAR BANGUI Vs. ASLAM KASSAM AGA
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April 3, 2024 |
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NAGPUR IMPROVEMENT TRUST Vs. JAIN KALAR SAMAJ
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October 10, 2024 |
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NAHAR SETH & JOGANI DEVELOPERS PVT LTD Vs. DY. REGISTRAR COOPERATIVE SOCIETIES AND COMPETENT AUTHORITY
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June 13, 2024 |
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NAJIB HAMZA KADER Vs. STATE OF MAHARASHTRA
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June 3, 2024 |
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NAMDEO Vs. WESTERN COAL FIELDS LTD
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July 11, 2024 |
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NAMDEO Vs. CHUDABAI
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January 4, 2024 |
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NAMDEO Vs. STATE OF MAHARASHTRA
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September 23, 2024 |
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NAMDEO APPARAO CHATE Vs. STATE OF MAHARASHTRA
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July 26, 2024 |
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NAMDEO RAMRAO GADDIME Vs. STATE OF MAHARASHTRA
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May 29, 2024 |
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NAMRA @ SHIFA AKBARULLAH KHAN Vs. STATE OF MAHARASHTRA
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July 26, 2024 |
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NANA Vs. STATE OF MAHARASHTRA
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May 6, 2024 |
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NANDAKUMAR @ NANDYA LAXMAN DESAI Vs. STATE OF MAHARASHTRA
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January 3, 2024 |
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NANDKISHOR EKNATH KOTHAWADE Vs. STATE OF MAHARASHTRA
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January 8, 2024 |
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NANDKISHORE SHANKARLAL TRIVEDI Vs. STATE OF MAHARASHTRA
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December 18, 2024 |
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NANDKUMAR Vs. TUSHAR RAMESH AAGLAVE
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March 12, 2024 |
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NANDLAL KHEMKA Vs. STATE OF GOA
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February 16, 2024 |
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NANDU GOVIND KHILE Vs. STATE OF MAHARASHTRA
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February 14, 2024 |
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NARA CHANDRABABU NAIDU Vs. STATE OF MAHARASHTRA
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May 10, 2024 |
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NARAYAN DAMODAR THAKUR Vs. MADANLAL MOHANLAL MALPANI
|
August 7, 2024 |
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NARAYAN HANNU DOYE Vs. UNION OF INDIA
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February 14, 2024 |
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NARAYAN RAMCHANDRA PAWLE Vs. STATE OF MAHARASHTRA
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July 22, 2024 |
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NARAYAN S/O AMBADAS LOKHANDE Vs. STATE OF MAHARASHTRA
|
October 4, 2024 |
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NARAYAN SHIVDAS KADAM Vs. SHRIRAM TRANSPORT FINANCE CO.
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February 26, 2024 |
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NARENDRA NAMDEV MULIK Vs. ANANDA DEMJI CHOUGALE
|
June 10, 2024 |
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NARENDRA PANDURANG INGOLE Vs. STATE OF MAHARASHTRA
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June 10, 2024 |
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NARENDRA SAHEBRAO PATIL Vs. STATE OF MAHARASHTRA
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January 23, 2024 |
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NARESH GIRDHARILAL PAHUJA Vs. UNION OF INDIA
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December 17, 2024 |
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NARESH GOVIND VAZE Vs. HIGH COURT OF BOMBAY
|
May 7, 2024 |
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NARESH GOYAL Vs. DIRECTORATE OF ENFORCEMENT
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May 6, 2024 |
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NARESH KANAYALAL RAJWANI Vs. STATE OF MAHARASHTRA
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May 9, 2024 |
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NARESHKUMAR RAJPAL BAGDI Vs. STATE OF MAHARASHTRA
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April 17, 2024 |
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NARHARI CHANDRAYYA KANDA Vs. HEREN DAMJI GALA
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June 27, 2024 |
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NARHARI VITHALRAO DAHE Vs. SUDAM GANGARAM DAHE
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February 27, 2024 |
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NARSINGRAO NIVRUTTIRAO UDGIRKAR Vs. SHIVAJI BANDAPPA KALGE
|
September 10, 2024 |
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NASER NAHDI MOHAMMED YAHYA NAHDI Vs. CHIEF ELECTION COMMISSIONER
|
March 11, 2024 |
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NASIM RAZZAK GHANCHI Vs. STATE OF MAHARASHTRA
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September 5, 2024 |
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NASIR ABDUL KARIM KHAN Vs. VPK URBAN CO-OPERATIVE CREDIT SOCIETY LTD
|
October 25, 2024 |
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NASIRUDDIN Vs. STATE OF MAHARASHTRA
|
February 16, 2024 |
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NATHU VITHOBA SHINGNE Vs. STATE OF MAHARASHTRA
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June 25, 2024 |
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NATIONAL BANK FOR AGRICULTURE AND RURAL DEVELOPMENT Vs. UNION OF INDIA THROUGH MINISTRY OF LAW & JUSTICE
|
June 20, 2024 |
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NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. CHAMPALAL NAJLYA PAWARA
|
September 6, 2024 |
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NATIONAL INSURANCE CO. LTD Vs. TARA
|
January 18, 2024 |
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NATIONAL INSURANCE CO. LTD. Vs. ABDUL KARIM
|
January 2, 2024 |
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NATVAR T. PATEL Vs. STATE OF MAHARASHTRA
|
October 7, 2024 |
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NATWARLAL SHAMJI GADA Vs. VINAY RAGHUNATH DESHMUKH
|
August 7, 2024 |
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NAVEED ABDUL SAEED MULLA Vs. STATE OF MAHARASHTRA
|
August 5, 2024 |
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NAVEED-US-SAHAR Vs. BABASAHEB AMBEDKAR MARATHWADA UNIVERSITY
|
April 4, 2024 |
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NAVI MUMBAI HOTEL OWNERS ASSOCIATION Vs. DISTRICT COLLECTOR
|
May 3, 2024 |
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NAVIN POPATLAL SHAH Vs. STATE OF MAHARASHTRA
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April 25, 2024 |
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NAVJIVAN COMMERCIAL PREMISES CO-OPERATIVE SOCIETY Vs. NAVJIVAN CO-OPERATIVE HOUSING SOCIETY
|
June 10, 2024 |
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NAZIM ABDUL REHMAN SHAIKH Vs. STATE OF MAHARASHTRA
|
January 11, 2024 |
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NAZIR ALIBHAI SHAIKH Vs. STATE OF MAHARASHTRA
|
April 22, 2024 |
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NEELKANTH Vs. STATE OF MAHARASHTRA
|
August 9, 2024 |
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NEETA SHIVAJI TEKAWADE Vs. DIRECTOR SPORTS AND YOUTH SERVICES
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March 22, 2024 |
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NEW INDIA ASSURANCE CO. LTD Vs. MANGAL RAVINDRA DIVATE
|
March 12, 2024 |
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NEW INDIA ASSURANCE CO. LTD. Vs. SHANTABAI
|
May 6, 2024 |
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NEW INDIA ASSURANCE CO. LTD. Vs. VIVEK NIWAS PATIL
|
October 1, 2024 |
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NEW INDIA ASSURANCE CO. LTD. Vs. VASANTRAO S/O LAXMAN WANMALI
|
June 28, 2024 |
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NEW INDIA ASSURANCE COMPANY LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3(2)(1)
|
January 15, 2024 |
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NEW INDIA ASSURANCE COMPANY LTD Vs. PRABHAKAR
|
February 21, 2024 |
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NEW INDIA INSURANCE COMPANY LTD. Vs. KLM ENGINEERING COMPANY LTD.
|
May 10, 2024 |
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NEW MANODAY CO-OPERATIVE HOUSING SOCIETY LIMITED Vs. UDAY MADHAVRAO JAGTAP
|
April 30, 2024 |
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NEW PANTHER KAMGAR SENA Vs. NRB BEARING PVT. LTD.
|
December 10, 2024 |
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NIENKE LEIDA HULSHOF Vs. STATE OF MAHARASHTRA
|
February 7, 2024 |
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NIJAM MAHEEBUB SHAIKH Vs. CHIEF EXECUTIVE OFFICER
|
June 28, 2024 |
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NIKHEELCHANDRA ANIL ZODE Vs. STATE OF MAHARASHTRA
|
February 9, 2024 |
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NIKHIL ANIL KANDE Vs. STATE OF MAHARASHTRA
|
July 8, 2024 |
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NIKHIL GIRISH PATT Vs. CENTRAL BUREAU OF INVESTIGATION
|
February 27, 2024 |
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NIKHIL MEENA PATEL Vs. UNION TERRITORY OF DADRA & NAGAR HAVELI
|
June 27, 2024 |
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NIKHILESH KESARICHAND JHAVERI Vs. NEW ERA FABRICS LIMITED
|
May 10, 2024 |
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NIKHILESH KESHRICHAND JHAVERI Vs. M.S JOHNSON DYE WORKS PVT. LTD.
|
April 16, 2024 |
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NILAMDEVI Vs. UNION OF INDIA
|
March 19, 2024 |
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NILAY SURESH BHOGE Vs. STATE OF MAHARASHTRA
|
August 2, 2024 |
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NILESH ANAND PAWAR Vs. STATE OF MAHARASHTRA
|
June 11, 2024 |
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NILESH BALKRISHNA RODE Vs. SUVARNA NILESH RODE
|
July 12, 2024 |
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NILESH LAXMIKANT VYAS Vs. STATE OF MAHARASHTRA
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April 29, 2024 |
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NILESH M. MAHATME Vs. TEJASWINI MAHATME
|
June 19, 2024 |
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NILESH RAMRAO SHELKE Vs. STATE OF MAHARASHTRA
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June 21, 2024 |
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NILESH SHIVAJI TUPE Vs. COMMISSIONER OF POLICE
|
July 4, 2024 |
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NILESH SHIVBALI Vs. STATE OF MAHARASHTRA
|
June 18, 2024 |
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NILESH SUNIL PENDULKAR Vs. DIST. MAGISTRATE
|
February 29, 2024 |
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NILESHKUMAR JASHVANTSINH PARMAR Vs. BOCHASANWASI SHRI AKSHAR PURUSHOTTAM SWAMINARAYAN SANSTHA
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December 2, 2024 |
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NINA ANWAR MERCHANT Vs. KARIM UL HAQ MEGHANI
|
September 23, 2024 |
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NIRANJAN SANJAY GOTARANE Vs. COMMISSIONER OF POLICE
|
April 15, 2024 |
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NIRANJANI CHANDRAMOULI Vs. AMIT GANPATHI SHET
|
February 29, 2024 |
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NIRJALA A. DABOLKAR Vs. AMIT AJIT DABOLKAR
|
July 1, 2024 |
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NIRMALA W/O. PANDHARINATH SARDE Vs. STATE OF MAHARASHTRA
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February 22, 2024 |
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NISAR ABDUL SHAIKH Vs. STATE OF MAHARASHTRA
|
December 20, 2024 |
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NISARG SAMIR VORA Vs. MAHARASHTRA HOUSING AND AREA DEVELOPMENT AUTHORITY
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June 24, 2024 |
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NISARGADEEP SHIKSHAN PRASARAK MANDAL AURANGABAD Vs. STATE OF MAHARASHTRA
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August 26, 2024 |
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NISHA NITIN KOPPIKAR Vs. STATE OF MAHARASHTRA
|
March 8, 2024 |
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NISHANT KUMAR CHOUDHARY Vs. UNION OF INDIA
|
June 20, 2024 |
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NITESH VIJAYKUMAR KHAWANI Vs. STATE OF MAHARASHTRA
|
January 3, 2024 |
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NITIN CHANDULAL THAKKAR Vs. STATE OF MAHARASHTRA
|
September 18, 2024 |
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NITIN DAMODAR DHABERAO Vs. STATE OF MAHARASHTRA
|
January 5, 2024 |
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NITIN HIRALAL KHANNA Vs. STATE OF MAHARASHTRA
|
November 29, 2024 |
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NITIN KESHAVLAL SHAH Vs. PRATIMA W/O. NAYANKUMAR SHAH
|
March 18, 2024 |
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NITIN KESHAVLAL SHAH Vs. PRATIMA NAYANKUMAR SHAH
|
March 19, 2024 |
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NITIN RAJENDRA GUPTA Vs. DEPUTY COLLECTOR
|
April 10, 2024 |
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NITIN S/O. MAROTRAO VAIDYA Vs. STATE OF MAHARASHTRA
|
September 19, 2024 |
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NITIN SHAHAJI PATIL Vs. STATE OF MAHARASHTRA
|
June 21, 2024 |
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NITIN UPADHYAY Vs. STATE OF MAHARASHTRA
|
August 5, 2024 |
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NITISH KAILASH KAPADNE Vs. STATE OF MAHARASHTRA
|
January 3, 2024 |
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NIVRUTTI Vs. STATE OF MAHARASHTRA
|
July 29, 2024 |
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NIVRUTTI Vs. STATE OF MAHARASHTRA
|
September 25, 2024 |
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NIZAMUDDIN HUSAINSAHEB PIRJADE Vs. STATE OF MAHARASHTRA
|
October 25, 2024 |
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NOELLA FERNANDES Vs. ASSISTANT REGISTRAR OF CO-OP SOCIETIES
|
February 5, 2024 |
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NOOR ALAM S/O. ABDUL RAHMAN ANSARI Vs. STATE OF MAHARASHTRA
|
July 4, 2024 |
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NOVEX COMMUNICATIONS PVT LTD. Vs. TRADE WINGS HOTESL LIMITED
|
January 24, 2024 |
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NUBERT X. FERNANDES Vs. STATE OF GOA
|
July 18, 2024 |
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OBEROI CONSTRUCTION LTD. Vs. UNION OF INDIA
|
November 11, 2024 |
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OFFICIAL LIQUIDATOR Vs. STATE OF MAHARASHTRA
|
March 14, 2024 |
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OLWEL CONSTRUCTION Vs. SHREE GANESH CONSTRUCTION
|
April 16, 2024 |
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OM IMPEX Vs. STATE OF MAHARASHTRA
|
October 8, 2024 |
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OMIKA WASUDEO SHAHARE Vs. STATE OF MAHARASHTRA
|
February 5, 2024 |
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OMKAR Vs. STATE OF MAHARASHTRA
|
January 16, 2024 |
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OMKAR UMAKANT KASBE Vs. STATE OF MAHARASHTRA
|
July 4, 2024 |
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OMKARA ASSETS RECONSTRUCTION Vs. ICICI BANK LIMITED
|
May 3, 2024 |
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ONKAR DATTATRAY KALMANKAR Vs. PUBLIC INFORMATION OFFICER
|
November 11, 2024 |
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ORGANIC AGRO MANUFACTURES ASSOCIATION Vs. UNION OF INDIA
|
April 5, 2024 |
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ORIENT CLUB BUILDING AND ASSOCIATION Vs. NILOFER ABIJIT GUPTA
|
June 19, 2024 |
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ORIENTAL AROMATICS LIMITED Vs. POONAM D. BHATIYA
|
January 19, 2024 |
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ORIENTAL INSURANCE CO. LTD. Vs. SAYYAD GAFFAR
|
January 23, 2024 |
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ORIENTAL INSURANCE COMPANY Vs. SUNRISE BISCUIT COMPANY PVT. LTD
|
April 22, 2024 |
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ORIENTAL INSURANCE COMPANY LTD Vs. PALLAVI
|
January 9, 2024 |
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OSV CREST MERCURY Vs. VISION PROJECTS TECHNOLOGIES PVT. LTD.
|
May 7, 2024 |
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OUR LADY OF IMMACULATE CONCEPTION CHURCH Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
|
June 21, 2024 |
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OYSTER SHIP MANAGEMENT PRIVATE LIMITED Vs. BHAVSAR CONSTRUCTION CO. PVT. LTD.
