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A Vs. STATE OF MAHARASHTRA
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June 27, 2022 |
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A. N. RADHA Vs. STATE OF MAHARASHTRA
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September 21, 2022 |
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A. R. CHUTKE Vs. STATE OF MAHARASHTRA
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February 18, 2022 |
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A. RAVIKUMAR Vs. MORESHWAR
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January 14, 2022 |
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AADESH SAYUB PATHAN Vs. STATE OF MAHARASHTRA
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May 2, 2022 |
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AADIL RAFIQUE SHAIKH Vs. STATE OF MAHARASHTRA
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March 11, 2022 |
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AAKASH Vs. STATE OF MAHARASHTRA
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April 8, 2022 |
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ABAJI SOPAN BANSODE Vs. STATE OF MAHARASHTRA
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December 7, 2022 |
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ABASAHEB BALASAHEB Vs. STATE OF MAHARASHTRA
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March 3, 2022 |
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ABBAS ASMAT ALI Vs. STATE OF MAHARASHTRA
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July 26, 2022 |
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ABBAS HATIMBHAI KAGALWALA Vs. STATE OF MAHARASHTRA
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August 23, 2022 |
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ABC Vs. STATE OF MAHARASHTRA
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May 6, 2022 |
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ABC Vs. STATE OF MAHARASHTRA
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April 5, 2022 |
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ABCN LOGISTICS PVT. LTD Vs. RELIANCE GENERAL INSURANCE CO. LTD
|
July 14, 2022 |
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ABDUL GANI Vs. DILIP GOPALDAS DUWANI
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May 6, 2022 |
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ABDUL HAMEED ABDUL RASHID Vs. STATE OF MAHARASHTRA
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September 8, 2022 |
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ABDUL MOHAMMED SHAIKH Vs. UNION OF INDIA
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June 14, 2022 |
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ABDUL RASHEED GANI QURESHI Vs. KHALIL PASHA SHAIKH BASHIR
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December 16, 2022 |
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ABDUL RAUF MOHAMMED KHAJA Vs. STATE OF MAHARASHTRA
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October 14, 2022 |
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ABDUL SHAKIL Vs. HUSANMIYAN EDUCATION SOCIETY
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August 26, 2022 |
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ABHAY KUDCHADKAR Vs. OFFICER-IN-CHARGE/POLICE INSPECTOR, MAINA CURTORIM POLICE STATION
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January 20, 2022 |
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ABHAY S/O. MADHUKARRAO DIVE Vs. INDUSTRIAL COURT, NAGPUR
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April 20, 2022 |
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ABHAYKUMAR BANSILAL MUTHA Vs. ARIS @ ARISH MOHAMMAD SHAIKH
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March 16, 2022 |
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ABHIJEET AMAR GAIKWAD Vs. STATE OF MAHARASHTRA
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April 28, 2022 |
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ABHIJEET S/O SUDHAKARRAO BHALERAO Vs. HONBLE CHIEF JUSTICE, BOMBAY HIGH COURT
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January 10, 2022 |
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ABHIJIT GANPAT SAMANT Vs. STATE OF MAHARASHTRA
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January 17, 2022 |
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ABHIJIT MADHAVRAO PATIL Vs. STATE OF MAHARASHTRA
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October 7, 2022 |
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ABHIJIT S/O. RAJENDRA CHAUNAPURE Vs. STATE OF MAHARASHTRA
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August 23, 2022 |
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ABHIMANYU LAXMAN KUMBHAR Vs. MAHARASHTRA STATE ELECTRICITY
|
September 27, 2022 |
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ABHINAV GYAN Vs. STATE OF MAHARASHTRA
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September 27, 2022 |
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ABHISHEK MAHENDRA UMBARJE Vs. STATE OF MAHARASHTRA
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September 23, 2022 |
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ABHISHEK S/O ASHOK MALVE Vs. STATE OF MAHARASHTRA
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July 1, 2022 |
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ABID PAPABHAI MOMIN SHAIKH Vs. STATE OF MAHARASHTRA
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May 6, 2022 |
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ABIDALI KADARALI SHAIKH Vs. STATE OF MAHARASHTRA
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July 8, 2022 |
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ABILIO DSOUZA Vs. STATE
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December 21, 2022 |
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ABOIL ALIAS YUGANDHARA Vs. TEJPAL
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November 23, 2022 |
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ACHARI ABHIJEET MOHANAN Vs. STATE OF MAHARASHTRA
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September 7, 2022 |
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ACQUINO AVITH MARTIS Vs. STATE OF MAHARASHTRA
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February 10, 2022 |
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ACQUIRING DEPARTMENT (BHARAT SANCHAR NIGAM LTD.) Vs. COMMUNIDADE OF CHICALIM, ST. FRANCIS XAVIER CHURCH BLDG. , CHICALIM
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February 4, 2022 |
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ADANI ELECTRICITY MUMBAI LTD. Vs. CHIEF CONCILIATOR, UNDER MAHARASHTRA INDUSTRIAL RELATIONS ACT, 1946
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May 6, 2022 |
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ADANI PORTS AND SPECIAL ECONOMIC ZONE LIMITED Vs. BOARD OF TRUSTEES OF (JAWAHARLAL NEHRU PORT) AUTHORITY
|
June 27, 2022 |
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ADI BURJOR BANAJI Vs. BAKHTAWAR MANEKSHA JIJINA
|
March 22, 2022 |
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ADIL KHAN Vs. STATE OF MAHARASHTRA
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April 12, 2022 |
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ADINATH SAHAKARI SAKHAR Vs. SHRIRAM KISAN WAGHMARE
|
February 9, 2022 |
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ADITI GANESH KOLI Vs. SCHEDULE TRIBE CERTIFICATE SCRUTINY COMMITTEE
|
March 14, 2022 |
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ADITYA ANAND VARMA Vs. STATE OF MAHARASHTRA
|
June 10, 2022 |
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ADITYA BIRLA SUN LIFE INSURANCE CO.LTD Vs. INSURANCE OMBUDSMAN
|
August 18, 2022 |
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ADITYA DEVELOPERS AND BUILDERS Vs. CHANDRAMA GULABCHAND DUBEY
|
April 28, 2022 |
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AFTAB MUSTAQ KHAN Vs. STATE OF MAHARASHTRA
|
October 6, 2022 |
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AGISILAOS DEMETRIADES Vs. UNION OF INDIA
|
March 28, 2022 |
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AGRICULTURAL PRODUCE MARKET COMMITTEE CHALISGAON Vs. STATE OF MAHARASHTRA
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August 22, 2022 |
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AGRICULTURE PRODUCE MARKET Vs. RAMESH MAROTRAO DEULKAR (DEAD)
|
April 13, 2022 |
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AHILYABAI VISHNU KALE Vs. STATE OF MAHARASHTRA
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October 19, 2022 |
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AIENLA SEMELHAGO Vs. STATE OF GOA
|
January 27, 2022 |
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AINATH MAHARAJ SANSTHAN UMARKHED Vs. DATTA MAHIPATI GAIKWAD (DEAD)
|
May 6, 2022 |
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AIRCON BEIBARS FZE Vs. HELIGO CHARTERS PRIVATE LIMITED
|
February 17, 2022 |
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AIRES RODRIGUES Vs. CORPORATION OF THE CITY OF PANAJI
|
July 11, 2022 |
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AJABRAO RAMBHAU PATIL Vs. STATE OF MAHARASHTRA
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September 16, 2022 |
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AJAY CHANDRAKANT AKADE Vs. MANIK MAHADEO YADAV
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August 4, 2022 |
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AJAY KESHAV Vs. STATE OF MAHARASHTRA
|
December 1, 2022 |
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AJAY KUMAR Vs. DIRECTORATE OF ENFORCEMENT
|
January 28, 2022 |
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AJAY KUMAR CHANDRAPARKASH BAHETI Vs. DIRECTORATE OF ENFORCEMENT
|
July 7, 2022 |
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AJAY KUMAR GARG Vs. AVYAAY ANIRUDH GARG
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June 15, 2022 |
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AJAY RAM PANDIT Vs. STATE OF MAHARASHTRA
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October 18, 2022 |
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AJAY S/O BHIKULAL GUJAR Vs. SHYAMALI W/O AJAY GUJAR
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February 9, 2022 |
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AJAY S/O MURLIDHARJI LADDHA Vs. STATE OF MAHARASHTRA
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October 21, 2022 |
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AJAY SHRIKISHNA PARAB Vs. STATE OF MAHARASHTRA
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December 16, 2022 |
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AJAY SINGH Vs. STATE OF MAHARASHTRA
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April 28, 2022 |
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AJAZ MOHAMMAD SHAFI KHAN Vs. UNION OF INDIA
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August 30, 2022 |
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AJIJKHA (KHAN) BISMILLAKHA (KHAN) Vs. STATE OF MAHARASHTRA
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September 30, 2022 |
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AJIT Vs. STATE OF MAHARASHTRA
|
February 17, 2022 |
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AJIT BHAGWAN TIWDE Vs. STATE OF MAHARASHTRA
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January 19, 2022 |
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AJIT LINGAJI DHARNE Vs. VISHNU GOPAL GAWADE
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November 21, 2022 |
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AJITKUMAR Vs. CENTRAL BANK OF INDIA
|
December 5, 2022 |
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AJJU C.S. SINDOLLI Vs. STATE OF GOA
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September 14, 2022 |
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AJJU C.S. SINDOLLI Vs. UDAY KAMBLI
|
June 16, 2022 |
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AJK INVESTMENT PVT. LTD. Vs. ATLAS REFINERY INC
|
March 28, 2022 |
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AJMAT SHAHA Vs. STATE OF MAHARASHTRA
|
August 22, 2022 |
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AKARAM JADHAV Vs. JAYESH ASHOK NAIK
|
April 28, 2022 |
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AKASH Vs. STATE OF MAHARASHTRA
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December 2, 2022 |
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AKASH @ GANGU DILIP MORE Vs. STATE OF MAHARASHTRA
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February 21, 2022 |
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AKASH AGARWAL Vs. REKHA AGARWAL
|
January 25, 2022 |
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AKASH DIXIT Vs. STATE OF GOA
|
July 14, 2022 |
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AKASH JAMBU PUNDE Vs. STATE OF MAHARASHTRA
|
January 27, 2022 |
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AKHTAR SHAH Vs. STATE OF MAHARASHTRA
|
March 23, 2022 |
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AKSHAT SUSHIL AGARWAL Vs. STATE OF GOA
|
May 31, 2022 |
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AKSHAY @ CHHOTYA KACHAR JEDGULE Vs. STATE OF MAHARASHTRA
|
September 8, 2022 |
|
AKSHAY @ NANA Vs. STATE OF MAHARASHTRA
|
April 7, 2022 |
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AKSHAY @ VIKAS RAMESH CHAVAN Vs. KAILAS VITTHALRAO SHINDE
|
April 18, 2022 |
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AKSHAY DEEPAK CHAVRIYA Vs. STATE OF MAHARASHTRA
|
June 14, 2022 |
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AKSHAY LALITRAO DHABALE Vs. STATE OF MAHARASHTRA
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October 19, 2022 |
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AKSHAY PADMAKAR NAIK Vs. STATE OF MAHARASHTRA
|
May 17, 2022 |
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ALAKSHIT Vs. STATE OF MAHARASHTRA
|
December 20, 2022 |
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ALAM ADAM MANSURI Vs. STATE OF MAHARASHTRA
|
December 19, 2022 |
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ALHASAN SYAID ARIF ASI SAYAID Vs. STATE OF MAHARASHTRA
|
March 21, 2022 |
|
ALI MOHD. SUBRATI KHAN Vs. STATE OF MAHARASHTRA
|
August 1, 2022 |
|
ALICE REALTIES PVT. LTD. Vs. STATE OF MAHARASHTRA
|
January 3, 2022 |
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ALL GOA GOVERNMENT PENSIONERS ASSOCIATION Vs. GOVERNMENT OF GOA
|
September 5, 2022 |
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ALL GOA KARATE DO ASSOCIATION Vs. UNION OF INDIA
|
January 31, 2022 |
|
ALL INDIA IDBI OFFICERS ASSOCIATION Vs. UNION OF INDIA
|
September 20, 2022 |
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ALL INDIA REPORTER PRIVATE LIMITED Vs. STATE OF MAHARASHTRA
|
November 17, 2022 |
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ALL INDIA SERVICE ENGINEERS ASSOCIATION Vs. UNION OF INDIA
|
September 27, 2022 |
|
ALLAPARTHI DURGA PRASAD Vs. STATE
|
July 4, 2022 |
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ALLAUDDIN Vs. STATE OF MAHARASHTRA
|
August 19, 2022 |
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ALLCARGO LOGISTICS LTD Vs. DHANESH B. JAIN
|
September 28, 2022 |
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ALLWYN AMANCIO SALUSTIANO JORGE Vs. STATE OF GOA
|
September 7, 2022 |
|
ALLWYN JORGE Vs. STATE OF GOA
|
August 23, 2022 |
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ALNESH AKIL SOMJI Vs. STATE OF MAHARASHTRA
|
April 25, 2022 |
|
ALPESH Vs. STATE OF MAHARASHTRA
|
January 20, 2022 |
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ALTAF BABRU SHAIKH Vs. STATE OF MAHARASHTRA
|
September 8, 2022 |
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ALTAMASH ANSARI CURRENTLY IN JUDICIAL CUSTODY AT PANAJI GOA Vs. STATE OF GOA
|
April 11, 2022 |
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AMAN Vs. STATE OF GOA
|
September 27, 2022 |
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AMAR Vs. STATE OF MAHARASHTRA
|
January 12, 2022 |
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AMAR SANJAY GRUH NIRMAN SAHAKARI SANSTHA LIMITED Vs. LATE RAJESH
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July 4, 2022 |
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AMARIKA BABULAL BIND Vs. UNION OF INDIA
|
November 15, 2022 |
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AMBA-DEEP SERVO PETROLIEUMS Vs. UNION OF INDIA
|
March 7, 2022 |
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AMBADAS Vs. MEERA
|
March 24, 2022 |
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AMBADAS Vs. SEEMA
|
April 8, 2022 |
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AMBADAS MAHADEV KHADE Vs. STATE OF MAHARASHTRA
|
February 24, 2022 |
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AMBAR TIMBLO Vs. JOINT COMMISSIONER OF INCOME TAX
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March 29, 2022 |
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AMBHIKA MAGASVARGIYA MASTYAVAIVASAIK SAHAKARI SANSTHA MARYADIT Vs. STATE OF MAHARASHTRA
|
February 14, 2022 |
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AMBICA FERTILISERS Vs. UNION OF INDIA
|
April 13, 2022 |
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AMINABI SALLAUDDIN SHAIKH SINCE DIED Vs. JANABI BABULAL INAMDAR
|
November 30, 2022 |
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AMIR ISMAIL SAYYAD Vs. STATE OF MAHARASHTRA
|
August 25, 2022 |
|
AMIT Vs. STATE OF MAHARASHTRA
|
December 14, 2022 |
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AMIT DATTA TELANG Vs. STATE OF MAHARASHTRA
|
April 26, 2022 |
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AMIT MOHANRAO KADAM Vs. STATE OF MAHARASHTRA
|
December 8, 2022 |
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AMIT PREMSHANKAR MISHRA Vs. STATE OF MAHARASHTRA
|
March 8, 2022 |
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AMITABH BACHCHAN Vs. MUNICIPAL CORPORATION OF GR. MUMBAI
|
February 23, 2022 |
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AMODA PROPERTIES LLP Vs. JOY MRINALKANI BASU
|
February 28, 2022 |
|
AMOL @ RATAN Vs. STATE OF MAHARASHTRA
|
January 3, 2022 |
|
AMOL AMBADAS BANKAR Vs. STATE OF MAHARASHTRA
|
November 15, 2022 |
|
AMOL BABAN SANGAR Vs. STATE OF MAHARASHTRA
|
February 21, 2022 |
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AMOL GAIKWAD Vs. STATE OF MAHARASHTRA
|
January 31, 2022 |
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AMOL KASHINATH VYAVHARE Vs. PURNIMA CHAUGULE SHRIRANGI
|
May 6, 2022 |
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AMOL OMPRAKASH KOMAWAR Vs. STATE OF MAHARASHTRA
|
April 4, 2022 |
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AMOL PANDURANG GODBOLE Vs. COLLECTOR, NANDED, DIST. NANDED
|
January 12, 2022 |
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AMOL PRABHAKAR JOSHI Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
|
March 15, 2022 |
|
AMOL SAHEBRAO SURYAWANSHI Vs. STATE OF MAHARASHTRA
|
August 20, 2022 |
|
AMRUT Vs. STATE OF MAHARASHTRA
|
June 17, 2022 |
|
AMRUT RATANLAL PITALE Vs. VIMAL BHAGCHAND ETHAPE
|
September 20, 2022 |
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AMRUT SUDHAKAR NARVEKAR \ RAMKRISHNA VYANKATESH KHOT Vs. STATE OF MAHARASHTRA
|
July 14, 2022 |
|
ANAND Vs. STATE OF MAHARASHTRA
|
October 21, 2022 |
|
ANAND Vs. STATE OF MAHARASHTRA
|
October 20, 2022 |
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ANAND APARTMENT CO-OP HSG. SOCIETY LTD. Vs. AIKYA REALTY PVT. LTD.
|
January 28, 2022 |
|
ANAND APPARAO MANE Vs. STATE OF MAHARASHTRA
|
November 17, 2022 |
|
ANAND CHANDRU NAIK Vs. STATE OF GOA
|
September 19, 2022 |
|
ANAND I POWER LTD Vs. CHIEF CONTROLLING REVENUE AUTHORITY
|
August 22, 2022 |
|
ANAND PRABHAKAR JOSHI Vs. BANK OF MAHARASHTRA
|
January 25, 2022 |
|
ANAND PRABHAKAR JOSHI Vs. BANK OF MAHARASHTRA
|
July 15, 2022 |
|
ANAND SHESHRAO BHAROSE Vs. VEDPRAKASH KASHIRAO PATIL
|
December 21, 2022 |
|
ANAND SINGH Vs. STATE OF MAHARASHTRA
|
June 10, 2022 |
|
ANAND TELTUMBDE Vs. NATIONAL INVESTIGATION AGENCY
|
November 18, 2022 |
|
ANANDRAJ S/O KHEMRAJ DHARIWAL Vs. NEMICHAND GULABCHAND PAREKH
|
April 29, 2022 |
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ANANT S/O. BABURAO GOLAIT Vs. STATE ELECTION COMMISSION OF MAHARASHTRA
|
July 5, 2022 |
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ANANTA LANDMARKS PRIVATE LIMITED Vs. STATE OF MAHARASHTRA
|
June 9, 2022 |
|
ANCHAL ADITYA GARG Vs. STATE OF MAHARASHTRA
|
February 18, 2022 |
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ANDERSON MARK RICHARD Vs. STATE OF MAHARASHTRA
|
December 12, 2022 |
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ANDERSON VALENCIO DE SOUZA Vs. POLICE INSPECTOR, MAPUSA POLICE STATION
|
July 18, 2022 |
|
ANDREZ SONYA Vs. SUMIT GAONKAR
|
July 14, 2022 |
|
ANEES NISAR AHMED Vs. STATE OF MAHARASHTRA
|
November 30, 2022 |
|
ANGERLEHNER STRUCTURAL AND CIVIL ENGINEERING COMPANY Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
|
June 7, 2022 |
|
ANGRE PORT PRIVATE LTD Vs. TAG 15 (IMO. 9705550)
|
January 3, 2022 |
|
ANIKET Vs. SCHEDULE TRIBE CASTE CERTIFICATE SCRUTINY COMMITTEE, AMRAVATI
|
January 28, 2022 |
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ANIKET JAYPRAKASH CHAVAN Vs. STATE OF MAHARASHTRA
|
November 28, 2022 |
|
ANIKET SHET Vs. ALLABAKSH IMMAMSAB SHAIKH
|
August 12, 2022 |
|
ANIL Vs. STATE OF MAHARASHTRA
|
August 25, 2022 |
|
ANIL Vs. STATE OF MAHARASHTRA
|
January 12, 2022 |
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ANIL BHANUDAS CHAUDHARI Vs. STATE OF MAHARASHTRA
|
March 29, 2022 |
|
ANIL BUVASAHEB JAGTAP Vs. STATE OF MAHARASHTRA
|
February 24, 2022 |
|
ANIL CHANDRAKANT BHOSALE Vs. STATE OF MAHARASHTRA
|
December 5, 2022 |
|
ANIL CHANDRAVADAN MISTRY Vs. STATE OF MAHARASHTRA
|
June 16, 2022 |
|
ANIL GULAB KAWALE Vs. COMMISSIONER OF TEXTILE, NAGPUR
|
March 22, 2022 |
|
ANIL KISANRAO PATIL Vs. ZILLA PARISHAD HINGOLI
|
October 20, 2022 |
|
ANIL KUMAR SINGHAL Vs. STATE OF MAHARASHTRA
|
August 19, 2022 |
|
ANIL POPAT CHOBHE Vs. STATE OF MAHARASHTRA
|
August 24, 2022 |
|
ANIL RAJU KIRATKUDWE Vs. STATE OF MAHARASHTRA
|
November 14, 2022 |
|
ANIL RAMESH KOLHE Vs. STATE OF MAHARASHTRA
|
August 3, 2022 |
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ANIL S/O GANPATRAO ADMANE Vs. MEERABAI W/O BISANJI PARTEKI
|
April 20, 2022 |
|
ANIL SONABA JAGDALE Vs. MANEKBAI M. GOPALJI
|
July 18, 2022 |
|
ANIL VASANTRAO DESHMUKH Vs. STATE OF MAHARASHTRA
|
October 4, 2022 |
|
ANIL VISHNU ANTURKAR Vs. CHANDRAKUMAR POPATLAL BALDOTA
|
December 21, 2022 |
|
ANIL VITTHAL JADHAV Vs. STATE OF MAHARASHTRA
|
April 20, 2022 |
|
ANILKUMAR Vs. COLLECTOR
|
August 26, 2022 |
|
ANILKUMAR RUPCHAND UKEY Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
|
October 11, 2022 |
|
ANIRUDDHA SUBHANRAO DESHMUKH Vs. STATE OF MAHARASHTRA
|
July 7, 2022 |
|
ANITA Vs. STATE OF MAHARASHTRA
|
October 20, 2022 |
|
ANITA BHUJANG WAGALGAVE Vs. STATE OF MAHARASHTRA
|
April 12, 2022 |
|
ANITA NAGESH KOLI Vs. STATE OF MAHARASHTRA
|
January 5, 2022 |
|
ANITA NARENDRA PARSEKAR Vs. PAWAN HARI HARIRAM ARYA
|
July 1, 2022 |
|
ANITA WD/O NIMBA PATIL Vs. STATE OF MAHARASHTRA
|
April 26, 2022 |
|
ANJALI VILAS Vs. PRABHA RAJENDRA GUPTA
|
November 18, 2022 |
|
ANJANA NIRANJAN JASANI Vs. RITIKA PRASHANT JASANI
|
October 20, 2022 |
|
ANKIT KUMAR Vs. OFFICER-IN-CHARGE, POLICE INSPECTOR
|
November 28, 2022 |
|
ANKIT S/O. EKNATH NADGE Vs. SCHEDULE TRIBE CASTE CERTIFICATE SCRUTINY COMMITTEE
|
May 5, 2022 |
|
ANKUR KHANNA Vs. DIRECTORATE OF ENFORCEMENT
|
June 22, 2022 |
|
ANKUSH S. SAWANT Vs. KEDAR CHANDRAKANT SAWANT
|
July 28, 2022 |
|
ANKUSH S/O PANDURANG SHINDE Vs. STATE OF MAHARASHTRA
|
February 7, 2022 |
|
ANKUSH VASANTRAO BHARAD Vs. SUPERINTENDENT ENGINEER
|
March 15, 2022 |
|
ANKUSHBHAU Vs. STATE OF MAHARASHTRA
|
April 13, 2022 |
|
ANMOL STEEL PROCESSORS PRIVATE LIMITED Vs. COLOUR ROOF (INDIA) LIMITED
|
January 19, 2022 |
|
ANNU INFRA CONSTRUCT (I) PVT. LTD Vs. RAMESH NAIK
|
December 2, 2022 |
|
ANTARA HOUSING LLP Vs. M/S.PRIMELAND CONSTRUCTIONS
|
October 3, 2022 |
|
ANTONIO JOAO BOSCO LOBO Vs. STATE OF GOA
|
February 1, 2022 |
|
ANTONIO MILTON CAMARA Vs. KESHAV SINAI KUNDE AND CO.
|
October 7, 2022 |
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ANUJA ARUN REDIJ Vs. STATE OF MAHARASHTRA
|
September 26, 2022 |
|
ANURADHA SHARMA Vs. ANUJ SHARMA
|
July 8, 2022 |
|
ANURADHA VIJAY KUMAR AGGARWAL Vs. RUI AVILA FLORIANO GAMBETA
|
December 23, 2022 |
|
ANURAG Vs. STATE OF MAHARASHTRA
|
February 23, 2022 |
|
ANURAG Vs. SCHEDULED TRIBE CASTE CERTIFICATE SCRUTINY COMMITTEE
|
December 1, 2022 |
|
ANURAG DHANRAJ MESHRAM Vs. STATE OF MAHARASHTRA
|
April 1, 2022 |
|
ANURAG S/O. PADMESH GUPTA Vs. BANK OF INDIA
|
June 7, 2022 |
|
ANUSAYA KANBARAO MANIKWAD Vs. STATE OF MAHARASHTRA
|
November 16, 2022 |
|
ANUSAYA W/O. BABU PAWAR Vs. STATE OF MAHARASHTRA
|
January 27, 2022 |
|
ANUSHKA SAMBHAJI PATIL Vs. NAVODAYA VIDYALAYA SAMITI
|
April 29, 2022 |
|
ANWAR HUSSAIN J. THIM Vs. STATE OF MAHARASHTRA
|
September 23, 2022 |
|
ANWAR R. SHAIKH Vs. TISKA USGAO URBAN CO OPERATIVE CREDIT SOCIETY LTD.
|
August 5, 2022 |
|
APARNA ABHITABH CHATTERJEE Vs. UNION OF INDIA
|
March 24, 2022 |
|
APARNA COMMUNICATION LINKS Vs. RAJSHREE AGENCIES
|
December 15, 2022 |
|
APPASAHEB DATTATRAYA LOHAKARE Vs. STATE OF MAHARASHTRA
|
April 28, 2022 |
|
APPASAHEB GURUSIDDHAPPA LAKSHETTI Vs. STATE OF MAHARASHTRA
|
February 24, 2022 |
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APRNA VITTHAL KHARADE Vs. UNION OF INDIA
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December 23, 2022 |
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ARABIAN JACKING ENTERPRISES FOR CONTRACTING & TRADING COMPANY Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY, CONSTITUTED UNDER THE PROVISIONS OF MUMBAI MUNICIPAL CORPORATION ACT, 1888
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August 3, 2022 |
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ARCHANA Vs. ANIL
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October 20, 2022 |
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ARCHANA D/O BALAJI BIRADAR Vs. STATE OF MAHARASHTRA
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July 22, 2022 |
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ARCHANA MARUTI PUJARI Vs. CENTRAL BUREAU OF INVESTIGATION
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December 16, 2022 |
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ARCHDIOCESAN BOARD OF EDUCATION Vs. GOA UNIVERSITY
|
June 10, 2022 |
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ARIZ KOHLI Vs. TEHZEEB KOHLI
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July 7, 2022 |
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ARJUN Vs. STATE OF MAHARASHTRA
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September 7, 2022 |
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ARJUN NARAYAN PATIL Vs. SHITALKUMAR BALCHAND JAIN
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August 20, 2022 |
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ARJUN RAJENDRA DERE Vs. STATE OF MAHARASHTRA
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January 20, 2022 |
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ARJUN SHESHRAO ADAMANE Vs. STATE OF MAHARASHTRA
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July 5, 2022 |
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ARMSTRONG PURE WATER SERVICES PRIVATE LIMITED Vs. UNION OF INDIA
|
May 4, 2022 |
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ARTI SANJEEV BAVISKAR Vs. STATE OF MAHARASHTRA
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December 22, 2022 |
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ARUN Vs. DEPUTY INSPECTOR GENERAL
|
November 14, 2022 |
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ARUN Vs. CENTRAL RAILWAY EMPLOYEES COOPERATIVE CREDIT SOCIETY LIMITED, BYCULLA
|
June 14, 2022 |
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ARUN APPASO DANGE Vs. STATE OF MAHARASHTRA
|
June 7, 2022 |
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ARUN GULABRAO GAWLI Vs. STATE OF MAHARASHTRA
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March 10, 2022 |
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ARUN HANMANT PATIL Vs. STATE OF MAHARASHTRA
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January 19, 2022 |
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ARUN KUMAR Vs. POLICE INSPECTOR, COLVA
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February 23, 2022 |
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ARUN LAXMAN MOTGHARE Vs. STATE OF MAHARASHTRA
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July 18, 2022 |
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ARUN NAGNATH SONTAKKE Vs. STATE OF MAHARASHTRA
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September 20, 2022 |
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ARUN POPATRAO PINGALE Vs. STATE OF MAHARASHTRA
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July 12, 2022 |
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ARUN SAMBHAJI KHANVILKAR Vs. STATE OF MAHARASHTRA
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August 30, 2022 |
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ARUNA MOHANBABU JAISWAL Vs. COLLECTOR, STATE EXCISE DEPARTMENT, AMRAVATI
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September 27, 2022 |
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ARUNKUMAR Vs. STATE OF MAHARASHTRA
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December 2, 2022 |
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ARVIND KASHINATH MONE Vs. STATE OF MAHARASHTRA
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February 9, 2022 |
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ARVIND MANIKRAO TATTE Vs. STATE OF MAHARASHTRA
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August 24, 2022 |
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ARVINDRASINGH SHRISATYADEVSING PATEL Vs. STATE OF MAHARASHTRA
|
May 2, 2022 |
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ARYA Vs. SCHEDULE TRIBE CERTIFICATE SCRUTINY COMMITTEE, AURANGABAD
|
November 28, 2022 |
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ARYA SAMAJ JALNA Vs. STATE OF MAHARASHTRA
|
July 7, 2022 |
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ARYA VAIBHAV UMBARJE Vs. STATE OF MAHARASTRA
|
March 31, 2022 |
|
ARYAN Vs. STATE OF MAHARASHTRA
|
December 19, 2022 |
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ASARAM KISANRAO SHINDE Vs. UTTRESHWAR
|
December 22, 2022 |
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ASHA CHANDRAKANT NERURKAR Vs. SANJEEV KUMAR A. RAPOLU
|
January 31, 2022 |
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ASHA DAGDU AKOLKAR Vs. HINDUSTAN EDUCATION SOCIETY
|
May 4, 2022 |
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ASHA KAMAL YADAV Vs. STATE OF MAHARASHTRA
|
June 6, 2022 |
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ASHA SANDESH KALE Vs. UNION OF INDIA
|
August 26, 2022 |
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ASHA VASANTA KAJALE Vs. UNION OF INDIA
|
December 19, 2022 |
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ASHISH ASHOK CHAKOR Vs. STATE OF MAHARASHTRA
|
June 24, 2022 |
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ASHISH KAILAS KAMBLE Vs. STATE OF MAHARASHTRA
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July 26, 2022 |
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ASHOK Vs. STATE OF MAHARASHTRA
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October 11, 2022 |
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ASHOK Vs. STATE OF MAHARASHTRA
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June 15, 2022 |
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ASHOK Vs. STATE OF MAHARASHTRA
|
May 2, 2022 |
|
ASHOK Vs. UNION OF INDIA
|
October 20, 2022 |
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ASHOK ATMARAM SHIRE Vs. BHAVANA SACHIN KAORE
|
March 22, 2022 |
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ASHOK LEHARCHAND BHANSALI Vs. CENTRAL BUREAU OF INVESTIGATION
|
March 14, 2022 |
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ASHOK RATAN SONAWNE Vs. STATE OF MAHARASHTRA
|
August 24, 2022 |
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ASHOK RAYBHAN KASHIDE Vs. SHIVAJI
|
January 13, 2022 |
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ASHOK S/O DATTARAO BHOGANE Vs. STATE OF MAHARASHTRA
|
February 9, 2022 |
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ASHOK S/O MOHAN TURKUNDE Vs. STATE OF MAHARASHTRA
|
April 12, 2022 |
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ASHOK S/O SUKHLAL MARATHE Vs. STATE OF MAHARASHTRA
|
June 13, 2022 |
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ASHOK S/O. JETHANAND NAVANI Vs. RAMESH S/O. JETHANAND NAVANI
|
April 29, 2022 |
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ASHOK SHRAWAN BAWASKAR Vs. NATIONAL MEDICAL COMMISSION, NEW DELHI
|
April 6, 2022 |
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ASHOK TUKARAM KALE Vs. STATE OF MAHARASHTRA
|
April 6, 2022 |
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ASHOK VIRCHAND DOSHI Vs. STATE OF MAHARASHTRA
|
February 14, 2022 |
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ASHOK WAMANRAO BANKAR Vs. UNION OF INDIA
|
October 14, 2022 |
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ASHOKA KARUNAKARAN PANIKAR Vs. STATE OF MAHARASHTRA
|
March 16, 2022 |
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ASHOKKUMAR DHANRAJJI KOTHARI Vs. HARSHAD KEVALCHAND VORA
|
October 6, 2022 |
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ASHRUBA NAMDEO KHARMATE Vs. STATE OF MAHARASHTRA
|
March 11, 2022 |
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ASHUTOSH Vs. VIDHARBHA KONKAN GRAMIN BANK
|
September 19, 2022 |
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ASHWIN ASHOKRAO KAROKAR Vs. LAXMIKANT GOVIND JOSHI
|
July 7, 2022 |
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ASHWIN S/O ASHOK DONODE Vs. STATE OF MAHARASHTRA
|
July 20, 2022 |
|
ASHWINI Vs. STATE OF MAHARASHTRA
|
September 5, 2022 |
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ASHWINI ASHISH DIGHE Vs. UNION OF INDIA
|
January 20, 2022 |
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ASHWINI BUILDERS AND DEVELOPERS PVT. LTD Vs. ASSISTANT COMMISSIONER, CENTRAL EXCISE AND SERVICE TAX
|
February 8, 2022 |
|
ASHWINI SAYAJI PATIL Vs. STATE OF MAHARASHTRA
|
June 4, 2022 |
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ASIANET STAR COMMUNICATIONS PRIVATE LIMITED Vs. COMPETITION COMMISSIONER OF INDIA
|
April 6, 2022 |
|
ASIANET STAR COMMUNICATIONS PVT LTD Vs. COMPETITION COMMISSION OF INDIA
|
September 16, 2022 |
|
ASIF Vs. STATE OF MAHARASHTRA
|
September 22, 2022 |
|
ASIF ABDUL MEMON Vs. STATE OF MAHARASHTRA
|
June 9, 2022 |
|
ASIF KHWAJA Vs. STATE
|
November 2, 2022 |
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ASIF NASIR KHAN Vs. STATE OF MAHARASHTRA
|
March 9, 2022 |
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ASIT C. MEHTA FINANCIAL SERVICES LIMITED Vs. CUSTOMS EXCISE AND SERVICE TAX
|
October 20, 2022 |
|
ASLAM NAYAK PRESENTLY LODGED IN JUDICIAL CUSTODY AT CENTRAL JAIL COLVALE Vs. STATE OF GOA
|
March 9, 2022 |
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ASLAMBI SHAIKH Vs. GOA HOUSING BOARD
|
March 31, 2022 |
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ASMANRAO RAMRAO GAYKE Vs. STATE OF MAHARASHTRA
|
May 10, 2022 |
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ASRA FATEMA Vs. STATE OF MAHARASHTRA
|
October 13, 2022 |
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ATA FREIGHT LINE (I) PVT LTD Vs. UNION OF INDIA
|
March 24, 2022 |
|
ATANASIO LOBO Vs. STATE OF GOA
|
July 18, 2022 |
|
ATEEQ AHMED KAMAL AHMED Vs. STATE OF MAHARASHTRA
|
April 26, 2022 |
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ATMARAM Vs. DEVIDAS
|
March 3, 2022 |
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ATMARAM Vs. DAIRY MANAGER
|
September 28, 2022 |
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ATTAAULHA MOHAMMAD NAIM CHAUDHARI Vs. STATE OF MAHARASHTRA
|
June 10, 2022 |
|
ATUL Vs. ULKA DIGAMBAR MADHEKAR
|
May 5, 2022 |
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ATUL Vs. STATE OF MAHARASHTRA
|
November 30, 2022 |
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ATUL AND ARKADE REALTY Vs. I.A. AND I.C. PRIVATE LIMITED
|
May 6, 2022 |
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ATUL BAPUSAHEB JADHAV Vs. SHARADRAO DAULATRAO JADHAV
|
August 4, 2022 |
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ATUL GORAKHNATH AMBALE Vs. STATE OF MAHARASHTRA
|
April 1, 2022 |
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ATUL RAOSAHEB DATRANGE Vs. STATE OF MAHARASHTRA
|
March 25, 2022 |
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ATUL S/O PRAKASHRAO DESHMUKH Vs. DEPUTY COLLECTOR (MGNREGA)
|
July 19, 2022 |
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AUDUTH TIMBLO Vs. RAVI KANT JAIPURIA
|
March 3, 2022 |
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AUGUSTA IRIA VALLES Vs. EXECUTIVE ENGINEER WD
|
March 11, 2022 |
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AUTHORIZED OFFICER, I. D. B. I BANK LTD. Vs. STATE OF MAHARASHTRA
|
July 19, 2022 |
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AVADHOOT S/O RAMBHAU KHADKE Vs. STATE OF MAHARASHTRA
|
May 6, 2022 |
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AVDHOOT VITHAL GHATE Vs. STATE OF MAHARASHTRA
|
January 25, 2022 |
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AVELINO PINTO Vs. THE PRESIDENT CHILDRENS COURT
|
November 2, 2022 |
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AVELINO RODRIGUES Vs. EXECUTIVE ENGINEER, GOA
|
February 10, 2022 |
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AVINASH Vs. STATE OF MAHARASHTRA
|
April 29, 2022 |
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AVINASH MALHARRAO KAKADE Vs. MUMBAI AGRICULTURAL PRODUCE MARKET COMMITTEE
|
January 18, 2022 |
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AVINISHA REALTORS PRIVATE LTD Vs. COURT OF WARDS AND COLLECTOR
|
March 9, 2022 |
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AVP INFRASTRUCTURE, ENGINEERS Vs. STATE OF MAHARASHTRA
|
February 17, 2022 |
|
AWADESH SINGH YADAV Vs. LABOUR AND ENFORCEMENT OFFICER
|
November 23, 2022 |
|
AYUBKHAN DILDARKHAN PATHAN Vs. STATE OF MAHARASHTRA
|
January 27, 2022 |
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AYUSHI D/O BHARAT MALI Vs. GUJRAT ANDHRA ROAD CARRIERS
|
September 16, 2022 |
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AYYUB S/O YOUNUS BAGMARU Vs. STATE OF MAHARASHTRA
|
July 20, 2022 |
|
AZARUDDIN N. MIRSILKAR Vs. STATE OF MAHARASHTRA
|
June 21, 2022 |
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B. K. REKHATEX (H.K.) LTD Vs. UNION OF INDIA
|
March 25, 2022 |
|
BABAJI S/O. SHRIPATI GUND Vs. STATE OF MAHARASHTRA
|
April 29, 2022 |
|
BABAN @ BAPU MOHAN BHOITE Vs. STATE OF MAHARASHTRA
|
March 2, 2022 |
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BABAN S/O. MADHAVRAO MALPE Vs. YOGESHWAR S/O. PURUSHOTTAM KANUGO
|
June 6, 2022 |
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BABARAO VITHOBA MUTHAL Vs. ABDUL RAHEMAN ABDUL SATTAR
|
August 8, 2022 |
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BABARAO VITHOBA MUTHAL Vs. ABDUL RAHEMAN ABDUL SATTAR
|
September 8, 2022 |
|
BABARAO/NARAYANRAO WANKHADE Vs. MAHARASHTRA STATE ROAD TRANSPORT
|
July 13, 2022 |
|
BABASAHEB Vs. YOGESH
|
April 8, 2022 |
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BABASAHEB LAXMAN PATKAL Vs. STATE OF MAHARASHTRA
|
May 5, 2022 |
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BABASAHEB S/O GOKUL KANGUDE Vs. STATE OF MAHARASHTRA
|
April 12, 2022 |
|
BABI KRUSHNA PAWAR Vs. STATE OF MAHARASHTRA
|
March 30, 2022 |
|
BABITA SANDEEP SHARMA Vs. STATE OF MAHARASHTRA
|
January 14, 2022 |
|
BABU Vs. STATE OF MAHARASHTRA
|
May 13, 2022 |
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BABU ALIAS BABURAO BHASKAR LAVANNIS Vs. EXECUTIVE ENGINEER, WORK DIVISION
|
June 24, 2022 |
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BABU DADASAHEB GAVHANE Vs. SHAILESH GOPAL DAHAD
|
June 8, 2022 |
|
BABU VANSHA GANGAD Vs. STATE OF MAHARASHTRA
|
April 5, 2022 |
|
BABURAO GANPATI BHOI Vs. STATE OF MAHARASHTRA
|
November 10, 2022 |
|
BABURAO MANIK RENGE Vs. STATE OF MAHARASHTRA
|
April 25, 2022 |
|
BADRE ALAM MOHAMMAD SAJJAD SHAIKH Vs. STATE OF MAHARASHTRA
|
June 29, 2022 |
|
BADRINATH BHIWAJI LANDGE Vs. ANANT SHAMBHUJI RAMTEKE
|
July 19, 2022 |
|
BAFNA MOTORS PRIVATE LIMITED Vs. AMANULLA KHAN
|
May 5, 2022 |
|
BAIJERBAI WADIA HOSPITAL FOR CHILDREN Vs. SARVA SHRAMIK SANGHATANA (KV)
|
January 4, 2022 |
|
BAJAJ ALLAINZ GENERAL INSURANCE CO. LTD Vs. ANNAPURNA GAWAS
|
June 24, 2022 |
|
BAJAJ ALLAINZ GENERAL INSURANCE CO. LTD. Vs. REHANABI TIPU SULTAN MULLA
|
March 17, 2022 |
|
BAJAJ ALLIANCE GENERAL INSURANCE CO. LTD Vs. BHARAT BHIKHABHAI SHAH
|
April 21, 2022 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD Vs. JAYANTI R. CHARI
|
July 7, 2022 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD Vs. SUNITA GANGADHAR KHUBCHANDANI
|
July 8, 2022 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. SANTANA REBELLO
|
March 17, 2022 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. MUNNA RAM
|
March 17, 2022 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. NARENDRA PRASAD SINGH
|
March 17, 2022 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. YESHWANT DATTARAM SALGAONKAR
|
August 25, 2022 |
|
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. USHA KIRAN SAI KULKARNI.
|
October 6, 2022 |
|
BAJAJ AUTO LIMITED Vs. STATE OF MAHARASHTRA
|
October 20, 2022 |
|
BAJRANG Vs. STATE OF MAHARASHTRA
|
November 22, 2022 |
|
BALAJI Vs. STATE OF MAHARASHTRA
|
September 8, 2022 |
|
BALAJI Vs. STATE OF MAHARASHTRA
|
December 13, 2022 |
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BALAJI S/O BALIRAM GITTE Vs. STATE OF MAHARASHTRA
|
July 12, 2022 |
|
BALAJI SHIVAJI KAMBLE Vs. STATE OF MAHARASHTRA
|
September 28, 2022 |
|
BALAJI VENTURES PVT. LTD. Vs. MAHARASHTRA STATE POWER GENERATION COMPANY LTD.
|
January 24, 2022 |
|
BALARAM Vs. STATE OF MAHARASHTRA
|
December 15, 2022 |
|
BALASAHEB DATTOBA PAWAR Vs. LALASAHEB DATTOBA PAWAR
|
January 13, 2022 |
|
BALKRUSHNA Vs. STATE OF MAHARASHTRA
|
December 6, 2022 |
|
BALRAJ D. JADHAV Vs. UNION OF INDIA
|
January 12, 2022 |
|
BALU MOTIRAM DONGRE Vs. UNION OF INDIA
|
August 20, 2022 |
|
BALU S/O BHAURAO CHAVAN Vs. VIMAL W/O RAJENDRA BHAGAT
|
December 7, 2022 |
|
BALUSHA SANTOSH BHASAL Vs. STATE OF MAHARASHTRA
|
May 30, 2022 |
|
BANDU @ RAVIRAJ JALBA DUDHKAWADE Vs. STATE OF MAHARASHTRA
|
April 28, 2022 |
|
BANDU @ VINOD S/O DINKAR HADE Vs. STATE OF MAHARASHTRA
|
July 1, 2022 |
|
BANDU S/O SAHEBRAO JADHAV Vs. STATE OF MAHARASHTRA
|
April 29, 2022 |
|
BANJARA SHIKSHAN PRASARAK MANDAL BALSUR Vs. MUKINDA NANDU CHAVAN
|
November 14, 2022 |
|
BANK OF BARODA Vs. GUJARAT CABLES AND ENAMELLED PRODUCTS PVT. LTD
|
November 10, 2022 |
|
BANK OF MAHARASHTRA Vs. RADHIKA SUSHEEL NAIR
|
April 19, 2022 |
|
BANO RAHIM CHAUDHARI Vs. STATE OF MAHARASHTRA
|
December 20, 2022 |
|
BANSI Vs. YESHWANTA
|
January 31, 2022 |
|
BAPU SHANKAR DIGHE Vs. STATE OF MAHARASHTRA
|
June 10, 2022 |
|
BAPURAO SOPANRAO WAGHMARE Vs. STATE OF MAHARASHTRA
|
June 14, 2022 |
|
BARGALSIDHHA DHARMANNA PADWALE Vs. STATE OF MAHARASHTRA
|
February 21, 2022 |
|
BARKU PUNDLIK PATIL Vs. SUBHASH GOVINDRAO PAGARE
|
November 9, 2022 |
|
BARSHI BAR ASSO. Vs. STATE OF MAHARASHTRA
|
March 9, 2022 |
|
BARUN KUMAR S/O MANMOHAN CHOUDHARY Vs. STATE OF MAHARASHTRA
|
April 19, 2022 |
|
BASANT SINGH Vs. AUTAR KAUR
|
March 1, 2022 |
|
BASANT SINGH Vs. AUTAR KAUR
|
March 8, 2022 |
|
BASANT VIHAR CO-OPERATIVE HOUSING SOCIETY LIMITED Vs. STATE OF MAHARASHTRA
|
February 14, 2022 |
|
BATA INDIA LTD. Vs. STATE OF MAHARASHTRA
|
February 2, 2022 |
|
BECHARABHAI B. CHAUHAN Vs. MUMBAI INTERNATIONAL AIRPORT PVT. LTD
|
June 6, 2022 |
|
BENIDITA JOSE OLIEVEIRO, Vs. NAVEN COSTANCIO CARDOZO,
|
April 8, 2022 |
|
BENNETT COLEMAN & COMPANY LIMITED Vs. DEPUTY COMMISSIONER OF INCOME-TAX
|
January 18, 2022 |
|
BHAGABAI DAGADU DHEBE Vs. STATE OF MAHARASHTRA
|
June 7, 2022 |
|
BHAGAJI S/O SANTU HASE Vs. STATE OF MAHARASHTRA
|
February 1, 2022 |
|
BHAGATRAM RAVALMAL BALANI Vs. STATE OF MAHARASHTRA
|
August 12, 2022 |
|
BHAGAWAN KALLAPPA AWATE Vs. MANGAL PRAVIN DHALE
|
September 20, 2022 |
|
BHAGU KOKRE Vs. STATE OF GOA
|
August 29, 2022 |
|
BHAGWANRAO Vs. STATE OF MAHARASHTRA
|
March 17, 2022 |
|
BHAGWANRAO Vs. STATE OF MAHARASHTRA
|
July 29, 2022 |
|
BHAGWAT Vs. STATE ELECTION COMMISSIONER
|
December 2, 2022 |
|
BHAGWATI BUILDERS Vs. MAHARASHTRA STATE WAREHOUSING
|
June 17, 2022 |
|
BHAGYASHREE Vs. PURSHOTTAM
|
November 23, 2022 |
|
BHAGYASHREE D/O GOVIND MOKATE Vs. STATE OF MAHARASHTRA
|
February 1, 2022 |
|
BHAGYASHRI Vs. JAGDISH
|
February 26, 2022 |
|
BHANUDAS @ SURYABHAN Vs. STATE OF MAHARASHTRA
|
November 15, 2022 |
|
BHANUSHALI STUDIOS LIMITED Vs. TELEGRAM MESSENGER LLP
|
June 16, 2022 |
|
BHARAT Vs. STATE OF MAHARASHTRA
|
November 29, 2022 |
|
BHARAT BHAGWANT TAYADE Vs. STATE OF MAHARASHTRA
|
March 15, 2022 |
|
BHARAT DHAVALA JADHAV Vs. STATE OF MAHARASHTRA
|
June 15, 2022 |
|
BHARAT K. BUSSA Vs. DEVRAM N. PAWAR
|
July 4, 2022 |
|
BHARAT KISAN MEKALE Vs. RAVIKUMAR JETHAPPA KURNE
|
March 2, 2022 |
|
BHARAT MUKTI MORCHA Vs. STATE OF MAHARASHTRA
|
October 4, 2022 |
|
BHARAT PETROLEUM CORPORATION LTD. Vs. BHARAT KRISHNALAL THAKKAR
|
September 6, 2022 |
|
BHARATI CHANDRAKUMAR RAMTEKE Vs. UNION OF INDIA
|
February 28, 2022 |
|
BHARATIYA BHAVAN CO-OP HOUSING SOC. Vs. KRISHNA BAJAJ
|
December 15, 2022 |
|
BHARTHI BHANUDAS GAONKAR Vs. SURESH VINAYAK AZGAONKAR
|
January 20, 2022 |
|
BHARTI AXA GENERAL INSURANCE COMPANY LIMITED Vs. LAXMI
|
July 21, 2022 |
|
BHARTI GORAKHNATH GAIKWAD Vs. STATE OF MAHARASHTRA
|
October 12, 2022 |
|
BHASKAR DADA GAWARE Vs. ABASAHEB BHASKAR GAWARE
|
January 27, 2022 |
|
BHASKAR SHANKAR WAGH Vs. STATE OF MAHARASHTRA
|
August 17, 2022 |
|
BHASKAR SHASHANK SARKAR Vs. STATE OF MAHARASHTRA
|
January 14, 2022 |
|
BHAURAO S/O MAROTI PENDHARE Vs. MUNICIPAL COUNCIL WARORA
|
February 8, 2022 |
|
BHAURAU R. DESSAI (DEC) Vs. UNION OF INDIA
|
May 4, 2022 |
|
BHAUSAHEB ADINATH JAGTAP Vs. STATE OF MAHARASHTRA
|
February 26, 2022 |
|
BHAUSAHEB GULABCHAND SONAWANE (BHIL) Vs. STATE OF MAHARASHTRA
|
March 22, 2022 |
|
BHAUSAHEB S/O RAKHAMA ROHOKALE Vs. SHAMRAO N. KULAT
|
February 8, 2022 |
|
BHAVANI GEMS PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
April 27, 2022 |
|
BHAVIK VIJAY THAKKAR Vs. STATE OF MAHARASHTRA
|
January 27, 2022 |
|
BHIKAJI VISHNU PATIL Vs. STATE OF MAHARASHTRA
|
June 20, 2022 |
|
BHIKU GOVIND KERKAR Vs. STATE OF GOA
|
January 28, 2022 |
|
BHIMRAJ Vs. STATE OF MAHARASHTRA
|
December 8, 2022 |
|
BHIMRAO Vs. BHAGWAT
|
April 13, 2022 |
|
BHIMRAO JAGANNATH KOLI Vs. STATE OF MAHARASHTRA
|
November 29, 2022 |
|
BHIMRAO ZINGRUJI TAYWADE Vs. STATE OF MAHARASHTRA
|
April 25, 2022 |
|
BHIMSEN TANAJI GAWADE Vs. GOVT. OF GOA
|
July 22, 2022 |
|
BHISHMACHARYA Vs. STATE OF MAHARASHTRA
|
November 30, 2022 |
|
BHOLA HARISHCHANDRA GUPTA Vs. STATE OF MAHARASHTRA
|
April 11, 2022 |
|
BHUJANGA Vs. STATE OF MAHARASHTRA
|
November 22, 2022 |
|
BILAL AHMED ABDUL LATIF SHAIKH Vs. STATE OF MAHARASHTRA
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April 1, 2022 |
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BILAL AHMED ABDUL RAZAQ @ BILAL Vs. STATE OF MAHARASHTRA
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July 15, 2022 |
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BILT GRAPHIC PAPER PRODUCTS LTD. Vs. STATE OF MAHARASHTRA
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August 29, 2022 |
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BINDUBAI DAULATRAM AJAMERE Vs. UTTAMCHAND SUKHLAL AJMAERE
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March 29, 2022 |
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BIRANCHI TANDI Vs. STATE OF MAHARASHTRA
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September 16, 2022 |
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BIRENDRA MOHAN JAISWAL Vs. FOURESS ENGINEERING (INDIA) LTD
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March 17, 2022 |
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BISMILAH Vs. STATE OF MAHARASHTRA
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October 21, 2022 |
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BISMILLA BEGUM Vs. MIR FARKHUNDA ALI OSMANI MIR GAZANFAR ALI OSMANI
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July 6, 2022 |
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BITTU Vs. STATE OF MAHARASHTRA
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December 2, 2022 |
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BOARD OF CONTROL FOR CRICKET IN INDIA Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION
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June 24, 2022 |
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BOARD OF TRUSTEES OF EL SHADDAI CHARITABLE TRUST Vs. STATE OF GOA
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May 5, 2022 |
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BOMBAY DYEING AND MANUFACTURING COMPANY LIMITED Vs. DEPUTY COMMISSIONER OF CGST
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February 14, 2022 |
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BOMBAY GYMKHANA LIMITED MAHATAMA GANDHI Vs. REGIONAL DIRECTOR, ESIC
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February 8, 2022 |
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BOMBAY PHARMACEUTICALS WORKS PVT. LTD Vs. STATE OF MAHARASHTRA
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December 9, 2022 |
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BOMBAY PRESIDENCY RADIO CLUB LIMITED Vs. BOMBAY PRESIDENCY RADIO CLUB LIMITED
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June 9, 2022 |
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BORIVLI RAJESH CO-OP. HSG. SOC. LTD Vs. KAMLA HOMES AND LIFESTYLES PVT. LTD
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April 28, 2022 |
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BRANCH MANAGER, CHOLAMANDALAM M. S. GENERAL INSURANCE CO. LTD. Vs. KHAJABI
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August 10, 2022 |
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BRIJESH MAHABALESHWAR Vs. NEW INDIA ASSURANCE COMPANY LTD.
