REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
AKNUSH ANILBHAI AGARWAL Vs. STATE OF MAHARASHTRA	March 16, 2020
MADHAV PURYA CHAVHAN Vs. UMESH BHAGWAN BORELE & ORS.	September 29, 2020
PRANJALI GIRDHARI BAISANI Vs. DISTRICT CASTE SCRUTINY COMMITTEE	March 6, 2020
SUBHASH BANSI SALVE Vs. STATE OF MAHARASHTRA	March 9, 2020
TRANSRAIL LIGHTING LIMITED Vs. PUBLIC ELECTRICITY CORPORATION REPUBLIC OF YEMEN	March 11, 2020
"ABC" Vs. "XYZ"	November 3, 2020
"X" SINCE MINOR Vs. STATE OF MAHARASHTRA	February 12, 2020
A PARTNERSHIP FIRM Vs. PRATYAK SHAKER BHAWAN	December 22, 2020
A.K. MENON CUSTODIAN Vs. T.H. VAKIL	January 9, 2020
A1 FACILITY AND PROPERTY MANAGERS PVT. LTD. Vs. UNION OF INDIA	March 11, 2020
AABASAHEB Vs. STATE OF MAHARASHTRA	July 16, 2020
AADITYA Vs. STATE OF MAHARASHTRA	November 6, 2020
AAKASH Vs. STATE OF MAHARASHTRA	October 26, 2020
AAKASH N. TAWADE Vs. STATE OF MAHARASHTRA	August 19, 2020
AARATI SANTOSH SHETTY Vs. STATE OF MAHARASHTRA	January 30, 2020
AAROHI MORESHWAR FULE Vs. STATE OF MAHARASHTRA	September 17, 2020
AASHISH Vs. STATE OF MAHARASHTRA	March 12, 2020
ABASO RAMCHANDRA MADANE Vs. STATE OF MAHARASHTRA	December 9, 2020
ABC Vs. STATE OF MAHARASHTRA & OTHERS.	May 19, 2020
ABC Vs. UNION OF INDIA	July 23, 2020
ABC Vs. STATE OF MAHARASHTRA	May 22, 2020
ABDEL BASIT PARIHAR Vs. UNION OF INDIA, THROUGH INTELLIGENCE OFFICER, NARCOTICS CONTROL BUREAU	October 7, 2020
ABDUL FARUK BARGEER Vs. STATE OF MAHARASHTRA	October 28, 2020
ABDUL GAFFAR QUADRI Vs. MUNAWAR AHMED	May 8, 2020
ABDUL GAFFUR ABDUL SATAR KHAN Vs. STATE OF MAHARASHTRA	November 4, 2020
ABDUL HAFEEZ ABDUL QADIR KALSEKAR & ORS. Vs. STATE OF MAHARASHTRA & ANR.	July 23, 2020
ABDUL HAMEED A. KAREEM SAYYED Vs. PRAMOD VISHWANATH PATIL	March 2, 2020
ABDUL KARIM KHALILUR REHMAN Vs. ABDUL RAHIM KHALILUR REHMAN	March 9, 2020
ABDUL MOHAMMAD SHAIKH Vs. STATE OF MAHARASHTRA	September 29, 2020
ABDUL MUNAF SHAIKH Vs. ZILLA PARISHAD, NAGPUR	January 30, 2020
ABDUL RAHIM RAHEMAN SHAIKH Vs. SAIDA ABDUL RAHIM SHAIKH AND ORS.	January 3, 2020
ABDUL RAJAK CHAPPARBAN Vs. STATE OF GOA (AS	September 17, 2020
ABDUL RASHID MULLA Vs. STATE OF MAHARASHTRA	December 10, 2020
ABDUL RASHID S/O. ABDUL BASHIR Vs. UNION OF INDIA	February 21, 2020
ABDUL SALEEM ABDUL KAREEM SHAIKH AND ORS. Vs. STATE OF MAHARASHTRA	March 20, 2020
ABDUL SALIM @ SALLU Vs. THE STATE OF MAHARASHTRA	July 30, 2020
ABDUL SAMAD ABDUL SATTAR SIDDIQUI Vs. STATE OF MAHARASHTRA	October 21, 2020
ABDUL SHOEB SHAIKH Vs. SOMAIYA HOSPITAL AND RESEARCH CENTER	June 26, 2020
ABDULLA AINULHAQ ANSARI Vs. STATE OF MAHARASHTRA	October 28, 2020
ABERDEEN ASIA PACIFIC INCLUDING JAPAN EQUITY FUND Vs. DEPUTY COMMISSIONER OF INCOME TAX	June 12, 2020
ABHIJEET ASHOKA INFRA STRUCTURE PVT. LIMITED Vs. JOINT DISTRICT REGISTRAR	March 6, 2020
ABHIJEET LAXMAN MELE Vs. STATE OF MAHARASHTRA	October 14, 2020
ABHIJEET RAJESH KOTHARI Vs. STATE OF MAHARASHTRA	August 17, 2020
ABHIJIT Vs. VIJAY	March 4, 2020
ABHIJIT P. GOSAVI Vs. STATE OF GOA	March 27, 2020
ABHINANDAN DILIPKUMAR DAMALE Vs. STATE OF MAHARASHTRA & ORS.	December 11, 2020
ABHINANDAN DILIPRAO DAMALE Vs. STATE OF MAHARASHTRA	December 7, 2020
ABHISHEK AGARWALLA Vs. INDIAN BANK	September 2, 2020
ABHISHEK KASHINATH DANDEWAD Vs. STATE OF MAHARASHTRA	November 20, 2020
ABHISHEK MISHRA Vs. STATE OF GOA	October 19, 2020
ABHISHEK RAMESH THORAT Vs. STATE OF MAHARASHTRA	March 2, 2020
ABHISHEK VIJAY INGLE Vs. VICE CHAIRMAN/JT COMMISSIONER	March 11, 2020
ABHISHEK VINOD PATIL Vs. DIVISIONAL COMMISSIONER, NASHIK DIVISION, NASHIK	February 27, 2020
ABRAR SOHEL TAHERMIYA SAUDAGAR Vs. STATE OF MAHARASHTRA	March 11, 2020
ACTIS CONSUMER GROOMING PRODUCTS LTD Vs. RAKESH MALHOTRA	March 5, 2020
ADARSH SHIKSHAN MANDALI Vs. STATE OF MAHARASHTRA	November 3, 2020
ADARSH SHIKSHAN PRASARAK MANDAL Vs. STATE OF MAHARASHTRA	October 28, 2020
ADARSHA EDUCATION SOCIETY Vs. STATE OF MAHARASHTRA	December 22, 2020
ADESH PRAKASHCHAND JAIN (BORUDIYA) Vs. HARISH PUNAMCHAND UNE	January 8, 2020
ADHIK SADASHIV MOHITE Vs. STATE OF MAHARASHTRA	June 16, 2020
ADIL CHAUS S/O. HAMAD CHAUS Vs. STATE OF MAHARASHTRA	August 3, 2020
ADITYA Vs. STATE OF MAHARASHTRA	December 16, 2020
ADITYA BIRLA HOUSING FINANCE LTD Vs. BANA BITHI BANIK & ORS	October 16, 2020
ADITYA DEVELOPERS Vs. MANISH RANGANATH THORAT	July 23, 2020
ADITYA KUMAR KEDIA Vs. VINOD SHANTILAL BHATIA	March 3, 2020
ADITYA SHAM CHATURVEDI Vs. STATE OF MAHARASHTRA	November 4, 2020
AERO CLUB Vs. SOLAR CREATIONS PVT LTD	March 20, 2020
AERO CLUB Vs. SOLAR CREATIONS PVT. LTD.	January 21, 2020
AFCONS INFRASTRUCTURE LIMITED Vs. KONKAN RAILWAY CORPORATION LIMITED	June 2, 2020
AGNELO LOPES Vs. STATE OF GOA	March 6, 2020
AGROCEL INDUSTRIES PVT. LTD. Vs. UNITED INDIA INSURANCE COMPANY LTD.	March 11, 2020
AGUSTHA D SOUZA CARDOZO Vs. ISMAIL	October 16, 2020
AHMADBHAI KARIMBHAI SHEIKH Vs. STATE OF MAHARASHTRA	August 10, 2020
AHMED RAZA Vs. DISTRICT CASTE CERTIFICATE SCRUTINY COMMITTEE	February 13, 2020
AISHWARYA Vs. DIRECTOR OF MEDICAL EDUCATION & RESEARCH	December 18, 2020
AJANTA PHARMA LIMITED Vs. SAPHNIX LIFE SCIENCE	December 8, 2020
AJAY Vs. STATE OF MAHARASHTRA	April 27, 2020
AJAY Vs. STATE OF MAHARASHTRA	July 16, 2020
AJAY BHAGWAN BOTHARE Vs. SCHEDULED TRIBE CASTE CERTIFICATE SCRUTINY COMMITTEE	December 4, 2020
AJAY BIPINCHANDRA JHAVERI & ANR Vs. SANJAY PANDURANG KALATE & ORS	December 16, 2020
AJAY DIPAK JADHAV Vs. STATE OF MAHARASHTRA	December 4, 2020
AJAY KISANPRASAD MISAR Vs. NARAYAN TRIMBAK MISTRY	August 7, 2020
AJAY NANDKISHOR PASI Vs. COMMISSIONER OF POLICE, THANE	September 3, 2020
AJAY RAMESH DINODE Vs. STATE OF MAHARASHTRA	January 30, 2020
AJAY RAMPAL SARDA Vs. PANKAJ AND ORS.	December 9, 2020
AJAY S/O ANANDA NAYAKWADI Vs. UNION OF INDIA	March 20, 2020
AJAY S/O SANTOSH GAIKWAD Vs. STATE OF MAHARASHTRA	August 3, 2020
AJAYKUMAR Vs. STATE OF MAHARASHTRA	August 27, 2020
AJE INDIA PRIVATE LIMITED Vs. UNION OF INDIA	December 22, 2020
AJINKYA EKNATH KALE Vs. STATE OF MAHARASHTRA	September 24, 2020
AJIT Vs. STATE OF MAHARASHTRA	September 29, 2020
AJIT LAXIMAN SATHE Vs. STATE OF MAHARASHTRA	August 17, 2020
AJWANI INFRASTRUCTURE PVT LTD Vs. NAVI MUMBAI MUNICIPAL CORPORATION	March 3, 2020
AKASH DAGA KOLI Vs. STATE OF MAHARASHTRA	December 15, 2020
AKASH PRAKASH KHANDARE Vs. STATE THROUGH POLICE STATION MIDC, AKOLA	May 26, 2020
AKEMI EDUCATION SOCIETY Vs. STATE OF MAHARASHTRA	November 3, 2020
AKHIL AHMAD Vs. COMMISSIONER FOR AGRICULTURE	March 3, 2020
AKHIL AHMAD Vs. COMMISSIONER FOR AGRICULTURE	March 2, 2020
AKSHAY Vs. STATE OF MAHARASHTRA	September 25, 2020
AKSHAY RAHEJA Vs. GOPAL NARANG	February 13, 2020
AKSHAY S/O.MAROTI MORE Vs. STATE OF MAHARASHTRA	August 14, 2020
AL-FATEH TENANTS ASSOCIATION Vs. ROYAL REALTORS	December 4, 2020
ALAMPRABHU Vs. STATE OF MAHARASHTRA	December 15, 2020
ALEXANDER J. MICHAEL Vs. STATE OF GOA	February 28, 2020
ALI ASGAR AGHA Vs. BANK OF INDIA	October 26, 2020
ALI ASGAR MOHAMMED TAHSILDAR Vs. STATE OF MAHARASHTRA	July 21, 2020
ALI MOHAMMED SHIKH Vs. STATE OF MAHARASHTRA	December 14, 2020
ALIGN COMPONENTS PVT. LTD. Vs. UNION OF INDIA	April 30, 2020
ALIM @ MANGAL FATTULAL SAYYAD Vs. STATE OF MAHARASHTRA	September 15, 2020
ALKA SHRIKRUSHNA KAWARE Vs. STATE OF MAHARASHTRA	February 5, 2020
ALKA WAMAN MHASKE Vs. STATE OF MAHARASHTRA	August 21, 2020
ALL SERVICES GLOBAL PVT LTD Vs. SENIOR DIVISIONAL COMMERCIAL MANAGER	March 3, 2020
ALLAH RAKHA ABU BAKAR MANSOORI Vs. STATE OF MAHARASHTRA	January 31, 2020
ALLAN BAINBRIDGE, PRESENTLY AT CENTRAL JAIL Vs. STATE OF GOA, THR POLICE INSPECTOR	September 24, 2020
ALLAUDDIN Vs. STATE OF MAHARASHTRA	May 29, 2020
ALOK KISHOR KAMBLE Vs. STATE OF MAHARASHTRA	December 15, 2020
AMALNER MUNICIPAL COUNCIL, AMALNER Vs. STATE OF MAHARASHTRA AND ORS.	May 15, 2020
AMAR Vs. STATE OF MAHARASHTRA	September 25, 2020
AMARDEEPSINGH BASWANTSINGH THAKUR Vs. DEPUTY INSPECTOR GENERAL	November 25, 2020
AMBADAS KISAN GADEKAR Vs. STATE OF MAHARASHTRA	December 11, 2020
AMBAJI @ NANA HANMANT PATIL Vs. STATE OF MAHARASHTRA	July 29, 2020
AMBALAL ZINGA PATIL Vs. STATE OF MAHARASHTRA	September 23, 2020
AMBIKA DINKAR DONGE Vs. SCHEDULED TRIBES CASTE	March 4, 2020
AMBUJA CEMENTS LIMITED Vs. STATE OF MAHARASHTRA	June 4, 2020
AMIR SARDAR KHAN Vs. STATE OF MAHARASHTRA	December 14, 2020
AMIT Vs. STATE OF MAHARASHTRA	December 7, 2020
AMIT Vs. STATE OF MAHARASHTRA	February 28, 2020
AMIT Vs. STATE OF MAHARASHTRA	August 13, 2020
AMIT Vs. STATE OF MAHARASHTRA	July 20, 2020
AMIT @ DHARE DIWANSINGH SHAHU Vs. STATE OF MAHARASHTRA	December 11, 2020
AMIT B. VEER Vs. SONALI S. SAKHARAKAR	April 21, 2020
AMIT BHAGWAT VEER Vs. SONALI SUBHASH SAKHARKAR (SMT)	April 24, 2020
AMIT KOCHHAR Vs. STATE OF MAHARASHTRA	October 27, 2020
AMIT SHANKAR KAMBLE Vs. STATE OF MAHARASHTRA	January 3, 2020
AMIT SURESH LODHA Vs. STATE OF MAHARASHTRA	June 23, 2020
AMITA BHOMKAR, W/O LATE TATU @ NILESH BHOMKAR Vs. STATE, AS REPRESENTED BY THE OFFICER IN CHARGE	March 9, 2020
AMITABH RAMSHARAN NIGAM Vs. AMIT RGHUNANDAN SARAN SHARMA	March 4, 2020
AMITKUMAR Vs. STATE OF MAHARASHTRA	May 12, 2020
AMOL Vs. STATE OF MAHARASHTRA	March 2, 2020
AMOL Vs. STATE OF MAHARASHTRA	December 2, 2020
AMOL Vs. STATE OF MAHARASHTRA	December 1, 2020
AMOL C. SHAH (HUF) Vs. INCOME TAX OFFICER	January 27, 2020
AMOL GORAKH MAHANAOR & ANR. Vs. STATE OF MAHARASHTRA	July 6, 2020
AMOL JAGDISH BAVISKAR Vs. MINISTER, THE HIGHER AND TECHNICAL EDUCATION DEPARTMENT MUMBAI	December 11, 2020
AMOL S/O RAMBHAU GITE Vs. STATE OF MAHARASHTRA	June 30, 2020
AMOL SURESH GHUGE Vs. STATE OF MAHARASHTRA	December 14, 2020
AMONCAR CLASSIC CATERERS Vs. STATE OF GOA	February 18, 2020
AMRAPALI Vs. PANJABRAO DESHMUKH KRISHI VIDYAPEETH	February 27, 2020
AMRAPALI Vs. PANJABRAO DESHMUKH KRISHI VIDYAPEETH	February 28, 2020
AMRAPALI W/O ATUL AKHARE Vs. PANJABRAO DESHMUKH KRISHI VIDYAPEETH	January 28, 2020
AMRITLAL MALDE Vs. NATIONAL (INDIA) CONTRACTORS AND ENGINEERS	November 25, 2020
AMRITSINGH LALSINGH GILL Vs. STATE OF MAHARASHTRA	December 17, 2020
AMRUTA Vs. STATE OF MAHARASHTRA AND ANOTHER.	May 19, 2020
AMRUTA Vs. STATE OF MAHARASHTRA	May 22, 2020
ANAGHA Vs. STATE OF MAHARASHTRA	April 23, 2020
ANAND Vs. UNION OF INDIA	January 3, 2020
ANAND BALAKASHRAM Vs. STATE OF MAHARASHTRA & ORS	July 3, 2020
ANAND DEVELOPERS, A PARTNERSHIP FIRM Vs. ASST. COMMISSIONER OF INCOME TAX CIRCLE 2(1)	February 18, 2020
ANAND MAHADEV JAISWAL Vs. STATE OF MAHARASHTRA	October 13, 2020
ANAND ROOPCHAND GAJBHIYE Vs. STATE OF MAHARASHTRA	September 22, 2020
ANAND ROOPCHAND GAJBHIYE Vs. STATE OF MAHARASHTRA	October 16, 2020
ANAND TELTUMBDE Vs. STATE OF MAHARASHTRA AND OTHERS	February 14, 2020
ANAND WAMAN RANDHE Vs. STATE OF MAHARASHTRA	October 6, 2020
ANANDA SAKHARAM PADALKAR Vs. SACHIN MARUTI KOLI	February 26, 2020
ANANDA WD/O MOTIRAM MESHRAM Vs. UNION OF INDIA	February 14, 2020
ANANDI DHONDU SAWANT Vs. STATE OF MAHARASHTRA	December 1, 2020
ANANDILAL HAJARIMAL BHULADA Vs. SHEGAON MUNICIPAL COUNCIL	March 11, 2020
ANANT Vs. STATE OF MAHARASHTRA	May 8, 2020
ANANT Vs. MAHARASHTRA STATE BOARD OF SECONDARY AND HIGHER SECONDARY EDUCATION	September 15, 2020
ANANT VARDHAN PATHAK @ ANANT SATISH PATHAK Vs. UNION OF INDIA	May 22, 2020
ANAVIRAPPA CHANVIRAPPA MOTAGI Vs. STATE OF MAHARASHTRA	October 21, 2020
ANAX INDUSTRIES PVT LTD Vs. MICRO LOGISTICS I PVT LTD	December 22, 2020
ANAY JOEVEST ACHO Vs. STATE OF MAHARASHTRA	May 15, 2020
ANGRE PORT PRIVATE LTD. Vs. TAG 15	March 9, 2020
ANIL Vs. STATE OF MAHARASHTRA	October 15, 2020
ANIL Vs. STATE OF MAHARASHTRA	February 14, 2020
ANIL Vs. STATE OF MAHARASHTRA	March 11, 2020
ANIL BABAN KHADE Vs. STATE OF MAHARASHTRA	March 9, 2020
ANIL D. GARJE Vs. STATE OF MAHARASHTRA	March 4, 2020
ANIL DATTATRAYA GIRME Vs. STATE OF MAHARASHTRA	February 26, 2020
ANIL KAINYA Vs. NISHA SUMAN JAIN	January 6, 2020
ANIL LAXMAN KORGAONKAR Vs. C.B.I. (A.C.B.), MUMBAI / STATE OF MAHARASHTRA	December 7, 2020
ANIL LAXMICHAND MENDA Vs. STATE OF MAHARASHTRA	June 2, 2020
ANIL RAMDAS PAWAR Vs. UNION OF INDIA	March 4, 2020
ANIL SATISH BANDIWAR Vs. STATE OF MAHARASHTRA	August 17, 2020
ANIL V. RANADIVE Vs. SATISH SHANKARRAO PARALKAR	March 9, 2020
ANILA RASIKLAL MEHTA Vs. UNION OF INDIA	March 13, 2020
ANILDATTA Vs. STATE OF MAHARASHTRA	September 15, 2020
ANILKUMAR ANANTLAL DAS Vs. STATE OF MAHARASHTRA	December 7, 2020
ANILKUMAR BALIRAM GAIKWAD Vs. STATE OF MAHARASHTRA	May 19, 2020
ANIRUDHA RADHESHYAM YADAV Vs. THE STATE OF MAHARASHTRA	January 9, 2020
ANISA BEGUM Vs. STATE OF MAHARASHTRA,	March 3, 2020
ANISUDDIN KUTUBUDDIN Vs. CHIEF EXECUTIVE OFFICER	January 2, 2020
ANITA HEMANT SALUNKE Vs. STATE OF MAHARASHTRA	December 8, 2020
ANITA POPAT SALUNKHE Vs. SURESH PRATAP SOLANKAR	December 2, 2020
ANITA W/O ARUN MEMANE Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION	July 24, 2020
ANIUDDIN SHAMSUDDIN SOLANKI Vs. THE SUPERINTENDENT OF POLICE, YAVATMAL AND ORS.	September 15, 2020
ANJALI RAMESH WAGHMARE Vs. HIGH COURT OF JUDICATURE AT BOMBAY	January 29, 2020
ANKIT GHANSHYAM MUTHA Vs. UNION OF INDIA	January 21, 2020
ANKUSH Vs. STATE OF MAHARASHTRA	December 14, 2020
ANKUSH Vs. STATE OF MAHARASHTRA	November 5, 2020
ANKUSH MANSING PAWAR Vs. STATE OF MAHARASHTRA	December 15, 2020
ANKUSH S/O RAMAJI AMZARE Vs. UNION OF INDIA	February 17, 2020
ANKUSH SANJAY MANDHEKAR Vs. STATE OF MAHARASHTRA	December 15, 2020
ANKUSH SUBHASH @ NANNU BHISADE Vs. STATE OF MAHARASHTRA	June 26, 2020
ANMOL S/O DEVAJI GOSWAMI Vs. NAGSEN SHIKSHAN SANSTHA, NAGPUR	January 20, 2020
ANNAJI Vs. STATE OF MAHARASHTRA	July 24, 2020
ANNAJI BABURAO KULKARNI Vs. STATE OF MAHARASHTRA	October 7, 2020
ANNELY DLIMA Vs. POLICE INSPECTOR, AGACAIM POLICE STATION	February 27, 2020
ANSAR SHAH SHABIR SHAH Vs. STATE OF MAHARASHTRA	September 4, 2020
ANTHONY FERNANDES Vs. POLICE INSPECTOR, MARGAO TOWN POLICE, MARGAO	January 31, 2020
ANTIKEROS SHIPPING CORPORATION Vs. ADANI ENTERPRISES LIMITED	February 18, 2020
ANTONY WASTE HANDLING CELL LTD Vs. BHIWANDI NIZAMPUR CITY MUNICIPAL CORPORATION	July 3, 2020
ANUPAMA Vs. BHALCHANDRA ONKAR PATIL	December 15, 2020
ANURADHA LAXMAN BHALERAO Vs. LAXMAN DEVIDAS DOIPHODE	March 12, 2020
ANWARHUSSAIN ABDUL GAFFAR Vs. YAMUNABAI	June 4, 2020
APANA LOGISTICS PVT LTD Vs. CONTAINER CORPORATION OF INDIA LTD	December 4, 2020
APARNA Vs. STATE OF MAHARASHTRA	February 6, 2020
APEKSHA Vs. STATE OF MAHARASHTRA	November 26, 2020
APPA Vs. STATE OF MAHARASHTRA	October 7, 2020
APPALAL RASUL MAGDUM Vs. BAPU HANIF MAGDUM	May 19, 2020
APSARA CO-OPERATIVE HOUSING SOCIETY LTD. Vs. COLLECTOR (U L C ) GRETER MUMBAI	January 31, 2020
APURWA VAIDYANATH MANDAL Vs. STATE OF MAHARASHTRA	March 11, 2020
ARACHANA Vs. STATE OF MAHARASHTRA	March 20, 2020
ARAMBHAN HOSPITALITY SERVICES LTD. Vs. OFFICIAL LIQUIDATOR	January 14, 2020
ARATI SHIVAJI KOLI Vs. STATE OF MAHARASHTRA	June 9, 2020
ARBAAZ AHMED SHAIKH Vs. STATE OF MAHARASHTRA	March 11, 2020
ARCELOR MITTAL NIPPON STEEL INDIA LIMITED Vs. ESSAR HOUSE PRIVATE LIMITED	December 10, 2020
ARCHANA Vs. STATE OF MAHARASHTRA	October 28, 2020
ARCHANA SALASKAR Vs. STATE OF MAHARASHTRA	April 27, 2020
AREA MANAGER/SUB AREA MANAGER Vs. ANUSUYA NARSAYYA SIRSILLA	March 6, 2020
ARIF MOHD. RAHILLA Vs. STATE OF MAHARASHTRA	October 21, 2020
ARJUN Vs. STATE OF MAHARASHTRA	December 3, 2020
ARJUN Vs. STATE OF MAHARASHTRA	September 8, 2020
ARJUN Vs. STATE OF MAHARASHTRA	August 18, 2020
ARJUN Vs. STATE OF MAHARASHTRA	June 12, 2020
ARJUN AMOGSIDDHA SHELKE Vs. STATE OF MAHARASHTRA	December 17, 2020
ARJUN DASHRAT BHADE Vs. KALABAI KASHINATH KOTHIMBIRE AND ORS.	May 29, 2020
ARJUN JAY DESAI Vs. STATE OF MAHARASHTRA	December 14, 2020
ARKA Vs. KANGAROO KIDS EDUCATION LTD	October 12, 2020
ARNAB MANORANJAN GOSWAMI Vs. STATE OF MAHARASHTRA	November 7, 2020
ARNAB MANORANJAN GOSWAMI Vs. STATE OF MAHARASHTRA	November 9, 2020
ARNAB RANJAN GOSWAMI Vs. STATE OF MAHARASHTRA	June 30, 2020
ARPANA VIJAY MANORE Vs. VIJAY TUKARAM MANORE	December 9, 2020
ARSHAD FAIZAN SHAH Vs. STATE OF MAHARASHTRA	November 5, 2020
ARTHIK DURBAL MAHILA VIKAS PRASHIKSHAN SANSTHA Vs. GOPAL CHARANDAS DAWANDE	August 27, 2020
ARUMUGUM ARUNDATIYAR Vs. STATE OF MAHARASHTRA	August 5, 2020
ARUN Vs. STATE OF MAHARASHTRA	December 1, 2020
ARUN Vs. STATE OF MAHARASHTRA	October 27, 2020
ARUN Vs. SHAILENDRA	December 1, 2020
ARUN Vs. DIVISIONAL COMMISSIONER NAGPUR DIVISION	February 26, 2020
ARUN B. MISHRA Vs. NILESH SHAH	March 4, 2020
ARUN KUMAR RAMSWAROOP AGARWAL Vs. THE STATE OF MAHARASHTRA	July 17, 2020
ARUN NARAYAN DAAKHARE Vs. STATE OF MAHARASHTRA	March 12, 2020
ARUN RAMCHANDRA KALE Vs. STATE OF MAHARASHTRA	January 30, 2020
ARUN RAMKRUSHNA KOTANGALE Vs. ZILLA PARISHAD, BHANDARA	March 2, 2020
ARUN SHARMA Vs. ROXANN SHARMA	September 18, 2020
ARUN SHRIRAM DEVARE Vs. SUPERINTENDENT OF POLICE, DHULE	June 26, 2020
ARUN WAMANRAOJI KHODKE Vs. STATE OF MAHARASHTRA	July 27, 2020
ARUNA @ ARUN Vs. UNION OF INDIA	March 6, 2020
ARUNA SHIVRAJ ANUMULA Vs. STATE OF MAHARASHTRA	June 16, 2020
ARVIND Vs. STATE OF MAHARASHTRA	October 21, 2020
ARVIND Vs. STATE OF MAHARASHTRA	October 7, 2020
ARVIND ARJUN CHAUDHARI Vs. STATE OF MAHARASHTRA AND OTHERS	April 30, 2020
ARVIND JERAM KOTECHA Vs. PRABHUDAS DAMODAR KOTECHA	November 9, 2020
ARVIND N. KAMBLE Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI	October 6, 2020
ARVINDKUMAR BHAIYALAL SAHU Vs. STATE OF MAHARASHTRA	December 14, 2020
ASAHI INDIA GLASS LTD Vs. STATE OF MAHARASHTRA	December 17, 2020
ASAWARI ARVIND CHAVAN Vs. STATE OF MAHARASHTRA	March 11, 2020
ASHA KRISHNAJI KULKARNI Vs. STATE OF MAHARASHTRA	August 5, 2020
ASHA SHRICHAND RAHEJA Vs. PURSHOTTAM VISHANDAS RAHEJA	March 4, 2020
ASHABAI Vs. STATE OF MAHARASHTRA	May 29, 2020
ASHABAI SUBHASH KOLI Vs. STATE OF MAHARASHTRA	May 22, 2020
ASHISH KOLHE Vs. NETRA ASHISH KOLHE	December 17, 2020
ASHISH MADHUKAR MESHRAM Vs. STATE OF MAHARASHTRA	July 9, 2020
ASHISH SHIVKUMAR WANKHADE Vs. STATE OF MAHARASHTRA	February 4, 2020
ASHISH YADAV BHARAMBE Vs. STATE OF MAHARASHTRA	December 9, 2020
ASHOK Vs. SANJAY MANIKRAO YADGIRE	March 13, 2020
ASHOK Vs. UNION OF INDIA	January 27, 2020
ASHOK Vs. STATE OF MAHARASHTRA	October 8, 2020
ASHOK Vs. STATE OF MAHARASHTRA	June 2, 2020
ASHOK Vs. STATE OF MAHARASHTRA	November 4, 2020
ASHOK Vs. STATE OF MAHARASHTRA	November 5, 2020
ASHOK Vs. STATE OF MAHARASHTRA	December 15, 2020
ASHOK Vs. STATE OF MAHARASHTRA	December 3, 2020
ASHOK Vs. STATE OF MAHARASHTRA	September 3, 2020
ASHOK Vs. ASHWINI DIVORCEE	January 9, 2020
ASHOK ABARAO RABADE Vs. PRADEEP S/O BHAGWANTRAO BOKEY	February 27, 2020
ASHOK ANANDRAO ADHALRAO Vs. STATE OF MAHARASHTRA	March 18, 2020
ASHOK DEVMAN GANGURDE Vs. DAGU CHIMAN GANGURDE	July 2, 2020
ASHOK KHIANI Vs. MUNICIPAL CORPORATION OF GREATER MUMABI	October 19, 2020
ASHOK KONDAJI ROKADE Vs. STATE OF MAHARASHTRA	November 26, 2020
ASHOK KUMAR AND ORS. Vs. COMMISSIONER CGST AND CENTRAL EXCISE, NAVI MUMBAI COMMISSIONERATE AND ORS.	August 18, 2020
ASHOK KUNDLIK WARAT Vs. STATE OF MAHARASHTRA AND ANOTHER	July 9, 2020
ASHOK PUNDALIK GAVADE Vs. STATE OF MAHARASHTRA	December 18, 2020
ASHOK ROOPCHAND JAIN Vs. STATE OF MAHARASHTRA	March 4, 2020
ASHOK S/O BANSILALJI SAKLECHA Vs. STATE OF MAHARASHTRA	February 4, 2020
ASHOK S/O JETHANAND NAVANI Vs. JETHANAND S/O SUNDERDAS NAVANI	August 25, 2020
ASHOK SHALIKRAM JAISWAL Vs. SATYANARAYAN ROOPLAL JAISWAL	March 4, 2020
ASHOK SHANKARRAO DHAWAD Vs. STATE OF MAHARASHTRA	November 24, 2020
ASHOK SUVALAL LALWANI Vs. S. R. ABHALE	July 17, 2020
ASHOK TEJRAO TEPLE Vs. STATE OF MAHARASHTRA AND OTHERS.	July 21, 2020
ASHOK VISHUPANT MANKAR Vs. STATE OF MAHARASHTRA	December 16, 2020
ASHOK VITTHAL NACHANKAR Vs. VIJAY DATTARAM DESAI	March 12, 2020
ASHOKKUMAR Vs. STATE OF MAHARASHTRA	September 25, 2020
ASHT BHUJA NATH Vs. STATE OF MAHARASHTRA	January 20, 2020
ASHU DUTT Vs. ANEESHA DUTT	July 24, 2020
ASHU DUTT Vs. ANEESHA DUTT	September 15, 2020
ASHWIN SUDAM KHOBRAGADE Vs. SAPNA ASHWIN KHOBRAGADE	March 12, 2020
ASHWINI Vs. STATE OF MAHARASHTRA	May 22, 2020
ASHWINI Vs. STATE OF MAHARASHTRA AND OTHERS.	May 19, 2020
ASHWINI DAMODARRAO GHUGE Vs. STATE OF MAHARASHTRA AND OTHERS	July 20, 2020
ASHWINI DEVIDAS PAWAR Vs. SCHEDULED TRIBE CERTIFICATE SCRUTINY COMMITTEE	November 25, 2020
ASIAN SATELLITE BROADCAST PVT. LTD. Vs. INCOME TAX OFFICER, CIRCLE 6(1)(3)	September 28, 2020
ASID AMIR JAHAGIRDAR Vs. STATE OF MAHARASHTRA	November 24, 2020
ASLAM AMIN TADVI Vs. STATE OF MAHARASHTRA	December 3, 2020
ASMITA SACHIN SONONE Vs. SACHIN DASHRATH SONONE	October 27, 2020
ASRA CONSTRUCTIONS Vs. KALYAN KUTIR C-OPERATIVE HOUSING SOCIETY	February 5, 2020
ASSOCIATION OF INDIAN SCHOOLS Vs. STATE OF MAHARASHTRA	November 25, 2020
ASSOCIATION OF INDIAN SCHOOLS Vs. STATE OF MAHARASHTRA	December 4, 2020
ASSOCIATION OF INDIAN SCHOOLS Vs. STATE OF MAHARASHTRA	December 14, 2020
ASSOCIATION OF INDIAN SCHOOLS Vs. STATE OF MAHARASHTRA	December 9, 2020
ASSOCIATION OF INDIAN SCHOOLS Vs. STATE OF MAHARASHTRA	December 1, 2020
ATHAR KHAN Vs. STATE OF MAHARASHTRA	October 5, 2020
ATHARVA CONSTRUCTION Vs. STATE OF MAHARASHTRA	February 13, 2020
ATMARAM Vs. STATE OF MAHARASHTRA	June 17, 2020
ATMARAM S/O GANPAT MEDGOTTALWAR Vs. STATE OF MAHARASHTRA	July 17, 2020
ATUL Vs. STATE OF MAHARASHTRA	August 17, 2020
ATUL Vs. ADDITIONAL COMMISSIONER	March 3, 2020
ATUL @ BITTU DIPAK KALE. Vs. STATE OF MAH.	April 3, 2020
ATUL AAYRING BHOSALE Vs. STATE OF MAHARASHTRA	July 16, 2020
ATUL VINAYAK GAIKWAD Vs. STATE OF MAHARASHTRA	March 16, 2020
ATUL VINAYAK GAIKWAD Vs. STATE OF MAHARASHTRA	March 20, 2020
ATUL VINAYAK GAIKWAD Vs. STATE OF MAHARASHTRA	March 17, 2020
AUDUMBER NARAYAN WADADEKAR Vs. STATE OF MAHARASHTRA,	September 2, 2020
AURA JOHN D SOUZA Vs. UNION BANK OF INDIA	December 18, 2020
AVINASH Vs. ZILLA PARISHAD, AKOLA	July 13, 2020
AVINASH Vs. TAHSILDAR (REVENUE), MOREGAON	September 17, 2020
AVINASH Vs. STATE OF MAHARASHTRA	December 14, 2020
AVINASH BABURAO RAYATE Vs. STATE OF MAHARASTRA	January 31, 2020
AVINASH KISHORCHAND JAISWAL Vs. RAMMANDI DEOSTHAN, PAVNAR	April 27, 2020
AVINASH VISHWASRAO DESHMUKH Vs. STATE OF MAHARASHTRA	March 6, 2020
AVNEESH HARVANSH SINGH Vs. STATE OF MAHARASHTRA	January 17, 2020
AVNEESH HARVANSH SINGH Vs. STATE OF MAHARASHTRA	August 1, 2020
AWADHESH KUMAR PARAS NATH PATHAK Vs. STATE OF MAHARASHTRA	February 26, 2020
AXIS BANK LIMITED Vs. TALWALKARS HEALTH CLUBS LTD	January 14, 2020
AXIS TRUSTEE SERVICES LTD Vs. MT PREM MALA	October 19, 2020
AXIS TRUSTEE SERVICES LTD. Vs. M.T. PREM MALA	July 28, 2020
AZIZ KHAN MOHD. KHAN PATHAN Vs. STATE OF MAHARASHTRA	November 23, 2020
B.I.F.R. Vs. OFFICIAL LIQUIDATOR OF SWADESHI MILLS CO. LTD.	January 2, 2020
BABAN Vs. STATE OF MAHARASHTRA	March 9, 2020
BABAN POPAT DANGAT Vs. STATE OF MAHARASHTRA	October 29, 2020
BABANRAO LAKSHMANRAO PANDIT Vs. STATE OF MAHARASHTRA	September 22, 2020
BABARAO NAGORAO PATIL Vs. JOINT CHARITY COMMISSIONER	September 24, 2020
BABASAHEB SHAMGONDA PATIL Vs. STATE OF MAHARASHTRA	November 4, 2020
BABLU SHOUKAT KALAL Vs. STATE OF MAHARASHTRA	September 16, 2020
BABU Vs. DEPUTY INSPECTOR GENERAL PRISON	November 3, 2020
BABU Vs. STATE OF MAHARASHTRA	December 17, 2020
BABU BHAIRU OVHAL Vs. STATE OF MAHARASHTRA	April 30, 2020
BABU BHAU BHAGAT Vs. STATE OF MAHARASHTRA	October 12, 2020
BABURAO @ BABAN SARANGDHAR KHADE Vs. STATE OF MAHARASHTRA	May 12, 2020
BABURAO BHIMRAO CHAVAN Vs. STATE OF MAHARASHTRA	May 15, 2020
BABYBAI W/O PANDURANG MADANKAR Vs. GHELABHAI NARAYANJI SAKARIYA	March 17, 2020
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. LATA RAMDAS CHARI	July 23, 2020
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. CHANDAN TULSIDAS GAUTHANKAR	July 16, 2020
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. MATILDA FERNANDES AND ORS.	July 10, 2020
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. KAMESHWARI RAJENDRA SABNIS AND ORS.	July 23, 2020
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. MAHESH GUNDAPPA GOUDER	July 20, 2020
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD Vs. PUSHPA NARAYAN KHURDE	December 18, 2020
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD Vs. GANGA ALIAS GANGUBAI	July 16, 2020
BAJAJ ELECTRICALS LTD Vs. GOURAV BAJAJ AND ANR	March 3, 2020
BAJRANG PRALHAD AVATADE Vs. STATE OF MAHARASHTRA	December 17, 2020
BAL ASHA TRUST Vs. ALEXANDER BRYAN LIMBAUGH	December 22, 2020
BALAJI Vs. STATE OF MAHARASHTRA	March 6, 2020
BALAJI Vs. STATE OF MAHARASHTRA	September 7, 2020
BALAJI Vs. STATE OF MAHARASHTRA	September 2, 2020