|
February 22, 2024 |
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OZONE ASSOCIATES Vs. STATE OF MAHARASHTRA
|
September 27, 2024 |
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P. J. RATHOD Vs. UNION OF INDIA
|
November 11, 2024 |
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P. M. UMBARKAR Vs. STATE OF MAHARASHTRA
|
May 28, 2024 |
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P.R.NAIK Vs. STATE OF MAHARASHTRA
|
December 14, 2024 |
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PADMAKAR NARHAR DESHPANDE Vs. CENTRAL BUREAU OF INVESTIGATION
|
July 3, 2024 |
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PANDIT BHIKA JADHAV Vs. STATE OF MAHARASHTRA
|
August 21, 2024 |
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PANDURANG JAGAN WABALE Vs. STATE OF MAHARASHTRA
|
February 1, 2024 |
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PANKAJ Vs. STATE OF MAHARASHTRA
|
November 22, 2024 |
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PANKAJ SAMBHAJI KATE Vs. STATE OF MAHARASHTRA
|
November 28, 2024 |
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PAPER BOX COMPANY OF INDIA Vs. COSMOS CO-OPERATIVE BANK LTD.
|
June 10, 2024 |
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PAPIYA SARKAR Vs. SOM SUBHRA SARKAR
|
August 1, 2024 |
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PARAG BABASAHEB BAMNE Vs. PANDURANG ANANDRAO RAYTE
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January 12, 2024 |
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PARASRAM S/O. RANGANATH GAIKWAD Vs. STATE OF MAHARASHTRA
|
September 5, 2024 |
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PARMESHWAR Vs. STATE OF MAHARASHTRA
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July 22, 2024 |
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PARMESHWAR Vs. STATE OF MAHARASHTRA
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February 21, 2024 |
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PARMESHWAR Vs. STATE OF MAHARASHTRA
|
April 30, 2024 |
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PARSHURAM CHUNILAL KANOJIYA Vs. MANOHAR VITHOBA KUNTHA
|
October 4, 2024 |
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PARUBAI CHINTAMAN Vs. DEPUTY COLLECTOR
|
January 24, 2024 |
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PARVATI Vs. STATE OF MAHARASHTRA
|
August 30, 2024 |
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PARVEZ BABU KHAN Vs. STATE OF MAHARASHTRA
|
May 2, 2024 |
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PASHMINA CO-OPERATIVE Vs. LATIF MOHAMED HASSAMBHOY OF BOMBAY INDIAN INHABITANT RESIDING
|
January 9, 2024 |
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PATANJALI FOODS LTD Vs. UNION OF INDIA
|
June 28, 2024 |
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PATHAN ALTAF FEROZ KHAN Vs. STATE OF MAHARASHTRA
|
December 26, 2024 |
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PATIL SAMGONDA NAMGONDA Vs. STATE OF MAHARASHTRA
|
June 12, 2024 |
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PATRICIA REITER Vs. SOMNATH SHARAD MANDREKAR
|
December 12, 2024 |
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PATRICK DINIZ Vs. VICTOR DINIZ
|
October 15, 2024 |
|
PAWAN ADVERTISING Vs. STATE OF MAHARASHTRA
|
November 14, 2024 |
|
PAWAN RAVINDRA PANCHAL Vs. STATE OF MAHARASHTRA
|
March 13, 2024 |
|
PAWAN SAHDEV Vs. STATE OF MAHARASHTRA
|
August 5, 2024 |
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PAWANKUMAR NANDKISHORE SINGH Vs. STATE OF MAHARASHTRA
|
June 13, 2024 |
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PEICO ELECTRONICS AND ELECTRICALS LIMITED Vs. ANTHONY FRANCIS PEREIRA
|
October 16, 2024 |
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PEOPLE WELFARE SOCIETY Vs. STATE INFORMATION COMMISSIONER
|
March 1, 2024 |
|
PEOPLES EDUCATION SOCIETY Vs. K.SUDHAKAR REDDY
|
October 21, 2024 |
|
PHARMAVEDA (I) PVT. LTD Vs. CHIEF EXECUTIVE OFFICER
|
January 18, 2024 |
|
PIDILITE INDUSTRIES LIMITED Vs. ASTRAL LIMITED
|
June 13, 2024 |
|
PIDILITE INDUSTRIES LTD. Vs. DUBOND PRODUCTS INDIA PVT. LTD.
|
May 21, 2024 |
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PINTU RAMDARAS CHAUHAN Vs. STATE OF MAHARASHTRA
|
February 21, 2024 |
|
PIRAMAL ENTERPRISES LIMITED Vs. STATE OF MAHARASHTRA
|
June 11, 2024 |
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PITTIE ANTARIKSH GRL PVT. LTD Vs. KHER NAGAR SAI PRASAD CO-OP HOUSING SOCIETY
|
February 1, 2024 |
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POOJA Vs. DISTRICT CASTE CERTIFICATE SCRUTINY COMMITTEE
|
January 16, 2024 |
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POOJA GAGAN JAIN Vs. STATE OF MAHARASHTRA
|
June 25, 2024 |
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POOJA MANISH SHAH Vs. MUNICIPAL CORPORATION FOR GREATER MUMBAI
|
August 2, 2024 |
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POOJA PATIL Vs. DEPUTY COMMISSIONER
|
January 24, 2024 |
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POOJA SANJAY GONDAGE Vs. STATE OF MAHARASHTRA
|
October 16, 2024 |
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POONAM RAMPAL VERMA Vs. MUMBAI UNIVERSITY
|
March 7, 2024 |
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POPATLAL UMEDMALJI JAIN Vs. INCOME TAX OFFICER
|
February 5, 2024 |
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PRABHAKAR RAMDAS KALE Vs. STATE OF MAHARASHTRA
|
January 23, 2024 |
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PRABHAKAR SHAMRAO KOLTE Vs. DIVISIONAL CONTROLLER
|
July 24, 2024 |
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PRABHAKAR SHRIRAM HANDE Vs. STATE OF MAHARASHTRA
|
April 8, 2024 |
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PRABHAT Vs. STATE OF MAHARASHTRA
|
January 19, 2024 |
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PRADEEP DNYANDEV MOHARE Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
|
March 4, 2024 |
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PRADEEP GULABRAO CHOUDHARI Vs. STATE OF MAHARASHTRA
|
November 18, 2024 |
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PRADEEP HIRAMAN KALE Vs. STATE OF MAHARASHTRA
|
April 29, 2024 |
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PRADEEP KUMAR LALIT KUMAR PANDYA Vs. HARISINGH J. KAPADIA
|
December 11, 2024 |
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PRADEEP S/O. MANIK Vs. STATE OF MAHARASHTRA
|
August 7, 2024 |
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PRADHUMMAN BALASAHEB WADWALE Vs. STATE OF MAHARASHTRA
|
September 5, 2024 |
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PRADIP PRABHAKAR VOLVOIKAR Vs. CORPORATION OF THE CITY
|
March 11, 2024 |
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PRADIP S/O PRABHAKAR KOLHE Vs. STATE OF MAHARASHTRA
|
May 16, 2024 |
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PRADIPSINGH MURLIDHARSINGH Vs. STATE OF MAHARASHTRA
|
November 26, 2024 |
|
PRAFUL Vs. STATE OF MAHARASHTRA
|
January 12, 2024 |
|
PRAGATI GOLD PVT. LTD. Vs. UNION OF INDIA
|
December 16, 2024 |
|
PRAJAKTA RAJENDRA KUCHEKAR Vs. STATE OF MAHARASHTRA
|
March 27, 2024 |
|
PRAKASH Vs. STATE OF MAHARASHTRA
|
February 12, 2024 |
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PRAKASH CHINTU MATONKAR Vs. PRATITA MATONKAR
|
July 1, 2024 |
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PRAKASH DAULAT PATIL Vs. STATE OF MAHARASHTRA
|
July 26, 2024 |
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PRAKASH NARAYAN GAUDE Vs. STATE OF GOA
|
June 29, 2024 |
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PRAKASH PARMANAND GURBAKSHANI Vs. STATE OF MAHARASHTRA
|
October 22, 2024 |
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PRAKASH S/O. EKNATH DHEPLE Vs. VITHABAI W/O PRAKASH DHEPLE
|
May 10, 2024 |
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PRAKASH SHIVRAM NIKUMBH Vs. STATE OF MAHARASHTRA
|
January 19, 2024 |
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PRAMAN INFRASTRUCTURE PVT. LTD. Vs. STATE OF MAHARASHTRA
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March 18, 2024 |
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PRAMOD BHAURAOJI MAHAJAN Vs. RAJENDRA KISNAJI MAHAJAN
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June 28, 2024 |
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PRAMOD DHANJI PURABIYA Vs. STATE OF MAHARASHTRA
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August 2, 2024 |
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PRAMOD GIRDHARILAL MALANI Vs. VANMALA RAMDAS KAPSE
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March 28, 2024 |
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PRAMOD HARIBHAU ZOD Vs. STATE OF MAHARASHTRA
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June 28, 2024 |
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PRAMOD PARULEKAR Vs. VILLAGE PANCHAYAT SOCORRO
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April 23, 2024 |
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PRAMOD RAJENDRA SAHANI Vs. STATE OF MAHARASHTRA
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June 14, 2024 |
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PRAMOD S/O UDEYBHAN SHENDRE Vs. STATE OF MAHARASHTRA
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July 24, 2024 |
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PRASAD DATTAJIRAO PATIL Vs. CHAUDHARY CONSTRUCTION COMPANY
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May 7, 2024 |
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PRASAD NANDKUMAR DESHMUKH Vs. DHAKU NAVLU AUKIRKAR
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September 19, 2024 |
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PRASAD PANDIT SANTE Vs. STATE OF MAHARASHTRA
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June 10, 2024 |
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PRASHANT GOKUL TIPALE Vs. STATE OF MAHARASHTRA
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July 22, 2024 |
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PRASHANT RAMCHANDRA TEMBHURKAR Vs. DEEPAK HARISHCHANDRA TEMBHURKAR
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April 16, 2024 |
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PRASHANT S.P.TENDOLKAR Vs. STATE OF GOA
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August 1, 2024 |
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PRASHANT SOPAN AHIRE Vs. STATE OF MAHARASHTRA
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September 10, 2024 |
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PRATAP KASHINATH GULVE Vs. STATE OF MAHARASHTRA
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April 1, 2024 |
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PRATIBHA SUDHIR SHINDE Vs. GOVERNMENT OF MAHARASHTRA
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June 26, 2024 |
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PRAVIN Vs. POOJA
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April 19, 2024 |
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PRAVIN @ BHANGARYA Vs. STATE OF MAHARASHTRA
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May 6, 2024 |
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PRAVIN @ TUSHAR JANU Vs. STATE OF MAHARASHTRA
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September 19, 2024 |
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PRAVIN ANIL NARBHAVAR Vs. STATE OF MAHARASHTRA
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December 19, 2024 |
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PRAVIN BABANRAO YAWLE Vs. STATE OF MAHARASHTRA
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August 21, 2024 |
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PRAVIN LAXMANRAO CHAKOLE Vs. STATE OF MAHARASHTRA
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January 22, 2024 |
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PRAVIN POPAT KHARAT Vs. STATE OF MAHARASHTRA
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February 21, 2024 |
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PRAVIN RUPRAO HARDE Vs. STATE OF MAHARASHTRA
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July 25, 2024 |
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PRAVIN S/O. SUNIL Vs. STATE OF MAHARASHTRA
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December 20, 2024 |
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PRAVIN VILASRAO GHARGE Vs. PARINEETA GULAB KHARATE
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June 20, 2024 |
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PREMLATA SATISH SHARMA Vs. STATE OF MAHARASHTRA
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January 12, 2024 |
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PREMSING Vs. STATE OF MAHARASHTRA
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July 12, 2024 |
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PRESIDENT/SECRETARY Vs. SANGALE RAOSAHEB NARAYAN
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May 3, 2024 |
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PRESTIGE GARDEN Vs. STATE OF MAHARASHTRA
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March 28, 2024 |
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PRIDE VENTURES INDIA PVT. LTD. Vs. STATE OF MAHARASHTRA
|
August 5, 2024 |
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PRINCE JOHN EDAVAZHIKAL Vs. COLLECTOR OF STAMPS AND JOINT DISTRICT REGISTRAR
|
December 19, 2024 |
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PRINCE MARINE TRANSPORT SERVICES PRIVATE LIMITED Vs. STATE OF MAHARASHTRA
|
February 8, 2024 |
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PRITAM CHANDULAL OSWAL Vs. STATE OF MAHARASHTRA
|
July 3, 2024 |
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PRITESH ADKONKAR Vs. STATE OF GOA
|
October 23, 2024 |
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PRITHVI INFRA PROJECTS Vs. APEX GRIEVANCE REDRESSAL COMMITTEE
|
May 10, 2024 |
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PRITPALSING SANTSING GRANTHI Vs. MANDAVE CONSTRUCTION
|
April 1, 2024 |
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PRIYA SAMEER HOLKAR Vs. DEPUTY COLLECTOR
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March 1, 2024 |
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PRIYADARSHAN RAJKAMAL BHARTI Vs. STATE OF MAHARASHTRA
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August 7, 2024 |
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PRIYANKA W/O. MAYUR HIRLEKAR Vs. MAYUR
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August 28, 2024 |
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PRIYAVRAT MANDHANA Vs. DIRECTORATE OF ENFORCEMENT
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September 12, 2024 |
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PROF. NELLY RODRIGUES Vs. IFFCO-TOKIO GENERAL INSURANCE CO. LTD.