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April 7, 2022 |
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BRIJMOHAN DHIRAJPRASAD MISHRA Vs. STATE OF MAHARASHTRA
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April 7, 2022 |
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BSI-JDN JOINT VENTURE Vs. BOARD OF TRUSTEES OF JAWAHARLAL NEHRU PORT TRUST
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June 9, 2022 |
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BSI-JDN JOINT VENTURE Vs. BOARD OF TRUSTEES OF THE JAWAHARLAL NEHRU PORT TRUST
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June 10, 2022 |
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BUDHO ARJUN GAONKAR Vs. STATE OF GOA
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February 1, 2022 |
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BXIN OFFICE PARKS INDIA PVT. LTD Vs. KAILASA URJA PVT. LTD.
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August 20, 2022 |
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C R MENON Vs. OIL AND NATURAL GAS CORPORATION
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September 6, 2022 |
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C.H. SHARMA Vs. STATE OF MAHARASHTRA
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January 25, 2022 |
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C.P. RAVINDRANATH MENON Vs. UNION OF INDIA
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February 14, 2022 |
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CA. MANISHA MEHTA Vs. BOARD OF DIRECTORS OF REPRESENTED
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March 23, 2022 |
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CAETANO A. MONTEIRO Vs. STATE OF GOA
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March 9, 2022 |
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CAETANO NELSON AZAVEDO Vs. BLOCK DEVELOPMENT OFFICER
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August 17, 2022 |
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CAPT. LANCE IRWIN LOBO Vs. VILLAGE PANCHAYAT OF REIS MAGOS
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July 20, 2022 |
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CAPT. SUSHANT KUMAR Vs. SHIPPING CORPORATION OF INDIA LIMITED
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April 1, 2022 |
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CECILIA SEBASTIANA DE ALMEIDA E OLIVEIRA Vs. ANETTE SYLVIA
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February 8, 2022 |
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CENTRAL BOARD OF TRUSTEES Vs. AKOLA JANTA COMMERCIAL CO.OPERATIVE BANK LTD
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July 7, 2022 |
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CENTRAL PROVIDENT FUND COMMISSIONER Vs. SURESH SITARAM MODANI
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August 18, 2022 |
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CENTURY TEXTILES AND INDUSTRIES LIMITED Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
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March 14, 2022 |
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CHAIRMAN AND MANAGING DIRECTOR Vs. SHRI KISHORE
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August 19, 2022 |
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CHAIRMAN/EXECUTIVE DIRECTOR, BHIMA SAHAKARI SAKHAR KARKHANA TAKLI SIKANDAR Vs. SUNIL
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October 7, 2022 |
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CHAITALI JITENDRA KATARIYA Vs. STATE OF MAHARASHTRA
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August 29, 2022 |
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CHAITANYA Vs. SOU. MAYURI MILIND KABRA
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April 4, 2022 |
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CHANDA Vs. KISHOR BHAGWAN TEJLI
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October 7, 2022 |
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CHANDA Vs. PRAKASHSINGH
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September 19, 2022 |
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CHANDA KOCHHAR Vs. ICICI BANK LTD.
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November 10, 2022 |
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CHANDERBHAN ARORA Vs. ANITA C. ARORA
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June 24, 2022 |
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CHANDRABHAGA RAMESH SANGALE Vs. VARSHA SUNIL SANGALE
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November 10, 2022 |
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CHANDRAKANT Vs. DIVISIONAL CONTROLLER, MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
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December 7, 2022 |
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CHANDRAKANT Vs. MUKESH
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November 17, 2022 |
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CHANDRAKANT Vs. COMMISSIONER OF POLICE
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November 21, 2022 |
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CHANDRAKANT G. NAIK Vs. SHAIKH IMAM
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September 29, 2022 |
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CHANDRAKANT S/O LALA MOTILAL JAISWAL Vs. DEVSHAKTI DAL MILL
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August 25, 2022 |
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CHANDRALOK (B) CHS LTD Vs. MANISH RAJNIKANT JAITHA
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May 6, 2022 |
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CHANDRAPRABHA BABASAHEB @ TULSHIRAM TUPE Vs. CITY CORPORATION LIMITED
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March 15, 2022 |
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CHANDRAPRAKASH DATTARAO KHEDKAR Vs. MAHARASHTRA ANIMAL AND FISHERY SCIENCES UNIVERSITY
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May 5, 2022 |
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CHANDRASHEKHAR MADHUKAR GURAV Vs. STATE OF MAHARASHTRA
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September 23, 2022 |
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CHARUDATTA RAMCHANDRA BAGADI Vs. SECRETARY, SHETKARI SHIKSHAN MANDAL
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December 2, 2022 |
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CHATRABHUJ Vs. STATE OF MAHARASHTRA
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September 5, 2022 |
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CHAYA TARACHAND NAIK Vs. SHRI DATTAPRASAD SHRINIVAS DESAI
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November 12, 2022 |
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CHETAN CHANDRAKANT Vs. STATE OF MAHARASHTRA
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October 12, 2022 |
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CHETAN IRON LLP Vs. NRC LTD
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January 24, 2022 |
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CHETAN KODARLAL VYAS Vs. UNION OF INDIA
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September 29, 2022 |
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CHETAN KRISHNA SHETTY Vs. SEEMA CHETAN SHETTY
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March 17, 2022 |
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CHETAN RAMDAS DUMBRE Vs. CHETAN RAMDAS DUMBRE
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March 17, 2022 |
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CHETANA Vs. TUSHAR
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November 16, 2022 |
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CHETANA GOPINATH Vs. MRS. SHYAMALA SHIVSHANKAR
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August 20, 2022 |
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CHHABILDAS PUNDALIK SHIRSATH Vs. ZILLA PARISHAD DHULE
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December 23, 2022 |
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CHHAYA SURESH JADHAV Vs. ADDL. COLLECTOR AND COMPETENT AUTHORITY
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April 13, 2022 |
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CHIEF ADMINISTRATIVE OFFICER Vs. SHRI SATISH GAJANAN PRADHAN
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August 10, 2022 |
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CHIEF ELECTRICAL ENGINEER Vs. MARIO VALADARES
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April 5, 2022 |
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CHIEF EXECUTIVE OFFICER ZILLA PARISHAD, OSMANABAD Vs. KISANRAO BAPURAO KAWADE
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September 14, 2022 |
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CHIEF OFFICER, MUNICIPAL COUNCIL, JALNA Vs. SHAIKH MOINODDIN
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December 21, 2022 |
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CHINMAY GAJANAN CHAVAN Vs. STATE OF MAHARASHTRA
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March 29, 2022 |
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CHINTAMAN RAISINGH CHAUHAN Vs. STATE OF MAHARASHTRA
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April 20, 2022 |
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CHISTIYA MANZIL CO-OPERATIVE HOUSING SOCIETY LTD. Vs. HICONS DEVELOPERS PVT. LTD.
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January 3, 2022 |
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CHITALI BOTTLING LIMITED Vs. BRIHAN KARAN SUGAR SYNDICATE PRIVATE LIMITED
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June 6, 2022 |
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CHITRA WD/O SHRIRAM GHONGADE Vs. STATE OF MAHARASHTRA
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September 12, 2022 |
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CHITRA WD/O SHRIRAM GHONGADE Vs. STATE OF MAHARASHTRA
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March 1, 2022 |
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CHITRAPUR MATH CHARITABLE TRUST Vs. VILLAGE PANCHAYAT OF CUNDAIM
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August 2, 2022 |
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CHOICE DEVELOPERS Vs. PANTNAGAR PEARL CHS LTD
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April 13, 2022 |
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CHOICE DEVELOPERS Vs. PANTNAGAR RAJANI CO-OP. HSG. SOC. LTD
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April 26, 2022 |
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CHOLAMANDALAM MS GENERAL INSURANCE CO. Vs. DUSMANTA GIRI
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March 10, 2022 |
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CHOLAMANDALAM MS GENERAL INSURANCE CO. LTD. Vs. PRIYANKA K. MAYEKAR
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October 15, 2022 |
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CHOLAMANDALAM MS GENERAL INSURANCE CO. LTD. Vs. PANDURANG G. HALARNKAR
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March 17, 2022 |
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CHOLU D. ROSAR Vs. SPECIAL LAND ACQUISITION OFFICER
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February 22, 2022 |
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CHOWGULE INDUSTRIES PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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July 14, 2022 |
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CHRISTANAND DESAI ALIAS KRISTANAND DESAI Vs. FRANK MORAES
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February 10, 2022 |
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CINEOM BROADCAST INDIA LTD Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
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May 27, 2022 |
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CITY AND INDUSTRIAL DEVELOPMENT Vs. VIJAYSINGH VITHALSINGH PARDESHI
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December 2, 2022 |
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CITY AND INDUSTRIAL DEVELOPMENT CORPORATION Vs. ANWAR KHAN
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January 31, 2022 |
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CITY INDUSTRIAL DEVELOPMENT CORPORATION OF MAHARASHTRA LTD Vs. M/S. ISHA ENTERPRISE
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January 11, 2022 |
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CLUB TENNIS DE GASPER DIAS REP. BY SECRETARY EDWIN MENEZES Vs. COFFEE DAY GLOBAL LIMITED
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March 30, 2022 |
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CNH INDUSTRIAL (INDIA) PRIVATE LIMITED Vs. UNION OF INDIA
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March 24, 2022 |
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COLUMBIA HOSPITAL & RESEARCH CENTRE PVT. LTD. Vs. MAHARASHTRA INDUSTRIES
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June 6, 2022 |
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COMMANDANT, C.A.D. CAMP, PULGAON Vs. ASHAPPA S/O. NARSIMALU SAHARE
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June 6, 2022 |
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COMMANDING OFFICER Vs. DATTATRAYA UTTURKAR
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April 22, 2022 |
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COMMISSIONER OF CENTRAL EXCISE Vs. M/S. LARSEN & TOUBRO LTD.
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January 14, 2022 |
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COMMISSIONER OF CGST & CENTRAL EXCISE, MUMBAI (WEST) Vs. M/S. PATEL INTEGRATED LOGISTICS LTD.
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September 21, 2022 |
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COMMISSIONER OF CUSTOMS Vs. AXIOM CORDAGES LTD
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April 6, 2022 |
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COMMISSIONER OF CUSTOMS (IMPORT) Vs. DINESH BHABOOTMAL SALECHA
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September 8, 2022 |
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COMMISSIONER OF INCOME TAX Vs. SURENDRA SHANTILAL PEETY, SHARDA KUTIR
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April 22, 2022 |
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COMMISSIONER OF INCOME TAX Vs. ALCON RESORT HOLDING LIMITED
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April 13, 2022 |
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COMMISSIONER OF INCOME TAX-19 Vs. S V JIWANI
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October 3, 2022 |
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COMMISSIONER OF INCOME TAX-28 Vs. CRESCENT CONSTRUCTION CO.
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July 29, 2022 |
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COMMISSIONER OF SERVICE TAX Vs. SURINDRA ENGINEERING CO. LTD.
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October 21, 2022 |
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COMMISSIONER/TRANSPORT MANAGER KOLHAPUR MUNICIPAL CORPORATION Vs. RAJENDRA RAMCHANDRA KALEKAR
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January 5, 2022 |
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CONCEICAO B. DSOUZA Vs. STATE OF GOA
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October 18, 2022 |
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CONCRETE ADDITIVES AND CHEMICALS PVT. LTD Vs. S N ENGINEERING SERVICES PVT. LTD
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January 17, 2022 |
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CONCRETE DEVELOPERS Vs. CENTRAL BANK OF INDIA
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May 5, 2022 |
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CONTINENTAL RADIANCE OFFSHORE PVT. LTD Vs. LEWEK ALTAIR SHIPPING PRIVATE
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April 19, 2022 |
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CORVUS URBAN INFRASTRUCTURE LLP Vs. STATE OF GOA
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September 7, 2022 |
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CORVUS URBAN INFRASTRUCTURE LLP Vs. STATE OF GOA
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September 8, 2022 |
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COUNCIL OF THE INSTITUTE OF CHARTERED ACCOUNTS OF INDIA Vs. MAHESH KEDIA
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December 2, 2022 |
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COURT ON IT’S OWN MOTION Vs. STATE OF MAHARASHTRA
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January 5, 2022 |
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CREDAI-BANM, RAIGAD Vs. UNION OF INDIA
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December 23, 2022 |
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CUNCOLIM MUNICIPAL COUNCIL Vs. SHRI DURGA BHIKU NADKARNI
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July 1, 2022 |
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CURCHOREM CACORA MUNICIPAL COUNCIL Vs. LUIS TELES DSILVA
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June 10, 2022 |
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CYRON RODRIGUES FRANCISCO RODRIGURES Vs. SUPERINTENDENT OF CENTRAL JAIL COLVALE
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July 15, 2022 |
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D.K.INFRASTRUCTURE PVT. LTD Vs. KISHORE AGARWAL
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May 2, 2022 |
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D.P. CONSTRUCTION Vs. VISHVARAJ ENVIRONMENT PVT. LTD
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July 6, 2022 |
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DADA PATIL MOHAN KOTKAR Vs. BHIMABAI SUKHDEO LANDE
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December 23, 2022 |
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DADASAHEB P. RANE Vs. PRIYANKA K. MAYEKAR
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August 11, 2022 |
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DADASAHEB S/O MADHAVRAO KOKANE Vs. STATE OF MAHARASHTRA
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November 11, 2022 |
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DAFFODIL PROJECTS PVT. LTD Vs. DECCAN WATER TREATMENT PVT. LTD.
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September 28, 2022 |
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DAGADUSING S/O VITTHALSING PARDESHI Vs. MANOJSING S/O BABUSING DIXIT
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August 22, 2022 |
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DAGDU RAMBHAU AAMLE Vs. DIVISIONAL COMMISSIONER
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March 9, 2022 |
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DAGDU S/O RANGNATH SHINGAN Vs. SAU. MEENABAI W/O VENKATRAO SHINGAN
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August 2, 2022 |
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DAMODAR VOLVOIKAR Vs. WEST COAST MARKETING
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January 10, 2022 |
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DAMODHARDAS GOVINDPRASAD SANGI Vs. FATEHSINH
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December 12, 2022 |
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DAMU PUNJAJI SHEJUL Vs. STATE OF MAHARASHTRA
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March 3, 2022 |
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DAMU RAMU AVHAD Vs. STATE OF MAHARASHTRA
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June 30, 2022 |
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DAMUBHAI CO-OPERATIVE HOUSING SOCIETY LTD. Vs. PETER JOHN DSOUZA
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March 29, 2022 |
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DANESH MADHUKARRAO PAHADE Vs. SMITA DANESH PAHADE
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January 14, 2022 |
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DANISH SHADAB SHAKEEL AHMED Vs. STATE OF MAHARASHTRA
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October 20, 2022 |
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DANIYAL SHIVAJI ALHAT Vs. STATE OF MAHARASHTRA
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February 1, 2022 |
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DANU RAYU FERNANDES Vs. GIRBANI MAZUMDAR
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March 31, 2022 |
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DARSHANA GANESH MISAL Vs. GANESH POPAT MISAL
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January 21, 2022 |
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DAS GOA VENTURES LLP Vs. STATE OF GOA
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February 9, 2022 |
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DASHRATH ARUN SASANE Vs. STATE OF MAHARASHTRA
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September 8, 2022 |
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DASRAO YADAVRO MARURE Vs. STATE OF MAHARASHTRA
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April 7, 2022 |
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DATTA UTTAM PAWAR Vs. STATE
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May 9, 2022 |
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DATTA UTTAM PAWAR Vs. STATE OF MAHARASHTRA
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June 20, 2022 |
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DATTARAM Vs. VISHWAMBHAR BAPURAO INGOLE
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June 6, 2022 |
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DATTATRAY KRISHNAJI PAWAR Vs. UNION OF INDIA
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June 27, 2022 |
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DATTATRAY SHANKAR PATIL Vs. STATE OF MAHARASHTRA
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March 11, 2022 |
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DATTATRAYA BAJIRAO KALE Vs. DINKAR PANDURANG PAWAR
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July 21, 2022 |
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DATTATRAYA JAYSING WALKE Vs. JAYSING DHONDIBA ALIAS BABA WALKE
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December 7, 2022 |
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DATTU LAKSHMAN MANE Vs. STATE OF MAHARASHTRA
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April 26, 2022 |
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DAYANAND CHINKUMAL BATRA Vs. YASHWANT
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January 21, 2022 |
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DAYANAND U. NARVEKAR Vs. STATE OF GOA
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November 15, 2022 |
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DB VIEW INFRACON PVT LTD Vs. DYNAMIX SECURITIES AND HOLDINGS PVT LTD
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March 24, 2022 |
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DEE VEE PROJECTS LTD Vs. GOVERNMENT OF MAHARASHTRA
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February 11, 2022 |
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DEENA PRAMOD BALDOTA Vs. STATE OF MAHARASHTRA
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November 17, 2022 |
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DEEPA PRAMOD WAGHCHAUDE Vs. STATE OF MAHARASHTRA
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May 6, 2022 |
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DEEPAK Vs. STATE OF MAHARASHTRA
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April 28, 2022 |
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DEEPAK ANNARAYA METAKARI Vs. STATE OF MAHARASHTRA
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February 10, 2022 |
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DEEPAK NARAYAN MALANI Vs. STATE OF MAHARASHTRA
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November 18, 2022 |
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DEEPAK NILKANTHRAO NAGDIVE Vs. GENERAL MANAGER (DP) & COMPETENT
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March 28, 2022 |
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DEEPALI PARAG PANDE Vs. 3RD JT. CIVIL JUDGE
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October 10, 2022 |
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DELILAH S. LOBO Vs. STATE OF GOA
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July 5, 2022 |
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DENA BANK A BODY ESTABLISHED Vs. SIDDHARTH PULSES
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September 15, 2022 |
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DEORAO Vs. DR. PUNJABRAO KRISHI VIDYAPEETH
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November 10, 2022 |
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DEORAO RAGHO KILBILE Vs. STATE OF MAHARASHTRA
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October 14, 2022 |
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DEPUTY COLLECTOR Vs. DOMINGOS JOSE
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June 10, 2022 |
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DEPUTY COLLECTOR & LAND ACQUISITION OFFICER Vs. MILAGRES DA COSTA.
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March 3, 2022 |
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DEPUTY COLLECTOR & SDO Vs. MARIO ESTEVAO FRANCISCO
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February 3, 2022 |
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DEPUTY COLLECTOR (LA), MPT Vs. FREGRENADO ALEX NUNES
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February 22, 2022 |
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DEPUTY COLLECTOR, S.D.O. II, (LAO), MARGAO Vs. MARIO MORAES
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July 29, 2022 |
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DERICK LOBO Vs. STATE OF GOA
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June 30, 2022 |
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DERIVADOS CONSULTING PVT.LTD Vs. PRAMARA PROMOTIONS PVT.LTD
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July 8, 2022 |
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DERIVADOS CONSULTING PVT.LTD. Vs. PRAMARA PROMOTIONS PVT.LTD.
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June 8, 2022 |
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DESERVE EXIM PVT. LTD Vs. YES BANK LTD
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November 22, 2022 |
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DEVA Vs. STATE OF MAHARASHTRA
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January 17, 2022 |
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DEVA BISWAS Vs. STATE OF GOA
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April 13, 2022 |
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DEVENDRA Vs. TRUPTI DEVENDRA
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September 27, 2022 |
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DEVENDRA RAMLAL BIDLAN Vs. COMMISSIONER OF POLICE
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November 18, 2022 |
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DEVENDRA S/O GOVIND GOYAL Vs. STATE OF MAHARASHTRA
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April 12, 2022 |
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DEVENDRA VIKAS PAWAR Vs. STATE OF MAHARASHTRA
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December 22, 2022 |
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DEVIDAS Vs. BALASAHEB
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October 10, 2022 |
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DEVIDAS Vs. STATE OF MAHARASHTRA
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April 25, 2022 |
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DEVIDAS Vs. STATE OF MAHARASHTRA
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May 5, 2022 |
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DEVIDAS @ SHEKHAR Vs. VASANT
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March 21, 2022 |
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DEVIDAS LALJI ADE Vs. STATE OF MAHARASHTRA
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July 13, 2022 |
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DEVISINGH Vs. STATE OF MAHARASHTRA
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October 6, 2022 |
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DEVRAM GULAB GHOGARE Vs. STATE OF MAHARASHTRA
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February 26, 2022 |
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DEVSING RAMCHANDRA CHAVAN Vs. STATE OF MAHARASHTRA
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April 18, 2022 |
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DHADO KHAZANA TENANTS ASSOCIATION Vs. MAMLATDAR OF TISWADI TALUKA
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January 5, 2022 |
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DHAIRYA PRITESH BANSOD Vs. PRINCIPAL, MOTHERS PET KINDERGARTEN
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June 27, 2022 |
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DHAIRYASHIL Vs. STATE OF MAHARASHTRA
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November 11, 2022 |
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DHANAJI NAIK SHIKSHAN PRASARAK MANDAL Vs. KRUPALA D/O MANOHARRAO PUNWATKAR
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April 26, 2022 |
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DHANNU BHAGU RATHOD Vs. SARPANCH
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March 9, 2022 |
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DHANRAJ Vs. POOJA
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January 28, 2022 |
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DHANRAJ BHAGIRATH GOTWAL Vs. STATE OF MAHARASHTRA
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July 6, 2022 |
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DHANRAJ RAMJI CHAWALE Vs. STATE OF MAHARASHTRA
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October 3, 2022 |
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DHANUKA AGRITECH LIMITED Vs. GOVERNMENT OF MAHARASHTRA
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June 7, 2022 |
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DHARMENDRA Vs. STATE OF MAHARASHTRA
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June 16, 2022 |
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DHARMENDRA PARAS CHAUHAN Vs. STATE OF MAHARASHTRA
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February 25, 2022 |
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DHARMESH BOTHRA Vs. STATE OF MAHARASHTRA
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April 29, 2022 |
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DHEMPE COLLEGE OF ARTS AND SCIENCE Vs. STATE OF GOA
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April 20, 2022 |
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DHIRAJ Vs. USHA
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July 26, 2022 |
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DHIRAJ LAKHAMASHI SHAH Vs. MADHAV HARI KARMARKAR
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August 23, 2022 |
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DHIRAJSING KAILAS GHUNAVAT Vs. STATE OF MAHARASHTRA
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January 27, 2022 |
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DHONDU Vs. DASHRATH
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March 30, 2022 |
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DHONDULAL Vs. UNION OF INDIA
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April 28, 2022 |
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DHONDYABAI W/O DHONDIBA DAWARE Vs. MANSOOR KHAN S/O IMAM KHAN PATHAN
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August 24, 2022 |
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DHULE MUNICIPAL COUNCIL Vs. GANESH (KISHOR) MADHUKAR PATIL
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January 4, 2022 |
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DIGAMBAR Vs. VASANT
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January 11, 2022 |
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DIGAMBAR Vs. STATE OF MAHARASHTRA
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August 1, 2022 |
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DIGAMBAR DOMAJI SAHARE Vs. STATE OF MAHARASHTRA
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June 15, 2022 |
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DIGAMBAR GAGNADHAR KADAM Vs. UNION OF INDIA
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August 26, 2022 |
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DIGAMBAR S/O. DNYANOBA KOLEKAR Vs. STATE OF MAHARASHTRA
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March 7, 2022 |
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DIKSHA BABANRAO SHIRSAT Vs. STATE OF MAHARASHTRA
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March 10, 2022 |
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DIKSHA D. TALAVNEKAR Vs. REGISTRAR OF CO-OP. SOCIETIES, GOVT. OF GOA
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January 4, 2022 |
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DIKSHA DILIP PAWAR Vs. COMPETENT AUTHORITY AND SUB-DIVISIONAL OFFICER
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April 13, 2022 |
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DILIP Vs. STATE OF MAHARASHTRA
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January 27, 2022 |
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DILIP BHAUSAHEB LANDE Vs. DILIP BHAUSAHEB LANDE
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January 13, 2022 |
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DILIP BORKAR Vs. GENERAL ADMINISTRATION DEPARTMENT, GOVT. OF GOA
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January 17, 2022 |
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DILIP DAGDOBA ZADBUKE Vs. SADANAND ARVIND KHANDAGLE
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August 22, 2022 |
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DILIP DYANDEV GAIKWAD Vs. STATE OF MAHARASHTRA
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January 5, 2022 |
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DILIP KESHAV NARULE Vs. KAVITA MADHUKAR ARJUNKAR
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December 7, 2022 |
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DILIP NATHU CHAUDHARI Vs. STATE OF MAHARASHTRA
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March 8, 2022 |
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DILIP PARULKAR Vs. LAXMAN MAHADEO DEVARE (THE LIQUIDATOR) BANK OF KARAD LIMITED (IN LIQUIDATION)
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January 12, 2022 |
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DILIP S/O. BHAVANJI SHAH Vs. ERROL MORAES
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January 17, 2022 |
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DILIP SURESH DEOKARE Vs. STATE OF MAHARASHTRA
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April 21, 2022 |
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DILIP VASANT SHETYE Vs. ANGELA P. OLIVEIRA
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September 14, 2022 |
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DILIP VIRUMAL AHUJA Vs. REKHA VITHAL PATIL
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July 8, 2022 |
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DILIP VITTHALRAO DHONGALE Vs. STATE OF MAHARASHTRA
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July 29, 2022 |
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DINANATH SUPDU JOSHI Vs. SHRIRAM
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December 7, 2022 |
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DINAR TARCAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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April 4, 2022 |
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DINESH BANSI YADAV Vs. HON’BLE GIREVANCE REDRESSAL COMMITTEE MUMBAI SUBURBAN
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February 1, 2022 |
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DINESH BHABOOTMAL SALECHA Vs. DIRECTORATE OF REVENUE INTELLIGENCE
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December 23, 2022 |
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DINESH BHABOOTMAL SALECHA Vs. UNION OF INDIA
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February 24, 2022 |
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DINESH DASHRATH RANEKAR Vs. STATE OF MAHARASHTRA
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May 6, 2022 |
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DINESH DILIP MALU Vs. OMPRAKASH SAGARMAL SABOO
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August 23, 2022 |
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DINESH DIVSEKAR Vs. DINKAR A. MATAWANKAR
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March 3, 2022 |
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DINESH FRANCIS SWAMY Vs. STATE OF GOA
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July 11, 2022 |
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DINESH GOVIND GHOSTEKAR Vs. UNION OF INDIA
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January 19, 2022 |
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DINESH KESHAV TAMBE Vs. STATE OF MAHARASHTRA
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October 7, 2022 |
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DINESH KISAN WANJALE Vs. STATE OF MAHARASHTRA
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April 22, 2022 |
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DINESH KUMAR SINGH Vs. SAINATH EDUCATION TRUST
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June 14, 2022 |
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DINESH S/O. BAKARAMJI MAIND Vs. STATE OF MAHARASHTRA
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April 25, 2022 |
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DINESH SHANKARNARAYAN KUMARKANDATH NAIR Vs. STATE OF MAHARASHTRA
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March 22, 2022 |
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DINESH VAZIRANI Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
|
April 8, 2022 |
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DINKAR MARUTI SHIRODKAR Vs. GOVERNMENT OF GOA
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February 15, 2022 |
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DINKAR SAMPATRAO MOGAL Vs. ADDITIONAL COMMISSIONER
|
October 13, 2022 |
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DINKAR UTTAM GHARTE Vs. STATE OF MAHARASHTRA
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May 6, 2022 |
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DIPAK @ FANTYA ASHOKRAO KAWANPURE Vs. STATE OF MAHARASHTRA
|
August 23, 2022 |
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DIPAK KALICHARAN KANOJIYA Vs. STATE OF MAHARASHTRA
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April 19, 2022 |
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DIPAKKUMAR NANKUPRASAD DUBE Vs. STATE OF MAHARASHTRA
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November 29, 2022 |
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DIPESH MEHTA Vs. GERALD SHIRLEY
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October 3, 2022 |
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DIPIKA DILIPRAO DALVI Vs. STATE OF MAHARASHTRA
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December 15, 2022 |
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DIRECTORATE OF ENFORCEMENT Vs. MOHAMMED NAWAB MOHAMMED ISLAM
|
February 23, 2022 |
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DIRECTORATE OF SPORTS & YOUTH Vs. ANAND SALGAOCAR
|
March 4, 2022 |
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DISTRICT SPORTS COUNCIL Vs. ZILLA KRIDA SANKUL KARMACHARI SANGHATANA
|
April 20, 2022 |
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DIVAKAR R.DALVI Vs. DEPUTY COLLECTOR AND SDO
|
January 4, 2022 |
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DIVISIONAL CONTROLLER Vs. JYOTI
|
February 26, 2022 |
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DIVISIONAL CONTROLLER Vs. SHRIDHAR S/O. KASHIRAM SANGLE
|
January 17, 2022 |
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DIVISIONAL CONTROLLER Vs. RAVINDRA ADHAR GOSAVI
|
December 21, 2022 |
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DIVISIONAL CONTROLLER MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. SUMANBAI
|
July 22, 2022 |
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DIVISIONAL CONTROLLER, MRTC, AHMEDNAGAR Vs. SANJAY DHANRAJ BHANDARI
|
March 17, 2022 |
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DIVYA T.A Vs. STATE OF MAHARASHTRA
|
February 24, 2022 |
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DNYANBA Vs. STATE OF MAHARASHTRA
|
January 19, 2022 |
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DNYANESHWAR ASARAM KANKHARE Vs. STATE OF MAHARASHTRA
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April 29, 2022 |
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DNYANESHWAR BALASAHEB SONAWANE Vs. STATE OF MAHARASHTRA
|
June 10, 2022 |
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DNYANESHWAR KASHINATH SHINGANE Vs. STATE OF MAHARASHTRA
|
November 9, 2022 |
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DNYANESHWAR KRUSHNARAO PATIL Vs. STATE OF MAHARASHTRA
|
April 1, 2022 |
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DOLPHIN DEVELOPER Vs. DESMOND THARAKAN JOSEPH
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April 25, 2022 |
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DOMINGOS ROQUE DESOUZA Vs. STATE OF GOA
|
November 21, 2022 |
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DR RAMRAO SOPANRAO GONDKAR Vs. NASIK MUNICIPAL CORPORATION FOR GREATER MUMBAI
|
October 18, 2022 |
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DR. (MRS.) PARVATHI VENKATESH Vs. STATE OF MAHARASHTRA
|
January 10, 2022 |
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DR. AVINASH RAMESH PATIL Vs. STATE OF MAHARASHTRA
|
July 22, 2022 |
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DR. AVINASH S/O HERABBA DEKATE Vs. JOINT CHARITY COMMISSIONER
|
July 26, 2022 |
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DR. BABASAHEB AMBEDKAR NAGARI Vs. DIVISIONAL JOINT REGISTRAR
|
September 5, 2022 |
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DR. BARKHA THARANI Vs. MR. AVINASH SURESH THARANI
|
May 23, 2022 |
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DR. DINESH KUMAR OMKARNATH AGARWAL Vs. STATE OF MAHARASHTRA
|
November 17, 2022 |
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DR. DIPAK VISHWNATHRAO MULEY Vs. STATE OF MAHARASHTRA
|
January 18, 2022 |
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DR. LEKHA RAJESH VISARIA Vs. STATE OF MAHARASHTRA
|
May 27, 2022 |
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DR. LOKPRIYA UDDHAV SAKHARE Vs. STATE OF MAHARASHTRA
|
April 13, 2022 |
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DR. MANGESH BABASAHEB SANAP Vs. STATE OF MAHARASHTRA
|
July 12, 2022 |
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DR. OM PRAKASH Vs. BHAURAO
|
March 23, 2022 |
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DR. PALLAVI MANOHAR DALVI Vs. STATE OF MAHARASHTRA
|
May 5, 2022 |
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DR. PRADEEP Vs. DIGAMBAR
|
March 24, 2022 |
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DR. PRASHANT Vs. HONOURABLE CHANCELLOR
|
November 21, 2022 |
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DR. PRASHANT NATEKAR Vs. STATE OF GOA
|
August 5, 2022 |
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DR. PREMSHANKAR VIDYADHAR BHATT Vs. STATE OF MAHARASHTRA
|
June 6, 2022 |
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DR. SHANKAR D. NADKARNI Vs. EXECUTIVE ENGINEER
|
July 1, 2022 |
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DR. SHARMILA SANDESH GHUGE Vs. STATE OF MAHARASHTRA
|
May 5, 2022 |
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DR. SONAL PRATAPSINGH VAHANWALA Vs. DEPUTY DISTRICT COLLECTOR (ENCROACHMENT)
|
March 8, 2022 |
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DR. SRISHTI ASHUTOSH PRABHU DESSAI Vs. DADAMIYAN M. BAGEWADI@ IMRAN
|
October 3, 2022 |
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DR. SURENDRA MANJREKAR Vs. STATE OF MAHARASHTRA
|
January 28, 2022 |
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DUDHWALA BUILDERS PVT. LTD Vs. ASSISTANT COMMISSIONER
|
March 8, 2022 |
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DURGA PARMESHWARI SEVA MANDAL Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
|
October 27, 2022 |
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DURGA RAMESH BERDIA Vs. STATE OF MAHARASHTRA
|
September 23, 2022 |
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DURGABAI SHRIKANT SINAI KUNDAIKAR THR. POA, KRISHNAKANT M. KAMAT Vs. STATE OF GOA
|
March 16, 2022 |
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DURGADAS DHANSING RATHOD Vs. STATE OF MAHARASHTRA
|
August 20, 2022 |
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DURGADAS KAMAT Vs. STATE OF GOA
|
November 21, 2022 |
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DURGESH S/O BAPU SHEGAMWAR Vs. STATE OF MAHARASHTRA
|
June 28, 2022 |
|
DUSHYANT Vs. INDIAN OIL CORPORATION LTD
|
December 6, 2022 |
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DWARKABAI RAMRAO SHINGNE Vs. STATE OF MAHARASHTRA
|
September 28, 2022 |
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DWARKADAS MANTRI NAGARI SAHAKARI BANK LIMITED Vs. MAHAVIR MOTILAL POKHARNA
|
December 14, 2022 |
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DY. COLLECTOR (L.A.) COLLECTORATE BUILDING, PANAJI, GOA Vs. SHANTABAI LAXMIKANT SHET PARKAR
|
January 17, 2022 |
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E. K. JOSHI Vs. ANTONIO DE SOUZA
|
January 21, 2022 |
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EKNATH GENU PAWAR Vs. DATTU SANTRAM HARAL
|
April 13, 2022 |
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EKNATH NAMDEV DHAGE Vs. STATE OF MAHARASHTRA
|
February 3, 2022 |
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ELEGANT MARBLES AND GRANITE Vs. SATISH DHIRAJLAL
|
January 20, 2022 |
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ELIZA FERNANDES Vs. STATE
|
December 23, 2022 |
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EMPLOYEES UNION OF SESA MINING CORPORATION LTD Vs. SESA RESOURCES LTD
|
October 4, 2022 |
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EMPRESS MILLS, A UNIT OFMAHARASHTRA STATE TEXTILE CORPORATIONLIMITED Vs. EMPLOYEES STATE INSURANCECORPORATION
|
June 15, 2022 |
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ESDEE INFRACON PVT. LTD. Vs. STATE OF GOA
|
November 23, 2022 |
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ESRAR NAZRUL AHEMAD Vs. STATE OF MAHARASHTRA
|
June 10, 2022 |
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ESSAR SHIPPING LIMITED Vs. UNION OF INDIA
|
February 8, 2022 |
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EVERISTO REMEDIO SEQUEIRA Vs. SHAIK HASINA
|
December 1, 2022 |
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EXECUTIVE ENGINEER LOWER WARDHA PROJECT DIVISION WARDHA Vs. ARVIND SHESHRAO WANKHEDE
|
June 23, 2022 |
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EXECUTIVE ENGINEER MINOR IRRIGATION DIVISION Vs. BABAN GANPAT JUMBADE
|
June 23, 2022 |
|
EXECUTIVE ENGINEER WORK DIVISION-II P. W. D. , PANAJI-GOA Vs. PEDRO PAULO ROQUE FERNANDES
|
January 19, 2022 |
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EXECUTIVE ENGINEER, LOWER PUS PROJECT Vs. ASHOKKUMAR S/O DEOBARAO NAIK
|
April 18, 2022 |
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EXECUTIVE ENGINEER, LOWER WARDHA Vs. MANIK SHAMRAO CHORE
|
October 10, 2022 |
|
EXECUTIVE ENGINEER, LOWER WARDHA PROJECT, WARDHA Vs. SHANTABAI
|
March 17, 2022 |
|
EXECUTIVE ENGINEER, MEDIUM PROJECT Vs. NARHARI
|
October 20, 2022 |
|
EXECUTIVE ENGINEER, UPPER PAINGANGA PROJECT Vs. DILIP S/O. SADASHIV CHINCHOLKAR
|
July 21, 2022 |
|
EXECUTIVE ENGINEER, WD-II(R), P. W. D. , PATTO, PANAJI-GOA Vs. LOURENCO DA SILVA
|
February 10, 2022 |
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EXECUTIVE ENGINEER, WORK DIVISION VI (ROADS SOUTH) PWD FATORDA Vs. MAX LOYOLA FURTADO
|
April 7, 2022 |
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EXECUTIVE ENGINEER, WORK DIVISION VI(R-S) Vs. LOUIS PROTO BARBOSA
|
February 18, 2022 |
|
EXECUTIVE ENGINEER, WORK DIVISION XVII, GOA Vs. CAETANO RUZARIO SILVEIRA
|
March 11, 2022 |
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EXECUTIVE ENGINEER, WORK DIVISION XVII, GOA Vs. SWARUPA MOHANDAS NAIK
|
March 11, 2022 |
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EXECUTIVE ENGINEER, WORKS DIVISION Vs. SAUNSTHAN DEVKIKRISHNA RAVALNATH
|
February 11, 2022 |
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EXECUTIVE ENGINEER, WORKS DIVISION VI Vs. SANTOSH Y. DICHOLKAR
|
February 17, 2022 |
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EXECUTIVE ENGINEER, WORKS DIVISION VI, GTIDC Vs. PRASAD ALIAS RAGHUVIR SHIVRAM CHANEKAR
|
February 4, 2022 |
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EXECUTIVE ENGINEER, WORKS DIVISION VII (NH) Vs. WINDEMERE INVESTMENT PVT. LTD.
|
January 18, 2022 |
|
EXECUTIVE ENGINEER, WORKS DIVISION VII (NH) PWD, PANAJI-GOA Vs. MAHADHAN REAL ESTATE PVT. LTD. & VARDHAN REAL ESTATE PVT. LTD.