BALAJI CHANDRAKANT BHAT JOSHI Vs. STATE OF MAHARASHTRA	March 16, 2020
BALAJI PARASRAM BODKHE Vs. STATE OF MAHARASHTRA	June 16, 2020
BALAN FLOREA Vs. STATE OF MAHARASHTRA	March 3, 2020
BALASAHEB Vs. STATE OF MAHARASHTRA	October 20, 2020
BALASAHEB Vs. STATE OF MAHARASHTRA	October 21, 2020
BALASAHEB Vs. STATE OF MAHARASHTRA	March 3, 2020
BALDEV KRISHNAN ASHTA Vs. STATE OF MAHARASHTRA	February 6, 2020
BALI Vs. STATE OF MAHARASHTRA	April 20, 2020
BALIRAM Vs. RAGHUNATH	February 26, 2020
BALIRAM Vs. GAJANAN	January 30, 2020
BALIRAM S/O NAMDEO BEDKE Vs. STATE OF MAHARASHTRA	August 3, 2020
BALKRISHNA RAJU MHASE Vs. STATE OF MAHARASHTRA & ORS.	May 22, 2020
BALKRUSHNA Vs. DATTA	January 3, 2020
BALLARD ESTATE Vs. CHAMPALAL VITHURAM JAJOO	April 27, 2020
BALLARPUR INDUSTRIES LIMITED Vs. STATE OF MAHARASHTRA	October 26, 2020
BALLARPUR INDUSTRIES LIMITED Vs. STATE OF MAHARASHTRA	March 6, 2020
BALLARPUR SEVA SAMITI Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION	December 9, 2020
BALSAHEB Vs. STATE OF MAHARASHTRA	August 13, 2020
BALU Vs. STATE OF MAHARASHTRA	March 11, 2020
BALU @ RAJENDRA BHIMSHA GAIKWAD Vs. STATE OF MAHARASHTRA	March 3, 2020
BALU BABAN BHOPI Vs. STATE OF MAHARASHTRA	October 23, 2020
BALU BABURAO KALE Vs. STATE OF MAHARASHTRA	May 26, 2020
BANDU Vs. STATE OF MAHARASHTRA	October 22, 2020
BANDU DAMU MASAL Vs. STATE OF MAHARASHTRA	December 9, 2020
BANTI Vs. STATE OF MAHARASHTRA	October 22, 2020
BANYAN TREE GROWTH CAPITAL L.L.C. Vs. AXIOM CORDAGES LIMITED	April 30, 2020
BAPUSAHEB Vs. STATE OF MAHARASHTRA	May 8, 2020
BAPUSAHEB GITARAM KARDILE Vs. STATE OF MAHARASHTRA	May 4, 2020
BAPUSAHEB LAXMAN DARANDALE Vs. STATE OF MAHARASHTRA	January 30, 2020
BASWARAJ Vs. MADEVI	March 4, 2020
BATYROV SHUKHRATBEK Vs. STATE OF MAHARASHTRA	June 12, 2020
BATYROV SHUKHRATBEK Vs. STATE OF MAHARASHTRA	August 21, 2020
BENEDITO MANUEL GONSALVES Vs. PEDRO CONCEISSAO MARIO GONSALVES	July 3, 2020
BENJIMAN VENKATESHWARLU ERAGADINNELLA Vs. STATE OF MAHARASHTRA	March 18, 2020
BENNETT, COLEMAN AND COMPANY LTD. AND ORS. Vs. GLOBAL INDIA ENTERTAINMENT PRODUCTION AND ORS.	January 7, 2020
BHAGABAI BHIVSAN DABHADE Vs. GIRJUBA LAHANU GODSE	March 11, 2020
BHAGAJI Vs. STATE OF MAHARASHTRA	October 20, 2020
BHAGATSINGH Vs. BHOJRAJ KANJI JOSHI	June 2, 2020
BHAGTAM Vs. STATE OF MAHARASHTRA	May 26, 2020
BHAGWAN Vs. STATE OF MAHARASHTRA	June 18, 2020
BHAGWAN Vs. JOINT CHARITY COMMISSIONER	October 7, 2020
BHAGWAN Vs. GOVERNMENT OF INDIA	December 2, 2020
BHAGWAN Vs. RAMDAS	January 6, 2020
BHAGWAN AMBAJI JAGTAP Vs. STATE OF MAHARASHTRA	December 10, 2020
BHAGWAN AMBAR SHINDE Vs. STATE OF MAHARASHTRA	September 15, 2020
BHAGWAN AMBAR SHINDE Vs. STATE OF MAHARASHTRA	November 18, 2020
BHAGWAN BHAU HULAWALE Vs. STATE OF MAHARASHTRA	September 9, 2020
BHAGWAN GANPAT MHATRE Vs. STATE OF MAHARASHTRA	December 14, 2020
BHAGWAN NARAYAN GHORPADE Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA PROJECT IMPLEMENTATION UNIT NASHIK	September 2, 2020
BHAGWAN PRATISTHAN Vs. BABANRAO DHAKNE VIDYALAYA	May 13, 2020
BHAGWAN RAMNATH DHATRAK Vs. STATE OF MAHARASHTRA	October 12, 2020
BHAGWAN S/O RAJARAM MESHRAM Vs. STATE OF MAHARASHTRA	January 4, 2020
BHAGWAT DADASAHEB LANDGE Vs. STATE OF MAHARASHTRA	September 9, 2020
BHAGWAT PUTALAYA PAWAR Vs. STATE OF MAHARASHTRA	September 22, 2020
BHAGYACHANDRA SHAMRAO SUKHTANKAR Vs. MANGALA YESHWANT KEWALE	January 28, 2020
BHALCHANDRA Vs. STATE OF MAHARASHTRA	December 16, 2020
BHALCHANDRA VASUDEO RAO Vs. THE MUNICIPAL CORPORATION OF GREATER MUMBAI	December 22, 2020
BHAMHADEO TUKARAM HARYAN Vs. UNION OF INDIA	January 21, 2020
BHANUDAS Vs. STATE OF MAHARASHTRA	February 14, 2020
BHANUDAS Vs. STATE OF MAHARASHTRA	October 20, 2020
BHANUDAS BABURAO PAWAR Vs. STATE OF MAHARASHTRA	November 4, 2020
BHANUDAS GOVINDA KHADSE Vs. STATE OF MAHARASHTRA	March 3, 2020
BHANUDAS S/O BHAGWAN GOTE Vs. VITTHAL S/O HARIBHAU GOTE	August 13, 2020
BHANUMATI JAISUKHBHAI BHUTA Vs. IVORY PROPERTIES & HOTELS PRIVATE LIMITED	January 28, 2020
BHARAT Vs. STATE OF MAHARASHTRA	December 8, 2020
BHARAT Vs. STATE OF MAHARASHTRA	September 9, 2020
BHARAT HOTELS LIMITED Vs. STATE OF GOA	March 9, 2020
BHARAT PETROLEUM CO. LIMITED Vs. BANSILAL	November 6, 2020
BHARAT PETROLEUM CORP. LTD. Vs. PETROLEUM WORKMENS UNION AND ORS.	January 7, 2020
BHARAT PETROLEUM CORPORATION Vs. CHAMPALAL VITHURAM JAJOO	April 27, 2020
BHARAT S/O VISHNUPRASAD AGRAWAL Vs. STATE OF MAHARASHTRA	October 26, 2020
BHARAT VISHWANATH RAMINWAR Vs. STATE OF MAHARASHTRA	March 17, 2020
BHARATBAI Vs. STATE OF MAHARASHTRA	July 9, 2020
BHARATEE BALAJI RAPATWAR Vs. STATE OF MAHARASHTRA	December 11, 2020
BHARATI Vs. SULTAN SINGH APARSINGH	July 24, 2020
BHARATI SACHIN JAISWAL Vs. STATE OF MAHARASHTRA	March 6, 2020
BHARATIYA ADHYATMIC SOCIETY Vs. STATE OF MAHARASHTRA	February 6, 2020
BHARATIYA KAMGAR KARMACHARI MAHASANGH Vs. LLOYDS LINE PIPES LTD.	February 21, 2020
BHARTI AXA GENERAL INSURANCE CO. LTD. Vs. MANOHAR ATMRAM PARDHI	February 5, 2020
BHARTI C. THAKKAR @ BHARTI CHETAN RATHOD Vs. VEERSHAIVA CO-OP. BANK LTD. & ORS.	February 3, 2020
BHASKAR Vs. STATE OF MAHARASHTRA	February 10, 2020
BHASKAR Vs. STATE OF MAHARASHTRA	December 4, 2020
BHASKAR JAGDEO ATOLE Vs. STATE OF MAHARASHTRA	June 12, 2020
BHASKAR NIMBA AMRUTSAGAR Vs. STATE OF MAHARASHTRA	March 4, 2020
BHASKAR UMAJI WAKODE Vs. STATE OF MAHARASHTRA	June 6, 2020
BHATU KASHINATH BHADANE Vs. STATE OF MAHARASHTRA	November 12, 2020
BHATU PRAKASH PATIL Vs. STATE OF MAHARASHTRA	May 29, 2020
BHATU S/O HIMMAT AKHADE Vs. STATE OF MAHARASHTRA	August 21, 2020
BHATULAL Vs. STATE OF MAHARASHTRA	September 24, 2020
BHAU DHARMA DIWANE Vs. STATE OF MAHARASHTRA	November 26, 2020
BHAURAO Vs. STATE OF MAHARASHTRA	November 3, 2020
BHAURAO S/O.SHRAWANJI MESHRAM Vs. THE STATE OF MAHARASHTRA	October 14, 2020
BHAUSAHEB DNYANDEV KHODVE Vs. STATE OF MAHARASHTRA	June 25, 2020
BHAUSAHEB WAMAN SHINDE Vs. STATE OF MAHARASHTRA	January 13, 2020
BHAVNA KISAN URADYA Vs. STATE OF MAHARASHTRA	March 16, 2020
BHIM ARMY Vs. STATE OF MAHARASHTRA	February 21, 2020
BHIMA Vs. STATE OF MAHARASHTRA	November 3, 2020
BHIMA @ BHIMRAO BABURAO DESHMUKH Vs. STATE OF MAHARASHTRA	December 9, 2020
BHIMA SHIVRAM SALUNKE Vs. STATE OF MAHARASHTRA	February 12, 2020
BHIMRAJ SAKHARAM KAKAD AND ANOTHER Vs. DATTATRAYA NANA KAKAD & OTHERS.	August 18, 2020
BHIMRAO MANIKRAO DHOLE Vs. THE STATE OF MAHARASHTRA	June 16, 2020
BHOGAWATI SAHAKARI SAKHAR KARKHANA, SHAHUNAGAR (PARITE) Vs. ANANDA ISHWARA KUMBHAR	January 9, 2020
BHOLANATH K GUPTA PROP OF DHANLAXMI BUILDERS Vs. ATTARKAUR MANSION CHSL	November 25, 2020
BHOLASINGH Vs. STATE OF MAHARASHTRA	October 19, 2020
BHOLASO Vs. STATE OF MAHARASHTRA	November 3, 2020
BHUSHAN MANOHAR SALUNKE Vs. THE SCHEDULED TRIBE CERTIFICATE SCRUTINY COMMITTEE, NANDURBAR	December 22, 2020
BHUSHAN NILKANTH DHAWANE Vs. STATE OF MAHARASHTRA	October 21, 2020
BIBHISHAN Vs. STATE OF MAHARASHTRA	December 15, 2020
BIBI KHATIJA Vs. STATE OF MAHARASHTRA	April 8, 2020
BIBISINGH Vs. STATE OF MAHARASHTRA	May 22, 2020
BIPIN BHIMSEN JADHAV Vs. STATE OF MAHARASHTRA	September 18, 2020
BIPIN VISHNU MORE Vs. STATE OF MAHARASHTRA	March 16, 2020
BISAN Vs. STATE OF MAHARASHTRA	August 24, 2020
BISLERI INTERNATIONAL PVT. LTD. Vs. LAXMIKANTA NAYAK	December 10, 2020
BISMILLAH GULAMGAUS Vs. BABY HUSSAIN SHEIKH	March 3, 2020
BOARD OF TRUSTEES OF THE PORT MUMBAI Vs. BARGE MADHWA AND ANR.	May 19, 2020
BOARD OF TRUSTEES OF THE PORT OF MUMBAI Vs. BHAGUBHAI BHIMRAO SHINDE AND ORS.	March 12, 2020
BOMBAY ENVIRONMENT ACTION GROUP Vs. VIJAY N. SURYAWANSHI	December 15, 2020
BORIVALI ANAMIKA NIWAS CHSL Vs. ADITYA DEVELOPERS	December 15, 2020
BOXSTER IMPEX PVT LTD Vs. UNION OF INDIA	September 22, 2020
BRAJESH KASLIWAL Vs. UNION BANK OF INDIA	September 29, 2020
BRIHAN MUMBAI ELECTRIC SUPPLY AND TRANSPORT UNDERTAKING Vs. SADASHIV DNYANDEO GAIKWAD	August 12, 2020
BRIJDA ROADLINES PVT LTD Vs. UNION TERRITORY OF DAMAN AND DIU	February 25, 2020
BURZIN DARUWALLA Vs. STATE OF MAHARASHTRA	December 17, 2020
C SHAMSUDDIN Vs. NOW REALTY VENTURES LLP	January 16, 2020
C. RADHAKRISHNAN Vs. RICHA CONSTRUCTION AND ASSOCIATES AND ORS.	January 16, 2020
C.H. SHARMA Vs. STATE OF MAHARASHTRA	March 23, 2020
C.H. SHARMA Vs. STATE OF MAHARASHTRA	March 30, 2020
C.H.SHARMA Vs. STATE OF MAHARASHTRA	April 8, 2020
CARLTON AND ORS. Vs. SONHIA AND ORS.	March 3, 2020
CARTINI INDIA LIMITED Vs. RADHIKA SAWANT	April 27, 2020
CATHOLIC URBAN CO-OPERATIVE CREDIT SOCIETY LTD. Vs. BAWATIS SALU MADATIS	January 24, 2020
CAVALIER TRADING PVT. LTD. AND ORS. Vs. DEPUTY COMMISSIONER OF INCOME TAX AND ORS.	January 31, 2020
CEAT LIMITED Vs. STATE OF MAHARASHTRA	March 16, 2020
CENTRAL BUREAU OF INVESTIGATION Vs. CHANDRAPPA NAGAPPA KEMBHAVI	February 3, 2020
CHAGANLAL TRIKAMDAS THAKKAR (SINCE DECEASED) JAYESH CHAGANLAL THAKKAR Vs. SHREE THANA HALAI LOHANA MAHAJAN TRUST	October 3, 2020
CHAIRMAN/CHIEF EXECUTIVE OFFICER, SANGLI DISTRICT PRIMARY TEACHERS CO-OP BANK LTD, SANGLI Vs. BABASAHEB MAHADEV PATIL	October 14, 2020
CHAITALI PANDIT SHELKE Vs. STATE OF MAHARASHTRA	December 11, 2020
CHAITANYA S/O. VITTHAL PAWAR Vs. STATE OF MAHARASHTRA	September 2, 2020
CHANDA DEEPAK KOCHHAR Vs. ICICI BANK LIMITED	March 5, 2020
CHANDAN Vs. STATE OF MAHARASHTRA	December 15, 2020
CHANDAN KUMAR NAGENDRA PRASAD Vs. CENTRAL BUREAU OF INVESTIGATION	March 11, 2020
CHANDAN SINGH Vs. KOKILABAI BALKRISHNA SALAME	December 2, 2020
CHANDRABAI W/O AMRUTA MIPULWAD Vs. SITARAM S/O BABA MIPULWAD	January 6, 2020
CHANDRABHAN Vs. STATE OF MAHARASHTRA	July 16, 2020
CHANDRADEV Vs. STATE OF MAHARASHTRA	October 20, 2020
CHANDRAKALA Vs. STATE OF MAHARASHTRA	November 5, 2020
CHANDRAKALABAI Vs. JINDAL TRANSPORT	January 21, 2020
CHANDRAKANT Vs. STATE OF MAHARASHTRA	February 28, 2020
CHANDRAKANT Vs. STATE OF MAHARASHTRA	December 9, 2020
CHANDRAKANT B. MALI Vs. STATE OF MAHARASHTRA	October 7, 2020
CHANDRAKANT BABURAO KHOSE AND ANOTHER Vs. BANSI HARIBA KUKAR	March 11, 2020
CHANDRASHEKHAR Vs. SUNITA	November 24, 2020
CHANDRASHEKHAR BABASAHEB SANAP Vs. GOVERNMENT OF MAHARASHTRA	November 26, 2020
CHANDRASHEKHAR RAGHAVAN PILLAI Vs. STATE OF MAHARASHTRA	December 4, 2020
CHANDRASHEKHAR UTTAM DANVE Vs. STATE OF MAHARASHTRA	July 16, 2020
CHANDU Vs. STATE OF MAHARASHTRA	July 7, 2020
CHANNEL MOTORS Vs. SKODA AUTO VOLKSWAGEN INDIA PRIVATE LIMITED	December 9, 2020
CHARANJEET CHANDERPAL Vs. DHARINI NARENDRA NAGDA	January 8, 2020
CHARANSINGH Vs. STATE OF MAHARASHTRA	November 25, 2020
CHARUDATTA S/O CHAPA SANDANSHIV Vs. STATE OF MAHARASHTRA	February 27, 2020
CHASE SECURITY SERVICES Vs. STATE OF GOA	March 11, 2020
CHERIANVARGHESE Vs. STATE OF MAHARASHTRA	August 20, 2020
CHETAN APPA KASAVE Vs. EDUCATION OFFICER (SECONDARY) ZILLA PARISHAD NASHIK	July 30, 2020
CHETAN PRABHAKAR RAJWADE Vs. STATE OF MAHARASHTRA	March 17, 2020
CHETAN S/O SURESH NINAVE Vs. STATE OF MAHARASHTRA	September 29, 2020
CHETANA SHANKAR MANAPURE Vs. BANDU	March 19, 2020
CHHANNOOLAL NAVIN VIDYA BHAVAN TEACHERS EDUCATION SOCIETY GANDHIBAGH Vs. STATE OF MAHARASHTRA THROUGH ITS SECRETARY	April 8, 2020
CHHAYA BABASAHEB SHELLAR Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI	October 16, 2020
CHIEF ENGINEER, LATUR ZONE & COMPETENT OFFICER Vs. NATHURAM	February 20, 2020
CHIEF EXECUTIVE OFFICER, ZILLA PARISHAD, AMRAVATI Vs. SAVITA NAGORAOJI KHANKHANE	March 11, 2020
CHINDU RAMCHANDRA BAWANE Vs. ASSISTANT CHARITY COMMISSIONER, CHANDRAPUR	September 22, 2020
CHIRAG CHANANI Vs. UNION OF INDIA	October 19, 2020
CHIRAG SUNDARLAL GUPTA Vs. THE STATE OF MAHARASHTRA AND ORS.	March 13, 2020
CHITRA Vs. STATE OF MAHARASHTRA	January 15, 2020
CHOWGULE INDUSTRIES PVT. LTD. Vs. KRISHNA SHRIKANT KUMBHAR	January 9, 2020
CHUNNILAL MADHO SAKHARE Vs. STATE OF MAHARASHTRA	December 16, 2020
CHUNNU Vs. STATE OF MAHARASHTRA	December 16, 2020
CHUTRARAM NEMARAM GEHLOT Vs. RAJARAM MAGHARAM TAK	December 10, 2020
CIPEL Vs. INDIAN OIL CORPORATION LTD	November 5, 2020
CITY & INDUSTRIAL DEVELOPMENT CORPORATION OF MAHARASHTRA LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX	July 29, 2020
CITY & INDUSTRIAL DEVELOPMENT CORPORATION OF MAHARASHTRA LTD Vs. GOVERNMENT OF INDIA	December 16, 2020
CIVIL APPELLATE JURISDICTION Vs. BHIWANDI NIZAMPUR MUNICIPAL CORPORATION	September 24, 2020
COMMISSIONER AMRAVATI MUNICIPAL CORPORATION, AMRAVATI Vs. B.S. SAWAI	January 3, 2020
COMMISSIONER OF CUSTOMS (II) Vs. POONAM COURIER PVT. LIMITED	November 3, 2020
COMMISSIONER OF CUSTOMS, CUSTOMS HOUSE, MARMAGOA Vs. SHREE BALAJI AUTOMOBILES	January 28, 2020
COMMISSIONER OF INCOME TAX Vs. MUMBAI METROPOLITAN REGION DEVELOPMENT AUTHORITY	January 24, 2020
COMMISSIONER OF INCOME TAX Vs. RISHABHDEV TACHNOCABLE LTD.	February 10, 2020
COMMISSIONER OF INCOME TAX Vs. VAMAN INTERNATIONAL PVT LTD	January 29, 2020
COMMISSIONER OF INCOME TAX Vs. ZUARI INDUSTRIES LTD	January 2, 2020
COMMISSIONER OF INCOME TAX Vs. BORKAR PACKAGING PRIVATE LIMITED	September 29, 2020
COMMISSIONER OF INCOME TAX Vs. V.M.SALGAONKAR BROTHERS PRIVATE LIMITED	October 13, 2020
COMMISSIONER OF INCOME TAX Vs. SESA GOA LTD	February 27, 2020
COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION) Vs. TAJ TV LTD.	February 6, 2020
COMMISSIONER OF INCOME TAX Â€ŒAAYKAR BHAVANÂ€ PATTO, PANAJI, GOA. Vs. GIGABYTE TECHNOLOGY (INDIA) LTD.	January 7, 2020
COMMISSIONER OF INCOME TAX KARNATAKA Vs. MUKHTAR MINERALS PRIVATE LIMITED, VERNA, GOA	September 28, 2020
COMMISSIONER OF INCOME TAX, AAYKAR BHAVAN, PATTO, PANAJI-GOA Vs. RAMACANTA VELINGKAR MINERALS	December 9, 2020
COMMISSIONER OF INCOME TAX, PANAJI, GOA Vs. SOCIEDADE DE FOMENTO INDUSTRIAL PVT LTD , MARGAO-GOA	October 22, 2020
COMMISSIONER OF INCOME TAX-12 MUMBAI Vs. RONAK PARIKH (HUF)	March 2, 2020
COMMISSIONER OF INCOME TAX-6 Vs. CHAWLA BROTHER PVT. LTD.	March 11, 2020
COMMISSIONER OF INCOME TAX-8 Vs. PASHUPATI GRANITES PVT. LTD.	February 12, 2020
COMMISSIONER OF INCOME-TAX Vs. SOCIEDADE DE FOMENTO INDUSTRIAL PVT. LTD.	November 6, 2020
COMMISSIONER,STATE EXCISE DEPARTMENT Vs. DATTATRAY REKHU RATHOD	October 22, 2020
COMMR. OF CUS., (II) AIRPORT SPECIAL CARGO Vs. LYNX EXPRESS PVT. LTD.	January 27, 2020
COMPUTER SOCIETY OF INDIA Vs. GAUTAM MAHAPATRA	March 11, 2020
CONCEICAO DCOSTA SON OF DIOGO DCOSTA Vs. BOARD OF TRUSTEES FOR THE MORMUGAO PORT	March 11, 2020
CONG LING Vs. UNION OF INDIA	November 5, 2020
COURT ON ITS OWN MOTION Vs. STATE OF MAHARASHTRA	November 25, 2020
COURT ON ITS OWN MOTION Vs. UNION OF INDIA	September 2, 2020
COURT ON ITS OWN MOTION Vs. UNION OF INDIA	September 17, 2020
COURT ON ITS OWN MOTION Vs. STATE OF MAHARASHTRA	September 5, 2020
CRYSTAL CONSTRUCTION COMPANY Vs. ADDITIONAL CONTROLLER OF STAMPS	May 22, 2020
CRYSTAL MARINE SOLUTIONS Vs. 1 CREST MERCURY ONE	December 2, 2020
CUNCOLIM MUNICIPAL COUNCIL Vs. WILSON FERNANDES	March 16, 2020
CUSTODIO DIAS Vs. STATE OF GOA	February 21, 2020
CVS INFRASTRUCTURE PVT. LIMITED Vs. HAZEL MERCANTILE LIMITED	March 20, 2020
CYRONE RODRIGUES Vs. STATE OF GOA	July 8, 2020
D.B.R. CONSTRUCTIONS PVT. LTD. Vs. INSPECTOR GENERAL OF REVENUE	February 6, 2020
DADA Vs. STATE OF MAHARASHTRA	May 22, 2020
DADA @ ANIL S/O. NAVNATH MURKUTE Vs. STATE OF MAHARASHTRA	August 10, 2020
DADAJI PUNJARAM KHAIRNAR Vs. STATE OF MAHARASHTRA	June 9, 2020
DADARAO SHRIPAT THORAT Vs. STATE OF MAHARASHTRA	March 3, 2020
DADASAHEB Vs. STATE OF MAHARASHTRA	October 19, 2020
DADDY Vs. STATE OF MAHARASHTRA	December 4, 2020
DADU NEMISHA BALWAN Vs. SADIK MALIKSO BARGIR	March 12, 2020
DAGADU Vs. STATE OF MAHARASHTRA	December 17, 2020
DAINIK MATRUBHUMI Vs. MADHUSUDAN GOVINDRAO KULKARNI	January 28, 2020
DAMODAR Vs. STATE OF MAHARASHTRA	January 23, 2020
DAMODHAR Vs. UNION OF INDIA	June 19, 2020
DARASINGH ALIAS MARUTI ALIAS DAIJI VAKILYA BHOSALE Vs. STATE OF MAHARASHTRA	November 6, 2020
DARSHAN CHANDRAVILAS BHAMARE Vs. STATE OF MAHARASHTRA AND ORS.	January 31, 2020
DARSHAN RAJESH PATEL Vs. STATE OF MAHARASHTRA	December 10, 2020
DARYAPUR SHETKARI SAHAKARI GINNING AND PRESSING FACTORY Vs. ASSISTANT COMMISSIONER OF INCOME TAX, AMRAVATI CIRCLE, AMBAPETH	November 24, 2020
DARYAPUR SHETKARI SAHAKARI GINNING AND PRESSING FACTORY Vs. ASSISTANT COMMISSIONER OF INCOME TAX, AMRAVATI	October 16, 2020
DASHRATH Vs. STATE OF MAHARASHTRA	July 14, 2020
DASHRATH Vs. STATE OF MAHARASHTRA	October 14, 2020
DASHRATH Vs. HARISHCHANDRA	April 27, 2020
DASHRATH Vs. KAMTAPRASAD	September 8, 2020
DATTA Vs. STATE OF MAHARASHTRA	December 2, 2020
DATTA Vs. STATE OF MAHARASHTRA	September 24, 2020
DATTAHARI BALAJI SAWANT Vs. STATE OF MAHARASHTRA	July 2, 2020
DATTARAM H. MOHITE Vs. M.C.G.M.	December 8, 2020
DATTARAO Vs. STATE OF MAHARASHTRA	May 29, 2020
DATTATRAY AMBO MHATRE Vs. STATE OF MAHARASHTRA	January 20, 2020
DATTATRAY SUBHASH KHOMNE Vs. STATE OF MAHARASHTRA	October 27, 2020
DATTATRAYA Vs. STATE OF MAHARASHTRA	November 3, 2020
DATTATRAYA JAGANNATHRAO ZOMBADE Vs. STATE OF MAHARASHTRA	November 24, 2020
DATTATRAYA NAMDEV BHADE Vs. STATE OF MAHARASHTRA	October 13, 2020
DATTATRYA RAGHO DEORE Vs. STATE OF MAHARASHTRA	December 16, 2020
DAULAT ARJUN DOIFODE Vs. STATE OF MAHARASHTRA	January 31, 2020
DAYALU DHANRAJ RAIBOLE Vs. STATE OF MAHARASHTRA	January 8, 2020
DB VIEW INFRACON PRIVATE LIMITED Vs. DYNAMIX SECURITIES	June 16, 2020
DEELIP HANUMANT KHODVE Vs. STATE OF MAHARASHTRA	October 16, 2020
DEELIP VIJAYKUMAR KOTECHA Vs. JALGAON PEOPLES CO-OPERATIVE BANK LTD.	August 20, 2020
DEENESH Vs. STATE OF MAHARASHTRA	June 16, 2020
DEEPA BHAGATSINGH JINA Vs. BHOJRAJ KANJI JOSHI ALIAS BANDU JOSHI	June 2, 2020
DEEPAK Vs. STATE OF MAHARASHTRA	July 9, 2020
DEEPAK Vs. STATE OF MAHARASHTRA	August 18, 2020
DEEPAK DEVENDRA GAVALI Vs. STATE OF MAHARASHTRA	December 8, 2020
DEEPAK DHONDIBA DESHMUKH Vs. STATE OF MAHARASHTRA	December 10, 2020
DEEPAK KUMAR GANESH RAI MANTO Vs. STATE AND ORS.	October 7, 2020
DEEPAK MAGAN MARATHE Vs. STATE OF MAHARASHTRA	March 4, 2020
DEEPAK NAMDEV MASUGADE Vs. STATE OF MAHARASHTRA	December 10, 2020
DEEPAK NITRITE LTD Vs. SARA CHEMICALS & CONSULTANTS	January 7, 2020
DEEPAK S/O. PRAKASH POREY Vs. STATE OF MAHARASHTRA	February 25, 2020
DEEPAK T. KAUL Vs. CHAIRMAN, SANJEEVANI VIDHYALAYA TRUST	January 9, 2020
DEEPAK UMAKANT MATHPATI Vs. LATUR MUNICIPAL CORPORATION	October 23, 2020
DEEPAK VASANTRAO KUMBHARE Vs. JAYA DIPAK KUMBHARE	May 5, 2020
DEEPAKKUMAR DULICHAND JAIN Vs. STATE OF MAHARASHTRA	November 4, 2020
DEEPALI PRAKASH TIRLOTKAR Vs. STATE OF MAHARASHTRA	December 16, 2020
DEEPMALA RAMAKANT BHALERAO Vs. STATE OF MAHARASHTRA	March 4, 2020
DEODUTTA GANGADHAR MARATHE Vs. STATE OF MAHARASHTRA	April 21, 2020
DEODUTTA GANGADHAR MARATHE Vs. STATE OF MAHARASHTRA	January 31, 2020
DESIREE M THAKUR Vs. APPROPRIATE AUTHORITY	February 13, 2020
DEVAJI BHAI LADABHAI PATEL Vs. CHANDRAKANT RATILAL MEHATA	December 4, 2020
DEVANAND S/O TARAKRAM BHAGAT Vs. STATE OF MAHARASHTRA	July 10, 2020
DEVASHRI NIRMAN LLP AND ORS. Vs. ASSISTANT COMMISSIONER OF INCOME TAX AND ORS.	November 26, 2020
DEVENDRA ANANDRAO THAWALE Vs. UMESH GHANSHYAM CHANDAK	September 14, 2020
DEVIDAS Vs. STATE OF MAHARASHTRA	October 6, 2020
DEVIDAS S/O. SUPADA GAVAI Vs. STATE OF MAHARASHTRA	January 7, 2020
DEVILAL KURMI Vs. STATE	November 11, 2020
DEVKUMAR GOPALDAS AGGARWAL AND ORS. Vs. THE BOARD OF TRUSTEES OF THE PORT OF MUMBAI AND ORS.	June 9, 2020
DEVMANI THAKKAR Vs. STATE OF MAHARASHTRA	November 2, 2020
DEVYANI Vs. STATE OF MAHARASHTRA	March 5, 2020
DEXTER FERNANDES Vs. STATE OF GOA	November 7, 2020
DHANAJI GANPATRAO JADHAV Vs. STATE OF MAHARASHTRA	March 16, 2020
DHANAJI RAMBHAU SATPUTE Vs. STATE OF MAHARASHTRA	November 5, 2020
DHANANJAY Vs. STATE OF MAHARASHTRA	October 29, 2020
DHANANJAY MOHAN DESHMUKH Vs. SUB-DIVISIONAL OFFICER	November 27, 2020
DHANANJAY RAMBHAV AUNDHEKAR Vs. STATE OF MAHARASHTRA	February 20, 2020
DHANRAJ BAJIRAO PATIL Vs. STATE OF MAHARASHTRA.	June 9, 2020
DHARAMPAL PREMCHAND LTD. Vs. STATE OF MAHARASHTRA	November 3, 2020
DHARAMPAL SINGH DAHIYA Vs. B.A. DASANNACHARYA AND ORS.	November 6, 2020
DHARGALKAR TECHNOESIS (I) PVT LTD Vs. MUMBAI METROPOLITAN REGIONAL DEVELOPMENT AUTHORITY	December 3, 2020
DHARMANATH Vs. STATE OF MAHARASHTRA	June 16, 2020
DHARMESH VASANTRAI SHAH Vs. RENUKA PRAKASH TIWARI	June 9, 2020
DHARMSHI D. BHANUSHALI & ORS. Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI & ORS.	March 2, 2020
DHAVAL DIYORA Vs. UNION OF INDIA	November 5, 2020
DHEERAJ WADHAWAN Vs. CENTRAL BUREAU OF INVESTIGATION	November 4, 2020
DHIRAJ Vs. STATE OF MAHARASHTRA	June 18, 2020
DHIRAJKUMAR Vs. STATE OF MAHARASHTRA	March 5, 2020
DHIRENDRA ALIAS Vs. STATE OF MAAHARASHTRA	March 20, 2020
DHONDIBA IRBA NAMWAD Vs. STATE OF MAHARASHTRA	February 27, 2020
DHONDOPANT ALIAS HARIBHAU S/O KESHAORAO PAITHANKAR Vs. PRAKASH VITTHALRAO PAITHANKAR	January 23, 2020
DHONDU LAXMAN BAGUL Vs. STATE OF MAHARASHTRA	December 22, 2020
DHONDURAM BHIKU TAMBE Vs. STATE OF MAHARASHTRA	October 28, 2020
DIANA BUILDWELL PRIVATE LIMITED Vs. M/S STERLING HOLIDAY RESORTS (INDIA) LTD.	June 2, 2020
DIGAMBAR Vs. KASHIBAI	February 13, 2020
DIGAMBAR Vs. STATE OF MAHARASHTRA	October 29, 2020
DIGAMBAR KAMAT Vs. JOINT DIRECTOR (PJZO), DIRECTORATE OF ENFORCEMENT, GOVERNMENT OF INDIA	October 26, 2020
DILIP Vs. STATE OF MAHARASHTRA	June 12, 2020
DILIP B. RAJA Vs. SHREE ARIHANT APARTMENT CO-OP HOUSING SOCIETY	May 19, 2020
DILIP BUILDCON LTD. AND ORS. Vs. WESTERN COALFIELDS LIMITED	May 26, 2020
DILIP GANPATI DESAWALE Vs. STATE OF MAHARASHTRA	March 16, 2020
DILIP KHUSHALCHAND (SRISRIMAL) JAIN Vs. HARDIK DEEPAKBHAI RAMANI	February 5, 2020
DILIP KISHOR BAWISKAR Vs. STATE OF MAHARASHTRA	February 5, 2020
DILIP MOHAN DESAI Vs. STATE OF MAHARASHTRA	December 16, 2020
DILIP NAMDEO GADE Vs. STATE OF MAHARASHTRA	November 26, 2020
DILIP NIVRUTTI JADHAV Vs. STATE OF MAHARASHTRA	December 18, 2020
DILIP RAMBHAU WADAL Vs. BHARTI PRAVIN PARSE	November 6, 2020
DILIP S SHETYE Vs. STATE SENTENCE REVIEW BOARD, CHIEF SECRETARY, GOVT OF GOA	March 3, 2020
DILIP S. SHETYE Vs. INSPECTOR GENERAL OF PRISONS	February 28, 2020
DILIP S.SHETYE Vs. STATE SENTENCE REVIEW BOARD	November 6, 2020
DILIP VENISHANKAR VASOO Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI	November 5, 2020
DILIP VENISHANKARVASSO Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI	November 4, 2020
DILIP VENISHANKARVASSO AND ORS. Vs. STATE OF MAHARASH TRA	October 28, 2020
DILIP VOICUNTO SINAI BOBO Vs. VOICUNTO XABULI SINAI BOBO (SINCE DECEASED)	September 10, 2020
DIMPLE Vs. MAHARASHTRA STATE DENTAL COUNCIL	January 10, 2020
DINESH Vs. DEPUTY INSPECTOR GENERAL PRISON	November 5, 2020
DINESH Vs. SUPERINTENDENT OF POLICE	November 23, 2020
DINESH Vs. STATE OF MAHARASHTRA	December 17, 2020
DINESH Vs. STATE OF MAHARASHTRA	August 10, 2020
DINESH BABURAO KOTANGALE Vs. KAMAL PRABHAKAR GONNADE	December 1, 2020
DINESH GOVIND PATIL Vs. STATE OF MAHARASHTRA	November 2, 2020
DINESH NANJI SHAH Vs. STATE OF MAHARASHTRA	November 4, 2020
DINESH SANTLAL YADAV Vs. DIVISIONAL COMMISSIONER, KONKAN DIVISION	October 21, 2020
DINKAR RAJANNA VANGGA Vs. NARSAMMABAI RAJANNA VANGGA	March 4, 2020
DINYAR KEKI BHARUCHA Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI	March 12, 2020
DIPAK BHASKAR RANE Vs. STATE OF MAHARASHTRA	May 12, 2020
DIPAK HIMMATRAO PATIL Vs. STATE OF MAHARASHTRA	October 14, 2020
DIPAK VYANKATRAO YADAV Vs. STATE OF MAHARASHTRA	June 19, 2020
DIPALI MAROTIRAO CHILKAWAR THR FATHER AND NATURAL Vs. STATE OF MAHARASHTRA	November 6, 2020
DIPESH UTTAM SAWANT Vs. UNION OF INDIA	October 7, 2020
DIRECOTRATE OF ENFORCEMENT Vs. STATE OF MAHARASHTRA	December 7, 2020
DIRECTOR (PERSONNEL), WCL HEAD OFFICE Vs. SADASHIV SITTIDIN GUPTA	January 24, 2020
DIRECTOR, HEALTH SERVICES SECRETARIAT Vs. RAVIKIRAN S/O KANHU THAKARE	January 30, 2020
DIRECTORATE OF SPORTS AND YOUTH AFFAIRS, CAMPAL PANAJI, GOA Vs. SURAJ T. NAIK	January 10, 2020
DISHA SAMJIK BAHUDDESHIYA MAHILA MANDALS Vs. STATE OF MAHARASHTRA	November 23, 2020
DIVISIONAL CONTROLLER, M.S.R.T.C. Vs. SHRIRAM SURYABHAN JADHAV	March 5, 2020
DIVISIONAL MANAGER Vs. KALIM KHA	January 4, 2020
DIVISIONAL MANAGER F.D.C.M. WEST CHANDA PROJECT DIVISION Vs. NILKANTH S/O MOTIRAM NANNAWARE	January 22, 2020
DIVYA SURESH NAIDU Vs. SCHEDULED TRIBE CERTIFICATE SCRUTINY COMMITTEE	June 30, 2020
DNYANBA Vs. VARSHA	June 12, 2020
DNYANDEO Vs. STATE OF MAHARASHTRA	October 27, 2020
DNYANDEO Vs. NIVRUTI GOVIND KOLEKAR	October 9, 2020
DNYANDEO PUNJAJI SABE (INJAIL) Vs. STATE OF MAHARASHTRA	August 31, 2020
DNYANESHWAR Vs. STATE OF MAHARASHTRA	August 17, 2020