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October 5, 2024 |
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PTB HOSPITALITY LLP Vs. JAYANTI DANABHAI PATEL
|
July 30, 2024 |
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PULLUSINGH Vs. COMMISSIONER OF POLICE PUNE CITY
|
March 13, 2024 |
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PUNAM SURESHRAO AUNDHAKAR Vs. STATE OF MAHARASHTRA
|
December 14, 2024 |
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PUNAMCHAND KACHRUSING BAHURE Vs. STATE OF MAHARASHTRA
|
January 4, 2024 |
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PUNDALIK GANGADHAR SINAI Vs. SHANKAR GOPAL BHANDARI
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January 5, 2024 |
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PUNDLIK Vs. STATE OF MAHARASHTRA
|
January 4, 2024 |
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PUNE MAHANAGAR PARIVAHAN Vs. PUNE MAHANAGAR PARIVAHAN MAHAMANDAL LTD
|
March 22, 2024 |
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PUNE MUNICIPAL CORPORATION Vs. DEVAL ELECTROPLATORS
|
March 8, 2024 |
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PUNJAB TANUJI RATHOD Vs. STATE OF MAHARASHTRA
|
September 24, 2024 |
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PURANLAL SAKARU DHURVE Vs. STATE OF MAHARASHTRA
|
September 30, 2024 |
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PURNIMA BHANUPRASAD GOHIL Vs. STATE OF MAHARASHTRA
|
October 3, 2024 |
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PURUSHENDRA KUMAR DHIR SINGH Vs. CENTRAL BUREAU OF INVESTIGATION
|
March 13, 2024 |
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PURUSHOTTAM PRABHAKAR CHAVAN Vs. DEPUTY COMMISSIONER OF SALES TAX
|
May 3, 2024 |
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PUSHKAR S/O. PRABHAKAR Vs. NITIN S/O. DIVAKAR JOSHI
|
July 18, 2024 |
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PUSHPATAI SAMPATLAL OSTAWAL Vs. SUDHIR RAMCHANDRARAO HIRVE
|
April 23, 2024 |
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PYRAMID LAND DEVELOPERS Vs. SHIVNARAYAN ACCHAIBAR SINGH
|
December 18, 2024 |
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QUINTA COQUEIRO CO-OP. HOUSING MAINTENANCE SOCIETY Vs. REGISTRAR OF CO-OP. SOCIETIES
|
January 10, 2024 |
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RABO BANK Vs. STATE BANK OF INDIA
|
February 12, 2024 |
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RACHANA KAMLESH SHAHANI Vs. SUNSHINE FINANCIAL SERVICES
|
January 11, 2024 |
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RADHABAI BALASAHEB SHIRKE Vs. KESHAV RAMCHANDRA JADHAV
|
November 12, 2024 |
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RAFIQUE RAHEMTULLAH KABANI Vs. ASSISTANT ENGINEER & DESIGNATED OFFICER
|
September 11, 2024 |
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RAFIQUE SALIM HASHMI Vs. STATE OF MAHARASHTRA
|
July 5, 2024 |
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RAGHU C. GOMES Vs. STATE OF GOA
|
April 30, 2024 |
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RAGHU DASMA GHADAGA Vs. PROJECT OFCER, DAPCHARI DUGDHA PRAKALPA
|
April 2, 2024 |
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RAHIBAI Vs. STATE OF MAHARASHTRA
|
January 19, 2024 |
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RAHUL Vs. STATE OF MAHARASHTRA
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April 30, 2024 |
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RAHUL Vs. STATE OF MAHARASHTRA
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January 16, 2024 |
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RAHUL Vs. STATE OF MAHARASHTRA,
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January 11, 2024 |
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RAHUL BHAVARLAL CHORDIYA Vs. KOMAL W/O. RAHUL
|
July 29, 2024 |
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RAHUL GAJANAN TUMBADA Vs. STATE OF MAHARASHTRA
|
April 15, 2024 |
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RAHUL GAUTAM LAHASE Vs. STATE OF MAHARASHTRA
|
August 28, 2024 |
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RAHUL GORAKHANATH KADAM Vs. STATE OF MAHARASHTRA
|
April 4, 2024 |
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RAHUL JAIN Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
|
January 18, 2024 |
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RAHUL MADAN SHARMA Vs. STATE OF MAHARASHTRA
|
December 6, 2024 |
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RAHUL RAJABHAU Vs. STATE OF MAHARASHTRA
|
September 13, 2024 |
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RAHUL RAJENDRA JAIN Vs. STATE OF MAHARASHTRA
|
January 11, 2024 |
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RAHUL S/O. BHARAT WANKHADE Vs. STATE OF MAHARASHTRA
|
October 10, 2024 |
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RAHUL S/O. KAMALKUMAR JAIN Vs. DIRECTOR GENERAL OF GOODS AND SERVICE TAX INTELLIGENCE
|
January 25, 2024 |
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RAHUL SANJAY SHINGADE Vs. STATE OF MAHARASHTRA
|
April 24, 2024 |
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RAHUL SURENDER SHARMA Vs. D. Y. PATIL MEDICAL COLLEGE
|
March 5, 2024 |
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RAJ REALTORS Vs. STATE OF MAHARASHTRA
|
December 9, 2024 |
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RAJABHAU RAMDAS ADE Vs. STATE OF MAHARASHTRA
|
February 21, 2024 |
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RAJANINATH SHRIKANT SHIRODKAR Vs. SHREE KAMAKSHI SAUNSTHAN
|
January 24, 2024 |
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RAJARAM Vs. STATE OF MAHARASHTRA
|
February 7, 2024 |
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RAJARAM APPA PATIL Vs. NITIN ANANDRAO PATIL
|
June 12, 2024 |
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RAJARAM BANDERAO KULKARNI Vs. STATE OF MAHARASHTRA
|
January 18, 2024 |
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RAJARAM CONSTRUCTION Vs. STATE OF MAHARASHTRA
|
September 19, 2024 |
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RAJARAM GOVIND PATIL Vs. STATE OF MAHARASHTRA
|
January 19, 2024 |
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RAJARAM S/O. DHONDIBA Vs. STATE OF MAHARASHTRA
|
February 29, 2024 |
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RAJARAM VITHAL JADHAV Vs. STATE OF MAHARASHTRA
|
June 10, 2024 |
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RAJASHREE Vs. BHIMJI VANAJI GAVALI
|
January 10, 2024 |
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RAJEEV KUMAR DAMODARPRASAD BHADANI Vs. EXECUTIVE ENGINEER
|
January 5, 2024 |
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RAJEEV RAJ KUMAR Vs. STATE OF MAHARASHTRA
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June 21, 2024 |
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RAJEEV RUIA Vs. MAHESH VENNALAKANTI
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April 1, 2024 |
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RAJENDRA Vs. STATE OF MAHARASHTRA
|
January 30, 2024 |
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RAJENDRA GYANDEV RAJGIRE Vs. STATE OF MAHARASHTRA
|
June 27, 2024 |
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RAJENDRA S. BAJAJ Vs. UNION OF INDIA
|
July 5, 2024 |
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RAJENDRA SAVLA Vs. UNIVERSITY OF MUMBAI
|
March 19, 2024 |
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RAJENDRA TRIBHUVANDAS NAVARE Vs. SOLAPUR MUNICIPAL CORPORATION
|
January 12, 2024 |
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RAJENDRAKUMAR AATMARAM AGARWAL Vs. STATE OF MAHARASHTRA
|
May 6, 2024 |
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RAJESH Vs. STATE OF MAHARASHTRA
|
September 23, 2024 |
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RAJESH CHANDRAKANT SHINGADE Vs. STATE OF MAHARASHTRA
|
March 21, 2024 |
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RAJESH MURLIDHAR LONBALE Vs. STATE OF MAHARASHTRA
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July 30, 2024 |
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RAJESH NARVEKAR Vs. STATE OF GOA
|
March 13, 2024 |
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RAJESH S/O. RAJAN NAIR Vs. STATE OF MAHARASHTRA
|
January 22, 2024 |
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RAJESH SHANTILAL SEJPAL Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
|
April 4, 2024 |
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RAJESH THOMAS Vs. STATE OF MAHARASHTRA
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January 24, 2024 |
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RAJESHREE BHAUSAHEB VIKHE PATIL Vs. STATE OF MAHARASHTRA
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August 22, 2024 |
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RAJGHOR RANJHAN JAYNATILAL Vs. ELECTION SCRUTINY COMMITTEE OF B.B.A
|
March 4, 2024 |
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RAJIV BANSAL Vs. STATE OF MAHARSAHTRA
|
May 10, 2024 |
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RAJIV S. SOMANI Vs. STATE OF MAHARASHTRA
|
August 30, 2024 |
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RAJIV SHARMA Vs. REGISTRAR OF COMPANIES
|
February 9, 2024 |
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RAJIV SUBRAMANIUM ACHARI Vs. STATE OF MAHARASHTRA
|
September 4, 2024 |
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RAJKUMAR @ BHELI RAMTIRTH NISHAD Vs. STATE OF MAHARASHTRA
|
June 26, 2024 |
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RAJKUMAR LALDHAR SHARMA Vs. ISHITA RAJKUMAR SHARMA
|
February 12, 2024 |
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RAJRISHI BINDAWAT Vs. STATE OF MAHARASHTRA
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November 25, 2024 |
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RAJSHEKHAR UDAYPRASAD SINGH Vs. STATE OF MAHARASHTRA
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July 12, 2024 |
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RAJU Vs. STATE OF MAHARASHTRA
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January 24, 2024 |
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RAJU APPASAHEB PATIL Vs. STATE OF MAHARASHTRA
|
March 11, 2024 |
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RAKESH MATASHARAN SHUKLA Vs. STATE OF MAHARASHTRA
|
October 11, 2024 |
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RAKESH PRABHAKAR MESHRAM Vs. STATE OF MAHARASHTRA
|
June 20, 2024 |
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RAKESH ZAVERCHAND SHAH Vs. KAMAL LAXMICHAND JHAVERI
|
June 25, 2024 |
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RAM Vs. STATE OF MAHARASHTRA
|
January 2, 2024 |
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RAM DNYANOBA BASTAPURE Vs. STATE OF MAHARASHTRA
|
February 12, 2024 |
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RAM KOTUMAL ISSRANI Vs. DIRECTORATE OF ENFORCEMENT
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April 15, 2024 |
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RAM S/O. MUNJAJI SALGAR Vs. STATE OF MAHARASHTRA
|
August 9, 2024 |
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RAMA DEVCHAND KUMBHALKAR Vs. STATE OF MAHARASHTRA
|
April 26, 2024 |
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RAMAKANT GANESH NAIK Vs. ANUSAYA SHANTARAM NAIK
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February 6, 2024 |
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RAMBHAU VENKATESH GANACHARYA Vs. RAJKUMAR LAXMINARAYAN RATHI
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January 30, 2024 |
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RAMCHANDRA Vs. STATE OF MAHARASHTRA
|
July 20, 2024 |
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RAMCHANDRA BAPU NIRMALE Vs. STATE OF MAHARASHTRA
|
January 31, 2024 |
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RAMCHANDRA DEORAOJI BAGADTE Vs. STATE OF MAHARASHTRA
|
August 12, 2024 |
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RAMCHANDRA NAMDEO CHONDE Vs. STATE OF MAHARASHTRA
|
February 12, 2024 |
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RAMCHANDRA SAKARAM MAHAJAN Vs. HAFEEZ RAHIM BEG
|
June 20, 2024 |
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RAMESH Vs. STATE OF MAHARASHTRA
|
January 23, 2024 |
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RAMESH Vs. STATE OF MAHARASHTRA
|
March 18, 2024 |
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RAMESH @ SHYAM Vs. STATE OF MAHARASHTRA
|
January 5, 2024 |
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RAMESH ANANDRAO SHIRKE Vs. KASHINATH ANNA JAIGUDE
|
March 5, 2024 |
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RAMESH DAMU GAUDE Vs. STATE OF GOA
|
November 25, 2024 |
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RAMESH KALYAN KALE Vs. STATE OF MAHARASHTRA
|
April 29, 2024 |
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RAMESH KRISHNA GOPNUR Vs. STATE OF MAHARASHTRA
|
September 11, 2024 |
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RAMESH S/O. LAXMAN SURYAWANSHI Vs. STATE OF MAHARASHTRA
|
January 16, 2024 |
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RAMESH TUKARAM Vs. STATE OF MAHARASHTRA
|
January 22, 2024 |
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RAMHARI Vs. STATE OF MAHARASHTRA
|
July 8, 2024 |
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RAMJIWAN Vs. STATE OF MAHARASHTRA
|
November 18, 2024 |
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RAMKY INFRASTRUCTURE LTD Vs. STATE OF MAHARASHTRA
|
March 28, 2024 |
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RAMLAL RAMSING PARDESHI Vs. STATE OF MAHARASHTRA
|
March 28, 2024 |
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RAMNATH Vs. MANGAL
|
February 13, 2024 |
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RAMRAO GOVINDRAO DHAKANE Vs. STATE OF MAHARASHTRA
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September 20, 2024 |
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RAMRAO JIJARAM GAIKWAD Vs. STATE OF MAHARASHTRA
|
February 16, 2024 |
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RANGNATH Vs. STATE OF MAHARASHTRA
|
February 27, 2024 |
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RANGNATH LIMBARAO CHIKATKAR Vs. STATE OF MAHARASHTRA
|
June 13, 2024 |
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RANGNATH LIMBARAO CHIKATKAR Vs. STATE OF MAHARASHTRA
|
July 13, 2024 |
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RANI SHAHAJI SHINDE Vs. STATE OF MAHARASHTRA
|
April 4, 2024 |
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RANJAN VASUDEO KOLAMBE Vs. APPA @ HANMANT MAROTI HATNURE
|
October 25, 2024 |
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RANJANA Vs. SUNITA SANJAYKUMAR LANDGE
|
November 26, 2024 |
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RANJANA NITIN WADILE Vs. STATE OF MAHARASHTRA
|
May 1, 2024 |
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RANJIT ARUNKUMAR JAISWAL Vs. ASHOK MANIKRAO KHOPADE
|
February 8, 2024 |
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RANJITA GAUTAM SADASHIV Vs. STATE OF MAHARASHTRA
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January 3, 2024 |
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RANJITSINH H. N. NIMBALKAR Vs. STATE OF MAHARASHTRA
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March 5, 2024 |
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RAOSAHEB DAMU GHULE Vs. STATE OF MAHARASHTRA
|
April 3, 2024 |
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RAOSAHEB MURLIDHAR AHIRE Vs. STATE OF MAHARASHTRA
|
January 10, 2024 |
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RASHID MOHAMMADSAB MOMIN Vs. STATE OF MAHARASHTRA
|
September 24, 2024 |
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RASHMI MEHROTRA Vs. MANVI SHETH
|
February 1, 2024 |
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RASHMI SHYAMKUMAR BARVE Vs. DEPUTY COMMISSIONER
|
September 24, 2024 |
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RASIKLAL INDRABHAN PATWA Vs. STATE OF MAHARASHTRA
|
September 27, 2024 |
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RATAN CHANDU DHAWALE Vs. STATE OF MAHARASHTRA
|
May 10, 2024 |
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RATNA CHANDRAKANT VANNAM Vs. TUKARAM J. JADHAV
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October 24, 2024 |
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RATNA CHANDRAKANT VANNAM Vs. TUKARAM K. JADHAV
|
October 23, 2024 |
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RATNADEEP MEDICAL FOUNDATION AND RESEARCH CENTRE Vs. COLLECTOR
|
September 27, 2024 |
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RATNADEEP RAM PATIL Vs. STATE OF MAHARASHTRA
|
December 9, 2024 |
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RAVI ASHISH BUILDERS LTD. Vs. SHARDADEVI VIKRAMJEET YADAV
|
February 5, 2024 |
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RAVI BHAGWAN GAIKAR Vs. EKNATH ZIPRYA PATIL
|
July 2, 2024 |
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RAVI JAGGANATH AGARWAL Vs. PRINCE TOWER CO-OPERATIVE
|
April 8, 2024 |
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RAVI VYANKATRAO DADHI Vs. STATE OF MAHARASHTRA
|
June 14, 2024 |
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RAVINDER KUMAR ANAND Vs. ASHOK MAHINDRU
|
August 28, 2024 |
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RAVINDER KUMAR ANAND Vs. ASHOK MAHINDRU
|
August 22, 2024 |
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RAVINDRA Vs. STATE OF MAHARASHTRA
|
July 24, 2024 |
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RAVINDRA BHIMRAO PANDE Vs. STATE OF MAHARASHTRA
|
July 19, 2024 |
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RAVINDRA MAHADU SALUNKE Vs. STATE OF MAHARASHTRA
|
April 30, 2024 |
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RAVINDRA S/O DNYANOBA SALUNKE Vs. STATE OF MAHARASHTRA
|
October 22, 2024 |
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RAVINDRA WAGHU JADHAV Vs. STATE OF MAHARASHTRA
|
December 2, 2024 |
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RAVIPRAKASH CHATURDEO PATEL Vs. STATE OF MAHARASHTRA
|
February 14, 2024 |
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RAVIRAJ CHITAMANI KAMBALE Vs. STATE OF MAHARASHTRA
|
January 30, 2024 |
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RAVISOOT VYAYAM AND SHIKSHAN PRABODHAN SANSTHA Vs. STATE OF MAHARASHTRA
|
June 28, 2024 |
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RAVSAHEB SAHEBRAO PATIL Vs. STATE OF MAHARASHTRA
|
January 11, 2024 |
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RAZI AHMED KHAN / KAYYUM ABDUL SHAIKH Vs. STATE OF MAHARASHTRA
|
June 11, 2024 |
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RBL BANK LIMITED Vs. SOHANLAL V. JAIN
|
September 26, 2024 |
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RECOVERY OFFICER, DEBTS RECOVERY TRIBUNAL NAGPUR Vs. OFFICIAL LIQUIDATOR, NAGPUR
|
May 9, 2024 |
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REGIONAL DIRECTOR E.S.I. CORPORATION Vs. PAHELVI BAKERY
|
July 10, 2024 |
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REKHA Vs. STATE OF MAHARASHTRA
|
April 3, 2024 |
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REKHA Vs. STATE OF MAHARASHTRA
|
December 11, 2024 |
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REKHA Vs. STATE OF MAHARASHTRA
|
May 8, 2024 |
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REKHA GOWARDHAN GAIKWAD Vs. STATE OF MAHARASHTRA
|
June 11, 2024 |
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REKHA WASUDEV GANJRE Vs. STATE OF MAHARASHTRA
|
May 3, 2024 |
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RELIANCE JIO INFRATEL PVT. LTD Vs. STATE OF GOA
|
January 2, 2024 |
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REMEDIOS FERNANDES Vs. ALFRED COSTA
|
February 22, 2024 |
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RENAISSANCE BUILDCON Vs. CHIEF EXECUTIVE OFFICER SRA
|
June 10, 2024 |
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RIAK INSURANCE AND FINANCIAL SERVICES Vs. HDFC BANK
|
February 8, 2024 |
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RIDDHI Vs. PRATIBHA
|
June 12, 2024 |
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RIDDHI GARDENS BUILDING Vs. DISTRICT DEPUTY REGISTRAR
|
March 8, 2024 |
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RIJAYUDDIN UMAR MALIK Vs. SR. POLICE INSPECTOR
|
October 16, 2024 |
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RIKIN RANCHHODLAL CHOKSHI Vs. SHAILA ABHAY SHAH
|
June 10, 2024 |
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RINA SANJIV KAMDAR Vs. MURLIDHAR T. TILWANI
|
November 19, 2024 |
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RITA TUKARAM GORE Vs. STATE OF MAHARASHTRA
|
January 18, 2024 |
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RITU SINGH KHOKHER Vs. COAL INDIA LTD
|
October 21, 2024 |
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RITU W/O DINESH MALOO Vs. STATE OF MAHARASHTRA, THR.PSO PS TAHSIL, NAGPUR
|
June 26, 2024 |
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RIZWAN IBRAHIM MOMIN Vs. STATE OF MAHARASHTRA
|
July 25, 2024 |
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RNA EXOTICA FLAT PURCHASERS ASSOCIATION Vs. SKYLINE CONSTRUCTION COMPANY
|
February 21, 2024 |
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RNA ROYAL PARK CO.OP HOUSING SOCIETY Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
|
August 2, 2024 |
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ROBERT SEQUEIRA Vs. STATE OF GOA
|
April 15, 2024 |
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ROHAN RAVINDRA THATTE Vs. UNIVERSITY OF MUMBAI
|
January 15, 2024 |
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ROHINI RAVIRAJ TAWARE Vs. STATE OF MAHARASHTRA
|
June 11, 2024 |
|
ROHIT DEMBIWAL Vs. TATA CONSULTANCY SERVICES LTD.