|
January 18, 2022 |
|
EXPOTEC INTERNATIONAL LTD. Vs. UNION OF INDIA
|
July 7, 2022 |
|
FAHIM KARIM SHEIKH Vs. STATE OF MAHARASHTRA
|
December 1, 2022 |
|
FAISALULLAH INAYATHULLAH SHAIKH Vs. STATE OF MAHARASHTRA
|
August 28, 2022 |
|
FAIYYAZ MULLAJI Vs. SECRETARY, URBAN DEVELOPMENT DEPARTMENT
|
September 29, 2022 |
|
FAIZ AHMED MOHAMMED ALI KHOT Vs. STATE OF MAHARASHTRA
|
May 4, 2022 |
|
FAIZAN WAHID BAIG Vs. STATE OF MAHARASHTRA
|
November 15, 2022 |
|
FAKIRA Vs. COLLECTOR, AHMEDNAGAR, DIST. AHMEDNAGAR
|
February 2, 2022 |
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FALCON RETREAT PRIVATE LIMITED Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
|
November 24, 2022 |
|
FANNY ELAINE D SILVA Vs. VILLAGE PANCHAYAT OF BETALBATIM
|
March 10, 2022 |
|
FARUKH KHAN Vs. STATE OF MAHARASHTRA
|
April 7, 2022 |
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FARZIN ARDESHIR ADEL Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
|
August 11, 2022 |
|
FEDERATION OF RETAIL TRADERS WELFARE ASSOCIATE Vs. STATE OF MAHARASHTRA
|
February 23, 2022 |
|
FEROZE MITHIBORWALA Vs. STATE OF MAHARASHTRA
|
February 22, 2022 |
|
FILOMENA SALDANHA Vs. SUNIL KOHLI
|
March 2, 2022 |
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FIRDOUS MOHAMMAD YUNUS PATEL Vs. STATE OF MAHARASHTRA
|
August 4, 2022 |
|
FIROZ KHAN Vs. STATE OF MAHARASHTRA
|
April 1, 2022 |
|
FIRST RAND SERVICES PRIVATE LIMITED Vs. PANTHEON INFRASTRUCTURE LIMITED
|
January 5, 2022 |
|
FLAG OFFICER COMMANDING Vs. COLLECTOR AND DIST. MAGISTRATE
|
March 7, 2022 |
|
FOMENTO RESORTS AND HOTELS LTD Vs. STATE OF GOA
|
September 5, 2022 |
|
FOREST DEVELOPMENT CORPORATION LTD Vs. RANJEETSINGH BABUSINGH ARORA
|
March 29, 2022 |
|
FORUM AGAINST OPPRESSION OF WOMEN Vs. A & ORS
|
March 17, 2022 |
|
FR. PETER THAMAJI AMOLIK Vs. PRESIDENT, SAINT FRANCIS DE-SALES EDUCATION SOCIETY
|
January 4, 2022 |
|
FRANCIS CRUZ Vs. STATE OF GOA
|
November 9, 2022 |
|
FRANCIS ROSARIO MOTI CRUZ Vs. LYNDON FREDDY PEREIRA
|
April 4, 2022 |
|
FRANKY CARVALHO Vs. RAJU JASWANT SINGH
|
July 1, 2022 |
|
FRANSQUINHA FERNANDES, WIDOW OF JOSE FERNANDES Vs. ANIL M. YADAV
|
February 3, 2022 |
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FRIENDS & FRIENDS SHIPPING PRIVATE LIMITED Vs. CENTRAL WAREHOUSING CORPORATION
|
July 12, 2022 |
|
FSM EDUCATION PVT. LTD Vs. UNION OF INDIA
|
January 10, 2022 |
|
FULMATI HRIDAYNARAYAN CHAUHAN Vs. STATE OF MAHARASHTRA
|
January 10, 2022 |
|
FURTADO ASSOCIATES Vs. STATE OF GOA
|
September 14, 2022 |
|
FUTURE GENERALI INDIA LIFE INSURANCE COMPANY LIMITED Vs. PARTHA SARATHY SARKAR
|
November 28, 2022 |
|
G.R. SHARMA Vs. R.K. SHARMA
|
October 7, 2022 |
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GAGAN OMPRAKASH NAVANI Vs. INCOME TAX OFFICER
|
March 15, 2022 |
|
GAJANAN Vs. MAHADEO
|
January 12, 2022 |
|
GAJANAN S/O. MAROTI MEHARKAR Vs. STATE OF MAHARASHTRA
|
May 6, 2022 |
|
GAJANAN VITHOBA JAIN Vs. SHIV VAIBHAV COLLEGE OF EDUCATION, WARDHA
|
September 22, 2022 |
|
GALORE DEVELOPERS PVT. LTD. Vs. SOLAPUR MUNICUPAL CORPORATION
|
October 6, 2022 |
|
GANESH Vs. STATE OF MAHARASHTRA
|
April 7, 2022 |
|
GANESH Vs. STATE OF MAHARASHTRA
|
January 13, 2022 |
|
GANESH Vs. UNION OF INDIA
|
November 9, 2022 |
|
GANESH Vs. STATE OF MAHARASHTRA
|
October 4, 2022 |
|
GANESH Vs. STATE OF MAHARASHTRA
|
December 14, 2022 |
|
GANESH ANMAPPA @ HANMANTAPPA TALWAR Vs. STATE OF MAHARASHTRA
|
April 29, 2022 |
|
GANESH BHAGYA MANDAVKAR Vs. STATE OF MAHARASHTRA
|
January 27, 2022 |
|
GANESH DADARAO THOMBRE Vs. STATE OF MAHARASHTRA
|
August 10, 2022 |
|
GANESH DIGAMBER JAMBHRUNKAR Vs. STATE OF MAHARASHTRA
|
September 20, 2022 |
|
GANESH MADHAV RAJPANKE Vs. STATE OF MAHARASHTRA
|
April 25, 2022 |
|
GANESH NARAYAN DANDEKAR (KOLI) Vs. STATE OF MAHARASHTRA
|
January 25, 2022 |
|
GANESH NARHAR CHAVAN Vs. STATE OF MAHARASHTRA
|
March 11, 2022 |
|
GANESH NIDHANA PATHADE Vs. STATE OF MAHARASHTRA
|
May 4, 2022 |
|
GANESH NIVRUTTI GHADGE Vs. STATE OF MAHARASHTRA
|
April 11, 2022 |
|
GANESH RAMCHANDRA NAIK Vs. STATE OF MAHARASHTRA
|
May 4, 2022 |
|
GANESH S/O KASHINATHRAO GULVE Vs. STATE OF MAHARASHTRA
|
April 22, 2022 |
|
GANESH SHANKAR PILANE Vs. STATE OF MAHARASHTRA
|
March 11, 2022 |
|
GANESH SURESH JADHAV Vs. STATE OF MAHARASHTRA
|
April 5, 2022 |
|
GANGADHAR Vs. BHAGWAN
|
October 10, 2022 |
|
GANGADHAR Vs. MADHUKAR
|
June 23, 2022 |
|
GANGADHAR S/O EKNATH KANADE Vs. STATE OF MAHARASHTRA
|
March 8, 2022 |
|
GANGADHARRAO CHITNAVIS MEMORIAL MEDICAL RESEARCH TRUST Vs. NAGPUR MUNICIPAL CORPORATION
|
December 9, 2022 |
|
GANGARAM Vs. STATE OF MAHARASHTRA
|
January 4, 2022 |
|
GANGARAM ALIAS GUDDU S/O.TANNUMAL Vs. STATE OF MAHARASHTRA
|
March 7, 2022 |
|
GANGARAM CHHABILDAS CHARITY TRUST Vs. STATE OF MAHARASHTRA
|
January 13, 2022 |
|
GANPAT BABURAO BORASTE Vs. VINAYAK PANDURANG WAGHMARE
|
September 24, 2022 |
|
GANPAT BABURAO BORASTE Vs. VINAYAK PANDURANG WAGHMARE
|
September 26, 2022 |
|
GANPAT BABURAO BORASTE Vs. VINAYAK PANDURANG WAGHMARE
|
September 5, 2022 |
|
GANPAT SINGH Vs. GUNDU CHANDRASHEKAR
|
June 23, 2022 |
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GANPATI HARIBHAU GHOGRE Vs. BHAGWAN GOVINDRAO JANGLE
|
August 4, 2022 |
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GANPATRAO JANARDHAN PATIL Vs. STATE OF MAHARASHTRA
|
April 25, 2022 |
|
GANV BHAVANCHO EKVOTT Vs. SOUTH WESTERN RAILWAYS
|
August 3, 2022 |
|
GAONKAR CHEMICALS Vs. GOA INDUSTRIAL DEVELOPMENT CORPORATION
|
November 28, 2022 |
|
GAURAV GANESH DAS DAGA Vs. MAHARASHTRA PUBLIC SERVICE COMMISSION
|
March 4, 2022 |
|
GAURAV SURESH TINGRE Vs. PRIYANKA GAURAV TINGRE
|
April 13, 2022 |
|
GAURAV V. GHUGARE Vs. STATE
|
May 10, 2022 |
|
GAURI RAJENDRA KAMAT Vs. SANDRA DSOUZA
|
March 15, 2022 |
|
GAUTAM CHANDRAKANT KHAIRNAR Vs. STATE OF MAHARASHTRA
|
May 6, 2022 |
|
GAUTAM KAMLAKAR PARDESHI Vs. STATE OF MAHARASHTRA
|
June 10, 2022 |
|
GAUTAM NAVLAKHA Vs. NATIONAL INVESTIGATION AGENCY
|
April 26, 2022 |
|
GAUTAM THAPAR Vs. CENTRAL BUREAU OF INVESTIGATION
|
March 25, 2022 |
|
GAYATHRI W/O PRADEEPRAJ Vs. STATE OF MAHARASHTRA
|
February 1, 2022 |
|
GAYATRI Vs. STATE OF MAHARASHTRA
|
October 11, 2022 |
|
GEETA Vs. VIJAYANAND GRUH NIRMAN SAHAKARI
|
September 30, 2022 |
|
GEETA ARUN NAIK Vs. KRISHNANATH BABURAO NAIK AND BROS
|
October 4, 2022 |
|
GEORGE KOCHAVEEDU VARGHESE Vs. KAILASHCHANDRA KEDARNATH AGRAWAL
|
February 26, 2022 |
|
GEORGE VEERAMPULLY Vs. PANDURANG DAMU KAMAT
|
March 23, 2022 |
|
GHAI CONSTITUTIONS Vs. STATE OF MAHARASHTRA
|
January 10, 2022 |
|
GHAI CONSTRUCTION, A PROPRIETARY CONCERNED OWNED BY AND REPRESENTED Vs. MAHARASHTRA STATE ROAD DEVELOPMENT CORPORATION LTD.
|
December 13, 2022 |
|
GHANSHYAM DINESH GUPTA Vs. STATE OF MAHARASHTRA
|
June 4, 2022 |
|
GHASS COMPOUND INDUSTRIAL ASSOCIATION, Vs. SLUM REHABILITATION AUTHORITY
|
March 9, 2022 |
|
GIRIJA MAHESHWARI Vs. Z.A.HAQ
|
April 26, 2022 |
|
GIRISH RAYA CHODANKAR Vs. GOA LEGISLATIVE ASSEMBLE
|
February 24, 2022 |
|
GIRISH S/O RAMSHANKAR UPADYAY Vs. SHARAD S/O RAMSHANKAR UPADHYAY
|
January 21, 2022 |
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GIRISH UTTAMRAO KOHOK Vs. RATAN HIRAJI DEORE
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May 5, 2022 |
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GIYANRAJ TOPILAL SUNAR Vs. KRISHNA P. FATARPEKAR
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July 1, 2022 |
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GKB HI TECH PVT LTD Vs. DEPUTY DIRECTOR (REV.), EMPLOYEES STATE INSURANCE CORPORATION
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August 25, 2022 |
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GLAXOSMITHKLINE PHARMACEUTICALS LTD. Vs. ASSISTANT DEPUTY COMMISSIONER OF INCOME TAX, MUMBAI
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January 24, 2022 |
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GLOBUS PETROADDITIONS PVT. LTD. Vs. UNION OF INDIA
|
February 1, 2022 |
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GLORIO FABIANO DIAS Vs. SMT. LUCIA DIAS
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January 28, 2022 |
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GOA BACHAO ABHIYAN Vs. GREATER PANAJI PLANNING
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June 21, 2022 |
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GOA FOUNDATION Vs. STATE OF GOA
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October 3, 2022 |
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GOA FOUNDATION Vs. NATIONAL GREEN TRIBUNAL, PRINCIPAL BENCH
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September 21, 2022 |
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GOA HOUSING BOARD Vs. MADAN WAMAN CHONDANKAR
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May 6, 2022 |
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GOA KSHATRIYA MARATHA SAMAJ Vs. PALLAVI GAJANAND BHOSALE
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October 17, 2022 |
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GOA STATE POLLUTION CONTROL BOARD Vs. SOUTH WEST PORT LTD
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July 21, 2022 |
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GOAN REAL ESTATE AND CONSTRUCTION PVT. LTD. Vs. CHIEF ENGINEER, ELECTRICITY DEPARTMENT
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November 25, 2022 |
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GODAVARI MARATHWADA IRRIGATION DEVEIOPMENT CORPORATION Vs. R.R. ZODGE
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August 1, 2022 |
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GODAVARI MARATHWADA IRRIGATION DEVELOPMENT Vs. M/S. S. D. SHINDE AND SONS
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June 20, 2022 |
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GODREJ & BOYCE MFG. CO. LTD. Vs. UNION OF INDIA (THROUGH THE SECRETARY) MINISTRY OF LAW AND JUSTICE, DEPARTMENT OF LEGAL AFFAIRS
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August 5, 2022 |
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GOEL GANGA FOUNDATION Vs. FEDERATION OF SWARGANGA CO.OP. SOCIETY LIMITED
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September 27, 2022 |
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GOKUL BABARAO KALE Vs. COMMISSIONER, (BACKWARD CELL)
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June 24, 2022 |
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GOKUL BHIKA PATIL Vs. STATE OF MAHARASHTRA
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February 11, 2022 |
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GOKUL S/O KISAN MALI Vs. UNION OF INDIA
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August 26, 2022 |
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GONDIA EDUCATION SOCIETY Vs. STATE OF MAHARASHTRA
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September 12, 2022 |
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GOODWILL REALTORS AND PROPERTIES PVT. LTD Vs. BHANUMATI KESHRICHAND JHAVERI
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April 13, 2022 |
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GOPAL Vs. UNION OF INDIA
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September 5, 2022 |
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GOPAL BHIMRAO GHUMASE Vs. STATE OF MAHARASHTRA
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February 16, 2022 |
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GOPAL GANPAT KARANKAR Vs. STATE OF MAHARASHTRA
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September 15, 2022 |
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GOPAL GAONKAR Vs. MILAGRES RODRIGUES
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March 10, 2022 |
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GOPAL NAIK PANVELKAR Vs. MEMBER SECRETARY
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April 22, 2022 |
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GOPAL S/O BABULAL AGRAWAL Vs. DIVISIONAL COMMISSIONER AMRAVATI DIVISION
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January 28, 2022 |
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GOPAL SHIVRAM KRISHNAN Vs. STATE OF MAHARASHTRA
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August 17, 2022 |
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GOPALKRISHNA S/O. DIGAMBARRAO KULKARNI Vs. RAJSHEKHAR S/O. DIGAMBARRAO KULKARNI
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February 15, 2022 |
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GOPALRAO Vs. STATE OF MAHARASHTRA
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September 23, 2022 |
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GOPALRAO KASHINATH KELE Vs. STATE CO-OPERATIVE ELECTION AUTHORITY
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November 28, 2022 |
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GOPICHAND Vs. STATE OF MAHARASHTRA
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July 26, 2022 |
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GORAKNATH TORASKAR Vs. STATE OF GOA
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March 9, 2022 |
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GORAKSHNATH @ SAMADHAN S/O NAVNATH PAGAR Vs. STATE OF MAHARASHTRA
|
January 5, 2022 |
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GOURAV NARENDRA SINGH Vs. STATE OF MAHARASHTRA
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August 12, 2022 |
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GOVARDHAN Vs. SAI BABA ESTATES
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February 21, 2022 |
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GOVARDHAN @ PAPPU S/O BALASAHEB GUND Vs. STATE OF MAHARASHTRA
|
November 16, 2022 |
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GOVIND Vs. STATE OF MAHARASHTRA
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December 7, 2022 |
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GOVIND BURLA PUNGATI Vs. STATE OF MAHARASHTRA
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March 21, 2022 |
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GOVIND POSLYA GAVIT Vs. COMPETENT AUTHORITY
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May 5, 2022 |
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GOVIND RAMLING SOLPURE Vs. GOVERNMENT OF MAHARASHTRA
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May 5, 2022 |
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GOVIND RAMRAO SOLANKE Vs. STATE OF MAHARASHTRA
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September 16, 2022 |
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GOVIND S/O MANOHAR KALE Vs. STATE OF MAHARASHTRA
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May 6, 2022 |
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GOVIND SHANKAR PATIL Vs. STATE OF MAHARASHTRA
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July 28, 2022 |
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GOVIND VISHWANATH WAGH Vs. STATE OF MAHARASHTRA
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January 3, 2022 |
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GOVINDA Vs. STATE OF MAHARASHTRA
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March 22, 2022 |
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GOVINDA DASHRATH SONAWANE Vs. STATE OF MAHARASHTRA
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March 8, 2022 |
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GOVINDLAL MOHANLAL MOHOTA Vs. NAGPUR IMPROVEMENT TRUST
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May 1, 2022 |
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GOWARDHAN Vs. STATE OF MAHARASHTRA
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March 21, 2022 |
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GRACEWORKS REALTY & LEISURE PVT. LTD Vs. MR. ZAHID HUSSAIN KHAN
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March 2, 2022 |
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GRACEWORKS REALTY & LEISURE PVT. LTD. Vs. ZAHID HUSSAIN KHAN
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February 28, 2022 |
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GREATSHIP (INDIA) LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
July 18, 2022 |
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GUJJAR CHINAYYA RAJMOULI Vs. STATE OF MAHARASHTRA
|
May 6, 2022 |
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GULAB S/O. LAXMAN Vs. STATE OF MAHARASHTRA
|
January 18, 2022 |
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GULAM MAGDUM S/O. GULAM SARVAR Vs. NIYAMATIBI W/O. GULAM SARVAR
|
April 6, 2022 |
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GULJAR BANO PATEL Vs. JAYRAJ DEVIDAS
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October 21, 2022 |
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GUNVANT ROHIDAS BANSODE Vs. STATE OF MAHARASHTRA
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January 4, 2022 |
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GUNWANTA GOVINDA, EX-EMPLOYEE OF WCL Vs. CHIEF GENERAL MANAGER, WESTERN COALFIELDS LIMITED
|
March 17, 2022 |
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GUPTA FREIGHT CARRIER Vs. EXECUTIVE DIRECTOR
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April 5, 2022 |
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GURJIT SINGH AND @ VICKY ANAND S/O. SHREE HARNAM SINGH Vs. INTELLIGENCE OFFICER
|
May 13, 2022 |
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GURUDAS G. PAI Vs. STATE OF GOA
|
December 15, 2022 |
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GURUDAS VATTU CHATI ALDONKAR Vs. STATE OF GOA
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September 29, 2022 |
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GURUDATTA RUPRAO WARUDKAR Vs. STATE OF MAHARASHTRA
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October 21, 2022 |
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GYANDEO Vs. UNITED INDIA INSURANCE COMPANY LTD
|
December 22, 2022 |
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H. S. ARUN KUMAR Vs. STATE OF GOA
|
November 9, 2022 |
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HAIBATRAO MADHAVRAO PATIL Vs. STATE OF MAHARASHTRA
|
April 5, 2022 |
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HAL OFFSHORE LTD Vs. STATE OF MAHARASHTRA
|
June 15, 2022 |
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HAMID HUSSAIN PATHAN Vs. STATE OF MAHARASHTRA
|
September 15, 2022 |
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HANIF KARIM LALUWALE Vs. STATE OF MAHARASHTRA
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June 28, 2022 |
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HANMANT NINGAPPA KAKANDAKI Vs. STATE OF MAHARASHTRA
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March 8, 2022 |
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HANMANTRAO MASAJI BANDUKE Vs. STATE OF MAHARASHTRA
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April 18, 2022 |
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HANSRAJ BALAKRAM RAJPUT Vs. STATE OF MAHARASHTRA
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November 17, 2022 |
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HANUMAN ANANDRAO PENDAM Vs. STATE OF MAHARASHTRA
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March 16, 2022 |
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HANUMAN PENDAM Vs. STATE OF MAHARASHTRA
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March 8, 2022 |
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HANUMANPRASAD RAMESHWARDAS Vs. STATE OF MAHARASHTRA
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June 14, 2022 |
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HANUMANT JAGANNATH NAZIRKAR Vs. STATE OF MAHARASHTRA
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April 30, 2022 |
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HANUMANTRAO MAROTRAO Vs. NAGPUR MUNICIPAL CORPORATION
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April 6, 2022 |
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HANY BABU Vs. NATIONAL INVESTIGATION AGENCY
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September 19, 2022 |
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HARDAYAL SINGH Vs. UNION OF INDIA
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December 23, 2022 |
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HARESH NARENDRA Vs. STATE OF MAHARASHTRA
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January 7, 2022 |
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HARESHWAR HARISCHANDRA MISTRY Vs. PRAVIN B. NAYAK
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January 4, 2022 |
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HARI CHIRAYARUKIL Vs. ANAND A. NAIK
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June 24, 2022 |
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HARI CHIRAYARUKIL PADMARAJAN Vs. ANAND A. NAIK
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June 23, 2022 |
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HARI SANKARAN Vs. SERIOUS FRAUD INVESTIGATION OFFICE
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April 19, 2022 |
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HARIBHAU NARAYAN CHIKANE Vs. STATE OF MAHARASHTRA
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December 16, 2022 |
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HARIDAS RAOSAHEB BEDARE Vs. STATE OF MAHARASHTRA
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October 18, 2022 |
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HARIDAS VISHNUS SAWANT Vs. NALINI SATISH JADHAV
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April 8, 2022 |
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HARIOM PROJECTS PRIVATE LIMITED Vs. UNION OF INDIA
|
May 6, 2022 |
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HARISH CHANDRA DAMODAR Vs. UNION OF INDIA
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May 24, 2022 |
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HARISH GANGJI DEDHIYA Vs. UNION OF INDIA
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March 29, 2022 |
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HARISH S/O GANGARAM AGRAWAL Vs. SATISHKUMAR S/O SURESHCHANDRA AWASTHI
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April 25, 2022 |
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HARISH S/O SHANKARRAO MATE Vs. STATE OF MAHARASHTRA
|
August 5, 2022 |
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HARISHCHANDRA BHAGWAN BHUJBAL Vs. CITY AND INDUSTRIAL DEVELOPMENT
|
February 16, 2022 |
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HARISHCHANDRA SITARAM KHANORKAR Vs. STATE OF MAHARASHTRA
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December 15, 2022 |
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HARIT VIPINCHANDRA DESAI Vs. AIRPORTS AUTHORITY OF INDIA
|
January 18, 2022 |
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HARJIT SINGH Vs. STATE OF MAHARASHTRA
|
October 4, 2022 |
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HARMESH SINGH CHADHA @ JIMMY Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
|
June 14, 2022 |
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HARSHADA RAHUL KOMALKAR Vs. STATE OF MAHARASHTRA
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December 20, 2022 |
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HARSHAL KAILASHRAO ZAREKAR Vs. STATE OF MAHARASHTRA
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June 27, 2022 |
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HARSHEREKHA AJAY GARG Vs. STATE OF MAHARASHTRA
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June 10, 2022 |
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HARSHWARDHAN SHRIKRISHNA DOLE Vs. GOLDMINAR DEVELOPERS PVT. LTD
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November 25, 2022 |
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HARSIMRAN SINGH Vs. STATE
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May 12, 2022 |
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HARVINDER KAUR VISHAKHA SINGH Vs. TARVINDER SINGH K. SINGH
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January 17, 2022 |
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HASAN ALI ASAD ALI Vs. DIVISIONAL COMMISSIONER
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May 6, 2022 |
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HASANKHAN S/O JABAJKHAN Vs. STATE OF MAHARASHTRA
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July 27, 2022 |
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HDFC AGRO GENERAL INSURANCE Vs. PANDHARI KANTA
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February 24, 2022 |
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HDFC BANK LTD Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
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March 1, 2022 |
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HDFC ERGO GENERAL INS. CO. LTD Vs. SHIVAJI MURLIDHAR BHADGALE
|
December 6, 2022 |
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HDFC ERGO GENERAL INSURANCE CO. LTD. Vs. ARAKSHITA MAHARANA, ALIAS ARAKSHITA
|
March 10, 2022 |
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HEERA BHIMRAO DANGE Vs. DIVISIONAL COMMISSIONER
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June 1, 2022 |
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HEMANT GAMANLAL MEHTA Vs. STATE OF MAHARASHTRA
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October 20, 2022 |
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HEMKANT S/O MADHAVRAO KOMBE Vs. PURUSHOTTAM S/O WAMANRAO KOMBE
|
April 22, 2022 |
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HEMLATA Vs. MAHARASHTRA STATE ELECTRICITY TRANSMISSION COMPANY LIMITED
|
November 17, 2022 |
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HEMRAJ Vs. STATE OF MAHARASHTRA
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March 29, 2022 |
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HEMRAJ Vs. STATE OF MAHARASHTRA
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February 26, 2022 |
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HIGH COURT OF JUDICATURE AT BOMBAY Vs. MATHEWS J. NEDUMPARA
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September 22, 2022 |
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HIGH COURT ON ITS OWN MOTION (IN THE MATTER OF JILANI BUILDING AT BHIWANDI) Vs. BHIWANDI NIZAMPUR MUNICIPAL CORPORATION
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February 26, 2022 |
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HIND RUBBER INDUSTRIES PVT. LTD. Vs. STATE OF MAHARASHTRA
|
August 5, 2022 |
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HINDUSTAN PETROLEUM CORPORATION LTD. Vs. UNION OF INDIA AND
|
January 10, 2022 |
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HIRALAL GANPATRAO BANGADKAR Vs. STATE OF MAHARASHTRA
|
September 29, 2022 |
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HIRASING S/O KALYANSING CHANDELTHAKUR Vs. STATE OF MAHARASHTRA
|
January 18, 2022 |
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HITEN DHIRAJLAL MEHTA Vs. BHANSALI PRODUCTION
|
February 23, 2022 |
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HITESH SANTOSH VARTAK Vs. STATE OF MAHARASHTRA
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October 18, 2022 |
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HITESH SHRIRAM AGRAWAL Vs. STATE OF MAHARASHTRA
|
June 22, 2022 |
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HMG INDUSTRIES LTD. Vs. CANARA BANK
|
June 13, 2022 |
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HONEST SHELTERS PVT. LTD Vs. SHREE RAM URBAN INFRASTRUCTURE LTD
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April 29, 2022 |
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HOTEL OWNERS ASSOCIATION KALYAN Vs. COMMISSIONER, STATE EXCISE
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March 29, 2022 |
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HOTEL SILVER SANDS Vs. STATE OF GOA
|
March 2, 2022 |
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HOUSABAI Vs. STATE OF MAHARASHTRA
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November 25, 2022 |
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HRIDAY NIRAJ MEHTA Vs. UMESH JAYANTILAL MEHTA
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February 15, 2022 |
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HRITHIK S/O SUDHIR BORKAR Vs. STATE OF MAHARASHTRA
|
August 2, 2022 |
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HUGH FERNANDES Vs. BLANCHE BERNADETTE
|
July 4, 2022 |
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HUSSAIN MUSTAK CHOUDHARI Vs. STATE OF MAHARASHTRA
|
March 4, 2022 |
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HYPRECISION HYDRAULIK Vs. STATE OF MAHARASHTRA
|
December 21, 2022 |
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I. N. HALKARA H.U.F. THROUGH ITS KARTA MR. INDARMAL N. HALKARA Vs. PRADIP BASTIMAL CHOPRA
|
February 2, 2022 |
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IATROS PHARMACEUTICALS PRIVATE LIMITED Vs. ZENLABS INDIA
|
February 16, 2022 |
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IBARAT HUSAIN KITABULLAH Vs. STATE OF MAHARASHTRA
|
August 29, 2022 |
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ICICI BANK LTD Vs. STATE OF MAHARASHTRA
|
August 1, 2022 |
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ICICI LOMBARD GENERAL INSURANCE CO. LTD Vs. NANDKISHOR BAPURAO SHINGANE
|
April 19, 2022 |
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ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. SITA SHIVAJI SINDE
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July 28, 2022 |
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ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED Vs. ASSENCIA FERNANDES
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April 1, 2022 |
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ICICI LOMBARD GENERAL INSURANCE COMPANY LTD. Vs. SEBASTIAO CASTANTINNHO
|
March 17, 2022 |
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IDFC FIRST BANK LIMITED Vs. BELL INVEST INDIA LIMITED
|
February 21, 2022 |
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IDRIS RAJARAM MORYA Vs. STATE OF MAHARASHTRA
|
February 14, 2022 |
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IFFCO TOKIO GENERAL INSURANCE Vs. SAMEERA HAJIMIYAN PATEL
|
April 7, 2022 |
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IFFCO TOKIO GENERAL INSURANCE CO. LTD Vs. MISS AMBERLY JONALYNN FERNANDES
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July 8, 2022 |
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IFFCO TOKIO GENERAL INSURANCE CO. LTD. Vs. NAMRATA NAMDEO VISHE
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December 23, 2022 |
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IFFCO TOKIO GENERAL INSURANCE CO. LTD. Vs. CHANDRAKALA SADANAND KERKAR
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August 18, 2022 |
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IFFCO TOKIO GENERAL INSURANCE CO. LTD. Vs. BINDIYA KUSHALI VELIP W/O LATE KUSHALI VELIP
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October 21, 2022 |
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IFFCO TOKIO GENERAL INSURANCE COMPANY Vs. NAMRATA NAMDEO VISHE
|
December 21, 2022 |
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IFFCO TOKIO GENERAL INSURANCE COMPANY Vs. NAMRATA NAMDEO VISHE
|
December 22, 2022 |
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IFFCO TOKIO GENERAL INSURANCE COMPANY LTD Vs. RATNA SHETTY
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July 7, 2022 |
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IFFCO TOKIO GENERAL INSURANCE COMPANY LTD. Vs. FR. LEVIS GOMES, SINCE DECEASED
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April 1, 2022 |
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IFFCO TOKIO GENERAL INSURANCE COMPANY LTD. Vs. YESHASHRI SURENDRA NAIK
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September 8, 2022 |
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IFFCO-TOKIO GENERAL INSURANCE COMPANY LIMITED Vs. RINA DINESH KUMAR GOND
|
March 17, 2022 |
|
IFTEKHARULLAH BAIG Vs. STATE OF MAHARASHTRA
|
September 26, 2022 |
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ILAIBAKSH BABAMIYA MUNDHE Vs. STATE OF MAHARASHTRA
|
February 3, 2022 |
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IMELDA DIAS SOUZA E SILVA Vs. STATE OF GOA
|
July 1, 2022 |
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IMRAN KHAN Vs. UNION OF INDIA
|
October 17, 2022 |
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IMRANALI BABUALI SAYYED Vs. STATE OF MAHARASHTRA
|
September 19, 2022 |
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IMTIAZ USMAN MEMON Vs. STATE OF MAHARASHTRA
|
January 7, 2022 |
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INDERMAL PANNALAL JAIN Vs. STATE OF MAHARASHTRA
|
November 22, 2022 |
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INDIABULLS HOUSING FINANCE Vs. STATE OF MAHARASHTRA
|
May 4, 2022 |
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INDIAN BANK Vs. STATE OF MAHARASHTRA
|
January 27, 2022 |
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INDRAKUMARI Vs. RANGASAMY R.
|
August 2, 2022 |
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INDU WD/O MADHAO GOHATE Vs. PARIKSHIT S/O. DHYANESHWAR TAKSANDE
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June 13, 2022 |
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INDUS TOWERS LIMITED Vs. AKOLA MUNICIPAL CORPORATION
|
January 4, 2022 |
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INFINITY INFRA Vs. CITY AND INDUSTRIAL DEVELOPMENT CORPORATION OF MAHARASHTRA LIMITED
|
August 11, 2022 |
|
INFO TECH CORPORATION OF GOA LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, PANAJI
|
September 21, 2022 |
|
INGRAM MICRO INC. Vs. INCOME TAX OFFICER
|
February 26, 2022 |
|
INGRAM MICRO INDIA PVT. LTD Vs. MOHIT RAGHURAM HEGDE PROPRIETOR CREATIVE INFOTECH
|
August 30, 2022 |
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INSIGHT DIAGNOSTIC ONCOLOGICAL & RESEARCH INSTITUTE PRIVATE LIMITED Vs. UNION OF INDIA,
|
July 28, 2022 |
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INSTITUTE OF CHARTERED Vs. DHARMENDRA SUMANCHANDRA
|
December 2, 2022 |
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INTERNATIONAL SOCIETY FOR KRISHNA Vs. INTERNATIONAL SOCIETY FOR KRISHNA
|
July 20, 2022 |
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INTEROCEAN SHIPPING (INDIA) PVT. LTD. Vs. OIL & NATURAL GAS CORPORATION LTD.
|
August 18, 2022 |
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INVESCO DEVELOPING MARKETS FUND Vs. ZEE ENTERTAINMENT ENTERPRISES LIMITED
|
March 22, 2022 |
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IQBAL AHMED KALLAN KHAN Vs. STATE OF MAHARASHTRA
|
April 29, 2022 |
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IQBAL MAHIBOOB MOMIN Vs. STATE OF MAHARASHTRA
|
March 11, 2022 |
|
IRANA GAUD Vs. POLICE INSPECTOR, OFFICE IN CHARGE OF BICHOLIM POLICE STATION, BICHOLIM
|
April 18, 2022 |
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ISHWAR ATMARAM JAVANE Vs. STATE OF MAHARASHTRA
|
January 18, 2022 |
|
ISHWAR D. PARWAR Vs. STATE OF GOA
|
March 30, 2022 |
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ISHWAR MAROTRAO KUMBHARE Vs. STATE OF MAHARASHTRA
|
July 25, 2022 |
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IYER SEETHARAMAN VENUGOPALAN Vs. UNION OF INDIA
|
February 2, 2022 |
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J M FINANCIAL AND INVESTMENT CONSULTANCY Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
April 4, 2022 |
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JAGANATH HIROJI RAWOOL Vs. C.J. JOGY
|
May 20, 2022 |
|
JAGANNATH Vs. STATE OF MAHARASHTRA
|
August 26, 2022 |
|
JAGANNATH BHAGNATH BEDKE Vs. HARIBHAU JAGANNATH BEDKE
|
July 8, 2022 |
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JAGANNATH KHANDERAO KEDAR Vs. GOPINATH BHIMAJI KEDAR
|
June 6, 2022 |
|
JAGDAMBA SYNTHETICS Vs. ASWANI BUILDERS
|
April 28, 2022 |
|
JAGDISH Vs. STATE OF MAHARASHTRA
|
January 11, 2022 |
|
JAGDISH Vs. STATE OF MAHARASHTRA
|
August 23, 2022 |
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JAGDISH BHAGOJI LAHANE Vs. STATE OF MAHARASHTRA
|
February 1, 2022 |
|
JAGDISH LAHU BADHE Vs. STATE CO-OPERATIVE ELECTION AUTHORITY
|
December 1, 2022 |
|
JAGDISH LAHU BADHE Vs. STATE OF MAHARASHTRA
|
August 30, 2022 |
|
JAGDISH MANNALALJI SANCHERIYA Vs. STATE OF MAHARASHTRA
|
June 24, 2022 |
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JAGDISH PARDESHI RATHOR Vs. STATE OF MAHARASHTRA
|
June 21, 2022 |
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JAGDISH PUNDLIK WAGH Vs. STATE OF MAHARASHTRA
|
June 27, 2022 |
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JAGDISH UTTAM VASAVE Vs. STATE OF MAHARASHTRA
|
September 20, 2022 |
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JAGRUTI MILIND NAIK Vs. SHEKH NAJEER SHAIKH KABIR
|
May 5, 2022 |
|
JAGRUTI RAJESH SHAH Vs. MAHEK DEVELOPERS
|
April 26, 2022 |
|
JAHAAN MINOO DASTUR Vs. STATE OF MAHARASHTRA
|
August 26, 2022 |
|
JAHID MOHARAM SHAIKH Vs. BOMBAY HOUSING AND AREA DEVELOPMENT BOARD
|
June 6, 2022 |
|
JAI GAJANAN SHRI GAJANAN BUILDING MATERIAL SUPPLIERS Vs. STATE OF MAHARASHTRA
|
January 13, 2022 |
|
JAI RAWAT Vs. STATE OF MAHARASHTRA
|
June 15, 2022 |
|
JAIBHARAT MAHILA SEWA SANSTHA Vs. STATE OF MAHARASHTRA
|
November 29, 2022 |
|
JAIN IRRIGATION SYSTEMS LTD Vs. UNION OF INDIA
|
October 3, 2022 |
|
JAIN SUPARI CENTRE Vs. RAMESHLAL MOTILAL HASORIYA
|
July 27, 2022 |
|
JAINABI Vs. SHEIKH BASHIR SHEIKH AMIR
|
January 11, 2022 |
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JAIRAM KISAN BHOYE Vs. STATE OF MAHARASHTRA
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January 27, 2022 |
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JAISHREE TRIMBAK TAKALKAR Vs. STATE OF MAHARASHTRA
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April 5, 2022 |
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JAISING NIVRUTTI SONAWANE Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
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July 21, 2022 |
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JAKHOTIYA PLASTICS PVT. LTD. Vs. SMITA LAXMAN GAUDE
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April 8, 2022 |
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JALGAON JANTA SAHAKARI BANK LTD. Vs. JOINT COMMISSIONER OF SALES TAX
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August 30, 2022 |
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JALINDER @ VICKY @ VIVEK RAMCHANDRA JADHAV Vs. STATE OF MAHARASHTRA
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February 21, 2022 |
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JALNA DISTRICT CENTRAL CO-OPERATIVE Vs. MANIK
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October 19, 2022 |
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JAMES T. GEORGE Vs. STATE OF MAHARASHTRA
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June 20, 2022 |
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JANABAI VASANT RAUT Vs. STATE OF MAHARASHTRA
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January 17, 2022 |
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JANAK N. VYAS Vs. STATE OF MAHARASHTRA
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March 9, 2022 |
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JANARDAN Vs. STATE OF MAHARASHTRA
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May 2, 2022 |
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JANARDAN SAMPAT JADHAV Vs. STATE OF MAHARASHTRA
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January 25, 2022 |
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JANARDAN TRIMBAK WAGH Vs. STATE OF MAHARASHTRA
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January 4, 2022 |
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JANARDHAN Vs. SWAMI VIVEKANAND SHIKSHAN
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March 28, 2022 |
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JAR PRODUCTIONS PRIVATE LIMITED Vs. UNION OF INDIA
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June 9, 2022 |
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JASANI REALTY PVT.LTD Vs. VIJAY CORPORATION
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April 25, 2022 |
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JAVED RAZA SHROFF Vs. STATE OF MAHARASHTRA
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December 20, 2022 |
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JAWAHAR HIRALAL MEHTA Vs. STATE OF MAHARASHTRA
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February 24, 2022 |
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JAY BHAWANI SAWAMROJGAR SEVA SAHAKARI SANSTHA MARYADIT, SHRAMSAPHALYA Vs. STATE OF MAHARASHTRA
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December 12, 2022 |
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JAY GAS AGENCY Vs. UNION OF INDIA
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September 13, 2022 |
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JAYANT INDUSTRIES Vs. INDIAN TOBACCO COMPANY (ITC)
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January 11, 2022 |
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JAYANT K. NAROJI Vs. SHUBHANGI SANTOSH NAIK
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January 19, 2022 |
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JAYANT S/O SHRI GAJANANRAO PHATING Vs. MUNICIPAL COUNCIL
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March 8, 2022 |
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JAYANT TALKIES Vs. YAVATMAL URBAN CO.OP. BANK LTD
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January 20, 2022 |
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JAYAPAALAN S. PILLAI Vs. DINESH SAMPATRAJ MEHTA
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June 6, 2022 |
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JAYDEEP VILAS TAWARE Vs. STATE OF MAHARASHTRA
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March 16, 2022 |
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JAYENDRA SAHDEO ABNAVE Vs. SOU. SUNITA VILAS MAHADIK
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August 19, 2022 |
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JAYESH MATHURBHAI PATEL Vs. BHAKTI ENTERPRISES
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January 13, 2022 |
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JAYESH TANNA, DIRECTOR OF ITMC DEVELOPER PVT. LTD Vs. RADHA ARAKKAL
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May 2, 2022 |
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JAYESH VINOD TANNA Vs. NAGEES AHMED KHAN
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September 21, 2022 |
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JAYKUMAR Vs. STATE OF MAHARASHTRA
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June 14, 2022 |
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JAYPRAKASH SAHAKARI GRIHA RACHANA SANSTHA MARYADIT Vs. STATE OF MAHARASHTRA
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July 4, 2022 |
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JAYSHREE VISHWANATH BHALE Vs. STATE OF MAHARASHTRA
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August 30, 2022 |
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JAYSHRI W/O RAMESHCHANDRA BHORE Vs. ARVIND S/O NARAYANRAO TAREKAR
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January 21, 2022 |
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JAYWANT INDUSTRIAL PREMISES COOPERATIVE SOCIETY LTD Vs. SANGEETA KEWALRAMANI
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April 21, 2022 |
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JAYWANTA GANGARAM PAWAR Vs. STATE OF MAHARASHTRA
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June 30, 2022 |
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JEETENDRA NAVLANI Vs. STATE OF MAHARASHTRA
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April 12, 2022 |
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JEEVAN ASHA TRUSTS ASHA SHISHUGRUHA Vs. GIULIANO NAV. ITALIAN NATIONAL
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July 21, 2022 |
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JEEVAN MALLAPA TONEMARE Vs. CHIEF OFFICER
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March 23, 2022 |
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JETARAM MALAJI CHOUDHARY Vs. PIMPRI CHINCHWAD MUNICIPAL CORPORATION
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June 6, 2022 |
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JIJABAI MUKAJI GATHARI Vs. STATE OF MAHARASHTRA
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October 14, 2022 |
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JIJABAI PARASRAM AATRAM Vs. COLLECTOR, NANDED
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February 10, 2022 |
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JIJAMATA PUBLIC SCHOOL Vs. EMPLOYEES PROVIDENT FUNDS ORGANIZATION
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January 20, 2022 |
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JILANI KHAJA SIKALKAR Vs. STATE OF MAHARASHTRA
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September 30, 2022 |
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JITENDRA N. JAIN Vs. STATE OF MAHARASHTRA
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January 21, 2022 |
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JITENDRA S/O SOMNATH MANDLIK Vs. STATE OF MAHARASHTRA
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February 14, 2022 |
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JITENDRAKUMAR KRISHNARAO LANJEWAR Vs. STATE OF MAHARASHTRA
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November 30, 2022 |
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JIWAN Vs. STATE OF MAHARASHTRA
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February 26, 2022 |
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JOAO ANTONIO LOPES Vs. STATE OF GOA
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December 20, 2022 |
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JOHNSON CHRISTOPHER RAICHUR Vs. STATE OF MAHARASHTRA
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January 20, 2022 |
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JORGE MENEZES SOUZA Vs. MAXIMO J R DE SOUZA
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August 26, 2022 |
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JOSE VELHO VIRGILIO JOAQUIM Vs. STATE OF GOA
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April 21, 2022 |
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JOSEPH NELSON DSOUZA Vs. STATE OF GOA
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August 17, 2022 |
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JOYCE CECILIA ROMALIA DE SOUZA Vs. CARL J. M. DE SOUZA
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March 1, 2022 |
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JSW STEEL LIMITED Vs. JANARDAN VITHU MHATRE
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January 27, 2022 |
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JSW STEEL LIMITED Vs. BELLARY OXYGEN COMPANY PRIVATE LIMITED
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November 18, 2022 |
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JUDE ROZARIO MAGIMA Vs. ASSISTANT REGISTRAR OF COOPERATIVE SOCIETIES AND ASSISTANT ELECTION OFFICER, CENTRAL ZONE
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April 13, 2022 |
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JULIANA PIRES Vs. CHIEF MANAGER, CANARA BANK
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October 27, 2022 |
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JUMRANI GAUTAM ANILKUMAR Vs. UNION OF INDIA
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December 12, 2022 |
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JWALA JAMBUVANTRAO DHOTE Vs. COMMISSIONER OF POLICE
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August 22, 2022 |
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JYOTI JAGTAP Vs. NATIONAL INVESTIGATING AGENCY
|
October 17, 2022 |
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JYOTI MAHESH AGRAWAL Vs. DEPUTY CHIEF ENGINEER
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December 19, 2022 |
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JYOTI SUNIL BADADHE Vs. AJIT MACCHINDRA BADADHE
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September 21, 2022 |
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JYOTSNAMALA ULHAS TAWADE Vs. STATE OF MAHARASHTRA
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September 15, 2022 |
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K & K FOUNDERY PVT. LTD. Vs. STATE OF MAHARASHTRA
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March 10, 2022 |
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K.R.TRADERS Vs. UNION OF INDIA
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October 11, 2022 |
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KAALKAA REAL ESTATES Vs. MUNICIPAL CORPORATION OF GR. MUMBAI
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June 23, 2022 |
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KAALKAA REAL ESTATES PRIVATE LIMITED Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
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September 20, 2022 |
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KAALKAA REAL ESTATES PVT. LTD. Vs. STATE OF MAHARASHTRA
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June 16, 2022 |
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KACHRAJI Vs. PRAYAGBAI
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April 8, 2022 |
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KADAMBA TRANSPORT CORPORATION LTD Vs. VISHRAM JADHAV MAJOR
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June 23, 2022 |
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KADAMBA TRANSPORT CORPORATION LTD., Vs. AKSHATA SANTOSH SAWANT
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March 10, 2022 |
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KADAR NAZIR INAMDAR Vs. STATE OF MAHARASHTRA
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September 29, 2022 |
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KAILAS HARIBHAU WARHE Vs. STATE OF MAHARASHTRA
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September 15, 2022 |
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KAILAS LAXMAN CHAVAN Vs. STATE OF MAHARASHTRA
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January 27, 2022 |
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KAILAS SHALIKRAO BORODE Vs. REGISTRAR MONEY LENDING
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May 6, 2022 |
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KAILASH @ MAHESH Vs. STATE OF MAHARASHTRA
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May 2, 2022 |
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KAILASH SHREERAM AGARWAL Vs. STATE OF MAHARASHTRA
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January 18, 2022 |
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KAIZAR F. PITHAPURWALA Vs. KHURSHID SAFAKAT HUSSAIN LADHI
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October 12, 2022 |
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KALPANA VIJAYSINH SAVANT Vs. BARKHA AMIR HALDIVE
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July 14, 2022 |
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KALPESH BHIMRAO MAHALE Vs. STATE OF MAHARASHTRA
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February 1, 2022 |
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KAMALABAI W/O. VITTHALRAO JADHAV Vs. DARUBAI W/O. DAJIBA
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March 31, 2022 |
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KAMALKISHOR Vs. STAR PAPER MART
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August 1, 2022 |
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KAMLA CHANDRASINGH KABALI Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
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February 2, 2022 |
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KAMLESH JANARDHAN WALDE Vs. STATE OF MAHARASHTRA
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January 4, 2022 |
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KANAIYABHAI LALBHAI CONTRACTOR Vs. KALPESH PATEL SEASONS ENTERPRISES PRIVATE LIMITED
|
April 1, 2022 |
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KANAKA KEDAR SAPRE Vs. KEDAR NARHAR SAPRE
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January 4, 2022 |
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KANHAIYYALAL JAIRAMDAS JETHWANI Vs. RUKMINIDEVI LALTAPRASAD GUPTA
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September 13, 2022 |
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KANHAIYYALAL S/O SONBAJI GAJBHIYE Vs. EDUCATION OFFICER (PRIMARY)
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May 2, 2022 |
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KANHOPATRA HARIBHAU DOLARE Vs. STATE OF MAHARASHTRA
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June 9, 2022 |
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KANHUJI S/O SATWAJI HIVRALE Vs. STATE OF MAHARASHTRA
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May 6, 2022 |
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KANJI RAVARIA Vs. ANIS ISMAIL KHOJA
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June 9, 2022 |
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KANTILAL CHHOTALAL PATEL Vs. MADHUBEN KANUBHAI PATEL
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March 21, 2022 |
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KANTILAL DASU VYAWAHARE Vs. ANIL SADASHIV JAGTAP
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January 3, 2022 |
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KANTILAL SAREMAL SOLANKI Vs. STATE OF MAHARASHTRA
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January 25, 2022 |
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KARAN Vs. STATE OF MAHARASHTRA
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December 13, 2022 |
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KARAN VISHNU KHANDELWAL Vs. HONOURABLE CHAIRMAN/SECRETARY VAIKUNTH (ANDHERI) COOPERATIVE HOUSING SOCIETY LTD
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November 10, 2022 |
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KARAN VISHNU KHANDELWAL Vs. HONOURABLE CHAIRMAN/SECRETARY VAIKUNTH (ANDHERI) COOPERATIVE
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November 9, 2022 |
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KARASEV VASILY Vs. STATE OF GOA
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September 5, 2022 |
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KARGWAL CONSTRUCTIONS PVT. LTD. Vs. OFFICE OF DISTRICT COLLECTOR AND MAGISTRATE NORTH GOA
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April 5, 2022 |
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KARISHMA IMRAAN KHAN MUJAWAR Vs. STATE OF MAHARASHTRA
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July 11, 2022 |
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KARISHMA PRAKASH Vs. UNION OF INDIA
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July 12, 2022 |
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KARMAYOGI SHANKARRAOJI PATIL Vs. RUIA AND RUIA PVT. LTD
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August 3, 2022 |
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KASHINATH JAIRAM SHETYE Vs. STATE OF GOA, THR. CHIEF SECRETARY AND 3 ORS.