DNYANESHWAR Vs. STATE OF MAHARASHTRA	November 24, 2020
DNYANESHWAR Vs. STATE OF MAHARASHTRA	April 30, 2020
DNYANESHWAR Vs. STATE OF MAHARASHTRA	March 11, 2020
DNYANESHWAR ARJUN BHAGWAT Vs. STATE OF MAHARASHTRA	October 6, 2020
DNYANESHWAR ARJUN SURYAWANSHI Vs. STATE OF MAHARASHTRA	March 9, 2020
DNYANESHWAR NARSO NAIK Vs. STATE OF GOA	December 11, 2020
DNYANESHWAR VISHWANATH BORADE Vs. SAIBABA SANSTHA VISHWASTHA VYAVSTHA	August 31, 2020
DNYANOBA Vs. ASHOK AND ORS.	February 26, 2020
DNYANOHBA D. DHAMDHERE Vs. STATE OF MAHARASHTRA	October 23, 2020
DOMBIVLI NAGARI SAHAKARI BANK LTD Vs. NIL	March 5, 2020
DR. BINU VARGHESE Vs. STATE OF MAHARASHTRA	June 19, 2020
DR. JOE DSOUZA Vs. STATE OF GOA	February 26, 2020
DR. KESHAV BALIRAM HEDGEWAR PARYAYI Vs. STATE OF MAHARASHTRA	September 23, 2020
DR. MANISHA D/O TOTARAM PATIL Vs. STATE	July 9, 2020
DR. SANJAY LAXMAN PAWAR Vs. GOVERNMENT OF MAHARASHTRA	September 26, 2020
DR. SHRIRAM BHUSKUTE Vs. STATE OF MAHARASHTRA	October 16, 2020
DR.SANCHIT MOHAN Vs. STATE OF MAHARASHTRA	October 9, 2020
DULAR MUNDA, MAJOR OF AGE Vs. STATE OF GOA	January 9, 2020
DUNCAN ENGINEERING LTD. Vs. AJAY C. SHELKE	October 5, 2020
DUNHILL DOME CO-OP HSG SOCIETY LTD Vs. MANUEL MERGULHAO	October 5, 2020
DUNHILL DOME CO-OP. HOUSING SOCIETY LTD Vs. MANUEL MERGULHAO	December 9, 2020
DURGA Vs. BHAGYASHREE	October 14, 2020
DURGAIYA POCHAM SULLEWAR Vs. ARUNA, W/O. DURGAIYA POCHAM SULLEWAR	December 15, 2020
DURGAN ROMEN LAXMAN Vs. STATE OF MAHARASHTRA	March 18, 2020
DUST BLOWERS Vs. REGIONAL LABOUR COMMISSIONER	January 8, 2020
DYANOBA VITTHAL JAGTAP Vs. STATE OF MAHARASHTRA	March 11, 2020
DYNA ESTATE PVT. LTD. Vs. STATE OF MAHARASHTRA	December 22, 2020
EBRAHIM MOHD. IQBAL LAKDAWALA Vs. STATE OF MAHARASHTRA	October 21, 2020
EDELWEISS STRESSED AND TROUBLED ASSETS REVIVAL FUND - 1 Vs. BLUE BLENDS (INDIA) LIMITED	October 13, 2020
EEPC INDIA Vs. ADDITIONAL COMMISSIONER, KONKAN DIVISION, MUMBAI	May 19, 2020
EJAHAR ALI HASAN SHAH Vs. STATE OF MAHARASHTRA	March 11, 2020
EJAJ Vs. STATE OF MAHARASHTRA	August 14, 2020
EKBAL Vs. STATE OF MAHARASHTRA	November 24, 2020
EKNATH @ SOMNATH Vs. STATE OF MAHARASHTRA	September 18, 2020
EKNATH DHARMA DIWANE Vs. STATE OF MAHARASHTRA	December 10, 2020
EKNATH TUKARAMJI PISE Vs. RAMA KAWADUJI BHENDE	September 17, 2020
ELAF TOURS AND TRAVELS Vs. UNION OF INDIA	November 26, 2020
ELIZABETH BENJAMIN JOSEPH AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.	December 11, 2020
ELVIS OLEGARIO GOMES Vs. STATE OF GOA	January 31, 2020
EMAMI LIMITED Vs. HINDUSTAN UNILEVER LIMITED	July 27, 2020
EMERALD WOOLLEN MILLS PRIVATE LIMITED Vs. HANUMAN DEVELOPERS	January 3, 2020
EMI INFRASTRUCTURE PRIVATE LTD Vs. TATA MOTORS FINANCE SOLUTIONS LTD.	March 18, 2020
ENDEMOL SHINE NEDERLAND PRODUCTIES B.V. AND ORS. Vs. ANDAMAN XTASEA EVENTS PRIVATE LIMITED AND ORS.	February 21, 2020
EPIROC MINING INDIA LIMITED Vs. MINERAL EXPLORATION CORP. LTD.	March 12, 2020
ERISTO ZUZARTE Vs. CHIEF ELECTRICAL ENGINEER, ELECTRICITY DEPARTMENT, VIDYUT BHAWAN	October 12, 2020
ESSAR SHIPPING LIMITED Vs. COMMISSIONER OF INCOME-TAX, CITY III, MUMBAI	March 5, 2020
ESSDEE INDUSTRIES Vs. ESBEE EECTROTECH LLP	December 14, 2020
EUROTEX INDUSTRIES AND EXPORTS LTD. Vs. ADDITIONAL COMMISSIONER OF LABOUR-CUM-SPECIFIED	February 25, 2020
EVONIK INDIA PVT LTD Vs. RELIABLE SPACES PVT LTD	October 19, 2020
EXECUTIVE ENGINEER Vs. VITHAL NARAYAN DESHMUKH	November 6, 2020
EXECUTIVE ENGINEER Vs. TIRTHMALA GAUTAM KHADSE	March 12, 2020
EXECUTIVE ENGINEER Vs. ASHOK DATTATRAY GANJEWAR & ANR	July 9, 2020
EXECUTIVE ENGINEER Vs. BHIKABAI SITARAM KHODKE AND OTHERS	June 30, 2020
EXECUTIVE ENGINEER, BEED IRRIGATION DIVISION Vs. ASHABAI NARAYAN GHADGE	February 12, 2020
EXECUTIVE ENGINEER, MAHARASHTRA STATE Vs. PIONEER ESTATE CORPORATION	February 5, 2020
EXECUTIVE ENGINEER, MINOR IRRIGATION DEPTT. Z.P. AKOLA Vs. GORAKSHAN SANSTHA, A REGISTERED PUBLIC TRUST AND ANOTHER	May 26, 2020
EXIM INCORPORATION Vs. UNION OF INDIA	December 9, 2020
EZZAKK SHASHIKUMAR NAIK Vs. STATE OF MAHARASHTRA	October 7, 2020
FAIYAZ Vs. STATE OF MAHARASHTRA	December 8, 2020
FARAZ MOHD. RAFIQ PANSARI Vs. STATE OF MAHARASHTRA	November 25, 2020
FARIDA BEGAM Vs. ACHARYA NARAYAN JANARDHAN	October 19, 2020
FARUK Vs. STATE OF MAHARASHTRA	September 14, 2020
FATHER JEROME GONSALVES S. J. Vs. STATE OF MAHARASHTRA	October 1, 2020
FAZAL KHALIL AHEMAD SHAIKH Vs. NANDKISHOR RAMNIVASJI AGRAWAL	June 12, 2020
FAZAL MEHMUD JILANI DAFEDAR Vs. STATE OF MAHARASHTRA	November 26, 2020
FEDERATION OF ALL MAHARASHTRA PETROL DEALERS ASSOCIATION Vs. UNION OF INDIA	November 12, 2020
FEDERATION OF ALL MAHARASHTRA PETROLEUM DEALERS ASSOCIATION Vs. UNION OF INDIA	September 29, 2020
FERMI SOLARFARMS PVT LTD. THANE Vs. NABIBAI HARSING RATHOD	October 14, 2020
FEROZKHAN JABBARKHAN PATHAN & ANR. Vs. STATE OF MAHARASHTRA & ANR.	February 14, 2020
FILM AND TELEVISION PRODUCERS GUILD OF INDIA LTD. & ANOTHER Vs. UNION OF INDIA & ANOTHER	February 26, 2020
FILM AND TELEVISION PRODUCERS GUILD OF INDIA LTD Vs. UNION OF INDIA	January 30, 2020
FIROZ MUSLIM JAMBURA Vs. STATE OF MAHARASHTRA	October 8, 2020
FLEMINGO (DUTY FREE SHOP) PVT. LTD. Vs. DEPUTY COMMISSIONER OF CUSTOMS (P)	February 17, 2020
FLIPKART INDIA PVT.LTD. Vs. FLIPKART INDIA PVT.LTD & ANR.	May 26, 2020
FRITO-LAY NORTH AMERICA Vs. BALAJI WAFERS PVT LTD	January 21, 2020
G. M. TAORI CENTRAL INDIA INSTITUTE OF MEDICAL SCIENCES Vs. DILIP GAJANAN KHEDIKAR	December 11, 2020
GAHININATH LAHU PANDIT Vs. STATE OF MAHARASHTRA	March 5, 2020
GAJANAN Vs. STATE OF MAHARASHTRA	November 4, 2020
GAJANAN Vs. SUPERINTENDENT OF CENTRAL PRISON, NAGPUR	July 10, 2020
GAJANAN Vs. STATE OF MAHARASHTRA	December 17, 2020
GAJANAN Vs. STATE OF MAHARASHTRA	October 22, 2020
GAJANAN Vs. STATE OF MAHARASHTRA	August 28, 2020
GAJANAN Vs. STATE OF MAHARASHTRA	August 6, 2020
GAJANAN Vs. STATE OF MAHARASHTRA	August 20, 2020
GAJANAN Vs. STATE OF MAHARASHTRA	March 2, 2020
GAJANAN JAGDEO KAMBLE Vs. STATE OF MAHARASHTRA	July 23, 2020
GAJANAN SHAHU KERIPALE Vs. STATE OF MAHARASHTRA	April 30, 2020
GAJANAN WAMANRAO BHONGAL Vs. STATE OF MAHARASHTRA	December 18, 2020
GAJANAN YADAVRAI PANKADE Vs. ALKA	May 5, 2020
GAJENDRA S/O VIJAYRAO GHODKAR Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION, AMRAVATI	January 20, 2020
GANDHAR OIL REFINERY INDIA LTD Vs. STATE OF MAHARASHTRA	January 13, 2020
GANESH Vs. STATE OF MAHARASHTRA	August 20, 2020
GANESH Vs. STATE OF MAHARASHTRA	December 4, 2020
GANESH Vs. STATE OF MAHARASHTRA	November 24, 2020
GANESH ASHOK PATHARE Vs. STATE OF MAHARASHTRA	April 3, 2020
GANESH BACHHU VALVI Vs. STATE OF MAHARASHTRA	December 8, 2020
GANESH BENZOPLAST LIMITED Vs. UNION OF INDIA	September 2, 2020
GANESH BHANUDAS TEPLE Vs. STATE OF MAHARASHTRA	December 14, 2020
GANESH ENGINEERING COMPANY Vs. MAHARASHTRA STATE ELECTRICITY TRANSMISSION CO. LTD.	December 15, 2020
GANESH JAIRAM JAGDALE Vs. STATE OF MAHARASHTRA AND ORS.	December 11, 2020
GANESH KASHIRAM Vs. SANTOSH CHOTURAM MOGARE	February 7, 2020
GANESH KISAN NAVALE Vs. STATE OF MAHARASHTRA	January 16, 2020
GANESH MURAIYYA LODELLIWAR Vs. STATE OF MAHARASHTRA	January 27, 2020
GANESH MURGESH BAJANTRI Vs. STATE OF MAHARASHTRA	October 9, 2020
GANESH NAMDEV VALSE Vs. STATE OF MAHARASHTRA	December 18, 2020
GANESH PANDURANG JADHAO / SHANKAR KANHAIYALAL LALWANI Vs. STATE OF MAHARASHTRA	October 15, 2020
GANESH SUDHIR KHARADE Vs. DIVISIONAL COMMISSIONER	January 20, 2020
GANESH SUKHDEV PATIL Vs. STATE OF MAHARASHTRA	March 9, 2020
GANESH SURESH KAMBLE Vs. POOJA GANESH KAMBLE	July 23, 2020
GANESH SURYAKANT GUNDALE Vs. STATE OF MAHARASHTRA	August 31, 2020
GANESH V. WAGH & ORS Vs. DATTU G. SAVKAR & ORS.	December 11, 2020
GANGABAI SHIVADAS PATIL AND ORS. Vs. SHANTABAI JAGANNATH PATIL AND ORS.	February 25, 2020
GANGADHAR NARSINGAS AGRAWAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 4, 2020
GANGARAM Vs. STATE OF MAHARASHTRA	October 14, 2020
GANGARAM RAMBHAU DOIPHODE Vs. D KUMAR NAIDU	February 20, 2020
GANGUBAI Vs. MAHADU	April 27, 2020
GANPAT Vs. STATE OF MAHARASHTRA	December 2, 2020
GANPAT BAJIRAO JAGTAP Vs. DISTRICT COLLECTOR	November 27, 2020
GARGACHARYA MAHADEO SANSTHAN Vs. STATE OF MAHARASHTRA	March 5, 2020
GARODIA AUTOMOBILES PVT LTD Vs. FCA INDIA AUTOMOBILES PVT LTD	March 2, 2020
GASTON TOMICA DSILVA Vs. FABIO ALEXINHO MASCARENHAS	December 4, 2020
GASTON TOMICA DSILVA Vs. NOEL PINTO	December 4, 2020
GATEWAY DISTRIPARKS LIMITED Vs. RANJIV KUMAR BHASIN	March 2, 2020
GATEWAY LEASING PVT. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX	March 11, 2020
GAURAKSHAN SANSTHA Vs. COLLECTOR WARDHA, WARDHA	September 8, 2020
GAURAV Vs. STATE OF MAHARASHTRA	May 19, 2020
GAURAV TRIYUGI SINGH Vs. INCOME TAX OFFICER	January 22, 2020
GAURI VENKATRAMAN Vs. VASANTRAO	January 28, 2020
GAUTAM Vs. UNION OF INDIA	March 4, 2020
GAUTAM Vs. STATE OF MAHARASHTRA	December 1, 2020
GAUTAM NAVLAKHA Vs. STATE OF MAHARASHTRA	February 14, 2020
GAUTAMSHETH KISAN WADVE Vs. KISAN GANGARAM KALE	July 29, 2020
GAYATRI GOR. Vs. UNION OF INDIA	November 5, 2020
GAYATRI RAVINDRA BHAMARE Vs. STATE OF MAHARASHTRA.	March 13, 2020
GAZI MASHIKH SAYYED Vs. STATE OF MAHARASHTRA	June 16, 2020
GEETA CHHOTELAL JAISWAL Vs. STATE OF MAHARASHTRA	October 8, 2020
GEETA MALLIKARJUN PATIL Vs. VICE - CHANCELLOR,DR. BABASAHEB AMBEDKAR MARATHWADA UNIVERSITY, AURANGABAD	September 18, 2020
GEHNA TRADING LLP Vs. UNION OF INDIA	January 30, 2020
GEORGE THOMAS KURUVILLA Vs. STATE OF GOA	September 11, 2020
GHANSHYAM Vs. CHIEF OFFICER	March 9, 2020
GIGABYTE TECHNOLOGY (INDIA) PRIVATE LTD, MAHARASHTRA Vs. COMMISSIONER OF INCOME TAX, PANAJI, GOA	October 19, 2020
GIRDHARILAL MADHAVDAS RAMRAKHYA Vs. STATE OF MAHARASHTRA	March 3, 2020
GIRIDHAR NATTHU DESBHRATAR Vs. UNION OF INDIA	February 11, 2020
GIRISH MANOHAR MOKASHI Vs. STATE OF MAHARASHTRA	December 3, 2020
GIRISH SHIRODKAR Vs. STATE	September 7, 2020
GIRVARSINGH BHAGWATSINGH DEVDA Vs. STATE OF MAHARASHTRA	February 25, 2020
GITABAI Vs. SAYYED MAINUDDIN	April 27, 2020
GITABAI BHAGWAN PARDESHI Vs. HIRKANBAI AADHAR PATIL	August 14, 2020
GKB OPHTHALMICS LTD. AND ORS. Vs. COMMISSIONER OF CUSTOMS, MORMUGAO HARBOUR	February 20, 2020
GLANDER INTERNATIONAL BUNKERING DMCC Vs. M.V. KARNIKA	October 28, 2020
GLANDER INTERNATIONAL BUNKERING DMCC Vs. M.V. KARNIKA	November 18, 2020
GLANDER INTERNATIONAL BUNKERING DMCC Vs. M. V. KARNIKA	December 18, 2020
GLOBAL ACE SHIPPING LINES INC. Vs. OFFICE OF THE PRINCIPAL COMMISSIONER OF CUSTOMS	December 10, 2020
GMIDC THROUGH EXECUTIVE ENGINEER Vs. BABARAO KERBA SOMWANSHI & ORS.	July 9, 2020
GOA FOUNDATION Vs. DEPARTMENT OF MINES	August 4, 2020
GOA INDUSTRIAL DEVELOPMENT CORPORATION Vs. COMMISSIONER OF INCOME TAX	February 4, 2020
GODAVARI MARATHWADA IRRIGATION Vs. RAMA	November 2, 2020
GODAWARIBAI PURUSHOTTAM BAWASKAR Vs. SITARAM BHAGWAN PAITHANE	January 3, 2020
GOISU REALTY PRIVATE LIMITED Vs. STATE OF MAHARASHTRA	October 5, 2020
GOKALKONDA NAGA SAIBABA Vs. STATE OF MAHARASHTRA	July 28, 2020
GOKUL Vs. STATE OF MAHARASHTRA	August 18, 2020
GOKUL BHAUSAHEB SHIRTAR Vs. STATE OF MAHARASHTRA	December 10, 2020
GOLDEN CHARIOT RETREATS & INFRA PVT LTD Vs. SAHARA HOSPITALITY	October 19, 2020
GOLDEN TOBACCO LIMITED Vs. SIKKIM TOBBACO LTD. AND OTHERS	March 2, 2020
GOLDEN TOBACCO LIMITED Vs. MASONITE TRADING AND INVESTMENT COMPANY	June 29, 2020
GOLDIE SUD Vs. RAJESH DWARKADAS TULSIANI	September 30, 2020
GONDIA DISTRICT MILK GROWERS COOPERATIVE FEDERATION LTD. Vs. STATE OF MAH.	August 13, 2020
GOPAL Vs. STATE OF MAHARASHTRA	March 5, 2020
GOPAL PANDHARI SHINDE Vs. STATE OF MAHARASHTRA	March 3, 2020
GOPAL RAMOURTI Vs. STATE OF MAHARASHTRA	December 17, 2020
GOPAL S/O SHIVAJI BHOSALE Vs. STATE OF MAHARASHTRA	December 2, 2020
GOPAL SHANKARAPPA RATHOD Vs. STATE OF MAHARASHTRA	September 22, 2020
GOPAL SHANKARAPPA RATHOD Vs. STATE OF MAHARASHTRA	October 22, 2020
GOPAL SHIVAJI BHOSALE Vs. STATE OF MAHARASHTRA	March 20, 2020
GOPALDAS & CO., MAZGAON, MUMBAI Vs. GOPALDAS CORPORATION, MUMBAI	January 10, 2020
GOPI Vs. STATE OF MAHARASHTRA	July 17, 2020
GOPILAL MANDHANIA Vs. OM REALTY (PRIVATE) LIMITED	March 11, 2020
GORAKH @ GORAKHNATH S/O VITHALRAO DASARWAD Vs. STATE OF MAHARASHTRA	December 11, 2020
GORAKH RAMDAS KANDGE Vs. STATE OF MAHARASHTRA	July 16, 2020
GORAKSHANARTH AADIWASI SEVABHAVI SANSTHA Vs. STATE OF MAHARASHTRA	December 2, 2020
GOVERNMENT OF MAHARASHTRA Vs. BORSE BROTHERS ENGINEERS & CONTRACTORS PVT. LTD	December 17, 2020
GOVIND Vs. STATE OF MAHARASHTRA	September 19, 2020
GOVIND Vs. STATE OF MAHARASHTRA	March 9, 2020
GOVIND Vs. STATE OF MAHARASHTRA	March 17, 2020
GOVIND Vs. STATE OF MAHARASHTRA	March 4, 2020
GOVIND GANESH BHALERAO Vs. STATE OF MAHARASHTRA	July 9, 2020
GOVIND GANPAT KAMBLE Vs. PANDHARINATH KONDAJI KAMBLE	March 3, 2020
GOVIND NARAYAN MEHETAR Vs. RAMJI DEVSTHAN TRUST	March 16, 2020
GOVIND PRALHAD SURYAWANSHI Vs. STATE OF MAHARASHTRA	October 29, 2020
GOVIND SHANKAR MALME Vs. BHAGWAN GOVIND MALME	October 5, 2020
GOVINDA KRISHNA SONWANE (BHIL) Vs. STATE OF MAHARASHTRA	December 1, 2020
GRAMIN YUVAK VIKAS SHIKSHAN MANDAL, KINHI NAIK AND ONE ANOTHER Vs. SHIVNARAYAN DATTA RAUT AND ONE ANOTHER	September 22, 2020
GREEN VILLE REALTY & INDUSTRIES LTD. Vs. GODREJ PROPERTIES & INVESTMENTS LIMITED	February 6, 2020
GROWMORE RESEARCH AND ASSETS MANAGEMENT LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX	June 9, 2020
GTL INFRASTRUCTURE LIMITED Vs. CANARA BANK	February 3, 2020
GUDIYA GANESH SHAHU Vs. STATE OF MAHARASHTRA	September 25, 2020
GULAB LALMA PATHAN Vs. STATE OF MAHARASHTRA	March 11, 2020
GULABRAO Vs. STATE OF MAHARASHTRA	September 25, 2020
GULABRAO VISHWAS DESAI Vs. BHAU DHONDI DESAI	January 9, 2020
GUNINA COMMERCIALS PVT Vs. INTEC INFONET PVT. LTD	March 9, 2020
GUNWANTIBEN KISHORCHANDRA SHAN Vs. MANJULABEN INDUKUMAR GHIYA	September 24, 2020
GURRAM NARASIMHASWAMI SIDDIDRAM Vs. DR.G.HARIKISHAN, MUMBAI	July 6, 2020
GURULING NIVRUTTI RODGE Vs. STATE OF MAHARASHTRA	August 4, 2020
GURUSHARAN SINGH CHOHAN Vs. STATE OF MAHARASHTRA	November 3, 2020
GYANPRAKASH RAMGULAM PANDEY Vs. CHANDRABAI C. SUGANDH	July 15, 2020
H.H.INFRASTRUCTURE PVT. LTD. Vs. ALLAN JAMES TAYLOR	October 22, 2020
HAGWOOD COMMERCIAL DEVELOPERS PRIVATE LIMITED Vs. NAGPUR MUNICIPAL CORPORATION	June 19, 2020
HAMID AFZAL AHMED Vs. STATE OF MAHARASHTRA	July 16, 2020
HANMANT NAGNATH SURWASE Vs. STATE OF MAHARASHTRA	September 3, 2020
HANSA RESEARCH GROUP PVT. LTD. Vs. SACHIN VAZE	November 7, 2020
HANUMAN Vs. STATE OF MAHARASHTRA	December 3, 2020
HANUMANT ANANTA KAD AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.	December 7, 2020
HANUMANT PANDURANG DESHMUKH Vs. VITHAL MARUTI BHOSALE	August 12, 2020
HARBOUR WATER SUPPLIERS COMPANY PVT LTD Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI	January 10, 2020
HARENDRA RAMCHANDRA PATHAK Vs. RAJENDRA RATAN MHATRE	January 10, 2020
HARIBHAU Vs. STATE OF MAHARASHTRA	September 18, 2020
HARIBHAU BALIRAM SHENDE Vs. PRAMOD WASUDEORAO RAKSHAMWAR	September 29, 2020
HARIHAR BUILDSPACE PRIVATE LTD. Vs. UNION OF INDIA	August 3, 2020
HARIHAR COLLECTIONS Vs. UNION OF INDIA	October 15, 2020
HARIOM KRISHI KENDRA Vs. STATE OF MAHARASHTRA	February 21, 2020
HARIPRIYA PANDHARINATH KAMTHEWAD Vs. UNION OF INDIA	December 7, 2020
HARISH GIRDHARLAL SARDA Vs. STATE OF MAHARASHTRA	October 12, 2020
HARISHCHANDRA HASANAND LALLA AND ORS. Vs. ORRA REALTORS PRIVATE LIMITED AND ORS.	July 16, 2020
HARSH S/O KANHAIYA GOWINDANI Vs. STATE OF MAHARASHTRA	July 28, 2020
HARSHAD PURSHOTTAM MEHTA Vs. STATE OF MAHARASHTRA	March 12, 2020
HARSHAL Vs. STATE OF MAHARASHTRA	October 13, 2020
HARSHALKUMAR Vs. STATE OF MAHARASHTRA	December 8, 2020
HARSHWARDHAN Vs. STATE OF MAHARASHTRA	August 28, 2020
HARSHWARDHAN B.GODGHATE Vs. ELECTION COMMISSION OF INDIA	June 16, 2020
HARTEX TUBES PVT. LTD. Vs. JANARDHAN RAJBHAR	February 27, 2020
HARVINDERSINGH JOGINDERSINGH VIJAN Vs. STATE OF MAHARASHTRA	November 4, 2020
HASAN AMAR HYDARA Vs. STATE OF MAHARASHTRA	September 19, 2020
HASEENA BABU SANADI Vs. STATE OF MAHARASHTRA	March 4, 2020
HASINA SIRAJ SHAIKH Vs. STATE OF MAHARASHTRA	March 9, 2020
HAZRAT MAULANA MUFTI MUJEEB ASHRAF SAHAB Vs. ALLAMAH HAJI SAYED HUSSAINI MIYAN SAHAB	March 13, 2020
HAZRAT MAULANA MUFTI MUJEEB ASHRAF SAHAB Vs. ALLAMAH HAJI SAYED HUSSAINI MIYAN SAHAB	February 13, 2020
HDFC ERGO GENERAL INSURANCE Vs. VARSHA SURESH SONTAKKE	March 2, 2020
HEMAL JAGDISH MEHTA Vs. STATE OF MAHARASHTRA	October 28, 2020
HEMANT RAMPRASAD KANNAKE Vs. STATE OF MAHARASHTRA	September 10, 2020
HEMANTKUMAR PANURANG RANE Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI	December 14, 2020
HEMENDA HARIDAS MAPARA Vs. STATE OF MAHARASHTRA	March 5, 2020
HEMRAJ Vs. STATE OF MAHARASHTRA	March 16, 2020
HENRY ROCQUE Vs. VINCENT ROCQUE	June 9, 2020
HENRY ROCQUE Vs. VINCENT ROCQUE	July 13, 2020
HERITAGE LIFESTYLES AND DEVELOPERS AND PRIVATE LIMITED Vs. UNION OF INDIA	November 5, 2020
HIKAL CHEMICALS WORKERS UNION Vs. BHARATIYA KAMDAR KARMACHARI MAHASANGH	March 2, 2020
HIMMAT TULSHIRAM ATHAVALE Vs. ADDITIONAL COMMISSIONER	March 4, 2020
HIND KAMGAR SANGHATANA Vs. STATE OF MAHARASHTRA	August 19, 2020
HINDUSTAN UNILEVER LIMITED Vs. EMAMI LIMITED	July 6, 2020
HINDUSTAN UNILEVER LIMITED Vs. ENDURANCE DOMAINS TECHNOLOGY LLP & OTHERS	June 12, 2020
HINDUSTAN UNILEVER LIMITED Vs. SANJAY DATTU PATIL	February 27, 2020
HINDUSTAN UNILEVER LTD Vs. BALAJI ENTERPRISES	December 15, 2020
HINGANGHAT NAGRI SAHAKARI PATH SANSTHA MARYADIT Vs. SHERALI NAZIRALI	March 12, 2020
HIRABAI MADHUKAR KARANJE Vs. NAGAR PANCHAYAT	October 21, 2020
HIRU CHAWAN Vs. POLICE INSPECTOR, PONDA POLICE STATION	August 28, 2020
HITESH ASHOKKUMAR BHATIA Vs. NISHI ANIL BHATIA	September 24, 2020
HITESH HEMANT MALHOTRA Vs. STATE OF MAHARASHTRA	December 7, 2020
HITESH PRAKASHMALJI MEHTA Vs. AASHIKA HITESH MEHTA	September 28, 2020
HIVRAJ S/O. KEWATRAM UIKEY Vs. STATE OF MAHARASHTRA	August 14, 2020
HLA SHWE Vs. STATE OF MAHARASHTRA	September 21, 2020
HORTICULTURE PRODUCE EXPORTERS ASSOCIATION Vs. UNION OF INDIA	October 20, 2020
HOSPITALS ASSOCIATION, NAGPUR Vs. GOVERNMENT OF MAHARASHTRA	September 25, 2020
HOSPITALS ASSOCIATION, NAGPUR Vs. GOVERNMENT OF MAHARASHTRA	October 23, 2020
HOUSING SOCIETY LTD Vs. DEPUTY REGI CSTRAR	March 4, 2020
HUBERT SALDANHA Vs. VILLAGE PANCHAYAT OF TALEIGAO	February 21, 2020
HUBTOWN SOLARIS PREMISES CHS LTD Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI	October 26, 2020
HUMAN MULTIPURPOSE DEVELOPMENT EDUCATION SOCIETY Vs. STATE OF MAHARASHTRA	June 12, 2020
I.C.I.C.I. LOMBARD GENERAL INSURANCE COMPANY LIMITED Vs. SUREKHA	January 16, 2020
IBRAHIM Vs. STATE OF MAHARASHTRA	November 5, 2020
IBRAHIM DAWOODBHAI RAJ Vs. NAGAR PARISHAD WARORA	September 4, 2020
ICE HOSPITALITY PRIVATE LIMITED Vs. PORUS ADI IRANI	May 22, 2020
ICICI BANK LTD Vs. STATE BANK OF INDIA	March 12, 2020
ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED Vs. KUMAR AFTAB NASIM ANSARI	June 26, 2020
ICICI SECURITIES PRIMARY DEALERSHIP LTD. Vs. GOODWILL ENTERPRISE LIMITED	May 22, 2020
IDBI BANK Vs. MV TAG 20 (IMO NO. 9126039) & ANR	December 18, 2020
IDBI TRUSTEESHIP SERVICES LTD Vs. SHIVSHAKTI REALHOME PVT. LTD	October 12, 2020
IDBI TRUSTEESHIP SERVICES LTD. Vs. OPPORTUNE PROPERTY DEVELOPERS	November 25, 2020
IFFCO TOKIO GENERAL INSURANCE CO. LTD. Vs. JYOTI AJAY AVATADE	January 3, 2020
IFTEKHAR ZAKEE SHAIKH Vs. STATE OF MAHARASHTRA	February 13, 2020
IIFL HOME FINANCE LIMITED Vs. STATE OF MAHARASHTRA	March 5, 2020
IL & FS FINANCIAL SERVICES LIMITED Vs. ANUPAMA AGARWAL	May 26, 2020
IL & FS FINANCIAL SERVICES LTD. Vs. SKIL INFRASTRUCTURE LIMITED	February 18, 2020
ILIYAS BAIG MURAD BAIG MIRZA Vs. STATE OF MAHARASHTRA	September 23, 2020
ILLIYAS Vs. SUNITA	June 19, 2020
ILLIYAS Vs. SUNITA	October 5, 2020
IMMIX TRADE PRIVATE LIMITED Vs. STATE OF MAHARASHTRA	June 9, 2020
IMMIX TRADE PRIVATE LTD Vs. STATE OF MAHARASHTRA	June 12, 2020
IMMORTAL INFRASTRUCTURE PRIVATE LIMITED Vs. UNION OF INDIA	March 12, 2020
IMP POWERS LIMITED Vs. KARNATAKA BANK AND ANR	April 17, 2020
IMRAN ILYAS DALLA Vs. STATE THROUGH STATION GITTIKHADAN, NAGPUR	May 26, 2020
IN RE: HIMANSHU PRADEEP PATIL Vs. IN RE: HIMANSHU PRADEEP PATIL	September 24, 2020
IN RE: RAVIKIRAN AGGARWAL AND ORS Vs. IN RE: RAVIKIRAN AGGARWAL AND ORS.	May 26, 2020
IN THE MATTER OF THE COMPANIES ACT, I OF 1956 Vs. OFFICIAL LIQUIDATOR, HIGH COURT	January 14, 2020
INCRED FINANCIAL SERVICES LIMITED Vs. BUSINESS BROADCAST NEWS PVT	March 16, 2020
INDARCHAND Vs. DEPUTY CHARITY COMMISSIONER, NAGPUR	August 31, 2020
INDIA FURNITURE PRODUCTS LIMITED Vs. COMMISSIONER OF INCOME TAX, PANAJI, GOA	November 2, 2020
INDIAN ASSOCIATION OF PHYSIOTHERAPISTS Vs. INDIAN ASSOCIATION OF PHYSIOTHERAPY	December 15, 2020
INDRAJIT BANERJEE Vs. STATE OF GOA	February 13, 2020
INDRAJITSINGH JOGASINGH ZAGADE Vs. STATE OF MAHARASHTRA	December 9, 2020
INDRASINGH Vs. STATE OF MAHARASHTRA	May 22, 2020
INDRAYANI CONSTRUCTIONS A PROPRIETARY FIRM Vs. STATE OF MAHARASHTRA	March 18, 2020
INFRA DREDGE SERVICES PVT. LTD. Vs. UNION OF INDIA	January 29, 2020
INOX LEISURE LIMITED Vs. INDO PACIFIC PROJECT LTD.	February 20, 2020
INTEGRA REALITIES PVT. LTD. Vs. CITY SURVEY OFFICER - 3 & OTHERS	July 20, 2020
INTEGRATED SALES SERVICE LIMITED Vs. GEMINI BAY TRANSCRIPTION PVT. LTD.	March 2, 2020
INTERNATIONAL SOCIETY FOR KRISHNA CONSCIOUSNESS Vs. VISHNA FOODS PRIVATE LIMITED	December 18, 2020
INTERNATIONAL SOCIETY FOR KRISHNA CONSCIOUSNESS Vs. ISKCON APPAREL PVT. LTD. AND ORS.	March 6, 2020
IQBAL AHMED S/O JAMIL AHMED Vs. SHAHANA ANJUM W/O IQBAL AHMED	January 13, 2020
IRFANULLAH HABIBULLAH FARUQI Vs. STATE OF MAHARASHTRA	January 8, 2020
IRWIN EDMUND SEQUEIRA Vs. M.V. KARNIKA	November 5, 2020
ISHWAR Vs. STATE OF MAHARASHTRA	March 11, 2020
ISHWAR DAMU KAMBLE Vs. STATE OF MAHARASHTRA	November 24, 2020
ISHWAR DAULAT PATIL Vs. SPECIAL LAND ACQUISITION OFFICER	August 18, 2020
ISHWAR S/O GANPAT PAWAR Vs. STATE OF MAHARASHTRA	June 18, 2020
ITD CEMENTATION INDIA LTD Vs. URMI TRENCHLESS TECHNOLOGY PVT LTD	December 15, 2020
IVAN MIGUEL, Vs. STATE	October 12, 2020
IVAN SINGH, Vs. ASSTT. COMMISSIONER INCOME-TAX	February 14, 2020
J.P. ELECTRICAL ENTERPRISES CHANDRAPUR PROP. Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO. LTD.	January 10, 2020
J.S.& M.F.BUILDERS Vs. A.K. CHAUHAN	June 12, 2020
JACKIE KUKUBHAI SHROFF Vs. RATNAM SUDESH IYER	May 19, 2020
JAFAR BABULAL TAMBOLI Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION, SATARA	May 19, 2020
JAGADAMBA EDUCATION SOCIETY Vs. UNION OF INDIA	November 9, 2020
JAGANNATH GANGARAM KALE Vs. STATE OF MAHARASHTRA	September 8, 2020
JAGANNATH KRISHNAJI DEORE Vs. ROYAL ENTERPRISES	October 15, 2020
JAGDISH Vs. STATE OF MAHARASHTRA	September 11, 2020
JAGDISH AHUJA Vs. CUPINO LTD.	August 3, 2020
JAGDISH HARILAL GANDHI Vs. MRF LTD	March 12, 2020
JAGDISH WASUDEO BHUMBHAR Vs. ADDITIONAL COMMISSIONER	June 16, 2020
JAGGU SARDAR Vs. STATE OF MAHARASHTRA	March 9, 2020
JAGRUTI VISHWAS KUMARE Vs. STATE OF MAHARASHTRA	October 28, 2020
JAHANGIR Vs. STATE OF MAHARASHTRA	November 25, 2020
JAHANGIR ARSHAD MANDOL Vs. STATE OF MAHARASHTRA	August 19, 2020
JAI SEVALAL SEVABHAVI SANSTHA Vs. STATE OF MAHARASHTRA	December 22, 2020
JAIN SONS FINLEASE LTD Vs. MAGPPIE INTERNATIONAL LTD	January 30, 2020
JAISHRI Vs. RAJENDRA	May 26, 2020
JAITUNBI Vs. GOVINDA	March 17, 2020
JAJU TOBACCO COMPANY Vs. R.K. PATEL AND COMPANY	April 30, 2020
JALGAON GOLDEN TRANSPORT PVT LTD Vs. UNION OF INDIA	July 30, 2020
JANAK BISHU KARMA Vs. STATE OF GOA,	September 24, 2020
JANAKI DYANOBA GAIKWAD Vs. SOU. GEETA SANJEEV KHILARE	October 14, 2020
JANARDAN Vs. REKHA	September 29, 2020
JANARDAN NARSINGH MAHAJAN Vs. MAKHIJA VOHRA BUILDERS	January 9, 2020
JANARDHAN ARVIND PARULEKAR Vs. STATE OF MAHARASHTRA	March 17, 2020
JANARDHAN DAGDU GORKHANDE Vs. STATE OF MAHARASHTRA	October 21, 2020
JASAN MUGUTRAO KALE Vs. STATE OF MAHARASHTRA	December 15, 2020
JASBIRSINGH AMRIKSINGH ANAND Vs. DIGAMBAR ANANDRAO PINGALE & ANR.	January 7, 2020
JASMIN IMRAN MUJAWAR Vs. STATE OF MAHARASHTRA	March 12, 2020
JASMIN JAHIR SHAIKH Vs. DIVISIONAL CASTE SCRUTINY	March 13, 2020
JAVED Vs. STATE OF MAHARASHTRA	September 15, 2020
JAVED SALIM PATHAN Vs. STATE OF MAHARASHTRA	October 14, 2020
JAVED SHAIKH Vs. UNION OF INDIA	January 30, 2020
JAVED TAJUDDIN KHAN Vs. SALIM ALI KAHAN	March 9, 2020
JAWAHARLAL NEHRU PORT TRUST Vs. SEATRANS SHIPPING LTD	May 15, 2020