|
January 2, 2024 |
|
ROHIT J. VORA Vs. INSOLVENCY & BANKRUPTCY BOARD OF INDIA
|
September 4, 2024 |
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ROHIT SATINDRA SHARMA Vs. STATE OF MAHARASHTRA
|
August 21, 2024 |
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ROLLAND STANISLAUS BRITTO Vs. STATE OF MAHARASHTRA
|
March 6, 2024 |
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ROLTA PRIVATE LIMITED Vs. VARANIUM CLOUD LIMITED
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November 11, 2024 |
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ROMA RAMESH KAMBLE Vs. STATE OF MAHARASHTRA
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March 27, 2024 |
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RONGHE SALES Vs. R.S.CONSTRUCTION
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October 7, 2024 |
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ROSHAN S/O PURUSHOTTAM Vs. STATE OF MAHARASHTRA
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July 24, 2024 |
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ROSHAN S/O. MANOHAR Vs. STATE OF MAHARASHTRA
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October 18, 2024 |
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ROSHANBI AZIZ MOTIWALA Vs. UNION OF INDIA
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October 25, 2024 |
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RUDRAKSH TOURS AND TRAVELS Vs. MANAGING DIRECTOR/VICE CHAIRMAN
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November 29, 2024 |
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RUKHMINI LAXMAN JADHAO Vs. YAVATMAL ZILLA AKHIL KUNBI SAMAJ
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January 23, 2024 |
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RUKMANI V. AGARWAL Vs. UNION OF INDIA
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May 15, 2024 |
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RUNWAL PARADISE Vs. DISTRICT DEPUTY REGISTRAR
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July 4, 2024 |
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RUPALI D/O EKNATHRAO POHRE Vs. DAMAJI S/O SITARAM KADAM
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August 13, 2024 |
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RUPCHAND TEKCHAND TIRCHHE Vs. STATE OF MAHARASHTRA
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January 23, 2024 |
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RUSHIK RAJENDRA SHAH Vs. RUCHIKA RUSHIK SHAH
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November 13, 2024 |
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S. R. THORAT MILK PRODUCT PVT. LTD. Vs. STATE OF MAHARASHTRA
|
December 4, 2024 |
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S.D.CORPORATION Vs. STATE OF MAHARASHTRA
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April 25, 2024 |
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S.K. REALTY Vs. STATE OF MAHARASHTRA
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January 2, 2024 |
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S.K.AZRA PRAVEEN Vs. STATE OF MAHARASHTRA
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January 8, 2024 |
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S.N.NAIK Vs. UNION OF INDIA
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April 3, 2024 |
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S.SELVAKUMARI PERULMAL Vs. KAUSHAL REALTORS PVT. LTD.
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March 7, 2024 |
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SABA V. M. DA SILVA Vs. STATE OF GOA
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December 9, 2024 |
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SABIR HUSSAIN Vs. STATE OF MAHARASHTRA
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February 22, 2024 |
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SABIYA BEGUM AKBAR Vs. STATE OF MAHARASHTRA
|
February 7, 2024 |
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SACHIN Vs. SATISH
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February 7, 2024 |
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SACHIN BALASAHEB SAWANT Vs. UNION OF INDIA
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October 9, 2024 |
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SACHIN DEORAM SABLE Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
|
December 19, 2024 |
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SACHIN MAHIPATI NIMBALKAR Vs. STATE OF MAHARASHTRA
|
October 23, 2024 |
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SACHIN MANOHAR KAMBE Vs. STATE OF MAHARASHTRA
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August 8, 2024 |
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SACHIN RAMESH ATHAWALE Vs. STATE OF MAHARASHTRA
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November 19, 2024 |
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SACHIN SHRIRAM MESHRAM Vs. STATE OF MAHARASHTRA
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February 1, 2024 |
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SACHIN VITTHAL SURYAWANSHI \ SAYYED GAUS SAYYED NOOR Vs. STATE OF MAHARASHTRA
|
July 4, 2024 |
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SADANAND TUKARAM SUROSHE Vs. ASHOK GAJANAN SUROSHE
|
March 28, 2024 |
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SADANAND YOHAN AVAD Vs. STATE OF MAHARASHTRA
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February 24, 2024 |
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SADASHIV Vs. STATE OF MAHARASHTRA
|
February 8, 2024 |
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SADASHIV Vs. STATE OF MAHARASHTRA
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May 10, 2024 |
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SADDAM HUSSAIN QURESHI Vs. UNION OF INDIA
|
April 17, 2024 |
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SADHANA KANTILAL BHANDARI Vs. STATE OF MAHARASHTRA
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June 11, 2024 |
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SADHANA S.NARVEKAR Vs. SANJAY NARVEKAR
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April 3, 2024 |
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SAFDAR ALI DESHMUKH Vs. ATIYA SULTANA
|
January 19, 2024 |
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SAGAR BHARAT CHAVAN Vs. STATE OF MAHARASHTRA
|
December 4, 2024 |
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SAGAR D. MEGHE Vs. STATE OF MAHARASHTRA
|
February 8, 2024 |
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SAGAR MARUTI SURYAWANSHI Vs. STATE OF MAHARASHTRA
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April 29, 2024 |
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SAGAR S/O. SARANGDHAR Vs. STATE OF MAHARASHTRA
|
June 12, 2024 |
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SAGAR SATISH PATIL Vs. STATE OF MAHARASHTRA
|
January 19, 2024 |
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SAGAR VENKATESH DIWAN Vs. GAUTAMBUDDHA BIRHADE
|
March 7, 2024 |
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SAHEBRAO @ NITIN Vs. STATE OF MAHARASHTRA
|
October 10, 2024 |
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SAHEBRAO HARI SHELKE Vs. RAHUL HIRALAL SURE
|
April 18, 2024 |
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SAHEBRAO PRALHAD INGOLE Vs. STATE OF MAHARASHTRA
|
November 12, 2024 |
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SAHEBRAO S/O. MADHAVAO Vs. STATE OF MAHARASHTRA
|
July 1, 2024 |
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SAHEBRAO SHRIRANG KALE Vs. COLLECTOR
|
November 25, 2024 |
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SAHIL ZAHID KHAN Vs. STATE OF MAHARASHTRA
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April 24, 2024 |
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SAI (SRA) CO-OPERATIVE HOUSING SOCIETY LTD Vs. SLUM REHABILITATION AUTHORITY
|
March 22, 2024 |
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SAIBHUMI CONSTRUCTION Vs. STATE OF MAHARASHTRA
|
February 7, 2024 |
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SAKHARAM SHANKAR NAVASARE Vs. STATE OF MAHARASHTRA
|
March 5, 2024 |
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SAKHUBAI Vs. GOVIND
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March 5, 2024 |
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SAKHUBAI RAJARAM KARDILE Vs. BAPU SHRIPATI KARANDE
|
May 10, 2024 |
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SAKSHI GOVINDRAO NARNAWARE Vs. SCHEDULE TRIBE CASTE CERTIFICATE SCRUTINY COMMITTEE
|
September 9, 2024 |
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SAKSHI NANASAHEB KOLI Vs. STATE OF MAHARASHTRA
|
July 23, 2024 |
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SALASAR ESTATE DEVELOPERS LLP Vs. RUFINA WALTER GOMES
|
February 20, 2024 |
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SALIM KHAN MAHEMOOD KHAN PATHAN Vs. STATE OF MAHARASHTRA
|
May 2, 2024 |
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SALMAN ILLIYAS KHA PATHAN Vs. STATE OF MAHARASHTRA
|
June 3, 2024 |
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SAMAD HABIB MITHANI Vs. STATE OF MAHARASHTRA
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July 25, 2024 |
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SAMATA WAMANRAO WARUDKAR Vs. STATE OF MAHARASHTRA
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July 15, 2024 |
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SAMBHAJI Vs. STATE OF MAHARASHTRA
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July 3, 2024 |
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SAMBHAJI ACHYUTRAO PATIL Vs. STATE OF MAHARASHTRA
|
November 25, 2024 |
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SAMBHAJI BHAGWAN BADE Vs. STATE OF MAHARASHTRA
|
September 27, 2024 |
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SAMBHAJI DANGAL WAGH Vs. STATE OF MAHARASHTRA
|
July 18, 2024 |
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SAMBHAJI MULTI SERVICES Vs. COMMISSIONER STATE GST BHAVAN
|
July 8, 2024 |
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SAMBHAJI UTTAM SURYAVANSHI Vs. STATE OF MAHARASHTRA
|
December 14, 2024 |
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SAMEER MOHD. HUSSAIN SHAIKH Vs. STATE OF MAHARASHTRA
|
August 1, 2024 |
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SAMEER RAGHUNATHRAO DANDGE Vs. STATE OF MAHARASHTRA
|
December 9, 2024 |
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SAMEER SALIM SHAH Vs. STATE OF MAHARASHTRA
|
August 1, 2024 |
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SAMEER SARKAR Vs. PUBLIC PROSECUTOR
|
January 29, 2024 |
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SAMEER SURESHCHANDRA TRIPATHI Vs. STATE OF MAHARASHTRA
|
September 27, 2024 |
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SAMEER TAJ KHAN Vs. STATE OF MAHARASHTRA
|
April 10, 2024 |
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SAMEERKUMAR PRAKASH AWASARE Vs. STATE OF MAHARASHTRA
|
January 4, 2024 |
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SAMIR GULAM SHAIKH Vs. STATE OF MAHARASHTRA
|
June 10, 2024 |
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SAMIRA PRAVIN SAVALE Vs. STATE OF MAHARASHTRA
|
January 23, 2024 |
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SAMITA RAJENDRA PATIL Vs. STATE OF MAHARASHTRA
|
February 23, 2024 |
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SAMPAT KERU CHAUDHARI Vs. STATE OF MAHARASHTRA
|
August 1, 2024 |
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SAMRAT SPAN REALTIES Vs. REGISTRAR OF FIRMS
|
January 16, 2024 |
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SAMRIDDHI YOGESH SAVALE Vs. STATE OF MAHARASHTRA
|
July 20, 2024 |
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SANDEEP PANDURANG PATIL Vs. STATE OF MAHARASHTRA
|
November 19, 2024 |
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SANDEEP S. GHANDAT Vs. RESERVE BANK OF INDIA
|
November 18, 2024 |
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SANDEEP VILAS RANADE Vs. PUNE MUNICIPAL CORPORATION
|
June 26, 2024 |
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SANDESH JANARADHAN MESTA Vs. AMONKAR SHIPPING
|
April 17, 2024 |
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SANDESH VITTHAL THAKUR Vs. DEPUTY COLLECTOR (LAND ACQUISITION) RAIGAD
|
January 16, 2024 |
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SANDIP S/O RAVINDRA TALANDE Vs. STATE OF MAHARASHTRA
|
July 4, 2024 |
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SANDIP SURESH MALI Vs. MAHARASHTRA PUBLIC SERVICE COMMISSION
|
April 4, 2024 |
|
SANDIP UTTAM SHINDE Vs. STATE OF MAHARASHTRA
|
September 4, 2024 |
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SANGHMITRA R. SANDANSING Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
|
April 12, 2024 |
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SANGITA RAOSAHEB BHAVAR Vs. ADDITIONAL DIVISIONAL COMMISSER
|
July 22, 2024 |
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SANGITA RAVINDRA SATHE Vs. RAMAKANT TULSHIRAM SALUNKE
|
November 27, 2024 |
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SANGLI ALUMINIUM EXTRUSIONS PVT LTD Vs. MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION LTD
|
January 22, 2024 |
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SANGRAM ASHOK SWAMI Vs. REGIONAL PASSPORT OFFICE
|
February 22, 2024 |
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SANGRAM BALAVANT REPE Vs. EXECUTIVE ENGINEER
|
January 18, 2024 |
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SANJAT RATAN RAJPUT Vs. UNION OF INDIA
|
January 10, 2024 |
|
SANJAY Vs. STATE OF MAHARASHTRA
|
January 8, 2024 |
|
SANJAY @ RAOSAHEB Vs. STATE CO-OPERATIVE ELECTION AUTHORITY
|
January 16, 2024 |
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SANJAY ANANDA VIBHUTE Vs. STATE OF MAHARASHTRA
|
July 31, 2024 |
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SANJAY BAPURAO AAREWAR Vs. SANGITA SANJAY AAREWAR
|
November 27, 2024 |
|
SANJAY DANGI Vs. UNION OF INDIA
|
June 3, 2024 |
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SANJAY KUMAR AGRAWAL Vs. UNION OF INDIA
|
April 17, 2024 |
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SANJAY MANOHARLAL MISTRI Vs. NAWAPUR EDUCATION SOCIETY
|
August 12, 2024 |
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SANJAY PRAKASH MANE Vs. STATE OF MAHARASHTRA
|
June 11, 2024 |
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SANJAY RAMCHANDRA YEJGAR Vs. STATE OF MAHARASHTRA
|
June 10, 2024 |
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SANJAY RAMDAS KALMEGH Vs. STATE OF MAHARASHTRA
|
March 21, 2024 |
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SANJAY S/O. GOWARDHAN Vs. STATE OF MAHARASHTRA
|
July 20, 2024 |
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SANJAY SANDU BANSOD Vs. STATE OF MAHARASHTRA
|
July 2, 2024 |
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SANJAY SANJEET ROY Vs. STATE OF MAHARASHTRA
|
June 12, 2024 |
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SANJAY WASUDEO Vs. STATE OF MAHARASHTRA
|
July 5, 2024 |
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SANJIV CHINTAMAN SURVE Vs. NEW INDIA ASSURANCE COMPANY LTD.