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September 6, 2022 |
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KASHINATH S/O NAGNATH Vs. STATE OF MAHARASHTRA
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July 13, 2022 |
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KASHIRAM @ KASHINATH SADASHIV MAHAJAN Vs. NHAVI MASJID TRUST
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May 6, 2022 |
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KASHIRAM HANMANT JADHAV Vs. STATE OF MAHARASHTRA
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May 4, 2022 |
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KASTURI SUSHMA KHANDEKAR Vs. STATE OF MAHARASHTRA
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March 22, 2022 |
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KATEPURNA MATSYA VYAVASAYA SAHAKARI SANSTHA MARYADIT Vs. STATE OF MAHARASHTRA
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August 23, 2022 |
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KAULCHAND H. JOGANI Vs. SHREE VARDHAN INVESTMENT
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November 10, 2022 |
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KAUSABAI DATTATRAY DALVI Vs. MIRABAI SUBHASH GANGURDE
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October 7, 2022 |
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KAUSHALYABAI W/O BABURAO BHAVAR Vs. CHANDRAVIR VIRNARAYAN CHAUDHARI
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April 20, 2022 |
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KAUSHLABAI Vs. UNION OF INDIA
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November 14, 2022 |
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KAUTIK SAHEBRAO CHAVAN Vs. STATE OF MAHARASHTRA
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May 6, 2022 |
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KAVESH GOSAVI Vs. STATE
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September 22, 2022 |
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KAVILETHU NEELAKANTAN RAJAN Vs. UDAILAL RAMNARAYANI AHIR
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January 28, 2022 |
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KAVITA G. RAJANI Vs. SAMIR N. BHOJWANI
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November 9, 2022 |
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KAVITA MAHENDRA MAHAKAL Vs. STATE OF MAHARASHTRA
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April 29, 2022 |
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KAVITA SHANKAR HARALE Vs. STATE OF MAHARASHTRA
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April 5, 2022 |
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KAY VEE ENTERPRISES ENGINEERS AND BUILDERS Vs. DIRECTOR & SECRETARY, SHRI. GURU GOBIND SINGHJI
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December 21, 2022 |
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KAZI AHMED Vs. STATE OF MAHARASHTRA
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May 4, 2022 |
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KEDA PANDIT BACHHAV Vs. STATE OF MAHARASHTRA
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July 25, 2022 |
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KERSI RANDERIA Vs. ARMAITY TIRANDAZ
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February 4, 2022 |
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KESHARBAI Vs. STATE OF MAHARASHTRA
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October 17, 2022 |
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KESHAV Vs. STATE OF MAHARASHTRA
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November 24, 2022 |
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KESHAV S/O. CHANDRAKANT TAYADE Vs. STATE OF MAHARASHTRA
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June 20, 2022 |
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KETAN ANANT DESHMUKH Vs. SUMAN VISHNU DESHMUKH
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May 6, 2022 |
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KEWAL ASHOKABHAI VASOYA Vs. SUARABHAKTI GOODS PVT. LTD
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October 7, 2022 |
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KHAMBETE KOTHARI CANS & ALLIED PRODUCTS PVT. LTD. Vs. STATE OF MAHARASHTRA
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September 21, 2022 |
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KHAN MOHAMMED ARIF LALLAN Vs. DILIP BHAUSAHEB LANDE
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January 13, 2022 |
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KHANDELWAL TUBE MILL KAMGAR SANGH Vs. GOVERNMENT OF MAHARASHTRA
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August 30, 2022 |
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KHANDOBA DEVSTHAN TULJAPUR Vs. STATE OF MAHARASHTRA
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July 14, 2022 |
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KHILARI INFRASTRUCTURE PVT. LTD Vs. STATE OF MAHARASHTRA
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May 6, 2022 |
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KHUSHALI VAMAN PALKAR Vs. STATE OF GOA
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June 21, 2022 |
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KINIKO CO-OPERATIVE HOUSING SOCIETY Vs. STATE OF MAHARASHTRA
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January 18, 2022 |
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KIRAN Vs. STATE OF MAHARASHTRA
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August 19, 2022 |
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KIRAN Vs. STATE OF MAHARASHTRA
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November 15, 2022 |
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KIRAN ARJUNSINGH RATHOD Vs. STATE OF MAHARASHTRA
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August 12, 2022 |
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KIRAN CHANDRAKANT OVHAL Vs. STATE OF MAHARASHTRA
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April 29, 2022 |
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KIRAN DAMODAR PAYGODE Vs. UNION OF INDIA
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June 10, 2022 |
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KIRAN NANIK MOTWANE Vs. UDAY INDUKUMAR JASANI
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April 26, 2022 |
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KIRANKUMAR DEVIDAS DESHMUKH Vs. STATE OF MAHARASHTRA
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February 4, 2022 |
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KISAN (KRISHNAJI) ABA KAMBLE Vs. STATE OF MAHARASHTRA
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March 4, 2022 |
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KISAN S/O BHIVRAM RAUT Vs. ARCHANA WD/O ARVIND RAUT
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August 24, 2022 |
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KISAN S/O. DAMAJI Vs. STATE OF MAHARASHTRA
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September 28, 2022 |
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KISAN SADASHIV PAIK Vs. SHIVAJI KISAN PAIK
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September 16, 2022 |
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KISAN VIDYA PRASARAK SANSTHA Vs. STATE OF MAHARASHTRA
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March 23, 2022 |
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KISANPAL RAMPAL PASWAN Vs. STATE OF MAHARASHTRA
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June 6, 2022 |
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KISANRAO YADAVRAO GADEKAR Vs. CHANGDEO KHANDERAO PHATANGARE
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June 14, 2022 |
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KISHAN IRBHAJI WAGHMARE Vs. STATE OF MAHARASHTRA
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October 3, 2022 |
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KISHAN S/O GAJANANRAO GHORPADE Vs. SHIVAJI S/O SARJERAO THOMBRE
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March 21, 2022 |
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KISHAN VENKAIAH AND CO Vs. ASSTT. PROVIDENT FUND COMMISSIONER
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September 15, 2022 |
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KISHANRAO VITHALRAO BAGALE Vs. UNION OF INDIA
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November 16, 2022 |
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KISHANRAO VITHALRAO BAGALE Vs. UNION OF INDIA
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November 15, 2022 |
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KISHNABHAI NATHUBHAI Vs. HONBLE ADMINISTRATOR UNION TERRITORY
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January 5, 2022 |
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KISHOR Vs. STATE OF MAHARASHTRA
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October 21, 2022 |
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KISHOR GANGADHAR PATIL Vs. STATE OF MAHARASHTRA
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January 3, 2022 |
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KISHOR MANOHAR KAMBLE Vs. PUNE MUNICIPAL CORPORATION
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September 13, 2022 |
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KISHOR RAMESH SOHONI Vs. UNION OF INDIA
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February 23, 2022 |
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KISHOR S/O MALAYYA SANDRY Vs. STATE OF MAHARASHTRA
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March 4, 2022 |
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KISHORE D. RAORANE Vs. HIGH COURT OF JUDICATURE AT BOMBAY
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June 15, 2022 |
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KISHORE KUMAR AGARWAL Vs. NATIONAL INVESTIGATION AGENCY
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June 8, 2022 |
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KISHORI LAWANIS Vs. STATE OF GOA
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April 7, 2022 |
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KISHORSINGH KISANSINGH CHUNGDE Vs. STATE OF MAHARASHTRA
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November 15, 2022 |
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KOHLI ADVERTISING (OPC) PRIVATE LIMITED Vs. PIMPRI CHINCHWAD MUNICIPAL CORPORATION
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April 13, 2022 |
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KOLHAPUR VIDYUT APPRENTICE SWAYAM Vs. STATE OF MAHARASHTRA
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February 24, 2022 |
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KOMAL GOPAL SINHA Vs. STATE OF MAHARASHTRA
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June 7, 2022 |
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KOMAL S/O BABUSINGH ADE Vs. STATE OF MAHARASHTRA
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February 2, 2022 |
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KONKAN AGRO MARINE INDUSTRIES PVT. LTD. Vs. M/S. 7 STAR DISTILLERIES
|
October 21, 2022 |
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KRANTI D/O SHIVDAS PENTEWAD Vs. STATE OF MAHARASHTRA
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March 14, 2022 |
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KRISHNA BHOI (PRESENTLY LODGED AT COLVALE JAIL) Vs. STATE
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March 2, 2022 |
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KRISHNAJI AMARLAL KRUPLANI Vs. KALINDI JAYANT CHOUDHARI
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January 3, 2022 |
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KRUSHNA Vs. STATE OF MAHARASHTRA
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October 4, 2022 |
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KRUSHNA Vs. STATE OF MAHARASHTRA
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November 15, 2022 |
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KRUSHNA KUMAR GOKULCHAND Vs. STATE OF MAHARASHTRA
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January 14, 2022 |
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KU. DIPTI Vs. SCHEDULE TRIBE CASTE
|
May 5, 2022 |
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KU. DURGA SHRIRAM KAMTHE Vs. EDUCATION OFFICER (PRIMARY) ZILLA PARISHAD
|
December 15, 2022 |
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KU. PRATIBHA Vs. PRESIDING OFFICER, SCHOOL TRIBUNAL, AMRAVATI DIVISION
|
September 15, 2022 |
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KU. PRIYANKA D/O NAGESH ERLA Vs. DISTRICT CASTE CERTIFICATE SCRUTINY COMMITTEE
|
August 30, 2022 |
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KU. SAYALI D/O MORESHWAR SAWASAKADE Vs. SCHEDULED TRIBE CERTIFICATE SCRUTINY COMMITTEE
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March 3, 2022 |
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KU. SEEMA Vs. M. JALPATHRAO
|
February 1, 2022 |
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KU. VANDANA HARISH KALAMBHE Vs. STATE OF MAHARASHTRA
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September 6, 2022 |
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KULDEEP S/O SANJAY DESHMUKH Vs. STATE OF MAHARASHTRA
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July 13, 2022 |
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KUM. AKANKSHA BABASAHEB SHINDE Vs. STATE OF MAHARASHTRA
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April 4, 2022 |
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KUMANDAS VISANJI Vs. PUNJAB NATIONAL BANK, CORPORATE ESTABLISHED & CONSTITUTED UNDER THE BANKING COMPANIES (ACQUISITION AND TRANSFER OF UNDERTAKINGS) ACT, 1970
|
August 12, 2022 |
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KUNAL DATTU KADU Vs. STATE OF MAHARASHTRA
|
August 29, 2022 |
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KUNAL S/O DNYANESHWAR SAPKAL Vs. STATE OF MAHARASHTRA
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May 6, 2022 |
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KUNDA VASANT GAUDE Vs. VIJENDRA BABUSO NAIK
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June 17, 2022 |
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KUSHAL Vs. STATE OF MAHARASHTRA
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September 6, 2022 |
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KUSUM Vs. MALTI
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January 25, 2022 |
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KUSUM ARUN SALUNKHE Vs. GULABRAO SUKLAL PATIL
|
January 31, 2022 |
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KUSUM RAMESH AGARWAL Vs. HONBLE STATE MINISTER FOR CO-OPERATION, DEPARTMENT OF CO-OPERATION
|
October 19, 2022 |
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KUSUM SADASHIV DHONEY Vs. UNION OF INDIA
|
July 4, 2022 |
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L. G. BALAKRISHNAN & BROS LTD Vs. AMOL DILIP SABLE
|
March 22, 2022 |
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L.K.P. MERCHANT FINANCING LTD Vs. DY. COMMISSIONER OF INCOME TAX
|
July 18, 2022 |
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LADKYA JIVA BHURBHURA Vs. STATE OF MAHARASHTRA
|
February 8, 2022 |
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LADY YASHODABAI JOSHI LADIES CLUB Vs. SHILPA SANJAY KHANDEKAR
|
August 12, 2022 |
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LAHU SHIVAJI PAWAR Vs. STATE OF MAHARASHTRA
|
February 9, 2022 |
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LAKHAN @ LAXMAN Vs. ANKITA LAXMAN KALE
|
November 30, 2022 |
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LALIT LALCHAND THAKUR Vs. STATE OF MAHARASHTRA
|
January 28, 2022 |
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LALIT VASUDEO KOLAMBE Vs. CHAIRMAN, NEW ENGLISH SCHOOL
|
January 7, 2022 |
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LALITABAI W/O. MANMATHAPPA PATWARI Vs. RAMPRASAD S/O. YAMABRAHAMA
|
July 7, 2022 |
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LALITKUMAR JAGDISHKUMAR GROVER Vs. NEW BANDRA HILL CO-OPERATIVE HOUSING SOCIETY LTD
|
April 22, 2022 |
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LALMAN RAMLAL DHANDEKAR Vs. STATE OF MAHARASHTRA
|
November 10, 2022 |
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LALMANI RAMRAJ YADAV Vs. STATE OF MAHARASHTRA
|
February 1, 2022 |
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LAND ACQUISITION OFFICER, P. W. D. (CELL) Vs. PANDURANG VISHWANATH NAIK GAONKAR
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February 10, 2022 |
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LAND ACQUISITION OFFICER, PWD CELL Vs. SUDAN GOPAL PEDNEKAR
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March 17, 2022 |
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LARSEN AND TOUBRO LIMITED Vs. GIRISH DAVE
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February 28, 2022 |
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LATA NARESHKUMAR PATEL Vs. STATE OF MAHARASHTRA
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March 16, 2022 |
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LATA PRAMOD DANGRE Vs. STATE OF MAHARASHTRA
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September 22, 2022 |
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LATABAI Vs. STATE OF MAHARASHTRA
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June 10, 2022 |
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LATABAI W/O KAILASH UIKE Vs. TATA MOTORS LTD
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August 30, 2022 |
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LATE GUMANSING SHIVRAM PATIL Vs. SHRI BHIKA HARSING PATIL
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April 22, 2022 |
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LATE PITAMBAR RAGHO DHANGAR THROUGH LRS. SMT. GOJARBAI PITAMBAR SULTANE Vs. LATE SITARAM RAGHO DHANGAR THROUGH LRS SMT. INDUBAI SITARAM SULTANE
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January 21, 2022 |
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LATE SANJAY GANDHI SHIKSHAN Vs. DEPUTY DIRECTOR OF EDUCATION
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April 19, 2022 |
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LATIF KARIM SAHAB SHAIKH Vs. MD. YUSUF KARIMSAHAB SHAIKH
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November 15, 2022 |
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LAVINO KAPUR COTTON PVT. LTD. Vs. COMMISSIONER OF CGST
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December 2, 2022 |
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LAXMAN Vs. UNION OF INDIA
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October 4, 2022 |
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LAXMAN Vs. STATE OF MAHARASHTRA
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March 24, 2022 |
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LAXMAN Vs. STATE OF MAHARASHTRA
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January 25, 2022 |
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LAXMAN Vs. DR. VIJAY BHOJRAJ KHACHNE
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December 22, 2022 |
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LAXMAN B. PANMAND Vs. NUCLEAR POWER CORPORATION OF INDIA LTD.
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April 21, 2022 |
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LAXMAN BABURAO GADHE Vs. STATE OF MAHARASHTRA
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January 7, 2022 |
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LAXMAN DADASAHEB JAGTAP Vs. ADDITIONAL COMMISSIONER, KOKAN DIVISION, MUMBAI
|
January 19, 2022 |
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LAXMAN DATTATRAY JADHAV Vs. TALUKA CO-OPERATIVE ELECTION OFFICER
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November 22, 2022 |
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LAXMAN HARISCHANDRA MADHVI Vs. DIVISIONAL TRAFFIC SUPERINTENDENT MSRTC
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October 17, 2022 |
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LAXMAN PILAJI OVALEKAR Vs. STATE OF MAHARASHTRA
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May 6, 2022 |
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LAXMAN S/O. RAMSHASHTRI LONIKAR Vs. LAXMANSINGH S/O. RAMPRATAPSINGH
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March 30, 2022 |
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LAXMI YENPREDDIWAR SHIKSHAN Vs. MAROTI
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December 13, 2022 |
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LAXMIBAI Vs. ANJANABAI
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March 22, 2022 |
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LAXMIBAI NIVARTI BHANDE Vs. STATE OF MAHARASHTRA
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March 31, 2022 |
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LAXMIKANT Vs. STATE OF MAHARASHTRA
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April 7, 2022 |
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LAXMIKANT L. SAJJI Vs. STATE OF GOA
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April 5, 2022 |
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LEELABAI W/O CHHAGAN BAIRAGI Vs. STATE OF MAHARASHTRA
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April 29, 2022 |
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LEELAMRUT Vs. MORMUGAO PORT TRUST
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January 31, 2022 |
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LEENA ASHAY NANDESHWAR Vs. STATE OF MAHARASHTRA
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June 15, 2022 |
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LEENA NIRMAL CHHADWA Vs. RUPA UTKAL GADA
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October 11, 2022 |
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LEENI Vs. CHANDRAKANT
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October 6, 2022 |
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LETICIA E. DOS M. SIMOES Vs. SURESH TUKARAM SHIRODKAR
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March 1, 2022 |
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LIBERIA DSOUZA Vs. STATE OF GOA
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November 18, 2022 |
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LICEYAMMA ABRAHAM MATHEW Vs. GOA STATE POLLUTION CONTROL BOARD
|
June 16, 2022 |
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LIKHAN S/O URKUDJI MESHRAM Vs. ASSISTANT REGISTRAR
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July 22, 2022 |
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LILABAI ANANDRAO MAHALE Vs. RATNABAI RAJESH CHAUDHARI
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January 18, 2022 |
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LIQUIDATOR FOR, AAMDAR BALASAHEB Vs. YADAV DAGADU ANDHALE
|
January 13, 2022 |
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LITHOFERRO, A PARTNERSHIP FIRM Vs. DIRECTOR OF MINES AND GEOLOGY, GOVERNMENT OF GOA
|
October 7, 2022 |
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LOKMANYA GRAMIN BIGARSHETI SAHAKARI PATSANSTHA LTD Vs. SANDEEP VASANTRAO JAWALE
|
July 13, 2022 |
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LOKMAT SHRAMIK SANGHATANA Vs. MEMBER
|
September 30, 2022 |
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LUCKY SHARMA Vs. STATE OF GOA
|
April 27, 2022 |
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M/S NAGPAL PROJECTS AND CONSTRUCTION PRIVATE LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER
|
March 9, 2022 |
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M/S. ADITYA CONSTRUCTION COMPANY Vs. STATE OF MAHARASHTRA
|
March 10, 2022 |
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M/S. B.K. INFRATECH PVT. LTD. Vs. NATIONAL THERMAL POWER CORPORATION LTD.
|
December 1, 2022 |
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M/S. BHAGWATI CONSTRUCTION Vs. ZILLA PARISHAD, NANDED
|
March 24, 2022 |
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M/S. ISHA EXIM Vs. UNION OF INDIA
|
January 18, 2022 |
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M/S. JIMMY CONSTRUCTION PVT. LTD. Vs. UNION OF INDIA
|
December 19, 2022 |
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M/S. JOSHI CONSULTANCY Vs. AUTHORIZED OFFICER, CAPRI GLOBAL CAPITAL LIMITED
|
January 27, 2022 |
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M/S. KAKA CARPETS HARIYAON Vs. UNION OF INDIA
|
February 4, 2022 |
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M/S. KAMAKSHI ENTERPRISES Vs. GOA INDUSTRIAL DEVELOPMENT CORPORATION
|
October 12, 2022 |
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M/S. KARIA ERECTORS PRIVATE LIMITED Vs. UNION OF INDIA
|
February 25, 2022 |
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M/S. MEHRA & CO. Vs. STATE OF MAHARASHTRA
|
December 2, 2022 |
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M/S. MOONLINE EXPRESS CARGO PVT. LTD Vs. UNION OF INDIA THROUGH DIVISIONAL RAILWAY MANAGER
|
January 27, 2022 |
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M/S. PINAK BHARAT AND COMPANY Vs. SHRI ANIL RAMRAO NAIK
|
December 2, 2022 |
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M/S. RAUT ENTERPRISES Vs. BHABHA ATOMIC RESEARCH CENTRE
|
March 17, 2022 |
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M/S. ROHINI CONSTRUCTIONS Vs. STATE OF MAHARASHTRA
|
March 11, 2022 |
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M/S. ROYALE URBANSPACE Vs. STATE OF MAHARASHTRA
|
March 1, 2022 |
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M/S. SAINIK MINING AND ALLIED SERVICES LIMITED Vs. M/S. WESTERN COALFIELDS LIMITED
|
March 16, 2022 |
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M/S. SECURITIES & TIME SHARE OWNERS WELFARE ASSOCIATION Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
|
November 30, 2022 |
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M/S. SHREE AYYAPPA CONSTRUCTIONS Vs. SMT. NALINI VIDYANAND OAK
|
January 18, 2022 |
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M/S. SHRIDEEP ASSOCIATES Vs. STATE OF MAHARASHTRA
|
February 9, 2022 |
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M/S. UCN CABLE NETWORK (P) LTD. Vs. DESIGNATED COMMITTEE UNDER SABKA VISHWAS LEGACY DISPUTES RESOLUTION SCHEME
|
February 4, 2022 |
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M/S. V.N.REDDY, THROUGH ITS PROPRIETOR SHRI V. NARSIMHA REDDY S/O OBULA REDDY Vs. SUPERINTENDING ENGINEER, VIDARBHA IRRIGATION DEVELOPMENT CORPORATION
|
March 25, 2022 |
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M/S. VIVEK TRIMBAKRAO PATURKAR Vs. SOW. SULOCHANABAI W/O. GANGADHARRAO
|
March 4, 2022 |
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MACHINDRANATH LAXMAN MHATRE Vs. JALINDERNATH LAXMAN MHATRE THR. P.O.A. HOLDER ATISH J. MHATRE
|
January 18, 2022 |
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MACROTECH DEVELOPERS LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
January 17, 2022 |
|
MAD MAN FILM VENTURES PVT. LTD Vs. RELIANCE ENTERTAINMENT STUDIOS PVT. LTD
|
March 16, 2022 |
|
MADAN GOPAL CHATURVEDI Vs. DIRECTORATE OF ENFORCEMENT, MUMBAI
|
April 27, 2022 |
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MADAN WAMAN CHODANKAR Vs. KESHAV MALIK HARDWARE CORP
|
July 25, 2022 |
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MADANGOPAL BANARASILAL JALAN Vs. PARTHA SARATHY SARKAR
|
November 28, 2022 |
|
MADANLAL ZUMBERLAL NAHAR Vs. CHIEF OFFICER
|
September 28, 2022 |
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MADHAV Vs. MOHAMMAD ALI
|
October 21, 2022 |
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MADHAV ATMARAM SAHAKARI Vs. DEPUTY COLLECTOR & S.D.O.
|
February 11, 2022 |
|
MADHAV BHIMRAO MENKUDALE Vs. STATE OF MAHARASHTRA
|
April 21, 2022 |
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MADHAV DHONDIBA WADWALE Vs. STATE OF MAHARASHTRA
|
January 6, 2022 |
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MADHAV S/O LAXMAN SURYAWANSHI Vs. STATE OF MAHARASHTRA
|
August 23, 2022 |
|
MADHAV S/O RAJENDRA NARHARE Vs. SECRETARY, BANJARA JAN-JAGRUTI MANDAL
|
February 17, 2022 |
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MADHAV S/O SOPAN THOTVE Vs. STATE OF MAHARASHTRA
|
April 26, 2022 |
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MADHAVRAO BHAGWATRAO RAJEBAHADUR Vs. STATE OF MAHARASHTRA
|
January 12, 2022 |
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MADHAVRAO WAMANRAO PATIL Vs. UDDHAV JANARTAN BARI
|
February 9, 2022 |
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MADHUKAR MAKAJI MUDGUL Vs. STATE OF MAHARASHTRA
|
August 19, 2022 |
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MADHUKAR S/O ANNA AAHER Vs. SHAIKH SHAMSHODDIN S/O SHAIKH
|
May 6, 2022 |
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MADHUKAR VIJAY MALI Vs. STATE OF MAHARASHTRA
|
March 30, 2022 |
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MADHURI W/O SHYAM YESMOD Vs. SHYAM S/O MASHNAJI YESMOD
|
April 12, 2022 |
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MAGDUM BIBI WAQF Vs. STATE OF MAHARASHTRA
|
June 6, 2022 |
|
MAGNUM OPUS IT CONSULTING PRIVATE LIMITED Vs. ARTCAD SYSTEMS
|
October 6, 2022 |
|
MAGNUM OPUS IT CONSULTING PRIVATE LIMITED Vs. ARTCAD SYSTEMS,
|
September 14, 2022 |
|
MAHA ACTIVE ENGINEERS INDIA PVT. LTD Vs. MAHARASHTRA STATE ELECTRICITY TRANSMISSION CO. LTD.
|
January 10, 2022 |
|
MAHADEO Vs. STATE OF MAHARASHTRA
|
December 20, 2022 |
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MAHADEO Vs. STATE OF MAHARASHTRA
|
November 14, 2022 |
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MAHADEO Vs. STATE OF MAHARASHTRA
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December 2, 2022 |
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MAHADEO Vs. STATE OF MAHARASHTRA
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October 17, 2022 |
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MAHADEO RAMA MADHVI Vs. STATE OF MAHARASHTRA
|
September 6, 2022 |
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MAHADEO S/O BHAGWAT KHATAWKAR Vs. STATE OF MAHARASHTRA
|
July 7, 2022 |
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MAHADEV ASARAM SILLODE Vs. STATE OF MAHARASHTRA
|
April 6, 2022 |
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MAHADEV NARAYAN BHUSARI Vs. STATE OF MAHARASHTRA
|
August 24, 2022 |
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MAHADEV SADHU INGALE Vs. STATE OF MAHARASHTRA
|
February 3, 2022 |
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MAHADEV SOMNATH SWAMI (DIED THROUGH L.RS.) Vs. SHIVALING SHIVACHARYA GURU MADIWAL SHIVACHARYA
|
October 12, 2022 |
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MAHADU MARUTI JAWALE Vs. PRALHAD BHANUDAS
|
February 9, 2022 |
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MAHARASHTRA CO-OPERATIVE MARKETING FEDERATION Vs. SUJIT
|
September 21, 2022 |
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MAHARASHTRA RAJYA VIDYUT MANDAL Vs. SECRETARY, MINISTRY OF LABOUR AND EMPLOYMENT
|
September 29, 2022 |
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MAHARASHTRA STATE CO-OPERATIVE Vs. LIQUIDATOR
|
November 15, 2022 |
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MAHARASHTRA STATE CO-OPERATIVE BANK LTD. Vs. HONURABLE CABINET MINISTER
|
October 14, 2022 |
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MAHARASHTRA STATE ELECTRICITY BOARD Vs. SUDHIR KAMALKAR AYACHIT
|
January 4, 2022 |
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MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED Vs. HEAD MASTER, ANUDANIT PRATHAMIK ASHRAM SHALA
|
July 19, 2022 |
|
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD Vs. BADRINATH PEMA RATHOD
|
January 14, 2022 |
|
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD. Vs. SANDEEP SADANAND VANJARI
|
October 10, 2022 |
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MAHARASHTRA STATE ROAD TRANSPORT Vs. SANGHARSH ST KARGAR SANGHATAN
|
April 7, 2022 |
|
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. SUBHASH S/O. PUNDLIKRAO BHALERAO
|
January 21, 2022 |
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MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. NASIM BEGUM
|
April 18, 2022 |
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MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. ANIL S/O NARAYAN SONAWANE
|
January 5, 2022 |
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MAHARASHTRA STATE WAREHOUSING CORPORATION Vs. PUSAD URBAN CO-OPERATIVE BANK LTD
|
July 8, 2022 |
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MAHARASHTRA STATE WRESTLING ASSOCIATION Vs. UNION OF INDIA
|
November 9, 2022 |
|
MAHATMA GANDHI INSTITUTE OF MEDICAL SCIENCES Vs. UNION OF INDIA
|
January 4, 2022 |
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MAHAVIR RAGHUNATHRAO HULUNGARE Vs. STATE OF MAHARASHTRA
|
September 21, 2022 |
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MAHAVIR SUGANCHAND GHOPDA Vs. STATE OF MAHARASHTRA
|
January 5, 2022 |
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MAHENDRA CHANDRAKANT JADHAV Vs. STATE OF MAHARASHTRA
|
February 1, 2022 |
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MAHENDRA GOVINDRAO GAIKWAD Vs. STATE OF MAHARASHTRA
|
April 21, 2022 |
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MAHENDRA JAYPRAKASH JAISWAL Vs. STATE OF MAHARASHTRA
|
April 5, 2022 |
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MAHENDRA KUMAR @ LALA DUVARI KEWAT Vs. STATE OF MAHARASHTRA
|
March 22, 2022 |
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MAHENDRA MANGRURAM GUPTA Vs. RAJDAI NANDLAL SHAW
|
June 15, 2022 |
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MAHENDRA MOHANLAL JAIN Vs. ARVIND VASANTLAL SHETH
|
October 6, 2022 |
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MAHENDRA RUSHI DHAWADE Vs. EDUCATION OFFICER (SECONDARY) ZILLA PARISHAD
|
January 12, 2022 |
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MAHENDRA S/O BALRAJ POTPULEWAL Vs. PREMSUKH S/O MANSUKH SANCHETI
|
March 3, 2022 |
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MAHENDRA VASUDEO GAVAS Vs. STATE OF MAHARASHTRA
|
August 25, 2022 |
|
MAHESH Vs. STATE OF MAHARASHTRA
|
July 5, 2022 |
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MAHESH Vs. KALIDAS KASHINATH
|
June 13, 2022 |
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MAHESH Vs. STATE OF MAHARASHTRA
|
December 2, 2022 |
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MAHESH DAJI SALUNKHE Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
|
October 17, 2022 |
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MAHESH KARIMAN TIRKI Vs. STATE OF MAHARASHTRA
|
October 14, 2022 |
|
MAHESH KUMAR TOSHNIWAL Vs. SHRI SAI GANESH SEALINES
|
March 8, 2022 |
|
MAHESH SHAMBHULAL BHANUSHALI @ GORI Vs. ANURON ENTERPRISES PVT LTD
|
April 6, 2022 |
|
MAHESH SHARMA Vs. STATE OF MAHARASHTRA
|
June 6, 2022 |
|
MAHESH THAKUR SINGH Vs. STATE OF MAHARASHTRA
|
March 4, 2022 |
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MAHESH WAMAN MANJREKAR Vs. STATE OF MAHARASHTRA
|
March 1, 2022 |
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MAHINDRA DINANATH PRABHU Vs. ROQUE FELIX DE SOUZA(DEC)
|
July 4, 2022 |
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MALA KUNDAN RAI Vs. RAJEEV RAMGOPAL AGARWAL
|
October 12, 2022 |
|
MALANBAI Vs. UNION OF INDIA
|
November 9, 2022 |
|
MALAPPA BHIKAPPA BIRADAR Vs. AAMSIDHA BHIKAPPA BIRADAR
|
January 27, 2022 |
|
MALKITSINGH S/O. SADHUSINGH MUTAR Vs. NANDA WD/O. KAMLAKAR KALE
|
April 27, 2022 |
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MALVI SUVARNAKAR SANSTHA Vs. STATE OF MAHARASHTRA
|
December 2, 2022 |
|
MALVIKA RAJNIKANT MEHTA Vs. JESS CONSTRUCTION
|
April 28, 2022 |
|
MANAGING DIRECTOR, GOA STATE INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED Vs. SHRIKANT P. SHIRODKAR, INDIAN NATIONAL
|
February 4, 2022 |
|
MANAGING DIRECTOR, MAHARASHTRA STATE COOPERATIVE MARKETING FEDERATION LTD. Vs. DILIP
|
November 29, 2022 |
|
MANAS DAS Vs. POLICE INSPECTOR, OFFICER IN CHARGE OF VERNA POLICE STATION
|
April 5, 2022 |
|
MANAS MANDAR GODBOLE Vs. STATE OF MAHARASHTRA
|
December 20, 2022 |
|
MANDA RAJESH NAIK Vs. RAJAPPA DURGAPPA
|
August 22, 2022 |
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MANDABAI RAMDAS DATIR Vs. BABURAO KISAN DATIR
|
May 2, 2022 |
|
MANDAR Vs. STATE OF MAHARASHTRA
|
April 13, 2022 |
|
MANDAR INDUSTRIES Vs. INDSUR GEAR LTD.
|
January 24, 2022 |
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MANGALABAI JANARDHAN SHINDE Vs. STATE OF MAHARASHTRA
|
August 20, 2022 |
|
MANGALCHAND Vs. STATE OF MAHARASHTRA
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June 21, 2022 |
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MANGESH ANIL MALI Vs. STATE OF MAHARASHTRA
|
December 22, 2022 |
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MANGESH ARJUN BHOSALE Vs. STATE OF MAHARASHTRA
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March 17, 2022 |
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MANGESH DEORAO KANNAKE Vs. STATE OF MAHARASHTRA
|
November 17, 2022 |
|
MANGESH RAJAN DERVANKAR Vs. ADMISSIONS REGULATING AUTHORITY
|
April 26, 2022 |
|
MANGESH S/O PANDURANG GUND Vs. STATE OF MAHARASHTRA
|
February 8, 2022 |
|
MANGESH SADANAND MASANE Vs. STATE OF MAHARASHTRA
|
September 6, 2022 |
|
MANGESH SUBHASHRAO BHETALU Vs. DIVISIONAL JOINT REGISTRAR
|
July 4, 2022 |
|
MANGESH TUKARAM SAWANT Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
|
April 29, 2022 |
|
MANGILAL BARKU PAWARA Vs. STATE OF MAHARASHTRA
|
March 17, 2022 |
|
MANIAR ASSOCIATES LLP Vs. VIJAY NIWAS CO-OP. HSG. SOC. LTD
|
March 16, 2022 |
|
MANIDHARI STAINLESS WIRES PVT. LTD Vs. MERCURY METAL INDUSTRIES
|
August 19, 2022 |
|
MANIK RAMBHAU PAWAR Vs. KAMLAKAR ATMARAM KADAM
|
August 2, 2022 |
|
MANIK S/O SHANKARRAO CHAVAN Vs. STATE OF MAHARASHTRA
|
May 6, 2022 |
|
MANIK SAMBHAJI SALUNKE Vs. STATE OF MAHARASHTRA
|
April 5, 2022 |
|
MANIKANTHA NARENDRA RATHOD Vs. STATE OF MAHARASHTRA
|
May 4, 2022 |
|
MANISH Vs. GENERAL MANAGER
|
April 13, 2022 |
|
MANISH Vs. SAU. CHITRA
|
November 21, 2022 |
|
MANISH Vs. STATE OF MAHARASHTRA
|
September 27, 2022 |
|
MANISH HANSRAJ PANDEY Vs. STATE OF MAHARASHTRA
|
April 27, 2022 |
|
MANISH KHANDELWAL Vs. ICICI BANK LIMITED
|
April 22, 2022 |
|
MANISH KHERA Vs. JAYAJIT TRUST, THROUGH ITS TRUSTEES CHETAN JAVERI AND RUPESH MEHTA
|
March 10, 2022 |
|
MANISHA @ JANGLABAI GANESH CHAVAN Vs. STATE OF MAHARASHTRA
|
October 7, 2022 |
|
MANISHA DNYNESHWAR LONDHE
Vs. STATE OF MAHARASHTRA
|
January 19, 2022 |
|
MANISHA MAHESH SAWANT Vs. ADHIKARI ENGINEERING PRIVATE LIMITED
|
May 26, 2022 |
|
MANISHA SANJAY NIKAM Vs. SHRADDHA SANJAY NIKAM
|
February 17, 2022 |
|
MANISHA SHETTY Vs. SATYA SAI CO-OP HOUSING SOCIETY LTD.
|
February 2, 2022 |
|
MANJEETSINGH SARMUKH SINGH Vs. RAMESH
|
September 21, 2022 |
|
MANJULABEN SHAH Vs. MADHURIBEN MEGHJI SHAH
|
March 2, 2022 |
|
MANJUNATH GAUNDAR Vs. STATE OF GOA
|
June 30, 2022 |
|
MANJUSHA PAWAN PUNDKAR Vs. STATE OF MAHARASHTRA
|
September 20, 2022 |
|
MANOHAR Vs. STATE OF MAHARASHTRA
|
November 17, 2022 |
|
MANOHAR BAPPAJI GAIKWAD Vs. STATE OF MAHARASHTRA
|
December 1, 2022 |
|
MANOHAR CHOWGULE Vs. GAURUI D. HONAVARKAR
|
February 10, 2022 |
|
MANOHAR LAXMAN RATHOD Vs. STATE OF MAHARASHTRA
|
July 4, 2022 |
|
MANOHAR SAHADEV PARAB Vs. STATE OF MAHARASHTRA
|
July 29, 2022 |
|
MANOJ GENU SANDHAN Vs. STATE OF MAHARASHTRA
|
April 8, 2022 |
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MANOJ GOKULDAS MANUDHUNE Vs. STATE OF MAHARASHTRA
|
April 21, 2022 |
|
MANOJ MURLIMANOHAR KHANDELWAL Vs. STATE OF MAHARASHTRA
|
December 2, 2022 |
|
MANOJ SUBHASH PATIL Vs. STATE OF MAHARASHTRA
|
June 21, 2022 |
|
MANOJKUMAR OMPRAKASH DALMIA Vs. OMPRAKASH DALMIA
|
March 21, 2022 |
|
MANSARAM DAMU AHIRE Vs. STATE OF MAHARASHTRA
|
August 23, 2022 |
|
MANSING VIJAY BONDRE Vs. STATE OF MAHARASHTRA
|
April 12, 2022 |
|
MANSOORALI KHAN AHMED KHAN Vs. STATE OF MAHARASHTRA
|
February 14, 2022 |
|
MANU BABU PATEL Vs. PRAKASH MOHANLAL DESAI
|
July 28, 2022 |
|
MAQSOOD MOHAMMED MUSTAK Vs. STATE OF MAHARASHTRA
|
May 2, 2022 |
|
MARACELINO DIAS Vs. POLICE INSPECTOR
|
August 1, 2022 |
|
MARIA ARAMITA VAS Vs. DIRECTOR OF EDUCATION
|
September 22, 2022 |
|
MARIA J. FERNANDES Vs. STATE OF GOA
|
January 28, 2022 |
|
MARIA THEREZA DE JESUS ALIAS ANNE FERNANDES Vs. MARIA CORINTA NORONHA
|
February 16, 2022 |
|
MARIO COTTA PEREIRA Vs. STATE OF GOA
|
August 26, 2022 |
|
MARIYAYI MACHHIMAAR SAHKARI SANSTHYA MARYADIT Vs. DEPARTMENT OF FISHERIES
|
March 23, 2022 |
|
MAROTI MALHARRAO GADKARI Vs. VITTHAL GOVINDRAO DAHAKE
|
April 25, 2022 |
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MAROTI NARAYANRAO SHINDE Vs. MAHESH S/O RAOSAHEB KATKADE
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September 5, 2022 |
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MAROTI S/O MANIKRAO DHEPE Vs. STATE OF MAHARASHTRA
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May 4, 2022 |
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MARUTI AGARWADEKAR Vs. BIKARO
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January 3, 2022 |
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MARUTI B. NAIK Vs. STATE OF GOA
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October 3, 2022 |
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MARUTI GANU Vs. STATE OF MAHARASHTRA
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December 8, 2022 |
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MARUTI NATHYABO GOPHANE Vs. STATE OF MAHARASHTRA
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February 1, 2022 |
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MARUTI NAVNATH SONAWANE Vs. STATE OF MAHARASHTRA
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May 4, 2022 |
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MARUTI WADAR Vs. YAMANAPPA
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September 22, 2022 |
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MARY FERNANDES Vs. ROQUE OLAVO SOARES
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April 29, 2022 |
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MARY JAYNE DIAS PINHEIRO Vs. STATE OF GOA
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April 11, 2022 |
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MASTAN NABISHA MURSHAD Vs. EDUCATION OFFICER (SECONDARY)
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September 29, 2022 |
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MATSYODARI SHIKSHAN SANSTHA, JALNA Vs. NANDKUMAR SANTRAM MALSHKHARE
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March 25, 2022 |
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MAYARAM Vs. COLLECTOR, WASHIM
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September 15, 2022 |
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MAYUR SAKHARAM PARICHARAK Vs. RAMESH HARIDAS BHISE
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September 30, 2022 |
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MAYUR SHIVAJI BHOSALE Vs. STATE OF MAHARASHTRA
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January 27, 2022 |
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MAYUR VASANT SONAWANE Vs. STATE OF MAHARASHTRA
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April 21, 2022 |
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MAYUR VIDYADHAR SAWANT GUROV Vs. VIDYADHAR DATTA SAWANT
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February 3, 2022 |
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MAYURESH AJIT GAMBHIR Vs. STATE OF MAHARASHTRA
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July 5, 2022 |
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MAYURESH SUBHASH SONAWANE Vs. YASHWANT BABU BHOIR
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January 27, 2022 |
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MAZANIA OF SHREE NAVADURGA Vs. STATE OF GOA
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November 15, 2022 |
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MD. NOUSHAD MD. SHAMSHAD ABBASSI Vs. STATE OF MAHARASHTRA
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April 1, 2022 |
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MEDICARE FOUNDATION PVT. LTD. Vs. STATE OF GOA
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January 14, 2022 |
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MEENA ANAND SURYADUTT BHATT Vs. UNION OF INDIA
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July 8, 2022 |
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MEENA BABU DARADE Vs. CHIEF ELECTION COMMISSIONER
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December 7, 2022 |
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MEENA RAVINDRA JHAVERI Vs. DR. NILESH VORA
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March 2, 2022 |
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MEENAL MOHAN GARUDI Vs. MOHAN EKNATH GARUDI
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November 7, 2022 |
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MEENANATH BODAKE Vs. INTELLIGENCE OFFICER, D.R.I.
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January 4, 2022 |
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MEENANATH FATARPEKAR Vs. MICROSTRARTEGY INDIA PVT.LTD
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July 22, 2022 |
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MEGH REALTY AND DEVELOPERS PRIVATE LIMITED Vs. LEARNED JOINT CHARITY COMMISSIONER
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July 21, 2022 |
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MEHUL RAJNETSING THAKUR Vs. UNION OF INDIA
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February 4, 2022 |
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MEHUL THAKUR Vs. DIRECTORATE OF ENFORCEMENT
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March 2, 2022 |
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MELATHARU MINING COMPANY Vs. STATE OF MAHARASHTRA
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May 6, 2022 |
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MEMBERS OF THE COMMITTEE/ ZAMAT Vs. SADGURU KRISHNA SHETYE
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September 8, 2022 |
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MEP INFRASTRUCTURE DEVELOPERS LTD Vs. MSRDC SEA LINK LTD
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August 20, 2022 |
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METAFORGE ENGINEERING (I) P. LTD. Vs. UNION OF INDIA
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July 20, 2022 |
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METRO ORTEM LTD Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
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December 21, 2022 |
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MICHIGAN ENGINEERS PVT. LTD Vs. MAHARASHTRA RAIL INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED
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May 6, 2022 |
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MICROPARK LOGISTICS PVT. LTD. Vs. STATE OF MAHARASHTRA
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April 13, 2022 |
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MICROVISION TECHNOLOGIES Vs. DHULE MUNICIPAL CORPORATION
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November 14, 2022 |
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MIDC PRAKALPGRASTH MAJUR SAHKARI SANSTHA Vs. DISTRICT DEPUTY REGISTRAR
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August 1, 2022 |
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MILIND HEMRAJ DHAPODKAR Vs. STATE OF MAHARASHTRA
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July 7, 2022 |
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MILINDKUMAR Vs. STATE OF MAHARASHTRA
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November 17, 2022 |
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MINA Vs. UNION OF INDIA
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October 10, 2022 |
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MIR KHAIRUDDIN Vs. BHUJANG
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June 14, 2022 |
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MIRAJ DRYMIX PRIVATE LIMITED Vs. SNOWCEM PAINTS PRIVATE LIMITED
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September 7, 2022 |
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MIRZA MUKRAMALI Vs. STATE OF MAHARASHTRA
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May 6, 2022 |
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MIRZA SHARIQUE BAIG Vs. MOHD. NASIM
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July 27, 2022 |
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MISS KAVITA BHAGWAT MARATHE Vs. MAHARASHTRA STATE ELECTRICITY
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September 30, 2022 |
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MISS MADHU Vs. STATE OF MAHARASHTRA
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April 11, 2022 |
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MISS SAHANA S. RAO AITHAL Vs. UNION OF INDIA
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April 26, 2022 |
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MISS SAYEE Vs. MINISTER OF EDUCATION & MINISTER OF HEALTH AND FAMILY WELFARE
|
December 15, 2022 |
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MISS SONALI MALLIKARJUN BEDGNUR Vs. DNYANSAMPADA SHIKSHAN PRASARAK MANDAL
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January 31, 2022 |
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MITALI SATISH UMBARJE Vs. STATE OF MAHARASHTRA
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October 19, 2022 |
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MITTU Vs. STATE OF MAHARASHTRA
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September 27, 2022 |
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MO. HASAN MEHNDI HASAN SHEIKH Vs. STATE OF MAHARASHTRA
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December 2, 2022 |
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MO. SAYEED AB. RASHID Vs. STATE OF MAHARASHTRA
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June 16, 2022 |
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MOBILE BIDI TRADERS Vs. AMIN REHMAN SULEMAN
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August 29, 2022 |
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MODU SONSING VANJARI Vs. KAMALABEN BASILAL PATIL
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December 8, 2022 |
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MODY PUMPS INC Vs. SOVEREIGN PUMPING SOLUTIONS PRIVATE LIMITED
|
April 27, 2022 |
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MOHAMAD MALIK ABDUL SABBIR CHAVAN Vs. DIVISIONAL COMMISSIONER
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April 8, 2022 |
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MOHAMMAD AHSAN Vs. MOHAMMAD GOUS
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November 18, 2022 |
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MOHAMMAD ANAS MOHAMMAD SALIM Vs. DISTRICT CASTE SCRUTINY COMMITTEE, AMRAVATI
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April 26, 2022 |
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MOHAMMAD AZAD Vs. STATE OF MAHARASHTRA
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November 22, 2022 |
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MOHAMMAD BIN SAEED BIN KILEB Vs. DIVISIONAL COMMISSIONER
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August 29, 2022 |
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MOHAMMAD HUSSAIN ISHAQUE KHAN Vs. ABDUL GAFOOR AHMAD PATHAN
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February 24, 2022 |
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MOHAMMAD IQBAL YAKUBJI Vs. HARI SHANKAR MOKALE
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November 29, 2022 |
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MOHAMMAD MUSHTAQ MOOSA TARAMI Vs. STATE OF MAHARASHTRA
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February 9, 2022 |
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MOHAMMAD NAWAB MOHAMMAD ISLAM Vs. DIRECTORATE OF ENFORCEMENT
|
June 17, 2022 |
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MOHAMMAD NAWAB MOHAMMAD ISLAM MALIK @ NAWAB MALIK Vs. DIRECTORATE OF ENFORCEMENT
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June 10, 2022 |
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MOHAMMAD NAWAB MOHAMMAD ISLAM MALIK @ NAWAB MALIK Vs. DIRECTORATE OF ENFORCEMENT
|
March 15, 2022 |
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MOHAMMAD RAFIQUE MOHAMMAD SALEEM SIDDIQUI Vs. STATE OF MAHARASHTRA
|
August 3, 2022 |
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MOHAMMAD RAISUDDIN Vs. NATIONAL INVESTIGATING AGENCY
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June 27, 2022 |
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MOHAMMAD S/O SAYEED SHIBIBI Vs. STATE OF MAHARASHTRA
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November 30, 2022 |
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MOHAMMAD SIDDIQUI MOHAMMAD Vs. STATE OF MAHARASHTRA
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December 22, 2022 |
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MOHAMMED FARHAN MEMON Vs. STATE OF GOA
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September 13, 2022 |
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MOHAMMED IQBAL Vs. MUNICIPAL CORPORATION OF GREATED MUMBAI
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February 8, 2022 |
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MOHAMMED RIYAZ SHAIKH Vs. EDIT II PRODUCTIONS BINAIFER SANJAY KOHLI
|
September 8, 2022 |
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MOHAMMED SAMIUDDIN SIDDIQUI Vs. STATE OF MAHARASHTRA
|
July 20, 2022 |
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MOHAN DAVLYA GAVIT Vs. STATE OF MAHARASHTRA
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April 1, 2022 |
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MOHAN INDIA PVT. LTD. Vs. NATIONAL SPOT EXCHANGE LTD.
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August 4, 2022 |
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MOHAN TEJPAL THOLAR Vs. BHASKAR BHAGWAN KOLI
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June 29, 2022 |
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MOHD. ARSHAD MOHD. TAHIR Vs. STATE OF MAHARASHTRA
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June 13, 2022 |
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MOHD. JAHID ABDUL HAMID ANSARI Vs. STATE OF MAHARASHTRA
|
April 29, 2022 |
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MOHD. KHALID Vs. STATE OF MAHARASHTRA
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April 27, 2022 |
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MOHD. KUTUBUDDIN Vs. STATE OF MAHARASHTRA
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April 12, 2022 |
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MOHD. LUTHPURA VAJIDALI SHAIKH Vs. STATE OF MAHARASHTRA
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February 26, 2022 |
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MOHD. QAISAR MOHD. AJMAL USMANI Vs. UNION OF INDIA
|
November 11, 2022 |
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MOHD. RAEES Vs. STATE OF MAHARASHTRA
|
May 6, 2022 |
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MOHD. SAGIR BASHIR CHAUHAN Vs. DEPUTY INSPECTOR GENERAL OF PRISONS
|
November 23, 2022 |
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MOHD.KASIM WALI MOHD Vs. STATE OF MAHARASHTRA
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April 19, 2022 |
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MOHHAMAD JAVED Vs. DIVISIONAL COMMISSIONER
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July 19, 2022 |
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MOHINI Vs. COLLECTOR, JALGAON
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March 17, 2022 |
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MOHINI MOHANRAO SALUNKE Vs. RAMDAS HANUMANT JADHAV
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October 18, 2022 |
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MOHMAMMED HUSSAIN HANIF SHAIKH Vs. DIRECTORATE OF ENFORCEMENT
|
February 4, 2022 |
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MONICA SUNIT UJJAIN Vs. SANCHU M. MENON
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August 2, 2022 |
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MONIKA Vs. STATE OF MAHARASHTRA
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January 7, 2022 |
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MONIKA D/O SIDHARTH JADHAV Vs. STATE OF MAHARASHTRA
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June 6, 2022 |
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MONIKA NARENDRA SHARMA Vs. MUKESHKUMAR RAMNATH BHAGAL
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June 15, 2022 |
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MONTY BAHADUR KAROTIYA Vs. COMMISSIONER OF POLICE
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November 15, 2022 |
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MOOSABHAI GAGJI KHETANI Vs. RAHIM MANJI KABA
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July 13, 2022 |
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MORESHWAR S/O RAMCHANDRA HADKE Vs. STATE OF MAHARASHTRA
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March 16, 2022 |
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MOSA ANAND RAJULU Vs. M/S. V. SHIPS MONACO
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January 19, 2022 |
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MOTHER TERESA BALAKASHRAM Vs. STATE OF MAHARASHTRA
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September 8, 2022 |
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MPOWER FACILITY SERVICES PVT.LTD. Vs. UNION OF INDIA
|
January 31, 2022 |
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MRS. MARIA THEREZA Vs. MARIA CORINTA
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February 14, 2022 |
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MRS. RAZIYA ABDUL KADIR SHAIKH Vs. UNION OF INDIA
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January 24, 2022 |
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MRS. RUKSANA SHAMSHUDDIN INAMDAR Vs. DISTRICT CASTE CERTIFICATE VALIDITY COMMITTEE
|
February 24, 2022 |
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MRS. VARSHA MORESHWAR GHARAT Vs. STATE OF MAHARASHTRA
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March 24, 2022 |
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MRUNAL MANDAR JOSHI Vs. STATE OF MAHARASHTRA
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April 13, 2022 |
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MS. X Vs. STATE OF MAHARASHTRA
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February 4, 2022 |
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MSL GROUP INDIA Vs. EKNATH NARAYAN SHELAR
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February 10, 2022 |
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MSL GROUP INDIA Vs. EKNATH NARAYAN SHELAR
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February 18, 2022 |
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MT PAMBOOR 2 (IMO 9914852) Vs. MT PAMBOOR 2 (IMO 9914852)
|
August 19, 2022 |
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MUBARAZ MUSAFIR KHAN Vs. KALYAN DOMBIVLI MUNICIPAL CORPORATION
|
November 17, 2022 |
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MUBIN KADAR SHAIKH Vs. STATE OF MAHARASHTRA
|
May 4, 2022 |
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MUKESH D. RAMANI INDIAN INHABITANT Vs. STATE OF MAHARASHTRA
|
August 22, 2022 |
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MUKESH KAPOOR Vs. UNION OF INDIA
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June 20, 2022 |
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MUKESH S/O DHARMAJI BAMBOLE Vs. STATE OF MAHARASHTRA
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May 4, 2022 |
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MUKTABAI CHANDRAKANT PARWAT Vs. STATE OF MAHARASHTRA
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April 22, 2022 |
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MULCHAND DHANJI SHAH Vs. NOORDAM IRAJ AHMED
|
January 10, 2022 |
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MULUND STALL HOLDERS AND OWNERS WELFARE ASSOCIATION Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
|
March 9, 2022 |
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MUMBAI SHRAMIK SANGH Vs. UNION OF INDIA
|
May 27, 2022 |
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MUNIB MEMON Vs. STATE OF MAHARASHTRA
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September 27, 2022 |
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MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. RAJENDRA PHULCHAND GUPTA
|
February 28, 2022 |
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MUNICIPAL COUNCIL BHUSAWAL Vs. DEVESH RAMCHANDRA YAWALKAR
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November 22, 2022 |
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MUNICIPAL COUNCIL, CHIKHLI Vs. AJAY
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January 12, 2022 |
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MUNISH Vs. PARTHA
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November 28, 2022 |
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MUNISH RAJKUMAR MAHAJAN Vs. UNION OF INDIA
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February 11, 2022 |
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MURLIDHAR Vs. STATE OF MAHARASHTRA.