JAWED KHAN Vs. STATE OF MAHARASHTRA	March 3, 2020
JAY BAJRANG LABOUR SUPPLIER Vs. VASANTRAO NAIK MARATHWADA KRISHI	December 2, 2020
JAY SOPAN EBITWAR Vs. STATE OF MAHARASHTRA	December 16, 2020
JAYACHANDRAN SOLAI NADAR Vs. MINISTRY OF FINANCE	December 8, 2020
JAYANT Vs. STATE OF MAHARASHTRA	September 24, 2020
JAYASHREE CHANDRAKANT THITE Vs. PADMAVATI MOHANLAL PAREKH	February 7, 2020
JAYAWANTABAI Vs. SENIOR MANAGER	October 28, 2020
JAYESH JAGDISH YEDLAWAR Vs. INDIAN OIL CORPORATION LTD.	November 25, 2020
JAYPRAKABH KAREKAR Vs. LAXMI VAMAN RAUT	April 27, 2020
JAYRAM Vs. BHAGYASHREE	March 19, 2020
JAYSINGH Vs. SUNDERI DEVI	December 18, 2020
JEEVAN NIWAS CO-OPERATIVE HOUSING Vs. STATE OF MAHARASHTRA	March 16, 2020
JENIPHA ELMA FRANCIS PINTO Vs. STATE OF GOA	December 2, 2020
JEROME GONSALVES S J Vs. STATE OF MAHARASHTRA	October 1, 2020
JEROME VELHO Vs. STATE OF GOA AND ORS.	March 11, 2020
JERVASIO PEREIRA SON OF LIGORIO PEREIRA Vs. STATE	September 22, 2020
JEVAN DREDGING LIMITED Vs. MERCATOR LIMITED	March 13, 2020
JHELUM INFRA PROJECTS PRIVATE LIMITED Vs. COMFORT SECURITIES LIMITED	January 6, 2020
JITENDRA Vs. STATE OF MAHARASHTRA	October 21, 2020
JITENDRA DAYARAM JANGAM Vs. STATE OF MAHARASTRA	November 4, 2020
JITENDRA MOTILAL NIRMAL Vs. STATE OF MAHARASHTRA	October 9, 2020
JITENDRA SANTOSH KOLI Vs. STATE OF MAHARASHTRA	August 25, 2020
JITENDRASINGH SURJITSINGH PATWA Vs. STATE OF MAHARASHTRA	August 14, 2020
JITESH NITIN TARE Vs. STATE OF MAHARASHTRA	November 4, 2020
JITIN MOTHUKIRI Vs. STATE OF MAHARASHTRA	July 21, 2020
JITUBHAI BAROT Vs. GOREGAON NAV NIRMAN CHSL	October 19, 2020
JIVANLAL SHANKARLAL SINGH Vs. STATE OF MAHARASHTRA	November 27, 2020
JIWAN GUNWANT ADE Vs. SARASWATI SHIKSHAN PRASARAK MANDAL	April 27, 2020
JIYALAL Vs. UNION OF INDIA	March 6, 2020
JK PAPER LIMITED Vs. SECURITIES AND EXCHANGE BOARD OF INDIA	October 6, 2020
JOAOZINHO GEORGE RODRIGUES Vs. CHIEF TOWN PLANNER	March 4, 2020
JOSEPH CLIVE SEQUEIRA Vs. EXPANSE INDIA BUILDCON PVT LTD	October 1, 2020
JOSEPH YEMMIGANOOR @ KADAKOTI Vs. STATE,	January 14, 2020
JOTUN INDIA PRIVATE LIMITED Vs. HALANI 4	March 13, 2020
JS TARAPOREWALA CONSTRUCTION CO. Vs. EMPIRE INDUSTRIES LTD	January 15, 2020
JS TARAPOREWALA CONSTRUCTION COMPANY Vs. EMPIRE INDUSTRIES LIMITED	January 8, 2020
JUNED BABU SHAIKH Vs. STATE OF MAHARASHTRA	September 7, 2020
JYOTI ALIAS JAYA Vs. STATE OF MAHARASHTRA	May 12, 2020
JYOTI DEEPAK SAMINDAR. Vs. STATE OF MAHARASHTRA	February 5, 2020
JYOTI PLASTIC WORKS PVT. LTD. Vs. UNION OF INDIA	November 5, 2020
JYOTI VILAS RAKHUNDE Vs. STATE OF MAHARASHTRA	November 25, 2020
JYOTSANA CHAUHAN Vs. ARNAV ENTERPRISES	October 26, 2020
K I P L VISTACORE INFRA PROJECTS J V , Vs. ICHALKARANJEE MUNICIPAL COUNCIL OFFICE AT COUNCIL OFFICE	October 27, 2020
K. B. LAHOTI AND COMPANY Vs. CHAMPALAL VITHURAM JAJOO DECEASED BY HIS L.RS	April 27, 2020
K. GEORGE EASSI Vs. M. V. DON JOSE	March 12, 2020
K. P. IBRAHIM Vs. STATE OF GOA	August 17, 2020
K.M. RAMDASAN Vs. STATE OF GOA THROUGH THE CHIEF SECRETARY	January 23, 2020
K.P. IBRAHIM Vs. STATE OF GOA AND ORS.	August 17, 2020
K.T. STEEL INDUSTRIES LLP Vs. ISLAMIC REPUBLIC OF IRAN	January 22, 2020
KABIR GAMA ROY Vs. GOA STATE ANIMAL WELFARE BOARD	February 12, 2020
KADAMBA TRANSPORT CORPORATION LTD Vs. ANACLETA HENRIQUINA ILDA FERNANDES	December 17, 2020
KAHANDELWAL ENGINEERING CO. LTD. Vs. MAHADEO VITHAL KOLI	January 28, 2020
KAILAS GANGAPRASAD YADAV Vs. STATE OF MAHARASHTRA	September 16, 2020
KAILASH POLY INDUSTRIES Vs. RASHTRIYA POLYMERS KAMGAR SANGH	March 9, 2020
KAILASH POLY INDUSTRIES Vs. RASHTIYA POLYMERS KAMGAR SANGH	March 13, 2020
KAILASH RAJU PARMAR Vs. STATE OF MAHARASHTRA	March 11, 2020
KAILASH S/O SOMAJI KHODKAR Vs. STATE OF MAHARASHTRA	February 27, 2020
KAILASH SHALIGRAM BHAMARE Vs. STATE OF MAHARASHTRA	February 10, 2020
KAILASH YADAVRAO INGOLE Vs. STATE OF MAHARASHTRA	December 16, 2020
KAISH IMPEX PRIVATE LIMITED Vs. UNION OF INDIA	January 17, 2020
KAJAL Vs. STATE OF MAHARASHTRA	June 2, 2020
KAJAL MANOJ TELANG Vs. SUB DIVISIONAL OFFICER	September 10, 2020
KAJAL MUKESH SINGH Vs. STATE OF MAHARASHTRA	September 24, 2020
KALEKHAN Vs. STATE OF MAHARASHTRA	September 23, 2020
KALIM MD Vs. STATE OF MAHARASHTRA	March 11, 2020
KALPANA Vs. PRAKASH	February 10, 2020
KALPANA GANGARAM CHAUDHARI Vs. TAHSILDAR, TALUKA HAVELI, DISTRICT PUNE	February 25, 2020
KALPATARU LTD. Vs. UNION OF INDIA	July 3, 2020
KALPATARU POWER TRANSMISSION LTD. Vs. MAHARASHTRA STATE ELECTRICITY TRANSMISSION CO. LTD.	January 21, 2020
KALPATARU PROPERTIES PVT LTD Vs. OFFCIAL LIQUIDATORE BOMBAY HIGH COURT	December 17, 2020
KALU SAHEBRAO MOHITE Vs. STATE OF MAHARASHTRA	October 21, 2020
KALYAN DADASO GAWADE Vs. STATE OF MAHARASHTRA	October 7, 2020
KAMAL KUMAR SHIVKISHAN AGRAWAL Vs. NAVNIRMAN DEVELOPERS AND ORS.	March 3, 2020
KAMALABAI BHASKAR MULE Vs. SPECIAL LAND ACQUISITION OFFICER	June 29, 2020
KAMAT CONSTRUCTIONS PVT LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX	December 1, 2020
KAMLA A. BHARWANI Vs. MOHAN D. CHULANI	January 13, 2020
KAMLABAI TUKARAM GHARAT Vs. STATE OF MAHARASHTRA	August 11, 2020
KAMLAKANT GOPINATH PHADTE Vs. VPK URBAN CO-OPERATIVE CREDIT SOCIETY LTD.	January 22, 2020
KAMLESH MALKARNEKAR Vs. STATE OF GOA	February 10, 2020
KAMRUDDIN I. MEHSANIYA Vs. A. HAFSABI	March 3, 2020
KANAGSABAPATHY SUNDARAM PILLAI Vs. BANSI GAWALI	October 9, 2020
KANCHAN Vs. PRASHANT MANIKRAO BAGADE	September 8, 2020
KANCHAN CHODANKAR Vs. STATE OF GOA	March 5, 2020
KANCHAN GOPAL KABRA Vs. STATE OF MAHARASHTRA	November 24, 2020
KANGANA RANAUT Vs. MUNICIPAL CORPORATION OF GREATER	November 27, 2020
KANGANA RANAUT Vs. MUNICIPAL CORPORATION OF GR. MUMBAI	September 9, 2020
KANHAIYYALAL Vs. BHARTIYA JAGRUTI SHIKSHAN SANSTHA AND ORS.	October 9, 2020
KANTA Vs. MANJULABAI	June 18, 2020
KANTABAI Vs. SUDHIR	March 20, 2020
KANTILAL LALCHAND BORA Vs. AMRATRAO @ AMRUTRAO SHANKARRAO DESHMUKH	January 30, 2020
KAPIL SATISHCHANDRA AGRAWAL AND ORS Vs. STATE OF MAHARASHTRA	February 3, 2020
KAPIL WADHAWAN Vs. DIRECTORATE OF ENFORCEMENT, GOVERNMENT OF INDIA	August 20, 2020
KARAN Vs. STATE OF MAHARASHTRA	October 13, 2020
KARAN VIKAS GIRMIL Vs. STATE OF MAHARASHTRA	March 3, 2020
KARMVEER KAKASAHEB WAGH EDUCATION Vs. VYANKATESH MANDIR TRUST	January 7, 2020
KARMYOG AUTO SERVICES Vs. UNION OF INDIA AND OTHERS	May 19, 2020
KASABAI SHAMRAO SHINGARE Vs. UNION OF INDIA	September 21, 2020
KASHINATH Vs. STATE OF MAHARASHTRA	July 6, 2020
KASHINATH Vs. STATE OF MAHARASHTRA	October 12, 2020
KASHINATH DUSANE Vs. STATE OF MAHARASHTRA	December 10, 2020
KASHIRAM ATMARAM KALE Vs. STATE OF MAHARASHTRA	September 2, 2020
KASTURABAI Vs. STATE OF MAHARASHTRA	February 25, 2020
KAUSHIK DAVE & ORS. Vs. OFFICIAL LIQUIDATOR OF M/S.SWADESHI MILLS CO. LTD.	January 2, 2020
KAVERI SANTOSH JADHAV Vs. STATE OF MAHARASHTRA	May 15, 2020
KAVITA Vs. STATE OF MAHARASHTRA	May 15, 2020
KAVITA Vs. STATE OF MAHARASHTRA	June 30, 2020
KAVITA SHAILENDRA NATH Vs. STATE OF MAHARASHTRA	November 3, 2020
KEDAR Vs. STATE OF MAHARASHTRA	December 9, 2020
KENIVAS SHIPPING Vs. AWB GAL CONSTRUCTOR	December 14, 2020
KENNETH IAN STEWART SILVEIRA Vs. STATE OF GOA	March 21, 2020
KESAR PRALHAD PALI Vs. RAMESH CHAITRAM NEWARE	March 5, 2020
KESHAO Vs. STATE OF MAHARASHTRA	January 22, 2020
KESHAV BALIRAM HEDGEWAR PARYAYI Vs. STATE OF MAHARASHTRA	September 23, 2020
KESHAV MAHADEO MOHANE Vs. STATE OF MAHARASHTRA	September 24, 2020
KESHAV MAHADEO MOHANE Vs. STATE OF MAHARASHTRA	December 15, 2020
KESHAV S. BADHE Vs. STATE OF MAHARASHTRA	December 16, 2020
KETAKI MILIND KULKARNI Vs. BAJIRAO DNYANDEO PATIL	June 26, 2020
KETAKI PRATHAMESH SALEKAR Vs. PRATHAMESH ASHOK SALEKAR	March 16, 2020
KETAN RANJIT Vs. INCOME TAX OFFICER, WARD 1(1) PANAJI	February 17, 2020
KETAN V. KADAM Vs. DIRECTOR, TATA INSTITUTE OF SOCIAL SCIENCE	October 27, 2020
KEWAL KIRAN CLOTHING LTD Vs. GAUTAM CHEMICALS	March 9, 2020
KEWALRAM AND ORS. Vs. KHEMCHAND AND ORS.	January 30, 2020
KEWALRAM S/O SAKHARAM RAMTEKE Vs. KHEMCHAND S/O SHALIKRAM KHOBRAGADE	January 31, 2020
KHABULAL VAZIRODDIN Vs. MALANBAI DATTATRAYA NAIK	October 26, 2020
KHALATKAR CONSTRUCTIONS Vs. UNION OF INDIA AND ANR.	May 19, 2020
KHALED KAMAL HUSSEIN MOHAMED KASSEM Vs. STATE OF MAHARASHTRA	January 30, 2020
KHAMBHATI MODH VANIK SAMAJ Vs. BHAKTI ENTERPRISES	November 26, 2020
KHANDU Vs. STATE OF MAHARASHTRA	August 21, 2020
KHANDU NARAYAN SONAWANE Vs. MOHAN SHASHIKANT DESLE	February 10, 2020
KHATIJA ISMAIL LAKDAWALA Vs. MUSA ISMAIL LAKDAWALA	March 2, 2020
KHUNNILAL ARJUN YEDE Vs. DEPUTY INSPECTOR GENERAL	December 7, 2020
KHUSAL @ ANANT CHINDU BHUNDE Vs. STATE OF MAHARASHTRA	January 30, 2020
KHUSHAL Vs. STATE OF MAHARASHTRA,	April 15, 2020
KHUSHBU Vs. STATE OF MAHARASHTRA	December 1, 2020
KHUSHI JITENDRA TEMBHURNE Vs. UNION OF INDIA	November 6, 2020
KIRAN Vs. STATE OF MAHARASHTRA	November 3, 2020
KIRAN Vs. STATE OF MAHARASHTRA	December 17, 2020
KIRAN Vs. STATE OF MAHARASHTRA	January 24, 2020
KIRAN PRAKASHCHANDRA AGRAWAL Vs. STATE OF MAHARASHTRA	December 16, 2020
KIRAN RAMESH SINGH Vs. STATE OF MAHARASHTRA	March 11, 2020
KIRAN RAMESHLAL BHANDARI Vs. NARAYAN PURUSHOTTAM SARADA	December 7, 2020
KIRAN THAKARE Vs. STATE OF MAHARASHTRA	December 8, 2020
KIRAN THAKARE AND ANOTHER Vs. STATE OF MAH	March 12, 2020
KIRAN UMARAOJI KAITHE Vs. DEPUTY INSPECTOR GENERAL OF PRISON (EAST REGION)	May 12, 2020
KIRTI ATUL NIPANKAR Vs. STATE OF MAHARASHTRA	June 15, 2020
KIRTI ATUL NIPANKAR AND OTHERS Vs. STATE OF MAHARASHTRA AND OTHER	July 6, 2020
KIRTI ATUL NIPANKAR AND TWO OTHERS Vs. STATE OF MAHARASHTRA AND OTHER	July 22, 2020
KIRTI VINAYAK KINGE Vs. ADDITIONAL MUNICIPAL COMMISSIONER	November 3, 2020
KIRTI VIVEK MOGHE Vs. VIVEK VASUDEO MOGHE	February 20, 2020
KIRTIKUMAR M. SHAH Vs. C.B.I. (A.C.B.), MUMBAI	December 7, 2020
KIRTILALA DEVNATH THAKUR Vs. STATE OF MAHARASHTRA	March 11, 2020
KISAN Vs. STATE OF MAHARASHTRA	September 19, 2020
KISAN BHIMRAO PATIL, R/O SAWARGAON Vs. STATE OF MAHARASHTRA	October 26, 2020
KISAN CHANDRALAL MAKHIJA Vs. STATE OF MAHARASHTRA	March 3, 2020
KISAN DHONDIBA KANDGE Vs. STATE OF MAHARASHTRA	July 16, 2020
KISAN HIRAMAN JADHAO Vs. THE MAHARASHTRA STATE COMMISSION, NAGPUR BENCH	January 7, 2020
KISHAN Vs. STATE OF MAHARASHTRA	August 13, 2020
KISHOR Vs. CHIEF EXECUTIVE OFFICER	January 20, 2020
KISHOR Vs. STATE OF MAHARASHTRA	June 12, 2020
KISHOR Vs. STATE OF MAHARASHTRA	March 17, 2020
KISHOR LAXMAN LONARI Vs. STATE OF MAHARASHTRA	March 4, 2020
KISHOR SHAH Vs. URBAN INFRASTRUCTURE TRUSTEES LTD	December 14, 2020
KISHORE ASHOKRAO TANGADE Vs. STATE OF MAHARASHTRA	October 9, 2020
KISHORE ASHOKRAO TANGADE Vs. STATE OF MAHARASHTRA	July 9, 2020
KLASSIK HOMES PVT. LTD. Vs. UNION OF INDIA	July 3, 2020
KLE SOCIETYS SCIENCE AND COMMERCE COLLEGE Vs. STATE OF MAHARASHTRA	November 24, 2020
KLT AUTOMOTIVE AND TUBULAR PRODUCTS LIMITED Vs. UNION OF INDIA	October 27, 2020
KOLHAPUR DISTRICT CENTRAL COOPERATIVE BANK LTD. Vs. INDIRA GANDHI MAHILA SAHAKARI SOOT GIRANI LTD.	February 10, 2020
KOMAL KETAN HOWAL Vs. STATE OF MAHARASHTRA	October 23, 2020
KOMAL SHIVRAM MANDARAI Vs. STATE OF MAHARASHTRA	March 11, 2020
KONAN KODIO GANSTONE Vs. STATE OF MAHARASHTRA	August 27, 2020
KONAN KODIO GANSTONE Vs. STATE OF MAHARASHTRA	August 21, 2020
KONKAN IRRIGATION DEVELOPMENT CORPORATION, WATER RESOURCES DEPARTMENT, THANE (WEST) Vs. M/S. F. A. ENTERPRISES	May 19, 2020
KORAL BUILDERS Vs. PARSHWANATH CO.OP. BANK LTD	December 3, 2020
KOTAK INVESTMENT ADVISORS LIMITED Vs. KRISHNA CHAMADIA	January 28, 2020
KOVELAMUDI KANIKA DHILLON Vs. KOVELAMUDI SURYA PRAKASH RAO	October 26, 2020
KRANTI DADA SISODE Vs. STATE OF MAHARASHTRA	January 8, 2020
KRANTIKUMAR KISHANRAO KAULWAR Vs. MAHARASHTRA PUBLIC SERVICE COMMISSION	January 23, 2020
KRISHNA BABASAHEB UGALE Vs. STATE OF MAHARASHTRA	June 9, 2020
KRISHNA DHONDU DHANAWADE Vs. DAMODAR RAMA UMASAER	March 11, 2020
KRISHNA JALINDAR PISAL Vs. STATE OF MAHARASHTRA	December 3, 2020
KRISHNAKUMARI BISHWANATH PATNAIK Vs. C.B.I.	January 2, 2020
KRISHNARAO GANGRAO MASKE Vs. STATE OF MAHARASHTRA	January 22, 2020
KRUSHI UDYOG MAHILA BACHAT GAT, CHANDEWANI Vs. COMMISSIONER (SUPPLY), NAGPUR	September 17, 2020
KRUSHNA Vs. STATE OF MAHARASHTRA	October 15, 2020
KRUSHNA Vs. STATE OF MAHARASHTRA	November 26, 2020
KRUSHNA KALYAN BHANGE Vs. STATE OF MAHARASHTRA	August 24, 2020
KRYSHNAJAY DEVELOPERS PRIVATE LIMITED Vs. KAPIL M. MAHTANI	May 22, 2020
KU. A B C Vs. STATE OF MAH.	April 3, 2020
KU. BABITA D/O DEVIDAS THAKUR Vs. COMMITTEE FOR SCRUTINY AND VERIFICATION OF TRIBE CLAIMS	February 20, 2020
KU. SARGAM RAGHUNANDAN PARATE Vs. SCHEDULED TRIBE CASTE CERTIFICATE	July 9, 2020
KU. TANUJA Vs. UNION OF INDIA & ORS.	April 15, 2020
KUBER BUILDERS A REGISTERED PARTNERSHIP Vs. UNION OF INDIA	June 26, 2020
KUKREJA CONSTRUCTION CO. Vs. SURENDRA NARVEKAR & ANR.	May 19, 2020
KULWANT SINGH Vs. STATE OF MAHARASHTRA	January 30, 2020
KUMAR URBAN DEVELOPMENT PRIVATE LIMITED Vs. INDIAN BANK	June 4, 2020
KUMARI SHAIKH SHASHIM MHAMULAL Vs. STATE OF MAHARASHTRA	March 9, 2020
KUNAL Vs. STATE OF MAHARASHTRA	September 7, 2020
KUNAL ASHOK MEHTA Vs. SHAH DEVELOPERS	January 15, 2020
KUNAL UTTAM SHIRGIRE Vs. STATE OF MAHARASHTRA	November 25, 2020
KUNDAN DATTATRYA DHAKE Vs. STATE OF MAHARASHTRA	November 3, 2020
KURLA KAMGAR CO-OP HSG.SOC LTD Vs. KURLA KAMGAR CO OP HSG	March 11, 2020
KUSHAL PURI Vs. STATE	September 17, 2020
L&T FINANCE LTD. Vs. MANOJ PATHAK	January 31, 2020
LAHU BHAUSAHEB SONWANE Vs. STATE OF MAHARASHTRA	March 9, 2020
LAHU HARISCHANDRA DHOPAT Vs. STATE OF MAHARASHTRA	August 5, 2020
LAKHAN Vs. STATE OF MAHARASHTRA	June 29, 2020
LAKHICHAND MAROTRAO DHOBLE Vs. JOINT CHARITY COMMISSIONER, CIVIL LINES	November 3, 2020
LAKSH NAGRI SEVA SANSTHA Vs. STATE OF MAHARASHTRA & OTHERS	July 16, 2020
LAKSH NAGRI SEVA SANSTHA Vs. STATE OF MAHARASHTRA	January 23, 2020
LALIT Vs. NANDLAL RAMPRASAD HARNE	September 10, 2020
LALIT TIMOTHY D SOUZA Vs. STATE OF MAHARASHTRA	December 3, 2020
LALITA Vs. STATE OF MAHARASHTRA	September 3, 2020
LALITA DHANRAJ JADHAV Vs. STATE OF MAHARASHTRA	September 21, 2020
LALITA NAGNATH PATIL Vs. BHASKAR MAROTI BIRAJDAR	March 7, 2020
LALITKUMAR GANESH YADAV Vs. STATE OF MAHARASHTRA	December 17, 2020
LALLUBHAI AMICHAND LIMITED Vs. AKRUTI NIRMAN LIMITED	June 12, 2020
LAND ACQUISITION OFFICER Vs. BABURAO PIRA PATIL	August 17, 2020
LAND ACQUISITION OFFICER Vs. MOHANDAS PANDHARINATH	July 16, 2020
LATABAI MAHARU KOLI Vs. STATE OF MAHARASHTRA	December 3, 2020
LAWRENCE SANTAN PEREIRA Vs. ASSIS PIEDADE FERNANDES, MAJOR	February 17, 2020
LAXMAN Vs. STATE OF MAHARASHTRA	September 3, 2020
LAXMAN Vs. STATE OF MAHARASHTRA	December 9, 2020
LAXMAN Vs. STATE OF MAHARASHTRA	September 21, 2020
LAXMAN BHIKAJI CHANGRE Vs. STATE OF MAHARASHTRA	November 26, 2020
LAXMAN DEORAO GANAGE AND ANR. Vs. STATE OF MAHARASHTRA & ANR.	March 5, 2020
LAXMAN GANGARAM DODMANI Vs. STATE OF GOA	February 10, 2020
LAXMAN GOVIND AMRUTWAR Vs. STATE OF MAHARASTRA	February 11, 2020
LAXMAN J. CHAVAN Vs. STATE OF GOA	February 11, 2020
LAXMAN NANA SAWANT Vs. THALU KRISHNA	March 3, 2020
LAXMAN RAMCHANDRA SATHE Vs. STATE OF MAHARASHTRA	December 1, 2020
LAXMAN S/O RAMA GHADGE Vs. STATE OF MAHARASHTRA	March 11, 2020
LAXMI CONSTRUCTION COMPANY Vs. VIDARBHA IRRIGATION DEVELOPMENT CORPORATION, NAGPUR AND ORS.	February 14, 2020
LAXMI INDUSTRIAL ESTATE Vs. STATE OF MAHARASHTRA	January 22, 2020
LAXMIBAI Vs. STATE OF MAHARASHTRA	March 6, 2020
LAXMIBAI RAVSAHEB KADAM Vs. MARUTI JAIRAM KADAM	March 4, 2020
LAXMIBAI RIKABCHAND MEHTA Vs. YAVATMAL URBAN CO-OPERATIVE BANK LTD	September 25, 2020
LAXMIBAI W/O SAINATH DANEKAR Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO. LTD.	January 29, 2020
LAXMIKANT Vs. SHRIKANT	December 16, 2020
LAXMINARAYAN JAJU AND ANOTHER Vs. R.K. PATEL AND COMPANY	April 30, 2020
LEEANNE ARUNODAY SINGH Vs. MINISTRY OF HOME AFFAIRS	October 27, 2020
LEELABAI Vs. STATE OF MAHARASHTRA	September 21, 2020
LEELABAI WD/O SOMA NAITAM Vs. UNION OF INDIA	January 31, 2020
LEENA RAJENDRA PAWAR Vs. STATE OF MAHARASHTRA	November 19, 2020
LEENA RUPESH CHINCHAGHARKAR Vs. STATE OF MAHARASHTRA	November 20, 2020
LENA KHAN Vs. M/S GAMMON INDIA LIMITED	June 5, 2020
LIBERTY GARDEN CHS LTD Vs. K.T. GROUP	January 7, 2020
LIDIA INACIA DA CUNHA, WIFE OF LATE JOAO ALEXIO DO ROSARIO FERNANDES Vs. ANTONIO FERNANDES	September 25, 2020
LINA RAHUL PAREKH Vs. MOHINI CHANDRU HINGORANI & ORS.	January 8, 2020
LM WIND POWER BLADES INDIA PVT. LTD. Vs. STATE OF MAHARASHTRA AND ORS.	September 15, 2020
LOK CENTRE CORPORATE PARK PREMISES CO-OPERATIVE SOCIETY LIMITED Vs. LOK HOUSING & CONSTRUCTIONS LTD.	January 2, 2020
LRS OF SABDAR SHAHA AND OTHERS Vs. ZAKIYA BEGAM	February 25, 2020
LT. COL. PRASAD SHRIKANT PUROHIT Vs. STATE OF MAHARASHTRA	November 27, 2020
LT. COL. Y.P. SHARMA (RETD.) Vs. UNION OF INDIA	November 5, 2020
LUCIO RODRIGUES Vs. STATE	October 19, 2020
LUCKY SALOON & HAMAMKHANA Vs. NASIR FAZAL SHAIKH	June 9, 2020
M/S AFONSO REAL ESTATE DEVELOPERS Vs. COMMISSIONER OF INCOME TAX	February 21, 2020
M/S THAKUR STONE QUARRIES Vs. STATE OF MAHARASHTRA	June 9, 2020
M/S. AMBUJA CEMENTS LIMITED Vs. STATE OF MAHARASHTRA	June 6, 2020
M/S. DHAVAL HOUSING (AOP) Vs. STATE OF MAHARASHTRA	November 11, 2020
M/S. G. R. PALLE ELECTRICALS Vs. UNION OF INDIA	November 26, 2020
M/S. HARIHAR BUILDSPACE PVT. LTD. Vs. UNION OF INDIA	October 1, 2020
M/S. INDO UNIQUE FLAME LTD. Vs. M/S. N. N. GLOBAL MERCHANTILE PVT. LTD.	September 30, 2020
M/S. JAIN ENGINEERS PVT. LTD. Vs. SOLE ARBITRATOR, MR. NITIN THAKKER & ANR.	September 26, 2020
M/S. MEP RGSL TOLL BRIDGE PVT. LTD. Vs. MAHARASHTRA STATE ROAD DEVELOPMENT CORPORATION LTD	November 6, 2020
M/S. NKD MARITIME LIMITED / GLANDER INTERNATIONAL BUNKERING DMCC Vs. M.V. KARNIKA (IMO NO.8521220)	November 18, 2020
M/S. RADHA ISPAT AND OTHERS Vs. THE STATE OF MAHARASHTRA AND OTHERS	December 11, 2020
M/S. SANDEEP DWELLERS PRIVATE LIMITED Vs. STATE OF MAHARASHTRA	December 1, 2020
M/S. SEEMA CONSTRUCTION CO. Vs. STATE OF MAHARASHTRA	October 26, 2020
M/S. SHAH DEVELOPERS Vs. KRUNAL ASHOK MEHTA	January 15, 2020
M/S. ZEPHYR BIOMEDICALS Vs. JOINT COMMISSIONER OF INCOME TAX	October 7, 2020
MACROTECH DEVELOPERS LTD. Vs. CHIEF, TRANSPORT	January 7, 2020
MADAN RAMVILAS SOMANI Vs. SAMIT ABHAYKUMAR MUTTHA	February 3, 2020
MADAN S/O RAGHUNATH PATHARE Vs. STATE OF MAHARASHTRA	October 29, 2020
MADANMOHAN NARNARAYAN BHABHDA Vs. PREMRATAN BALKRISHNA BHABHDA	December 11, 2020
MADHAV SOPANRAO KADAM Vs. PARAG SHARAD CHAUDHARI	December 18, 2020
MADHAV VENKAT PAWLE Vs. STATE OF MAHARASHTRA	September 11, 2020
MADHAV WAMANRAO YADAV Vs. STATE OF MAHARASHTRA	June 16, 2020
MADHAV YASHWANT PAWAR Vs. STATE OF MAHARASHTRA	December 14, 2020
MADHAVDAS S/O KANHAYALAL BAJAJ Vs. RAMJILAL S/O RAMGOPAL PUROHIT	January 4, 2020
MADHUBALA A. KARAKASIA Vs. STATE OF MAHARASHTRA	October 21, 2020
MADHUKAR Vs. VILAS	December 14, 2020
MADHUKAR Vs. STATE OF MAHARASHTRA	October 23, 2020
MADHUKAR KESHAV GANGAWANE Vs. MUNICIPAL COMMISSIONER	March 4, 2020
MADHUKAR SUKHADEORAO ABHYANKAR Vs. EKNATH NARAYAN GAWANDE	July 1, 2020
MADHUKAR VITTHALRAO SURYAWANSHI Vs. STATE OF MAHARASHTRA	April 15, 2020
MADHURI Vs. STATE OF MAHARASHTRA	December 14, 2020
MAGAS SAMAJ SEVA MANDAL Vs. STATE OF MAHARASHTRA	April 8, 2020
MAGASVARGIYA BEGHAR MAHILA GRUH NIRMAN SAHKARI SANSTHA Vs. STATE OF MAHARASHTRA AND OTHERS	February 10, 2020
MAHADEO Vs. ANANDRAO	March 16, 2020
MAHADEORAO UTTAMRAO RAJURKAR Vs. STATE OF MAHARASHTRA	December 3, 2020
MAHADEV Vs. STATE OF MAHARASHTRA	October 14, 2020
MAHADEV Vs. STATE OF MAHARASHTRA	December 3, 2020
MAHADEV ASARAJI BORADE Vs. STATE OF MAHARASHTRA	February 27, 2020
MAHADEVI ANNASAHEB JAGTAP Vs. SHILABAI POPAT LAMBE & ORS.	March 6, 2020
MAHALAXMI GAS & ESSENCE MART Vs. NITIN MANGALDAS VED	March 6, 2020
MAHAMAYA AGRO INDUSTRIES Vs. ELECTRICITY OMBUDSMAN	August 1, 2020
MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION Vs. VIJAYATAI KISHORE MATE	December 10, 2020
MAHARASHTRA KAMGAR SANGHATANA Vs. CITY INDUSTRIAL DEVELOPMENT CORPORATION	May 13, 2020
MAHARASHTRA KRISHNA VALLEY DEVELOPMENT CORPORATION Vs. B.T. PATIL AND ORS.	January 24, 2020
MAHARASHTRA METRO RAIL CORPORATION LIMITED Vs. STATE OF MAHARASHTRA	October 20, 2020
MAHARASHTRA MURDAN PARISHAD Vs. STATE OF MAHARASHTRA	October 13, 2020
MAHARASHTRA STATE Vs. AMARSINH JOTYAJIRAO JADHAVARAO	March 3, 2020
MAHARASHTRA STATE BRANCH OF INDIA Vs. STATE OF MAHARASHTRA	November 6, 2020
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO. LTD Vs. RADHIKA RICE INDUSTRIES TUMKHEDA	April 27, 2020
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED Vs. PRANAVDITYA SPINNING MILLS LTD.	March 17, 2020
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO LTD Vs. PRINCIPAL, COLLEGE OF ENGINEERING PUNE	June 9, 2020
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO. LTD. Vs. RAMAKANT VITHOBAJI GAIKWAD	January 2, 2020
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED Vs. ELECTRICITY OMBUDSMAN, NAGPUR	January 8, 2020
MAHARASHTRA STATE GRAMSEVAK SANGHA Vs. STATE OF MAHARASHTRA	August 24, 2020
MAHARASHTRA STATE MUNICIPAL COUNCIL EMPLOYEES AND CADRE EMPLOYEES UNION. Vs. STATE OF MAHARASHTRA AND ORS.	May 19, 2020
MAHARASHTRA STATE POWER GENERATION COMPANY LIMITED Vs. PRABHAKAR S/O GANAPATI NAVGHARE	October 27, 2020
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. RAMAKANT S/O DAMODAR NEHRE	January 14, 2020
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. GAJANAN S/O SHANKAR APPA URKADE	January 13, 2020
MAHARASHTRA WINE MERCHANTS ASSOCIATION, NAGPUR Vs. STATE OF MAHARASHTRA	November 27, 2020
MAHATMA GANDHI COLLEGE OF AGRICULTURAL Vs. STATE OF MAHARASHTRA	November 6, 2020
MAHEBOOBKHAN KHAJAKHAN PATHAN Vs. STATE OF MAHARASHTRA	September 10, 2020
MAHENDRA EDUCATION SOCIETY Vs. MADHURI	December 15, 2020
MAHENDRA GIRDHARLAL MEHTA & ORS Vs. ATUL BUILDERS & ESTATE LTD & ORS	January 15, 2020
MAHENDRA HIRAMAN CHAVAN Vs. STATE OF MAHARASHTRA	November 2, 2020
MAHENDRA J. VORA Vs. DEPUTY COMMISSIONER OF WEALTH TAX AND ORS.	January 30, 2020
MAHENDRA KRUSHNARAO GAMARE Vs. STATE OF MAHARASHTRA	December 16, 2020
MAHENDRA SINGH Vs. COMMISSIONER OF POLICE	May 5, 2020
MAHENDRA TRADING COMPANY Vs. STATE OF MAHARASHTRA	June 30, 2020
MAHESH Vs. STATE OF MAHARASHTRA	November 5, 2020
MAHESH ALIAS NANA HARIDAS CHAVAN Vs. STATE OF MAHARASHTRA	December 2, 2020
MAHESH BABULAL MITTAL Vs. CENTRAL BUREAU OF INVESTIGATION	February 28, 2020
MAHESH BHAGCHAND TAORI Vs. PANCHASHEEL MEDICINE SHOPPE	December 16, 2020
MAHESH G. BHALKE Vs. UNION OF INDIA	October 4, 2020
MAHESH NARAYAN SINGH Vs. UNION OF INDIA	October 23, 2020
MAHESH RAMCHANDRA NATEKAR AND ORS. Vs. KANUBHAI ASHABHAI PATEL AND ORS.	February 27, 2020
MAHESH S/O SANJAYRAO BAHAD Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION	February 13, 2020
MAHESH SAMBHAJI CHAFLE Vs. STATE OF MAHARASHTRA	June 12, 2020
MAHESH VINAYAK GADEKAR Vs. STATE OF MAHARASHTRA	July 9, 2020
MAHIMA MUKESH JHAM Vs. STATE OF MAHARASHTRA	August 17, 2020
MAHINDRA AGRI SOLUTION LIMITED Vs. RAM PAVAN KUMAR BIYANI	February 14, 2020
MAHINDRA AND MAHINDARA LTD. Vs. SUNIL NAMDEORAO ZADE	November 27, 2020
MAHINDRA AND MAHINDRA LIMITED Vs. DC MOTOR WORKS PRIVATE LIMITED	March 17, 2020
MAHINDRA AND MAHINDRA LTD Vs. MAHINDRA CARGO MOVERS	October 26, 2020
MAINABAI Vs. STATE OF MAHARASHTRA	December 7, 2020
MAJAHAR ABDUL KARIM KHAN Vs. STATE OF MAHARASHTRA	October 16, 2020
MAJOR Vs. RAMKRISHNA UDARAM DHOK	January 6, 2020
MAKRAND CHANDRAKANT BAPARDEKAR Vs. STATE OF MAHARASHTRA	July 13, 2020
MAKSUD SHEIKH GAFFUR SHEIKH Vs. STATE OF MAHARASHTRA	August 28, 2020
MAKSUD SHEIKH GAFOOR SHEIKH Vs. STATE OF MAHARASHTRA	August 20, 2020
MALANG MOHIDDIN QURESHI Vs. STATE OF MAHARASHTRA	October 21, 2020
MALVIKA PRADEEP NADKARNI Vs. DATTAPRASANNA GOPALKRISHNA NADKARNI	March 11, 2020
MAMTA Vs. STATE OF MAHARASHTRA,	April 8, 2020
MAMTA WD/O SANTOSH CHITAKALWAR Vs. LAXMAN NARAYAN RAUT	November 6, 2020
MANAGER, GROUP FOUR SECURITY SERVICES INDIA PVT. LTD. Vs. VICE PRESIDENT, AURANGABAD MAZDOOR UNION,	March 5, 2020
MANAGING DIRECTOR, IL&FS Vs. DIRECTORATE OF ENFORCEMENT	October 29, 2020
MANALI Vs. STATE OF MAHARASHTRA	February 21, 2020
MANALI W/O MAKRAND KSHIRSAGAR Vs. STATE OF MAHARASHTRA	February 21, 2020
MANDA Vs. STATE OF MAHARASHTRA	December 10, 2020
MANDABAI Vs. ADDITIONAL DIVISIONAL COMMISSIONER	November 5, 2020
MANDAKANI KACHRU KOKANE Vs. STATE OF MAHARASHTRA	October 27, 2020