|
August 13, 2024 |
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SANJIVANI JAYESH SEERNANI Vs. KAVITA SHYAM SEERNANI
|
March 18, 2024 |
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SANSAR TEXTURISERS PVT. LTD Vs. UNION OF INDIA
|
January 22, 2024 |
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SANT SHIROMANI MANMATH SWAMI Vs. STATE OF MAHARASHTRA
|
October 9, 2024 |
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SANTOSH AMBADAS Vs. STATE OF MAHARASHTRA
|
December 18, 2024 |
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SANTOSH ANANT SABALE Vs. JANAK MATHURADAS MORARJI
|
December 20, 2024 |
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SANTOSH KALYANRAO KARANJKAR Vs. SECRETARY MAHATMA GAUTAM SHIKSHAN PRASARAK MANDAL
|
July 4, 2024 |
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SANTOSH KANTILAL KHARVA Vs. STATE OF MAHARASHTRA
|
January 5, 2024 |
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SANTOSH MADHUKAR BHONDVE Vs. STATE OF MAHARASHTRA
|
September 12, 2024 |
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SANTOSH MOTIRAM PISAT Vs. SUMITRA MOHANLAL LAIN
|
October 22, 2024 |
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SANTOSH RAMRAO HAKE Vs. STATE OF MAHARASHTRA
|
April 8, 2024 |
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SANTOSH S/O. DEVANAND Vs. STATE OF MAHARASHTRA
|
June 25, 2024 |
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SANTOSH SUBHASH KOLI Vs. STATE OF MAHARASHTRA
|
March 4, 2024 |
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SANTOSH VISHNU MARDHEKAR Vs. ARUN SHAMRAO MARDHEKAR
|
September 3, 2024 |
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SAR SENAPATI SANTAJI GHORPADE SUGAR FACTORY LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
April 2, 2024 |
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SARANG MANIK GARAD Vs. STATE OF MAHARASHTRA
|
April 2, 2024 |
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SARANG WADHAWAN Vs. STATE OF MAHARASHTRA
|
April 5, 2024 |
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SARASWAT CO-OP BANK Vs. PURNANADU SHEKHARMAL JAIN
|
August 8, 2024 |
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SARASWATHA W/O SAMPATRAO BHOYAR Vs. LATE RAVINDRA S/O SADASHIV KHODKE
|
October 8, 2024 |
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SARASWATI SANTOSH RATHOD Vs. COMMISSIONER OF POLICE
|
June 20, 2024 |
|
SARBHI Vs. STATE OF MAHARASHTRA
|
November 27, 2024 |
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SARDAR Vs. STATE OF MAHARASHTRA
|
January 15, 2024 |
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SARINA ESMERALDA LOPEZ NEE LOBO Vs. DENNIS FRANCIS LOBO
|
July 25, 2024 |
|
SARITA Vs. STATE OF MAHARASHTRA
|
August 23, 2024 |
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SARITA RAHUL SHARMA Vs. RAHUL UDAYRAJ SHARMA
|
October 3, 2024 |
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SARWAN KUMAR JHABARMAL CHOUDHARY Vs. SACHIN SHYAMSUNDAR BEGRAJ
|
June 10, 2024 |
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SATARA ZILLHA SAHAKARI PATSANSTHA FEDERATION LTD. Vs. DISTRICT COLLECTOR
|
January 22, 2024 |
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SATGURU SAI EXTRUSIONS PRIVATE LIMITED Vs. UNION OF INDIA
|
January 8, 2024 |
|
SATISH Vs. STATE OF MAHARASHTRA
|
January 12, 2024 |
|
SATISH BUBA SHETTY Vs. INSPECTOR GENERAL OF REGISTRATION AND COLLECTOR OF STAMPS
|
January 11, 2024 |
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SATISH RAMJI CHAURASIYA Vs. STATE OF MAHARASHTRA
|
June 11, 2024 |
|
SATISH S/O. BALIRAM PADOLE Vs. UNION OF INDIA
|
March 13, 2024 |
|
SATISH SAHEBRAO MORE Vs. DISTRICT COLLECTOR
|
June 12, 2024 |
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SATISH TANDON PRODUCTIONS Vs. ZEE ENTERTAINMENT ENTERPRISES LTD.
|
July 16, 2024 |
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SATISHKUMAR SUKHLAL VALMIKI CHAUDHARY Vs. STATE OF MAHARASHTRA
|
January 30, 2024 |
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SATYAWAN NAMDEO AJABALE Vs. HEMRAJ DHONDUJI MARBATE
|
January 22, 2024 |
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SATYAWATI SUDHIR JOSHI Vs. STATE OF MAHARASHTRA
|
July 18, 2024 |
|
SAU. SULEKHA W/O. VEYANKET REDDY Vs. SHRI RAJU BHAKARUSRAO MAHAJAN
|
May 30, 2024 |
|
SAUDI ARABIAN AIRLINES Vs. GENERAL SECRETARY, SAUDI ARABIAN AIRLINES EMPLOYEES ASSOCIATION
|
November 13, 2024 |
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SAVITA PRAMOD PADATARA Vs. STATE OF MAHARASHTRA
|
February 6, 2024 |
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SAVITRIBAI RAJHANS AMBAGADE Vs. SUPERINTENDENT ENGINEER
|
August 8, 2024 |
|
SAYAS NAGNATH Vs. STATE OF MAHARASHTRA
|
April 4, 2024 |
|
SAYED IQBAL SYED GAFUR Vs. STATE OF MAHARASHTRA
|
December 20, 2024 |
|
SAYYAD SHAKIL SALAM Vs. STATE OF MAHARASHTRA
|
June 14, 2024 |
|
SAYYED MOHAMAD KASSAM Vs. STATE OF MAHARASHTRA
|
August 13, 2024 |
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SAYYED MOINUDDIN Vs. PRATAPSINGH
|
February 14, 2024 |
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SBI GENERAL INSURANCE COMPANY LIMITED Vs. EMPLOYEES’ STATE INSURANCE CORPORATION
|
September 18, 2024 |
|
SCHULKE INDIA PVT. LTD. Vs. UNION OF INDIA
|
November 11, 2024 |
|
SCOTT EDIL PHARMACIA LTD Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
|
May 13, 2024 |
|
SEEMA Vs. STATE OF MAHARASHTRA
|
November 21, 2024 |
|
SESA STERLITE LINITED Vs. STATE OF GOA
|
January 10, 2024 |
|
SESA STERLITE LTD Vs. STATE OF MAHARASHTRA
|
February 9, 2024 |
|
SGS INFRATECH LIMITED SGC MALL Vs. UNION OF INDIA
|
September 26, 2024 |
|
SHABANA IQBAL SHAIKH Vs. COMMISSIONER OF POLICE
|
March 26, 2024 |
|
SHAFI IBRAHIM KAZI Vs. STATE OF MAHARASHTRA
|
July 19, 2024 |
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SHAH NANJI NAGSI EXPORTS LTD. Vs. DIRECTOR GENERAL OF FOREIGN TRADE
|
November 22, 2024 |
|
SHAHED KAMAL Vs. A. SURTI DEVELOPERS PRIVATE LIMITED
|
June 10, 2024 |
|
SHAHID AKEEL SHAIKH Vs. UNION OF INDIA
|
September 20, 2024 |
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SHAHRUKH ZIYA MOHAMMAD Vs. STATE OF MAHARASHTRA
|
August 30, 2024 |
|
SHAHRUKH ZIYA MOHAMMAD Vs. STATE OF MAHARASHTRA
|
October 1, 2024 |
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SHAIKH AHMED MUZAWAR Vs. STATE OF GOA
|
December 2, 2024 |
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SHAIKH ARBAAZ Vs. STATE OF MAHARASHTRA
|
August 22, 2024 |
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SHAIKH GUFRAN SHAIKH ISMAIL Vs. STATE OF MAHARASHTRA
|
June 13, 2024 |
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SHAIKH GULAB RASULBHAI Vs. STATE OF MAHARASHTRA
|
February 22, 2024 |
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SHAIKH IBRAHIM SHAIKH Vs. MOHAMAUDKHAN K.PATHAN
|
July 15, 2024 |
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SHAIKH KARIM SHAIKH HAROON Vs. STATE OF MAHARASHTRA
|
June 10, 2024 |
|
SHAIKH MASUD ISMAIL SHAIKH Vs. UNION OF INDIA
|
May 8, 2024 |
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SHAIKH MOHIYODDIN SHAIKH SANDU Vs. STATE OF MAHARASHTRA
|
June 24, 2024 |
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SHAIKH RAFE MOINUDDIN Vs. STATE OF MAHARASHTRA
|
October 25, 2024 |
|
SHAIKH SHAHBAJ Vs. STATE OF MAHARASHTRA
|
February 21, 2024 |
|
SHAIKH SOHEB ABDUL Vs. STATE OF MAHARASHTRA
|
May 2, 2024 |
|
SHAIKH UMER S/O SHAIKH HABIB Vs. STATE OF MAHARASHTRA
|
July 11, 2024 |
|
SHAILA TANAJI PATIL Vs. MAHARASHTRA PUBLIC SERVICE COMMISSION
|
February 14, 2024 |
|
SHAILESH BALGO SAWANT Vs. VPK URBAN CO-OP CREDIT SOCIETY
|
April 15, 2024 |
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SHAILESH HARIBHAU JAGTAP Vs. RAHUL SURESH KHETRE
|
January 29, 2024 |
|
SHAILESH MAHADEO LANJEWAR Vs. STATE OF MAHARASHTRA
|
November 12, 2024 |
|
SHAILESH MULCHAND SAVLA Vs. CHIEF EXECUTIVE OFFICER, SLUM REHABILITATION AUTHORITY
|
April 12, 2024 |
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SHAILESH RANKA Vs. WINDSOR MACHINES LIMITED
|
November 12, 2024 |
|
SHAILESH TRADERS Vs. UNION BANK OF INDIA
|
December 13, 2024 |
|
SHAILESH VISHWANATH JAMBHALE Vs. GENERAL MANAGER, STATE BANK OF INDIA
|
January 30, 2024 |
|
SHAILJA NITIN MISHRA Vs. NITIN KUMAR MISHRA
|
August 13, 2024 |
|
SHAKIR NASIR PATHAN Vs. STATE OF MAHARASHTRA
|
August 14, 2024 |
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SHAKUNTALA AMBADASRAO DESHPANDE Vs. STATE OF MAHARASHTRA
|
March 15, 2024 |
|
SHALAKA PROJECTS PRIVATE LIMITED Vs. OFFICIAL ASSIGNEE OF BOMBAY
|
May 2, 2024 |
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SHAMBALA ASHOK SHINDE Vs. STATE OF MAHARASHTRA
|
July 18, 2024 |
|
SHAMEEM BANO GULAM KURESHI Vs. UNION OF INDIA
|
February 5, 2024 |
|
SHAMRAO Vs. STATE OF MAHARASHTRA
|
July 9, 2024 |
|
SHANKAR Vs. STATE OF MAHARASHTRA
|
July 31, 2024 |
|
SHANKAR @ SUKYA HUNYA Vs. STATE OF MAHARASHTRA
|
July 11, 2024 |
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SHANKAR BABARAO MUKKAWAR Vs. STATE OF MAHARASHTRA
|
August 8, 2024 |
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SHANKAR CHHANA VASAVA Vs. STATE
|
March 26, 2024 |
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SHANKAR GOPAL UMRANI Vs. STATE OF MAHARASHTRA
|
December 13, 2024 |
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SHANKAR HARISHCHANDRA GAIKWAD Vs. STATE OF MAHARASHTRA
|
November 19, 2024 |
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SHANKAR VITHOBA DESAI Vs. GAURI ASSOCIATES
|
July 16, 2024 |
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SHANKARRAO SAKHARAM ADHAV Vs. PRAKASH NILKANTH JOSHI
|
April 29, 2024 |
|
SHANKLESHA CONSTRUCTION Vs. ASHOK MOHANRAJ CHHAJED
|
January 5, 2024 |
|
SHANTA DIGAMBAR SONAWANE Vs. UNION OF INDIA
|
February 27, 2024 |
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SHANTABAI W/O PRAKASH BHIKANE Vs. SAIDUR RAHEMAN S/O MOHAMAD SAHEB
|
September 9, 2024 |
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SHANTIBEN BABARBHAI PATEL Vs. GEETA PRABHU PATEL
|
May 7, 2024 |
|
SHARAD Vs. STATE OF MAHARASHTRA
|
January 9, 2024 |
|
SHARAD DEVIDAS SHELKE Vs. STATE OF MAHARASHTRA
|
April 2, 2024 |
|
SHARAD MAHADEV MANKAR Vs. STATE OF MAHARASHTRA
|
August 30, 2024 |
|
SHARAD NAGNATH BUBNE Vs. STATE OF MAHARASHTRA
|
April 19, 2024 |
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SHARAD VITHOBAJI GANORKAR Vs. STATE OF MAHARASHTRA
|
December 20, 2024 |
|
SHARADCHANDRA RAMKRISHNA DESHMUKH Vs. KULDEEP BUILDERS
|
December 6, 2024 |
|
SHARDA NATWARLAL PATEL Vs. STATE OF MAHARASHTRA
|
December 5, 2024 |
|
SHARDA SHARAD SAHANE Vs. SHARAD UTTAMRAO SAHANE
|
July 20, 2024 |
|
SHASHIKANT Vs. STATE OF MAHARASHTRA
|
January 17, 2024 |
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SHASHIKANT GANGAR Vs. ADITYA BIRLA FINANCE LIMITED
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October 15, 2024 |
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SHASHIKANT GANGAR Vs. ADITYA BIRLA FINANCE LIMITED
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January 18, 2024 |
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SHEIKH KADIR CHHAWARE Vs. DATTU
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March 7, 2024 |
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SHEIKH NISAR SHEIKH KADIR Vs. STATE OF MAHARASHTRA
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November 25, 2024 |
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SHEJAL BAHUUDDESHIYA SHIKSHAN SANSTHA Vs. STATE OF MAHARASHTRA
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December 2, 2024 |
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SHEKHAR Vs. STATE OF MAHARASHTRA
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December 20, 2024 |
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SHELL INDIA MARKETS PRIVATE LIMITED Vs. UNION OF INDIA
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March 1, 2024 |
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SHENDRA ADVISORY SERVICES P. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
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February 9, 2024 |
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SHETKARI SAHAKARI SANGH LTD. KOLHAPUR Vs. DILIP SHANKARRAO PATIL
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April 25, 2024 |
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SHEWANTABAI Vs. UNION OF INDIA
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February 6, 2024 |
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SHEWANTABAI W/O DURVDAS SONBARSE Vs. STATE OF MAHARASHTRA
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January 25, 2024 |
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SHIKHA LODHA Vs. SUKETU SHAH
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April 15, 2024 |
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SHIKHA LODHA Vs. SUKETU SHAH
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April 16, 2024 |
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SHILA Vs. STATE OF MAHARASHTRA
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January 23, 2024 |
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SHILPA GORAKH CHAVAN Vs. UNIVERSITY GRANTS COMMISSION
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February 1, 2024 |
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SHILPA P. PAI PANANDIKAR Vs. STATE OF GOA
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September 26, 2024 |
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SHILPA SANTOSH SALVI Vs. PANKAJ SHOBHNATH YADAV
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April 2, 2024 |
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SHIPPING CORPORATION OF INDIA LIMITED Vs. DASU M. KUTTY
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January 5, 2024 |
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SHIREEN KERSI DUBASH PARSI INDIAN INHABITANT Vs. MR. KERSI JAI DUBASH PARSI INDIAN INHABITANT
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April 30, 2024 |
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SHIRISH SURYAKANT SHETYE Vs. MUMBAI VEEDI TAMBHAKHU BYAPARI SAHAKARI PATPEDHI LTD
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June 12, 2024 |
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SHIV CHARAN Vs. ADJUDICATING AUTHORITY, UNDER THE PREVENTION OF MONEY LAUNDERING, ACT, 2002
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March 1, 2024 |
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SHIVADAS VISHVASRAO BHAMARE Vs. STATE OF MAHARASHTRA
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May 7, 2024 |
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SHIVAJI Vs. JIVAN
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February 23, 2024 |
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SHIVAJI BABURAO AVHAD Vs. SPECIAL COMMISSIONER OF SALES TAX
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April 23, 2024 |
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SHIVAJI DAMODAR KARNE Vs. STATE OF MAHARASHTRA
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October 21, 2024 |
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SHIVAJI NAGAR CO-OP HOUSING SOC. LTD. Vs. STATE OF MAHARASHTRA
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July 15, 2024 |
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SHIVAJI NAGAR COOPERATIVE HOUSING SOCIETY LIMITED Vs. STATE OF MAHARASHTRA
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July 19, 2024 |
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SHIVAJI S/O. CHAITRAM CHAUDHARY Vs. STATE OF MAHARASHTRA
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July 2, 2024 |
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SHIVAJI SANTU ZANZAD Vs. STATE OF MAHARASHTRA
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November 14, 2024 |
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SHIVAJI YASHWANT PATIL Vs. STATE OF MAHARASHTRA
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June 5, 2024 |
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SHIVAM ISPAT PRIVATE LIMITED Vs. UNION OF INDIA
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March 20, 2024 |
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SHIVANGI AGARWAL Vs. UNION OF INDIA
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January 21, 2024 |
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SHIVDAS VITHU PEDNEKAR Vs. STATE OF GOA
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September 12, 2024 |
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SHIVESH SANTOSH PANDEY Vs. COMMISSIONER AND COMPETENT AUTHORITY
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October 30, 2024 |
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SHIVNATH SURYOBA GAONKAR PRESENTLY Vs. BICHOLIM MARCHANT URBAN CO-OPERATIVE CREDIT SOCIETY PVT. LTD
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October 1, 2024 |