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October 4, 2022 |
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MURLIDHAR DATTA KAYANDE Vs. STATE OF MAHARASHTRA
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April 12, 2022 |
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MUTHA VIBHAG SAH. DUDH UTPADAK SANSTHA MARYADIT Vs. ELECTION OFFICER
|
March 19, 2022 |
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MUZAFFAR MANZOOR KADRI Vs. STATE GOVT. OF GOA
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October 12, 2022 |
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MYSORE DEEP PERFUMERY HOUSEHOLD Vs. SUNILKUMAR AMRUTLAL JAIN
|
May 6, 2022 |
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MYSTICAL TECHPLAST PVT. LTD Vs. MAHARASHTRA STATE ROAD DEVELOPMENT CORPORATION LTD
|
April 25, 2022 |
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N. HALKARA H.U.F Vs. PRADIP BASTIMAL CHOPRA
|
February 2, 2022 |
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NABEEL CONSTRUCTION PVT. LTD Vs. UNION OF INDIA
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January 21, 2022 |
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NABI HASAN NOOR HASAN KHAN Vs. STATE OF MAHARASHTRA
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September 28, 2022 |
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NAGESH Vs. STATE OF MAHARASHTRA
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December 2, 2022 |
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NAGNATH RANGNATH CHAWARE Vs. STATE OF MAHARASHTRA
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March 31, 2022 |
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NAGPUR IMPROVEMENT TRUST Vs. DEEPAK
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June 6, 2022 |
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NALINI NAGNATH UPHALKAR Vs. NAGNATH MAHADEV UPHALKAR
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October 12, 2022 |
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NALINI UTTAMSING PATIL Vs. EDUCATION OFFICER (SECONDARY), ZILLA PARISHAD
|
April 5, 2022 |
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NAMDEO BABUJI BANGDE Vs. STATE OF MAHARASHTRA
|
April 4, 2022 |
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NAMDEV NATTHUJI GANESHKAR Vs. STATE OF MAHARASHTRA
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December 13, 2022 |
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NAMRATA ANIL YADAV Vs. BHUPENDRA MANOHAR BHOIR
|
April 13, 2022 |
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NAMRATA AVINASH KADU WIFE OF PAPPU @ AVINASH VASANT KADU Vs. STATE OF MAHARSHTRA
|
December 22, 2022 |
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NANA FALGUNRAO PATOLE Vs. NITIN JAIRAM GADKARI
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September 30, 2022 |
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NANASAHEB Vs. STATE OF MAHARASHTRA
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September 23, 2022 |
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NANASAHEB VASANTRAO JADHAV Vs. STATE OF MAHARASHTRA
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February 26, 2022 |
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NANDABAI RAMLING AVDHUT Vs. MAHANANDA @ ANNAPURNA KARANDE
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January 4, 2022 |
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NANDAKUMAR Vs. STATE OF MAHARASHTRA
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January 27, 2022 |
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NANDAN JAYANT PENDSEY Vs. STATE OF MAHARASHTRA
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December 6, 2022 |
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NANDED DISTRICT CENTRAL CO-OPERATIVE BANK Vs. VIJAYKUMAR PANDURANG JADHAV
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March 10, 2022 |
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NANDKISHOR Vs. SHANKARRAO
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June 13, 2022 |
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NANDKISHOR Vs. STATE OF MAHARASHTRA
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November 9, 2022 |
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NANDKISHOR SHRIKRISHNA WANKHEDKAR Vs. STATE OF MAHARASHTRA
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October 20, 2022 |
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NANDKISHORE NAVALKISHORE KOTHARI Vs. MANGALCHAND GANGARAM PASARI
|
January 18, 2022 |
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NANDKISHORE TUKDUDASJI BASESHANKAR Vs. ADARSH MAHILA MANDAL
|
September 30, 2022 |
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NANDLAL HAKIKATRAI MOTWANI Vs. RAMESHCHANDRA RAMKISANJI SARDA
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March 23, 2022 |
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NANDLAL ZAGADU YADAV Vs. STATE OF MAHARASHTRA
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July 21, 2022 |
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NANDU DADA SURVASE Vs. STATE OF MAHARASHTRA
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February 3, 2022 |
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NANI BYRAM JAVERI Vs. JEHANGIR A.C. WADIA
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February 17, 2022 |
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NARAYAN CHOKHOBA WAGHBHIJE Vs. SANGITA CHANDRAKANT GHARAT
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June 6, 2022 |
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NARAYAN EKNATH DEVKAR Vs. STATE OF MAHARASHTRA
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July 25, 2022 |
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NARAYAN JAGOJI KAREMORE Vs. STATE OF MAHARASHTRA
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April 13, 2022 |
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NARAYAN MHASU PITHE Vs. STATE OF MAHARASHTRA
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May 2, 2022 |
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NARAYAN S/O GANPATRAO GHUGE Vs. STATE OF MAHARASHTRA
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July 22, 2022 |
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NARAYAN S/O. BHAURAO KADOS Vs. GANGADHAR S/O. DHURAJI KADOS
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April 19, 2022 |
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NARAYAN SADANAND RAKSHE Vs. STATE OF MAHARASHTRA
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January 20, 2022 |
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NARENDRA Vs. UNION OF INDIA
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October 18, 2022 |
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NARENDRA LAXMANRAO VAIDYA Vs. CHANDRAKANT HARIBHAU FARKADE
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March 30, 2022 |
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NARESH Vs. CHAIRMAN
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October 21, 2022 |
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NARESH MADHU PAWAR Vs. STATE OF MAHARASHTRA
|
June 27, 2022 |
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NARESH NETRAM NAGPURE Vs. STATE OF MAHARASHTRA
|
December 23, 2022 |
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NARESH RAGHUVIR CHIPKAR Vs. PRAFULLA
|
February 11, 2022 |
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NARESH RAJESHWAR BONE Vs. STATE OF MAHARASHTRA
|
July 11, 2022 |
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NARHARI S/O SHRAWAN MOON Vs. SILAS S/O KANNOBAJI PUNWATKAR
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March 10, 2022 |
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NARSINVRAO S. CHAWAN Vs. JANU BABUSO NAIK
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October 20, 2022 |
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NASIK MERCHANT’S CO-OP. BANK LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
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January 18, 2022 |
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NASIR HUSSAIN Vs. AMRAVATI CAMP MASJID
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August 3, 2022 |
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NASIR SHAIKH YUSUF SHEIKH Vs. STATE OF MAHARASHTRA
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July 14, 2022 |
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NATIONAL HIGH SPEED RAIL CORPORATION LTD. Vs. STATE OF MAHARAHTRA
|
December 9, 2022 |
|
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. ADDITIONAL COMMISSIONER
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August 20, 2022 |
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NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. SUB-DIVISIONAL OFFICER CUM LAND ACQUISITION OFFICER
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April 28, 2022 |
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NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. AVINASH PURUSHOTTAM SUPE
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January 19, 2022 |
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NATIONAL INSURANCE CO. LTD Vs. BEJAM BANO
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March 17, 2022 |
|
NATIONAL INSURANCE CO. LTD Vs. SHOBHA VASSANT GAUDE NEE
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March 17, 2022 |
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NATIONAL INSURANCE CO. LTD Vs. MASTER FREWIN SEBY DE MELO
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July 1, 2022 |
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NATIONAL INSURANCE CO. LTD Vs. TUKARAM NARAYAN ZIKAMBADE
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June 30, 2022 |
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NATIONAL INSURANCE CO. LTD Vs. BABI SITARAM HARMALKAR
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June 23, 2022 |
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NATIONAL INSURANCE CO. LTD Vs. IQBAL SUBHANI SAKALI
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April 28, 2022 |
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NATIONAL INSURANCE CO. LTD. Vs. GAURI GURUDAS GAONKAR
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August 18, 2022 |
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NATIONAL INSURANCE CO. LTD. Vs. MARTINHA DIAS
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July 14, 2022 |
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NATIONAL INSURANCE CO. LTD. Vs. VISHNU BABURAO PARYEKAR
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July 21, 2022 |
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NATIONAL INSURANCE CO. LTD. Vs. PANDHARIKANT SAWANT
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April 7, 2022 |
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NATIONAL INSURANCE CO. LTD. Vs. SWATI SAKHARAM TILVE, WIDOW OF SAKHARAM NARAYAN TILVE
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April 7, 2022 |
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NATIONAL INSURANCE CO. LTD. Vs. NEELESH RAGHAVENDRA NAIK
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January 19, 2022 |
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NATIONAL INSURANCE CO. LTD. Vs. RAJENDRA BHIKAJI NAIK SATARDEKAR
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February 4, 2022 |
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NATIONAL INSURANCE CO. LTD. Vs. SANJAY S. PRABHU KHOPE
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February 25, 2022 |
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NATIONAL INSURANCE CO. LTD. Vs. NARCINVA ANANTA NAIK
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September 23, 2022 |
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NATIONAL INSURANCE CO. LTD. Vs. TEJASWINI VIVEK NABAR
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March 4, 2022 |
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NATIONAL INSURANCE CO. LTD. Vs. BALKRISHNA CHANDRU GAONKAR
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March 10, 2022 |
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NATIONAL INSURANCE CO. LTD. Vs. MANDA MADHU SHETGAONKAR
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September 23, 2022 |
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NATIONAL INSURANCE CO. LTD. Vs. SHASHIKANT TAMSE
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September 23, 2022 |
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NATIONAL INSURANCE CO.LTD Vs. NILESH SURESH BHANDARI
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March 7, 2022 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. PRAMILA KETAN VELIP
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March 17, 2022 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. SUHAS GOVIND VOLVOIKAR
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March 17, 2022 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. MAHADEV KESHAV ADVAIKAR
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June 17, 2022 |
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NATIONAL INSURANCE COMPANY LIMITED Vs. ASHOK RAJARAM BAMBULKAR
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January 13, 2022 |
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NATIONAL INSURANCE COMPANY LTD Vs. MONICA VITHAL KANEKAR
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July 7, 2022 |
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NATIONAL INSURANCE COMPANY LTD Vs. BASAVARAJ BHIMAPPA HAGIDAL
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March 17, 2022 |
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NATIONAL INSURANCE COMPANY LTD Vs. URMILA KAKASAHEB DOIPHODE
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December 1, 2022 |
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NATIONAL INSURANCE COMPANY LTD. Vs. TULSHIDAS L. KERKAR
|
October 6, 2022 |
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NATIONAL INSURANCE COMPANY LTD. Vs. BHAVANA S. DESAI ALIAS DEGVEKAR
|
March 17, 2022 |
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NATIONAL INSURANCE COMPANY LTD. Vs. VINAY AMBADAS WAHUL
|
August 3, 2022 |
|
NATIONAL INSURANCE COMPANY LTD. Vs. SHAMBA NARAYAN DESSAI
|
July 14, 2022 |
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NATTHU Vs. RAJENDRA
|
April 22, 2022 |
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NAUMAN SULEMAN KHAN Vs. STATE OF MAHARASHTRA
|
April 29, 2022 |
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NAVELKAR ESTATE DEVELOPERS, GANESH PRASAD BUILDING Vs. EXECUTIVE ENGINEER, WORKS DIVISION
|
April 28, 2022 |
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NAVELKAR HOTELS Vs. ANAND B. SHIRVOIKAR
|
July 27, 2022 |
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NAVIN C. NAIK Vs. ARCHANA RAMDAS SAPEKAR
|
April 8, 2022 |
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NAVJIVAN SEVABHAVI SANSTHA Vs. STATE OF MAHARASHTRA
|
October 13, 2022 |
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NAVNATH Vs. STATE OF MAHARASHTRA
|
April 28, 2022 |
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NAVNATH DATTATRAY Vs. BALASAHEB BHAPKAR
|
April 8, 2022 |
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NAVNATH MHASU PAWAR Vs. STATE OF MAHARASHTRA
|
June 15, 2022 |
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NAVNATH RAMAJI CHANDIKAR Vs. STATE OF MAHARASHTRA
|
October 20, 2022 |
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NAVNATH S/O SHRIPATI BHAWAR Vs. ADITYA S/O VISHNU JAYEBHAYE
|
December 6, 2022 |
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NAVNEET Vs. STATE OF MAHARASHTRA
|
October 20, 2022 |
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NAVNEET RAVI RANA Vs. STATE OF MAHARASHTRA
|
April 25, 2022 |
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NAVNIRMAN DEVELOPMENT CONSULTANTS (I) PVT. LTD Vs. DIVISIONAL COMMISSIONER AND PRESIDENT DISTRICT SPORTS COMPLEX
|
December 8, 2022 |
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NAYANA PREMJI SAVALA, LIQUIDATOR OF SWIRE OILFIELD SERVICES INDIA PRIVATE LIMITED Vs. UNION OF INDIA
|
October 12, 2022 |
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NAZEEM ABDUL RAHIM SALAR Vs. COMMISSIONER OF POLICE
|
December 16, 2022 |
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NAZIYA BANU ABDUL HAFIZ ANSARI Vs. STATE OF MAHARASHTRA
|
October 18, 2022 |
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NEELAM VINAY PARELKAR Vs. SANDHYA YESHWANT PARELKAR OF BOMBAY
|
September 7, 2022 |
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NEELAWATI Vs. GOWARDHAN
|
September 30, 2022 |
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NEETA CO-OPERATIVE HOUSING SOCIETY LIMITED Vs. HARSHA W/O UDAY MOTGHARE
|
December 29, 2022 |
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NEETA SANJEEV DIGHE Vs. STATE OF MAHARASHTRA
|
April 13, 2022 |
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NEHA Vs. S.D.ROCKY
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February 25, 2022 |
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NEHA Vs. STATE OF MAHARASHTRA
|
October 14, 2022 |
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NEHA KHURSHEED ALAM SHAIKH Vs. STATE OF MAHARASHTRA
|
February 24, 2022 |
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NEHRU NAGAR RATNADEEP CO.OP. HSG. SOC. LTD Vs. S.D. BHALERAO CONSTRUCTIONS
|
July 7, 2022 |
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NEIL JAYANT SHAH Vs. STATE OF MAHARASHTRA
|
April 19, 2022 |
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NEW INDIA ASSURANCE CO. LTD Vs. RAGHUNATH SAKHARAM AHER
|
January 12, 2022 |
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NEW INDIA ASSURANCE CO. LTD Vs. CONCEICAO S. FERNANDES
|
July 8, 2022 |
|
NEW INDIA ASSURANCE CO. LTD Vs. NANDA
|
February 26, 2022 |
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NEW INDIA ASSURANCE CO. LTD Vs. PRATIMA HARI GAONKAR
|
August 18, 2022 |
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NEW INDIA ASSURANCE CO. LTD Vs. RAJU
|
October 19, 2022 |
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NEW INDIA ASSURANCE CO. LTD. Vs. SUHANAND GANGARAM SAWANT
|
March 17, 2022 |
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NEW INDIA ASSURANCE CO. LTD. Vs. VRINDA JAYANT PAI
|
June 24, 2022 |
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NEW INDIA ASSURANCE CO. LTD. Vs. KRISHNA SAKHARAM BAING
|
March 17, 2022 |
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NEW INDIA ASSURANCE CO. LTD. Vs. REKHA SHRIKANT KANDOLKAR
|
March 17, 2022 |
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NEW INDIA ASSURANCE CO. LTD. Vs. NAZIMA SHAIKH ALIAS NAZIMA BI
|
March 17, 2022 |
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NEW INDIA ASSURANCE CO. LTD. Vs. SHARADA D. DEVIDAS
|
February 18, 2022 |
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NEW INDIA ASSURANCE CO. LTD. Vs. ROSA MARIA ERENA PEREIRA, MAJOR OF AGE, WIDOW OF LATE SEBASTIAN PEREIRA
|
April 7, 2022 |
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NEW INDIA ASSURANCE CO. LTD. Vs. ESHWARI VELLAPANDI DEVAR
|
November 11, 2022 |
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NEW INDIA ASSURANCE CO. LTD. Vs. VALLABH PRABHUDESSAI
|
July 22, 2022 |
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NEW INDIA ASSURANCE CO.LTD Vs. JAIBAI W/O NARAYAN WARAKE
|
December 19, 2022 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. JAYASHREE CHANDRAKANT HARBARAO
|
October 7, 2022 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SEEMA
|
March 7, 2022 |
|
NEW INDIA ASSURANCE COMPANY LIMITED Vs. YESHUBAI BHIMSING GAVIT
|
April 18, 2022 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. BHAGAJI
|
February 3, 2022 |
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NEW INDIA ASSURANCE COMPANY LTD Vs. KASHINATH RADHAKISAN WAGH
|
February 21, 2022 |
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NEW INDIA ASSURANCE COMPANY LTD Vs. DIYA DEEPAK NARVEKAR
|
June 30, 2022 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. SAVITA SAJJAN NAIK
|
July 7, 2022 |
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NEW INDIA ASSURANCE COMPANY LTD Vs. BHARAT KESHAV BAGALE
|
July 14, 2022 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. THAKUBAI
|
September 21, 2022 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. PRADIP S/O VITTHALRAO DHOTE
|
February 11, 2022 |
|
NEW INDIA ASSURANCE COMPANY LTD Vs. KISHOR PYARACHAND MANTALA
|
August 26, 2022 |
|
NEW INDIA ASSURANCE COMPANY LTD. Vs. MARIA SALVOCAO ESPECIOSA FERNANDES
|
June 17, 2022 |
|
NEW INDIA ASSURANCE COMPANY LTD. Vs. VISHWAJIT V. MAYEKAR
|
April 21, 2022 |
|
NEW INDIA ASSURANCE COMPANY LTD. Vs. RAMA VISHRAM GAVAS
|
January 4, 2022 |
|
NEW INDIA ASSURANCE COMPANY LTD. Vs. FATIMA MALIK SHAIKH, WIDOW OF LATE SHRI MALIK SHAIKH
|
April 7, 2022 |
|
NEW INDIA INSURANCE CO. LTD. Vs. REMEDIANA BRAGANZAE REBELLO
|
March 17, 2022 |
|
NIGEL ANTHONY S. Vs. STATE OF GOA
|
March 28, 2022 |
|
NIJAL NAVIN SHAH Vs. STATE OF MAHARASHTRA
|
December 23, 2022 |
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NIKHIL ROHIT WAYKAR Vs. STATE OF MAHARASHTRA
|
January 25, 2022 |
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NIKHIL SHYAMRAO BHAMARE Vs. STATE OF MAHARASHTRA
|
June 21, 2022 |
|
NIKITA Vs. UNION OF INDIA
|
July 25, 2022 |
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NILDHWAJ MOTIRAMJI KAMBLE Vs. STATE OF MAHARASHTRA
|
January 19, 2022 |
|
NILESH Vs. MAHESH
|
April 27, 2022 |
|
NILESH PATIL Vs. STATE
|
December 28, 2022 |
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NILESH S/O PURUSHOTTAM DHOKE Vs. STATE OF MAHARASHTRA
|
April 29, 2022 |
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NILESH SAMADHAN JADHAV Vs. STATE OF MAHARASHTRA
|
September 8, 2022 |
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NILESH SURESH KSHATRIYA Vs. STATE OF MAHARASHTRA
|
August 10, 2022 |
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NILIMA RAJU KHAPEKAR Vs. BANK OF BARODA
|
April 22, 2022 |
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NIRANJAN Vs. STATE OF MAHARASHTRA
|
April 22, 2022 |
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NIRMAL KRIDA Vs. STATE OF MAHARASHTRA
|
November 23, 2022 |
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NIRMAL LIFESTYLE LIMITED Vs. URBAN INFRASTRUCTURE REAL ESTATE FUND
|
May 27, 2022 |
|
NIRMAL UJWAL CREDIT CO-OPERATIVE SOCIETY LIMITED Vs. NARENDRA MOHANLAL CHOUDHARY
|
August 12, 2022 |
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NIRMALA J. TIWARI Vs. STATE OF MAHARASHTRA
|
March 4, 2022 |
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NIRMALABAI Vs. STATE OF MAHARASHTRA
|
September 6, 2022 |
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NISHANT KARSAN BHAGAT Vs. CITY AND INDUSTRIAL DEVELOPMENT
|
August 30, 2022 |
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NISHANT KARSAN BHAGAT Vs. NAVI MUMBAI MUNICIPAL CORPORATION
|
August 30, 2022 |
|
NISHANT NANDU KAMBLE Vs. STATE OF MAHARASHTRA
|
February 23, 2022 |
|
NISHANT S/O.DEVRAO WASNIK Vs. UNION OF INDIA
|
May 13, 2022 |
|
NITA BABURAO KHADSE Vs. LALITA
|
June 15, 2022 |
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NITESH NARAYAN RANE Vs. STATE OF MAHARASHTRA
|
January 17, 2022 |
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NITESH SINGH Vs. MUNICIPAL CORPORATION OF GR.MUMBAI
|
February 21, 2022 |
|
NITIN Vs. STATE OF MAHARASHTRA
|
October 20, 2022 |
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NITIN AMBAVI GAMI Vs. STATE OF MAHARASHTRA
|
October 18, 2022 |
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NITIN MADHVANI Vs. NIMISHA MADHVANI
|
December 16, 2022 |
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NITIN NAGARKAR Vs. INCOME-TAX OFFICER
|
July 19, 2022 |
|
NITIN NAVINDAS HUNDIWALA Vs. UNION OF INDIA
|
April 12, 2022 |
|
NITIN RAJU DHANDE Vs. STATE OF MAHARASHTRA
|
May 4, 2022 |
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NITIN S/O NANDKUMAR ROKADE Vs. STATE OF MAHARASHTRA
|
January 21, 2022 |
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NITIN S/O RAMRAO SONTAKKE Vs. SUNIL S/O SAMPATRAO SURYAWANSHI
|
October 4, 2022 |
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NITIN S/O. VASANTRAO MAHAJAN Vs. STATE OF MAHARASHTRA
|
July 28, 2022 |
|
NITIN SHAMRAO SAMUDRE Vs. STATE OF MAHARASHTRA
|
April 7, 2022 |
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NITIN SITARAM WAGHMARE Vs. BALU KANHA GAWADE
|
May 17, 2022 |
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NITIN VIJAY PALHADE Vs. STATE OF MAHARASHTRA
|
September 8, 2022 |
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NITINKUMAR Vs. JOINT COMMISSIONER OF INCOME TAX, RANGE - 1, AURANGABAD
|
March 22, 2022 |
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NIVRUTII SAHADU GHORPADE Vs. STATE OF MAHARASHTRA
|
October 13, 2022 |
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NIVRUTTI NINAJI GHULE Vs. STATE OF MAHARASHTRA
|
July 12, 2022 |
|
NIZAR NOORALI RANGARA Vs. STATE OF MAHARASHTRA
|
August 19, 2022 |
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NOOR AHMED MOHAMMED BAGWAN Vs. STATE OF MAHARASHTRA
|
August 19, 2022 |
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NORMAN FERNANDES Vs. STATE OF GOA
|
July 1, 2022 |
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NORMAN FERNANDES Vs. STATE OF GOA
|
June 24, 2022 |
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NOVAFOR SAMUEL INOAMAOBI Vs. STATE OF MAHARASHTRA
|
August 10, 2022 |
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NOVEX COMMUNICATIONS PRIVATE LIMITED Vs. CHINAGATE RESTAURANTS PRIVATE LIMITED
|
March 17, 2022 |
|
NOVEX COMMUNICATIONS PRIVATE LIMITED Vs. JIONEEXT SERVICES INDIA PRIVATE LIMITED
|
March 17, 2022 |
|
NURUL SHAMSUL HAQ SHAH Vs. STATE OF MAHARASHTRA
|
May 4, 2022 |
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OCEAN SPARKLE LIMITED Vs. OIL AND NATURAL GAS CORPORATION LTD
|
June 6, 2022 |
|
OLYMPIA INDUSTRIES LTD. Vs. SUMILON INDUSTRIES LTD.
|
January 24, 2022 |
|
OM CONSTRUCTION & INFRASTRUCTURES Vs. STATE OF MAHARASHTRA
|
May 6, 2022 |
|
OM S/O BHAGWANRAO ANJANWAD Vs. STATE OF MAHARASHTRA
|
July 22, 2022 |
|
OMKAR Vs. STATE OF MAHARASHTRA
|
January 24, 2022 |
|
OMKAR Vs. STATE OF MAHARASHTRA
|
October 7, 2022 |
|
OMKAR Vs. STATE OF MAHARASHTRA
|
February 3, 2022 |
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OMKAR MAHADEO SUPEKAR Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
|
May 6, 2022 |
|
OMKAR SATISH PALAV Vs. STATE OF MAHARASHTRA
|
February 25, 2022 |
|
ONKAR TUKARAM Vs. STATE OF MAHARASHTRA
|
March 17, 2022 |
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ORACLE FINANCIAL SERVICES SOFTWARE LIMITED Vs. DEPUTY COMMISSIONER OF INDIA, MUMBAI
|
January 10, 2022 |
|
ORANGE CITY STONE CRUSHER OWNERS Vs. STATE OF MAHARASHTRA
|
October 14, 2022 |
|
ORIENTAL INSURANCE CO. LTD Vs. YVETTE GOMENDES
|
May 23, 2022 |
|
ORIENTAL INSURANCE CO. LTD Vs. BHIMABAI GADHAVE
|
June 6, 2022 |
|
ORIENTAL INSURANCE CO. LTD Vs. LATABAI PRAKASH INGLE
|
June 23, 2022 |
|
ORIENTAL INSURANCE CO. LTD. Vs. SANJAY BHIMRAJ MHASKE
|
October 4, 2022 |
|
ORIENTAL INSURANCE CO. LTD. Vs. ARUN PREMCHAND BAKLIWAL
|
February 23, 2022 |
|
ORIENTAL INSURANCE CO.LTD Vs. BHAGIRATHIBAI VISHWANATH DOKHE
|
July 27, 2022 |
|
ORIENTAL INSURANCE COMPANY LTD. Vs. SUNITA DEVENDRA SAINI
|
March 17, 2022 |
|
ORIGINATIVE TRADING PRIVATE LIMITED Vs. UNION OF INDIA
|
February 28, 2022 |
|
OSCAR DE NORONHA Vs. STATE OF GOA
|
January 6, 2022 |
|
OSHIWARA LAND DEVELOPMENT COMPANY PVT. LTD Vs. STATE OF MAHARASHTRA
|
April 7, 2022 |
|
OSV CREST MERCURY Vs. VISION PROJECTS TECHNOLOGIES PRIVATE LIMITED
|
July 26, 2022 |
|
P. VARAVARA RAO Vs. NATIONAL INVESTIGATION AGENCY
|
April 13, 2022 |
|
P. VARAVARA RAO Vs. STATE OF MAHARASHTRA
|
May 4, 2022 |
|
PADAMA Vs. STATE OF MAHARASHTRA
|
November 18, 2022 |
|
PADMAVIR BHAGWANRAO THORAT Vs. PUNE MUNICIPAL CORPORATION
|
August 30, 2022 |
|
PANCHAGANGA SEEDS Vs. STATE OF MAHARASHTRA
|
March 11, 2022 |
|
PANCHAGANGA SEEDS LTD Vs. STATE OF MAHARASHTRA
|
March 17, 2022 |
|
PANDHARI Vs. KACHRU PAWAR
|
July 4, 2022 |
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PANDHARI KACHRU PAWAR Vs. STATE OF MAHARASHTRA
|
November 3, 2022 |
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PANDHARI SITARAM Vs. STATE OF MAHARASHTRA
|
November 29, 2022 |
|
PANDIT RANBA SHIRAME Vs. STATE OF MAHARASHTRA
|
September 16, 2022 |
|
PANDIT SANDU JADHAV Vs. CHIEF EXECUTIVE OFFICER, ZILLA PARISHAD, AURANGABAD
|
January 14, 2022 |
|
PANDURANG ANANTA NAIK Vs. STATE OF GOA
|
July 7, 2022 |
|
PANDURANG DHONDIRAM PATIL HUJURE Vs. STATE OF MAHARASHTRA
|
May 2, 2022 |
|
PANDURANG DHONDLI KHAPE, Vs. ATMARAM BAPU SHINDE
|
October 14, 2022 |
|
PANDURANG NARAYAN KANEKAR Vs. STATE OF MAHARASHTRA
|
March 4, 2022 |
|
PANDURANG RAMRAO LONDHE Vs. STATE OF MAHARASHTRA
|
March 17, 2022 |
|
PANDURANG S/O JAGANNATH KALE Vs. DEOMAHARAJ GURU VASUDEO MAHARAJ
|
August 20, 2022 |
|
PANDURANG S/O RANGNATH KURHE Vs. STATE OF MAHARASHTRA
|
February 23, 2022 |
|
PANDURANG SITARAM CHOUDHARI Vs. SUNIL PRALHAD CHODHARI
|
October 7, 2022 |
|
PANDURANG VITHOBAJI DHUMNE Vs. STATE OF MAHARASHTRA
|
March 2, 2022 |
|
PANKAJ Vs. STATE OF MAHARASHTRA
|
March 28, 2022 |
|
PANKAJ Vs. STATE OF MAHARASHTRA
|
December 12, 2022 |
|
PANKAJ Vs. NATIONAL E-ASSESSMENT CENTRE
|
January 19, 2022 |
|
PANKAJ G. NAIK Vs. RANJANA R. MANDREKAR
|
March 11, 2022 |
|
PANKAJ NANDLAL AGRAWAL Vs. STATE OF MAHARASHTRA
|
April 6, 2022 |
|
PANKAJ S/O NANAJI CHOUDHARY (HUSBAND) Vs. STATE OF MAHARASHTRA
|
March 28, 2022 |
|
PANKAJ UNIT NO. 1 HOUSING DEVELOPMENT COMPANY PRIVATE LIMITED Vs. STATE OF MAHARASHTRA
|
August 29, 2022 |
|
PAPPU Vs. STATE OF MAHARASHTRA
|
April 6, 2022 |
|
PAPPU SHABAN ANSARI Vs. STATE OF MAHARASHTRA
|
January 5, 2022 |
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PARAG JYOTINDRA GANDHI Vs. JAYANT NARENDRA MEHTA
|
September 28, 2022 |
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PARBAT NAMDEO NAIKWADI Vs. STATE OF MAHARASHTRA
|
July 16, 2022 |
|
PARESH Vs. STATE OF MAHARASHTRA
|
December 6, 2022 |
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PARIMAL H. SOLANKI Vs. VINA A. SISAWALA
|
October 6, 2022 |
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PARINEE REALTY PVT. LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE
|
January 19, 2022 |
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PARMESHWAR Vs. STATE OF MAHARASHTRA
|
May 6, 2022 |
|
PARTHA SARATHY SARKAR Vs. INSOLVENCY & BANKRUPTCY BOARD OF INDIA
|
September 28, 2022 |
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PARUL BHARAT SHAH Vs. NATIONAL FACELESS ASSESSMENT CENTRE
|
December 2, 2022 |
|
PARVATHI VENKATESH Vs. STATE OF MAHARASHTRA
|
January 10, 2022 |
|
PARVEZ AZIZBHAI OPAI Vs. STATE OF MAHARASHTRA
|
December 20, 2022 |
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PARVEZ FARUKH DALVI Vs. STATE OF MAHARASHTRA
|
June 29, 2022 |
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PARWA EDUCATION SOCIETY Vs. SURESH GOVINDRAO BHURE
|
March 28, 2022 |
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PAVAN KUMAR NATH Vs. YASHITA MUKHI
|
January 17, 2022 |
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PAVAN MORARKA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
February 17, 2022 |
|
PAWAN SHRAVANKUMAR SHARMA Vs. STATE OF MAHARASHTRA
|
October 7, 2022 |
|
PAWANKUMAR SATYANARAYAN GOENKA Vs. POLICE INSPECTOR
|
May 2, 2022 |
|
PAYAL D/O. PURAN PATLE Vs. STATE OF MAHARASHTRA
|
August 25, 2022 |
|
PCI PEST CONTROL PVT. LTD Vs. GOAN HOTELS AND REALTY PVT. LTD
|
June 29, 2022 |
|
PEDRINHA FERNANDES Vs. PRASAD NAIK
|
August 19, 2022 |
|
PEDRO ANTONIO D SOUZA Vs. VIJAY CONSTRUCTION
|
February 8, 2022 |
|
PENIEL CHILDREN HOME Vs. GODAWARI W/O BALIRAM HASNALE
|
August 26, 2022 |
|
PERIZAD ZORABIAN IRANI Vs. PRINCIPAL COMMISSIONER OF INCOME-TAX
|
March 9, 2022 |
|
PERNOD RICARD INDIA PVT. LTD. Vs. UNION OF INDIA
|
December 20, 2022 |
|
PETER GODINHO Vs. CORNELINS DSOUZA
|
July 22, 2022 |
|
PHOENIX ARC PVT. LTD Vs. VISHWA BHARATI VIDYA MANDIR
|
January 12, 2022 |
|
PHOENIX ARC PVT. LTD Vs. THE REGISTRAR
|
February 11, 2022 |
|
PHOENIX ARC PVT. LTD. Vs. STATE OF MAHARASHTRA
|
August 3, 2022 |
|
PHONOGRAPHIC PERFORMANCE Vs. RELIANCE BROADCAST
|
January 6, 2022 |
|
PHOOL SINGH Vs. POLICE INSPECTOR OFFICER IN CHARGE OF PONDA POLICE STATION, PONDA
|
March 3, 2022 |
|
PHULRENU HARILAL CHAUHAN Vs. STATE OF MAHARASHTRA
|
February 21, 2022 |
|
PIEDADE CARVALHO, MAJOR, Vs. MARIA VICTORIA BOAVINDA FURTADO
|
October 21, 2022 |
|
PIGMENTS & ALLIEDS Vs. CARBOLINE (INDIA) PRIVATE LIMITED
|
February 28, 2022 |
|
PINAK BHARAT AND COMPANY Vs. SHRI ANIL RAMRAO NAIK
|
December 2, 2022 |
|
PINNACLE LIFE SCIENCE PVT. LTD. Vs. UNION OF INDIA
|
July 11, 2022 |
|
PINTU Vs. STATE OF MAHARASHTRA
|
July 1, 2022 |
|
PIRAJI RAKHMAJI DHOBALE Vs. BABAN DADABHAU DHOBALE
|
October 11, 2022 |
|
PIYUSH FATHELAL JAIN Vs. STATE OF MAHARASHTRA
|
June 22, 2022 |
|
PIYUSH S/O PRADEEP SEJPAL Vs. STATE OF MAHARASHTRA
|
February 14, 2022 |
|
POLYGREEN INTERNATIONAL Vs. MT PAMBOOR 2 (IMO : 9914852)
|
June 6, 2022 |
|
POOJA DA GAMA ROSE Vs. STATE OF GOA
|
January 21, 2022 |
|
POOJA LAKHAN Vs. STATE OF MAHARASHTRA
|
December 2, 2022 |
|
POORTI RENT A CAR AND LOGISTICS PVT. LTD Vs. KOTAK MAHINDRA BANK LTD
|
February 24, 2022 |
|
POPAT BAJIRAO KOTWAL Vs. STATE OF MAHARASHTRA
|
September 13, 2022 |
|
POPAT NAVASU BENDKOLI Vs. STATE OF MAHARASHTRA
|
July 12, 2022 |
|
POSH AGRO Vs. STATE OF MAHARASHTRA
|
July 18, 2022 |
|
POURNIMA Vs. ASHOK MANIBHAI PATEL
|
June 6, 2022 |
|
PR. COMMISSIONER OF INCOME Vs. KUMAR BUILDERS CONSORTIUM
|
July 18, 2022 |
|
PR. COMMISSIONER OF INCOME TAX Vs. WARBURG PINCUS INDIA PVT. LTD
|
September 12, 2022 |
|
PR. COMMISSIONER OF INCOME TAX, MUMBAI Vs. SHIVSHAHI PUNARVASAN PRAKALP LTD.
|
August 5, 2022 |
|
PR. COMMISSIONER OF INCOME TAX-5 Vs. TRIGENT SOFTWARE LIMITED
|
December 2, 2022 |
|
PR.COMMISSIONER OF INCOME Vs. SANDVIK ASIA PVT. LTD
|
September 8, 2022 |
|
PRABHAKA Vs. STATE OF MAHARASHTRA
|
April 1, 2022 |
|
PRABHAKAR Vs. STATE OF MAHARASHTRA
|
January 12, 2022 |
|
PRABHAKAR DHONDIBA DHANPALWAR Vs. STATE OF MAHARASHTRA
|
April 1, 2022 |
|
PRABHAKAR KISAN MAGAR Vs. DIVISIONAL RAILWAY MANAGER
|
April 18, 2022 |
|
PRABHAKAR SHAMA SHETTY Vs. STATE OF MAHARASHTRA
|
April 1, 2022 |
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PRABHAKAR XEMBU BHANDARI Vs. STATE OF GOA
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June 9, 2022 |
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PRABHUDAYAL NATHUJI BORKAR Vs. LAXMAN HIRAMNJU SAWARKAR
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April 26, 2022 |
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PRADEEP @ SHETTY SHRINIWAS REGUNDAWAR Vs. STATE OF MAHARASHTRA
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July 6, 2022 |
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PRADEEP NAROTTAMDAS HARSORA Vs. STATE OF MAHARASHTRA
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April 13, 2022 |
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PRADIP Vs. STATE OF MAHARASHTRA
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December 2, 2022 |
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PRADIP Vs. JYOTI
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June 13, 2022 |
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PRADIP KUMAR S/O NONI GOPAL ROY Vs. WESTERN COALFIELDS LTD
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July 12, 2022 |
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PRADIP KUNDLIKRAO KUTE Vs. STATE OF MAHARASHTRA
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September 6, 2022 |
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PRADIP PRATAPRAO PATIL Vs. STATE OF MAHARASHTRA
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December 6, 2022 |
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PRADIP SUBHASH INGLE Vs. STATE OF MAHARASHTRA
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July 6, 2022 |
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PRADIP UTTAMRAO PATIL Vs. SAURABH PRAMOD MAHAJAN
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December 7, 2022 |
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PRADNYA PRAKASHRAO CHAWARE Vs. STATE OF MAHARASHTRA
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October 19, 2022 |
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PRAFUL Vs. STATE OF MAHARASHTRA
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September 23, 2022 |
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PRAFUL Vs. STATE OF MAHARASHTRA
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December 6, 2022 |
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PRAFUL A. MEHTA Vs. NAINESH M. GANDHI
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February 21, 2022 |
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PRAGATI Vs. STATE OF MAHARASHTRA
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December 14, 2022 |
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PRAHALADRAO TRYAMBAK DESHMUKH Vs. DIVISIONAL JOINT REGISTRAR, CO-OPERATIVE SOCIETIES
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April 5, 2022 |
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PRAJITH THAYYIL KALLIL S/O JOGESH K. J. Vs. STATE OF MAHARASHTRA
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May 5, 2022 |
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PRAKASH Vs. VITHABAI
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August 18, 2022 |
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PRAKASH Vs. VASUNDH
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December 5, 2022 |
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PRAKASH Vs. NAVNATH
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March 3, 2022 |
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PRAKASH @ DAMPA VASUDEV GURAV Vs. STATE OF MAHARASHTRA
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February 17, 2022 |
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PRAKASH BALASAHEB CHAVAN Vs. ANAND RAJU KOPPELLA
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September 14, 2022 |
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PRAKASH BHARAT AWARE Vs. PRAKASH BHARAT AWARE
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July 27, 2022 |
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PRAKASH BHASKARRAO PATIL Vs. STATE OF MAHARASHTRA
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June 16, 2022 |
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PRAKASH CHIMANLAL SHETH Vs. T. RAMALINGAM NADAR
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September 14, 2022 |
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PRAKASH HARISCHANDRA MASURKAR Vs. VASANTI VASANT BHAGAT AMONKAR
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March 1, 2022 |
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PRAKASH JANARDHAN CHALIKWAR Vs. SUPERINTENDING ENGINEER
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March 16, 2022 |
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PRAKASH KALYAN CHUNGDE Vs. STATE OF MAHARASHTRA
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May 2, 2022 |
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PRAKASH KAMLAKAR PATHAK Vs. STATE OF MAHARASHTRA
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April 28, 2022 |
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PRAKASH SHANKAR VELIP Vs. CENTRAL BUREAU OF INVESTIGATION
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September 12, 2022 |
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PRAKASH SHRIVASTAVA Vs. SHRADDHA SURESH BANE
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June 14, 2022 |
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PRAKASH TUMDU Vs. STATE OF MAHARASHTRA
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December 14, 2022 |
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PRALHAD BHAURAO THALE Vs. UNION OF INDIA
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August 20, 2022 |
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PRAMILA PREMNATH GADEKAR Vs. PREMNATH P. GADEKAR
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January 17, 2022 |
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PRAMILA VILAS HANNURE Vs. STATE OF MAHARASHTRA
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January 4, 2022 |
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PRAMOD Vs. DISTRICT DEPUTY REGISTRAR, CO-OPERATIVE SOCIETIES, JALGAON
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December 16, 2022 |
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PRAMOD @ TATYA ANIL SAWANT Vs. STATE OF MAHARASHTRA
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May 5, 2022 |
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PRAMOD CHOUDHARY Vs. STATE BANK OF INDIA
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July 29, 2022 |
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PRAMOD DADASAHEB BHOSALE Vs. STATE OF MAHARASHTRA
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April 29, 2022 |
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PRAMOD KUMAR Vs. ORIENTAL INSURANCE CO. LTD
|
April 6, 2022 |
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PRAMOD MAKHARIA Vs. LAXMIDEVI MAKHARIA
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April 29, 2022 |
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PRAMOD RADHAKISAN THAKRE Vs. STATE OF MAHARASHTRA
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February 4, 2022 |
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PRAMOD SHETGAONKAR Vs. STATE OF GOA
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June 29, 2022 |
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PRAMOD V. BHATRE Vs. LIFE INSURANCE CORPORATION OF INDIA
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April 21, 2022 |
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PRANAV PRABHAKAR NAIK Vs. STATE OF GOA
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April 8, 2022 |
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PRANITA Vs. STATE OF MAHARASHTRA
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September 5, 2022 |
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PRANJAL DEEPAK DANDEKAR Vs. DEPUTY COLLECTOR (ACQUISITION)
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February 11, 2022 |
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PRASAD GAONKAR, M. L. A. OF SANGUEM CONSTITUENCY Vs. ELECTION COMMISSION OF INDIA
|
January 18, 2022 |
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PRASAD PANDURANG TAPKIR Vs. ASSISTANT DIRECTOR OF TOWN PLANNING, PUNE
|
November 17, 2022 |
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PRASAD SHETH Vs. STATE OF GOA
|
June 9, 2022 |
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PRASANNA Vs. UNION OF INDIA
|
March 17, 2022 |
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PRASHANT Vs. STATE OF MAHARASHTRA
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August 3, 2022 |
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PRASHANT Vs. UNION OF INDIA
|
August 18, 2022 |
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PRASHANT Vs. KALYANI PRASHANT DHAKANE
|
September 23, 2022 |
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PRASHANT Vs. RASHTRASANT TUKDOJI MAHARAJ
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December 14, 2022 |
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PRASHANT HANMANTRAO BARLAWAR Vs. SCHEDULED TRIBE SCRUTINY COMMITTEE
|
October 3, 2022 |
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PRASHANT MARUTI GURAV Vs. STATE OF MAHARASHTRA
|
October 11, 2022 |
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PRASHANT NATTHUJI SHENDE Vs. STATE OF MAHARASHTRA
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June 6, 2022 |
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PRASHANT RAHI NARAYAN SANGLIKAR Vs. SUPERINTENDENT
|
December 20, 2022 |
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PRASHANT S/O ACHYUTRAO LOMATE Vs. UNION OF INDIA
|
May 6, 2022 |
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PRASHANT S/O EKNATH GHULE Vs. ADDITIONAL COMMISSIONER, NASHIK DIVISION
|
January 5, 2022 |
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PRASHANT SUKHDEO TIPALE Vs. STATE OF MAHARASHTRA
|
December 6, 2022 |
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PRATAP PRAKASH JADHAV Vs. STATE OF MAHARASHTRA
|
September 7, 2022 |
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PRATAP YESHWANT KANOLKAR Vs. STATE OF GOA
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April 13, 2022 |
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PRATEEK BHATT Vs. STATE OF MAHARASHTRA
|
June 10, 2022 |
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PRATIBHA @ PRATIKSHA W/O RAJENDRA SHIRSATH Vs. STATE OF MAHARASHTRA
|
January 27, 2022 |
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PRATIBHA SAHEBRAO PATIL Vs. PRESIDING OFFICER
|
September 15, 2022 |
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PRATIK Vs. STATE OF MAHARASHTRA
|
May 2, 2022 |
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PRAVARA RENEWABLE ENERGY LTD Vs. PADMASHRI DR. VITTHALRAO VIKHE PATIL
|
April 11, 2022 |
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PRAVIN BORATE Vs. STATE OF GOA
|
July 14, 2022 |
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PRAVIN INDARCHAND JAIN Vs. STATE OF MAHARASHTRA
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October 14, 2022 |
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PRAVIN KHIMJI CHAUHAN Vs. STATE OF MAHARASHTRA
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February 15, 2022 |
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PRAVIN S/O SURESH AGRAWAL Vs. STATE OF MAHARASHTRA
|
July 11, 2022 |
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PRAVIN SAHEBRAO BHOGAWADE Vs. STATE OF MAHARASHTRA
|
May 24, 2022 |
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PRAVIN TUKARAM SHINDE Vs. STATE OF MAHARASHTRA
|
March 3, 2022 |
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PRAYAGBAI Vs. STATE OF MAHARASHTRA
|
November 14, 2022 |
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PREMA JANARDAN DHURU SINCE DECEASED Vs. AGARWAL BUILDERS AND DEVELOPERS,
|
December 12, 2022 |
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PREMANAND CHAWDIKAR Vs. REGISTRAR OF COOPERATIVE SOCIETIES
|
January 4, 2022 |
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PREMCHAND Vs. COMMISSIONER OF POLICE
|
June 6, 2022 |
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PREMRAJ CHHAGANLAL PADIYAR Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
|
October 13, 2022 |
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PRERANA NAGARI SAHAKARI BANK LTD Vs. DIVISIONAL JOINT REGISTRAR
|
November 17, 2022 |
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PRINCIPAL COMMISSIONER OF CENTRAL GST AND C.EX Vs. FILATEX INDIA LTD
|
September 8, 2022 |
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PRINCIPAL COMMISSIONER OF CUSTOMS Vs. JSW STEEL LTD.