MANDAKINI PANDHARINATH SHINDE Vs. STATE OF MAHARASHTRA	November 4, 2020
MANDEEP SINGH KOHLI Vs. UNION OF INDIA	February 5, 2020
MANGAL KIRAN WAGHMODE Vs. STATE OF MAHARASHTRA	October 20, 2020
MANGAL RATAN WAGH Vs. STATE OF MAHARASHTRA	March 9, 2020
MANGALA Vs. STATE OF MAHARASHTRA	August 17, 2020
MANGALA Vs. STATE OF MAHARASHTRA	June 19, 2020
MANGALA VIJAY KHANDAR Vs. NATIONAL INSURANCE COMPANY LIMITED	September 29, 2020
MANGALPRABHA MAHADEV TANDALE Vs. STATE OF MAHARASHTRA	December 10, 2020
MANGESH Vs. STATE OF MAHARASHTRA	December 7, 2020
MANGESH Vs. STATE OF MAHARASHTRA	November 25, 2020
MANGESH Vs. STATE, THR PSO, PS LAKADGANJ, NAGPUR	October 16, 2020
MANGESH DATTA GADE Vs. STATE OF MAHARASHTRA	October 15, 2020
MANGESH JAGANNATH SAWANT Vs. STATE OF MAHARASHTRA	July 9, 2020
MANGLAM ROONGTA Vs. STATE OF MAHARASHTRA	March 18, 2020
MANHARLAL TRIKAMDAS MODY Vs. MANHARLAL TRIKAMDAS MODY	May 22, 2020
MANIK Vs. STATE OF MAHARASHTRA	March 2, 2020
MANIK Vs. STATE OF MAHARASHTRA	April 8, 2020
MANILAL MANGILAL PAREKH Vs. NARENDRA BHIKULAL JAISWAL	March 4, 2020
MANIPAL TECHNOLOGIES LTD Vs. MAPPLE EDUSOFT PVT LTD	February 17, 2020
MANISH K AGARWAL Vs. STATE OF MAHARASHTRA	April 21, 2020
MANISH R. MISHRA Vs. STATE OF MAHARASHTRA	July 13, 2020
MANISH RAMBHOLE SAKET Vs. STATE OF MAHARASHTRA	August 19, 2020
MANISH RANGARI Vs. UNION OF INDIA	January 15, 2020
MANISH RAZZAK TADAVI Vs. STATE OF MAHARASHTRA	March 5, 2020
MANISH SINGH DHRUVKUMAR SINGH Vs. THE STATE OF MAHARASHTRA	June 22, 2020
MANISHA SUNIL PATIL Vs. STATE OF MAHARASHTRA	October 27, 2020
MANISHA VASUDEO WARDE Vs. ABDUL SALIM CHAWDHARY	June 19, 2020
MANJUNATH PUJARI Vs. STATE OF GOA	December 18, 2020
MANMATPPA Vs. SAMBHAPPA TRIMBAKAPPA GIRWALKAR	December 14, 2020
MANN HOUSING DEVELOPMENT AND ORS. Vs. PAARIJAT CO-OPERATIVE HOUSING SOCIETY LTD.	February 27, 2020
MANN TALUKA AGRICULTURAL PRODUCE Vs. STATE OF MAHARASHTRA & ORS.	October 28, 2020
MANOHAR Vs. STATE OF MAHARASHTRA,	March 3, 2020
MANOHAR Vs. ELECTION COMMISSION OF INDIA	February 11, 2020
MANOHAR ATMARAM FISKE Vs. STATE OF MAHARASHTRA	September 30, 2020
MANOHAR BANKAT KADAM Vs. STATE OF MAHARASHTRA	June 29, 2020
MANOHAR BHIMRAOJI MAHALLE Vs. STATE OF MAHARASHTRA	March 6, 2020
MANOHAR MODKU TADSE Vs. BANWARILAL	January 14, 2020
MANOHAR NAMDEV HARMALKAR Vs. BALVANT TUKARAM HARMALKAR	March 2, 2020
MANOHAR SHIVRAM KARBOTKAR GAONKAR AND ORS. Vs. SHIVA YESHWANT PARAB GAUNKAR AND ORS.	January 14, 2020
MANOHARRAO NAIK VIDYALAYA PARDI Vs. SANTOSH GANPATRAO SONONE	September 24, 2020
MANOJ BABANRAO SAWALAKHE Vs. STATE OF MAHARASHTRA	November 27, 2020
MANOJ GOVINDRAO JADHAV Vs. STATE OF MAHARASHTRA	June 25, 2020
MANOJ HANMANT BHINTADE Vs. STATE OF MAHARASHTRA	October 1, 2020
MANOJ HANUMANTRAO GHORPADE Vs. STATE OF MAHARASHTRA	July 9, 2020
MANOJ RUPSING SOLANKI Vs. STATE OF MAHARASHTRA	December 16, 2020
MANOJ TULSIDAS SAWANI Vs. STATE OF MAHARASHTRA	March 12, 2020
MANORAMA PRAKASH KHANDEKAR Vs. STATE OF MAHARASHTRA	March 20, 2020
MANSI Vs. UNION OF INDIA	September 21, 2020
MANSUKHLAL AMRITLAL MODI Vs. INCOME TAX OFFICER WARD	March 19, 2020
MANSUR DAULAT PATEL Vs. STATE OF MAHARASHTRA	May 22, 2020
MANTHIR Vs. STATE OF MAHARASHTRA	February 13, 2020
MAPUSA GOA ENTERPRISES Vs. STATE OF GOA	March 2, 2020
MARATHWADA SHIKSHAN PRASARAK MANDAL Vs. SAWARUPSINGH ASARAM UMBARE	December 4, 2020
MARIA @ MARIANO BORGES Vs. STATE OF GOA	January 2, 2020
MARIA DEL PILAR BARR AVILA Vs. UNION OF INDIA	January 16, 2020
MARIA FELIZA BRAGANZA Vs. LLOYD NUNES	March 12, 2020
MARIANO MESQUITA Vs. SELVA RAJU NADAR	January 22, 2020
MARICO LIMITED Vs. ABHIJEET BHANSALI	January 15, 2020
MARKAS YOHAN THORAT Vs. STATE OF MAHARASHTRA	December 16, 2020
MAROTI Vs. STATE OF MAHARASHTRA	January 31, 2020
MAROTI HANMANTRAO TAMSHETE Vs. STATE OF MAHARAHTRA	May 15, 2020
MAROTI NAMDEO SHRIRAME Vs. STATE OF MAHARASHTRA	June 12, 2020
MARTHA LUIS Vs. STATE OF GOA AND ORS.	March 12, 2020
MASCOT CONSTRUCTION CO , Vs. MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION	October 23, 2020
MASEERA PARVIN Vs. STATE OF MAHARASHTRA	October 9, 2020
MASNAJI Vs. STATE OF MAHARASHTRA	March 4, 2020
MASOOD KHAN Vs. STATE OF MAHARASHTRA	December 7, 2020
MATAPRASAD DURGAPRASAD RAI Vs. GIRISH MULJI VORA	January 14, 2020
MAULA Vs. THE STATE OF MAHARASHTRA	September 9, 2020
MAULANA AZAD EDUCATIONAL TRUST Vs. SYEDA AMERA BANO	April 27, 2020
MAUNA ALIAS SHISHIR BHUPEN BARAI Vs. STATE THROUGH POLICE STATION RAMNAGAR, CHANDRAPUR	May 26, 2020
MAYA CARVALHO E. RODRIGUES Vs. STATE OF GOA	March 16, 2020
MAYTAS-RITHWIK( Vs. KONKAN RAILWAY CORPORATION LIMITED	March 17, 2020
MAYTAS-RITHWIK(JV) Vs. KONKAN RAILWAY CORPORATION LIMITED	March 18, 2020
MAYUR Vs. STATE OF MAHARASHTRA	May 12, 2020
MAYUR KAILASHCHANDRA KHANDELWAL Vs. STATE OF MAHARASHTRA	December 7, 2020
MAYUR NAVINCHANDRA BHUPTANI Vs. STATE OF MAHARASHTRA	October 27, 2020
MAYUR RAJENDRA GUNJAL Vs. STATE OF MAHARASHTRA	November 4, 2020
MAYURI Vs. STATE OF MAHARASHTRA	December 18, 2020
MAZANIA OF TEMPLE OF NAVADURGA OF MADKAI Vs. DEVI NAVADURGA PRATISHTHAN	September 25, 2020
MEENA ARUN SATAV Vs. STATE OF MAHARASHTRA	December 17, 2020
MEENA RATAN SINGH Vs. STATE OF MAHARASHTRA	December 1, 2020
MEENA SHYAM TULSANI Vs. COLLECTOR OF STAMPS, MUMBAI	June 30, 2020
MEENAKSHI APARTMENTS CO-OP. HSG. SOC. LTD Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI	October 22, 2020
MEERABAI Vs. UNION OF INDIA	February 14, 2020
MEGHA Vs. UNION OF INDIA	April 30, 2020
MEGHA ANIL BHALE Vs. STATE OF MAHARASHTRA	March 6, 2020
MEGHAVI Vs. STATE OF MAHARASHTRA	November 11, 2020
MEHATAB ESMILE FAKIR Vs. STATE OF MAHARASHTRA	October 12, 2020
MEHER PHEROZE SETHNA Vs. PUNE CANTONMENT BOARD	October 16, 2020
MEHRUNNISA BEGUM Vs. STATE OF MAHARASHTRA	March 3, 2020
MELLONA DEVELOPERS PVT. LTD. Vs. UMESH NAVINCHANDRA SHAH	March 11, 2020
MEP RGSL TOLL BRIDGE PVT. LTD. Vs. MAHARASHTRA STATE ROAD DEVELOPMENT	November 6, 2020
MERLIN BETU Vs. VIKAS KURTIKAR	October 29, 2020
MESSRS BAF-HIRA BUILDERS PRIVATE LIMITED Vs. THE COLLECTOR OF BOMBAY SUBURBAN DISTRICT	January 28, 2020
METAL TUBES AND ROLLING MILLS Vs. THE OFFICIAL LIQUIDATOR, LIQUIDATOR OF TRANSPOWER ENGINEERING LTD. AND ORS.	August 21, 2020
MICHAEL GABRIEL Vs. DATTARAM KASHIRAM AMBRE	December 9, 2020
MICHEAL GABRIEL Vs. MICHAEL GABRIEL	November 5, 2020
MICROVISION TECHNOLOGIES PVT.LTD. Vs. UNION OF INDIA	May 15, 2020
MIDAS HYGIENE INDUSTRIES PRIVATE LIMITED Vs. RAM DEV INDUSTRIES	December 18, 2020
MILIND Vs. STATE OF MAHARASHTRA	August 17, 2020
MILIND AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.	June 16, 2020
MILIND AWCHIT BAISANE Vs. STATE OF MAHARASHTRA	October 14, 2020
MILIND BHIMSING SHIRSATH Vs. STATE OF MAHARASHTRA	March 9, 2020
MINAL SATISH JADHAV Vs. MADHUKAR DATTATRAY JADHAV AND ORS.	January 7, 2020
MINGUEL CAETANO DO ROSARIO VAZ Vs. GOA STATE COASTAL ZONE MANAGEMENT AUTHORITY	January 14, 2020
MINGUEL CAETANO ROSARIO VAZ Vs. GOA COASTAL ZONE MANAGEMENT AUTHORITY	November 3, 2020
MIRAJ VIDYA SAMITI Vs. STATE OF MAHARASHTRA	March 16, 2020
MIRASAHEB @ MIRYA IBRAHIM MUJAWAR Vs. STATE OF MAHARASHTRA	September 16, 2020
MISS KHAN SANA TAHEDIS Vs. STATE OF MAHARASHTRA	October 19, 2020
MISS X THROUGH HER NATURAL AND LEGAL GAUARDIAN Vs. STATE OF MAHARASHTRA	February 25, 2020
MISSION INDUSTRIES Vs. BANK OF BARODA	July 6, 2020
MITHILESH GYANPRAKASH PANDE Vs. STATE OF MAHARASHTRA	December 8, 2020
MITSUI OSK LINES LTD. Vs. ORIENT SHIP AGENCY PVT. LTD.	February 7, 2020
MODELS CONSTRUCTION PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE	November 26, 2020
MODERN INDIA LTD Vs. 63 MOON TECHNOLOGIES LIMITED	November 6, 2020
MODINASAB INDIKAR Vs. BOARD OF DIRECTORS OF INDIAN OVERSEAS BANK	February 14, 2020
MOHAMAD ISHAQ MOHAMAD ISMAIL SHAIKH Vs. SANJAY BARVE	February 28, 2020
MOHAMAD SAJID Vs. STATE OF MAHARASHTRA	June 5, 2020
MOHAMMAD Vs. STATE OF MAHARASHTRA	September 9, 2020
MOHAMMAD ALI TAHAVOOR ALI KHAN Vs. ADMINISTRATOR GENERAL OF MAHARASHTRA	September 14, 2020
MOHAMMAD ARIF ASIK ALI RAAIN Vs. STATE OF MAHARASHTRA	September 9, 2020
MOHAMMAD ASIF NOOR MOHAMMAD Vs. DIVISIONAL COMMISSIONER, AMRAVATI, TAH. AND DIST. AMRAVATI	August 14, 2020
MOHAMMAD BIN SAEED BIN KILEB Vs. SUPERINTENDENT OF POLICE	October 19, 2020
MOHAMMAD ISMAIL NOORMOHAMMAD MADANA Vs. STATE OF MAHARASHTRA	February 12, 2020
MOHAMMAD JAVID MOHAMMAD ABDUL JALIL Vs. STATE OF MAHARASHTRA	July 18, 2020
MOHAMMAD JUNED MOHAMMAD RAUF Vs. STATE OF MAHARASHTRA	February 4, 2020
MOHAMMAD MUNNA Vs. STATE OF MAHARASHTRA	October 21, 2020
MOHAMMAD SABIR ABDUL KHALIL Vs. STATE OF MAHARASHTRA	July 23, 2020
MOHAMMAD SHADAB Vs. POLICE INSPECTOR, PANAJI AND ORS.	January 22, 2020
MOHAMMAD SHAHBAJ ABDUL WAHAB Vs. STATE OF MAHARASHTRA	March 12, 2020
MOHAMMAD SIDDAQI Vs. STATE	September 4, 2020
MOHAMMAD ZAKIR MOHAMMAD Vs. STATE OF MAHARASHTRA	April 15, 2020
MOHAMMED AAMIR ANSARI Vs. STATE OF MAHARASHTRA	February 12, 2020
MOHAMMED ASLAM AZAD SHAIKH Vs. STATE OF MAHARASHTRA	March 5, 2020
MOHAMMED HUSSEIN ALI MOHAMMED UMATIA & ORS. Vs. MAHARASHTRA HOUSING AND AREA DEVELOPMENT AUTHORITY AND ORS.	October 21, 2020
MOHAMMED RAISUDDIN Vs. NATIONAL INVESTIGATING AGENCY AND ANR.	February 11, 2020
MOHAMMED SHARIF ABDUL HAMID SHAIKH Vs. STATE OF MAHARASHTRA	October 29, 2020
MOHAMMED SHUJAUDDIN SALEEM Vs. STATE OF MAHARASHTRA	March 11, 2020
MOHAMMED ZUBER MOHAMMED YUSUF SHAH Vs. THE MINISTER OF URBAN DEVELOPMENT AND ORS.	September 17, 2020
MOHAMOODMIYA ALLIMIYA SAYYED Vs. MANSOOR AMIRMIYA JAHAGIRDAR	December 18, 2020
MOHAN Vs. THE STATE OF MAHARASTRA	October 12, 2020
MOHAN Vs. STATE OF MAHARASHTRA	December 16, 2020
MOHAN Vs. SUPERINTENDENT OF POLICE JALNA	March 5, 2020
MOHAN Vs. STATE OF MAHARASHTRA	April 30, 2020
MOHAN JANU JADHAV Vs. STATE OF MAHARASHTRA	August 12, 2020
MOHAN PARSHURAM BENDRIKAR Vs. UJWALA SAMBHAJI WAGH	June 30, 2020
MOHAN SHAMRAO SHINDE Vs. STATE OF MAHARASHTRA	July 16, 2020
MOHAN YASHWANT KADAM Vs. MANGESH MAHADEV VALANJOO	March 16, 2020
MOHD ZAKIR HABIB KHAN Vs. STATE OF MAHARASHTRA	August 12, 2020
MOHD. AFZAL Vs. STATE OF MAHARASHTRA	October 29, 2020
MOHD. AMIR RAZA MOHD. SHAKIL Vs. STATE OF MAHARASHTRA	November 24, 2020
MOHD. EKBAL MOHD. HANIF SHAIKH Vs. STATE OF MAHARASHTRA	August 18, 2020
MOHD. INTEKHAB MOHD. IMTIYAZ SHAIKH Vs. STATE OF MAHARASHTRA	October 1, 2020
MOHD. IQBAL @ MAMA SHAFI KHOKAR Vs. STATE OF MAHARASHTRA	October 9, 2020
MOHD. ISMAIL ABDUL HADIS MANIYAR Vs. STATE OF MAHARASHTRA	September 15, 2020
MOHD. ISMAIL ABDUL HADIS MANIYAR Vs. STATE OF MAHARASHTRA	September 16, 2020
MOHD. JAKIR Vs. SK. NAZIR SK. KASAM AND OTHERS	October 19, 2020
MOHD. OSMAN KHAN Vs. STATE OF MAHARASHTRA	December 2, 2020
MOHD.SAEED SATTAR DEVLIWALA Vs. SHIFA MOHD.SAEED DEVLIWALA	March 3, 2020
MOHIT Vs. STATE OF MAHARASHTRA	July 23, 2020
MOHMAD SAJID Vs. STATE OF MAHARASHTRA	August 13, 2020
MOHSIN ALI TAJ MOHD. SHAIKH Vs. STATE OF MAHARASHTRA	December 10, 2020
MOHSIN SIRAJUDDIN ANSARI Vs. STATE OF MAHARASHTRA	August 3, 2020
MOHTIMBAS ENGINEERING PVT. LTD. Vs. MACHINE N TOOLS	January 28, 2020
MOMIN MAZHAR Vs. STATE OF MAHARASHTRA	February 20, 2020
MONICA SACHWANI Vs. CHARUSHILA D. NANAWARE	January 7, 2020
MONIKA SALES AGENCIES Vs. MAHESH NAGARI SAH. PATSANSTHA LTD	June 12, 2020
MONTE CARLO COMPANY Vs. STATE OF MAHARASHTRA	June 19, 2020
MONTE CARLO COMPANY Vs. STATE OF MAHARASHTRA	July 27, 2020
MOTIRAM GANGARAM NICHAT Vs. STATE OF MAHARASHTRA	January 20, 2020
MRINMAYEE ROHIT UMROTKAR Vs. UNION OF INDIA	December 8, 2020
MRS KOVELAMUDI KANIKA DHILLON @ KANIKA DHILLON Vs. MR. KOVELAMUDI SURYA PRAKASH RAO @ PRAKASH KOVELAMUDI	October 26, 2020
MRS. AGUSTHA DSOUZA CARDOZO Vs. MR. ISMAIL	October 29, 2020
MRS. FARZANA ALI AHMED SAYYED Vs. STATE OF MAHARASHTRA	February 18, 2020
MRS. KIRTI ATUL NIPANKAR Vs. STATE OF MAHARASHTRA	June 15, 2020
MRS. MANDAKANI KACHRU KOKANE @ MANDAKANI VISHNU GODSE Vs. STATE OF MAHARASHTRA	October 27, 2020
MRS. SWATI SAVIO DSOUZA Vs. SAVIO DSOUZA	December 18, 2020
MRUDULA NAROTTAM JINANDRA Vs. STATE OF MAHARASHTRA	March 18, 2020
MUDHIT GUPTA Vs. EMGEE PROPERTIES	February 4, 2020
MUDHIT GUPTA Vs. SUSSANNE KHAN	February 4, 2020
MUHAMMED ANAS ABDULLAH DANDU Vs. STATE OF MAHARASHTRA	November 9, 2020
MUJEEB ABUBAKAR Vs. STATE	September 14, 2020
MUKESH Vs. VIVEK PHANSALKAR	April 9, 2020
MUKESH JAIDEOPRASAD SHAHU Vs. STATE OF MAHARASHTRA	October 26, 2020
MUKESH RAMSHANKAR SHIVHARE Vs. STATE OF MAHARASHTRA	June 2, 2020
MUKHTAR AHMED Vs. STATE OF MAHARASHTRA	October 9, 2020
MUKTABAI Vs. STATE OF MAHARASHTRA	March 9, 2020
MUKTIRAM MANAJI GEJAGE Vs. STATE OF MAHARASHTRA	June 29, 2020
MUKUND MARUTIRAO JAGTAP Vs. SUPERINTENDENT PAY & PROVIDENT FUND UNIT, ] EDUCATION DEPARTMENT	March 11, 2020
MUKUNDA RAMBHAU NAGPURE Vs. GANESH NATTHUJI WARBHE	March 12, 2020
MUMBAI FABRICS PVT. LTD. Vs. UNION OF INDIA	November 5, 2020
MUMBAI METROPOLITAN REGION DEVELOPMENT Vs. RAJNIKANT L. DHARIA & ANR.	May 19, 2020
MUMBAI METROPOLITAN REGION DEVELOPMENT AUTHORITY AND ORS. Vs. RAJNIKANT L. DHARIA AND ORS.	May 15, 2020
MUMBAI MISHTANNA VAYASAI Vs. UNION OF INDIA	October 13, 2020
MUMBAI V KONKAN VIBHAGIYA MAHILA AYDYOGIK UTPADAK SAHAKARI SANSTHA MAHASANGH LTD Vs. STATE OF MAHARASHTRA	December 15, 2020
MUMTAJ Vs. STATE OF MAHARASHTRA	June 9, 2020
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. MEHUL GOPALDAS SHAH	February 5, 2020
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. SHARDA SANGHVI	March 3, 2020
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. PRE-STRESS PRODUCTS (INDIA)	January 21, 2020
MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. JAFFAR ALI NAWA ALI CHAUDHARY	January 14, 2020
MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. GUNAJI SURYAJI KAMBLE	January 24, 2020
MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. NAWAB ALI SULEMAN	January 14, 2020
MUNNA Vs. STATE OF MAHARASHTRA	October 20, 2020
MUNNA KHAN Vs. STATE OF GOA	September 19, 2020
MUNNA KUMAR Vs. EXECUTIVE COUNCIL OR APPELLATE AUTHORITY	November 4, 2020
MURLI Vs. STATE OF MAHARASHTRA	December 22, 2020
MURLIDHAR Vs. AMBERSING	April 27, 2020
MURLIDHAR Vs. STATE OF MAHARASHTRA	August 20, 2020
MURTUJA</APL> @ MUNNA S/O DAWAL SHEIKH (C-9377) (CENTRAL PRISON, NAGPUR) .... PETITIONER VERSUS 1. <APL>STATE OF MAHARAS Vs. SUPERINTENDENT OF CENTRAL PRISON	March 16, 2020
MUSA ABDUL WIMUMUNI KENNETH Vs. SUNIL D.DALVI, AIR CUSTOMS OFFICER, AIR INTELLIGENCE UNIT, SAHAR INTERNATION AIRPORT, MUMBAI	November 6, 2020
MUSALE CONSTRUCTIONS Vs. VIDARBHA IRRIGATION DEVELOPMENT CORPORATION	October 29, 2020
MUSKAN SAMIR MODASIA Vs. UNION OF INDIA	November 24, 2020
MUZAFAAUUDUDIN KHAN Vs. STATE OF MAHAAASHTAA	May 26, 2020
MUZAFFARUDDIN KHAN S/O ZAHIRUDDIN KHAN Vs. STATE OF MAHARASHTRA AND OTHERS.	May 19, 2020
MYRA MURIEL PAUL Vs. INCOME TAX OFFICER, WARD-2(2)	March 6, 2020
MYRAYASH HOTELS (P.) LTD. Vs. UNION OF INDIA	January 21, 2020
N SAMPATH GANESH Vs. UNION OF INDIA	April 21, 2020
N. G. GOPALKRISHNA Vs. STATE OF MAHARASHTRA	October 26, 2020
NAGNATH SAKHAHARI SHETE Vs. KESHAV TRIMBAK AGHAV	September 2, 2020
NAGNATH SANSTHAN Vs. ASSISTANT CHARITY COMMISSIONER AND ANR.	May 19, 2020
NAGORAO Vs. STATE OF MAHARASHTRA	September 15, 2020
NAGORAO SAMBHAJI DANGE Vs. RUDRA RAMKISAN WARKAD	February 5, 2020
NAGPUR DISTRICT CENTRAL COOPERATIVE BANK LTD. Vs. UNION OF INDIA	February 21, 2020
NAGPUR IMPROVEMENT TRUST Vs. BHAGWANDAS	January 24, 2020
NAGPUR INTEGRATED TOWNSHIP PVT LTD Vs. MAHARASHTRA REAL ESTATE REGULATORY AUTHORITY, MUMBAI	September 11, 2020
NAGPUR MUNICIPAL CORPORATION Vs. STATE OF MAHARASHTRA	December 18, 2020
NAGRIK SAMANVYA SAMITI Vs. STATE OF MAHARASHTRA	March 13, 2020
NAGULA VIJAY Vs. STATE OF MAHARASHTRA	August 17, 2020
NAHID SHAIKH YUSUF Vs. STATE OF MAHARASHTRA	December 7, 2020
NAIK BROTHERS DRYFISH PRIVATE LIMITED Vs. UNION OF INDIA	June 12, 2020
NAINI GOPAL Vs. UNION OF INDIA	August 20, 2020
NALINI MAHENDRA SHAH Vs. STATE OF MAHARASHTRA	August 10, 2020
NALINI NARAYANDAS THAKKAR Vs. STATE OF MAHARASHTRA	March 11, 2020
NALINI SHAH Vs. SHEETAL DEVANG SHAH	October 14, 2020
NAMDEO Vs. STATE OF MAHARASHTRA	December 9, 2020
NAMDEO JAGOJI BHOGE Vs. STATE OF MAHARASHTRA	January 7, 2020
NAMDEO NARAYAN KADAM Vs. STATE OF MAHARASHTRA	January 10, 2020
NAMDEV BABAN MORE Vs. COMMISSIONER	November 17, 2020
NAMITA MAHADEV UPARKAR Vs. MUNICIPAL CORPORATION OF GR.MUMBAI	February 3, 2020
NAMITA MAHENDRA THANAI Vs. STATE OF MAHARASHTRA	January 15, 2020
NAMRATA Vs. DIRECTOR OF EDUCATION (PRIMARY), PUNE AND ORS.	October 23, 2020
NAMRATA @ GUDDI JAGDISH MISHRA Vs. STATE OF MAHARASHTRA	August 17, 2020
NANDA Vs. STATE OF MAHARASHTRA	August 6, 2020
NANDA Vs. STATE OF MAHARASHTRA	April 18, 2020
NANDABAI Vs. STATE OF MAHARASHTRA	June 9, 2020
NANDINI Vs. DIRECTOR OF TECHNICAL EDUCATION	December 16, 2020
NANDKISHOR Vs. UNION OF INDIA	August 27, 2020
NANDKISHOR KASHINATH CHAVAN Vs. STATE OF MAHARASHTRA	December 2, 2020
NANDKISHORE SHRIDHAR KAKARNINIYA Vs. STATE OF MAHARASHTRA	April 3, 2020
NANDLAL GHISULAL PANDE Vs. ASHWINKUMAR SURESHCHANDRA LALWANI AND ANOTHER	April 30, 2020
NANDLAL J. JUMANI Vs. RAHUL PANJABI	March 17, 2020
NANDRYA AKAHTYA GAVIT Vs. PRABATABAI KOMAN GAVIT	February 12, 2020
NANDU GOVIND KHILE Vs. STATE OF MAHARASHTRA	March 5, 2020
NARAYAN Vs. STATE OF MAHARASHTRA	July 23, 2020
NARAYAN Vs. STATE OF MAHARASHTRA	August 21, 2020
NARAYAN KISHAN BHOYAR AND ORS. Vs. HARI KISAN BHOYAR	September 8, 2020
NARAYAN RADHAKISHAN BHUSARI Vs. DISTRICT MAGISTRATE BEED	December 15, 2020
NARAYAN S/O LAHU RATHOD Vs. STATE OF MAHARASHTRA	June 23, 2020
NARAYAN YASHWANTA KAPSE Vs. STATE OF MAHARASHTRA	February 2, 2020
NARAYAN YASHWANTA KAPSE Vs. THE STATE OF MAHARASHTRA AND ORS.	February 25, 2020
NARAYANDAS Vs. STATE OF MAHARASHTRA	April 15, 2020
NARAYANSINGH S/O OMKARSINGH BAGHEL Vs. ARUNA WD/O SHYAMRAO PATIL	February 21, 2020
NARCINVA PANDHARINATH NAGVENKAR Vs. ANJALIBAI BHASKAR MHAPSEKAR	January 22, 2020
NARENDRA Vs. BALBIRSINGH	February 7, 2020
NARENDRA @ CHOTYA MAHADEV BALKAWADE Vs. COMMISSIONER OF POLICE PUNE CITY	January 9, 2020
NARENDRA DEJOO SHETTY Vs. SAUMYALATA SHYAMA SHETTY	February 14, 2020
NARENDRA HARI PATIL Vs. MORESHWAR HARI PATIL	October 26, 2020
NARENDRA HIRAWAT Vs. SHOLAY MEDIA ENTERTAINMENT	March 9, 2020
NARENDRA HIRAWAT AND CO. Vs. GENERATION THREE ENTERTAINMENT PRIVATE LIMITED	March 9, 2020
NARENDRA S/O SAHAJRAM SAINANI Vs. BRANCH MANAGER	January 8, 2020
NARESH Vs. STATE OF MAHARASHTRA	September 8, 2020
NARESH DADAJI BORKAR Vs. GRAMPANCHAYAT JANKAPUR, CHANDRAPUR AND ORS.	February 24, 2020
NARESH RAJARAM OVHAL Vs. STATE OF MAHARASHTRA	December 1, 2020
NARESH SAMIRMAL KOTECHA Vs. STATE OF MAHARASHTRA	December 22, 2020
NARESHKUMAR SUKANRAJ KOTHARI Vs. STATE OF MAHARASHTRA	March 11, 2020
NASER AHMED RAZVI Vs. STATE OF MAHARASHTRA	June 16, 2020
NASHIR S/O MAINODDIN BAIG Vs. STATE OF MAHARASHTRA	May 29, 2020
NASIR BABU SHAIKH Vs. STATE OF MAHARASHTRA	November 3, 2020
NASIR JAMAL SHAIKH Vs. ABU ASIM AZMI	March 9, 2020
NATHA BHIMRAO MOTE Vs. DIRECTOR GENERAL	November 4, 2020
NATIONAL ALLIANCE FOR PEOPLES MOVEMENTS AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.	August 5, 2020
NATIONAL ASSOCIATION OF BLIND Vs. BOMBAY MUNICIPAL CORPORATION AND ORS.	October 28, 2020
NATIONAL FILM DEVELOPMENT CORPORATION LTD. Vs. PRACHAR COMMUNICATION LTD. & ANR.	March 12, 2020
NATIONAL HIGHWAYS AUTHORITY OF INDIA PROJECT Vs. ASHOK SAGARMAL MALARA AND ANR	October 21, 2020
NATIONAL INSTITUTE OF CONSTRUCTION MANAGEMENT AND RESEARCH Vs. JANABAI VASANT DHAMALE	October 28, 2020
NATIONAL INSURANCE CO. LTD. Vs. YURAJ YADU SAWANT S/O YADU SAWANT	September 29, 2020
NATIONAL INSURANCE CO. LTD. Vs. MAROTRAO S/O. RAMBHAU MUSALE	March 13, 2020
NATIONAL INSURANCE CO. LTD. Vs. BHAGWAN BHIKA SHIRSATH	February 27, 2020
NATIONAL INSURANCE CO. LTD. Vs. SHAMSHAD SHAUKATALI ANSARI	January 3, 2020
NATIONAL INSURANCE COMPANY Vs. SURESH NARAYAN KHOPAR	January 21, 2020
NATIONAL INSURANCE COMPANY Vs. BHAGWAN BHIKA SHRISATH	February 27, 2020
NATIONAL INSURANCE COMPANY LTD Vs. DILIP TAHALUMAL KUKREJA	January 28, 2020
NATIONAL INSURANCE COMPANY LTD Vs. HARSHALI	February 6, 2020
NATIONAL INSURANCE COMPANY LTD. Vs. SMT. SUMITRABAI	January 7, 2020
NATIONAL INVESTIGATION AGENCY Vs. VINAY TALEKAR	September 19, 2020
NATIONAL SEEDS CORPORATION LTD. Vs. CYME AGRO	March 2, 2020
NATIONAL SPOT EXCHANGE LTD. Vs. MOONS TECHNOLOGIES LTD.	March 2, 2020
NATIONAL SPOT EXCHANGE LTD. Vs. MOONS TECHNOLOGIES LTD.	January 6, 2020
NATURAL SUGAR AND ALLIED INDUSTRIES LIMITED Vs. STATE OF MAHARASHTRA,	April 30, 2020
NATWARLAL MOHANLAL PANDYA Vs. SHAMLAL RAMNATH LAHOTI	February 14, 2020
NAVEEN ALIAS PANDURANG K. PRABHU Vs. STATE OF GOA,	February 11, 2020
NAVI MUMBAI MUNICIPAL CORPORATION Vs. PILLE	February 26, 2020
NAVIN BHIMRAO BANSODE Vs. STATE OF MAHARASHTRA	February 17, 2020
NAVNATH Vs. STATE OF MAHARASHTRA	December 2, 2020
NAVNATH Vs. STATE OF MAHARASHTRA	July 14, 2020
NAVNATH BABAN TANPURE Vs. SUPERINTENDENT OF POLICE	March 6, 2020
NAVNITLAL Vs. RAVINDRA	April 30, 2020
NAVODAYA URBAN CO-OPERATIVE BANK LTD Vs. STATE OF MAHARASHTRA	December 7, 2020
NAYAN Vs. PRANITA	January 21, 2020
NAYANA Vs. STATE OF MAHARASHTRA	January 23, 2020
NAYANA SUDHIR SHAH Vs. SUDHIR PREMJI SHAH	May 19, 2020
NAYANTARA GUPTA Vs. STATE OF MAHARASHTRA	August 10, 2020
NAZIA SAYYED Vs. STATE OF MAHARASHTRA	March 17, 2020
NEELIMA SADANAND VARTAK Vs. UNION OF INDIA	December 11, 2020
NEETISH SARDA Vs. STATE OF MAHARASHTRA	November 7, 2020
NEETISH SARDA Vs. STATE OF MAHARASHTRA	November 9, 2020
NEEV INFRASTRUCTURE PVT LTD Vs. KR CONSTRUCTION	March 11, 2020
NEHA ABHIJEET KHARDE Vs. STATE OF MAHARASHTRA	December 9, 2020
NEHA PRAMOD NIMBALKAR Vs. VINOD CO-OP. HOUSING SOCIETY LTD.	June 16, 2020
NELCO LIMITED A COMPANY Vs. UNION OF INDIA	March 20, 2020
NEMICHAND LAXMAN DITHOR Vs. VISHAL NEMICHAND DITHOR	June 16, 2020
NEW INDIA ASSURANCE CO LTD Vs. DAGDUSING MANOHARSING TOMAR	December 11, 2020
NEW INDIA ASSURANCE CO. LTD Vs. NILOFAR PARVEEN	February 7, 2020
NEW INDIA ASSURANCE CO. LTD Vs. ARUNA HANUMANT YADAV	January 7, 2020
NEW INDIA ASSURANCE CO. LTD. Vs. RUKHMABAI WD/O SHRIHARI THAKRE	February 12, 2020
NEW INDIA ASSURANCE CO. LTD. Vs. SAU.RUKHMABAI	February 13, 2020
NEW INDIA ASSURANCE CO. LTD. Vs. MESSRS SESA GOA LTD.	January 16, 2020
NEW INDIA ASSURANCE COMPANY LTD. Vs. DHAMMAJI	November 6, 2020
NEW LAKSHMI JEWELLERS Vs. PRINCIPAL COMMISSIONER OF INCOME TAX, MUMBAI AND ORS.	December 22, 2020
NEW VRINDAVAN MAGAS VARGIYA SAHAKARI GRIHANIRMAN SANSTHA MARYADIT, HARSOOL AND ORS. Vs. RAM MANDIR	January 30, 2020
NIDHI NILESH JADHAV Vs. STATE OF MAHARASHTRA	March 3, 2020
NIKESH Vs. STATE OF MAHARASHTRA	August 20, 2020
NIKHIL ROY Vs. STATE OF MAHARASHTRA	July 23, 2020
NIKO RESOURCES LIMITED Vs. GUJARAT STATE PETROLEUM CORPORATION LTD	June 9, 2020
NIKOM COPPER AND CONDUCTORS PVT. LTD Vs. UNION OF INDIA	December 3, 2020
NILESH Vs. STATE OF MAHARASHTRA	September 24, 2020
NILESH Vs. STATE OF MAHARASHTRA	January 2, 2020
NILESH ALIAS NITIN Vs. STATE OF MAHARASHTRA	May 12, 2020
NILESH BABAN KAMBLE Vs. STATE OF MAHARASHTRA	December 1, 2020
NILESH BANDU MHATRE Vs. STATE OF MAHARASHTRA	December 15, 2020
NILESH SUKLAL BHOI Vs. STATE OF MAHARASHTRA	May 12, 2020
NILIMA SHIVAJI GOBARE Vs. STATE OF MAHARASHTRA	December 7, 2020
NIMISH S/O SATISH DEOPUJARI Vs. STATE OF MAHARASHTRA	February 17, 2020
NINA CORREA COLACO Vs. SIDDHARTH SUBHAS KAMAT	November 26, 2020
NIRAJ Vs. STATE OF MAHARASHTRA	August 20, 2020
NIRANJAN MAHADEO MESHRAM Vs. STATE OF MAHARASHTRA	March 13, 2020
NIRMALA Vs. STATE OF MAHARASHTRA	July 6, 2020
NIRMALA JAYANTILAL GADA Vs. STATE OF MAHARASHTRA	October 14, 2020
NIRMAN PANCHVATI DEVELOPERS PVT LTD Vs. WELLCITY REAL ESTATE PVT LTD	March 2, 2020
NISAR AHMED HAJI SAYED BILAL Vs. STATE OF MAHARASHTRA	November 27, 2020
NISHANT NIRANJAN SHARMA Vs. STATE OF MAHARASHTRA	December 3, 2020
NISHIGANDHA RAMCHANDRA NAIK Vs. STATE OF MAHARASHTRA	March 6, 2020
NITIN Vs. STATE OF MAHARASHTRA	September 28, 2020
NITIN Vs. STATE OF MAHARASHTRA	September 17, 2020
NITIN BALASAHEB DEGWEKAR Vs. STATE OF MAHARASHTRA	March 16, 2020
NITIN BALIRAM KAMALE Vs. STATE OF MAHARASHTRA	December 1, 2020
NITIN BALIRAM SONAWANE Vs. STATE OF MAHARASHTRA	September 8, 2020
NITIN RAMESH KHEDEKAR Vs. STATE OF MAHARASHTRA	February 25, 2020
NITYANAND P. SHETTY Vs. THE STATE OF MAHARASHTRA	July 24, 2020