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SHIVSHANKAR Vs. STATE OF MAHARASHTRA
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June 13, 2024 |
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SHOBHA Vs. STATE OF MAHARASHTRA
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May 9, 2024 |
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SHOBHA SANJAY GADEKAR Vs. GODAVARI W/O PRALHAD PIMPALE
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May 8, 2024 |
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SHOWIK INDRAJIT CHAKRABORTY Vs. ADDL. SUPERINTENDENT OF POLICE, CENTRAL BUREAU OF INVESTIGATIONS
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February 22, 2024 |
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SHREE BRAHMANATH DEVASTHAN UNCHAGAON Vs. JOINT CHARITY COMMISSIONER, KOLHAPUR
|
March 6, 2024 |
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SHREE GANESH COMMODITY Vs. WARDHA AGRICULTURAL PRODUCE MARKET COMMITTEE
|
March 13, 2024 |
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SHREE GANESH ENTERPRISES Vs. CITY AND INDUSTRIAL DEVELOPMENT CORPORATION
|
July 23, 2024 |
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SHREE RAVALNATH ENTERPRISES Vs. STATE OF GOA
|
July 2, 2024 |
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SHREYA PATIL AGRO PRODUCER COMPANY LTD. Vs. STATE OF MAHARASHTRA
|
August 26, 2024 |
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SHREYASH AJAY GHORMARE Vs. SCHEDULED TRIBE CASTE CERTIFICATE SCRUTINY COMMITTEE
|
May 9, 2024 |
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SHRI INDRAKUMAR JAIN Vs. DAINIK BHASKAR
|
February 29, 2024 |
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SHRI SAIBABA SANSTHAN Vs. STATE OF MAHARASHTRA
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November 14, 2024 |
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SHRI VITTHAL MAHATRU GAVADE PATIL Vs. RAMABAI SHANKAR SUNTHANKAR
|
June 13, 2024 |
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SHRIDHAR KASHINATH BHAGAT Vs. SUB-DIVISIONAL OFFICER
|
August 12, 2024 |
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SHRIKANT ANNAPPA SHINDE Vs. KHIRALING BASAVANNAPPA SHINGSHETTY
|
January 8, 2024 |
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SHRIKANT BALASAO PATIL Vs. STATE COOPERATIVE ELECTION AUTHORITY MAHARASHTRA STATE
|
January 19, 2024 |
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SHRIKANT CHIMAJI JAHAGIRDAR Vs. STATE OF MAHARASHTRA
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February 23, 2024 |
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SHRIKANT PREMLAL KUKWAS Vs. STATE OF MAHARASHTRA
|
July 10, 2024 |
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SHRINATH COTFAB Vs. AUTHORISED OFFICER, CANARA BANK
|
December 19, 2024 |
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SHRINIWAS REDDY KANKANALA Vs. STATE OF MAHARASHTRA
|
June 25, 2024 |
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SHRIPAD DWARKANATH GUPTE Vs. UNION OF INDIA
|
May 10, 2024 |
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SHRIPAD YESSO NAIK Vs. VASUDEV YESSO NAIK
|
March 5, 2024 |
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SHRIRAM Vs. STATE OF MAHARASHTRA
|
October 10, 2024 |
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SHRIRAM FOOD INDUSTRY LTD Vs. UNION OF INDIA
|
May 9, 2024 |
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SHRIRAM GENERAL INSURANCE COMPANY LTD Vs. USHA W/O. RATNAKAR NAGARGOJE
|
October 18, 2024 |
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SHRIRAMCHANDRA RAMDAS KUNWAR Vs. STATE OF MAHARASHTRA
|
October 1, 2024 |
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SHRIVIWAS MOHAN REDDY KANKANALA Vs. STATE OF MAHARASHTRA
|
June 25, 2024 |
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SHUBHAM MAHADEO GUDADE Vs. VICE PRESIDENT & MEMBER
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January 2, 2024 |
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SHUBHAM SUNIL PORE Vs. UNION OF INDIA
|
May 6, 2024 |
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SHUBHANGI BALKRISHNA LONARE Vs. STATE OF MAHARASHTRA
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September 5, 2024 |
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SHUBHANGI RAMESH LOKHANDE Vs. ANITA VIJAY SURYAWANSHI
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May 8, 2024 |
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SHWETA SHIVAJI TAKALGAVANKAR Vs. STATE OF MAHARASHTRA
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October 24, 2024 |
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SHYAM BABURAO SURYAWANSHI Vs. STATE OF MAHARASHTRA
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March 6, 2024 |
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SHYAM S/O PRASHANT BELKHODE Vs. STATE OF MAHARASHTRA
|
June 12, 2024 |
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SHYAMALENDU KUMAR DAS Vs. UNION OF INDIA
|
September 6, 2024 |
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SIDDAPPA KASHIRAYA SAVLI Vs. STATE OF MAHARASHTRA
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November 21, 2024 |
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SIDDARTH Vs. STATE OF MAHARASHTRA
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October 23, 2024 |
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SIDDHARTH SUDHIR MORAVEKAR Vs. SERIOUS FRAUD INVESTIGATION OFFICE
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July 16, 2024 |
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SIDDHESHWAR SAHAKARI SAKHAR KARKHANA LTD. Vs. STATE OF MAHARASHTRA
|
January 30, 2024 |
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SIDDHI ENGINEERING Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
January 2, 2024 |
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SIDHARTH B. PURSHOTTAM NAIK DESSAI Vs. DEEJAY COCONUT FARM PVT. LTD.
|
August 13, 2024 |
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SIDHARTHA JYOTIRAM AWALE Vs. STATE OF MAHARASHTRA
|
July 22, 2024 |
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SIKANDAR GOVIND KALE Vs. STATE OF MAHARASHTRA
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June 27, 2024 |
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SIKANDAR SOMSING CHAVHAN Vs. STATE OF MAHARASHTRA
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November 26, 2024 |
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SIMA FIRDOS SALIM KHAN Vs. SUPERINTENDENT
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July 3, 2024 |
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SINDUBAI Vs. RAOSAHEB BABURAO DAHATONDE
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June 13, 2024 |
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SIROYA FM CONSTRUCTIONS PVT. LTD Vs. SUNIL KRISHNAN ANAND
|
June 14, 2024 |
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SITA VIHAR CO-OP HOUSING SOC. LTD. Vs. SURAJRATAN FATEHCHAND DAMANI JANHIT NIDHI
|
September 24, 2024 |
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SITEC LABS LIMITED Vs. UNION OF INDIA
|
June 11, 2024 |
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SITI NETWORKS Vs. RAJIV SURI
|
November 13, 2024 |
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SIVADASAN KUNJU NAIR Vs. SHASHIKANT LAXMAN WAGHMARE
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January 30, 2024 |
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SK. SAMAD Vs. DAYANAND BABAN DETKE
|
March 1, 2024 |
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SMITA GANGARAM ZAGADE Vs. STATE OF MAHARASHTRA
|
June 18, 2024 |
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SNEHA AKSHAY GARG Vs. NIL
|
July 25, 2024 |
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SNEHAKANT CHANDRAKANT SHROFF Vs. STATE OF MAHARASHTRA
|
April 30, 2024 |
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SNEHAL SHAILESH BORANA Vs. ADDITIONAL DIVISIONAL COMMISSIONER
|
August 12, 2024 |
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SOCIEDADE DE FOMENTO INDUSTRIAL PVT LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 19, 2024 |
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SOCORINA JOANITA PEREIRA Vs. STATE OF GOA
|
August 8, 2024 |
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SOHEB SAGEERALI KHAN Vs. STATE OF MAHARASHTRA
|
April 1, 2024 |
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SOLI BEHRAM SUKHADWALA Vs. NITIN D. SOHNI
|
October 1, 2024 |
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SOLI SORABJEE Vs. M/S. WARDEN AND COMPANY (INDIA) PRIVATE LIMITED
|
June 24, 2024 |
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SOMNATH BHIVAJI GAIKWAD Vs. STATE OF MAHARASHTRA
|
April 18, 2024 |
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SOMNATH GORAKH BAGUL Vs. STATE OF MAHARASHTRA
|
January 8, 2024 |
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SOMSAY DALASAY MADVI Vs. NATIONAL INVESTIGATION AGENCY
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June 11, 2024 |
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SONALKUMAR SURESHRAO SALUNKHE Vs. ASSISTANT CONTROLLER OF PATENTS
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May 6, 2024 |
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SONIKA VISHNUDAS KADAM Vs. VISHNUDAS HARIBHAU KADAM
|
February 5, 2024 |
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SONU @ SUBODH Vs. STATE OF MAHARASHTRA
|
February 27, 2024 |
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SOPAN Vs. STATE OF MAHARASHTRA
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April 12, 2024 |
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SOUTH CENTRAL STEEL AND POWER LTD Vs. STATE OF MAHARASHTRA
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April 24, 2024 |
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SOW. JAYSHRI W/O. DEEPAK PATIL Vs. YASHWANTRAO MANIKRAO PATIL
|
October 4, 2024 |
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STARLIFT SERVICES PVT. LTD. Vs. ALBA ASIA PVT. LTD.
|
April 26, 2024 |
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STATE Vs. GULSHER AHMED
|
September 3, 2024 |
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STATE BANK OF INDIA Vs. MANAV GREYS EXIM PVT. LTD.
|
December 18, 2024 |
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STATE OF GOA Vs. PACIFICA HOTELS INDIA PVT. LTD.
|
November 18, 2024 |
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STATE OF MAHARASHTRA Vs. BHAGWAT BAJIRAO KALE
|
December 9, 2024 |
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STATE OF MAHARASHTRA Vs. DEEPAK
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December 5, 2024 |
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STATE OF MAHARASHTRA Vs. DEEPAK BABURAO KAMBLE
|
June 28, 2024 |
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STATE OF MAHARASHTRA Vs. VISHAL PRAKASH SHINDE
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December 6, 2024 |
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STATE OF MAHARASHTRA Vs. CHANDRAKANT REVANSIDHA MATHAPATI
|
November 29, 2024 |
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STATE OF MAHARASHTRA Vs. SWENJITA SANJEET GORAKSHA
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December 20, 2024 |
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STATE OF MAHARASHTRA Vs. VITHAL SAJAN AHIRE
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January 31, 2024 |
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STATE OF MAHARASHTRA Vs. CHANDRAKANT DHONDIRAM GURAV
|
May 8, 2024 |
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STATE OF MAHARASHTRA Vs. OMPRAKASH
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April 25, 2024 |
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STATE OF MAHARASHTRA Vs. BALIRAM
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April 12, 2024 |
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STATE OF MAHARASHTRA Vs. SUNIL PANDURANG JAGTAP
|
May 10, 2024 |
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STATE OF MAHARASHTRA Vs. CHANDRAKANT LAXMAN PATIL
|
March 1, 2024 |
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STATE OF MAHARASHTRA Vs. DIGAMBAR MANIK KALYANKAR
|
July 1, 2024 |
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STATE OF MAHARASHTRA Vs. SHASHIKANT DNYANU JADHAV
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August 26, 2024 |
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STATE OF MAHARASHTRA Vs. SUNIL RAMA KUCHKORAVI
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October 1, 2024 |
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STATE OF MAHARASHTRA Vs. DEEPAK BIRBAHADUR JATH
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October 10, 2024 |
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STATE OF MAHARASHTRA Vs. BABAN YASHWANT GHUGE
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July 19, 2024 |
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STATE OF MAHARASHTRA Vs. RAMDAS BHAGWAN VAIRAT
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September 30, 2024 |
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STATE OF MAHARASHTRA Vs. RAHUL GAJANAN DADHAV
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April 25, 2024 |
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STATE OF MAHARASHTRA Vs. RAVINDRA S/O. JAIRAM RANDIVE
|
June 25, 2024 |
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STATE OF MAHARASHTRA Vs. CHHAYA VISHWAS BHOSALE
|
February 23, 2024 |
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STATE OF MAHARASHTRA Vs. DWARIKAPRASAD SITARAM MISHRA
|
January 17, 2024 |
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STATE OF MAHARASHTRA Vs. JYOTI
|
December 19, 2024 |
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STATE OF MAHARASHTRA Vs. ANIL PINTO
|
February 9, 2024 |
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STATE OF MAHARASHTRA Vs. BHIMRAO ROHIDAS GHADGE
|
March 1, 2024 |
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STATE OF MAHARASHTRA Vs. VISHWASRAO WAMANRAO MORE
|
March 6, 2024 |
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STATE OF MAHARASHTRA Vs. GOVIND
|
March 8, 2024 |
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STATE OF MAHARASHTRA Vs. SHIVLAL
|
February 21, 2024 |
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STATE OF MAHARASHTRA Vs. BHAUSAHEB KESHAV PUND
|
February 21, 2024 |
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STATE OF MAHARASHTRA Vs. ASHOK MAHADEO KADAM
|
February 21, 2024 |
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STATE OF MAHARASHTRA Vs. NAGORAO
|
April 1, 2024 |
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STATE OF MAHARASHTRA Vs. ROSHAN SHIRODKAR
|
June 11, 2024 |
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STATE OF MAHARASHTRA Vs. GOVIND
|
June 24, 2024 |
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STATE OF MAHARASHTRA Vs. SUNIL RAJARAM JOSHI
|
June 12, 2024 |
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STATE OF MAHARASHTRA Vs. TARAMATI SANTOSH TAJI
|
May 10, 2024 |
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STATE OF MAHARASHTRA Vs. BHAGWAN S/O BHUJANGRAO GAIKWAD
|
May 6, 2024 |
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STATE OF MAHARASHTRA Vs. RAJENDRA BHANUDAS PATIL
|
July 5, 2024 |
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STATE OF MAHARASHTRA Vs. MANIK GOPALRAO DESHPANDE
|
January 9, 2024 |
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STATE OF MAHARASHTRA Vs. PRABHA KRISHNAJI KAMBLE
|
February 6, 2024 |
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STATE OF MAHARASHTRA Vs. BHAUSAHEB HARIBHAU JAIBHAI
|
January 16, 2024 |
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STATE OF MAHARASHTRA Vs. SHRIPATI NIVRUTTI MITKARI
|
January 19, 2024 |
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STATE OF MAHARASHTRA Vs. VIJAY BHIKA DIVE
|
January 15, 2024 |
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STATE OF MAHARASHTRA Vs. SARJERAO APPAJI GUJAR
|
February 7, 2024 |
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STATE OF MAHARASHTRA Vs. SHIVAJI MAHADEV YADAV
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January 25, 2024 |
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STATION, HQ KAMPTEE Vs. NAGPUR MUNICIPAL CORPORATION
|
October 11, 2024 |
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SUBHADRABAI Vs. STATE OF MAHARASHTRA
|
September 23, 2024 |
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SUBHADRABAI Vs. MANOJ
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February 15, 2024 |
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SUBHAM SURESH MISALE Vs. STATE OF MAHARASHTRA
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February 26, 2024 |
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SUBHASH Vs. STATE OF MAH.