|
July 26, 2022 |
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PRINCIPAL COMMISSIONER OF CUSTOMS (IMPORT) AIR CARGO COMPLEX Vs. M/S. SIGNET CHEMICALS PVT. LTD
|
September 21, 2022 |
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PRIYA KEDAR GOKHALE Vs. STATE OF MAHARASHTRA
|
September 12, 2022 |
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PRIYA MALAY SHETH Vs. VLCC HEALTH CARE LTD
|
June 6, 2022 |
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PRIYA PAUL Vs. STATE OF MAHARASHTRA
|
October 13, 2022 |
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PRIYA RAJA JAVRANI Vs. STATE OF MAHARASHTRA
|
March 22, 2022 |
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PRIYA RISHI BHUTA Vs. VARDHAMAN ENGINEERS AND BUILDERS
|
June 6, 2022 |
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PRIYANKA Vs. DISTRICT CASTE CERTIFICATE SCRUTINY COMMITTEE, CHANDRAPUR
|
August 30, 2022 |
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PRIYANKA BALAJI WADIKAR Vs. STATE OF MAHARASHTRA
|
August 18, 2022 |
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PUNDALIK PAGI Vs. COMMUNIDADE OF AGONDA
|
February 22, 2022 |
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PUNDALIK S/O TULSHIRAM SAPKALE Vs. STATE OF MAHARASHTRA
|
October 11, 2022 |
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PUNDALIK SHARANBASAPPA PATIL Vs. STATE OF MAHARASHTRA
|
July 14, 2022 |
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PUNDLIK MARTANDRAO YEVATKAR Vs. SAU. UJWALA
|
October 4, 2022 |
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PUNDOLIK RAMA GAD Vs. GANESH P. DEULKAR
|
November 14, 2022 |
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PUNE MUNICIPAL CORPORATION Vs. MORESHWAR GANESH BHALERAO
|
November 24, 2022 |
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PUNEET Vs. STATE OF MAHARASHTRA
|
January 28, 2022 |
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PUNJAHARI BABURAO DIGHE Vs. STATE OF MAHARASHTRA
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May 6, 2022 |
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PURSHOTAM VISHANDAS RAHEJA Vs. STATE OF MAHARASHTRA
|
December 9, 2022 |
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PURUSHOTTAM Vs. SHIVLING
|
January 28, 2022 |
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PURUSHOTTAM Vs. ANIL
|
April 7, 2022 |
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PURUSHOTTAM Vs. MUNICIPAL CORPORATION
|
October 11, 2022 |
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PURUSHOTTAM PUNDLIKRAO BAMBAL Vs. STATE OF MAHARASHTRA
|
March 24, 2022 |
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PUSHPA BHIMRAO NAIK Vs. GOVERNMENT MILK SCHEME
|
September 14, 2022 |
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PUSHPA RANGDEO PATRE Vs. HIRABAI PURUSHOTTAM BORIKAR
|
April 29, 2022 |
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PUSHPA W/O YUVRAJ Vs. STATE OF MAHARASHTRA
|
May 4, 2022 |
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PUSHPABAI CHANDRAKANT JOSHI Vs. VASANTRAO NAIK MARATHWADA KRUSHI VIDYAPEETH
|
December 22, 2022 |
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QED PROPERTIES Vs. MAHARASHTRA STATE ROAD DEVELOPMENT CORPORATION
|
November 18, 2022 |
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QUANT BROKING PVT. LTD Vs. UNION OF INDIA
|
June 6, 2022 |
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QUEPEM URBAN CO-OP. CREDIT SOCIETY LTD Vs. DATTA SHAMBU NAIK
|
October 3, 2022 |
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R. & C. INFRA ENGINEERS PRIVATE LIMITED Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
|
September 23, 2022 |
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R. K. COPPER AND ALLOY LLP Vs. UNION OF INDIA
|
January 28, 2022 |
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R. S. MADIREDDY Vs. UNION OF INDIA
|
September 20, 2022 |
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RABIA KHAN Vs. UNION OF INDIA
|
September 12, 2022 |
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RACHANA GARMENTS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
|
August 4, 2022 |
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RACHNA SANJAY KUWAR Vs. STATE OF MAHARASHTRA
|
March 11, 2022 |
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RADHA KAVLEKAR Vs. MARGAO MUNICIPAL COUNCIL
|
March 28, 2022 |
|
RADHABAI Vs. COLLECTOR
|
March 30, 2022 |
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RADHABAI PARSEKAR Vs. CHAPEL NOSSA SENHORA
|
July 11, 2022 |
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RADHABAI VITHAL NARVEKAR Vs. STATE OF GOA
|
November 15, 2022 |
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RADHE ZULIDAS MANDAL Vs. STATE OF MAHARASHTRA
|
October 20, 2022 |
|
RADHESHYAM Vs. STATE OF MAHARASHTRA
|
December 15, 2022 |
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RADHIKA J. BHALERAO Vs. STATE OF MAHARASHTRA
|
March 24, 2022 |
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RADHYESHAM GANESHLAL DHOOT Vs. VISHNUKUMAR BANSILAL KALANTRI
|
March 11, 2022 |
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RAEES RASHID SHAIKH Vs. STATE OF MAHARASHTRA
|
March 25, 2022 |
|
RAFAT KHAN Vs. STATE OF MAHARASHTRA
|
January 19, 2022 |
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RAFEEQ Vs. STATE OF MAHARASHTRA
|
April 20, 2022 |
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RAFIQ BEG MIRZA Vs. STATE OF MAHARASHTRA
|
July 8, 2022 |
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RAGHUNATH BHANUDAS KAMBLE Vs. STATE OF MAHARASHTRA
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January 20, 2022 |
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RAGHUNATH KASINATH MOKA Vs. STATE OF MAHARASHTRA
|
June 6, 2022 |
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RAGHUVIR Vs. STATE
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March 2, 2022 |
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RAHIM RAMZAN TELI Vs. STATE OF MAHARASHTRA
|
February 21, 2022 |
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RAHMAT ALI KHAN WALLI MOHD.ALI KHAN Vs. SHABANA BEGUM REHMATALI KHAN
|
August 4, 2022 |
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RAHUL Vs. STATE OF MAHARASHTRA
|
December 2, 2022 |
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RAHUL @ BHAWADYA MACHINDRA JADHAV Vs. STATE OF MAHARASHTRA
|
June 28, 2022 |
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RAHUL @ TALYA Vs. STATE OF MAHARASHTRA
|
April 4, 2022 |
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RAHUL ASHOK YADAV Vs. MANORAMA RAHUL YADAV
|
December 2, 2022 |
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RAHUL GANESHRAO MOHOD Vs. STATE OF MAHARASHTRA
|
April 20, 2022 |
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RAHUL HIRAMAN BIRHADE Vs. UNION OF INDIA
|
June 28, 2022 |
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RAHUL JUGALDAS Vs. STATE OF MAHARASHTRA
|
December 22, 2022 |
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RAHUL S/O GAUTAM ATHWALE Vs. RUCHIRA W/O RAHUL ATHWALE
|
June 7, 2022 |
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RAHUL S/O. RAJARAM MASKE Vs. STATE OF MAHARASHTRA
|
December 9, 2022 |
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RAHUL SAMBHAJI GAWARE Vs. STATE OF MAHARASHTRA
|
June 21, 2022 |
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RAHUL SANJOT PADGAONKAR Vs. EXECUTIVE ENGINEER
|
July 13, 2022 |
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RAHURI EDUCATION SOCIETY RAHURI, TQ. RAHURI, DIST. AHMEDNAGAR Vs. STATE OF MAHARASHTRA
|
August 25, 2022 |
|
RAI UDYOG LTD Vs. STATE OF MAHARASHTRA
|
July 27, 2022 |
|
RAIGAD ZILLA PARISHAD Vs. KAILASH BALU MHATRE
|
January 5, 2022 |
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RAJ @ HARISHANKAR SHUKLA Vs. STATE OF MAHARASHTRA
|
June 8, 2022 |
|
RAJ INDIA CORPORATION Vs. BANKING OMBUDSMAN
|
March 14, 2022 |
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RAJ PHARMA Vs. STATE OF MAHARASHTRA
|
October 6, 2022 |
|
RAJABHAU Vs. STATE OF MAHARASHTRA
|
August 20, 2022 |
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RAJAN N. BANDEKAR Vs. STATE OF GOA
|
March 15, 2022 |
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RAJAN SHARWAN UDARE Vs. STATE OF MAHARASHTRA
|
January 27, 2022 |
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RAJAN SHREEKANT GHOGALE Vs. RADHIKA RAJAN GHOGALE
|
April 28, 2022 |
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RAJAN SHRIVALLABHA DESHPANDE Vs. BANK OF BARODA
|
August 3, 2022 |
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RAJAN SHRIVALLABHA DESHPANDE Vs. BANK OF BARODA
|
August 8, 2022 |
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RAJANNA GANGANNA RASHALAWAR Vs. STATE OF MAHARASHTRA
|
March 16, 2022 |
|
RAJARAM Vs. STATE OF MAHARASHTRA
|
December 2, 2022 |
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RAJAT KALYAN Vs. STATE OF GOA
|
January 7, 2022 |
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RAJENDRA Vs. STATE OF MAHARASHTRA
|
December 15, 2022 |
|
RAJENDRA Vs. STATE OF MAHARASHTRA
|
December 9, 2022 |
|
RAJENDRA Vs. ASSISTANT CHARITY COMMISSIONER
|
December 2, 2022 |
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RAJENDRA @ RAJU KANADI Vs. STATE OF MAHARASHTRA
|
November 14, 2022 |
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RAJENDRA BHAU PATOLE Vs. STATE OF MAHARASHTRA
|
March 28, 2022 |
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RAJENDRA DATTA HALARNKAR Vs. DEEPALI DINESH HALARNKAR
|
February 10, 2022 |
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RAJENDRA EKNATHRAO VIKHE Vs. UNION OF INDIA
|
August 29, 2022 |
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RAJENDRA GOYAL ALIAS RAJU GOYAL Vs. PUBLIC INFORMATION OFFICER, DY. SUPERINTENDENT OF POLICE
|
March 3, 2022 |
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RAJENDRA MANOHAR KOWLI Vs. BANK OF INDIA
|
May 6, 2022 |
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RAJENDRA R. SINGH Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
July 26, 2022 |
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RAJENDRA S/O DILIP MAID Vs. SHUBHANGI @ RANI RAJENDRA MAID
|
March 16, 2022 |
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RAJENDRA S/O RADHAKISAN RAUT Vs. STATE OF MAHARASHTRA
|
February 10, 2022 |
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RAJENDRA SADASHIV CHANDRACHUD Vs. STATE OF MAHARASHTRA
|
May 6, 2022 |
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RAJENDRA SHRIHARI SARWADE Vs. STATE OF MAHARASHTRA
|
April 25, 2022 |
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RAJENDRA SINGH Vs. STATE OF GOA
|
September 5, 2022 |
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RAJENDRA WAMAN VARADE Vs. STATE OF MAHARASHTRA
|
June 14, 2022 |
|
RAJESH HIMMAT PUNDKAR Vs. STATE OF MAHARASHTRA
|
June 8, 2022 |
|
RAJESH HIMMATLAL DAWDA Vs. NARESH GYARSILAL AGRAWAL
|
April 13, 2022 |
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RAJESH KUMAR YEDURAJSINGH BHADORIYA Vs. STATE OF MAHARASHTRA
|
July 7, 2022 |
|
RAJESH PANDITRAO PAWAR Vs. PARWATIBAI BHIMRAO BENDE
|
April 7, 2022 |
|
RAJESH S/O. PANDURANG GAWANDE Vs. JANRAO S/O. KISANRAO SAKHARE
|
June 13, 2022 |
|
RAJESHKUMAR Vs. BANK OF MAHARASHTRA
|
September 30, 2022 |
|
RAJESHREE Vs. KANTADEVI
|
May 4, 2022 |
|
RAJIV SANGHVI Vs. PRADIP R. KAMDAR
|
June 30, 2022 |
|
RAJIV SINGH Vs. SHIPPING CORPORATION OF INDIA LTD
|
June 27, 2022 |
|
RAJKUMAR Vs. STATE OF MAHARASHTRA
|
April 28, 2022 |
|
RAJKUMAR Vs. SURESH
|
November 23, 2022 |
|
RAJMACHI RURAL AID AND DEVELOPMENT PROGRAMME Vs. STATE OF MAHARASHTRA
|
April 29, 2022 |
|
RAJNEESH JAISWAL Vs. DIL RAJU
|
April 13, 2022 |
|
RAJNESH Vs. NEHA
|
October 21, 2022 |
|
RAJU Vs. STATE OF MAHARASHTRA
|
July 1, 2022 |
|
RAJU Vs. INSPECTOR GENERAL OF POLICE, CENTRAL RESERVE POLICE FORCE, TRIPURA
|
January 19, 2022 |
|
RAJU @ RAKESH DHANIRAM PATEL Vs. STATE OF MAHARASHTRA
|
February 26, 2022 |
|
RAJU BANSILAL RASEDE Vs. STATE OF MAHARASHTRA
|
December 22, 2022 |
|
RAJU JOKHANPRASAD GUPTA Vs. STATE OF MAHARASHTRA
|
July 14, 2022 |
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RAJU KONDIRAM MORE Vs. STATE OF MAHARASHTRA
|
October 17, 2022 |
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RAJU VILAS WAGHMODE Vs. STATE OF MAHARASHTRA
|
November 22, 2022 |
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RAKESH DNYANESHWAR SURYAWANSHI Vs. STATE OF MAHARASHTRA
|
January 20, 2022 |
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RAKESH RAJENDRAKUMAR AGARWAL Vs. BADRUDIN ABBAS PATEL
|
January 27, 2022 |
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RAKESH TULSIDAS RATHOD Vs. JAYRAJ VISHRAM VAPIKAR
|
February 1, 2022 |
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RAKESH ZAGARU PASWAN Vs. STATE OF MAHARASHTRA
|
March 3, 2022 |
|
RAKHMAJI Vs. PRESIDENT
|
April 27, 2022 |
|
RAM DIGAMBAR GIRI Vs. STATE OF MAHARASHTRA
|
June 15, 2022 |
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RAM RAJU Vs. COMMISSIONER OF POLICE PUNE
|
June 17, 2022 |
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RAM S/O BALKRUSHNA PINJARKAR Vs. SCHEDULED TRIBES CASTE CERTIFICATE SCRUTINY COMMITTEE
|
July 26, 2022 |
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RAM S/O. ABARAO PATIL Vs. STATE OF MAHARASHTRA
|
July 28, 2022 |
|
RAM SAHODAR RAJWADE Vs. CENTRAL INDUSTRIAL SECURITY FORCE
|
June 27, 2022 |
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RAMA CAITAN ANDRADE Vs. SAMEER S. SALGAONKAR
|
February 24, 2022 |
|
RAMAKANT S. SHETKAR Vs. STATE OF GOA,
|
February 2, 2022 |
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RAMAKANT SUBRAO SHETYE Vs. KALPA KASHINATH GADEKAR
|
September 7, 2022 |
|
RAMAN MADHOK Vs. STATE OF GOA
|
September 30, 2022 |
|
RAMAN S/O. PRAKASH MUNDHE Vs. STATE OF MAHARASHTRA
|
July 15, 2022 |
|
RAMBHABAI SANTOSH PATIL Vs. STATE OF MAHARSHTRA
|
July 28, 2022 |
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RAMBHAU S/O GOPINATH LOKHANDE Vs. SHILA W/O SATISH SURWASE
|
February 11, 2022 |
|
RAMCHAND Vs. GHANSHYAM
|
April 11, 2022 |
|
RAMCHANDRA ALIAS RAGHUNATH SAUNSTHAN, GIMONE, PILIGAO Vs. TOWN PLANNER, TOWN & COUNTRY PLANNING DEPT.
|
April 1, 2022 |
|
RAMCHANDRA DEV Vs. LD. JOINT CHARITY COMMISSIONER
|
July 14, 2022 |
|
RAMCHANDRA LAKHANTAL AWATE Vs. CHIEF OFFICER, MUNICIPAL COUNCIL
|
July 20, 2022 |
|
RAMCHANDRA SHRIMANT BHANDARE Vs. STATE OF MAHARASHTRA
|
August 3, 2022 |
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RAMCHANDRA THANGAPPAN AACHARI Vs. STATE OF MAHARASHTRA
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June 15, 2022 |
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RAMDAS Vs. DADARAO
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January 5, 2022 |
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RAMDAS Vs. STATE OF MAHARASHTRA
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December 16, 2022 |
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RAMDAS BHIWAJI VAITKAR Vs. STATE OF MAHARASHTRA
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April 29, 2022 |
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RAMDAS GOPAL INGLE Vs. STATE OF MAHARASHTRA
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July 27, 2022 |
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RAMDAS RANU Vs. ASHOK VASANTRAO SISAL
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December 7, 2022 |
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RAMDAS VITTHAL NIKUMBH Vs. STATE OF MAHARASHTRA
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April 27, 2022 |
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RAMESH Vs. PRAKASHKAUR
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April 11, 2022 |
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RAMESH Vs. STATE OF MAHARASHTRA
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November 24, 2022 |
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RAMESH Vs. STATE OF MAHARASHTRA
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July 28, 2022 |
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RAMESH BAPURAO NIKHADE Vs. STATE OF MAHARASHTRA
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December 23, 2022 |
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RAMESH BOMBO TAWADKAR Vs. CENTRAL BUREAU OF INVESTIGATION (ANTI CORRUPTION BRANCH)
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June 23, 2022 |
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RAMESH EDATHADAN Vs. STATE OF GOA
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June 16, 2022 |
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RAMESH GOVINDA MALI Vs. RAOSAHEB PUNJABA KARALE
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October 17, 2022 |
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RAMESH JIVATRAM ISRANI Vs. STATE OF MAHARASHTRA
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October 6, 2022 |
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RAMESH KASHINATH PAWAR Vs. NASHIK MUNICIPAL CORPORATION
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February 18, 2022 |
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RAMESH LASHA PALVA Vs. STATE OF MAHARASHTRA
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October 3, 2022 |
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RAMESH MANOHAR MADAWI Vs. STATE OF MAHARASHTRA
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September 29, 2022 |
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RAMESH RAM BURBURE Vs. RAGHUNATH BAPURAO MHETRE
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December 23, 2022 |
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RAMESH S/O KISANRAO DANDEKAR Vs. STATE OF MAHARASHTRA
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July 25, 2022 |
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RAMESH S/O. MANOHARRAO BOTE Vs. POPAT S/O. DATTU JAGTAP
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August 22, 2022 |
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RAMESH SINARY Vs. STATE OF GOA
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December 30, 2022 |
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RAMESH TUKARAM BHARATE Vs. STATE OF MAHARASHTRA
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September 13, 2022 |
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RAMESH TUKARAM VAVEKAR Vs. STATE OF MAHARASHTRA
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February 24, 2022 |
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RAMESH WAMAN BODKE Vs. STATE OF MAHARASHTRA
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July 13, 2022 |
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RAMESHWAR Vs. NIKITA
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January 24, 2022 |
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RAMKRISHNA MANDREKAR Vs. SHAILESH PEDNEKAR
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October 12, 2022 |
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RAMNATH VASUDEV SHANBHAG Vs. ADMINISTRATOR OF DEVALAYA
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July 29, 2022 |
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RAMON DISTILLERIES LIMITED Vs. STATE OF MAHARASHTRA
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June 16, 2022 |
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RAMRAJ VITTHAL DANDAGE Vs. LAXMI SRIDHAR CHAUDHARI
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September 5, 2022 |
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RAMRAO Vs. LAXMAN
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December 13, 2022 |
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RAMRAO KASHINATH RATHOD Vs. STATE OF MAHARASHTRA
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April 26, 2022 |
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RAMSARUP INDUSTRIES LTD. Vs. CAPITAL FINANCIAL SERVICES LTD.
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June 27, 2022 |
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RAMU @ RAMDAS RUPAJI BHAVAR Vs. STATE OF MAHARASHTRA
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September 13, 2022 |
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RANA KAPOOR Vs. CENTRAL BUREAU OF INVESTIGATION
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June 20, 2022 |
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RANGNATH S/O. NIVRUTTI DHAVALSHANK Vs. STATE OF MAHARASHTRA
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September 21, 2022 |
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RANIBEN KHIMJI PATEL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
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February 15, 2022 |
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RANJAN MAHMULAL MULLA Vs. CHIEF EXECUTIVE OFFICER, ICHALKARANJI
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February 23, 2022 |
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RANJANA Vs. STATE OF MAHARASHTRA
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December 6, 2022 |
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RANJANA Vs. STATE OF MAHARASHTRA
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December 12, 2022 |
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RANJANA BABASAHEB KHARAT Vs. STATE OF MAHARASHTRA
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February 1, 2022 |
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RANJANA JAYANT SAUDAGAR Vs. ANIL MANOHAR
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January 31, 2022 |
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RANJIT PRAKASH GAIKWAD Vs. STATE OF MAHARASHTRA
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February 14, 2022 |
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RAOSAHEB Vs. STATE OF MAHARASHTRA
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August 18, 2022 |
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RAOSAHEB S/O. KISAN PATARE Vs. SATISH S/O. KUNDLIK PAWAR
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July 8, 2022 |
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RAOSAHEBDADA PAWAR GHODGANGA Vs. STATE OF MAHARASHTRA
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October 17, 2022 |
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RASHEEDABANU ALIAS RASHIDA BANU ANKALGI Vs. AMIT DNYNESHWAR CHINCHONKAR
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January 18, 2022 |
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RASHMI ADITYA GUPTA Vs. MANGAL KESHAV SECURITIES LTD
|
July 5, 2022 |
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RASHTRASANT TUKDOJI MAHARAJ TECHNICAL AND EDUCATIONAL SOCIETY Vs. CHANDAN BAPURAO KARWADE
|
May 5, 2022 |
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RASHTRIYA CHEMICALS & FERTILIZERS LTD Vs. CHIEF EXECUTIVE OFFICER, SRA
|
March 9, 2022 |
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RASHTRIYA SHIKSHAN SANGH Vs. STATE OF MAHARASHTRA
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February 26, 2022 |
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RATNA ANIL TARE Vs. STATE OF MAHARASHTRA
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February 1, 2022 |
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RATNAKAR NARAYAN MORANKAR Vs. STATE OF MAHARASHTRA
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October 14, 2022 |
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RATNAKAR RAMA PARAB Vs. GOA STATE INFRASTRUCTURE
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February 16, 2022 |
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RATNAM SUDESH IYER Vs. JACKIE KAKUBHAI SHROFF
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January 18, 2022 |
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RATNAMALA MUKUND BALKHANDE Vs. STATE OF MAHARASHTRA
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July 1, 2022 |
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RATTA Vs. UNION OF INDIA
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May 13, 2022 |
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RAUJI NAIK Vs. DEPUTY COLLECTOR
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July 29, 2022 |
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RAUT ENTERPRISES Vs. BHABHA ATOMIC RESEARCH CENTRE
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March 17, 2022 |
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RAVI @ DHIREN @ JADHAV RUBY GHOSH Vs. NATIONAL INVESTIGATING AGENCY
|
August 30, 2022 |
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RAVI MANGYA DHARAWAT Vs. STATE OF MAHARASHTRA
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February 18, 2022 |
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RAVI SHIRODKAR Vs. STATE
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March 8, 2022 |
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RAVI SUBHASH NAIK Vs. STATE OF MAHARASHTRA
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February 15, 2022 |
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RAVINDRA Vs. ANIL
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January 18, 2022 |
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RAVINDRA Vs. DEVENDRA
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April 20, 2022 |
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RAVINDRA HEMRAJ DHANGEKAR Vs. GANESH MADHUKAR BIDKAR
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February 28, 2022 |
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RAVINDRA PRASAD MUNNESHWAR PRASAD Vs. UNION OF INDIA
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March 31, 2022 |
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RAVINDRA S/O GANESH PATEKAR Vs. STATE OF MAHARASHTRA
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March 8, 2022 |
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RAVINDRA S/O MANSINGH JADHAV Vs. STATE OF MAHARASHTRA
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August 20, 2022 |
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RAVINDRA S/O PRAKASH KHARAT Vs. KALPANA W/O RAVINDRA KHARAT
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July 5, 2022 |
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RAVINDRA SHITALRAO UPADYAY Vs. STATE OF MAHARASHTRA
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July 26, 2022 |
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RAVINDRANATH A.N. GAONKAR Vs. CHIEF SECRETARY AND THE APPELLATE AUTHORITY
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May 21, 2022 |
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RAVINDRANATH A.N. GAONKAR Vs. CHIEF SECRETARY
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May 27, 2022 |
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RAVINDRAPRASAD Vs. VASANT NARAYAN AGRAWAL
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March 22, 2022 |
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RAVIRAJ RAJENDRA PATIL Vs. GRAM PANCHAYAT BACHNI
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December 2, 2022 |
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RAVSAHEB Vs. MARUTI JAIRAM KADAM
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April 25, 2022 |
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RAYMOND LIMITED Vs. NEW SARNATH CO-OP. HSG. SOCIETY LIMITED
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May 6, 2022 |
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REATOX BUILDERS AND DEVELOPERS PVT. LTD Vs. OMPRAKASH S/O BAPUAPPA KHAKE
|
May 6, 2022 |
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REGENCY NIRMAN LTD Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
|
March 8, 2022 |
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REGINO FALEIRO Vs. STATE OF GOA
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February 26, 2022 |
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REHAN ALI Vs. STATE OF MAHARASHTRA
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October 20, 2022 |
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REHANA MUSHTAQUE TEMREKAR Vs. MUSHTAQUE YUSUF TEMREKAR
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June 24, 2022 |
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REKHA Vs. STATE OF MAHARASHTRA
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April 6, 2022 |
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REKHA DNYANESHWAR AAPTE Vs. STATE OF MAHARASHTRA
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April 12, 2022 |
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RELCON INFRAPROJECTS LTD. Vs. LIFE INSURANCE CORPORATION OF INDIA
|
February 21, 2022 |
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RELCON INFROPROJECTS LTD. Vs. RIDHI SIDHI SADAN, UNIT OF SHREE RIDHI CO. OP. HOUSING SOCIETY LTD.
|
July 15, 2022 |
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RELIANCE GENERAL INSURANCE CO. LTD Vs. KESHAR GOPAL SINGH THAKUR
|
January 10, 2022 |
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RELIANCE GENERAL INSURANCE CO. LTD Vs. MUBARAK ALI HAMID SAYYED
|
May 6, 2022 |
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RELIANCE GENERAL INSURANCE CO. LTD. Vs. JAFAR SYE KADAR MULLA
|
April 7, 2022 |
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RELIANCE GENERAL INSURANCE CO. LTD. Vs. MARIA TEREZA COTA COELHO DO AMARAL
|
March 17, 2022 |
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RELIANCE GENERAL INSURANCE COMPANY Vs. SHOBHA
|
January 18, 2022 |
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RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. LAXMI SHANKAR WAGHMARE
|
February 17, 2022 |
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RELIANCE GENERAL INSURANCE COMPANY LTD Vs. SHAIKH SADIK SHAIKH RAFIQUE
|
February 26, 2022 |
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RELIANCE GENERAL INSURANCE COMPANY LTD Vs. SIDDHANT MAHENDRA KADAM
|
April 8, 2022 |
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RELIANCE GENERAL INSURANCE COMPANY LTD. Vs. SULBHA MANOHARRAO AGARKAR
|
December 19, 2022 |
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RELIANCE GENERAL INSURANCE COMPANY LTD. Vs. ANIL JAYRAM GHAG
|
August 30, 2022 |
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RELIANCE INFRASTRUCTURE LIMITED Vs. NLC INDIA LIMITED
|
March 22, 2022 |
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RELIANCE TRANSPORT AND TRAVEL PVT. LTD. Vs. UNION OF INDIA
|
March 24, 2022 |
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RENDEL AUGUSTINE Vs. STATE OF GOA
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September 27, 2022 |
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RENUKA Vs. UNION OF INDIA
|
January 18, 2022 |
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RESERVE BANK OF INDIA Vs. LAXMAN MAHADEO DEVARE
|
January 12, 2022 |
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RESILIENT INNOVATIONS PRIVATE LIMITED Vs. PHONEPE PRIVATE LIMITED
|
March 11, 2022 |
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REVAN SUDAM KANHERE Vs. STATE OF MAHARASHTRA
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September 12, 2022 |
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REVINDRA S/O BHIMASHANKAR DAHALE Vs. KACHARDAS
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April 13, 2022 |
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RIDIP DAS Vs. STATE OF GOA
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March 3, 2022 |
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RISHAB MURALI Vs. STATE OF MAHARASHTRA
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January 12, 2022 |
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RISHIKESH Vs. STATE OF MAHARASHTRA
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March 28, 2022 |
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RITA MILAN KAMDAR Vs. COLLECTOR, PALGHAR
|
February 11, 2022 |
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RITA MILAN KAMDAR Vs. COLLECTOR, PALGHAR
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January 19, 2022 |
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RITESH @ RAJAN JANAJI BHALERAO Vs. STATE OF MAHARASHTRA
|
September 13, 2022 |
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RITVIK Vs. STATE OF MAHARASHTRA
|
October 12, 2022 |
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RIYAZUDDIN HISAMUDDIN KAZI Vs. NATIONAL INVESTIGATING AGENCY
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December 23, 2022 |
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RIZVI BUILDERS Vs. ARUN SUBRAO PRABHU OF BOMBAY INDIAN INHABITANT
|
January 28, 2022 |
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RIZWANULLAH KHAN AMANULLAH KHAN Vs. STATE OF MAHARASHTRA
|
July 7, 2022 |
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ROCKY Vs. STATE OF MAHARASHTRA
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April 27, 2022 |
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ROHAN DEVELOPERS PVT. LTD. Vs. INCOME-TAX OFFICER (INTERNATIONAL TAXATION)-3(1)
|
February 3, 2022 |
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ROHAN DHUNGAT Vs. STATE OF GOA
|
August 3, 2022 |
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ROHAN RAGHURAM SHETTY Vs. STATE OF GOA
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June 15, 2022 |
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ROHAN TUKARAM @ APPASAHEB KALE Vs. SOMNATH HARIBHAU KOLI
|
December 8, 2022 |
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ROHIDAS SONU VOLVOIKAR Vs. STATE OF GOA
|
February 26, 2022 |
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ROHINTON MINOO SURTY Vs. KASHMIRA ROHINTON SURTY
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February 18, 2022 |
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ROHIT Vs. STATE OF MAHARASHTRA
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July 7, 2022 |
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ROHIT DEWAN Vs. SYNDICATE BANK
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September 23, 2022 |
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ROHIT S/O TANGAPPA JOSEPH Vs. STATE OF MAHARASHTRA
|
November 25, 2022 |
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ROSHAN ANANT SAWANT Vs. STATE OF MAHARASHTRA
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June 10, 2022 |
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ROSHINI KAPOOR Vs. UNION OF INDIA
|
October 18, 2022 |
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ROSMERTA TECHNOLOGIES LTD Vs. STATE OF MAHARASHTRA
|
September 20, 2022 |
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ROY MARCUS ANTHONY DE SOUZA Vs. LUIS ANTHONY TELES
|
July 8, 2022 |
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ROYAL SUNDARAM ALLIANCE INSURANCE Vs. MRS. VINAYA UNDAYBABU SHAH
|
March 7, 2022 |
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ROYSTON XAVIER PARERA Vs. STATE OF MAHARASHTRA
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July 18, 2022 |
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RPG ENTERPRISES LIMITED Vs. RIJU GHOSHAL
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March 21, 2022 |
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RUBINA W/O MAINODDIN SHAIKH Vs. UNION OF INDIA
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August 4, 2022 |
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RUDRAKSH LAMINATES PVT. LTD Vs. VIMAL INTER TRADE PRIVATE LIMITED
|
September 7, 2022 |
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RUJARITA DCOSTA Vs. POLICE INSPECTOR, AGACAIM POLICE STATION
|
March 31, 2022 |
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RUKAYYA Vs. STATE OF MAHARASHTRA
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January 27, 2022 |
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RUKHMINIBAI MARUTI PACHANKAR Vs. PRAKASH NIVRUTTI PACHANKAR
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February 26, 2022 |
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RUPESH Vs. SHAIKH SADIK SHAIKH RAFIQUE
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February 26, 2022 |
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RUPESH RAJGOPAL ZAWAR Vs. STATE OF MAHARASHTRA
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August 2, 2022 |
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RUPIN GANGARAM NAIK Vs. STATE OF GOA
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January 25, 2022 |
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RUSABH SHAH Vs. AVARSEKAR & SONS PRIVATE LIMITED
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December 23, 2022 |
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RUSHIKESH MADHUKAR CHAVAN Vs. SCHEDULED TRIBES CASTE CERTIFICATE SCRUTINY COMMITTEE
|
January 12, 2022 |
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RUSTUM NARAYANRAO JADHAV Vs. STATE OF MAHARASHTRA
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April 13, 2022 |
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RUTWIK VIJAY SONAWANE Vs. STATE OF MAHARASHTRA
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March 7, 2022 |
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S. J. ENTERPRISES Vs. UNION OF INDIA
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August 5, 2022 |
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S. MANIK REDDY Vs. STATE OF MAHARASHTRA
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April 13, 2022 |
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S. RAMESH KUMAR Vs. DHYAN INVESTMENTS & TRADING COMPANY
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June 1, 2022 |
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S.B.I. GENERAL INSURANCE CO. LTD Vs. SAU. SONALI
|
April 29, 2022 |
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S.K. CONSTRUCTIONS CO Vs. MUNICIPAL COMMISSIONER
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April 21, 2022 |
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SABHAJIT RAMYASH YADAV Vs. STATE OF MAHARASHTRA
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March 21, 2022 |
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SABHAJIT RAMYASH YADAV Vs. STATE OF MAHARASHTRA
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March 2, 2022 |
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SABIRULLAHKHAN HABIBKHAN PATEL Vs. DY. CHARITY COMMISSIONER, AKOLA
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April 26, 2022 |
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SACHA FINANCE Vs. JAYANT BHAVANJI SONI
|
November 9, 2022 |
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SACHIN Vs. STATE OF MAHARASHTRA
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March 30, 2022 |
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SACHIN @ ANNA DANIEL GABREL Vs. STATE OF MAHARASHTRA
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April 29, 2022 |
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SACHIN ATMARAM VARTAK Vs. STATE OF MAHARASHTRA
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January 5, 2022 |
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SACHIN LAXMAN DANDEKAR Vs. STATE OF MAHARASHTRA
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October 3, 2022 |
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SACHIN LAXMAN DANDEKAR Vs. STATE OF MAHARASHTRA
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September 29, 2022 |
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SACHIN MAHADEO CHODANKAR Vs. STATE OF GOA
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April 1, 2022 |
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SACHIN NIVRUTTI POTE Vs. STATE OF MAHARASHTRA
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March 3, 2022 |
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SACHIN PARSHURAM MANE Vs. COMMISSIONER OF POLICE, PUNE CITY
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June 15, 2022 |
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SACHIN S/O BAJRANG DHONDGE Vs. STATE OF MAHARASHTRA
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April 25, 2022 |
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SACHIN S/O RAMDAS MITTAL Vs. RASHMI W/O MILIND BUJONE
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April 25, 2022 |
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SACHIN S/O SURYAKANT LANDAGE Vs. PRESIDENT, SHAHU MAHARAJ SHIKSHAN SANSTHA
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April 20, 2022 |
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SACHIN SHARADCHANDRA DEOLE Vs. EDUCATION OFFICER (SECONDARY), ZILLA PARISHAD AMRAVATI
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March 25, 2022 |
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SACHIN SUBHASH BHOSALE Vs. UNION OF INDIA,
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September 28, 2022 |
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SACHIN SURESH PATOLE Vs. STATE OF MAHARASHTRA
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January 21, 2022 |
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SACHIN VASANTRAO YEREWAR Vs. UNION OF INDIA
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August 10, 2022 |
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SACHITANAND Vs. STATE OF MAHARASHTRA
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December 9, 2022 |
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SADANAND BELVALKAR Vs. STATE OF MAHARASHTRA
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January 13, 2022 |
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SADANAND RAGHUNATH GHARAT Vs. UNION OF INDIA
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December 6, 2022 |
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SADANAND VINAYAK SATHE Vs. STATE OF MAHARASHTRA
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March 23, 2022 |
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SADASHIV MANGALYA PAGADE Vs. PRINCIPAL SECRETARY URBAN DEVELOPMENT DEPARTMENT
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March 24, 2022 |
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SADIQ SHAFI QURESHI Vs. UNION BANK OF INDIA
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March 25, 2022 |
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SAFEX CHEMICALS INDIA LTD Vs. CONTROLLER OF PATENTS & DESIGNS
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October 13, 2022 |
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SAGAR Vs. STATE OF MAHARASHTRA
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June 14, 2022 |
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SAGAR Vs. STATE OF MAHARASHTRA
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March 30, 2022 |
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SAGAR BHAGWAN DHEMBRE Vs. STATE OF MAHARASHTRA
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February 4, 2022 |
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SAGAR LOOKOUTS Vs. MAHARASHTRA HOUSING AND AREA DEVELOPMENT AUTHORITY
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July 14, 2022 |
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SAGAR S/O KAMAJI KHALLAL Vs. STATE OF MAHARASHTRA
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April 28, 2022 |
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SAGAR S/O VIKRAM BELSARE Vs. STATE OF MAHARASHTRA
|
September 8, 2022 |
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SAGAR SANJAY PATIL Vs. STATE OF MAHARASHTRA
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March 25, 2022 |
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SAGAR SHOPPING CENTER PREMISES Vs. BRIHANMUMBAI MAHANAGAR PALIKA
|
January 19, 2022 |
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SAGUN PHADTE Vs. OFFICE OF ZILLA PANCHAYAT, SOUTH GOA DISTRICT
|
March 21, 2022 |
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SAHASTRAA EXPORTS PVT. LTD Vs. AP MOLLER - MAERSK A/S
|
May 27, 2022 |
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SAHEBLAL SOHRAB SHAIKH Vs. STATE OF MAHARASHTRA
|
June 10, 2022 |
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SAI AUTO AGENCIES Vs. HEMANT AMBADAS BAJAD
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August 19, 2022 |
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SAI BUILDER AND DEVELOPER Vs. JOINT CHARITY COMMISSIONER
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July 7, 2022 |
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SAI PUSHP ENTERPRISES Vs. THANE MUNICIPAL CORPORATION
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May 5, 2022 |
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SAIBAI POPAT VAYKAR Vs. STATE OF MAHARASHTRA
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January 18, 2022 |
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SAIHER SUPPLY CHAIN CONSULTING P. LTD Vs. UNION OF INDIA
|
January 10, 2022 |
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SAIJU VARGHIS Vs. STATE
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February 2, 2022 |
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SAIKARAN BUILDTECH LLP Vs. MUNICIPAL EMPLOYEES DEEP DARSHAN CO-OP. HSG. SOC. LTD
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April 29, 2022 |
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SAIKIRAN RAMRAO TOTAWAR Vs. STATE OF MAHARASHTRA
|
May 4, 2022 |
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SAIKRUPA SUGAR AND ALLIED INDUSTRIES LIMITED Vs. STATE OF MAHARASHTRA
|
April 28, 2022 |
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SAINATH Vs. SHANKAR
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October 14, 2022 |
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SAINATH DEVRAO Vs. STATE OF MAHARASHTRA
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November 18, 2022 |
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SAINATH VISHWANATH ROKADE Vs. STATE OF MAHARASHTRA
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March 17, 2022 |
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SAINIK MINING AND ALLIED SERVICES LIMITED Vs. WESTERN COALFIELDS LIMITED.
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March 16, 2022 |
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SAIRAJ Vs. STATE OF MAHARASHTRA
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April 12, 2022 |
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SAIYAD MASROOR GHORI Vs. PURUSHOTTAM TAHLIRAM ROHIRA
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December 2, 2022 |
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SAKET KAMLESHKUMAR AGARWAL Vs. ADDITIONAL DIRECTOR, SERIOUS FRAUD INVESTIGATION OFFICE
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July 4, 2022 |
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SAKET VIKAS PANASE Vs. STATE OF MAHARASHTRA
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April 29, 2022 |
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SAKHARAM PARVATI GAIKWAD Vs. STATE OF MAHARASHTRA
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September 13, 2022 |
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SAKHARAM TUKARAM DHORMARE Vs. STATE OF MAHARASHTRA
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March 25, 2022 |
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SAKHARBAI Vs. STATE OF MAHARASHTRA
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September 20, 2022 |
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SALCETE FOOTBALL CLUB Vs. UNION OF INDIA
|
September 8, 2022 |
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SALIM KHAN Vs. MURAD AHEMAD SHAIKH
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September 22, 2022 |
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SALMA BI W/O SYED NOOR ATTAR Vs. COLLECTOR, BULDANA
|
February 8, 2022 |
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SALU BABA VELIP Vs. SAPNESH RATNAKAR BANDEKAR
|
November 18, 2022 |
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SAMADHAN Vs. GAJANAN MAHARAJ URBAN CO. OP.
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April 26, 2022 |
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SAMADHAN S/O KISANRAO INGLE Vs. STATE OF MAHARASHTRA
|
July 20, 2022 |
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SAMBHAJI BABU PRADHAN Vs. UNION OF INDIA
|
February 3, 2022 |
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SAMDANI Vs. JATINDER SINGH
|
August 11, 2022 |
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SAMEEDHA SUHAS DESHPANDE Vs. CHAIRMAN, SHRI DINESH KUMAR KHARA
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August 23, 2022 |
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SAMEER BHIKU NAIK Vs. STATE OF GOA
|
November 30, 2022 |
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SAMEER DATTATRAYA DESHPANDE Vs. KISHOR SHAMRAO JADHAV
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June 20, 2022 |
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SAMEER KHAN Vs. STATE OF MAHARASHTRA
|
March 17, 2022 |
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SAMEER S/O CHANDBHAI PATHAN Vs. STATE OF MAHARASHTRA
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February 16, 2022 |
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SAMEER SHAH Vs. UNION OF INDIA
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June 9, 2022 |
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SAMEER SUDHIR JOSHI Vs. STATE OF MAHARASHTRA
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March 2, 2022 |
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SAMINA ARIF KHAN ALIAS DHANLAXMI CHANDRAKANT DEVRUKHKAR Vs. TOWN PLANNING/LAND ACQUISITION OFFICER
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February 18, 2022 |
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SAMINA D/O BADIAJJAMA PATEL @ SAMINA W/O SAEED SHAIKH Vs. STATE OF MAHARASHTRA
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February 9, 2022 |
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SAMIR GULAM SHAIKH Vs. STATE OF MAHARASHTRA
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June 6, 2022 |
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SAMMER SATYAWAN THALE Vs. STATE OF MAHARASHTRA
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April 20, 2022 |
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SAMRUDDHI SAMBHAJI PADWAL Vs. STATE OF MAHARASHTRA
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March 1, 2022 |
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SAMSHERKHA Vs. SHAKILABI HAFAJATALI MUSALMAN
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June 13, 2022 |
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SAMSUL ALAM Vs. MOHAN RAJARAM KAWLEKAR
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September 22, 2022 |
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SANDEEO GAUTAM KAMBLE Vs. STATE OF MAHARASHTRA
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April 20, 2022 |
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SANDEEP @ JOUNTY MAHADEO JADHAV Vs. STATE OF MAHARASHTRA
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March 11, 2022 |
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SANDEEP DWELLERS PRIVATE LIMITED Vs. STATE OF MAHARASHTRA
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May 5, 2022 |
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SANDEEP HARISCHANDRAS MAINKAR Vs. STATE
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November 29, 2022 |
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SANDEEP S/O. VIJAYRAO INGLE Vs. ANIRUDDHA CHAITRAM RAMTEKE
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April 13, 2022 |
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SANDEEP V. RAUT Vs. STATE OF GOA
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February 10, 2022 |
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SANDEEP VAZARKAR Vs. STATE OF GOA
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June 28, 2022 |
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SANDHYA DIGAMBAR JOSHI Vs. STATE OF MAHARASHTRA
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June 9, 2022 |
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SANDHYA KANEKAR Vs. STATE OF GOA
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July 8, 2022 |
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SANDHYA MANOHAR WAGHCHOURE Vs. STATE OF MAHARASHTRA
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February 4, 2022 |
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SANDIP @ SANDY PREMNATH BAMNE Vs. STATE OF MAHARASHTRA
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January 3, 2022 |
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SANDIP DATTATRAYA WAKALE Vs. SAU. KANTABAI EKNATH WAGH
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March 2, 2022 |
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SANDIP GORAKH NAIK Vs. UNION OF INDIA
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August 22, 2022 |
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SANDIP NAMDEO KAKDE Vs. STATE OF MAHARASHTRA
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July 29, 2022 |
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SANDIP PRAKASH RATHOD Vs. STATE OF MAHARASHTRA
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December 20, 2022 |
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SANDIP S/O JAYSING RAJPUT Vs. STATE OF MAHARASHTRA
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April 12, 2022 |
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SANDIP VASANT BHOLE Vs. DIVISIONAL TRAFFIC SUPERINTENDENT (APARADH)
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November 29, 2022 |
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SANDIP WASUDEO BHAIRWAR Vs. STATE OF MAHARASHTRA
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November 28, 2022 |
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SANDIPAN SARJERAO PAWAR Vs. STATE OF MAHARASHTRA
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June 4, 2022 |
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SANGEETA SANJEEV SHETH Vs. MITANSH SANJEEV SHETH
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January 25, 2022 |
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SANGHMITRA R. SANDANSING Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
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February 4, 2022 |
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SANGHVI ERECTORS PRIVATE LIMITED Vs. STATE OF MAHARASHTRA
|
September 13, 2022 |
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SANGHVI PREMISES PVT. LTD. Vs. RAJESH MAHADEV MANE
|
February 26, 2022 |
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SANGITA SANJAY MORE Vs. STATE OF MAHARASHTRA
|
March 25, 2022 |
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SANGITA SURESH BHAKTE Vs. ARVIND DAMODHAR FISKE
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March 22, 2022 |
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SANGITADEVI RAMESHKUMAR KESARWANI Vs. SHAIKH NAZIR
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September 21, 2022 |
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SANJAY Vs. STATE OF MAHARASHTRA
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October 21, 2022 |
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SANJAY Vs. STATE OF MAHARASHTRA
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July 1, 2022 |
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SANJAY Vs. STATE OF MAHARASHTRA
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September 23, 2022 |
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SANJAY NHOBAT SINGH Vs. UNION OF INDIA
|
May 6, 2022 |
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SANJAY @ SANJEEV HANMANT NIKAM Vs. STATE OF MAHARASHTRA
|
February 9, 2022 |
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SANJAY D. DHUMASKAR Vs. STATE OF GOA
|
March 17, 2022 |
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SANJAY GOPALRAO WANGIKAR Vs. STATE OF MAHARASHTRA
|
November 11, 2022 |
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SANJAY ISHWARLAL VARUDE Vs. STATE OF MAHARASHTRA
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October 17, 2022 |
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SANJAY JAIN Vs. STATE OF GOA
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January 14, 2022 |
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SANJAY JANARDAN DUKRE Vs. STATE OF MAHARASHTRA
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June 23, 2022 |
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SANJAY KUMAR Vs. STATE OF MAHARASHTRA
|
February 1, 2022 |
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SANJAY KUMAR SURANA Vs. SERIOUS FRAUD INVESTIGATION OFFICE
|
May 6, 2022 |
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SANJAY MADHUKAR WAGHADE Vs. STATE OF MAHARASHTRA
|
July 5, 2022 |
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SANJAY MISHRIMAL PUNAMIYA Vs. SHEIKHAH FADIAH SAAD
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March 23, 2022 |
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SANJAY MISHRIMAL PUNAMIYA Vs. STATE OF MAHARASHTRA
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January 28, 2022 |
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SANJAY NANDKISHORE JAISWAL Vs. STATE OF MAHARASHTRA
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May 2, 2022 |
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SANJAY PADMAKAR DARANDALE Vs. STATE OF MAHARASHTRA
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April 27, 2022 |
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SANJAY PARSHURAM JADHAV Vs. STATE OF MAHARASHTRA
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February 2, 2022 |
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SANJAY RAMCHANDRA SHENDKAR Vs. NARAYAN ANTU ZENDGE
|
March 17, 2022 |
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SANJAY S/O AVINASHCHANDER KAPOOR Vs. GANDHI ELECTRICALS
|
July 27, 2022 |
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SANJAY S/O KISANRAO KENEKAR Vs. STATE OF MAHARASHTRA
|
March 4, 2022 |
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SANJAY S/O MAHADEO INGLE Vs. STATE OF MAHARASHTRA
|
November 11, 2022 |
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SANJAY S/O. ANILKUMAR Vs. STATE OF MAHARASHTRA
|
April 1, 2022 |
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SANJAY S/O. DATTA SHINDE Vs. STATE OF MAHARASHTRA
|
March 3, 2022 |
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SANJAY SADASHIVRAO MANDLIK Vs. ELECTION COMMISSION OF INDIA
|
February 26, 2022 |
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SANJAY SAHEBRAO Vs. STATE OF MAHARASHTRA
|
June 30, 2022 |
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SANJAY SAHEBRAO PARKHE Vs. STATE OF MAHARASHTRA
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August 18, 2022 |
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SANJAY SAMPATRAO KALBANDE Vs. STATE OF MAHARASHTRA
|
May 5, 2022 |
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SANJAY SUGANCHAND KASLIWAL Vs. STATE OF MAHARASHTRA
|
February 17, 2022 |
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SANJAY VASANT KURTIKAR Vs. OSCAR JOSE FERRAO
|
March 1, 2022 |
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SANJAY VIJAYKUMAR DARAKH Vs. MOHAMMED SHUKUR S/O SK. CHAND
|
April 5, 2022 |
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SANJAYKUMAR SHIVMANGAL BHARATI Vs. STATE OF MAHARASHTRA
|
December 13, 2022 |
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SANJEEV BUILDERS PRIVATE LIMITED Vs. LIFE INSURANCE CORPORATION OF INDIA
|
September 7, 2022 |
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SANJEEVKUMAR Vs. UNION OF INDIA
|
April 22, 2022 |
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SANJIDA LALLA Vs. STATE OF MAHARASHTRA
|
February 28, 2022 |
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SANJIVANI NAVNATH SANT Vs. STATE OF MAHARASHTRA
|
June 6, 2022 |
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SANKALP RESORTS LIMITED Vs. STATE OF MAHARASHTRA
|
March 15, 2022 |
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SANKET JANARDAN BHASE Vs. ASSISTANT CHARITY COMMISSIONER
|
July 22, 2022 |
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SANTACRUZ GYMKHANA Vs. STATE OF MAHARASHTRA
|
July 14, 2022 |
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SANTAN FERNANDES Vs. AMJAD MUJAVAAR
|
November 25, 2022 |
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SANTANA NAZARETH Vs. STATE OF GOA
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March 30, 2022 |
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SANTANA PINTO Vs. MARIO DIAS
|
November 10, 2022 |
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SANTANA RODRIGUES Vs. FRANCISCO XAVIER FERNANDES
|
August 3, 2022 |
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SANTOSH Vs. AMRUTA SANTOSH BHALERAO
|
January 19, 2022 |
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SANTOSH Vs. STATE OF MAHARASHTRA
|
January 7, 2022 |
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SANTOSH Vs. STATE OF MAHARASHTRA
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June 15, 2022 |
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SANTOSH Vs. DINKAR
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October 7, 2022 |
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SANTOSH Vs. STATE OF MAHARASHTRA
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September 26, 2022 |
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SANTOSH BALU MALI Vs. STATE OF MAHARASHTRA
|
September 22, 2022 |
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SANTOSH DATTU PAWAR Vs. STATE OF MAHARASHTRA
|
February 10, 2022 |
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SANTOSH DNYANOBA GAWADE Vs. PRAKASH NENSUKH NAVLAKHA
|
April 7, 2022 |
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SANTOSH DYANDEO SOLANKE Vs. STATE OF MAHARASHTRA
|
October 20, 2022 |
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SANTOSH J. BORKAR SON OF JAGANNATH BORKAR Vs. MALLINATH
|
January 20, 2022 |
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SANTOSH KUMAR Vs. STATE OF MAHARASHTRA
|
March 25, 2022 |
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SANTOSH KUMAR KADDAPA MORE Vs. GOKUL URBAN CO-OP. SOCIETY
|
January 27, 2022 |
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SANTOSH LALCHAND SHIVNEKAR Vs. STATE OF MAHARASHTRA
|
March 7, 2022 |
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SANTOSH LAMANI Vs. STATE OF GOA
|
March 23, 2022 |
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SANTOSH LASHYA RAVTALE Vs. STATE OF MAHARASHTRA
|
November 30, 2022 |
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SANTOSH MUKUND GHOTEKAR Vs. STATE OF MAHARASHTRA
|
April 22, 2022 |
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SANTOSH PRAKASH GURAV Vs. STATE OF MAHARASHTRA
|
August 2, 2022 |
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SANTOSH S/O MUKKA WAGHADE (DEAD) Vs. MANOJKUMAR BABANLALJI JAISWAL
|
July 4, 2022 |
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SANTOSH SAHADEV KHAJNEKAR Vs. STATE
|
November 11, 2022 |
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SANTOSH SHRIRAM GAWHANKAR Vs. STATE OF MAHARASHTRA
|
November 25, 2022 |
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SANTOSH UTTAM GAIKWAD Vs. DISTRICT. BEED
|
January 3, 2022 |
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SANTU SUKHDEO JAIBHAVE Vs. NASHIK MUNICIPAL CORPORATION
|
November 18, 2022 |
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SARAMODH @ SURAJ SHARMA Vs. POLICE INSPECTOR, OFFICER
|
June 23, 2022 |
|
SARANG AVINASH KAMTEKAR Vs. ALPHA ORGANIC
|
April 7, 2022 |
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SARANG DIWAKAR AMLE Vs. STATE OF MAHARASHTRA
|
October 21, 2022 |
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SARASWATI VIDYA MANDIR GANOJA (DEVI) Vs. STATE OF MAHARASHTRA
|
July 4, 2022 |
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SARDAR GURPREETSINGH Vs. SANGEETA BHAGCHAND BHAVLE
|
January 3, 2022 |
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SARITA SATISH MALIK Vs. BAJAJ ALLIANCE GENERAL INSURANCE CO. LTD.