NIVAS Vs. STATE OF MAHARASHTRA	July 3, 2020
NIVRUTTI Vs. STATE OF MAHARASHTRA	March 11, 2020
NIZAM FAIYYAZ HAKIM Vs. DATTATRAYA SHANKAR KADAM AND ORS.	February 26, 2020
NIZAM HABIBULLA SHAIKH Vs. STATE OF MAHARASHTRA	October 22, 2020
NOBLE SYNTHETICS LIMITED Vs. OFFICIAL LIQUIDATOR OF PATMO PAINTS AND CHEMICALS PRIVATE LIMITED	December 18, 2020
NOOR MOHD.HABIBULLAH SHAIKH Vs. MUNICIPAL CORPORATION OF GR.MUMBAI	December 9, 2020
NOWHERA NANASAHEB SHAIKH Vs. THE STATE OF MAHARASHTRA	January 15, 2020
NUPUR DESIGN STUDIO Vs. STATE OF MAHARASHTRA	March 5, 2020
NUTAN MILIND KULKARNI Vs. BAJIRAO DNYANDEO PATIL	June 26, 2020
NUTANKUMAR VASANTKUMAR BETHARIA Vs. ARUNA BHASKAR RAMTEKE	March 11, 2020
NUZIVEEDU SEEDS LTD. Vs. MAHYCO MONSANTO BIOTECH (INDIA) PVT. LTD.	July 23, 2020
OIL AND NATURAL GAS CORPORATION LIMITED Vs. PRESIDENT, OIL FIELD EMPLOYEES ASSOCIATION	January 30, 2020
OIL AND NATURAL GAS CORPORATION LTD Vs. CGG SERVICES SA	January 6, 2020
OK MARINE Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI	January 10, 2020
OLGA DSOUZA Vs. M/S. NITIN DEVELOPERS PVT. LTD.	July 23, 2020
OMEGA ELEVATORS Vs. STATE OF MAHARASHTRA	March 11, 2020
OMKAR ABASAHEB GAIKWAD Vs. STATE OF MAHARASHTRA	November 25, 2020
OMKAR VIJAY KAMBLE Vs. STATE OF MAHARASHTRA & ANR.	October 7, 2020
OMNATH DEORAO GAIKWAD Vs. STATE OF MAHARASHTRA	April 15, 2020
OMPRAKASH Vs. STATE OF MAH.	August 20, 2020
OMPRAKASH Vs. VIJAY DWARKADA VARMA	April 27, 2020
OMPRAKASH SINGH SHISODIYA Vs. STATE OF MAHARASHTRA	April 30, 2020
OMPRAKASH T. MEHTA Vs. INCOME TAX OFFICER	August 17, 2020
ONE SQUARE INVESTMENTS LIMITED Vs. REMEDIAL RESOLUTIONS ADVISORS PRIVATE LIMITED	March 6, 2020
ONE SQUARE INVESTMENTS LIMITED AND ORS. Vs. CAPRI UK INVESTMENTS LIMITED, LONDON AND ORS.	March 6, 2020
ONKAR POTANNA RAYATUWAR Vs. STATE OF MAHARASHTRA	November 17, 2020
ORDINANCE FACTORY KAMGAR UNION Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT AND ORS.	January 10, 2020
ORDINANCE FACTORY KAMGAR UNION Vs. PRESIDING OFFICER	December 5, 2020
ORIENTAL INSURANCE CO LTD Vs. RINKUBAI POCHANNA MADAVI	April 4, 2020
ORIENTAL INSURANCE CO. LTD. Vs. MANDAR VAMAN MANERKAR	September 29, 2020
OSBAN FERNANDES Vs. STATE	August 7, 2020
OSWALD SILVESTRE GIRVASIO COLACO Vs. PHILIP DIAS (SINCE DECEASED)	September 25, 2020
P.A.INAMDAR Vs. STATE OF MAHARASHTRA	February 3, 2020
P.V. RAO, INTELLIGENCE OFFICER NARCOTICS C.BUREAU Vs. ANIL BABURAO PANSARE	August 11, 2020
PADAMSINH B. PATIL Vs. CENTRAL BUREAU OF INVESTIGATION	March 6, 2020
PADMA Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION	December 9, 2020
PADMABAI NARAYAN CHAUDHARY Vs. DEPUTY DIRECTOR OF LAND RECORDS	February 13, 2020
PALLADIAN HOTELS PRIVATE LIMITED Vs. HOTEL HORIZON PRIVATE LIMITED	January 2, 2020
PALSHETKAR & CO Vs. MANGALA PRADHAN & ORS	June 12, 2020
PALSINGH ASARAM PARCHA Vs. STATE OF MAHARASHTRA	November 27, 2020
PALUS SHIKSHAN PRARSARAK MANDAL Vs. STATE OF MAHARASHTRA	October 14, 2020
PANDHARINATH Vs. CHAITANYA KASHINATH PATIL	April 27, 2020
PANDHARINATH Vs. KESHAV	March 2, 2020
PANDIT Vs. STATE OF MAHARASHTRA	November 25, 2020
PANDU RUPLA RATHOD Vs. STATE OF MAHARASHTRA	March 11, 2020
PANDURANG Vs. DIVISIONAL JOINT REGISTRAR, CO-OPERATIVE SOCIETIES	December 3, 2020
PANDURANG BALBHIM GHULE Vs. STATE OF MAHARASHTRA	March 13, 2020
PANDURANG KAMLAKAR PATIL Vs. SOHAM BUILDERS	June 2, 2020
PANDURANG KARBHARI KAJALE Vs. STATE OF MAHARASHTRA	July 9, 2020
PANDURANG MAHADEORAO MAKRAMPURE Vs. ADDL. COMMISSIONER, AMRAVATI DIVN, AMRAVATI	January 7, 2020
PANDURANG NAMDEORAO RANKHAMB Vs. SARDAR CHANDASINGH	March 11, 2020
PANDURANG NARAYAN GARUD Vs. STATE OF MAHARASHTRA	December 2, 2020
PANJABRAO DESHMUKH KRISHI VIDYAPITH Vs. PRAHLAD	January 9, 2020
PANKAJ BANDUJI DURGE Vs. STATE OF MAHARASHTRA	January 4, 2020
PANKAJ S. BANSAL. Vs. ARUNKUMAR RAMSWARUP AGGARWAL & ORS.	February 18, 2020
PANORAMA STUDIO PVT. LTD Vs. ANEES BAZMEE PRODUCTION LLP	December 17, 2020
PAPPAIYA BALRAJ PONNAMWAR Vs. WAMAN NANAJI MANAVAT	January 7, 2020
PAPPU QURESHI @ FAROOQ KHAN ZAHIR KHAN Vs. STATE OF MAHARASHTRA	March 6, 2020
PAPU ASHOK SUPEKAR Vs. STATE OF MAHARASHTRA	July 31, 2020
PARAJI Vs. STATE OF MAHARASHTRA	December 4, 2020
PARAPPURATHU VARGHESE MATHAI Vs. PRINCIPAL COMMISSIONER OF INCOME TAX-28	March 13, 2020
PARASEWAR AND COMPANY Vs. STATE OF MAHARASHTRA	December 9, 2020
PARASHURAM MARUTI KHANKAR Vs. AHMEDNAGAR SAHAKARI BANK	January 2, 2020
PARASRAM Vs. STATE OF MAHARASHTRA	September 15, 2020
PARLE INTERNATIONAL LIMITED Vs. UNION OF INDIA	November 26, 2020
PARMAR CONSTRUCTIONS Vs. KRISHNAKUMAR RAMSINH PARMAR	March 5, 2020
PARMESHWAR Vs. STATE OF MAHARASHTRA	July 16, 2020
PARMESHWAR Vs. STATE OF MAHARASHTRA	September 23, 2020
PARMESHWAR MANIK GOLHAR Vs. STATE OF MAHARASHTRA	December 8, 2020
PARTH VIDYASAGAR SHINDE Vs. UNION OF INDIA	November 6, 2020
PARTHSARTHI S/O MUKUND SHUKLA Vs. MAHARASHTRA MEDICAL COUNCIL, MUMBAI, THR. ITS REGISTRAR, MUMBAI	January 22, 2020
PARVATABAI BABASAHEB GANGURDE Vs. STATE OF MAHARASHTRA	September 18, 2020
PARVATI ANNASO GARVE. Vs. SPECIAL RECOVERY OFFICER	July 3, 2020
PARVEZ NOORDIN LOKHANDWALLA Vs. STATE OF MAHARASHTRA AND ORS.	July 23, 2020
PAVAN SHAMRAO SALUNKHE Vs. STATE OF MAHARASHTRA	March 3, 2020
PAWAN BAHUUDESHIYA SHIKSHAN Vs. STATE OF MAHARASHTRA	November 2, 2020
PAWAN KUMAR @ MOGALI Vs. STATE OF MAHARASHTRA	August 20, 2020
PAWAN RAMKISAN CHANDAK Vs. STATE OF MAHARASHTRA	February 17, 2020
PEARL CHESSON Vs. SEAN PAUL LAWRENCE	February 5, 2020
PEDRO MARCEL FERRAO Vs. VPK URBAN CO-OPERATIVE CREDIT SOCIETY LTD.	January 31, 2020
PERFECT CIRCLE INDIA LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX	January 28, 2020
PETER @ PETR SHALAGINOV Vs. STATE OF GOA	July 10, 2020
PHALTAN SUGAR WORKS DISTILLERY DIVISION LTD Vs. STATE OF MAHARASHTRA	October 22, 2020
PHOENIX ARC PRIVATE LIMITED Vs. GOL OFFSHORE LIMITED	February 26, 2020
PHONOGRAPHIC PERFORMANCE LTD Vs. BUNGLOW - 9	December 11, 2020
PILOT 2 WHEELERS AUTOMOBILE PVT. LTD. Vs. JASBIR SINGH VIJAN	July 27, 2020
PINTO S/O UTTAM SONALE Vs. STATE OF MAHARASHTRA	November 6, 2020
PINTU Vs. STATE OF MAHARASHTRA	October 26, 2020
PIONEER PUBLICITY CORPORATION PVT. LTD. Vs. AIRPORT AUTHORITY OF INDIA	September 29, 2020
PIRAJI Vs. STATE OF MAHARASHTRA	September 16, 2020
PIRAJI BHUJANGRAO SHELKE Vs. SHAIKH ABDUL HAMID REHMAN AND ORS.	January 22, 2020
PIRAMAL CAPITAL AND HOUSING FINANCE LIMITED Vs. ANIL KUMAR AND OTHERS	March 20, 2020
PIRNA URBAN CO-OPERATIVE CREDIT SOCIETY LTD. Vs. INCOME TAX OFFICER, WARD 1(4)	February 25, 2020
POOJA Vs. STATE OF MAHARASHTRA	December 7, 2020
POOJA Vs. STATE OF MAHARASHTRA	December 9, 2020
POOJA DEEPAK JAISWAR @ POOJA RAJENDRA PRASAD BAUDH ...PETITIONER Vs. STATE OF MAHARASHTRA	January 13, 2020
POOJA PRAKASH CHAVAN Vs. SCHEDULED TRIBE CERTIFICATE SCRUTINY COMMITTEE	March 13, 2020
POONAM Vs. COLLECTOR, BHANDARA	December 4, 2020
POONAM NILESH SAWANT Vs. NILESH SHRIRAM SAWANT	March 2, 2020
POONAM RAMESH LONKAR Vs. NEHRU EDUCATION SOCIETY	September 8, 2020
POPAT Vs. STATE OF MAHARASHTRA	March 4, 2020
POPAT DATTATRAYA AJABE Vs. STATE OF MAHARASHTRA	August 3, 2020
POPATRAO JADHAV Vs. RR BUILDERS	March 3, 2020
POSH INFRASTRUCTURE PVT. LTD. Vs. OFFICIAL LIQUIDATOR, LIQUIDATOR OF TRANSPOWER ENGINEERING LTD.	August 21, 2020
PR COMMISSIONER OF INCOME TAX Vs. SUNIL M THAKKAR	February 11, 2020
PR. COMMISSIONER OF INCOME TAX Vs. MANGALORE REFINERY & PETROCHEMICALS LTD.	March 17, 2020
PR. COMMISSIONER OF INCOME TAX Vs. ARISTO PHARMACEUTICALS PVT. LTD.	January 23, 2020
PR. COMMISSIONER OF INCOME TAX Vs. JSW STEEL LTD.	February 5, 2020
PR. COMMISSIONER OF INCOME TAX - 14 Vs. WOCKHARDT HOSPITALS LIMITED	March 16, 2020
PR. COMMISSIONER OF INCOME TAX - 6 Vs. EIGHT ROADS INVESTMENT ADVISORS PVT. LTD.	February 27, 2020
PR. COMMISSIONER OF INCOME TAX -1 Vs. AMI INDUSTRIES (INDIA) P LTD.	January 29, 2020
PR. COMMISSIONER OF INCOME TAX -10 Vs. HYBRID FINANCIAL SERVICES LTD	February 11, 2020
PR. COMMISSIONER OF INCOME TAX, CENTRAL-4 Vs. SUNSHINE IMPORT AND EXPORT PVT. LTD.	March 4, 2020
PR. COMMISSIONER OF INCOME TAX-1 Vs. VILSON PARTICLE BOARD INDUSTRIES LTD.	January 27, 2020
PR. COMMISSIONER OF INCOME TAX-15 Vs. JAKHARIA FABRIC PVT. LTD.	February 10, 2020
PR. COMMISSIONER OF INCOME TAX-15 Vs. JAKHARIA FABRIC PVT. LTD.	February 10, 2020
PR. COMMISSIONER OF INCOME TAX-15 Vs. AKER POWERGAS PVT. LTD.	January 20, 2020
PR. COMMISSIONER OF INCOME TAX-18 Vs. RATTANCHAND RIKHABDAS JAIN CHEMICAL WORKS	March 3, 2020
PR. COMMISSIONER OF INCOME TAX-3 Vs. ANTHONY JOHN PEREIRA	February 4, 2020
PR. COMMISSIONER OF INCOME TAX-6 Vs. CITY CENTRE MALL NASHIK PVT. LTD.	January 13, 2020
PR. COMMISSIONER OF INCOME TAX-7 Vs. INCOME TAX APPELLATE TRIBUNAL BENCH Â€ŒBÂ€	January 24, 2020
PR. COMMISSIONER OF INCOME-TAX Vs. GOA STATE CO-OPERATIVE BANK LTD.	October 28, 2020
PR. COMMISSIONER OF INCOME-TAX Vs. AJIT RAMAKANT PHATARPEKAR	October 29, 2020
PR.COMMISSIONER OF INCOME TAX-3 Vs. V.HOTELS LIMITED	September 21, 2020
PRABHAKAR Vs. STATE OF MAHARASHTRA	February 4, 2020
PRABHAKAR Vs. SUBHASHCHANDRA	November 3, 2020
PRABHAKAR SHANKARRAO WALSE, Vs. THE DIVISIONAL COMMISSION ER,	March 5, 2020
PRABHAKAR VITTHAL PARAB AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.	January 29, 2020
PRABHAKAR YASHWANT SALVE Vs. CHIEF ENGINEER, MAHARASHTRA STATE ELECTRICITY TRANSMISSION COMPANY LTD.	December 31, 2020
PRABHAT AGRI BIOTECH LTD. Vs. MAHYCO MONSANTO BIOTECH (INDIA) PVT.	July 23, 2020
PRABHAWATI Vs. STATE OF MAHARASHTRA	August 13, 2020
PRABODH SADASHIV SADAVARTE Vs. INCOME TAX OFFICER	December 9, 2020
PRADEEP Vs. STATE OF MAHARASHTRA	December 15, 2020
PRADEEP H. HARWALKAR Vs. STATE/CBI/ACB/GOA BAMBOLIM GOA	November 5, 2020
PRADEEP HORO Vs. POLICE INSPECTOR, MARGAO POLICE STATION, MARGAO, GOA	August 31, 2020
PRADEEP MANOHAR TAJNE Vs. STATE OF MAHARASHTRA	June 1, 2020
PRADEEP MURARI KEER Vs. STATE OF MAHARASHTRA	September 22, 2020
PRADEEP N. SHETGAONKAR Vs. STATE OF GOA	January 21, 2020
PRADEEP RAMCHANDRA UBALE Vs. STATE OF MAHARASHTRA	May 12, 2020
PRADEEP RAMGOPAL GUPTA Vs. RUKMINIBAI RAMMANOHAR SHAHU	February 4, 2020
PRADEEP RAMGOPAL GUPTA Vs. RUKMINIBAI RAMMANOHAR SHAHU AND OTHERS	February 4, 2020
PRADEEP SHYAMRAO KAKIRWAR Vs. SEEMA ARUN MANKAR	April 27, 2020
PRADIP Vs. SHANKAR NANURAM KHANDELWAL	March 12, 2020
PRADIP Vs. STATE OF MAHARASHTRA	March 9, 2020
PRADIP @ CHOTU MADHUKAR NANDESHWAR Vs. STATE OF MAHARASHTRA	January 15, 2020
PRADIP KADUBA MOKASARE Vs. STATE OF MAHARASHTRA	January 30, 2020
PRADIP PRANSUKHLAL SAGAR Vs. JAGDISH PRANSUKHLAL SAGAR	July 2, 2020
PRADYUMNA BHAGWANTRAO GAWANDE Vs. STATE OF MAHARASHTRA	December 7, 2020
PRAFULL MULCHAND BRAMHECHA Vs. STATE OF MAHARASHTRA	September 24, 2020
PRAFULLA Vs. THE STATE OF MAHARASHTRA	March 20, 2020
PRAFULLA MANOHAR SHENDE Vs. JUPITER HOSPITAL	November 3, 2020
PRAGYA HEMANT SAMOR Vs. STATE OF MAHARASHTRA	October 27, 2020
PRAJAKTA Vs. UNION OF INDIA	March 5, 2020
PRAKASH Vs. STATE OF MAHARASHTRA	July 20, 2020
PRAKASH Vs. STATE OF MAHARASHTRA	October 27, 2020
PRAKASH Vs. POLICE STATION OFFICER	October 28, 2020
PRAKASH Vs. STATE OF MAHARASHTRA	September 10, 2020
PRAKASH @ NANA Vs. STATE OF MAHARASHTRA	March 11, 2020
PRAKASH BANDU VISPUTE Vs. STATE OF MAHARASHTRA	February 3, 2020
PRAKASH C. SHETH Vs. STATE OF MAHARASHTRA	February 14, 2020
PRAKASH DATTARAM LOKHANDE Vs. STATE OF MAHARASHTRA	October 14, 2020
PRAKASH MADHAVRAO YEOLE Vs. UJWALA PRAKASH YEOLE	March 9, 2020
PRAKASH NARAYAN JOSHI Vs. STATE OF MAHARASHTRA	October 28, 2020
PRAKASH R DHARIWAL Vs. SUBHASH HASTIMAL LODHA	January 9, 2020
PRAKASH RAMBHAU KARANDE Vs. SHASHIKALA	October 19, 2020
PRAKASH RAMBHAU RANBAWARE Vs. DEPUTY COMMISSIONER (ESTABLISHMENT), AMRAVATI DIVISION	December 7, 2020
PRAKASH SAWANT DESSAI S/O PUTU SAWANT DESSAI Vs. CARMINA NOQUEIRA	November 26, 2020
PRAKASH SHIKSHAN MANDALS LOKNETE Vs. STATE OF MAHARASHTRA	January 13, 2020
PRAMOD Vs. STATE OF MAHARASHTRA	February 26, 2020
PRAMOD LAXMIKANT UPADHYA Vs. STATE OF MAHARASHTRA	June 2, 2020
PRAMOD MISHRILAL DHADIWAL Vs. COLLECTOR, PUNE	January 20, 2020
PRAMOD P. DESHKAR Vs. STATE OF MAHARASHTRA	August 7, 2020
PRAMOD S/O SUWALAL JAIN Vs. STATE OF MAHARASHTRA	September 11, 2020
PRAMOD V.BHATT Vs. STATE OF MAHARASHTRA	December 17, 2020
PRAMODINI MANGESH RUKARI Vs. SUPERINTENDENT	March 11, 2020
PRANAY SHRIRAM HIRURKAR Vs. VIJAY VISHNUPANT VINCHURKAR AND ORS.	February 11, 2020
PRANAYA Vs. COLLECTOR, CHANDRAPUR, COLLECTORATE OFFICE, CHANDRAPUR	September 25, 2020
PRANJAL Vs. STATE OF MAHARASHTRA	September 15, 2020
PRANOTI SUDESH DALVI Vs. SURESH RAGHUVIR PRIOLKAR	December 4, 2020
PRARTHANA HEIGHTS CHSL. Vs. MCGM & ORS.	October 8, 2020
PRASAD NAIK Vs. GOA COASTAL ZONE MANAGEMENT AUTHORITY	July 30, 2020
PRASANNA DEVELOPERS Vs. HIGH SEAS PROPERTIES PVT LTD	March 2, 2020
PRASHANT Vs. STATE OF MAHARASHTRA	August 13, 2020
PRASHANT MALHARRAO DESHMUKH Vs. PRACHI W/O PRASHANT DESHMUKH	September 11, 2020
PRASHIK S/O. RAMESH BHARDE Vs. THE VICE-CHAIRMAN/MEMBER-SECRETARY SCHEDULED TRIBE CASTE SCRUTINY COMMITTEE	February 5, 2020
PRATAP MAHADEV MOON Vs. UNION OF INDIA THROUGH CBI	October 16, 2020
PRATHMESH Vs. DIRECTOR, INDIAN INSTITUTE OF TECHNOLOGY (IIT) BOMBAY,	October 23, 2020
PRATIBHA Vs. MUNICIPAL COUNCIL, AKOT	March 4, 2020
PRATIBHA GANESH PANDE Vs. STATE OF MAHARASHTRA	December 4, 2020
PRATIBHA GUNWANTRAO THAKRE Vs. AADARSH SHIKSHAN SANSTHA BHUGAON	March 9, 2020
PRATIK Vs. STATE OF MAHARASHTRA	May 8, 2020
PRATIK Vs. STATE OF MAHARASHTRA	August 13, 2020
PRAVARDHAN SEEDS PRIVATE LIMITED Vs. MAHYCO MONSANTO BIOTECH (INDIA) PVT.	July 23, 2020
PRAVEEN KUMAR Vs. STATE OF MAHARASHTRA	September 7, 2020
PRAVEEN S/O KHEMCHANDJI JAIN Vs. BABY ULHAHNAN	January 30, 2020
PRAVIN Vs. STATE OF MAHARASHTRA	July 23, 2020
PRAVIN @ BANDU ASHOK DAKE Vs. STATE OF MAHARASHTRA	August 11, 2020
PRAVIN @ BHAYYA PRATAP SHINDE Vs. COMMISSIONER OF POLICE, PUNE	January 17, 2020
PRAVIN D. THAKKER HUF Vs. RITA J. SHAH	February 11, 2020
PRAVIN HOMENDRA WAGHMARE AND ORS. Vs. STATE OF MAHARASHTRA	December 9, 2020
PRAVIN NARAYAN KHOLE Vs. STATE OF MAHARASHTRA	December 22, 2020
PRAVIN RAMPRASAD SHELEKAR Vs. STATE OF MAHARASHTRA	November 27, 2020
PRAVIN S/O SHAMRAO INGOLE Vs. STATE OF MAHARASHTRA	January 7, 2020
PREETI Vs. STATE OF MAHARASHTRA	October 27, 2020
PREMANAND NAIK Vs. FABRICA DE MANDUR CHURCH	August 4, 2020
PREMCHAND AMBADAS HANSWAR Vs. STATE OF MAHARASHTRA	January 28, 2020
PREMCHAND AMBADAS HANSWAR Vs. STATE OF MAHARASHTRA	January 8, 2020
PREMDEEP S/O. NISHIKANT MATLANE Vs. BHAVANA W/O. PREMDEEP MATLANE	February 18, 2020
PREMDEEP S/O. NISHIKANT MATLANE Vs. BHAVANA W/O. PREMDEEP MATLANE	February 17, 2020
PREMIER LIMITED Vs. UNION OF INDIA	August 3, 2020
PREMRATAN BALKRISHNA BHABHDA Vs. MADANMOHAN NARNARAYAN BHABHDA	December 11, 2020
PREMSINGH UDALSINGH THAKUR Vs. STATE OF MAHARASHTRA	March 9, 2020
PRINCIPAL COMMISSIONER OF INCOME - TAX Vs. KOHINOOR PROJECT PVT. LTD.	January 27, 2020
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. AGM INDIA ADVISORS PVT. LTD.	March 11, 2020
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. RBS FINANCIAL SERVICES	January 20, 2020
PRINCIPAL COMMISSIONER OF INCOME TAX-14 Vs. ALAG SECURITIES PVT. LTD	June 12, 2020
PRINCIPAL COMMISSIONER OF INCOME TAX-3 Vs. SHAPOORJI PALLONJI AND CO. LTD.	March 4, 2020
PRINCIPAL, HISLOP COLLEGE, NAGPUR Vs. AMIT MICHEAL GEDAM	June 9, 2020
PRITI MANISH WARJURKAR Vs. STATE OF MAHARASHTRA	September 23, 2020
PRITISH JHAVERI Vs. STATE OF MAHARASHTRA	April 23, 2020
PRIYA OMPRAKASH WALMIKI Vs. EDUCATION OFFICER (SECONDARY)	December 9, 2020
PRIYADARSHINI NIKALJE Vs. STATE OF MAHARASHTRA	November 4, 2020
PRIYANK RAJESH MEHTA Vs. STATE OF MAHARASHTRA	March 17, 2020
PRIYANKA AKSHAY PIMPALKAR Vs. AKSHAY SUGHI PIMPALKAR	March 11, 2020
PRIYANKA RAJENDRA NARWADE Vs. STATE OF MAHARASHTRA	November 4, 2020
PRIYANKA WD/O. YOGESH RATHOD Vs. STATE OF MAHARASHTRA	March 3, 2020
PRIYANKA YOGESH RATHOD Vs. STATE OF MAHARASHTRA	April 30, 2020
PROFESSOR MANORAMA PRAKASH KHANDEKAR Vs. STATE OF MAHARASHTRA	March 20, 2020
PROJECT OFFICER Vs. JYOTI JANRAO MEHANGE	March 9, 2020
PUBLIC INFORMATION OFFICER Vs. SUDHIR SOPAN TONPE	February 17, 2020
PUNDALIK Vs. VASUDEO S. PATIL	October 26, 2020
PUNDLIK Vs. STATE OF MAHARASHTRA	July 14, 2020
PUNDLIK RAMCHANDRA PATKE Vs. STATE BANK OF INDIA	March 6, 2020
PUNDLIK S/O KISAN WADHAI Vs. DISTRICT CO-OPERATIVE ELECTION OFFICER AND OTHERS	December 18, 2020
PUNDLIK SHYAMRAO WAGHODE Vs. MAHADEO SANSTHAN SANGVI	December 9, 2020
PUNE CANTONMENT BOARD Vs. STATE OF MAHARASHTRA	March 17, 2020
PUNE ZILLA PARISHAD Vs. DATTATRAYA BABURAO DHANLOBHE	July 3, 2020
PUNIT AGARWAL Vs. RESERVE BANK OF INDIA	March 4, 2020
PURAN JETHANAND JATTANI Vs. MALTI PARMANAND CHATPAR	October 14, 2020
PURNESHWAR PUND Vs. SUSHMA PURNESHWAR PUND	November 24, 2020
PURSHOTTAM SHANKAR SHETYE Vs. ABHAY SHRIDHAR SHETYE	May 19, 2020
PURUSHOTTAM Vs. UNION OF INDIA	December 4, 2020
PURUSHOTTAM NAMDEO SATPUTE AND ANOTHER Vs. STATE OF MAH.THR. PSO, PS RAJURA, DIST. CHANDRAPUR	May 26, 2020
PURUSHOTTAM WAMANRAO TAYADE Vs. STATE OF MAHARASHTRA	November 26, 2020
PUSHPA JADHAV Vs. STATE OF MAHARASHTRA	December 3, 2020
PUSHPA SANCHALAL KOTHARI Vs. AARTI UTTAM CHAVAN	November 25, 2020
PUSHPADANTESHWAR CO-OPEARATIVE SUGAR FACTORY LTD. Vs. GIRDHARILAL SUGAR & ALLIED INDUSTRIES LTD.	February 10, 2020
PYARA @ BAGE Vs. SHEIKH ISRAIL	January 7, 2020
QUAZI MUSHIR AHMED & ORS. Vs. GHORI CIVIL FOUNDATION PVT. LTD & ORS.	May 22, 2020
QUICK HEAL TECHNOLOGIES LIMITED Vs. NCS COMPUTECH PRIVATE LIMITED	June 5, 2020
R. L. STEELS & ENERGY LTD. Vs. UNION BANK OF INDIA	June 12, 2020
R.B.K. CONSTRUCTION PVT. LTD. Vs. STATE OF MAHARASHTRA	September 18, 2020
R.K.CHAVAN INFRASTRUCTURE PVT LTD Vs. STATE OF MAHARASHTRA	October 28, 2020
RABINDRA NATH KAKAR Vs. UNION OF INDIA	December 4, 2020
RADHA ISPAT Vs. STATE OF MAHARASHTRA	December 11, 2020
RADHABAI GABAJI ROKADE Vs. STATE OF MAHARASHTRA	March 4, 2020
RADHAKISAN Vs. STATE OF MAHARASHTRA	December 4, 2020
RADHIKA RAJESH AGARWAL Vs. UNION OF INDIA	November 5, 2020
RAEESA BEGUM WD/O MOHAMMAD GAUS Vs. UNION OF INDIA	January 17, 2020
RAGHUNATH NAMDEO NIKAM AND ORS. Vs. PADMAVATI MOHANLAL PAREKH	February 7, 2020
RAGHUNATH RAMKISAN JADHAV Vs. STATE OF MAHARASHTRA	March 2, 2020
RAGHUVEERSINGH Vs. STATE OF MAHARASHTRA	July 9, 2020
RAGHUVIR PRASAD KALICHARAN KAITHWAR Vs. HRIDAINARAIN RAMPAKHAN PANDE	June 12, 2020
RAGINI ASHOK KHANDELWAL Vs. STATE OF MAHARASHTRA	November 4, 2020
RAHEMTULLA SAMIULLAH ANSARI Vs. STATE OF MAHARASHTRA	September 11, 2020
RAHIM Vs. STATE OF MAHARASHTRA	November 2, 2020
RAHUL Vs. STATE OF MAHARASHTRA	July 23, 2020
RAHUL Vs. STATE OF MAHARASHTRA	October 20, 2020
RAHUL Vs. STATE OF MAHARASHTRA	August 4, 2020
RAHUL Vs. STATE OF MAHARASHTRA	March 6, 2020
RAHUL Vs. STATE OF MAHARASHTRA	March 9, 2020
RAHUL Vs. STATE OF MAHARASHTRA	December 8, 2020
RAHUL Vs. STATE OF MAHARASHTRA	December 16, 2020
RAHUL Vs. STATE OF MAHARASHTRA	June 18, 2020
RAHUL Vs. STATE OF MAHARASHTRA	March 2, 2020
RAHUL Vs. STATE OF MAHARASHTRA	September 16, 2020
RAHUL ALIAS PINTU ALIAS KALU Vs. STATE OF MAHARASHTRA	January 10, 2020
RAHUL DIGAMBER AADHAV Vs. STATE OF MAHARASHTRA	October 14, 2020
RAHUL KALIDAS KUMBHAR Vs. STATE OF MAHARASHTRA	November 2, 2020
RAHUL NAIK Vs. RAJANI GAONKAR	July 16, 2020
RAHUL RADHESHYAM BHOMAVAT Vs. STATE OF MAHARASHTRA	March 17, 2020
RAHUL S/O. BANSI KHANDAGALE Vs. THE STATE OF MAHARASHTRA	June 30, 2020
RAHUL SANJAY SHINGADE Vs. STATE OF MAHARASHTRA	February 4, 2020
RAHUL SUBHASH BOTHRA Vs. KARJALA ASHALATA NAIDU	August 5, 2020
RAISAHEB R. SINGH Vs. STATE OF MAHARASHTRA	November 6, 2020
RAISHI S. CHHEDA Vs. DHIRAJLAL R	March 11, 2020
RAJ Vs. UNION OF INDIA	November 3, 2020
RAJ SYSTEMS PVT. LTD Vs. MAHANAGAR CO-OP. BANK LTD	January 7, 2020
RAJA Vs. STATE OF MAHARASHTRA	August 13, 2020
RAJABHAU (PARAG) PRAKASH WAJE Vs. MANIKRAO SHIVAJI KOKATE AND OTHERS	December 11, 2020
RAJANI B.SOMKUWAR Vs. SARITA SOMKUWAR	June 5, 2020
RAJARAM BANDEKAR (DECEASED) Vs. COMMUNIDADE OF SIRSAIM	October 29, 2020
RAJARSHI SHAHU MAHARAJE BALAKASHRAM Vs. STATE OF MAHARASHTRA & ORS	July 3, 2020
RAJASHREE SHIKSHAN SANSTHA Vs. ANANTA S/O NILKANTHA TITARMARE	January 23, 2020
RAJASTHAN TRANSPORT Vs. WESTERN COALFIELDS LIMITED	March 2, 2020
RAJATKUMAR JAGATKUMAR TIWARI Vs. SHRAM SAFALYA GOVT	March 11, 2020
RAJEEV PYRELALJI JAISWAL Vs. JOINT CHARITY COMMISSIONER	December 7, 2020
RAJENDRA Vs. STATE OF MAHARASHTRA	March 17, 2020
RAJENDRA Vs. STATE OF MAHARASHTRA	October 12, 2020
RAJENDRA Vs. STATE OF MAHARASHTRA	October 29, 2020
RAJENDRA Vs. STATE OF MAHARASHTRA	September 8, 2020
RAJENDRA Vs. STATE OF MAHARASHTRA	September 9, 2020
RAJENDRA Vs. STATE OF MAHARASHTRA	November 27, 2020
RAJENDRA Vs. STATE OF MAHARASHTRA	October 22, 2020
RAJENDRA ALIAS VINOD VILASRAO Vs. STATE OF MAHARASHTRA	November 6, 2020
RAJENDRA BABASAHEB DESHMUKH Vs. STATE OF MAHARASHTRA & OTHERS	February 10, 2020
RAJENDRA DATTU GHATAL Vs. STATE OF MAHARASHTRA	March 9, 2020
RAJENDRA EKNATH APUGADE Vs. STATE OF MAHARASHTRA	October 6, 2020
RAJENDRA GANPAT MORE Vs. STATE OF MAHARASHTRA	November 3, 2020
RAJENDRA KAASHINATH MAGAR Vs. STATE OF MAHARASHTRA	December 22, 2020
RAJENDRA RAMKRUSHNA MALVE Vs. STATE OF MAHARASHTRA	August 11, 2020
RAJENDRA S/O JANARDHAN JADHAV Vs. STATE OF MAHARASHTRA	March 12, 2020
RAJENDRA S/O MOHANLAL PALIWAL Vs. JUGALKISHOR S/O MOHANLAL PALIWAL	February 10, 2020
RAJENDRA SADASHIV CHANDRACHUD Vs. STATE OF MAHARASHTRA	March 12, 2020
RAJENDRA SAXENA Vs. SHARDA RATNAM	January 17, 2020
RAJENDRA SITARAM PATIL Vs. STATE OF MAHARASHTRA	September 23, 2020
RAJENDRA VITTHALRAO KUCHE Vs. DR.PANJABRAO DESHMUKH MEDICAL COLLEGE	December 1, 2020
RAJESH Vs. STATE OF MAHARASHTRA	December 17, 2020
RAJESH Vs. STATE OF MAHARASHTRA	December 16, 2020
RAJESH Vs. STATE OF MAHARASHTRA	October 20, 2020
RAJESH Vs. SCHEDULED TRIBES CASTE CERTIFICATE SCRUTINY COMMITTEE	September 7, 2020
RAJESH Vs. STATE	June 9, 2020
RAJESH B YEMKANMARDI Vs. PRAFUL J PADIYA	June 9, 2020
RAJESH BRIJLAL RAUT Vs. STATE OF MAHARASHTRA	December 7, 2020
RAJESH GOVINDBHAI PATEL Vs. STATE OF MAHARASHTRA	December 15, 2020
RAJESH JAGAN KAROTE Vs. STATE OF MAHARASHTRA	December 15, 2020
RAJESH NARAYANRAO BARDE Vs. EDUCATION OFFICER (SECONDARY), ZILLA PARISHAD, NAGPUR AND OTHERS	July 20, 2020
RAJESH PRAKASH TIMBLO Vs. PRINCIPAL COMMISSIONER OF INCOME TAX	January 14, 2020
RAJESH SHAH Vs. KOTAK MAHINDRA INVESTMENT LTD	January 30, 2020
RAJESH T SHAH Vs. TAX RECOVERY OFFICER CITY	February 13, 2020
RAJESH T. SHAH Vs. TAX RECOVERY OFCER RITY	March 13, 2020
RAJGOPAL VISHNUDAS GUDGILLA Vs. STATE OF MAHARASHTRA	November 24, 2020
RAJIV @ RAJU GUPTA Vs. STATE	September 3, 2020
RAJKISHOR GUNNIDHI DASH Vs. STATE OF MAHARASHTRA	December 16, 2020
RAJKUMAR Vs. STATE OF MAHARASHTRA	October 21, 2020
RAJKUMAR Vs. COLLECTOR, GONDIA	July 3, 2020
RAJKUMAR CHAURASIYA Vs. THE STATE OF MAHARASHTRA	July 9, 2020
RAJKUMAR SHAHIR KHANDEKAR Vs. STATE OF MAHARASHTRA	July 28, 2020
RAJNANDINI COOPERATIVE HOUSING SOCIETY Vs. NIRAJ KAKAD BUILDERS LLP	January 30, 2020
RAJNI HARIOM SHARMA Vs. UNION OF INDIA AND ORS.	August 27, 2020
RAJU Vs. STATE OF MAHARASHTRA	February 24, 2020
RAJU Vs. STATE OF MAHARASHTRA	December 3, 2020
RAJU Vs. STATE OF MAHARASHTRA	August 19, 2020
RAJU Vs. STATE OF MAHARASHTRA	August 4, 2020
RAJU @ ALIX Vs. STATE OF MAHARASHTRA	March 4, 2020
RAJU @ PRALHAD VITTHAL NAIK Vs. STATE OF MAHARASHTRA	August 19, 2020
RAJU BAJIRAO BUCHADE Vs. STATE OF MAHARASHTRA	January 14, 2020
RAJU GANPAT WAGH Vs. STATE OF MAHARASHTRA	October 27, 2020
RAJU LAXMAN PACHHAPURE Vs. UNION OF INDIA	December 8, 2020
RAJU S/O MANSARAM PAWAR Vs. ADDITIONAL DIVISIONAL COMMISSIONER	February 28, 2020
RAKESH CHANDRAKANT POWALE Vs. STATE OF MAHARASHTRA	November 5, 2020
RAKESH DATTATRAY RINDHE Vs. STATE OF MAHARASHTRA	December 22, 2020
RAKESH DIGAMBAR YELMULE Vs. DEPUTY DIRECTOR OF EDUCATION	March 6, 2020
RAKESH KAMBLI Vs. AJIT TARI	September 19, 2020
RAKESH KONDIRAM TIKONE Vs. STATE OF MAHARASHTRA	December 7, 2020
RAKESH MOHAN GADEKAR Vs. STATE OF MAHARASHTRA	February 27, 2020
RAKHI NAIK ALIAS RAKHI AMIT NAIK Vs. RAJANI GAONKAR	July 16, 2020
RAM Vs. STATE OF MAHARASHTRA,	June 12, 2020
RAM Vs. STATE OF MAHARASHTRA	November 23, 2020
RAM Vs. STATE OF MAHARASHTRA	October 6, 2020