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July 24, 2024 |
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SUBHASH Vs. JAIHIND COOPERATIVE HOUSING SOCIETY
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March 6, 2024 |
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SUBHASH ANANDA KASOTE Vs. MANAGING DIRECTOR, NAGRIKA EXPORTS LTD
|
February 15, 2024 |
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SUBHASH CHOUDHARY Vs. STATE OF MAHARASHTRA
|
March 14, 2024 |
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SUBHASH RAMBHAU ATHARE Vs. STATE OF MAHARASHTRA
|
September 23, 2024 |
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SUBHASH RAMNATH PANDEY Vs. STATE OF MAHARASHTRA
|
March 28, 2024 |
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SUBHASH S/O. DHONDIBA MUNDE Vs. STATE OF MAHARASHTRA
|
April 30, 2024 |
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SUBHASHCHANDRA DEVRAJ Vs. STATE OF MAHARASHTRA
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August 16, 2024 |
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SUBODH LEVI Vs. STATE
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October 7, 2024 |
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SUBRAMANIYAN KANAKKAN Vs. STATE OF MAHARASHTRA
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January 22, 2024 |
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SUBURABAN EDUCATION SOCIETY Vs. STATE OF MAHARASHTRA
|
April 23, 2024 |
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SUDAM KONDIBA GOPHANE Vs. STATE OF MAHARASHTRA
|
December 23, 2024 |
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SUDERSHAN LAXMAN TEDDU Vs. UNION OF INDIA
|
November 25, 2024 |
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SUDESH SHARAD REDIJ Vs. SUNIL SHANKAR REDIJ
|
April 16, 2024 |
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SUDHA BANARASILAL SHARMA Vs. STATE OF MAHARASHTRA
|
February 28, 2024 |
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SUDHA RAJENDRA MAHAJAN Vs. VIKAS NARAYAN PATIL
|
July 8, 2024 |
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SUDHAKAR BHAGWAN SHIRAL Vs. BHAGWAN VANAPPA KABADE
|
June 11, 2024 |
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SUDHAKAR GOVIND SHELAR Vs. STATE OF MAHARASHTRA
|
April 4, 2024 |
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SUDHATAI BHAGWANDAS SAWANT Vs. RAMCHANDRA SHIVRAM GADEKAR
|
December 9, 2024 |
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SUDHIR Vs. STATE OF MAHARASHTRA
|
January 31, 2024 |
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SUDHIR KUMAR SENGUPTA Vs. KUSUM PANDURANG KENI
|
September 24, 2024 |
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SUDHIR MADHAVRAO KUDALE Vs. UNION OF INDIA
|
October 15, 2024 |
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SUDHIR SANTUJI MURKUTE Vs. STATE OF MAHARASHTRA
|
February 20, 2024 |
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SUGANDHA BHASKAR BARVE Vs. FIROZE FAKRUDDIN SAMIWALA
|
October 21, 2024 |
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SUHAS MANOHAR WANKHEDE Vs. ELECTION COMMISSION OF INDIA
|
March 22, 2024 |
|
SUJATA MALEWAR Vs. STATE OF MAHARASHTRA
|
June 25, 2024 |
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SUJIT S/O SUHASRAO DESHMUKH Vs. STATE OF MAHARASHTRA
|
December 10, 2024 |
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SUKHRAJ B. NAHAR CHARITABLE TRUST Vs. CHIEF CONTROLLING REVENUE AUTHORITY
|
October 4, 2024 |
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SULABAI SHAMRAO NAVASARE Vs. BALKRISHNA NAMDEO JADHAV
|
March 8, 2024 |
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SUMATI @ ASHA ANIL SUBHEDAR Vs. YASHODHARA SUNIL SUBHEDAR
|
October 25, 2024 |
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SUMATI GANPAT MAHAJAN Vs. PRABHAKAR LAXMAN DHAGE
|
August 27, 2024 |
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SUMIT SURESH MORE Vs. STATE OF MAHARASHTRA
|
April 4, 2024 |
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SUN TAN TRADING CO. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX CIRCLE
|
February 2, 2024 |
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SUNANDA ASHOK SONAWANE Vs. DISTRICT JUDGE
|
April 12, 2024 |
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SUNFRESH AGRO INDUSTRIES PVT. LTD Vs. STATE OF MAHARASHTRA
|
December 4, 2024 |
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SUNIL BHARAT PARDESHI Vs. STATE OF MAHARASHTRA
|
February 23, 2024 |
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SUNIL CHHATRAPAL KEDAR Vs. STATE OF MAHARASHTRA
|
January 9, 2024 |
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SUNIL DHARMA MANE Vs. NATIONAL INVESTIGATING AGENCY
|
November 18, 2024 |
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SUNIL GADADE Vs. DIVISIONAL JOINT REGISTRAR COOPERATIVE SOCIETY, KONKAN DIVISION
|
June 25, 2024 |
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SUNIL MANAKCHAND KOTECHA Vs. STATE OF MAHARASHTRA
|
May 9, 2024 |
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SUNIL PANDURANG MANTRI Vs. STATE OF MAHARASHTRA
|
June 10, 2024 |
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SUNIL RAMJI SINGH Vs. CENTRAL BUREAU OF INVESTIGATION
|
February 22, 2024 |
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SUNIL S/O, LATE CHHATRAPAL KEDAR Vs. STATE OF MAHARASHTRA
|
July 4, 2024 |
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SUNIL S/O. BABURAO Vs. BALASAHEB BABURAO ASHTEKAR
|
April 18, 2024 |
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SUNIL SHANKAR PATIL Vs. SUHEL SHAUKAT SHAIKH
|
March 28, 2024 |
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SUNIL VISHWANATH MADAVI Vs. CHIEF SECRETARY
|
July 25, 2024 |
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SUNIL VITTHAL WAGH Vs. STATE OF MAHARASHTRA
|
December 20, 2024 |
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SUNIL VITTHAL WAGH Vs. STATE OF MAHARASHTRA
|
December 19, 2024 |
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SUNIL VITTHAL WAGH Vs. STATE OF MAHARASHTRA
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June 5, 2024 |
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SUNITA PANKAJ SHAH Vs. STATE OF MAHARASHTRA
|
June 11, 2024 |
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SUNNI MUSLIM CHOTA QABRASTAN Vs. ANISUDDIN MOHAMMAD JAMIL
|
June 18, 2024 |
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SUNNY ARJUN SONAVANE Vs. STATE OF MAHARASHTRA
|
April 23, 2024 |
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SUREKHA Vs. UNION OF INDIA
|
January 16, 2024 |
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SUREKHA LUXMAN SONOVANE Vs. STATE OF MAHARASHTRA
|
July 12, 2024 |
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SURENDRA DAYARAM BOBDE Vs. STATE OF MAHARASHTRA
|
December 5, 2024 |
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SURENDRA INFRASTRUCTURE Vs. STATE OF MAHARASHTRA
|
September 6, 2024 |
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SURENDRA NAIK Vs. STATE OF GOA
|
July 2, 2024 |
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SURESH KALURAM THORAT Vs. STATE OF MAHARASHTRA
|
April 26, 2024 |
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SURESH KISAN SURWADE Vs. STATE OF MAHARASHTRA
|
September 5, 2024 |
|
SURESH NAMDEORAO Vs. MEENA
|
February 8, 2024 |
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SURESH VAMANRAO GAIKWAD Vs. KARVA DEVELOPERS
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September 10, 2024 |
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SURESH VASUDEO DALVI Vs. PRIYADARSHINI INDIRA GANDHI KREEDA SANKUL
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February 29, 2024 |
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SURJIT SINGH ARORA Vs. SLUM REHABILITATION AUTHORITY
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July 15, 2024 |
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SURUCHI RAJENDRA GURJAR Vs. BOARD OF TRUSTEES OF THE MUMBAI
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October 23, 2024 |
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SURYA PRAKASH S. MAKHARIA Vs. PRAMOD KUMAR MAKHARIA
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July 4, 2024 |
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SURYAJI PANDURANG JADHAV Vs. DIRECTORATE OF ENFORCEMENT
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September 19, 2024 |
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SUSHIL CHOKHAJI BAMBOLE Vs. STATE OF MAHARASHTRA
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February 21, 2024 |
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SUSHIL KUMAR SAXENA Vs. MOHAMMED SAMI AHMED
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February 8, 2024 |
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SUSHMITA LALCHAND YADAV Vs. STATE OF MAHARASHTRA
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November 26, 2024 |
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SUVARNA NETAJI PATIL Vs. SMITA ASHOK PATIL
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May 3, 2024 |
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SWAPNAPURTI SRA CO-OP HOUSING SOCIETY LTD. Vs. CHIEF EXECUTIVE OFFICER, SRA
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November 18, 2024 |
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SWAPNIL LILADHAR MANE Vs. STATE OF MAHARASHTRA
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June 25, 2024 |
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SWAPNIL SHANKARRAO RAMTEKE Vs. STATE OF MAHARASHTRA
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June 21, 2024 |
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SWARAJSINGH SHIVPALSINGH PARIHAR Vs. DILIP DATTATRAY WALSE
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August 6, 2024 |
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SWATI D/O. MANGALSINGH Vs. STATE OF MAHARASHTRA
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February 23, 2024 |
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SWATI SACHIN BALGE Vs. APPASAHEB KISAN VEER
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February 20, 2024 |
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SWIDEL RODRIGUEZ Vs. STATE OF GOA
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October 3, 2024 |
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SYED ABDUL QADAR Vs. SAYED ABDUL QUDDUS
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February 21, 2024 |
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SYED IMRAN ALI Vs. NAGMA YASMIN
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November 25, 2024 |
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SYED NAEEMUDDIN Vs. STATE OF MAHARASHTRA
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September 12, 2024 |
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SYED SHAFIYODDIN SYED BASHIRODDIN Vs. SYED TAHERODDIN SYED GAUS MODIYODDIN
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November 26, 2024 |
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SYED WASEEM SYED SAHAB Vs. STATE OF MAHARASHTRA
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December 19, 2024 |
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SYEDA SHAHANA FIRDAUS Vs. STATE OF MAHARASHTRA
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March 18, 2024 |
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SYMBIOSIS OPERN EDUCATION SOCIETY AND SYMBIOSIS SKILLS AND PROFESSIONAL UNIVERSITY Vs. UNIVERISITY GRANTS COMMISSION
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June 28, 2024 |
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T. J. THOMAS Vs. MUN.CORPN.OF GR.BOMBAY
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August 13, 2024 |
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TANAJI DATTU PADWAL Vs. DIRECTOR OF ENFORCEMENT
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October 14, 2024 |
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TANMAY Vs. STATE OF MAHARASHTRA
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June 25, 2024 |
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TAPAN ANANT THATTE Vs. STATE OF MAHARASHTRA
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November 14, 2024 |
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TARA CHAND INFRALOGISTIC SOLUTIONS LIMITED Vs. UNION OF INDIA
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March 18, 2024 |
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TARAK AROLKAR Vs. STATE OF GOA
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July 8, 2024 |
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TARUN NARAINSINGH ADVANI Vs. DEEPAK MATAI AND OTHER
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April 12, 2024 |
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TARVINDRARSINGH MAHENDRASINGH DHILLAN Vs. AMBADAS ASARAM MHASKE
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March 7, 2024 |
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TATA CAPITAL LIMITED Vs. GEETA PASSI
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June 20, 2024 |
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TATA CHEMICALS LIMITED Vs. STATE OF MAHARASHTRA
|
May 9, 2024 |
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TATA MEMORIAL CENTRE Vs. TATA MEMORIAL HOSPITAL WORKERS UNION
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March 20, 2024 |
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TATA STEEL LTD Vs. MAHARASHTRA SHRAMJIVI GENERAL KAMGAR UNION
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October 22, 2024 |
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TEHZEEN SHAIKH Vs. STATE OF GOA
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April 2, 2024 |
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TEJ ENTERPRISE Vs. STATE OF GOA
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July 23, 2024 |
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TEJASVEE ABHISHEK GHOSALKAR Vs. STATE OF MAHARASHTRA
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September 6, 2024 |
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TEJRAO S/O DHARBA GHULE Vs. STATE OF MAHARASHTRA
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November 13, 2024 |
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TENZIN Vs. STATE OF GOA
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August 30, 2024 |
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TERNA POLYTECHNIC Vs. RAVI BHADRAPPA RANDALE
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January 12, 2024 |
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THE NEW INDIA ASSURANCE CO.LTD Vs. SURYAKANT HARIBHAU NALAVADE
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April 1, 2024 |
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THE SECRETARY Vs. VENKATRAO DNYANOBA MANE
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April 19, 2024 |
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THEODORE MEAQUITA Vs. STATE OF GOA
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September 2, 2024 |
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THEREZA D’MELLO Vs. SAVIO N. PEREIRA
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April 4, 2024 |
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TIGER STEEL ENGINEERING Vs. UNION OF INDIA
|
November 29, 2024 |
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TIKONA INFINET PVT. LTD. Vs. UNION OF INDIA
|
October 8, 2024 |
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TILOTTAMA Vs. STATE OF MAHARASHTRA
|
January 30, 2024 |
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TIPS INDUSTRIES LIMITED Vs. WYNK LTD(NOW KNOWN AS XTELIFY LTD)
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June 18, 2024 |
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TML BUSINESS SERVICES LTD. Vs. DEPUTY COMMISSIONER OF SALES TAX
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July 9, 2024 |
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TOLIRAM PHULAJI RATHOD Vs. STATE OF MAHARASHTRA
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July 25, 2024 |
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TRANSPORT MANAGER THANE MUNICIPAL TRANSPORT Vs. REETADEVI SANJAY PANDEY
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January 11, 2024 |
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TRIDENT ESTATE PVT. LTD. Vs. OFFICE OF JOINT DISTRICT REGISTRAR
|
October 23, 2024 |
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TRIMURTI PAWAN PRATISHTHAN Vs. STATE OF MAHARASHTRA
|
July 12, 2024 |
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TRIMURTI SAHAKARI GRIHA NIRMAN SANSTHA LIMITED Vs. ADDITIONAL COMMISSIONER PUNE DIVISION
|
June 11, 2024 |
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TRISHUL CONSTRUCTION CO. Vs. CITY INDUSTRIAL AND DEVELOPMENT CORPORATION OF MAHARASHTRA LTD.
|
September 10, 2024 |
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TRISHUL CONSTRUCTIONS Vs. STATE OF MAHARASHTRA
|
April 12, 2024 |
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TRULY PEST SOLUTION PVT. LTD. Vs. PRINCIPAL CHIEF MECHANICAL ENGINEERING
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November 11, 2024 |
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TUKARAM BIRAPPA PUJARI Vs. COMMISSIONER OF POLICE
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August 23, 2024 |
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TUKARAM S/O. TRIMBAK AAGHAV Vs. STATE OF MAHARASHTRA
|
April 12, 2024 |
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TULSHIRAM S/O SIDRAM JADHAV Vs. STATE OF MAHARASHTRA
|
June 27, 2024 |
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UDAY MADHAVRAO CHANDRATRE Vs. STATE OF MAHARASHTRA
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August 13, 2024 |
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UJWALA Vs. PRAKASH
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December 20, 2024 |
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UMA NIWAS CO-OP HOUSING SOCIETY Vs. COLLECTOR OF STAMPS
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October 3, 2024 |
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UMA RAMJI TIWARI Vs. ASHOK MANILAL DUBEY
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December 2, 2024 |
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UMA SATISH VAIRAT Vs. SANGITA TANAJI NANAVARE
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January 10, 2024 |
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UMBELINA ORTULANA AURITA MENEZES Vs. POLICE INSPECTOR
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November 21, 2024 |
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UMESH DILIP SANGHELE Vs. STATE OF MAHARASHTRA
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September 10, 2024 |
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UMIYA SAW MILL Vs. STATE OF MAHARASHTRA
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February 7, 2024 |
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UNION BANK OF INDIA Vs. DEPUTY COMMISSIONER OF SALES TAX
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January 22, 2024 |
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UNION OF INDIA Vs. S.M.PADWAL
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March 4, 2024 |
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UNION OF INDIA Vs. RUSTOM SAM BOYCE
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August 5, 2024 |
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UNION OF INDIA Vs. AMEENABI
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December 12, 2024 |
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UNION OF INDIA Vs. SATISH NAMDEORAO ANDRASKAR
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July 26, 2024 |
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UNION OF INDIA Vs. DNYANESHWAR MANGESH BAGKAR
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October 24, 2024 |
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UNION OF INDIA Vs. GANESH NIVRUTTI HIWADE
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April 22, 2024 |
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UNION OF INDIA Vs. SHAMRAO JAYSING SHINDE
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June 26, 2024 |
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UNIQUE TRADING COMPANY Vs. INCOME TAX OFFICER
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February 5, 2024 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. BASAVRAJ VIRUPASAPA JALSAKARE
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October 25, 2024 |
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UNITED INDIA INSURANCE COMPANY LTD Vs. SANGEETA
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May 6, 2024 |
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UNNIKRISHNAN RAJEEVKUMAR Vs. STATE OF MAHARASHTRA
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January 23, 2024 |
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UPENDRA KANTILAL THANAWALA Vs. SHREERAM BUILDERS
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March 5, 2024 |
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URBAN INFRASTRUCTURE TRUSTEES LTD Vs. JOYCE REALTORS PVT. LTD
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February 27, 2024 |
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URMILA W/O. PURAN Vs. UNION OF INDIA
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May 9, 2024 |
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USHA BABASO CHOUGULE Vs. STATE OF GOA
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July 22, 2024 |
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USHA SURESHCHANDRA JHAVERI Vs. HIMANSHU S. JHAVERI
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June 10, 2024 |
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USHABAI BABASAHEB NANNAWARE Vs. STATE OF MAHARASHTRA
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December 4, 2024 |
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USHAKIRAN ARUN THUTE Vs. JOINT CHARITY COMMISSIONER
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July 26, 2024 |
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USMAN KHAN RASHID KHAN PATHAN Vs. VISHAL PLOT VIKRIKENDRE
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September 19, 2024 |
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V. JAYA LAKSHMI Vs. P.R.BAFNA
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January 11, 2024 |
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V. K. PANDEY Vs. UNION OF INDIA
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June 28, 2024 |
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VAIBHAV Vs. STATE OF MAHARASHTRA
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November 12, 2024 |
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VAIBHAV Vs. STATE OF MAHARASHTRA
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May 9, 2024 |
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VAIBHAV S/O. DEVIDAS Vs. STATE OF MAHARASHTRA
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April 26, 2024 |
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VAISHALI JANBAJI GAWANDE Vs. STATE OF MAHARASHTRA
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July 11, 2024 |
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VAMAN KRISHNA MANDREKAR Vs. SATCHIT KRISHNA MANDERKAR
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February 12, 2024 |
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VANDANA GAUTAM PATIL Vs. UNION OF INDIA
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January 30, 2024 |
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VANDEO SHAMRAO DHAKARE Vs. STATE OF MAHARASHTRA
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October 1, 2024 |
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VARANIUM CLOUD LTD. Vs. ROLTA PVT. LTD.