|
May 6, 2022 |
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SARJERAO LAXMANRAO KALE Vs. STATE OF MAHARASHTRA
|
January 28, 2022 |
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SARJERAO VISHWAMBHAR JADHAV Vs. STATE OF MAHARASHTRA
|
June 24, 2022 |
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SARLA RATNAKAR DHUMAL Vs. STATE OF MAHARASHTRA
|
September 7, 2022 |
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SAROJ ANIL GOYAL Vs. STATE BANK OF INDIA
|
January 21, 2022 |
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SAROJA W/O SHIRISH BEHARE Vs. LAXMAN SONBAJI BEHARE
|
January 27, 2022 |
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SARVESH GANGARAM NAIK Vs. STATE OF GOA
|
July 6, 2022 |
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SAT INDUSTRIES LIMITED Vs. UNION OF INDIA
|
August 29, 2022 |
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SATARA DISTRICT BAR ASSOCIATION Vs. STATE OF MAHARASHTRA
|
March 22, 2022 |
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SATISH Vs. STATE OF MAHARASHTRA
|
June 9, 2022 |
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SATISH Vs. UNION OF INDIA
|
January 3, 2022 |
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SATISH APPA ITHAPE Vs. STATE OF MAHARASHTRA
|
July 18, 2022 |
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SATISH CHIMANLAL SHAH Vs. BHASKAR BAPULAL SHAH
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June 20, 2022 |
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SATISH KUMAR KAJAL Vs. STATE OF GOA
|
March 8, 2022 |
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SATISH MAHADEO KALE Vs. STATE OF MAHARASHTRA
|
May 6, 2022 |
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SATISH PANDURANG RAJPURE Vs. STATE OF MAHARASHTRA
|
March 3, 2022 |
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SATISH S/O MURARI LAL SHARMA Vs. STATE OF MAHARASHTRA
|
April 26, 2022 |
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SATISH S/O. BABURAO YADAV Vs. MANISHA SATISH YADAV
|
September 6, 2022 |
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SATISH SOMA BHOLE Vs. STATE OF MAHARASHTRA
|
August 5, 2022 |
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SATISHKUMAR SURENDRA SHETTY Vs. DISTRICT COLLECTOR, THANE, DISTRICT THANE
|
September 22, 2022 |
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SATLING GANGADHAR BAGAL Vs. ABARAO DNYANOBA SANAP
|
February 24, 2022 |
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SATVINDER JEET SINGH SODHI Vs. STATE OF MAHARASHTRA
|
July 1, 2022 |
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SATYANARAYAN BANKATLAL MALU Vs. INSOLVENCY AND BANKRUPTCY BOARD OF INDIA
|
February 14, 2022 |
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SATYANARAYANA RANI Vs. NATIONAL INVESTIGATION AGENCY
|
July 15, 2022 |
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SAU. KAMALBAI VISHWANATHRAO BHOPLE Vs. ULKA DIGAMBAR MADHEKAR
|
May 5, 2022 |
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SAU. MASUDI JATANSINGH Vs. SHRI JATANSINGH PRATAP
|
June 7, 2022 |
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SAU. RANJANA Vs. STATE OF MAHARASHTRA
|
December 12, 2022 |
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SAU. SANGITA SURESH BHAKTE Vs. ARVIND DAMODHAR FISKE
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March 22, 2022 |
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SAU. VIMALA MADAN MALARA Vs. STATE OF MAHARASHTRA
|
September 15, 2022 |
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SAU.CHHAYA Vs. STATE OF MAHARASHTRA
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May 5, 2022 |
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SAUNSTHAN VETAL NACHINOLKAR NACHINOLWADA Vs. MAMLATDAR AND ADMINISTRATOR OF DEVALAYAS OF BICHOLIM TALUKA
|
March 12, 2022 |
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SAURABH Vs. STATE OF MAHARASHTRA
|
January 6, 2022 |
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SAURABH R. SHAH Vs. URBAN DEVELOPMENT AND TOWN PLANNING DEPARTMENT
|
March 9, 2022 |
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SAURABH SURYAKANT KADAM Vs. STATE OF MAHARASHTRA
|
March 10, 2022 |
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SAVINA R. CRASTO Vs. UNION OF INDIA
|
April 5, 2022 |
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SAVINA R. CRASTO Vs. UNION OF INDIA
|
March 7, 2022 |
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SAVITA SURESH PANDIT Vs. SURESH JALBAJAJI PANDIT
|
March 10, 2022 |
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SAVITRI PUSHPASHIL PATEL Vs. SHRI GANESH SHIKSHAN SANSTHA
|
March 15, 2022 |
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SAYAJI DASHRATH KAWADE Vs. STATE OF MAHARASHTRA
|
August 30, 2022 |
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SAYED ARSHAD ZAIDI Vs. MUNICIPAL COMMISSIONER
|
February 3, 2022 |
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SAYED MOHAMMED OMAIR SAYED IBRAHIM Vs. STATE OF MAHARASHTRA
|
June 7, 2022 |
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SAYYAD ALFIYA FATIMA IKHLAS Vs. UNION OF INDIA
|
March 1, 2022 |
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SAYYAD IMAM SAYYAD DAGDU Vs. STATE OF MAHARASHTRA
|
November 11, 2022 |
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SAYYAD NAIMALI KACHRUDDIN Vs. BORDER ROADS ORGANISATION
|
January 31, 2022 |
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SAYYED LAL Vs. STATE OF MAHARASHTRA
|
December 16, 2022 |
|
SAYYED NADAF Vs. STATE
|
October 21, 2022 |
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SCHEDULE TRIBE ASSOCIATION Vs. STATE OF GOA
|
March 16, 2022 |
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SEA QUEEN BEACH RESORT PVT. LTD. Vs. AGNELO FERNANDES
|
January 17, 2022 |
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SEA SAGAR CONSTRUCTION CO Vs. V.A. NAIR
|
May 6, 2022 |
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SECRETARY TO THE GOVT. Vs. ADDITIONAL COMMISSIONER
|
August 12, 2022 |
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SECRETARY, MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. ARUNABAI
|
August 25, 2022 |
|
SECRETARY, PARAMHANSA S.P.M. Vs. NAGAPPA RAMCHANDRA TEERTH
|
March 16, 2022 |
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SECURITIES AND EXCHANGE BOARD OF INDIA Vs. RAJKUMAR NAGPAL
|
March 21, 2022 |
|
SEEMA Vs. STATE OF MAHARASHTRA
|
August 5, 2022 |
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SEEMA JAGDISH PATIL Vs. NATIONAL HI-SPEED RAIL
|
June 9, 2022 |
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SEJAL H. SATARDEKAR Vs. STATE OF GOA
|
March 15, 2022 |
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SELMEN FERNANDES Vs. VERNILHA ROSA PIEDADE SILVA
|
June 23, 2022 |
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SESA GOA WORKERS UNION Vs. MINISTRY OF LABOUR AND EMPLOYMENT
|
November 4, 2022 |
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SHABBIR KANKARU INAMDAR Vs. MIRZA SALIMBEG JABBARBEG
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November 16, 2022 |
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SHAH NAWAZ HUSSEIN Vs. ASST. REGISTRAR
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July 5, 2022 |
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SHAHABUDDIN USMAN KHAN Vs. ANTONIO ROQUE PAULO ALVITO BAPTISTA
|
July 14, 2022 |
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SHAHED KAMAL Vs. PAGARANI UNIVERSAL INFRASTRUCTURE PRIVATE LIMITED
|
March 17, 2022 |
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SHAHNAWAZ BUKHARI Vs. HAJ COMMITTEE OF INDIA
|
July 12, 2022 |
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SHAHROZ AHMAD ABDUL SATTAR Vs. STATE OF MAHARASHTRA
|
March 1, 2022 |
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SHAHVEER PADAM KAPADIA Vs. OMKAR REALTORS AND DEVELOPERS PVT. LTD.
|
November 4, 2022 |
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SHAIKH AAQUIB FARAZ Vs. STATE OF MAHARASHTRA
|
August 20, 2022 |
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SHAIKH ABDUL RASHEED ABDUL RAZAQUE KASAI Vs. STATE OF MAHARASHTRA
|
April 26, 2022 |
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SHAIKH ANEES Vs. STATE OF MAHARASHTRA
|
August 5, 2022 |
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SHAIKH ANSARI ZAMEER Vs. STATE OF MAHARASHTRA
|
October 17, 2022 |
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SHAIKH AZIMODDIN ZAINODDIN Vs. STATE OF MAHARASHTRA
|
August 26, 2022 |
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SHAIKH IMRAN Vs. FARJANA
|
March 16, 2022 |
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SHAIKH JADANBEE SHAIKH RAIS Vs. DISTRICT COLLECTOR
|
December 13, 2022 |
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SHAIKH MASOOD SHAIKH AZIZ Vs. STATE OF MAHARASHTRA
|
April 26, 2022 |
|
SHAIKH MAZHAR Vs. STATE OF MAHARASHTRA
|
November 24, 2022 |
|
SHAIKH MOHAMMED TAUSEEF Vs. GOGO CONSTRUCTIONS
|
October 6, 2022 |
|
SHAIKH MOHAMMED TAUSEEF Vs. GOGI CONSTRUCTIONS
|
July 11, 2022 |
|
SHAIKH NASEEM SHAIKH SALIM Vs. STATE OF MAHARASHTRA
|
September 22, 2022 |
|
SHAIKH NASER Vs. STATE OF MAHARASHTRA
|
July 4, 2022 |
|
SHAIKH PASHA Vs. STATE OF MAHARASHTRA
|
December 19, 2022 |
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SHAIKH RAHIMUNNISA BEGUM Vs. STATE OF MAHARASHTRA
|
June 24, 2022 |
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SHAIKH RUHEENA W/O IMRAN SHAIKH Vs. SHAIKH RUHEENA W/O IMRAN SHAIKH
|
January 28, 2022 |
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SHAIKH TASLIM SHAIKH HAKIM Vs. STATE OF MAHARASHTRA
|
March 29, 2022 |
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SHAIKH TAUSIF AHMED KHAMAR PASHA Vs. AMBAR SHIKSHAN PRASARAK
|
August 5, 2022 |
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SHAIKH USMAN SHAIKH MAHEBOOB Vs. STATE OF MAHARASHTRA
|
December 19, 2022 |
|
SHAIKH WAHED YAKUB Vs. COLLECTOR, AURANGABAD
|
January 25, 2022 |
|
SHAIKH WASIM SHAIKH SALIM Vs. HAJI LOOKMAN SOCIAL & EDUCATION
|
February 24, 2022 |
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SHAILENDRA S. VELINGKAR Vs. STATE OF GOA
|
July 26, 2022 |
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SHAILENDRASINGH SHIVMURTISINGH THAKUR Vs. STATE OF MAHARASHTRA
|
April 8, 2022 |
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SHAILENDRASINGH SOHANSINGH SRAW Vs. STATE OF MAHARASHTRA
|
May 2, 2022 |
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SHAILESH ASHOK MANE Vs. STATE OF MAHARASHTRA
|
October 6, 2022 |
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SHAILESH BHAGOOBHAI BHOOLABHAI EXECUTOR OF TIKAMDAS KUKREJA Vs. DEEPAK RAHEJA
|
December 15, 2022 |
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SHAILESHKUMAR Vs. STATE OF MAHARASHTRA
|
March 15, 2022 |
|
SHAKIR KHAN KHALIL KHAN PATHAN Vs. MAHARASHTRA STATE TEXTILE CORPORATION LTD.
|
January 19, 2022 |
|
SHAKTI FOUNDATION ALANDI DEVACHI Vs. STATE OF MAHARASHTRA
|
April 8, 2022 |
|
SHAKUNTALABAI GOPICHAND DHAKTODE Vs. STATE OF MAHARASHTRA
|
October 14, 2022 |
|
SHALAKA INFRA TECH INDIA PVT. LTD. Vs. UNION OF INDIA
|
February 21, 2022 |
|
SHAM TIMANNA GAIKWAD Vs. STATE OF MAHARASHTRA
|
May 6, 2022 |
|
SHAMA W/O ELIAS SHAIKH Vs. STATE OF MAHARASHTRA
|
April 25, 2022 |
|
SHAMRAO Vs. STATE OF MAHARASHTRA
|
June 10, 2022 |
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SHAMRAO BABURAO SEWATKAR Vs. STATE OF MAHARASHTRA
|
July 4, 2022 |
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SHAMRAO NARHARI PAVALE Vs. STATE OF MAHARASHTRA
|
November 24, 2022 |
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SHAMRAO PIRAJI KADAM Vs. PRAKASH SHIVAJI CHAVAN
|
May 30, 2022 |
|
SHAMRAO RAMBHAU KONDE Vs. STATE OF MAHARASHTRA
|
June 16, 2022 |
|
SHAMSUNDER R. PALYEKAR Vs. JAGANNATH PANDURANG CHARI
|
February 1, 2022 |
|
SHANKAR Vs. DISTRICT COLLECTOR, JALNA
|
August 30, 2022 |
|
SHANKAR Vs. STATE OF MAHARASHTRA
|
March 21, 2022 |
|
SHANKAR Vs. STATE OF MAHARASHTRA
|
July 19, 2022 |
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SHANKAR BHAURAO ZADE Vs. VINOD SHRIHARI ZADE
|
July 4, 2022 |
|
SHANKAR BHIMRAO KADAM Vs. TATA MOTORS LIMITED
|
February 26, 2022 |
|
SHANKAR M. GOWEKAR Vs. DIVISIONAL TRANSPORT OFFICERS
|
May 13, 2022 |
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SHANKAR PANDURANG WAGHERE Vs. STATE OF MAHARASHTRA
|
September 15, 2022 |
|
SHANKAR SHRIRANG GULIK Vs. STATE OF MAHARASHTRA
|
September 26, 2022 |
|
SHANKESHWAR Vs. STATE OF MAHARASHTRA
|
January 3, 2022 |
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SHANTABAI BHAGWAN GOMATE Vs. STATE OF MAHARASHTRA
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September 19, 2022 |
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SHANTARAM DATTATRAY KEKAN Vs. BHAUSAHEB KARBHARI KEKAN
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December 5, 2022 |
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SHANTILAL M. SHAH Vs. STATE OF MAHARASHTRA
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October 11, 2022 |
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SHANUR HAJISAB SHAIKH Vs. STATE OF MAHARASHTRA
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January 3, 2022 |
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SHARAD Vs. UNION OF INDIA
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October 21, 2022 |
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SHARAD Vs. STATE OF MAHARASHTRA
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August 12, 2022 |
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SHARAD CHINDHA MAHALE Vs. SCHEDULED TRIBE CERTIFICATE SCRUTINY COMMITTEE
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June 10, 2022 |
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SHARAD DARADE, SUPERINTENDENT OF POLICE Vs. STATE OF MAHARASHTRA
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September 8, 2022 |
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SHARAD KUMAR SHYAMLAL VERMA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
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December 23, 2022 |
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SHARAD KUMAR VERMA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
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December 22, 2022 |
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SHARAD S/O DATTATRAYA KHOTE Vs. STATE OF MAHARASHTRA
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January 28, 2022 |
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SHARAD SHIVAJI JAMDAR Vs. STATE OF MAHARASHTRA
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July 25, 2022 |
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SHARAD SITARAMJI SHENDE Vs. NILESH SUBHASHANDJI KATARIYA
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August 3, 2022 |
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SHARAYU D/O ASHOK GOKHALE Vs. NAGPUR MUNICIPAL CORPORATION
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August 5, 2022 |
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SHARDA Vs. NAGPUR MUNICIPAL CORPORATION,
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August 30, 2022 |
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SHARDA ARUN MORGHARE Vs. SECRETARY MINISTRY OF PETROLEUM
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December 21, 2022 |
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SHARDUL SHAMPRASAD DEV Vs. MANJIRI SHARDUL DEV
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October 17, 2022 |
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SHARIFABI W/O ASEFUDDIN Vs. STATE OF MAHARASHTRA
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January 18, 2022 |
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SHARMILA SANKAR Vs. UNION OF INDIA
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January 10, 2022 |
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SHASHIKANT Vs. NARAYAN
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July 12, 2022 |
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SHASHIKANT Vs. STATE OF MAHARASHTRA
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July 1, 2022 |
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SHASHIKANT @ PAPPU SHIVANAND ZURALE Vs. STATE OF MAHARASHTRA
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June 17, 2022 |
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SHASHIKANT DHONDIRAM Vs. ASHA VASANT JADHAV
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December 12, 2022 |
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SHASHIKUMAR Vs. VIJAYKUMAR
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March 23, 2022 |
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SHAUKATALI ABDULSALEM SHAIKH Vs. STATE OF MAHARASHTRA
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October 10, 2022 |
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SHAYANI U. NAIK Vs. STATE OF GOA
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July 12, 2022 |
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SHEELA DINKAR PAWAR Vs. STATE OF MAHARASHTRA
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September 13, 2022 |
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SHEETAL ANIL BERLEKAR Vs. STATE OF MAHARASHTRA
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February 9, 2022 |
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SHEETAL DEVANG SHAH Vs. PRESIDING OFFICER OF THE MAINTENANCE AND ) WELFARE OF PARENTS AND SENIOR CITIZENS
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May 6, 2022 |
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SHEIKH ABRAR SHEIKH GAFFAR Vs. STATE OF MAHARASHTRA
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April 13, 2022 |
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SHEIKH ADIL SHEIKH CHAND Vs. STATE OF MAHARASHTRA
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March 30, 2022 |
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SHEIKH MOHIDIN Vs. PIEDADE MARGARIDA RODRIGUES, ALIAS MARGARITA FERNANDES
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April 8, 2022 |
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SHEIKHAH FADIAH SAAD AL-ABDULLAH AL-SABAH Vs. SANJAY MISHRIMAL PUNAMIYA
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November 18, 2022 |
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SHEKAR S. SHETH Vs. EXECUTIVE ENGINEER, WORKS DIVISION
|
June 16, 2022 |
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SHEKH KASAM Vs. STATE OF MAHARASHTRA
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October 19, 2022 |
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SHELL INDIA MARKETS PRIVATE LIMITED Vs. ADDITIONAL/JOINT/DEPUTY/ASSISTANT COMMISSIONER
|
February 14, 2022 |
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SHEMAROO ENTERTAINMENT LIMITED Vs. NEWS NATION NETWORK PRIVATE LIMITED
|
April 27, 2022 |
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SHESHMANI MAGDUM PAL Vs. STATE OF MAHARASHTRA
|
September 6, 2022 |
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SHESHRAO Vs. STATE OF MAHARASHTRA
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January 31, 2022 |
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SHESHRAO S/O SHANKARRAO KHADE Vs. STATE OF MAHARASHTRA
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November 11, 2022 |
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SHETH DAYAL BHIMJI Vs. STATE OF MAHARASHTRA
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September 14, 2022 |
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SHIRDI NAGAR PANCHAYAT Vs. STATE OF MAHARASHTRA
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July 15, 2022 |
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SHIRISH Q. KAMAT Vs. UNION OF INDIA
|
February 8, 2022 |
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SHISODE YOGESHWAR DNYANDEO Vs. STATE OF MAHARASHTRA
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December 22, 2022 |
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SHIV KUMAR MADESHWARAN DEVENDRA Vs. STATE OF MAHARASHTRA
|
June 15, 2022 |
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SHIVAJI Vs. SIDRAM
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March 23, 2022 |
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SHIVAJI Vs. STATE OF MAHARASHTRA
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June 20, 2022 |
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SHIVAJI BAPURAO RAUT Vs. RETURNING OFFICER, VIVIDH KARYAKARI SEVA SAHAKARI SANSTHA MARYA
|
October 11, 2022 |
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SHIVAJI FAKIRA BHAMBARE Vs. DASHRATH BABURAO NAIK
|
January 31, 2022 |
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SHIVAJI PRALHAD AATOLE Vs. STATE OF MAHARASHTRA
|
February 14, 2022 |
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SHIVAJI RAMCHANDRA TIRLOTKAR Vs. STATE OF MAHARASHTRA
|
July 15, 2022 |
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SHIVAJI S/O PUNDLIKRAO DARADE Vs. STATE OF MAHARASHTRA
|
June 29, 2022 |
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SHIVAJI SHANKARA ZAGADE Vs. STATE OF MAHARASHTRA
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February 26, 2022 |
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SHIVAJI TULSIRAM PACHPUTE Vs. STATE OF MAHARASHTRA
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May 6, 2022 |
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SHIVAJI UNIVERSITY TEACHERS ASSO. Vs. CHIEF ELECTION OFFICER
|
December 12, 2022 |
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SHIVAM Vs. STATE OF MAHARASHTRA
|
March 14, 2022 |
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SHIVAM JAGDISHKUMAR CHOUDHARY Vs. DISTRICT CASTE SCRUTINY COMMITTEE
|
March 30, 2022 |
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SHIVANAND PEDNEKAR Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
|
May 31, 2022 |
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SHIVDATTA @ BILTU SUBHODCHANDRA Vs. STATE OF MAHARASHTRA
|
October 21, 2022 |
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SHIVEK RAMESH DHAR Vs. STATE OF MAHARASHTRA
|
January 14, 2022 |
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SHIVKUMAR DAS GURU SURESH RAMDAS Vs. SURABHAN NAKIRAM AGRAWAL
|
January 13, 2022 |
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SHIVRAJ IRAPPA CHINCHOL Vs. STATE OF MAHARASHTRA
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March 24, 2022 |
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SHOBHA RAIKAR Vs. ANIL SHINDE
|
April 22, 2022 |
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SHOBHA SONBA RAUT Vs. STATE OF MAHARASHTRA
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August 5, 2022 |
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SHOBHA VENKATESH SHET Vs. SUDHIR N. SINDHE
|
December 2, 2022 |
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SHOBHA W/O SURAJ PALIWAL Vs. MAHATMA GANDHI ANTARRASHTRIYA
|
January 20, 2022 |
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SHOBHABAI Vs. STATE OF MAHARASHTRA
|
May 4, 2022 |
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SHOLADOYE SAMUEL JOY Vs. STATE OF MAHARASHTRA
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January 20, 2022 |
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SHRADHA BINANI Vs. MINISTRY OF CORPORATE AFFAIRS
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November 14, 2022 |
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SHREE DATTA DEVASTHAN TRUST Vs. DINESH PATWARDHAN
|
July 7, 2022 |
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SHREE HARI CHEMICALS EXPORT LTD. Vs. GROCERY MARKETS AND SHOPS BOARD FOR GREATER MUMBAI
|
September 29, 2022 |
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SHREE MULUND STALL HOLDERS AND OWNERS WELFARE ASSOCIATION (REGISTERED) Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
|
March 9, 2022 |
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SHREE RAJESH PATHAK Vs. STATE OF MAHARASHTRA
|
April 7, 2022 |
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SHREE VINAYAK BUILDERS & DEVELOPERS Vs. STATE OF MAHARASHTRA
|
January 27, 2022 |
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SHREE VINAYAK BUILDERS AND DEVELOPERS Vs. STATE OF MAHARASHTRA
|
July 25, 2022 |
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SHREYAS SUNIL BABEL Vs. CHAIRMAN
|
October 17, 2022 |
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SHRI GOVINDGURU VITHAL SAHAKARI Vs. MAHESH RAMNATH NAIK
|
July 11, 2022 |
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SHRI MIGUEL FRANCISCO GONSALVES Vs. STATE OF GOA
|
December 1, 2022 |
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SHRI MOHAMMAD HUSSAIN ISHAQUE KHAN Vs. SHRI ABDUL GAFOOR AHMAD PATHAN
|
February 24, 2022 |
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SHRI SAIKRUPA SUGAR AND ALLIED INDUSTRIES LTD Vs. STATE OF MAHARASHTRA
|
April 28, 2022 |
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SHRI SALIM S/O. MIYAN KHAN Vs. MAJLIS MADARSA-E-ISLAMIA SOCIETY
|
June 27, 2022 |
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SHRI SHARAD SITARAMJI SHENDE Vs. SHRI NILESH SUBHASHANDJI KATARIYA
|
August 3, 2022 |
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SHRI SIDHARTH V. KERKAR Vs. SHRI SANDESH N. DESAI
|
August 17, 2022 |
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SHRI SITARAM S/O RANGNATH ROUNDAL Vs. STATE OF MAHARASHTRA
|
February 10, 2022 |
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SHRI SUDARSHAN Vs. SHRI ABHIJIT MORTULO PEELNEKAR
|
July 23, 2022 |
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SHRI VIKAS SHANTARAM SHINDE Vs. STATE OF MAHARASHTRA
|
March 8, 2022 |
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SHRI VISHWAMBHAR PRABHAKAR SONONE Vs. SHRI MANOJ SHYAMSUNDAR LOHIYA
|
October 10, 2022 |
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SHRI. RAMCHANDRA DEV Vs. LD. JOINT CHARITY COMMISSIONER
|
July 14, 2022 |
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SHRI. TANAJI JAGANNATH PALAVE Vs. STATE OF MAHARASHTRA
|
March 23, 2022 |
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SHRI.NARAYAN DAMODAR NIRGUDE Vs. SOU. KUMUDINI NARAYAN NIRGUDE
|
September 20, 2022 |
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SHRICHAND Vs. AHAMED ISMAYIL
|
December 8, 2022 |
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SHRIDEEP ASSOCIATES Vs. STATE OF MAHARASHTRA
|
February 9, 2022 |
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SHRIKANT Vs. STATE OF MAHARASHTRA
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April 22, 2022 |
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SHRIKANT CHANDRASHEKHAR HIREMATH Vs. STATE OF MAHARASHTRA
|
May 6, 2022 |
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SHRIKANT JOHN MANE Vs. SUPERINTENDENT
|
November 2, 2022 |
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SHRIKANT PHULCHAND BHAKKAD (HUF) Vs. JOINT COMMISSIONER OF INCOME TAX
|
April 22, 2022 |
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SHRIKANT S/O ANKUSHRAO BRAMHANE Vs. STATE OF MAHARASHTRA
|
March 11, 2022 |
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SHRIKANT S/O VIKRAM INGOLE Vs. STATE OF MAHARASHTRA
|
September 19, 2022 |
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SHRIKANT VASUDEV NAIK Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
September 26, 2022 |
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SHRIKRISHNA ARJUN BANGAR Vs. STATE OF MAHARASHTRA
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January 11, 2022 |
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SHRIKRUPA STONE CRUSHER Vs. STATE OF MAHARASHTRA
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March 17, 2022 |
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SHRIMANT Vs. STATE OF MAHARASHTRA
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October 14, 2022 |
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SHRIPAD GOVIND SINAI Vs. BHIVAM DULO VELIP
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October 20, 2022 |
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SHRIPAD SRIVALLABH DEVASTHAN TRUST Vs. STATE OF GOA
|
April 5, 2022 |
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SHRIRAM GENERAL INSURANCE CO. LTD. Vs. ALBINO FERNANDES
|
April 1, 2022 |
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SHRIRAM GENERAL INSURANCE COMPANY LTD. Vs. MANISHA
|
August 1, 2022 |
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SHRIRAM R. DESHPRABHU Vs. STATE OF GOA
|
June 21, 2022 |
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SHRIRAM TRANSPORT FINANCE CO. LTD Vs. BHARTI MAGOO
|
April 26, 2022 |
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SHRIRAM TRANSPORT FINANCE COMPANY LTD. Vs. STATE OF MAHARASHTRA
|
July 27, 2022 |
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SHRUTIKA Vs. STATE OF MAHARASHTRA
|
October 18, 2022 |
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SHUBHAM Vs. STATE OF MAHARASHTRA
|
December 7, 2022 |
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SHUBHAM Vs. UNION OF INDIA
|
June 23, 2022 |
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SHUBHAM GOVIND PACHARNE Vs. STATE OF MAHARASHTRA
|
August 25, 2022 |
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SHUBHAM RAVINDRA KALBENDE Vs. STATE OF MAHARASHTRA
|
March 7, 2022 |
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SHUBHAM SHASHIKANT SALUNKHE Vs. STATE OF MAHARASHTRA
|
May 4, 2022 |
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SHUBHAM VIJAY PATIL Vs. NAVODAYA VIDYALAYA SAMITI
|
October 13, 2022 |
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SHUBHANGI PHALGAONKAR Vs. PARIMAL RAI
|
June 29, 2022 |
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SHWETA INFRASTRUCTURE AND HOUSING (I) PVT. LTD. Vs. STATE OF MAHARASHTRA
|
August 23, 2022 |
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SHYAM B. GHIA Vs. FUTURA POLYESTERS LTD.
|
September 12, 2022 |
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SHYAM DNYANESHWAR PALKAR Vs. STATE OF GOA
|
June 23, 2022 |
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SHYAM K. KARMALKAR Vs. JAYWANT CHOUGALE
|
December 2, 2022 |
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SHYAM M. AGARWAL Vs. STATE OF MAHARASHTRA
|
May 9, 2022 |
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SHYAM MANOHAR KUNDWANI Vs. STATE OF MAHARASHTRA
|
October 21, 2022 |
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SHYAMKUMAR LALARAMJI JAISWAL Vs. DATTATRAYA S/O. KRISHNARAO PITALE
|
July 20, 2022 |
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SHYJEESH K. THOMAS Vs. STATE OF MAHARASHTRA
|
November 11, 2022 |
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SIBASIS Vs. MAHARASHTRA METRO RAIL CORPORATION LIMITED
|
September 7, 2022 |
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SICILY VARGHESE KADAMTHOTTU Vs. RAMANLAL JAYSHANKAR TRIVEDI (DECEASED) BY LEGAL HEIR
|
May 4, 2022 |
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SICILY VARGHESE KADAMTHOTTU Vs. SHRI RAMANLAL JAYSHANKAR TRIVEDI
|
May 2, 2022 |
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SIDDESH RAMESH VEER Vs. UNION OF INDIA
|
April 28, 2022 |
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SIDDHARTH Vs. AJAY
|
March 30, 2022 |
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SIDDHARTH Vs. SHEETAL SIDDHARTH URKUDE
|
October 21, 2022 |
|
SIDDHARTH @ BOLLYWOOD S/O. BAPURAO MESHRAM Vs. STATE OF MAHARASHTRA
|
July 12, 2022 |
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SIDDHARTH NARENDRA BANTHIA Vs. STATE OF MAHARASHTRA
|
July 26, 2022 |
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SIDDHARTH PANDURANGJI WANKHEDE Vs. STATE OF MAHARASHTRA
|
September 28, 2022 |
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SIDDHARTH PITHANI Vs. UNION OF INDIA
|
July 4, 2022 |
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SIDDHAVINAYAK Vs. JANARDHAN
|
October 6, 2022 |
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SIDDHODHAN ALIAS SHUDHODAN Vs. STATE OF MAHARASHTRA
|
December 19, 2022 |
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SIDDHU BABU VARAK Vs. NAVNATH K. BOMBALE
|
August 11, 2022 |
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SIDDIQUE @ SULEMAN KHAN Vs. STATE OF GOA
|
July 13, 2022 |
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SIDDIQUE @ SULEMAN KHAN Vs. STATE OF GOA
|
June 3, 2022 |
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SIDHANT ANANDRAO SONKAMBLE Vs. STATE OF MAHARASHTRA
|
March 28, 2022 |
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SIDRAM BACCHARAM KAMBLE Vs. STATE OF MAHARASHTRA
|
September 6, 2022 |
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SIEMENS LTD. Vs. SHENDRA SIEMENS KAMGAR/KARMACHARI SANGHATANA
|
November 14, 2022 |
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SIMINTINIBAI Vs. MAHADEO MANIKRAO AGJAL
|
February 21, 2022 |
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SINDHUBAI Vs. STATE OF MAHARASHTRA
|
September 30, 2022 |
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SITABAI Vs. TAHSILDAR
|
January 27, 2022 |
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SITARAM DADA SARODE Vs. STATE OF MAHARASHTRA
|
October 3, 2022 |
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SK. AKBAR SK. BISMILLAH Vs. STATE OF MAHARASHTRA
|
July 27, 2022 |
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SKIPPER FOODS PVT. LTD. Vs. HINDUSTAN UNILEVER LTD.
|
July 12, 2022 |
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SKODA AUTO VOLKSWAGEN INDIA Vs. COMMERCIAL AUTO PRODUCTS PVT. LTD.
|
December 2, 2022 |
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SKODA AUTO VOLKSWAGEN INDIA PRIVATE LIMITED Vs. COMMERCIAL AUTO PRODUCTS PRIVATE LIMITED
|
December 12, 2022 |
|
SMITA Vs. JITENDRA
|
June 15, 2022 |
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SMITA MACCHINDRA DEOKAR Vs. STATE OF MAHARASHTRA
|
February 22, 2022 |
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SMITA PANSARE Vs. STATE OF MAHARASHTRA
|
August 3, 2022 |
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SMT. BINDU SUNDEEP SHAH Vs. STATE OF MAHARASHTRA
|
May 17, 2022 |
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SMT. BRIJ MADANLAL SHARMA Vs. SMT. PUSHPALATA SOHANLAL SHARMA
|
February 28, 2022 |
|
SMT. RENUKA @ RINKU @ RATAN KIRAN SHINDE Vs. UNION OF INDIA
|
January 18, 2022 |
|
SMT. SHAMAL MAHADEO TATE Vs. DISTRICT COLLECTOR
|
February 16, 2022 |
|
SMT. SUNITA Vs. UNION OF INDIA
|
October 10, 2022 |
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SMT. SUREKHA Vs. STATE OF MAHARASHTRA
|
January 31, 2022 |
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SMT. SWATI ANKUSH BORDE Vs. STATE OF MAHARASHTRA
|
March 4, 2022 |
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SNEHA ANI JOHN ALIAS SNEHA ANI SAYED Vs. DR. SWAPNA DENIZ
|
February 17, 2022 |
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SNEHALATA Vs. PREMCHAND ABHYAKUMAR MISHRIKOTKAR
|
February 26, 2022 |
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SNEHAPRABHA CO-OPERATIVE HOUSING SOCIETY Vs. STATE OF MAHARASHTRA
|
September 28, 2022 |
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SNEHDIP S/O SHRIRAM SONI Vs. STATE OF MAHARASHTRA
|
July 19, 2022 |
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SOCCORINA FERNANDES Vs. KRANTI GUDINHO
|
June 22, 2022 |
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SODEXO INDIA SERVICES PVT. LTD. Vs. ASST. COMMISSIONER OF INCOME TAX, CIRCLE
|
March 23, 2022 |
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SOHRAB ABDUL KHALIQUE SHAIKH Vs. CONTROLLING OF RATIONING
|
June 6, 2022 |
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SOMNATH BHIMRAO JALAK Vs. STATE OF MAHARASHTRA
|
June 29, 2022 |
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SOMNATH DATTATRAYA KADAM Vs. STATE OF MAHARASHTRA
|
January 4, 2022 |
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SOMNATH LAXMAN GIRI Vs. STATE OF MAHARASHTRA
|
February 15, 2022 |
|
SOMNATH LAXMAN GIRI Vs. STATE OF MAHARASHTRA
|
January 24, 2022 |
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SOMPRAKASH DAGDUAPPA KALAYANI Vs. STATE OF MAHARASHTRA
|
May 31, 2022 |
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SONAL DILIP SHINDE Vs. STATE OF MAHARASHTRA
|
May 4, 2022 |
|
SONAL PRATAPSINGH VAHANWALA Vs. DEPUTY DISTRICT COLLECTOR (ENCROACHMENT) DHARAVI DIVISION
|
March 8, 2022 |
|
SONALI MALLIKARJUN BEDGNUR Vs. SECRETARY, DNYANSAMPADA SHIKSHAN PRASARAK MANDAL
|
January 31, 2022 |
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SONI KRISHENDRA KUMAR YADAV Vs. STATE OF MAHARASHTRA
|
May 4, 2022 |
|
SONIA Vs. STATE OF MAHARASHTRA
|
August 29, 2022 |
|
SONIA FAZAL KHAN Vs. UNION OF INDIA
|
March 16, 2022 |
|
SOPAN Vs. STATE OF MAHARASHTRA
|
December 2, 2022 |
|
SOPAN DAMODAR PATIL Vs. STATE OF MAHARASHTRA
|
May 4, 2022 |
|
SOPAN SUDAM PAGARE Vs. STATE OF MAHARASHTRA
|
March 11, 2022 |
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SOU. PRATIBHA CHANDRAKANT PAWAR Vs. VISHAL SAHYADRI SHIKSHAN SANSTHA
|
May 6, 2022 |
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SOU. VAISHALI BHAGWAN Vs. STATE OF MAHARASHTRA
|
September 15, 2022 |
|
SOUTH EAST CONSTRUCTIONS COMPANY PVT. LTD Vs. STATE OF GOA
|
October 3, 2022 |
|
SOUTH GOA ADVOCATES Vs. CHIEF SECRETARY
|
July 18, 2022 |
|
SOUVENIR DEVELOPERS (I) PVT. LTD Vs. UNION OF INDIA
|
May 6, 2022 |
|
SOW SUNDRABA Vs. CHAYA
|
November 22, 2022 |
|
SOW. ARCHANA W/O SACHIN DESHMUKH Vs. STATE OF MAHARASHTRA
|
April 25, 2022 |
|
SOW. LAXMIBAI VISHWANATH GAWARE Vs. STATE CO-OPERATIVE ELECTION AUTHORITY
|
December 12, 2022 |
|
SPECIAL LAND ACQUISITION OFFICER Vs. INDRAYANI HOLDING AND ESTATE
|
April 28, 2022 |
|
SPECIAL LAND ACQUISITION OFFICER, SELAULIM IRRIGATION PROJECT Vs. COMMUNIDADE OF MARGAO REPRESENTED BY ITS ATTORNEY MR. CELESTINO NORONHA
|
April 7, 2022 |
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SPICE AND GRAINS OVERSEAS PVT. LTD. Vs. STATE OF MAHARASHTRA
|
October 14, 2022 |
|
SREEDHAR YESHWANT MORAJKAR Vs. PUSHPA MANDREKAR
|
December 1, 2022 |
|
SRICHANDU SUPRAPANENI Vs. L & T FINANCE LIMITED
|
January 25, 2022 |
|
SRIDHAR BALKRISHNA SHENVI BHOBE (EXPIRED) Vs. EVARISTO PINTO
|
January 4, 2022 |
|
STANISLAUS J. T. DSOUZA Vs. FEDERICK CYRIL BRAGANZA
|
November 17, 2022 |
|
STATE Vs. AMBRARAI PIRAPPA VATEVATI
|
December 2, 2022 |
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STATE BANK OF INDIA ,IFB BRANCH Vs. VITTHAL AGRO PRODUCTS PVT. LTD.
|
February 3, 2022 |
|
STATE OF GOA Vs. TARUNJIT TEJPAL
|
April 23, 2022 |
|
STATE OF GOA Vs. VENKATESH MAHATURE
|
February 28, 2022 |
|
STATE OF GOA Vs. KENNETH IAN STEWAR SILVEIRA
|
February 1, 2022 |
|
STATE OF GOA Vs. SANDEEP VAZARKAR
|
June 30, 2022 |
|
STATE OF GOA Vs. MICHAEL JOAQUIM F.D. SOUZA
|
August 18, 2022 |
|
STATE OF GOA Vs. ROSARIO FERRAO
|
October 21, 2022 |
|
STATE OF GOA Vs. AMBRARAI VATEVATI
|
December 2, 2022 |
|
STATE OF GOA Vs. GITA R.P. NAVELCAR
|
April 22, 2022 |
|
STATE OF GOA Vs. MAHESH TANNA
|
January 24, 2022 |
|
STATE OF GOA Vs. ATCHUT GOPAL POY RAITURKAR
|
February 17, 2022 |
|
STATE OF MAHARASHTRA Vs. CHANDRAKANT JAGANNATH MAHAJAN
|
May 2, 2022 |
|
STATE OF MAHARASHTRA Vs. SURESH MADHUKAR KARDAK
|
January 5, 2022 |
|
STATE OF MAHARASHTRA Vs. VANDANA RAMESH MUNGEKAR
|
October 13, 2022 |
|
STATE OF MAHARASHTRA Vs. BHARAT CONSTRUCTIONS
|
December 6, 2022 |
|
STATE OF MAHARASHTRA Vs. SANJAY GULABRAO LANDE
|
June 28, 2022 |
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STATE OF MAHARASHTRA Vs. SANTOSH
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July 27, 2022 |
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STATE OF MAHARASHTRA Vs. GUDDU KRISH YADAV
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May 6, 2022 |
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STATE OF MAHARASHTRA Vs. RAJENDRA BHOJRAJ MHATRE
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January 19, 2022 |
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STATE OF MAHARASHTRA Vs. ASHOK RAMDAS PATIL
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January 6, 2022 |
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STATE OF MAHARASHTRA Vs. RAJENDRA RAMCHANDRA KULAL
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January 12, 2022 |
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STATE OF MAHARASHTRA Vs. ZILLA KRIDA SANKUL KARMACHARI SANGHATANA
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April 20, 2022 |
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STATE OF MAHARASHTRA Vs. DHANPAL DADU KAMBLE
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January 18, 2022 |
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STATE OF MAHARASHTRA Vs. TANAJI DADA DESAI
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January 11, 2022 |
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STATE OF MAHARASHTRA Vs. DADU APPA NIMBALKAR
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January 17, 2022 |
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STATE OF MAHARASHTRA Vs. MUKTA NIVRUTI JADHAV
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January 13, 2022 |
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STATE OF MAHARASHTRA Vs. DHANANJAY BHIVDAS PORE
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January 27, 2022 |
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STATE OF MAHARASHTRA Vs. KALPAK BHASKAR GADHAVE
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January 31, 2022 |
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STATE OF MAHARASHTRA Vs. RAMSINGASAN JAMUNAPRASAD MOURYA
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January 31, 2022 |
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STATE OF MAHARASHTRA Vs. GHANSHYAM @ GANESH BHANUDAS PHARANDE
|
February 1, 2022 |
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STATE OF MAHARASHTRA Vs. SHRIRAM MAHADEV NIKAM
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January 27, 2022 |
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STATE OF MAHARASHTRA Vs. GULAB DATTU PATIL
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February 4, 2022 |
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STATE OF MAHARASHTRA Vs. MOHAMMAD AABED MOHAMMAD AJMIR SHAIKH
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February 8, 2022 |
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STATE OF MAHARASHTRA Vs. RAMRAKSHA CHHATRADHARI SINGH
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February 9, 2022 |
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STATE OF MAHARASHTRA Vs. MAHADEV RAMU TAKKEKAR
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February 9, 2022 |
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STATE OF MAHARASHTRA Vs. OMPRAKASH @ MUNNA ALIYAR SINGH
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February 10, 2022 |
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STATE OF MAHARASHTRA Vs. RUPCHAND NARAYAN SHINDE
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August 30, 2022 |
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STATE OF MAHARASHTRA Vs. SINGARASINGH SARVANSINGH
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January 7, 2022 |
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STATE OF MAHARASHTRA Vs. GOVIND @ GOTUMAMA BALKRISHNA
|
January 10, 2022 |
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STATE OF MAHARASHTRA Vs. SANTOSH
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October 13, 2022 |
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STATE OF MAHARASHTRA Vs. AJAY RATANSINGH PARMAR
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March 9, 2022 |
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STATE OF MAHARASHTRA Vs. SHADAB TABARAK KHAN
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March 16, 2022 |
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STATE OF MAHARASHTRA Vs. DIPAK DATTATRAYA THOMBARE
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June 6, 2022 |
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STATE OF MAHARASHTRA Vs. ABDUL GHULAM AMBIYA KHOT
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April 7, 2022 |
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STATE OF MAHARASHTRA Vs. ARYARUP TOURISM CLUB RESORTS PRIVATE LIMITED
|
August 25, 2022 |
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STATE OF MAHARASHTRA Vs. YESHWANT MARUTI PATIL
|
July 13, 2022 |
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STATE OF MAHARASHTRA Vs. ARUN GABHAJI PAKADE
|
July 8, 2022 |
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STATE OF MAHARASHTRA Vs. SINICA GRAECA SHIPPING LIMITED
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July 6, 2022 |
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STATE OF MAHARASHTRA Vs. FIROZ SHEIKH
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July 19, 2022 |
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STATE OF MAHARASHTRA Vs. ANIL DASHRATH PATIL
|
February 9, 2022 |
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STATE OF MAHARASHTRA Vs. SANTOSH RAGHUMATH POL
|
February 1, 2022 |
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STATE OF MAHARASHTRA Vs. ASHOK BABAN MUKANE
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February 23, 2022 |
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STATE OF MAHARASHTRA Vs. RAJARAM SAKHARAM PAWAR
|
February 21, 2022 |
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STATE OF MAHARASHTRA Vs. XYZ
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January 10, 2022 |
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STATE OF MAHARASHTRA Vs. BHIMDEO S/O RATTU RATHOD
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March 9, 2022 |
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STATE OF MAHARASHTRA Vs. PANKAJ GUPTA
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December 23, 2022 |
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STATE OF MAHARASHTRA Vs. SUSHILABAI HARIBHAU PAWAR
|
August 26, 2022 |
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STATE OF MAHARASHTRA Vs. SMT. MANISHA CHANDRAKANT GOSAVI
|
December 2, 2022 |
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STATE OF MAHARASHTRA Vs. M/S. M.M. SALES CORPORATION
|
September 8, 2022 |
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STATE OF MAHARASHTRA Vs. PUNDLIK DADAJI PIPARE
|
August 22, 2022 |
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STATE OF MAHARASHTRA, Vs. SANDEEP DWELLERS PRIVATE LIMITED
|
December 2, 2022 |
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STAWAN MAHILA BACHAT GAT Vs. STATE OF MAHARASHTRA
|
February 8, 2022 |
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STEEL PLANT PRIVATE LIMITED Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
|
September 7, 2022 |
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STERLITE INDUSTRIES (INDIA) LIMITED Vs. SPECIAL DIRECTOR OF ENFORCEMENT
|
July 14, 2022 |
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STOUGHTON STREET TECH LABS PVT. LTD. Vs. GODLIKE ESPORTS PVT. LTD.