RAM DADARAO DHANORKAR AND OTHERS. Vs. STATE OF MAHARASHTRA	July 23, 2020
RAM PRALHAD KHATRI Vs. STATE OF MAHARASHTRA	March 13, 2020
RAM PURSHOTTAM AWASTHI Vs. STATE OF MAHARASHTRA	October 29, 2020
RAM RATNA INFRASTRUCTURE PVT LTD Vs. JAIN HOUSING	December 4, 2020
RAM RATNA INTERNATIONAL Vs. UNION OF INDIA	October 29, 2020
RAM S/O. BABANRAO Vs. STATE OF MAHARASHTRA	December 8, 2020
RAMA Vs. SUPERINTENDENT OF POLICE	September 7, 2020
RAMA Vs. STATE OF MAHARASHTRA	August 18, 2020
RAMAKANT Vs. COLLECTOR, CIVIL LINES	June 5, 2020
RAMAKANT VASUDEO PAI Vs. STATE OF MAHARASHTRA	September 25, 2020
RAMBHAU Vs. SHANTABAI	March 2, 2020
RAMBHAU AND ORS. Vs. SHIVLAL AND ORS.	September 17, 2020
RAMCHAND KARUNAKARAN Vs. DIRECTORATE OF ENFORCEMENT	October 29, 2020
RAMCHANDRA Vs. STATE OF MAHARASHTRA	October 7, 2020
RAMCHANDRA Vs. STATE OF MAHARASHTRA	December 18, 2020
RAMCHANDRA Vs. STATE OF MAHARASHTRA	March 6, 2020
RAMCHANDRA ANANT SINAI RATABOLI, Vs. MANICA SINAI RATABOLI ALIAS MANIK VENKATESH NAYAK	September 17, 2020
RAMCHANDRA DNYANU PATIL & ORS. Vs. JOINT CHARITY COMMISSIONER	February 5, 2020
RAMCHANDRA GOPAL KONDE Vs. STATE OF MAHARASHTRA	February 24, 2020
RAMDAS Vs. JOGINDERSINGH	July 24, 2020
RAMDAS MADHAV VALTE Vs. STATE OF MAHARASHTRA	October 14, 2020
RAMDAS MAROTRAO MORE Vs. STATE OF MAHARASHTRA	April 3, 2020
RAMDAS NIVRUTTI MORE Vs. STATE OF MAHARASHTRA	January 13, 2020
RAMDAS S/O BABAN MARNE Vs. STATE OF MAHARASHTRA	October 22, 2020
RAMESH Vs. STATE OF MAHARASHTRA	October 21, 2020
RAMESH Vs. STATE OF MAHARASHTRA	July 20, 2020
RAMESH Vs. VICE-CHANCELLOR/MEMBER	February 25, 2020
RAMESH Vs. STATE OF MAHARASHTRA	November 25, 2020
RAMESH Vs. STATE OF MAHARASHTRA	November 6, 2020
RAMESH Vs. ANIL	December 2, 2020
RAMESH Vs. JALGAON MUNICIPAL CORPORATION	December 7, 2020
RAMESH BABULAL BHAGAT Vs. STATE OF MAHARASHTRA	March 2, 2020
RAMESH BHIMRAO SALUNKHE Vs. UNION OF INDIA	March 6, 2020
RAMESH BHUJANGRAO SOLANKE Vs. STATE OF MAHARASHTRA	March 4, 2020
RAMESH GANGADHAR DONGRE Vs. CHARITY COMMISSIONER	March 5, 2020
RAMESH LILARAM LOHANA Vs. SR.POLICE INSPECTOR	February 3, 2020
RAMESH NAMDEO NAIKWADE Vs. STATE OF MAHARASHTRA AT INSTANCE OF OZAR POLICE STATION	September 3, 2020
RAMESH RAGHOJI MARBATE Vs. STATE OF MAHARASHTRA	March 4, 2020
RAMESH S/O ASHOKRAO GIRI Vs. STATE OF MAHARASHTRA	July 20, 2020
RAMESH TULSHIRAM PATIL Vs. STATE OF MAHARASHTRA	October 21, 2020
RAMESHCHANDRA MANSUKHANI Vs. JAGDISHCHANDRA MANSUKHANI	March 3, 2020
RAMESHWAR Vs. STATE OF MAHARASHTRA	September 9, 2020
RAMESHWAR Vs. STATE OF MAHARASHTRA	June 29, 2020
RAMESHWAR Vs. STATE OF MAHARASHTRA	March 5, 2020
RAMHARI ARJUN DARANGE Vs. STATE OF MAHARASHTRA	March 11, 2020
RAMKESH SITARAM GUPTA Vs. STATE OF MAHARASHTRA	December 1, 2020
RAMKRISHNA Vs. RENUKA	March 5, 2020
RAMLING Vs. STATE OF MAHARASHTRA	October 29, 2020
RAMNIVAS CHETRAM AGARWAL Vs. LILA LALL	December 7, 2020
RAMPRASAD NATHA SHEJUL Vs. MAHARASHTRA STATE CO-OPERATIVE BANK LTD	October 13, 2020
RAMRAO Vs. STATE OF MAHARASHTRA	April 15, 2020
RAMRAO KISAN RATHOD Vs. STATE OF MAHARASHTRA	January 4, 2020
RAMSEVAK RAMNIHOR YADAV Vs. STATE OF MAHARASHTRA	September 19, 2020
RANDHIR RAMBRIJ SHARMA Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION, VAHATUK BHAVAN, BELLASIS ROAD	May 19, 2020
RANJANA Vs. UNION OF INDIA	March 5, 2020
RANJANA RAJKUMAR MAKHARIA Vs. MAYADEVI SUBHKARAN MAKHARIA	February 24, 2020
RANJANA SHANTILAL SURYAWANSHI Vs. JAIPRAKASH TULSIRAM GUPTA	July 16, 2020
RANJANA SHARAD BHADE Vs. STATE OF MAHARASHTRA	September 8, 2020
RANJEET DNYANESHWAR KADU Vs. SUSHMA RANJEET KADU	February 3, 2020
RANJIT BHIMRAO RAUT Vs. STATE OF MAHARASHTRA	August 28, 2020
RANJIT S. KADAM Vs. STATE OF MAHARASHTRA	October 8, 2020
RAOSAHEB ARJUN LOKHANDE Vs. STATE OF MAHARASHTRA	December 9, 2020
RAOSAHEB S/O. KUNDLIK BHAVAR Vs. STATE OF MAHARASHTRA	September 10, 2020
RAOSAHEB SUKHADEO BAJGUDE Vs. STATE OF MAHARASHTRA	February 3, 2020
RASHID KABIR SHAIKH Vs. STATE OF MAHARASHTRA	June 5, 2020
RASHIDA RAZZAQ KHAN Vs. MCGM	September 23, 2020
RASHTRABHASHA MAHASANGH Vs. UNION OF INDIA	March 12, 2020
RASHTRASANT TUKDOJI MAHARAJ NAGPUR UNIVERSITY, NAGPUR Vs. STATE OF MAHARASHTRA	April 8, 2020
RASUL PIRAHEMAD PALAV Vs. STATE OF MAHARASHTRA	July 23, 2020
RATAN Vs. STATE OF MAHARASHTRA	October 28, 2020
RATAN ANKUSH KHADE Vs. SHRI.BABURAO PIRAJI MANE	September 11, 2020
RATNAKAR Vs. STATE OF MAHARASHTRA	February 6, 2020
RATNAPRABHABAI Vs. STATE OF MAHARASHTRA	December 8, 2020
RAVI Vs. STATE OF MAHARASHTRA	October 22, 2020
RAVI Vs. STATE OF MAHARASHTRA	March 18, 2020
RAVI GOENKA Vs. UNION OF INDIA	December 17, 2020
RAVI K. TALE AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.	August 11, 2020
RAVI MOHANLAL BHALOTIA Vs. THE STATE OF MAHARASHTRA	January 3, 2020
RAVI RAMKRUSHNA MALVE Vs. STATE OF MAHARASHTRA	August 11, 2020
RAVINA BHRITHARI KANJAR Vs. STATE OF MAHARASHTRA	December 17, 2020
RAVINDER CHOHAN Vs. STATE OF GOA	January 22, 2020
RAVINDRA Vs. STATE OF MAHARASHTRA	November 23, 2020
RAVINDRA Vs. STATE OF MAHARASHTRA	January 4, 2020
RAVINDRA Vs. UDEBHAN	January 7, 2020
RAVINDRA Vs. ZILHA PARISHAD, BULDHANA	January 9, 2020
RAVINDRA Vs. STATE OF MAHARASHTRA	April 8, 2020
RAVINDRA Vs. SHIVLAL SONWANE	May 19, 2020
RAVINDRA BHUVANESHWAR TIWARI Vs. STATE OF MAHARASHTRA	November 25, 2020
RAVINDRA MANIK SHINDE Vs. STATE OF MAHARASHTRA	March 4, 2020
RAVINDRA P. KHUDE Vs. STATE OF MAHARASHTRA	September 11, 2020
RAVINDRA S/O SHANKAR UKEY Vs. UNION OF INDIA	July 9, 2020
RAVINDRA S/O. DAULATRAO KHANDEKAR Vs. UDEBHAN S/O. SHANKARRAO KHANDEKAR	February 7, 2020
RAVINDRA SAMIRMAL KOTECHA Vs. STATE OF MAHARASHTRA	December 22, 2020
RAVINDRA VALMIK KONKAR AND ORS. Vs. THE REGISTRAR OF TRADE UNIONS AND ORS.	December 9, 2020
RAVINDRA VITTHAL SHENDE Vs. STATE OF MAHARASHTRA	September 3, 2020
RAVIRAJ BHAGIRATH WAGH Vs. DIVISIONAL COMMISSIONER	March 18, 2020
RAVSAHEB BABURAO KADAM DIED Vs. MARUTI JAIRAM KADAM	March 4, 2020
RAYMOND LOCKE Vs. STATE OF GOA	September 4, 2020
RAZYABEE Vs. SK. HASAN	January 21, 2020
REGIONAL LABOUR COMMISSIONER Vs. MAX NEW YORK LIFE INSURANCE COMPANY LTD.	January 8, 2020
REGISTRAR Vs. STATE OF MAHARASHTRA	April 20, 2020
REGISTRAR Vs. STATE OF MAHARASHTRA	April 3, 2020
REGISTRAR Vs. UNION OF INDIA AND ORS.	July 7, 2020
REGISTRAR (JUDICIAL) Vs. UNION OF INDIA & OTHERS	July 21, 2020
REGISTRAR (JUDICIAL) HIGH COURT OF BOMBAY Vs. STATE OF MAHARASHTRA	October 22, 2020
REGISTRAR (JUDICIAL), HIGH COURT OF JUDICATURE AT BOMBAY Vs. SHANKAR P. RATHOD	May 29, 2020
REGISTRAR (JUDICIAL), HIGH COURT OF JUDICATURE OF BOMBAY, BENCH AT AURANGABAD Vs. SECRETARY, MINISTRY OF HOME AFFAIRS, GOVERNMENT OF INDIA	August 18, 2020
REGISTRAR JUDICIAL Vs. STATE OF MAHARASHTRA AND ORS.	July 7, 2020
REGISTRAR, UNIVERSITY OF MUMBAI UNIVERSITY OF MUMBAI Vs. AMIT S. BAGUL	March 5, 2020
REHMAN MEHMOOD ATTAR Vs. STATE OF MAHARASHTRA	November 18, 2020
REKHA Vs. AJAY GHANSHYAMDAS KARWA	December 8, 2020
REKHA ATMARAM BHOIR ALIAS Vs. STATE OF MAHARASHTRA	November 23, 2020
REKHA D/O DHANRAJ WALKE Vs. STATE OF MAHARASHTRA	February 13, 2020
RELIABLE SIZING WORKS Vs. STATE OF MAHARASHTRA	March 11, 2020
RELIABLE SPACES PVT LTD Vs. EVONIK INDIA PVT LTD	October 19, 2020
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. PRANITA PRADIP MHATRE	March 12, 2020
REMEDIAL RESOLUTIONS ADVISORS PRIVATE LIMITED AND ORS. Vs. CAPRI UK INVESTMENTS LIMITED AND ORS.	March 6, 2020
RENAISSANCE INFRASTRUCTURE Vs. PARTH B SUCHAK	September 25, 2020
RENUKA S. RUPANI Vs. RAJENDRA AHIRE	December 17, 2020
RESHMA BANO WASIM SHAIKH Vs. STATE OF MAHARASHTRA	December 3, 2020
RESHMA MOTIRAM JADHAV Vs. MOTIRAM SOMNATH JADHAV	May 12, 2020
REWA INFRASTRUCTURE PRIVATE LTD. Vs. SAMIR NARAIN BHOJWANI AND ANR.	February 13, 2020
RHEA CHAKRABORTY Vs. UNION OF INDIA (THROUGH INTELLIGENCE OFFICER, NARCOTICS CONTROL BUREAU	October 7, 2020
RHEA KAMAT Vs. STATE OF GOA	July 10, 2020
RICARDO AGNELO TEIXEIRA DE ALMEIDA QUEIROZ AND ORS. Vs. RAJESH SAWAL AND ORS.	October 8, 2020
RINKU TIWARY Vs. RAJIV BANSAL	September 26, 2020
RISHI RAMAN PUNNILATH Vs. YOGESH GOPI RAO PAWAR	November 5, 2020
RISHIKESH Vs. STATE OF MAHARASHTRA	December 2, 2020
RITESH RAJENDRA THAKUR Vs. STATE OF MAHARASHTRA	March 18, 2020
RNA EXOTICA FLAT PURCHASERS ASSOCIATION Vs. SKYLINE CONSTRUCTION COMPANY	March 11, 2020
ROHAN PHILIP FERNANDES Vs. STATE OF MAHARASHTRA	October 6, 2020
ROHIDAS Vs. STATE OF MAHARASHTRA	September 16, 2020
ROHIN MODI Vs. UNION OF INDIA	March 4, 2020
ROHINI BALASAHEB LAWANDE AND ORS. Vs. THE ADDITIONAL COMMISSIONER, NASHIK AND ORS.	March 6, 2020
ROHINTON HOMI TARAPURWALA Vs. PRABHAKAR PANDURANG JADHAV AND ORS.	August 19, 2020
ROHIT MANOHAR JOSHI Vs. TREE AUTHORITY, THANE	March 16, 2020
ROHIT S/O NAWANATH NALAWADE Vs. STATE OF MAHARASHTRA	December 17, 2020
ROHIT SIDRAM KHATAL (DETENU) Vs. COMMISSIONER OF POLICE	November 27, 2020
RONALD RAO Vs. DHANRAJ SHRAVABJI KORDE	March 13, 2020
ROOPA Vs. STATE OF MAHARASHTRA	August 17, 2020
ROSA MARIA FERNANDES E SOUZA WIDOW OF LATE JOSE LEANDRO SOUZA Vs. JAISINGH KIRO	December 4, 2020
ROSHAN CHANNULAL LILHARE Vs. STATE OF MAHARASHTRA	January 23, 2020
ROSHAN RAMLAL PATIL Vs. STATE OF MAHARASHTRA	January 13, 2020
ROSHAN VITTHAL KALE Vs. STATE OF MAHARASHTRA	February 5, 2020
ROSHNI Vs. MUNICIPAL COMMISSIONER, NAGPUR	June 5, 2020
ROYAL AUTOMOTIVES Vs. G. S. CALTEX LUBE INDIA PVT. LTD.	March 11, 2020
ROYAL CHAINS PRIVATE LIMITED Vs. UNION OF INDIA	October 8, 2020
RUCHALI P. SHINDE Vs. STATE OF MAHARASHTRA	July 22, 2020
RUCHIKA KEDIA Vs. INTERNAL COMPLAINTS, GOA INSTITUTE OF MANAGEMENT	January 16, 2020
RUCHITA MADHAV PAWAR (MISHRA) Vs. STATE OF MAHARASHTRA	November 6, 2020
RUGWEDA RAMDAS DESHMUKH Vs. STATE OF MAHARASHTRA	December 9, 2020
RUKHMINI KUNDLIK GATKAL Vs. STATE OF MAHARASHTRA	June 18, 2020
RUKMINIRAMA STEEL ROLLINGS PVT.LTD. Vs. STATE OF GOA	January 6, 2020
RUKMUDDIN KUDMINCHI @RUKMUDDIN KUNBENCHI Vs. STATE	September 11, 2020
RUNWAL ERECTOR PVT. LTD. Vs. STATE OF MAHARASHTRA	January 23, 2020
RUPENDRASINGH Vs. STATE OF MAHARASHTRA	December 17, 2020
RUPESH Vs. DIRECTOR OF TECHNICAL EDUCATION	December 17, 2020
RUPESH RADHAKISAN CHAUDHARI Vs. STATE OF MAHARASHTRA	September 25, 2020
RUPESH SURESH PALANDE Vs. SMITIKA RUPESH PALANDE	March 6, 2020
RUPRAO S/O NAGORAO ZADE Vs. SHEWALKARS HERBALS PVT. LTD.	January 23, 2020
RURAL FAIRPRICE WHOLESALE LIMITED Vs. IDBI TRUSTEESHIP SERVICES LIMITED	March 30, 2020
RUSHIKESH Vs. STATE OF MAHARASHTRA	September 22, 2020
RUSHIKESH AVINASH CHAUDHARI Vs. STATE OF MAHARASHTRA	August 20, 2020
RUSHIKESH BHARAT THAKUR Vs. UNION OF INDIA	December 16, 2020
RUSSELL MARK RODRIGUES Vs. CAROLINE DSILVA	September 29, 2020
RUTUJA RAJESH PARMAR Vs. JAMUNALAL BAJAJ INSTITUTE OF MANAGEMENT	November 24, 2020
S. MADHUSUDAN THAKKAR Vs. STATE OF MAHARASHTRA	March 18, 2020
S.K. FREIGHT LINES PVT. LTD. Vs. UNION OF INDIA	November 3, 2020
SABAH MANAL COLABAWALLA Vs. UNION OF INDIA AND ANR.	March 17, 2020
SABHAKARRAO Vs. STATE OF MAHARASHTRA	November 2, 2020
SABURI CONSTRUCTION COMPANY Vs. STATE OF MAHARASHTRA	March 3, 2020
SACHIN Vs. STATE OF MAHARASHTRA	June 2, 2020
SACHIN Vs. PRESIDENT, UNIVERSAL EDUCATION ACADEMY	April 27, 2020
SACHIN Vs. STATE OF MAHARASHTRA	April 30, 2020
SACHIN Vs. STATE OF MAHARASHTRA	March 4, 2020
SACHIN Vs. NIL	January 17, 2020
SACHIN CHANDRAKANT WALKE Vs. STATE OF MAHARASHTRA	December 3, 2020
SACHIN CHHOTU PAWAR Vs. COLLECTOR RAIGAD	May 15, 2020
SACHIN GAUTAMSHETH WADVE Vs. SDO, KHED, RAJGURU NAGAR DIV., PUNE	July 29, 2020
SACHIN K. THAPA Vs. STATE OF MAHARASHTRA	December 18, 2020
SACHIN NANASAHEB SHINDE Vs. THE STATE OF MAHARASHTRA	January 7, 2020
SACHIN PRAKASH JAVALKAR Vs. STATE OF MAHARASHTRA	December 15, 2020
SACHIN SUBHASH LONDHE Vs. STATE OF MAHARASHTRA	October 1, 2020
SACHIN SUDHAKAR TANGADPALLIWAR Vs. STATE OF MAHARASHTRA	September 24, 2020
SADA @ SADASHIV DATTATRIYA KHENDKE Vs. STATE OF MAHARASHTRA	September 4, 2020
SADASHIV Vs. STATE OF MAHARASHTRA	December 16, 2020
SADASHIV Vs. LAIJABAI AND ORS.	September 25, 2020
SADASHIV BHAU GORAKHI WALAWALKAR Vs. SADASHIV BHAU GORAKHI WALAWALKAR	March 16, 2020
SADASHIV DNYANDEO GAIKWAD Vs. BRIHAN MUMBAI ELECTRICIY SUPPLY AND TRANSPORT	August 12, 2020
SADASHIV GANPATRAO MAHAJAN Vs. STATE OF MAHARASHTRA	March 16, 2020
SADASHIV GANPATRAO MAHAJAN Vs. STATE OF MAHARASHTRA	December 18, 2020
SADDAM SHAH KHALIL SHAH FAKIR Vs. STATE OF MAHARASHTRA	October 13, 2020
SADHANA Vs. STATE OF MAHARASHTRA	November 11, 2020
SAGAR Vs. STATE OF MAHARASHTRA	October 14, 2020
SAGAR DADA MORE Vs. STATE OF MAHARASHTRA	March 2, 2020
SAGAR LOLIENKAR Vs. STATE OF GOA	December 7, 2020
SAGAR MAHADEV DANDAGE Vs. STATE OF MAHARASHTRA	December 4, 2020
SAGAR PITAMBAR KOLI Vs. STATE OF MAHARASHTRA	October 12, 2020
SAGAR RAMDAS YELMAME Vs. COMMISSIONER OF POLICE	October 9, 2020
SAGAR SATISH TAYADE Vs. STATE OF MAHARASHTRA	September 28, 2020
SAGAR SITARAM MITRE Vs. BHANU PRATAP	September 1, 2020
SAHEBRAO BABURAO TAYADE Vs. STATE OF MAHARASHTRA	August 11, 2020
SAHEBRAO S/O KONDIBARAO HAMBARDE Vs. SOW NILAVATI	January 30, 2020
SAHEL AHMAD WAKEEL AHMAD QUADRI Vs. STATE OF MAHARASHTRA	February 28, 2020
SAHEL BIN AMER CHAUS Vs. THE STATE OF MAHARASHTRA AND OTHERS	November 9, 2020
SAHIL Vs. STATE OF MAHARASHTRA	November 3, 2020
SAHYADRI LOGISTIC PVT. LTD. Vs. BRIHAN MUMBAI ELECTRIC SUPPLY & TRANSPORT UNDERTAKING	December 16, 2020
SAI AUTO PARTS AND OTHERS Vs. STATE OF MAHARASHTRA AND OTHERS	June 30, 2020
SAI BABA SEWA MANDAL Vs. NAGPUR MUNICIPAL CORPORATION	September 10, 2020
SAI GURU MEGA SOLAR PARK PVT LTD Vs. UNION OF INDIA	October 26, 2020
SAI PETROLEUM Vs. CHIEF REGIONAL MANAGER AND DULY CONSTITUTED ATTORNEY, HINDUSTAN PETROLEUM CORPORATION LTD	March 12, 2020
SAIF ALI GULANI Vs. STATE OF MAHARASHTRA	December 17, 2020
SAIJUDDIN HARUN QURESHI Vs. STATE OF MAHARASHTRA	November 3, 2020
SAINATH ANNASAHEB WAGHCHAURE Vs. STATE OF MAHARASHTRA	March 3, 2020
SAJID MOHAMMED ISMAIL Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI	March 5, 2020
SAJID MOHAMMED MAULAVI Vs. UNION OF INDIA	October 8, 2020
SAKET S. GOKHALE Vs. UNION OF INDIA	November 5, 2020
SAKHAHARI BALAJI GAWAI Vs. STATE OF MAHARASHTRA	December 1, 2020
SAKHARAM Vs. STATE OF MAHARASHTRA	October 13, 2020
SAKHARAM Vs. STATE OF MAHARASHTRA	March 6, 2020
SAKHARAM S/O SITARAM BHISE Vs. STATE OF MAHARASHTRA	September 10, 2020
SAKSHAM FACILITY SERVICES PRIVATE LIMITED Vs. UNION OF INDIA	December 8, 2020
SALAUDDIN IMAMUDDIN ANSARI Vs. STATE OF MAHARASHTRA	February 27, 2020
SALDANHA DEVELOPERS PVT. LTD. Vs. GOA COASTAL ZONE MANAGEMENT AUTHORITY	January 20, 2020
SALIM Vs. STATE OF MAHARASHTRA	April 15, 2020
SALIMABE Vs. STATE OF MAHARASHTRA	January 24, 2020
SALMAN Vs. STATE OF MAHARASHTRA	October 19, 2020
SALMAN @ BABA Vs. STATE OF MAHARASHTRA	August 14, 2020
SALMAN MUSHTAQUE SHAIKH Vs. STATE OF MAHARASHTRA	February 14, 2020
SAMADHAN Vs. STATE OF MAHARASHTRA	October 27, 2020
SAMADHAN PRAKASH KOLI Vs. STATE OF MAHARASHTRA	July 14, 2020
SAMADHAN RAMDAS NHAVI AND ANOTHER Vs. STATE OF MAHARASHTRA	August 18, 2020
SAMADYARKHAN NAJIYARKHAN Vs. PARVINBI W/O. LATE SK. YOUNUS	January 17, 2020
SAMAJ SAMATA KAMGAAR SANGH Vs. NAVI MUMBAI MUNICIPAL CORPORATION AND ORS.	May 27, 2020
SAMAJ SAMATA KAMGAAR SANGH Vs. NAVI MUMBAI MUNICIPAL CORPORATION	May 12, 2020
SAMALOCHAN EKTA CO.OP. HOUSING SOCIETY LTD Vs. MORESHWAR NATTHUJI MOHTURE	December 18, 2020
SAMBHAJI Vs. STATE OF MAHARASHTRA	October 27, 2020
SAMBHAJI Vs. STATE OF MAHARASHTRA	September 8, 2020
SAMBHAJI Vs. STATE OF MAHARASHTRA	March 11, 2020
SAMBHAJI OGIRAJ BADE Vs. STATE OF MAHARASHTRA	September 7, 2020
SAMBHAJI VISHNU KHARAT Vs. SARJERAO SHANKAR KHARAT	March 12, 2020
SAMEER Vs. ASMA SAMEER SHAIKH	March 3, 2020
SAMEER DATTA KADAM Vs. SUPRIYA SAMEER KADAM	March 16, 2020
SAMEER KHAN Vs. DIPESH MEHTA	December 14, 2020
SAMEER MANOHARLAL TEKWANI Vs. STATE OF MAHARASHTRA	May 26, 2020
SAMEER RAJ ALIMGAR Vs. STATE OF MAHARASHTRA	October 12, 2020
SAMEER SUBHASH RAJUKAR Vs. STATE OF MAHARASHTRA	May 26, 2020
SAMPAT Vs. STATE OF MAHARASHTRA	December 18, 2020
SAMPAT DAMU KANWADE AND ANOTHER Vs. STATE OF MAHARASHTRA AND OTHERS	August 18, 2020
SAMPAT MARUTI BAMNE Vs. STATE OF MAHARASHTRA	February 7, 2020
SAMUEL MIRANDA Vs. UNION OF INDIA, (THROUGH THE INTELLIGENCE OFFICER, NARCOTICS CONTROL BUREAU	October 7, 2020
SANA Vs. STATE OF MAHARASHTRA AND OTHERS.	May 15, 2020
SANA Vs. STATE OF MAHARASHTRA	May 20, 2020
SANA MUNIR PATHAN Vs. STATE OF MAHARASHTRA	May 19, 2020
SANDEEP Vs. STATE OF MAHARASHTRA	September 3, 2020
SANDEEP Vs. STATE OF MAHARASHTRA	December 18, 2020
SANDEEP Vs. STATE OF MAHARASHTRA	December 8, 2020
SANDEEP DASHRATH GARJE Vs. STATE OF MAHARASHTRA	February 5, 2020
SANDEEP GOVIND PATIL Vs. STATE OF MAHARASHTRA	December 14, 2020
SANDEEP KHAMCHAND TARTE Vs. STATE OF MAHARASHTRA	March 4, 2020
SANDEEP PANDURANG PATIL Vs. STATE OF MAHARASHTRA	December 16, 2020
SANDEEP S/O SUSHILKUMAR NAVLANI Vs. STATE OF MAHARASHTRA	January 17, 2020
SANDIP Vs. ZILLA PARISHAD, BULDANA	July 13, 2020
SANDIP Vs. HONOURABLE STATE MINISTER, HOME DEPARTMENT, MAHARASHTRA STATE	December 14, 2020
SANDIP Vs. STATE OF MAHARASHTRA	December 4, 2020
SANDIP Vs. STATE OF MAHARASHTRA	October 19, 2020
SANDIP DATTA MOHALE Vs. STATE OF MAHARASHTRA	August 21, 2020
SANDIP S/O RAMDAS RAVEKAR Vs. STATE OF MAHARASHTRA	July 28, 2020
SANGEETA DAF Vs. STATE OF MAHARASHTRA	December 9, 2020
SANGITA Vs. KAMAL	March 18, 2020
SANGITA Vs. ALLANUR SK HANIF	July 24, 2020
SANGITA BAPU HOLE Vs. VILAS DHYANDEO HOLE	December 17, 2020
SANGITA POPAT BHOSALE Vs. STATE OF MAHARASHTRA	September 10, 2020
SANGITA SANDIP DAHILKAR Vs. THE STATE OF MAHARASHTRA	September 3, 2020
SANJAY Vs. STATE OF MAHARASHTRA	March 11, 2020
SANJAY Vs. STATE OF MAHARASHTRA	March 20, 2020
SANJAY Vs. STATE OF MAHARASHTRA	September 23, 2020
SANJAY Vs. STATE OF MAHARASHTRA	November 2, 2020
SANJAY Vs. STATE OF MAHARASHTRA AND ANR	July 24, 2020
SANJAY Vs. STATE OF MAHARASHTRA	May 19, 2020
SANJAY BHASKAR VAIDYA Vs. STATE OF MAHARASHTRA	November 25, 2020
SANJAY BHAUSAHEB MORE Vs. STATE OF MAHARASHTRA	February 26, 2020
SANJAY DAMODAR KALE Vs. KALYANI SANJAY KALE	May 26, 2020
SANJAY DEVAJI RAMTEKE Vs. STATE OF MAHARASHTRA	March 9, 2020
SANJAY DHONDU MANCHEKAR Vs. STATE OF MAHARASHTRA	December 4, 2020
SANJAY J. PHAGNEKAR Vs. STATE OF MAHARASHTRA	November 23, 2020
SANJAY JAGANNATHRAO JADHAV Vs. KALE VIKRAM VASACNTRAO	April 30, 2020
SANJAY MAHADEO JAPKAR Vs. STATE OF MAHARASHTRA AND ORS.	October 9, 2020
SANJAY NAGAPPA KORE Vs. STATE OF MAHARASHTRA	November 3, 2020
SANJAY S/O. BABANRAO GAWANDE Vs. PRADIP S/O. DHANRAJ GAWANDE	January 22, 2020
SANJAY SHANKAR BHALKAR Vs. STATE OF MAHARASHTRA	January 13, 2020
SANJAY SINGHAL Vs. NORTH GOA PLANNING & DEVELOPMENT AUTHORITY	January 29, 2020
SANJAY TARASINGH THAKUR Vs. STATE OF MAHARASHTRA	October 8, 2020
SANJAY V. REDKAR AND ORS. Vs. STATE OF GOA AND ORS.	January 24, 2020
SANJAY VITTHALRAO JADHAV Vs. STATE OF MAHARASHTRA	March 13, 2020
SANJAYKUMAR SUGANCHAND KASLIWAL Vs. BEEJ SHEETAL RESEARCH PVT. LTD.	September 21, 2020
SANJIV LAXMICHAND HINDUJA & ANKITA SANJIV HINDUJA Vs. UMA CONSTRUCTIONS	January 30, 2020
SANJIVANI Vs. STATE OF MAHARASHTRA	November 2, 2020
SANJIVANI W/O. SANDEEPAN ACHARYA Vs. STATE OF MAHARASHTRA	December 18, 2020
SANJU Vs. STATE OF MAHARASHTRA	December 17, 2020
SANJU VITTHAL GOSAVI Vs. STATE OF MAHARASHTRA	October 15, 2020
SANKET SATISH NAIK Vs. STATE OF MAHARASHTRA	July 23, 2020
SANKET SHRIRAM SATAMWAD Vs. STATE OF MAHARASHTRA	November 20, 2020
SANT GAGDEBABA SHIKSHAN PRASARAK Vs. STATE OF MAHARASHTRA	October 19, 2020
SANTANA RODRIGUES, WIDOW OF CONSTANCIO FERNANDES Vs. STATE OF GOA	November 4, 2020
SANTOSH Vs. STATE OF MAHARASHTRA	November 5, 2020
SANTOSH Vs. DIVISIONAL COMMISSONER, AURANGABAD	February 24, 2020
SANTOSH Vs. STATE OF MAHARASHTRA	May 8, 2020
SANTOSH Vs. STATE OF MAHARASHTRA	December 3, 2020
SANTOSH Vs. STATE OF MAHARASHTRA	March 5, 2020
SANTOSH ANANTA DHUMAL Vs. STATE OF MAHARASHTRA	November 4, 2020
SANTOSH BAJIRAO THORAT Vs. STATE OF MAHARASHTRA	September 15, 2020
SANTOSH DIGAMBAR IBITWAR Vs. THE STATE OF MAHARASHTRA	March 17, 2020
SANTOSH JAGANNATH TODKAR Vs. COLLECTOR, JALGAON AND ORS.	May 19, 2020
SANTOSH LAKHICHAND PATIL & ANR. Vs. STATE OF MAHARASHTRA	February 14, 2020
SANTOSH RAMRAO TALE Vs. DISTRICT DEPUTY REGISTRAR CO-OPERATIVE SOCIEITES	January 24, 2020
SANTOSH REVANKAR Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI	February 12, 2020
SANTOSH SADU BHIL Vs. STATE OF MAHARASHTRA	November 4, 2020
SANTOSH SHETTY Vs. AMEETA SHETTY	March 18, 2020
SANTOSH SITARAM JAISWAL Vs. STATE OF MAHARASHTRA AND ANOTHER	July 21, 2020
SANTOSH TULSIRAM RATHOD Vs. STATE OF MAHARASHTRA	March 12, 2020
SANTOSH VERMA ALLURI Vs. STATE OF MAHARASHTRA	December 18, 2020
SANTOSHKUMAR Vs. STATE OF MAHARASHTRA,	September 9, 2020
SAPTASATIJ METATECH PVT. LTD. Vs. UTTAM GALVA STEELS LTD. AND ANOTHER	January 7, 2020
SARASWAT CO-OPERATIVE BANK LIMITED Vs. M.T. PRATIBHA BHEEMA	March 2, 2020
SARASWATI GOR Vs. MUNICIPAL CORPORATION OF GR. MUMBAI	December 3, 2020
SARASWATI SHIVAJI GHATOLE AND ANOTHER Vs. STATE OF MAHARASHTRA	June 12, 2020
SARDAR Vs. STATE OF MAHARASHTRA	September 9, 2020
SARDAR MANJIEETH SINGH JAGAN SINGH Vs. STATE OF MAHARASHTRA	April 30, 2020
SARDAR SHANKAR PATIL (DEAD) Vs. DASHRATH LALA PATIL	September 14, 2020
SARDOOL SINGH Vs. HARNEET KAUR	September 7, 2020
SARFARAZ JAFFAR AHSAN Vs. STATE OF MAHARASHTRA	November 6, 2020
SARGAM RAGHUNANDAN PARATE Vs. SCHEDULED TRIBE CASTE CERTIFICATE SCRUTINY COMMITTEE	July 9, 2020
SARIKA Vs. KUSUMLATA	March 3, 2020
SARITA Vs. STATE OF MAHARASHTRA	December 7, 2020
SARITA GAONKAR Vs. STATE	December 17, 2020
SARITA SHIV AGARWAL Vs. SHIV AGARWAL AND ORS.	February 28, 2020
SARLA Vs. STATE OF MAHARASHTRA	August 25, 2020
SARLA VILAS KHANDARE Vs. STATE OF MAHARASHTRA	March 11, 2020
SAROJ ASHOK SONTAKKE Vs. ISAAC BABURAO MANWATKAR	January 4, 2020
SARUBAI Vs. THE STATE OF MAHARASHTRA AND ORS.	March 4, 2020
SARVA HARA JAN ANDOLAN Vs. STATE OF MAHARASHTRA	April 8, 2020
SASHANKA Vs. PRAKASH	November 27, 2020
SATABAI RAMDAS PATIL, Vs. STATE OF MAHARASHTRA,	March 4, 2020
SATAPPA KRUSHNATH POWAR Vs. STATE OF MAHARASHTRA	December 16, 2020
SATCHIDANAND S.S. KACODKAR Vs. MEGAXMA RAMACRISHNA SINAI CACODKAR	June 26, 2020
SATGURU CORPORATE SERVICES PVT. LTD. Vs. LAND ACQUISITION (REHABILITATION AND RESETTLEMENT) AUTHORITY	March 11, 2020
SATISH Vs. STATE OF MAHARASHTRA	March 17, 2020
SATISH Vs. STATE OF MAHARASHTRA	November 5, 2020
SATISH Vs. STATE OF MAHARASHTRA	June 25, 2020
SATISH Vs. STATE OF MAHARASHTRA	August 3, 2020
SATISH Vs. MAROTI	August 10, 2020
SATISH Vs. STATE OF MAHARASHTRA	August 18, 2020
SATISH ATMARAM DEORE Vs. STATE OF MAHARASHTRA	April 15, 2020
SATISH ATMARAM DEORE Vs. STATE OF MAHARASHTRA	May 8, 2020
SATISH BALU SURYAWANSHI Vs. STATE OF MAHARASHTRA	September 9, 2020
SATISH DESAI Vs. CENTRAL BUREAU OF INVESTIGATION	July 10, 2020
SATISH GANPATRAO SURYAVANSHI Vs. STATE OF MAHARASHTRA	December 18, 2020
SATISH KUMAR GUPTA Vs. UNION OF INDIA AND ORS.	February 7, 2020
SATISH MAGANRAO JADHAV Vs. STATE OF MAHARASHTRA	September 11, 2020
SATISH MATHUR TUPKAR Vs. STATE OF GOA	February 18, 2020
SATISH MOTIRAM CHAVAN Vs. STATE OF MAHARASHTRA	December 7, 2020
SATISH S/O. GANPAT GADEWAR Vs. STATE OF MAHARASHTRA	September 2, 2020
SATISH WASUDEORAO MANJRE Vs. STATE OF MAHARASHTRA	March 5, 2020
SATYABHAMA Vs. STATE OF MAHARASHTRA	March 16, 2020
SATYAM DEVELOPERS Vs. DEEPAK VIRWANI & ORS.	October 28, 2020
SATYANARAYAN Vs. STATE OF MAHARASHTRA	November 5, 2020
SAU. BHARATI SACHIN JAISWAL Vs. STATE OF MAHARASHTRA	March 6, 2020
SAU. MANDA SUGREEV WAYKAR Vs. STATE OF MAHARASHTRA	July 14, 2020
SAU. PRANAYA Vs. COLLECTOR	November 5, 2020
SAU. SHILABAI HIRAJI LONARE Vs. HIRAJI SITRU LONARE,	March 11, 2020
SAU. SONI W/O. GAJANAN KURKUTE Vs. ELECTION OFFICER GRAM PANCHAYAT	January 10, 2020
SAU. VANDANA Vs. STATE OF MAHARASHTRA	November 24, 2020
SAU.JANIBAI Vs. UMESH	March 5, 2020
SAU.MANISH MADANMOHAN AGRAWAL Vs. SATYANARAYAN DULICHANDJI AGRAWAL AND OTHERS.	November 24, 2020
SAU.VARSHA Vs. GHANSHYAM	January 31, 2020
SAURABH S/O. ASHWINIKUMAR KOHLI Vs. STATE OF MAHARASTRA	October 21, 2020
SAURABH SHARAD WASULE Vs. STATE OF MAHARASHTRA.	April 15, 2020
SAVITA Vs. STATE OF MAHARASHTRA	January 3, 2020