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November 11, 2024 |
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VARDHMAN GRAMIN BIGARSHETI SAHAKARI PATSANSTHA LIMITED Vs. SUDHIR
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February 28, 2024 |
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VARISHTH BHU VAIDNYANIK Vs. VARSHA MARUTI INGOLE
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July 11, 2024 |
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VARSHA KAPIL DOSHI Vs. STATE OF MAHARASHTRA
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February 20, 2024 |
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VARSHA MADHUKAR KALYANKAR Vs. STATE OF MAHARASHTRA
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July 30, 2024 |
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VARUN S/O. SURESH DHUPE Vs. STATE OF MAHARASHTRA
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October 7, 2024 |
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VASANT SHANKAR KADAM Vs. KAVITA VASANT KADAM
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January 3, 2024 |
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VASANTA S/O. VIJAY REHPADE Vs. STATE OF MAHARASHTRA
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June 11, 2024 |
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VASANTI VASANT SATOSKAR Vs. COMMISSIONER
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January 18, 2024 |
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VASANTRAO CHOUGULE NAGARI SAHAKARI PAT SANSTHA Vs. STATE OF MAHARASHTRA
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September 2, 2024 |
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VASANTRAO DIGAMBARRAO SALUNKE Vs. STATE OF MAHARASHTRA
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August 21, 2024 |
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VASANTRAO NAIK MARATHWADA KRISHI VIDYAPEETH Vs. GANPAT MAROTI SUTARE
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April 19, 2024 |
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VASUDEV DESHPRABHU Vs. STATE OF GOA
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February 29, 2024 |
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VASUNDHARA DHANANJAY DONGRE Vs. STATE OF MAHARASHTRA
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March 12, 2024 |
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VD. GANESH SITARAM MAGAR Vs. STATE OF MAHARASHTRA
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January 25, 2024 |
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VED PRAKASH Vs. STATE OF MAHARASHTRA
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April 24, 2024 |
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VEDANT BABAN NANDGAVKAR Vs. NAVODAYA VIDYALAYA SAMITI
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March 1, 2024 |
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VEENA ESTATE PVT. LTD. Vs. COMMISSIONER OF INCOME TAX
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January 11, 2024 |
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VENKAT Vs. KAILAS GURU NUTAN PURI
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January 30, 2024 |
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February 14, 2024 |
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VENKATESH SEENA NAIDU Vs. NETEL INDIA LIMITED
|
January 8, 2024 |
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VENKTESH SHIVA PERMAL Vs. STATE OF MAHARASHTRA
|
January 23, 2024 |
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VERGO PHARMA RESEARCH LABORATORIES Vs. COMMISSIONER OF CENTRAL TAX
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January 16, 2024 |
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VERTIV ENERGY PVT. LTD Vs. UNION OF INDIA
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December 6, 2024 |
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VIDARBHA IRRIGATION DEVELOPMENT Vs. DIGAMBAR BALWANTRAO KADU
|
January 22, 2024 |
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VIDHI MANOJ PANDIT Vs. STATE OF MAHARASHTRA
|
March 20, 2024 |
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VIDYA RAJARAM BANDIWADEKAR Vs. STATE OF MAHARASHTRA
|
May 10, 2024 |
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VIDYAA SUDHIR MORAVEKAR Vs. SERIOUS FRAUD INVESTIGATION OFFICER
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December 18, 2024 |
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VIJAY Vs. STATE OF MAHARASHTRA
|
February 27, 2024 |
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VIJAY @ BABLYA Vs. STATE OF MAHARASHTRA
|
December 9, 2024 |
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VIJAY BHASKARRAO DESHMUKH Vs. TUKARAM
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April 22, 2024 |
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VIJAY BHAVARLAL KAKARIA Vs. STATE OF MAHARASHTRA
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July 12, 2024 |
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VIJAY KRISHANJI SAWANT Vs. FRANCIS JOHN QUINNY
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November 14, 2024 |
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VIJAY KRUSHNARAO PAWAR Vs. LOKMAT MEDIA PRIVATE LIMITED
|
August 30, 2024 |
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VIJAY LULLA Vs. STATE OF MAHARASHTRA
|
December 5, 2024 |
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VIJAY MADHAVRAO Vs. BHAGOJI GANU KAMBLE
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January 10, 2024 |
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VIJAY MANOHARRAO JAWANJAL Vs. STATE OF MAHARASHTRA
|
August 14, 2024 |
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VIJAY NAGAR APARTMENTS Vs. STATE OF MAHARASHTRA
|
April 3, 2024 |
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VIJAY PUNDLIK SAPKALE Vs. VARSHA AADESH PRADHAN
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September 3, 2024 |
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VIJAY S/O. WASUDEO SHENDE Vs. STATE OF MAHARASHTRA
|
May 2, 2024 |
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VIJAY V. CHOWGULE Vs. PUBLIC PROSECUTOR
|
September 2, 2024 |
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VIJAYALAXMI TRADERS Vs. DIVISIONAL JOINT REGISTRAR, CO-OPERATIVE SOCIETIES
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June 27, 2024 |
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VIJENDRA KUMAR JAIN Vs. INSOLVENCY & BANKRUPTCY BOARD OF INDIA
|
October 16, 2024 |
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VIKRAM RAMESH RUGHANI Vs. STATE OF MAHARASHTRA
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February 26, 2024 |
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VILAS Vs. STATE OF MAHARASHTRA
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February 29, 2024 |
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VILAS AGAJI PAWAR Vs. UNION OF INDIA
|
January 12, 2024 |
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VILAS DAMU SHINDE Vs. SPECIAL LAND ACQUISITION OFFICER
|
January 2, 2024 |
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VILAS KONDIBA GALANDE Vs. STATE OF MAHARASHTRA
|
January 15, 2024 |
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VILAS TANAJI DHOBALE Vs. STATE OF MAHARASHTRA
|
June 11, 2024 |
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VILAS VISHNU JADHAV Vs. STATE OF MAHARASHTRA
|
July 15, 2024 |
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VILLAGE PANCHAYAT OF NACHINOLA Vs. NASLI JAMSHED BATLIWALA
|
October 9, 2024 |
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VIMAL NAMDEORAO KURWADE Vs. STATE OF MAHARASHTRA
|
April 2, 2024 |
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VIMALBAI GANGARAM SHINGADE Vs. BHAGIRTIVBAI RAKHMAJI WAYSE
|
March 14, 2024 |
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VINA PATKAR Vs. DAJVIP V. PATKAR
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January 22, 2024 |
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VINAYAK SOPAN MATRE Vs. PRINCIPAL, GOVERNMENT POLYTECHNIC PUNE
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April 17, 2024 |
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VINAYAK UTTAM HIRAVE Vs. IDEAL COLLEGE OF LAW
|
January 3, 2024 |
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VINAYKUMAR ASHOK KHATU Vs. STATE OF MAHARASHTRA
|
October 14, 2024 |
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VINCENT FERNANDES Vs. STATE OF GOA
|
April 16, 2024 |
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VINISHA SAWANT Vs. MAHENDRA SAWANT
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October 7, 2024 |
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VINOD Vs. STATE OF MAHARASHTRA
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June 14, 2024 |
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VINOD AGENCIES Vs. SAYYED YUSUF SAYYED MEHMOOD
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February 21, 2024 |
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VINOD DHANNULAL JAISWAL Vs. DIST. MAGISTRATE
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January 17, 2024 |
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VINOD GANPATRAO NICHAT Vs. STATE OF MAHARASHTRA
|
July 8, 2024 |
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VINOD PRATAPBHAI KAPADIA Vs. STATE OF MAHARASHTRA
|
June 11, 2024 |
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VIPUL AMRUTLAL PATEL Vs. STATE OF MAHARASHTRA
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September 25, 2024 |
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VIRAJ CHETAN SHAH Vs. UNION OF INDIA
|
April 23, 2024 |
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VIRAL ENTERPRISES Vs. STATE OF MAHARASHTRA
|
June 10, 2024 |
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VISAWAS TRAMBAK PATIL Vs. STATE OF MAHARASHTRA
|
May 2, 2024 |
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VISHAL S/O BADRINATH Vs. STATE OF MAHARASHTRA
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November 29, 2024 |
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VISHNU Vs. STATE OF MAHARASHTRA
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February 27, 2024 |
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VISHNU @ BALU NAMDEO Vs. STATE OF MAHARASHTRA
|
October 16, 2024 |
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VISHNU J. BHALERAO Vs. UNION OF INDIA
|
January 9, 2024 |
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VISHNU MAHADEO SARAWALE Vs. STATE OF MAHARASHTRA
|
July 18, 2024 |
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VISHNU RAMCHANDRA NAIK Vs. NILKANTH RAJARAM NAIK
|
June 11, 2024 |
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VISHNU THAKAJI TALEKAR Vs. STATE OF MAHARASHTRA
|
April 1, 2024 |
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VISHNUPANTH Vs. STATE OF MAHARASHTRA
|
March 26, 2024 |
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VISHWANATH BALWANTRAO PETHE (DECD. LEGAL HEIRS) SMT. SHIVANGI VISHWANATH Vs. NIVRUTTI MURALIDHAR MAULE
|
August 27, 2024 |
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VISHWAS KAWTHANKAR Vs. SUNITA VISHWAS KAWTHANKAR
|
April 24, 2024 |
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VISHWAS LAXMAN GADADE Vs. STATE OF MAHARASHTRA
|
January 16, 2024 |
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VITHAL KASHINATH NAIK Vs. STATE OF GOA
|
February 12, 2024 |
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VITHALNAGAR CO OPERATIVE HOUSING SOCIETY LTD Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
|
June 18, 2024 |
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VITTHAL RAMA PAWAR Vs. DEPUTY COLLECTOR
|
January 11, 2024 |
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VITTHAL RAMRAO MUTE Vs. SUGANDHA KESHAVRAO SATONE
|
July 2, 2024 |
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VIVEK KRISHNAMURARI SHRIVASTAV Vs. THE STATE OF MAHARASHTRA AND ORS
|
July 9, 2024 |
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VIVEK MADHAVLAL PITTIE Vs. MANAS SHELTERS PVT. LTD
|
March 27, 2024 |
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VOLVO GROUP INDIA PVT. LTD. Vs. UNION OF INDIA
|
September 5, 2024 |
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VOLVO GROUP INDIA PVT. LTD. Vs. UNION OF INDIA
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September 6, 2024 |
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VPK URBAN COOPERATIVE SOCIETY LTD Vs. SIDHESHWAR JANARDHAN SURLAKAR
|
February 12, 2024 |
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VRINDAVAN CHSL Vs. STATE OF MAHARASHTRA
|
July 10, 2024 |
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VRS FOODS LIMITED Vs. STATE OF MAHARASHTRA
|
December 4, 2024 |
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VURIBINDI MOKSHITH REDDY Vs. BIRLA INSTITUTE OF TECHNOLOGY & SCIENCE
|
January 15, 2024 |
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WADHWA GROUP HOUSING PRIVATE LTD. Vs. VIJAY CHOKSI
|
February 26, 2024 |
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WALMIK POPAT PATIL Vs. GOVERNMENT OF INDIA
|
June 26, 2024 |
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WAMAN P. HULE Vs. APEX GRIEVANCE REDRESSAL COMMITTEE
|
May 7, 2024 |
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WARYAM SINGH KARTAR SINGH Vs. STATE OF MAHARASHTRA
|
February 1, 2024 |
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WASIM AKRAM Vs. STATE OF MAHARASHTRA
|
July 3, 2024 |
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WASIM SIDDIQUI BAWLA Vs. DIRECTORATE OF ENFORCEMENT
|
May 17, 2024 |
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WAZID ANSARI Vs. POLICE INSPECTOR
|
June 19, 2024 |
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WILLIAM ALBERT RODRIQUES Vs. STATE OF MAHARASHTRA
|
February 28, 2024 |
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X Vs. MAHARASHTRA NATIONAL LAW UNIVERSITY
|
October 10, 2024 |
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X.Y.Z. Vs. DEAN OF B.J. GOVERNMENT MEDICAL COLLEGE AND SASSOON HOSPITAL
|
May 30, 2024 |
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XYZ Vs. STATE OF MAHARASHTRA
|
April 10, 2024 |
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XYZ Vs. STATE OF MAHARASHTRA
|
January 9, 2024 |
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XYZ Vs. UNION OF INDIA
|
February 9, 2024 |
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XYZ Vs. STATE OF MAHARASHTRA
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September 5, 2024 |
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YADAVRAO Vs. STATE OF MAHARASHTRA
|
April 30, 2024 |
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YAKUB BAIG TRUST Vs. GANU MAHADU GAIKAR
|
August 2, 2024 |
|
YASH ENGINEERS Vs. STATE OF MAHARASHTRA
|
April 15, 2024 |
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YASHWANT CHANDRAKANT PATIL Vs. MUKUND NETHAJI SHELKE
|
March 14, 2024 |
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YASHWANT SUKAJI NAIK Vs. KASHINATH JAIDEV NAIK
|
April 1, 2024 |
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YASIN ALI Vs. STATE OF MAHARASHTRA
|
October 23, 2024 |
|
YOGESH Vs. STATE OF MAHARASHTRA
|
April 1, 2024 |
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YOGESH RAJENDRA MEHRA Vs. PRINCIPAL COMMISSIONER CGST & CENTRAL EXCISE
|
February 20, 2024 |
|
YOGESH RAMDAS BACHHAV Vs. STATE OF MAHARASHTRA
|
August 22, 2024 |
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YOGESH UDARAM GOKHE Vs. STATE OF MAHARASHTRA
|
July 3, 2024 |
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YUNUS RAZZAK SHAIKH Vs. STATE OF MAHARASHTRA
|
June 13, 2024 |
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YUSUF YUNUS KANTHARIA Vs. BOMBAY HOUSING & AREA DEVELOPMENT AUTHORITY
|
August 1, 2024 |
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YUVRAJ SITARAM DHAMALE Vs. STATE OF MAHARASHTRA
|
January 30, 2024 |
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ZAHOORUNNISA BEGUM Vs. STATE OF MAHARASHTRA
|
July 24, 2024 |
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