|
December 6, 2022 |
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STRUCTURE, HINDU INDIVIDED FAMILY Vs. DIVISIONAL COMMISSIONER, CHAIRMAN OF VIDARBHA RELIEF COMMITTEE
|
December 5, 2022 |
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SUBASH FOTU BHANDARI Vs. VASSANT DATA QUENIM ROBOLO
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November 28, 2022 |
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SUBHAN USMAN SHAIKH Vs. STATE OF MAHARASHTRA
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March 11, 2022 |
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SUBHASH Vs. SURESH
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January 31, 2022 |
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SUBHASH EKNATH NAFADE Vs. STATE OF MAHARASHTRA
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June 23, 2022 |
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SUBHASH MUKUNDRAO DESHMUKH Vs. PRAKASH MUKUNDRAO DESHMUKH
|
July 18, 2022 |
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SUBHASH NARAYAN NATH Vs. STATE OF MAHARASHTRA
|
November 17, 2022 |
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SUBHASH S/O GURPADAPPA HARNALE Vs. STATE OF MAHARASHTRA
|
February 15, 2022 |
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SUBODH M. JOSHI Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
|
October 14, 2022 |
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SUBODH SHRIDHAR DESAI Vs. UNION OF INDIA
|
September 12, 2022 |
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SUCHITA WD/O SHEKHAR GADEKAR Vs. SAU. LATABAI W/O RAMBHAU GADEKAR
|
July 4, 2022 |
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SUDAM Vs. STATE OF MAHARASHTRA
|
March 25, 2022 |
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SUDAM SAHADU SUKARE Vs. CHIEF SECRETARY, REVENUE DEPARTMENT
|
December 8, 2022 |
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SUDARSHAN Vs. STATE OF MAHARASHTRA
|
March 1, 2022 |
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SUDARSHAN Vs. ABHIJIT MORTULO PEELNEKAR
|
June 23, 2022 |
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SUDARSHAN KUMAR ABROL Vs. UNION OF INDIA
|
October 18, 2022 |
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SUDARSHAN NARAYAN MENGADE Vs. STATE OF MAHARASHTRA
|
September 27, 2022 |
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SUDARSHAN RAGHUNATH KADAM Vs. STATE OF MAHARASHTRA
|
April 1, 2022 |
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SUDEEP SUHAS KULKARNI Vs. ABBAS BAHADUR DHANANI
|
December 8, 2022 |
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SUDEV NAGNATH KAMBLE Vs. SECRETARY, AHILYABAI HOLKAR SHIKSHAN PRASARK MANDAL
|
January 24, 2022 |
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SUDHAKAR MAGANRAO KOLI Vs. STATE OF MAHARASHTRA
|
February 22, 2022 |
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SUDHAKAR S/O BABURAO BIRADAR Vs. STATE OF MAHARASHTRA
|
August 25, 2022 |
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SUDHAKAR VASANT PATIL Vs. STATE OF MAHARASHTRA
|
November 17, 2022 |
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SUDHEER P. DESAI Vs. STATE OF GOA
|
January 25, 2022 |
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SUDHIR POPATLAL KOTAK Vs. SHRI CUTCHI LOHANA NIWAS GRAHA TRUST
|
January 3, 2022 |
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SUGRIV MANIK KARAD Vs. STATE OF MAHARASHTRA
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September 16, 2022 |
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SUHAS RATNAKAR MOREY Vs. DHANRAJ TULSHIRAM KHAPARDE
|
April 26, 2022 |
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SUHAS SHRIDHAR SHAHANE Vs. STATE OF MAHARASHTRA
|
March 23, 2022 |
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SUHAS SURESH WAKODE Vs. STATE OF MAHARASHTRA
|
July 18, 2022 |
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SUHAS UTTAM GANGAWANE Vs. DNYANOBA SHRAWAN
|
January 4, 2022 |
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SUJATA BHASKAR THORAT Vs. STATE OF MAHARASHTRA
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March 24, 2022 |
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SUJATA CHENNAKESHAVALLU RAMGIRI Vs. STATE OF MAHARASHTRA
|
May 13, 2022 |
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SUKHDEV BAJIRAO DESLE Vs. STATE OF MAHARASHTRA
|
November 24, 2022 |
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SUKRUTI APARTMENT CO-OP HSG. SOC. LTD Vs. TIRUMALA DEVELOPERS
|
March 21, 2022 |
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SULAN BABASAHEB DHOLE Vs. STATE OF MAHARASHTRA
|
July 11, 2022 |
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SUMAN KANIFNATH GAWALI Vs. STATE OF MAHARASHTRA
|
May 4, 2022 |
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SUMANBAI RAMDAS KASAR Vs. M/S. AMRITLAL & COMPANY
|
April 1, 2022 |
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SUMIT BRIJBIHARI GIRI Vs. STATE OF MAHARASHTRA
|
June 15, 2022 |
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SUMIT S/O ARVIND PAWAR Vs. STATE OF MAHARASHTRA
|
February 26, 2022 |
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SUMIT S/O GAJENDRA BAWANE Vs. STATE OF MAHARASHTRA
|
June 23, 2022 |
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SUNANDA Vs. STATE OF MAHARASHTRA
|
April 13, 2022 |
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SUNANDABAI YELLURKAR Vs. CONFRARIA DE N. S. DAS MERCES OF CHAPEL OF VADEM
|
March 30, 2022 |
|
SUNIL Vs. DIVISIONAL COMMISSIONER
|
September 15, 2022 |
|
SUNIL Vs. SADASHIV
|
September 15, 2022 |
|
SUNIL Vs. GOVIND
|
March 23, 2022 |
|
SUNIL Vs. SAHEBRAO SHANKAR JAGTAP
|
December 20, 2022 |
|
SUNIL Vs. STATE OF MAHARASHTRA
|
January 24, 2022 |
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SUNIL BHAI SHETH Vs. M/S. AGRICORE COMMODITIES PVT. LTD
|
September 19, 2022 |
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SUNIL BHIMA KURHADE Vs. STATE OF MAHARASHTRA
|
April 1, 2022 |
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SUNIL GANPATI JYOTI Vs. STATE OF MAHARASHTRA
|
October 14, 2022 |
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SUNIL GAURISHANKAR KHARWAR Vs. STATE OF MAHARASHTRA
|
March 4, 2022 |
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SUNIL GUPTA Vs. ASSET RECONSTRUCTION COMPANY (INDIA) LTD.
|
September 12, 2022 |
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SUNIL JAY PRAKASH SINGH Vs. UNION OF INDIA
|
January 10, 2022 |
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SUNIL KUMAR SINGH Vs. SUNIL DATTA PEDNEKAR
|
June 27, 2022 |
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SUNIL MADHUKAR DHEPE Vs. STATE OF MAHARASHTRA
|
August 3, 2022 |
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SUNIL MALLIKARJUN PATIL Vs. STATE OF MAHARASHTRA
|
September 29, 2022 |
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SUNIL MARIBA MUNDE Vs. STATE OF MAHARASHTRA
|
September 23, 2022 |
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SUNIL PANDURANG MANTRI Vs. MANTRI REALTY LIMITED \ OFFICIAL LIQUIDATOR
|
June 1, 2022 |
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SUNIL RAMCHANDRA Vs. STATE OF MAHARASHTRA
|
January 12, 2022 |
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SUNIL RAMESH JADHAV Vs. STATE OF MAHARASHTRA
|
March 8, 2022 |
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SUNIL RATNAKAR GUTTE Vs. UNION BANK OF INDIA
|
June 13, 2022 |
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SUNIL S/O RADHESHAM SHUKLA Vs. STATE OF MAHARASHTRA
|
July 7, 2022 |
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SUNIL S/O. PRATAP THAKUR Vs. STATE OF MAHARASHTRA
|
July 28, 2022 |
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SUNIL SHAMRAO PATIL Vs. STATE OF MAHARASHTRA
|
August 11, 2022 |
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SUNIL SIKRI Vs. GURU HARKRISHAN PUBLIC SCHOOL
|
July 28, 2022 |
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SUNIL SURESHCHANDRA AGARWAL Vs. STATE OF MAHARASHTRA
|
February 11, 2022 |
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SUNIL YADAVRAO DHAGE Vs. STATE OF MAHARASHTRA
|
October 20, 2022 |
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SUNILKUMAR Vs. VITHAL
|
March 23, 2022 |
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SUNITA Vs. SANDIPAN DYANOBA TATHAPARE
|
August 25, 2022 |
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SUNITA KUMARI AND ORS. Vs. STATE OF MAHARASHTRA
|
December 22, 2022 |
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SUNITA PRUTHAVIRAJ Vs. STATE OF MAHARASHTRA
|
February 22, 2022 |
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SUNITA SURESH GHATOLE Vs. SHESHRAO DHANUJI BHONDE
|
March 22, 2022 |
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SUPADU NARAYAN PATIL Vs. STATE OF MAHARASHTRA
|
November 21, 2022 |
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SUPERINTENDENT OF ENGINEER, MAHARASHTRA ELECTRICITY DISTRIBUTION COMPANY LIMITED Vs. DROPADA PRAKASH JAYSINHAKAR
|
August 24, 2022 |
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SUPRIYA VINAYAK GAWANDE Vs. STATE OF MAHARASHTRA
|
August 2, 2022 |
|
SURAJ Vs. STATE OF MAHARASHTRA
|
August 22, 2022 |
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SURAJ @ PILYA PRAKASH HIRVARKAR @ HIWARKAR Vs. STATE OF MAHARASHTRA
|
January 21, 2022 |
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SURAJ @ SURYA DINESH MALVIYA Vs. STATE OF MAHARASHTRA
|
March 24, 2022 |
|
SURAJ ESTATE DEVELOPERS Vs. DILIP ASHOK DESAI
|
February 28, 2022 |
|
SURAJ GAD Vs. THOMAS PAUL DSOUZA
|
April 11, 2022 |
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SURAJ S/O ARVIND THAKARE Vs. STATE OF MAHARASHTRA
|
December 19, 2022 |
|
SURANA DEVELOPERS (WADALA) LLP Vs. STATE OF MAHARASHTRA
|
November 14, 2022 |
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SURBHI HATMAG VINKAR AUDYOGIK SAHKARI SANSTHA MARYADIT Vs. STATE OF MAHARASHTRA
|
February 18, 2022 |
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SUREKHA D/O LAXMAN CHAVAN Vs. STATE OF MAHARASHTRA
|
June 21, 2022 |
|
SURENDRA Vs. DEPUTY COLLECTOR, MURTIZAPUR BARSHITAKLI
|
March 21, 2022 |
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SURENDRA RUDRA PRATAP SINGH Vs. STATE OF MAHARASHTRA
|
September 26, 2022 |
|
SURENDRA S/O SUKHADEO WADKAR Vs. EDUCATION OFFICER(SECONDARY), ZILLA PARISHAD, AKOLA
|
November 11, 2022 |
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SURENDRA SHAMSUNDAR JEWARE Vs. STATE OF MAHARASHTRA
|
October 4, 2022 |
|
SURESH @ TATYA PARSHURAM POWAR Vs. STATE OF MAHARASHTRA
|
February 24, 2022 |
|
SURESH A. KAMAT Vs. CHIEF SECRETARY OF GOA
|
April 12, 2022 |
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SURESH EKNATH KUDALKAR Vs. STATE OF MAHARASHTRA
|
March 4, 2022 |
|
SURESH LADAK BHAGAT Vs. STATE OF MAHARASHTRA
|
June 19, 2022 |
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SURESH MADHUKAR SHENDRE Vs. STATE OF MAHARASHTRA
|
December 6, 2022 |
|
SURESH RANGNATH MANE Vs. STATE OF MAHARASHTRA
|
September 7, 2022 |
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SURESH S/O GOVINDRAO PATIL Vs. MAHARASHTRA STATE BOARD OF WAKF
|
January 4, 2022 |
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SURGONDA KALGONDA PATIL Vs. RAMKRISHNA APA TOPKAR
|
February 2, 2022 |
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SURUCHI RAJENDRA GURJAR Vs. BOARD OF TRUSTEES OF THE MUMBAI PORT AUTHORITY
|
December 1, 2022 |
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SURYA PRAKASH PANDEY Vs. STATE OF GOA
|
July 13, 2022 |
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SURYAKANT DATTU KARBOTKAR Vs. STATE OF GOA
|
August 1, 2022 |
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SURYAKANT KISAN PAWAR Vs. DEPUTY COLLECTOR, MUMBAI AND PRESIDING OFFICER
|
January 18, 2022 |
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SURYODAY SMALL FINANCE BANK LIMITED Vs. PRATAP MOHANLAL KATARIA
|
October 11, 2022 |
|
SUSHAMA ARUN PATIL Vs. STATE OF MAHARASHTRA
|
April 8, 2022 |
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SUSHEELA KAMBLE Vs. PRITESH VITHOBA KALEKAR
|
February 4, 2022 |
|
SUSHIL Vs. STATE OF MAHARASHTRA
|
April 26, 2022 |
|
SUSHIL LOHIYA Vs. CENTRAL BUREAU OF INVESTIGATION
|
April 5, 2022 |
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SUSHILA DILIP MESTRY Vs. STATE OF MAHARASHTEA
|
March 23, 2022 |
|
SUSHILA SAHEBRAO SALVE Vs. UNION OF INDIA
|
December 19, 2022 |
|
SUSHILABAI Vs. STATE OF MAHARASHTRA
|
September 28, 2022 |
|
SUSHILKUMAR KESHAV SHISODIYA Vs. STATE OF MAHARASHTRA
|
August 2, 2022 |
|
SUSHITEX EXPORTS (INDIA) LTD. Vs. UNION OF INDIA
|
January 14, 2022 |
|
SUSHMA ARYA Vs. PALMVIEW OVERSEAS LTD.
|
November 1, 2022 |
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SUVARNA SHRIKRISHNA DEORE Vs. BHARAT PETROLEUM CORPORATION LTD
|
July 8, 2022 |
|
SUWALAL S/O DAGDULAL KOTECHA Vs. STATE OF MAHARASHTRA
|
April 27, 2022 |
|
SUYOG HAPPY HOMES Vs. SUJEET RAMESH PATIL
|
September 28, 2022 |
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SWABHIMANI SHIKSHAK VA SHIKSHAKETAR Vs. STATE OF MAHARASHTRA
|
September 20, 2022 |
|
SWAPNIL BABAN SHINDE Vs. STATE OF MAHARASHTRA
|
February 14, 2022 |
|
SWAPNIL BHAJANDAS KAMBLE Vs. SAU. MANISHA W/O SWAPNIL KAMBLE
|
June 17, 2022 |
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SWAPNIL PRAKASH PARAB Vs. STATE OF MAHARASHTRA
|
September 16, 2022 |
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SWAPNIL ROHIT WAYKAR Vs. STATE OF MAHARASHTRA
|
January 25, 2022 |
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SWARAJ KISANRAO BORKAR Vs. COLLECTOR AND DISTRICT MAGISTRATE
|
April 22, 2022 |
|
SYED AKBAR Vs. STATE OF MAHARASHTRA
|
April 22, 2022 |
|
SYED ATHAR ALI Vs. STATE OF MAHARASHTRA
|
July 5, 2022 |
|
SYED AZIZUDDIN HYDER Vs. STATE OF MAHARASHTRA
|
November 16, 2022 |
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TAJ SATS AIR CATERING, GOA UNIT Vs. MANKAYIL POULOSE JOSE
|
January 4, 2022 |
|
TALIB Vs. STATE OF MAHARASHTRA
|
January 27, 2022 |
|
TANAJI JAGANNATH PALAVE Vs. STATE OF MAHARASHTRA
|
March 23, 2022 |
|
TANAJI S/O. JAYWANT SAWANT Vs. RAHUL S/O. MAHARUDRA MOTE
|
February 15, 2022 |
|
TANAJI SHANKAR ANUSE Vs. MAHARASHTRA RAJYA DOODH SAHAKARI MAHASANGH MAAHANAND DUDH SHALA
|
June 6, 2022 |
|
TANSINGH S/O MANHER KUMOTI Vs. STATE OF MAHARASHTRA
|
April 26, 2022 |
|
TANVEER KHATIB Vs. OSCAR VAZ, MAJOR, BUSINESS
|
November 22, 2022 |
|
TARABA Vs. VANDANA W/O GAJANAN TIKARE
|
March 22, 2022 |
|
TARADEVI CHIMANLALJI BHARTIA Vs. STATE OF MAHARASHTRA
|
September 27, 2022 |
|
TARCHEN KHAZAN Vs. GOA COASTAL ZONE MANAGEMENT AUTH
|
August 4, 2022 |
|
TARUN KESHRICHAND SHAH Vs. M/S. KISHORE ENGINEERING CO.
|
February 21, 2022 |
|
TATA AIG GENERAL INSURANCE CO. LTD Vs. SANJAY SHRIDHAR NAIK
|
August 11, 2022 |
|
TATA CAPITAL FINANCIAL SERVICES LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 1(3)(1)
|
February 15, 2022 |
|
TATA CAPITAL FINANCIAL SERVICES LTD Vs. KUNAL STRUCTURE (INDIA) PVT. LTD
|
May 2, 2022 |
|
TATA COMMUNICATIONS TRANSFORMATION SERVICES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
|
March 29, 2022 |
|
TATA MOTORS LTD. Vs. BRIHAN MUMBAI ELECTRIC SUPPLY AND TRANSPORT UNDERTAKING
|
July 5, 2022 |
|
TATA POWER COMPANY LIMITED Vs. UNION OF INDIA
|
March 2, 2022 |
|
TATA SONS LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX
|
February 3, 2022 |
|
TCI INFRASTRUCTURE LIMITED Vs. KIRBY BUILDING SYSTEMS (UTTARANCHAL) PRIVATE LIMITED
|
September 19, 2022 |
|
TEOFILO FERNANDO ANTONIO PINTO Vs. UNION OF INDIA, MINISTRY OF FINANCE
|
October 4, 2022 |
|
THOMAS GAMA Vs. PASCOAL ROSARIO PIMENTA
|
March 21, 2022 |
|
TIME FIELD CORPORATION Vs. SANKALP CO-OP. HOUSING SOCIETY LTD.
|
July 4, 2022 |
|
TIRATH SINGH BHATIA Vs. STATE OF MAHARASHTRA
|
January 20, 2022 |
|
TIRUPATI WASTE MANAGEMENT Vs. STATE OF MAHARASHTRA
|
August 11, 2022 |
|
TONY RODRIGUES Vs. STATE OF GOA
|
March 8, 2022 |
|
TRIENITY PRIME PROPERTY PROJECTS LLP Vs. SAMRAT ASSOCIATES
|
July 18, 2022 |
|
TRILOK SINGH GANDHI Vs. RAJENDRA KAUSHALRAJ MEHTA
|
March 1, 2022 |
|
TRILOK SINGH PAHLAJSINGH RAJPAL Vs. MUNICIPAL CORPORATION FOR GREATER MUMBAI
|
September 16, 2022 |
|
TRIMBAK JOMA THAKUR Vs. PRINCIPAL SECRETARY URBAN DEVELOPMENT DEPARTMENT
|
February 23, 2022 |
|
TRIMBAK JOMA THAKUR Vs. PRINCIPAL SECRETARY, URBAN DEVELOPMENT DEPARTMENT
|
April 29, 2022 |
|
TRIMBAK S/O ARUN BORUDE Vs. STATE OF MAHARASHTRA
|
April 12, 2022 |
|
TRYAMBAK NAMDEV MALI Vs. JIJABAI BHATU SONAR
|
June 14, 2022 |
|
TULSHIRAM S/O. KISAN TAYADE Vs. STATE OF MAHARASHTRA
|
January 5, 2022 |
|
TULSHIRAM SAHEBRAO MHASKE Vs. STATE OF MAHARASHTRA
|
March 14, 2022 |
|
TULSIDAS GOPAL NAIK Vs. STATE OF GOA
|
December 9, 2022 |
|
TUSHAR BHANUDAS BHARAMBE Vs. STATE OF MAHARASHTRA
|
January 12, 2022 |
|
TUSHAR HARIHAR Vs. STATE OF MAHARASHTRA
|
June 28, 2022 |
|
TUSHAR SHALIKRAM BHAGAT Vs. RUPLAXMI TUSHAR BHAGAT
|
April 7, 2022 |
|
UCC INFRASTRUCTURE PVT. LTD. Vs. UNION OF INDIA
|
January 31, 2022 |
|
UDAY Vs. DILMOHANSINGH
|
March 22, 2022 |
|
UDAYNATH TIRKEY S/O KISUN TIRKEY Vs. CENTRAL INDUSTRIAL SECURITY FORCE
|
January 14, 2022 |
|
UDAYSING JAGMOHANSING DIKHAT-THAKUR Vs. SHAIKH MUNJER SHAIKH MINAJODDIN
|
August 24, 2022 |
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UJJWALA WD/D. UDDHAV SONAWANE Vs. RAJU S/O. DNYANOBA BHADARGE
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April 22, 2022 |
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UKTRANTI MANDAL, JARUD Vs. SHRIRAM MANOHAR BANDE
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May 2, 2022 |
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ULHAS VAIDYA Vs. UNION OF INDIA
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September 23, 2022 |
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UMA BHIMRAO NAIK Vs. STATE OF MAHARASHTRA
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June 9, 2022 |
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UMA VIJENDRA WAGH Vs. RUKHMINIBAI VIJENDRA WAGH
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September 29, 2022 |
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UMADEVI MENON Vs. ANTHONY SUSAI.
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November 15, 2022 |
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UMAJI Vs. GULAM MOHMOOD
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October 21, 2022 |
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UMAKANT GHARU BHANDARI Vs. JANASEVA URBAN CO-OPERATIVE
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July 28, 2022 |
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UMAKANT HAVGIRAO BONDRE Vs. SAKSHI
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September 30, 2022 |
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UMAKANT RAMKRUSHNA MAHURE Vs. STATE OF MAHARASHTRA
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June 27, 2022 |
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UMESH Vs. STATE OF MAHARASHTRA
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December 9, 2022 |
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UMESH GANESHRAO JAMBHORE Vs. VICE-CHAIRMAN/MEMBER- SECRETARY, SCHEDULED
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February 3, 2022 |
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UMESH NAIK Vs. BONNY FERNANDES
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June 29, 2022 |
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UNILEVER PLC Vs. SALEEM COSMETICS
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January 21, 2022 |
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UNION OF INDIA Vs. SHAHIT HUSSAIN
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April 26, 2022 |
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UNION OF INDIA Vs. RAJARAM ESTATE
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February 24, 2022 |
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UNION OF INDIA Vs. C.J. SOLANKI
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April 21, 2022 |
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UNION OF INDIA Vs. SUMANBAI DUDHADE
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February 2, 2022 |
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UNION OF INDIA Vs. AJOY KUMAR SINGH
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June 28, 2022 |
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UNION OF INDIA Vs. BOBSONS CORPORATION
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July 15, 2022 |
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UNION OF INDIA Vs. NATIONAL COMMISSION FOR SCHEDULED CASTES
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July 27, 2022 |
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UNION OF INDIA Vs. REENA
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November 11, 2022 |
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UNION OF INDIA Vs. COL. IVAN SINGH
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July 14, 2022 |
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UNION OF INDIA, Vs. CUSTOMS & CENTRAL EXCISE SETTLEMENT COMMISSION, ADDITIONAL BENCH MUMBAI
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July 8, 2022 |
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UNITED INDIA ASSURANCE COMPANY LTD Vs. YASHODABAI W/O RADHAKISHAN LOKHANDE
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February 23, 2022 |
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UNITED INDIA INSURANCE CO. LTD Vs. SHASHIKALA @ VISHRANTI GOKULDAS
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September 27, 2022 |
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UNITED INDIA INSURANCE CO. LTD Vs. VIJUBAI W/OO RAAA SHELAR
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September 22, 2022 |
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UNITED INDIA INSURANCE CO. LTD Vs. NASREEN SIRAJ SHAH
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May 6, 2022 |
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UNITED INDIA INSURANCE CO. LTD. Vs. DILON
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September 27, 2022 |
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UNITED INDIA INSURANCE CO. LTD. Vs. SANGITA RAMJI BHOYAR
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December 19, 2022 |
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UNITED INDIA INSURANCE CO.LTD. Vs. BALASAHEB KISANRAO LOKHANDE
|
September 23, 2022 |
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UNITED INDIA INSURANCE COMPANY Vs. KIMBERLYN JOANNA STEPHANIE PEREIRA
|
April 13, 2022 |
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UNITED INDIA INSURANCE COMPANY Vs. GOPIKI RAMDAS GAUDE
|
March 11, 2022 |
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UNITED INDIA INSURANCE COMPANY LIMITED Vs. MAYA JANGBAHADUR GHARTI MAGAR
|
March 17, 2022 |
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UNITED INDIA INSURANCE COMPANY LTD Vs. HANUBEN BABURAO PADVI
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April 4, 2022 |
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UNITED INDIA INSURANCE COMPANY LTD Vs. BABURAO S/O DEVRAO BODKE
|
January 21, 2022 |
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UNITED MINE WORKERS UNION Vs. SESA RESOURCES LIMITED
|
November 2, 2022 |
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UNITED PROJECTS Vs. STATE OF MAHARASHTRA
|
July 12, 2022 |
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UNITED SPIRITS LIMITED Vs. STATE OF MAHARASHTRA
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April 29, 2022 |
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UNITED SPIRITS LTD Vs. STATE OF GOA
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April 12, 2022 |
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UNITED SPIRITS LTD. Vs. STATE OF GOA
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March 4, 2022 |
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URBAN TOWNSHIP PVT. LTD. Vs. NAGPUR MUNICIPAL CORPORATION
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December 9, 2022 |
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USHA KERKAR Vs. RAJARAM V. KALANGUTKAR (DEC) THR. HIS LRS.
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March 9, 2022 |
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USMAN Vs. STATE OF MAHARASHTRA
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August 26, 2022 |
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USP STUDIOS PVT. LTD Vs. GANPATI ENTERPRISES
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August 25, 2022 |
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USSEIN GAZI Vs. RAZIA SHAIKH
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November 28, 2022 |
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USV PRIVATE LIMITED Vs. HINDUSTAN UNILEVER LTD
|
July 13, 2022 |
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UTSAV SHIVKARAN HELAMBKAR Vs. STATE OF MAHARASHTRA
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November 10, 2022 |
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UTTAM @ BABA SAPAN SENAPATI Vs. STATE OF MAHARASHTRA
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August 5, 2022 |
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UTTAM BAPUSHA BAIKARE Vs. SHRIRAM
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February 8, 2022 |
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UTTAM ENERGY LTD. Vs. SHIVRATNA UDYOG LTD.
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July 27, 2022 |
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UTTAM PANDURANG VAIDHYA Vs. STATE OF MAHARASHTRA
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May 4, 2022 |
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UTTAMRAO RAMBHAJI SHELKE Vs. STATE OF MAHARASHTRA
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September 13, 2022 |
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V. M. SALGAOCAR AND BROTHER PVT. LTD Vs. ASSISTANT COMMISSIONER OF CUSTOMS (EXPORT), CUSTOMS HOUSE
|
September 23, 2022 |
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VAIBHAV BASANT SHUKLA Vs. STATE OF MAHARASHTRA
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December 20, 2022 |
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VAIBHAV VINOD GOYAL Vs. STATE OF MAHARASHTRA
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March 28, 2022 |
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VAISHALI BABAN DHUMAL Vs. STATE OF MAHARASHTRA
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August 22, 2022 |
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VAISHNAVI Vs. GANPATRAO
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September 28, 2022 |
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VAKILYA @ VILAS S/O BABURAO SHINDE Vs. STATE OF MAHARASHTRA
|
February 8, 2022 |
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VALARIE CARVALHO Vs. SANJAY D. HALARNKAR
|
March 10, 2022 |
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VALUABLE EDUTAINMENT PRIVATE LIMITED Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
|
September 16, 2022 |
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VARAD VASUDEV POLJI Vs. TRINIDADE LOUIS CASTELIN
|
January 3, 2022 |
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VARSHA BHIMRAO KANAKE Vs. STATE OF MAHARASHTRA
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February 28, 2022 |
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VARSHA DEEPAK DESALE Vs. STATE OF MAHARASHTRA
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March 25, 2022 |
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VASANT Vs. CIRCLE OFFICER
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April 8, 2022 |
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VASANT BHAURAO KHODVE Vs. STATE OF MAHARASHTRA
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April 4, 2022 |
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VASANT PUNJU CHAVAN Vs. SARALA VASANT CHAVAN
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April 13, 2022 |
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VASANT S/O NAGNATH AMILKANTWAR Vs. STATE OF MAHARASHTRA
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August 5, 2022 |
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VASANT S/O SHANKARRAO KATKAR Vs. VIDARBHA KONKAN GRAMIN BANK
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March 31, 2022 |
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VASANTKUMAR Vs. STATE OF MAHARASHTRA
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March 28, 2022 |
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VASHISHATA PROJECTS Vs. INDUBHUSHAN
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January 19, 2022 |
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VASUDHA VASANT DABHOLKAR Vs. SUDESH GOVEKAR
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June 20, 2022 |
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VATSAYLABAI Vs. YAMUNABAI
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March 31, 2022 |
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VEDANTI CHANDRASHEKHAR BHUYAR Vs. SCHEDULED TRIBES CASTE CERTIFICATE SCRUTINY COMMITTEE
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January 17, 2022 |
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VEENA BAIGIRI GOSWAMI Vs. PRESCON HOME PVT. LTD.
|
July 11, 2022 |
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VENCIL ROY MIRANDA Vs. STATE OF MAHARASHTRA
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November 15, 2022 |
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VENKATESHWARAN J. TIRUNILLAI Vs. PRADEEP MANSUKHANI
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March 9, 2022 |
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VENKATRAO RAMCHANDRARAO PATIL Vs. VITTHAL GUNDAJI DHADGE
|
October 17, 2022 |
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VENUS MULTISPECIALTY HOSPITAL PVT. LTD. Vs. DEBTS RECOVERY TRIBUNAL, NAGPUR
|
January 19, 2022 |
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VETKESH SURESH CHALWADI @ MULGUND Vs. DANIEL CAPSY GOMES
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June 24, 2022 |
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VIBHAV REAL ESTATE Vs. STATE OF GOA
|
November 15, 2022 |
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VICTOR @ VICKY JULIAS MANTHERO Vs. STATE OF MAHARASHTRA
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June 8, 2022 |
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VIDARBHA IRRIGATION DEVELOPMENT CORPORATION Vs. JAGANNATH KESHAV AJMIRE
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November 17, 2022 |
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VIDHI HARESH KARIA Vs. STATE OF MAHARASHTRA
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February 8, 2022 |
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VIJAY Vs. STATE OF MAHARASHTRA
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January 4, 2022 |
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VIJAY Vs. STATE OF MAHARASHTRA
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January 6, 2022 |
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VIJAY Vs. UNION OF INDIA
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February 2, 2022 |
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VIJAY Vs. STATE OF MAHARASHTRA
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July 8, 2022 |
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VIJAY Vs. STATE OF MAHARASHTRA
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December 22, 2022 |
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VIJAY ANANDRAO MOGHE Vs. ADDITIONAL COLLECTOR/SUB-DIVISIONAL OFFICER
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April 11, 2022 |
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VIJAY BUILDERS Vs. COMPETENT AUTHORITY
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August 2, 2022 |
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VIJAY CHOWGULE Vs. STATE OF GOA
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January 4, 2022 |
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VIJAY D COSTA Vs. GOVT. OF GOA
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December 20, 2022 |
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VIJAY DHANJAI PAWAR Vs. STATE OF MAHARASHTRA
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September 19, 2022 |
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VIJAY JAGANNATH KHAIRNAR Vs. STATE OF MAHARASHTRA
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June 10, 2022 |
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VIJAY KUMAR NARAYANDAS HARKUT Vs. STATE OF MAHARASHTRA
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January 21, 2022 |
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VIJAY LAXMAN BHAWE Vs. P & S NIRMAN PVT. LTD.
|
December 14, 2022 |
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VIJAY RADHAJI BHANDARE Vs. STATE OF MAHARASHTRA
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September 26, 2022 |
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VIJAY RAMDAS BENDE Vs. STATE OF MAHARASHTRA
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December 19, 2022 |
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VIJAY S/O JAWAHARLAL DARDA Vs. RAVINDRA GHISULAL GUPTA
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June 20, 2022 |
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VIJAY S/O NARAYANDAS RIZWANI Vs. BANK OF INDIA
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September 5, 2022 |
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VIJAY SHANKAR TIWARI Vs. STATE OF MAHARASHTRA
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March 22, 2022 |
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VIJAY SHANKARRAO AMBHORE Vs. STATE OF MAHARASHTRA
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October 21, 2022 |
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VIJAY SUBHASH KORE Vs. STATE OF MAHARASHTRA
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November 28, 2022 |
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VIJAY SUBODH PATIL Vs. STATE OF MAHARASHTRA
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March 10, 2022 |
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VIJAY TARUN MANDAL, A PUBLIC CHARITABLE TRUST Vs. SENIOR INSPECTOR OF POLICE
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September 2, 2022 |
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VIJAYA VIJAYRAO KHADKE Vs. STATE OF MAHARASHTRA
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June 6, 2022 |
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VIJAYADEVI NAVALKISHORE BHARTIA Vs. STATE OF MAHARASHTRA
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September 27, 2022 |
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VIJAYALAXMI ASHOK PANDE Vs. STATE OF MAHARASHTRA
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July 5, 2022 |
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VIJAYARANI Vs. PUNJABRAO UTTAMRAO JAWANJAL
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January 11, 2022 |
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VIJAYKUMAR HARIHAR GIRI Vs. STATE OF MAHARASHTRA
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October 17, 2022 |
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VIJAYSINGH RAMSINGH PATIL Vs. STATE OF MAHARASHTRA
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August 19, 2022 |
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VIKARAM BAWAJYA VALVI Vs. STATE OF MAHARASHTRA
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April 29, 2022 |
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VIKAS Vs. UNION OF INDIA
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November 24, 2022 |
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VIKAS BALWANT ALASE Vs. UNION OF INDIA
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July 29, 2022 |
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VIKAS RATNAKAR Vs. STATE OF MAHARASHTRA
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September 29, 2022 |
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VIKAS SHANTARAM SHINDE Vs. STATE OF MAHARASHTRA
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March 8, 2022 |
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VIKAS VINOD SINGH Vs. MADHAVI VIKAS SINGH
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April 29, 2022 |
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VIKAT BHAGAT Vs. POLICE INSPECTOR
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November 17, 2022 |
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VIKESH K. HARMALKAR Vs. OFFICER-IN-CHARGE
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September 19, 2022 |
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VIKKY ABHAY NIKOSE Vs. NAVHBARAT PRESS
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March 15, 2022 |
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VIKRAM Vs. STATE OF MAHARASHTRA
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December 13, 2022 |
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VIKRAM DELITE CO-OP HSG. SOC. Vs. UNION OF INDIA
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December 9, 2022 |
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VIKRAM DHONDIRAM RASKAR Vs. STATE OF MAHARASHTRA
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July 22, 2022 |
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VIKRAM RAJARAM CHOURASIYA Vs. STATE OF MAHARASHTRA
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November 14, 2022 |
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VILAS Vs. STATE OF MAHARASHTRA
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March 1, 2022 |
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VILAS KISAN PAWAR Vs. STATE OF MAHARASHTRA
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July 14, 2022 |
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VILAS S/O BHAGWAT JAGTAP Vs. STATE OF MAHARASHTRA
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February 7, 2022 |
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VILAS SHANKARRAO DESHPANDE Vs. GOVERNMENT OF MAHARASHTRA
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December 2, 2022 |
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VILLA CALANGUTE RESORT PVT. LTD. Vs. STATE OF GOA
|
August 29, 2022 |
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VILLAGE PANCHAYAT OF QUELOSSIM Vs. STATE OF GOA
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September 22, 2022 |
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VILLAGE PANCHAYAT OF VELSAO Vs. MINISTRY OF RAILWAYS
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October 11, 2022 |
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VIMAL BABAN PATIL Vs. GENERAL MANAGER
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December 23, 2022 |
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VIMALBAI VISHWANATH PAWAR Vs. STATE OF MAHARASHTRA
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May 6, 2022 |
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VINAY UTTAMCHAND PARAKH Vs. STATE OF MAHARASHTRA
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October 3, 2022 |
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VINAY VIVEK ARHANA Vs. STATE OF MAHARASHTRA
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April 28, 2022 |
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VINAYAK Vs. STATE OF MAHARASHTRA
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October 21, 2022 |
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VINAYAK BUILDERS AND DEVELOPERS Vs. STATE OF MAHARASHTRA
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January 27, 2022 |
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VINAYAK PADMANABH Vs. VISHNUDAS DATTATRAY
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August 17, 2022 |
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VINIT VILAS VAIDYA Vs. MANJIRI VINIT VAIDYA
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November 10, 2022 |
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VINOD Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
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February 16, 2022 |
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VINOD Vs. STATE OF MAHARASHTRA
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March 17, 2022 |
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VINOD Vs. STATE OF MAHARASHTRA
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August 11, 2022 |
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VINOD Vs. STATE OF MAHARASHTRA
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December 23, 2022 |
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VINOD DESAI Vs. MERVIN FERNANDES
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March 22, 2022 |
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VINOD KANTILAL SOLANKI Vs. STATE OF MAHARASHTRA
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January 25, 2022 |
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VINOD NARAYAN WARHEKAR Vs. DNYANDEO KISAN SHEGOKAR
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May 6, 2022 |
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VINOD PRABHAKARRAO Vs. STATE OF MAHARASHTRA
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December 22, 2022 |
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VINOD SAHEBRAO PANDHARE Vs. STATE OF MAHARASHTRA
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February 24, 2022 |
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VINODKUMAR S/O SHIRVISHNU TOSHNIWAL Vs. STATE OF MAHARASHTRA
|
July 13, 2022 |
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VINU Vs. STATE OF MAHARASHTRA
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April 5, 2022 |
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VIPIN BANDUJI KAMBLE Vs. STATE OF MAHARASHTRA
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October 20, 2022 |
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VIPLAV PRABHUGAONKAR Vs. STATE OF GOA
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February 28, 2022 |
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VIRAF M. BHARUCHA Vs. JYOTSNA PRAMOD MEHTA
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January 4, 2022 |
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VIRANA Vs. STATE
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October 3, 2022 |
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VIRENDRASINGH RAMPRAKASHSINGH KHAIRWAR Vs. STATE OF MAHARASHTRA
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April 27, 2022 |
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VISHAL Vs. STATE OF MAHARASHTRA
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May 2, 2022 |
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VISHAL Vs. STATE OF MAHARASHTRA
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March 1, 2022 |
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VISHAL Vs. STATE OF MAHARASHTRA
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November 24, 2022 |
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VISHAL BANSI TAMBE Vs. STATE OF MAHARASHTRA
|
October 7, 2022 |
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VISHAL BHASKARRAO THAKRE Vs. STATE OF MAHARASHTRA
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July 4, 2022 |
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VISHAL KEDIA Vs. SURESHKUMAR S. BAFNA
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April 25, 2022 |
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VISHAL TOTALA Vs. STATE OF GOA
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April 26, 2022 |
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VISHAL VILASRAO DAWKAR Vs. STATE OF MAHARASHTRA
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March 28, 2022 |
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VISHNU KISAN KHEDKAR Vs. STATE OF MAHARASHTRA
|
October 14, 2022 |
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VISHNU MANOHER PAWAR Vs. STATE OF MAHARASHTRA
|
November 16, 2022 |
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VISHNU RAJARAM THAKAR Vs. STATE OF MAHARASHTRA
|
February 9, 2022 |
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VISHNU RAJARAM THAKAR Vs. STATE OF MAHARASHTRA
|
March 9, 2022 |
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VISHNU RAMBHHAJI HARISHCHANDRE Vs. BAR COUNCIL OF INDIA
|
May 4, 2022 |
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VISHWAJIT SUD & CO. Vs. L & T STEC JV, MUMBAI
|
July 26, 2022 |
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VISHWAMBAR S/O VITTHALRAO SUKRE Vs. STATE OF MAHARASHTRA
|
May 4, 2022 |
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VISHWANATH Vs. BHASKAR
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February 28, 2022 |
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VISHWANATH Vs. STATE OF MAHARASHTRA
|
November 10, 2022 |
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VISHWANATH DIGAMBAR WADJE Vs. STATE OF MAHARASHTRA
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March 16, 2022 |
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VITHAL SITARAM GORE Vs. PANKAJ ASHOK KARKHILE
|
April 12, 2022 |
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VITHAL TUKARAM LONDHE Vs. STATE OF MAHARASHTRA
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November 22, 2022 |
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VITHALRAO KRISHNARAO JADHAV Vs. GURUDAS SHAMBHU
|
April 13, 2022 |
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VITTHAL BASWANT GAIKWAD Vs. STATE OF MAHARASHTRA
|
February 21, 2022 |
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VITTHAL KASHINATH VEERKAR Vs. VISHWANATH KASHINATH VEERKAR
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July 21, 2022 |
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VITTHAL PANDURANG KUMBHAR Vs. KOLHAPUR MUNICIPAL CORPORATION
|
October 18, 2022 |
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VITTHAL RAJENDRA JOGADE Vs. STATE OF MAHARASHTRA
|
August 11, 2022 |
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VITTHAL RAMBHAU CHAUDHARI Vs. STATE OF MAHARASHTRA
|
March 23, 2022 |
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VITTHAL RAMBHAU CHAUDHARI Vs. STATE OF MAHARASHTRA
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March 22, 2022 |
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VITTHAL SHANKAR NANAWARE Vs. JITENDRA SHIVAJI AMBEKAR
|
July 21, 2022 |
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VITTHAL SHRIRAM AGHAV Vs. RAKHAMABAI SHRIRAM AGHAV
|
June 10, 2022 |
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VIVA HALL MARK E WING COOPERATIVE HOUSING SOCIETY LTD Vs. STATE OF MAHARASHTRA
|
October 19, 2022 |
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VIVEK Vs. STATE OF MAHARASHTRA
|
October 6, 2022 |
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VIVEK G. N. PANVELCAR Vs. STATE OF GOA
|
January 11, 2022 |
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VIVEK GAWDE Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
|
July 19, 2022 |
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VIVEK MADHUSUDAN SAPKALE Vs. STATE OF MAHARASHTRA
|
March 25, 2022 |
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VIVEK MANGOLI Vs. VIJAY CHOWGULE
|
April 28, 2022 |
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VIVEK MEHTA Vs. KARRS DESIGNS & DEVELOPMENTS
|
February 28, 2022 |
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VIVEKA SUPER SPECIALTY HOSPITAL & RESEARCH CENTRE PRIVATE LIMITED Vs. STATE OF MAHARASHTRA
|
February 21, 2022 |
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VODAFONE IDEA LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE (5)(2)(2) MUMBAI
|
January 3, 2022 |
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VODAFONE IDEA LIMITED Vs. UNION OF INDIA
|
July 4, 2022 |
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VOLTAS LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-8(3) (1), MUMBAI
|
April 5, 2022 |
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WADHWA GROUP HOLDLINGS PRIVATE LIMITED Vs. HOMI PHEROZE GHANDY
|
March 7, 2022 |
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WALTER BAU AG (IL) Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
|
August 26, 2022 |
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WAMAN Vs. STATE OF MAHARASHTRA
|
December 19, 2022 |
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WAMAN K. NAYAK Vs. SHIVPUJAN JAISWAL
|
November 24, 2022 |
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WAMANRAO VISHWANATH KOSE Vs. JAGDISH S/O. VISHWANATH KOSE
|
March 31, 2022 |
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WARIS SAYED ALI Vs. STATE OF MAHARASHTRA
|
November 11, 2022 |
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WASUDEO SITARAMJI MAHALLE Vs. GAJANAN LAXMANRAO PECHE
|
January 14, 2022 |
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WESTERN COALFIELDS LIMITED Vs. TAHSILDAR, KAMPTEE
|
September 16, 2022 |
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WINE SAMRAT Vs. STATE OF MAHARASHTRA
|
August 26, 2022 |
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WORLD CREST ADVISORS LLP Vs. CATALYST TRUSTEESHIP LIMITED
|
June 23, 2022 |
|
WORLD SPORT GROUP (INDIA) PRIVATE LTD Vs. BOARD OF CONTROL FOR CRICKET IN INDIA
|
March 16, 2022 |
|
X.Y.Z Vs. AMOL S/O. GANGADHAR SHINDE
|
July 19, 2022 |
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X.Y.Z Vs. STATE OF MAHARASHTRA
|
August 2, 2022 |
|
XXX Vs. STATE OF MAHARASHTRA
|
May 11, 2022 |
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XXX Vs. STATE OF MAHARASHTRA
|
May 23, 2022 |
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XXX Vs. CHIEF SECRETARY, GOVT. OF GOA
|
July 18, 2022 |
|
XYZ Vs. POPAT
|
June 9, 2022 |
|
XYZ Vs. STATE OF MAHARASHTRA
|
March 30, 2022 |
|
YADAV CHANDOBA DAWLEKAR Vs. STATE OF MAHARASHTRA
|
September 8, 2022 |
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YADAV CONSULTANCY SERVICES PVT. LTD. Vs. J.D. GANDHI CONSTRUCTIONS
|
January 13, 2022 |
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YAKINALI NASIRALI SHAIKH Vs. STATE OF MAHARASHTRA
|
January 7, 2022 |
|
YAMAN ARORA Vs. STATE OF GOA
|
April 28, 2022 |
|
YASH Vs. STATE OF MAHARASHTRA
|
October 3, 2022 |
|
YASH CONSTRUCTION COMPANY Vs. SECRETARY MINISTRY OF ROAD TRANSPORT AND HIGHWAYS (MORT & H)
|
December 16, 2022 |
|
YASH DEVELOPERS Vs. HARIHAR KRUPA CO-OPERATIVE HOUSING SOCIETY LTD.
|
October 14, 2022 |
|
YASHIKA Vs. YAGNESH
|
November 11, 2022 |
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YASHODA SHIVAPPA NAGANGOUDAR Vs. INCOME TAX OFFICER, MUMBAI
|
January 5, 2022 |
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YASHWANT SUKAJI NAIK Vs. KASHINATH JAIDEV NAIK
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August 1, 2022 |
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YASMEEN ANJUM Vs. RASHID KHAN
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November 14, 2022 |
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YATIN PAREKH Vs. REGIONAL PASSPORT OFFICER
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August 1, 2022 |
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YELLAPPA Vs. STATE OF MAHARASHTRA
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August 25, 2022 |
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YESHWANT CHANDRAKANT SHETGAONKAR Vs. STATE OF GOA
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March 30, 2022 |
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YESHWANTH SHENOY Vs. UNION OF INDIA
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July 29, 2022 |
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YOGENDRA S/O. JITUJI RANGARI Vs. COLLECTOR NAGPUR
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June 20, 2022 |
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YOGESH DEVIDAS PATIL Vs. UNION OF INDIA
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February 26, 2022 |
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YOGESH JOGINDERNATH MEHRA Vs. M/S. OASIS INFRASTRUCTURE PVT. LTD.
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March 28, 2022 |
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YOGESH MAHADEV DABHADE Vs. STATE OF MAHARASHTRA
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September 14, 2022 |
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YOGESH RUPCHANDJI AGRAWAL Vs. STATE OF MAHARASHTRA
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December 22, 2022 |
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YOGINDER SHARMA Vs. DIRECTOR OF REVENUE INTELLIGENCE
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December 23, 2022 |
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YOGIRAJ TULASKAR Vs. INDIRA RAMCHANDRA MARATHE
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October 6, 2022 |
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YOGITA Vs. MAHARASHTRA ELECTION COMMISSION
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March 25, 2022 |
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YOUNES DAHMANE Vs. STATE OF GOA
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April 20, 2022 |
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YUDHISTHIR Vs. STATE OF MAHARASHTRA
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June 14, 2022 |
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YUNUSKHA MAHEMUDKHA GOLANDAJ Vs. STATE OF MAHARASHTRA
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August 20, 2022 |
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YUVRAJ DATAJIRAO PATIL Vs. DISTRICT DEPUTY REGISTRAR CO-OP. SOCIETIES, KOLHAPUR
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November 17, 2022 |
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YUVRAJ S/O. LAXMAN SHIRSAT Vs. SHAIKH HABIB SHAIKH AHMED
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September 5, 2022 |
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ZALAKSING S/O TIKARAMBHAU BISEN Vs. PRAMODKUMAR S/O PRAHLADRAI AGRAWAL
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August 3, 2022 |
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ZISHAN MUKHTAR HUSSAIN SIDDIQUE Vs. STATE OF MAHARASHTRA
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November 28, 2022 |
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ZOYA IRAM NEHAL AHAMAD Vs. STATE COMMON ENTRANCE TEST CELL
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November 23, 2022 |
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ZUMAKU S/O PAIKU UIKE Vs. STATE OF MAHARASHTRA
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January 18, 2022 |
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