SAYALI CHARITABLE TRUSTS COLLEGE OF PHARMACY Vs. PHARMACY COUNCIL OF INDIA	November 6, 2020
SAYEED DABESTANI Vs. STATE OF MAHARASHTRA	September 29, 2020
SAYEED DABESTANI Vs. STATE OF MAHARASHTRA	December 4, 2020
SAYEESHDARSHAN Vs. STATE OF MAHARASHTRA	December 11, 2020
SAYYAD ABBAS SAYYAD USMAN Vs. VICE CHANCELLOR PANJABRAO DESHMUKH KRUSHI VIDYAPEETH	December 10, 2020
SAYYAD AZIM SAYYAD MNAZUR Vs. STATE OF MAHARASHTRA	March 11, 2020
SAYYAD SHABBIR SHEIKH ALIAS SAYYAD SHABBIR SAHA Vs. STATE OF MAHARASHTRA	October 1, 2020
SAYYAED CHAND Vs. STATE OF MAHARASHTRA AND OTHERS	April 30, 2020
SAYYED SHAUKAT ALI Vs. STATE OF MAHARASHTRA	September 3, 2020
SEEMA Vs. DIVISIONAL COMMISSIONER AMRAVATI DIVISION	February 21, 2020
SEEMA CONSTRUCTION CO Vs. STATE OF MAHARASHTRA	October 26, 2020
SEEMA WD/O RAJESH SONAWNE Vs. HARISH S/O JAGDISH FULBANDHE	February 21, 2020
SEENA NIWAS CO-OP. HOUSING SOCIETY LTD. Vs. ROSHANLAL S. MEDH	December 16, 2020
SELESTIN FELEX MOSTERO Vs. STATE OF MAHARASHTRA	December 1, 2020
SESA GOA LIMITED Vs. JOINT COMMISSIONER OF INCOME-TAX	February 28, 2020
SESA GOA LIMITED Vs. THE ADDITIONAL COMMISSIONER OF INCOME TAX, RANGE 1	March 12, 2020
SESA GOA LTD. Vs. COMMISSIONER OF INCOME TAX	February 3, 2020
SESA STARLITE LIMITED Vs. THE COMMISSIONER OF INCOME TAX, GOA	November 2, 2020
SEVA SAHAKARI SANSTHA MARYADIT Vs. STATE OF MAHARASHTRA	March 5, 2020
SEVEN STARS Vs. DEPUTY COMMISSIONER OF INCOME	January 13, 2020
SEW INFRASTRUCTURE LTD Vs. WESTERN COALFIELDS LIMITED	December 2, 2020
SH. HARWINDER SINGH Vs. THE STATE OF MAHARASHTRA	December 2, 2020
SHABANABEE BURHANODDIN QUADRI Vs. STATE OF MAHARASHTRA	March 5, 2020
SHABAYESHA CONSTRUCTION CO PVT LTD Vs. TIRUPATI SHOPPING CENTRE PREMISES COOP SOC LTD	March 2, 2020
SHABNAM SHEIKH W/O. ARIF SHEIKH Vs. STATE OF MAHARASHTRA	October 15, 2020
SHAFIQULLAHA KHA ASHFAQULLHA KHA Vs. STATE OF MAHARASHTRA AND ORS.	December 14, 2020
SHAHADUJI S/O. PANDUJI KHANDARE Vs. SAU. RATAN W/O. GANESHRAO MASKE	January 30, 2020
SHAHAJAN KHAN Vs. STATE OF MAHARASHTRA	March 9, 2020
SHAHAJI NIVRUTTI GAIKWAD Vs. SHRIPATI RANGRAO CHAVAN	July 2, 2020
SHAHED KAMAL Vs. PAGARANI UNIVERSAL INFRASTRUCTURE PVT. LTD.	November 25, 2020
SHAHEDA TABASSUM TAYAR MUGAL Vs. COLLECTOR	November 6, 2020
SHAHENAJ AMJED SHAIKH Vs. STATE OF MAHARASHTRA	August 26, 2020
SHAHEZAD @ SHAHZEB KHAN GAFFAR KHAN PATHAN Vs. STATE OF MAHARASHTRA	May 12, 2020
SHAHJAN MEHBOOB SHAIKH Vs. STATE OF MAHARASHTRA	November 27, 2020
SHAHRUKH S/O. JAMIR SHAHANE DIVAN Vs. STATE OF MAHARASHTRA	November 27, 2020
SHAHRUKH SHAMAD BEG Vs. STATE OF MAHARASHTRA	October 26, 2020
SHAIKH Vs. STATE OF MAHARASHTRA	August 11, 2020
SHAIKH AKBAR PATEL Vs. STATE OF MAHARASHTRA	July 21, 2020
SHAIKH ALTAF Vs. STATE OF MAHARASHTRA	September 3, 2020
SHAIKH ANIS S/O SHAIKH HAMEED Vs. STATE OF MAHARASHTRA	May 12, 2020
SHAIKH HUSAIN YASIN Vs. BASHIRA AND ORS.	February 18, 2020
SHAIKH ISAK SHAIKH MOOSA Vs. STATE OF MAHARASHTRA	November 6, 2020
SHAIKH ISMAIL Vs. CHOTIBI	May 13, 2020
SHAIKH JALIL SHAIKH ISAQ Vs. STATE OF MAHARASHTRA.	March 6, 2020
SHAIKH JAVED Vs. STATE OF MAHARASHTRA	January 23, 2020
SHAIKH MANJUR SHAIKH CHAND SAB Vs. SAHAL BIN AMER CHAUS	November 9, 2020
SHAIKH MOIN SHAIKH MEHMOOD Vs. STATE OF MAHARASHTRA	September 24, 2020
SHAIKH MUKTAR GAFUR Vs. STATE OF MAHARASHTRA	January 2, 2020
SHAIKH NASREEN Vs. STATE OF MAHARASHTRA	December 3, 2020
SHAIKH NOOR Vs. STATE OF MAHARASHTRA	February 28, 2020
SHAIKH PASHA Vs. STATE OF MAHARASHTRA	December 7, 2020
SHAIKH RAIS AHEMED Vs. SPECIAL RECOVERY OFFICER	August 18, 2020
SHAIKH RIYAZ Vs. STATE OF MAHARASHTRA	July 21, 2020
SHAIKH ROSHANBI CHANPASHA AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.	October 6, 2020
SHAIKH SADDAM Vs. STATE OF MAHARASHTRA	March 17, 2020
SHAIKH SADDAM SHAIKH SALIM Vs. MAHARASHTRA STATE ROAD TRANSPORT	July 24, 2020
SHAIKH SADEK Vs. STATE OF MAHARASHTRA	August 10, 2020
SHAIKH SADEK SHAIKH WAHED Vs. STATE OF MAHARASHTRA	December 14, 2020
SHAIKH SAJID Vs. STATE	January 10, 2020
SHAIKH SARTAJ @ AJJI DADA S/O. SHAIKH NASIR Vs. STATE OF MAHARASHTRA	September 16, 2020
SHAIKH SHASHIM MHAMULAL Vs. STATE OF MAHARASHTRA	March 9, 2020
SHAIKH SHOEB Vs. STATE OF MAHARASHTRA	September 3, 2020
SHAIKH USMAN SHAIKH SHABBIR Vs. STATE	June 9, 2020
SHAIKH YASIR ABDUL MUGNI Vs. STATE OF MAHARASHTRA	January 22, 2020
SHAIKH YUNUS SHAIKH AYUB Vs. STATE OF MAHARASHTRA	November 6, 2020
SHAILA VIJAY KAMBLE Vs. STATE OF MAHARASHTRA	August 19, 2020
SHAILENDRA @ SHAILESH RAJENDRA JAISWAL Vs. STATE OF MAHARASHTRA	August 14, 2020
SHAILESH BABURAO MALUSARE Vs. STATE OF MAHARASHTRA	March 11, 2020
SHAILESH GANDHI Vs. MAHARASHTRA STATE INFORMATION COMMISSION	September 26, 2020
SHAILESH VERNEKAR Vs. CANACONA MUNICIPAL COUNCIL	January 17, 2020
SHAKILA BEGAM ALIAS NILOFAR Vs. STATE OF MAHARASHTRA	September 10, 2020
SHAKUNTALA Vs. STATE OF MAHARASHTRA	September 2, 2020
SHAKUNTALABAI AND ORS. Vs. RAMESH AND ORS.	July 20, 2020
SHALU MULTITRADE PVT LTD Vs. HOLOSTIK INDIA LTD	March 4, 2020
SHAM Vs. STATE OF MAHARASHTRA	November 26, 2020
SHAM Vs. MADHUBALA LALITKUMAR JAIN AND ORS.	February 21, 2020
SHAM KALYAN TAMBE Vs. SHREYA SHAM TAMBE	July 24, 2020
SHAMIM MAKMOOD KHAN Vs. K. VENKATESHAN	February 21, 2020
SHAMLATA LAXMAIYYA KALWA Vs. STATE OF MAHARASHTRA THROUGH ITS	March 9, 2020
SHAMOIL AHMAD KHAN Vs. FALGUNI SHAH & ORS.	May 26, 2020
SHAMRAO SITARAM KADAM Vs. TUKARAM SAVALA JADHAV	January 9, 2020
SHANKAR Vs. HONBLE CHANCELLOR, BABASAHEB AMBEDKAR MARATHWADA UNIVERSITY, AURANGABAD, RAJ BHAVAN, MALABAR HILL, MUMBAI	October 14, 2020
SHANKAR Vs. HONOURABLE CHANCELLOR, DR. BABASAHEB AMBEDKAR MARATHWADA UNIVERSITY	December 4, 2020
SHANKAR ASSANA GADDAM Vs. ACHANAK ASSOCIATES REALTORS PVT. LTD	October 26, 2020
SHANKAR JAGANATH MANE Vs. SIKKANDAR MOHAMMED BIDIWALA	March 2, 2020
SHANKAR LOTLIKAR Vs. PUNDALIK VENKTESH VERLEKAR, SON OF VENKTESH VERLEKAR	March 9, 2020
SHANKAR RANABA JOSHILKAR Vs. STATE OF MAHARASHTRA	March 6, 2020
SHANKAR SITARAM SHASTRAKAR Vs. STATE OF MAHARASHTRA	March 3, 2020
SHANKAR SOPAN SHIKARE Vs. STATE OF MAHARASHTRA	December 10, 2020
SHANKARRAO GAJANAN CHOUDHARY Vs. STATE OF MAHARASHTRA	January 4, 2020
SHANTA BABARAO DESHMUKH Vs. BECHARBHAIJIVABHAI PATEL THR. POA SHRI MANIBHAIKISHOREBHAI PATEL AND ORS.	April 27, 2020
SHANTA CHATTERJEE Vs. AVIJIT CHATTERJEE	February 13, 2020
SHANTABAI LAXMAN DOIPHODE Vs. STATE OF MAHARASHTRA	October 14, 2020
SHANTADEVI M. MEHTA Vs. EXECUTIVE ENGINEER, MHADA	December 15, 2020
SHANTAL NAYAK Vs. WIBRO CONSTRUCTION COMPANY	January 30, 2020
SHANTARAM BABU SHINGARE Vs. BRIHANMUMBAI MAHANAGARPALIKA	December 10, 2020
SHANTI LAXMAN GIRI Vs. STATE OF MAHARASHTRA	February 17, 2020
SHAPOORJI PALLONJI & CO.LTD Vs. JIGNESH SHAH	March 5, 2020
SHARAD Vs. STATE OF MAHARASHTRA	September 8, 2020
SHARAD Vs. BANKAT	September 23, 2020
SHARAD Vs. STATE OF MAHARASHTRA	December 18, 2020
SHARAD NAGURAO LOMTE Vs. SANGRAM TUKARAM DANGAT	February 3, 2020
SHARADKUMAR Vs. MOHATTA BROTHER PROPERTY CO	March 18, 2020
SHARDA MAHESH ALIMCHANDANI Vs. STATE OF MAHARASHTRA	October 29, 2020
SHARIF MAINODDIN MEHTAR Vs. STATE OF MAHARASHTRA	September 22, 2020
SHARMA REALTORS PVT. LTD. Vs. DEPUTY DIRECTOR OF LAND RECORDS KONKAN PRADESH AND ORS.	March 9, 2020
SHARMIN HUSSAINALI BADAMI Vs. STATE OF MAHARASHTRA	February 24, 2020
SHARVARI Vs. STATE OF MAHARASHTRA	August 20, 2020
SHASHIKALA W/O HARIDAS PILLAY Vs. ZILLA PARISHAD	February 5, 2020
SHASHIKANT DINKAR JADHAV Vs. CARBON EVERFLOW LTD	June 30, 2020
SHASHIKANT SHANTARAM BHANDARI Vs. THE STATE OF MAHARASHTRA	January 15, 2020
SHASHIKANT SHRIPAD PANDIT Vs. KAUSTUBH SUBHASH PANDIT	February 25, 2020
SHASHIKUMAR RAMSWAMI HARIJAN Vs. STATE OF MAHARASHTRA	August 12, 2020
SHASHWAT SHYAMSUNDAR CHAPPALWAR Vs. STATE OF MAHARASHTRA	November 20, 2020
SHATRUGHN BABURAO GAVHANE Vs. STATE OF MAHARASHTRA	September 15, 2020
SHATRUGHNA JANGLUJI UIKE Vs. DEPUTY INSPECTOR GENERAL	July 3, 2020
SHEELADEVI MULTIPURPOSE EDUCATION SOCIETY Vs. STATE OF MAHARASHTRA	September 30, 2020
SHEETAL DEVANG SHAH Vs. STATE OF MAHARASHTRA & ORS.	May 8, 2020
SHEETAL DEVANG SHAH Vs. UNION OF INDIA	July 21, 2020
SHEETAL DEVANG SHAH Vs. STATE OF MAHARASHTRA	October 28, 2020
SHEETAL DEVANG SHAH Vs. STATE OF MAHARASHTRA	October 14, 2020
SHEETAL SANJAY CHAVAN Vs. UNION OF INDIA	December 16, 2020
SHEIKH IRFAN SK Vs. STATE OF MAHARASHTRA	March 4, 2020
SHEIKH JUNAID SHEIK RAUF Vs. STATE OF MAHARASHTRA	October 22, 2020
SHEIKH WAJID SHEIKH SARVAR Vs. STATE OF MAHARASHTRA	October 19, 2020
SHEKH RAFIQ Vs. STATE OF MAHARASHTRA	October 5, 2020
SHEKHAR @ MUKESH SANADI Vs. STATE OF MAHARASHTRA	May 5, 2020
SHEKHAR APPU SHETTY Vs. RAVINDRA GANESH BHAT	January 23, 2020
SHEKHAR APPU SHETTY Vs. RAVINDRA GANESH BHAT	July 23, 2020
SHEKHAR REVANSIDDHA KATGAONKAR Vs. STATE OF MAHARASHTRA	December 9, 2020
SHEKHAR SUKHTANKER Vs. STATE OF GOA,	February 11, 2020
SHESHRAO CHAITRAM SONONE Vs. DEPUTY INSPECTOR GENERAL	December 7, 2020
SHETH BUILDERS PVT. LTD. Vs. MICHAEL GABRIEL	November 5, 2020
SHETH MOTISHAW LALBAUG JAIN Vs. STATE OF MAHARASHTRA	November 12, 2020
SHEVANTA BABU JADHAV Vs. BABAN GUNDU PAWAR	February 10, 2020
SHEVANTABAI AVINASH JADHAV Vs. STATE OF MAHARASHTRA	February 25, 2020
SHEVANTABAI GANGARAM KOTHULE Vs. GOVIND SHIVRAM BHISE	January 13, 2020
SHILPESH Vs. STATE OF MAHARASHTRA	March 11, 2020
SHIRKANT Vs. SURYAKANT UTTAM GAUDE AND ORS.	November 6, 2020
SHISHIR ASHOK AGRAWAL Vs. STATE OF MAHARASHTRA	October 14, 2020
SHIV VAHATUK SENA Vs. STATE OF MAHARASHTRA AND ORS.	July 17, 2020
SHIVAJI Vs. STATE OF MAHARASHTRA	December 8, 2020
SHIVAJI Vs. STATE OF MAHARASHTRA	August 3, 2020
SHIVAJI BABAN MISAL Vs. STATE OF MAHARASHTRA	October 9, 2020
SHIVAJI BHANUDAS JADHAV Vs. STATE OF MAHARASHTRA	October 7, 2020
SHIVAJI DILIP ZADE Vs. STATE OF MAHARASHTRA	October 8, 2020
SHIVAJI NAGAR SRA CHS Vs. NEW SHIVAJI NAGAR EKTA RAHIWASI SEVA SANGH	December 16, 2020
SHIVAJI PANDURANG MAHAJAN, Vs. STATE OF MAHARASHTRA	March 2, 2020
SHIVAJI S/O HARIBHAU JAWANJAL Vs. STATE OF MAHARASHTRA	February 12, 2020
SHIVALASHA MATHADI, TRANSPORT AND GENERAL KAMGAR UNION Vs. SATARA MATHADI AND UNPROTECTED LABOUR BOARD	February 7, 2020
SHIVALI @ SANGITA ABDUL @ AFZAL SHAIKH Vs. STATE OF MAHARASHTRA	October 9, 2020
SHIVANI TIBREWALA Vs. RAJAT MUKHERJEE	January 15, 2020
SHIVAPPA Vs. STATE OF MAHARASHTRA	May 8, 2020
SHIVDAS WAMANRAO TAROKAR Vs. STATE OF MAHARASHTRA.	April 15, 2020
SHIVPRASAD Vs. DIRECTOR OF MUNICIPAL ADMINISTRATION	January 30, 2020
SHIVPRASAD Vs. STATE OF MAHARASHTRA	October 13, 2020
SHIVPUTRA ANARAY SHRIGAN Vs. STATE OF MAHARASHTRA	May 12, 2020
SHIVRAY KULKARNI Vs. STATE OF MAHARASHTRA & 6 OTHERS	April 30, 2020
SHOBEB SALAUDDIN THAKUR Vs. STATE OF MAHARASHTRA	June 2, 2020
SHOBHA Vs. STATE OF MAHARASHTRA	June 18, 2020
SHOBHA Vs. STATE OF MAHARASHTRA	May 5, 2020
SHOBHA GURUNATH MALI Vs. STATE OF MAHARASHTRA	December 8, 2020
SHOBHA JAHANGIR SHINDE @ BHOSALE Vs. STATE OF MAHARASHTRA	July 29, 2020
SHOBHA KARVE Vs. ADMINISTRATIVE OFFICER, MUNICIPAL SCHOOL BOARD	January 17, 2020
SHOBHABAI NARAYAN SHINDE Vs. DIVISIONAL COMMISSIONER, NASHIK DIVISION	December 17, 2020
SHOMA SEN D/O KANTI SEN Vs. STATE OF MAHARASHTRA	August 28, 2020
SHOME NIKHIL DANANI Vs. STATE OF MAHARASTRA	December 16, 2020
SHON Vs. VICE CHANCELLOR	November 23, 2020
SHOWIK CHAKRABORTY Vs. UNION OF INDIA (THROUGH INTELLIGENCE OFFICER, NARCOTICS CONTROL BUREAU	October 7, 2020
SHRADHA NANDKUMAR YEMULWAD Vs. STATE OF MAHARASHTRA	September 2, 2020
SHRAMIK MUKTI SANGHATANA Vs. F.A. ENTERPRISES	January 13, 2020
SHRAVAN VILAS ZADPIDE Vs. STATE OF MAHARASHTRA	July 30, 2020
SHREE SIDDHIVINAYAK DEVELOPERS AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.	February 18, 2020
SHREE TRUSTEE ATMA KAMAL LABDHISURISHWARJI JAIN GYANMANDIR TRUST Vs. STATE OF MAHARASHTRA	October 21, 2020
SHREE TRUSTEE ATMA KAMAL LABDHISURISHWARJI JAIN GYANMANDIR TRUST Vs. STATE OF MAHARASHTRA	August 13, 2020
SHREE TRUSTEE ATMA KAMAL LABDHISURISHWARJI JAIN GYANMANDIR TRUST & ANOTHER Vs. STATE OF MAHARASHTRA	November 10, 2020
SHREEDHAR S/O MANOHAR BHUJADE Vs. STATE OF MAHARASHTRA	September 2, 2020
SHREEHARSH Vs. STATE OF MAHARASHTRA	December 16, 2020
SHRI BABAN Vs. KARAN CHANDRAKANT AGRAWAL	January 8, 2020
SHRI DAHYABHAI C. PATEL Vs. VILLAGE PANCHAYAT PARRA	January 21, 2020
SHRI DELLIP VIJAYKUMAR KOTECHA Vs. JALGAON PEOPLES CO-OP. BANK LTD., JALGAON	May 19, 2020
SHRI DILIP Vs. STATE OF MAHARASHTRA	May 26, 2020
SHRI DURGENDRA NARAYAN MATHUR Vs. STATE OF MAHARASHTRA	February 21, 2020
SHRI HANSH SHIKSHAN KRIDA AND VAYAM PRASARAK MANDAL, PIMPALKHUTA Vs. LAXMAN MAROTI RAUT	September 21, 2020
SHRI HARIOM KRISHI KENDRA Vs. STATE OF MAHARASHTRA	February 21, 2020
SHRI NILESH BABAN KAMBLE Vs. STATE OF MAHARASTRA	December 11, 2020
SHRI RYAN FERNANDES Vs. OFFICER OF SUPERINTENDENT CENTRAL JAIL COLVALE	January 28, 2020
SHRIDHAR DEOCHAND INGALE Vs. SHETKARI SEWA SANGH (GROUP) ROZODA	April 27, 2020
SHRIDHAR RAMCHANDRA BHOGALE Vs. DILIP BAPU PANDIT	March 12, 2020
SHRIKANT Vs. STATE OF MAHARASHTRA	March 6, 2020
SHRIKANT JAYSINGH PHALKE Vs. STATE OF MAHARASHTRA	December 1, 2020
SHRIKANT LAXMAN SURWASE Vs. STATE OF MAHARASHTRA	August 13, 2020
SHRIKANT SADANAND JADHAV Vs. STATE OF MAHARASHTRA	September 30, 2020
SHRIKANT VELIP Vs. STATE	October 22, 2020
SHRIKRISHNA Vs. STATE OF MAHARASHTRA	November 23, 2020
SHRIKRISHNA Vs. STATE OF MAHARASHTRA	August 24, 2020
SHRIKRISHNA ADBOL Vs. ELECTION COMMISSION OF INDIA	February 4, 2020
SHRIKRISHNA GANESH CHOUDHARI Vs. STATE OF MAHARASHTRA	December 22, 2020
SHRIMANT Vs. STATE OF MAHARASHTRA	December 2, 2020
SHRINIVAS Vs. STATE OF MAHARASHTRA	November 3, 2020
SHRIRAM GRAMVIKAS PRATISHTAN Vs. STATE OF MAHARASHTRA	October 28, 2020
SHRIRANG DNYNOBA TUDME Vs. STATE OF MAHARASHTRA	December 10, 2020
SHRISHAIL DEVANAND HELE Vs. STATE OF MAHARASHTRA	September 15, 2020
SHUBHAM Vs. SCHEDULED TRIBE CASTE CERTIFICATE SCRUTINY COMMITTEE, AMRAVATI	October 5, 2020
SHUBHAM Vs. NAGPUR MUNICIPAL CORPORATION	August 3, 2020
SHUBHAM HP SECURITY FORCE (I) PVT. LTD. Vs. UNION OF INDIA	November 24, 2020
SHUEL NOMAN BHAMLA Vs. STATE OF MAHARASHTRA	November 4, 2020
SHYAM DAMODAR BANDAL Vs. STATE OF MAHARASHTRA	September 24, 2020
SHYAMRAO Vs. STATE OF MAHARASHTRA	September 23, 2020
SHYAMRAO NARAYAN SONAR, Vs. STATE OF MAHARASHTRA	March 2, 2020
SHYAMSINGH DEVISINGH THAKUR Vs. MUNICIPAL COUNCIL	March 20, 2020
SHYAMSUNDAR S/O. HARIBHAU WAGH Vs. STATE OF MAHARASHTRA	December 2, 2020
SHYAMSUNDAR VITHAL PAWLE Vs. STATE OF MAHARASHTRA	September 11, 2020
SIDDHARTH Vs. BABU SHEIKH	April 17, 2020
SIDDHARTH MANDAVIA Vs. UNION OF INDIA	November 3, 2020
SIDDHARTH RAMKIRSHNA CHITTE Vs. STATE OF MAHARASHTRA	June 26, 2020
SIDDHESH BALA MHASKAR Vs. COMMISSIONER OF POLICE	March 4, 2020
SIDDHI REAL ESTATE DEVELOPERS Vs. STATE OF MAHARASHTRA AND ANOTHER	July 3, 2020
SIDHARTH VIJAY SHAH Vs. UNION OF INDIA	September 8, 2020
SIMA Vs. SENIOR CITIZEN APPELLATE TRIBUNAL	October 16, 2020
SINDHU EDUCATION SOCIETY Vs. PRATIK	March 11, 2020
SINDHU JANAK NAGARGOJE Vs. STATE OF MAHARASHTRA	October 5, 2020
SINDHUBAI Vs. NANDUBAI @ SUNANDABAI	April 27, 2020
SINDHUBAI Vs. STATE OF MAHARASHTRA	May 12, 2020
SINDHUTAI KESHAORAO PACHPOHAR Vs. DINESH	May 5, 2020
SINHGAD TECHNICAL EDUCATION SOCIETY Vs. DIRECTORATE OF TECHNICAL EDUCATION MAHARASHTRA STATE	July 16, 2020
SIOLIM URBAN CO-OP CREDIT SOCIETY LTD Vs. COMMISSIONER OF INCOME TAX	December 15, 2020
SITARAM GOVIND KAMBLE Vs. STATE OF MAHARASHTRA	July 23, 2020
SITARAM NARHU KOMBDE Vs. INDUMATI GANESH KHARDEKAR	March 12, 2020
SIVA EQUIPMENT PVT. LTD. Vs. ASST COMMISSIONER OF INCOME TAX	February 5, 2020
SK. ANWARHUSSAIN ABDUL GAFFAR Vs. SOU. YAMUNABAI W/O TULSHIRAM PAWAR	June 6, 2020
SK. ANWARHUSSAIN ABDUL GAFFAR Vs. YAMUNABAI	June 4, 2020
SK. MOHIN Vs. STATE OF MAHARASHTRA	December 7, 2020
SKY ENTERPRISE PRIVATE LTD. Vs. ABAAD MASALA AND CO.	January 8, 2020
SLOVESNOV VADYM Vs. OSV BEAS DOLPHIN	December 10, 2020
SLUM REHABILITATION AUTHORITY, MUMBAI Vs. M.M.PROJECT CONSULTANTS PRIVATE LIMITED	June 16, 2020
SMITA AJAY YEOLE Vs. MILIND V.CHALKE	October 26, 2020
SMITA P.DOSHI Vs. PRAVINCHANDRA H,DOSHI	July 15, 2020
SMITHA UJJWAL SONTAKKE Vs. UJJWAL PRAKASH SONTAKKE	November 25, 2020
SMT SUREKHA Vs. VAIJINATH S/O. VENKATRAO KARNURE	July 24, 2020
SMT. ANAGHA W/O NIKHIL BHUSARI Vs. STATE OF MAHARASHTRA	April 23, 2020
SMT. ARCHANA Vs. VIJAY DNYANESHWAR MESHRAM	March 11, 2020
SMT. PARVATI ANNASO GARVE Vs. SPECIAL RECOVERY OFFICER, JANATA SAHAKARI PATSANSTHA HUPRI	July 3, 2020
SMT. SUSHILA BIMSEN CHANDRAMORE Vs. UNION OF INDIA	November 2, 2020
SNEHA SHRINATH NAVALKAR Vs. ADDITIONAL COLLECTOR	March 17, 2020
SNEHAL Vs. NILESH	October 21, 2020
SOCIEDADE PATRIOTICA DOS BALDIOS DAS NOVAS CONQUISTAS Vs. STATE OF GOA	February 14, 2020
SOCIETY OF SISTERS OF SAINT JOHN Vs. ARVIND	January 9, 2020
SOMAPPA RAMAPPA RATHOD Vs. STATE	May 12, 2020
SOMNATH Vs. STATE OF MAHARASHTRA	September 22, 2020
SOMNATH Vs. STATE OF MAHARASHTRA	July 13, 2020
SOMNATH ABHANGRAO PARVE PATIL Vs. STATE OF MAHARASHTRA	September 8, 2020
SOMNATH B. KAMBLE Vs. STATE OF MAHARASHTRA	November 12, 2020
SOMNATH RAMCHANDRA YADAV Vs. MAHARASHTRA ANIMAL & FISHERY SCIENCES UNIVERSITY	April 30, 2020
SOMNATH SHANKAR GALANKAR Vs. SHOBHABAI CHAJULAL SHARMA	March 11, 2020
SOMNATH VIRBHADRAYYA VIJAPURE Vs. STATE OF MAHARASHTRA	October 13, 2020
SOMRA YADAV Vs. STATE	July 22, 2020
SONABAI SANJAY PANDIT Vs. STATE OF MAHARASHTRA	March 20, 2020
SONALI W/O. SUKHDEO THORAT Vs. STATE OF MAHARASHTRA	September 29, 2020
SONAR UDDHAV MARUTI Vs. STATE OF MAHARASHTRA	March 6, 2020
SONIYA MAGASVARGIYA BAHUUDESHIYA Vs. STATE BANK OF INDIA	December 8, 2020
SOPAN LALU RATHOD Vs. STATE OF MAHARASHTRA	October 27, 2020
SOPAN RAMESH LANJEKAR Vs. STATE OF MAHARASHTRA	April 3, 2020
SOU. ROHINI BALASAHEB LAWANDE Vs. ADDITIONAL COMMISSIONER, NASHIK DIVISION	March 6, 2020
SOU. SWATI Vs. STATE OF MAHARASHTRA	September 25, 2020
SOUDAMINI S. CHAUDHARI Vs. STATE OF MAHARASHTRA	December 16, 2020
SPECIAL LAND ACQUISITION OFFICER Vs. LALIBAI DASU NAIK	July 31, 2020
SPECIAL LAND ACQUISITION OFFICER Vs. MAJAS MADHU CO-OPERATIVE HOUSING SOCIETY	August 20, 2020
SPECIAL LAND ACQUISITION OFFICER Vs. NOWROZ JILLA	January 9, 2020
SPL. LAND ACQUISITION OFFICER Vs. BABURAO PIRA PATIL	August 17, 2020
ST. THOMAS ORTHODOX SYRIAN CHURCH Vs. COMMISSIONER OF INCOME TAX	January 3, 2020
ST.CATHERINES HOME Vs. SHANU DINA GAUDE	January 3, 2020
ST.JOHNS ENGLISH PRIMARY SCHOOL Vs. EDUCATION OFFICER	February 4, 2020
STANDARD RETAIL PVT. LTD. Vs. G. S. GLOBAL CORP	April 8, 2020
STATE Vs. TARIQ AHMAD BUTTLOO	January 24, 2020
STATE Vs. SAGAR @ TAIJUL MONDAL (MAJOR)	September 2, 2020
STATE Vs. VASIKUR REHAMAN	August 11, 2020
STATE BANK OF INDIA Vs. VINEET AGRAWAL, ASSISTANT COMMISSIONER OF INCOME TAX	September 21, 2020
STATE BANK OF INDIA Vs. STATE OF MAHARASHTRA	December 17, 2020
STATE BANK OF INDIA Vs. PREM MALA	December 7, 2020
STATE CO-OPERATIVE ELECTION AUTHORITY Vs. ISHWAR	March 23, 2020
STATE OF GOA Vs. SOMASHEKARAPPA YAMMETTI	August 6, 2020
STATE OF GOA Vs. PETER B COLACO & SONS	February 14, 2020
STATE OF GOA Vs. PETER B. COLACO & SONS	February 14, 2020
STATE OF GOA Vs. RIZWAN SOFIK SAIFI	May 8, 2020
STATE OF GOA, Vs. PAVEL NEUHAUSL	October 21, 2020
STATE OF MAH Vs. RAJESH GANGACHARAN TRIVEDI	December 7, 2020
STATE OF MAHARASHTRA Vs. MADHUKAR SURYABHAN INGALE	May 15, 2020
STATE OF MAHARASHTRA Vs. INDRASING SUKALAL RAJPUT	March 6, 2020
STATE OF MAHARASHTRA Vs. RADHESHYAM MOTILAL RUNGTA	March 6, 2020
STATE OF MAHARASHTRA Vs. KONDIBA BAHIRU THAMBARE	March 20, 2020
STATE OF MAHARASHTRA Vs. DINESH	March 2, 2020
STATE OF MAHARASHTRA Vs. PAPPUGULAM MUSTAK ALI KHAN	January 6, 2020
STATE OF MAHARASHTRA Vs. MOHAMMED HANIF SHAIKH CHAND MANIYAR	January 2, 2020
STATE OF MAHARASHTRA Vs. SANJAY DINKAR MAGAR	January 8, 2020
STATE OF MAHARASHTRA Vs. UMESH DIGAMBAR JADHAV	January 6, 2020
STATE OF MAHARASHTRA Vs. SAMPAT BAYAJI THORAT	January 3, 2020
STATE OF MAHARASHTRA Vs. MANGESH	May 26, 2020
STATE OF MAHARASHTRA Vs. RAGHUPRASAD RADHAKRISHNA RAIKAR	February 14, 2020
STATE OF MAHARASHTRA Vs. PRADEEP KRISHNA BHISE	November 26, 2020
STATE OF MAHARASHTRA Vs. JAYANT NANASAHEB SALVE	November 26, 2020
STATE OF MAHARASHTRA Vs. PRABHAKAR VASANT KALKUTAKI	October 13, 2020
STATE OF MAHARASHTRA Vs. KRISHNA SITARAM PAWAR	December 22, 2020
STATE OF MAHARASHTRA Vs. AMAR DNYANESHWAR DHAKE	December 2, 2020
STATE OF MAHARASHTRA Vs. KISHOR SHIVARAM AMBRE	December 8, 2020
STATE OF MAHARASHTRA Vs. SHAILESH SADASHIV MOHITE	December 17, 2020
STATE OF MAHARASHTRA Vs. RAJENDRA NIVRUTTI BUTTE	December 22, 2020
STATE OF MAHARASHTRA Vs. SADHANA SURESH JADHAV	December 2, 2020
STATE OF MAHARASHTRA Vs. SANGLYA CHUNYA PAWAR	December 3, 2020
STATE OF MAHARASHTRA Vs. EKNATH BHILA KHAIRNAR	December 4, 2020
STATE OF MAHARASHTRA Vs. SIKANDAR KHUTUBUDDIN MUJAWAR	January 29, 2020
STATE OF MAHARASHTRA Vs. SURESH SAKHARAM SAWANT	January 27, 2020
STATE OF MAHARASHTRA Vs. BAJARANG SHANKARRAO BODHANE	January 28, 2020
STATE OF MAHARASHTRA Vs. PRAVIN MEHARCHAND JETHWANI DIRECTOR	January 24, 2020
STATE OF MAHARASHTRA Vs. GOPAL AMBADAS GAWALI	January 22, 2020
STATE OF MAHARASHTRA Vs. SIDDHARATH @ VIJAY BHOSALE	February 6, 2020
STATE OF MAHARASHTRA Vs. LAXMAN KASHINATH GHUGE	January 31, 2020
STATE OF MAHARASHTRA Vs. ASHOK KANTILAL GANDHI	February 25, 2020
STATE OF MAHARASHTRA Vs. SHAIKH JABBARLAL MOHAMAD	March 5, 2020
STATE OF MAHARASHTRA Vs. SURESH NAVNATH LONDHE	February 28, 2020
STATE OF MAHARASHTRA Vs. TALIMUNISA RAIS AHMED	February 28, 2020
STATE OF MAHARASHTRA Vs. ASHOK @ RAMCHANDRA BHIKAJI WAGH	February 26, 2020
STATE OF MAHARASHTRA Vs. SATISH DATTATRAY ATOLE	February 25, 2020
STATE OF MAHARASHTRA Vs. MAHADEO SIDDHAPPA GHALI	February 21, 2020
STATE OF MAHARASHTRA Vs. BHANUDAS NIVRUTTI LANDE	February 21, 2020
STATE OF MAHARASHTRA Vs. BABU BHAGA ZORE	February 21, 2020
STATE OF MAHARASHTRA Vs. ASHOK SURESH LAXMAN BABAR	February 10, 2020
STATE OF MAHARASHTRA Vs. RATAN TULSHIRAM LONDHE	February 20, 2020
STATE OF MAHARASHTRA Vs. BALU RAVJI ABHANG	February 20, 2020
STATE OF MAHARASHTRA Vs. SANJAY SHESHRAO SHIRSAT	September 23, 2020
STATE OF MAHARASHTRA Vs. SUNIL DHARMA MANE	September 14, 2020
STATE OF MAHARASHTRA Vs. GAVADU GANESH HAJAGOLKAR	September 21, 2020
STATE OF MAHARASHTRA Vs. AJAY A. SHIRODKAR	December 18, 2020
STATE OF MAHARASHTRA Vs. NARAYAN DHONDU BHAMRE	December 16, 2020
STATE OF MAHARASHTRA Vs. ANIL RAJARAM NIKAM	December 18, 2020
STATE OF MAHARASHTRA Vs. STATE OF MAHARASHTRA	December 17, 2020
STATE OF MAHARASHTRA Vs. SUABAI NARHARI BABAR	December 18, 2020
STATE OF MAHARASHTRA Vs. RANGRAO NARAYAN DHERE	December 16, 2020
STATE OF MAHARASHTRA Vs. SHASHIKANT MAHADEO SANAP	December 16, 2020
STATE OF MAHARASHTRA Vs. ANIL JAGANNATH BAHIRAT	February 24, 2020
STATE OF MAHARASHTRA Vs. JAYAWANT TATYABA KHAIRE	February 17, 2020
STATE OF MAHARASHTRA Vs. SHIVAJI DAULU PATIL	March 2, 2020
STATE OF MAHARASHTRA Vs. NABAB MOHAMMAD SHAIKH	February 4, 2020
STATE OF MAHARASHTRA Vs. VASANT PUNDALIK SHANKPAL	February 26, 2020
STATE OF MAHARASHTRA Vs. SHALIKRAM	October 27, 2020
STATE OF MAHARASHTRA Vs. BABAN LAHANU GANGURDE	March 17, 2020
STATE OF MAHARASHTRA Vs. MANSING SHANKARRAO MANE	March 2, 2020
STATE OF MAHARASHTRA Vs. RAJESH SHANTARAM KUMBHAR	October 8, 2020
STATE OF MAHARASHTRA Vs. DASHRATH PANDURANG GAIKWAD	October 6, 2020
STATE OF MAHARASHTRA Vs. SHRIPATI	November 5, 2020
STATE OF MAHARASHTRA Vs. SHARAD RAMDAS SHELAR	November 25, 2020
STATE OF MAHARASHTRA Vs. SHRIDHAR MADHAVRAO MURTI	October 23, 2020
STATE OF MAHARASHTRA Vs. SATISH V. PABALKAR	October 16, 2020
STATE OF MAHARASHTRA Vs. ANIL RAMCHANDRA DHUMASE	October 7, 2020
STATE OF MAHARASHTRA Vs. AVINASH SADASHIV KHRISTI	October 23, 2020
STATE OF MAHARASHTRA Vs. MUKUND TRIMBAK SONAWANE	November 3, 2020
STATE OF MAHARASHTRA Vs. ABRAR AHMED MOHD. YAKUB SIDDIKI	November 5, 2020
STATE OF MAHARASHTRA Vs. RUKMINI LAXMAN KASHID	November 6, 2020
STATE OF MAHARASHTRA Vs. MIRABAI	August 13, 2020
STATE OF MAHARASHTRA Vs. VYANKATRAO DATTA JADHAV	September 7, 2020
STATE OF MAHARASHTRA Vs. LAXMAN S/O BHAU DAMBRE	September 4, 2020
STATE OF MAHARASHTRA Vs. RAVI RAMLAL PARDESHI	January 15, 2020
STATE OF MAHARASHTRA Vs. KAILASH SAHADU SOMVANSHI	January 30, 2020
STATE OF MAHARASHTRA Vs. DINESH S/O. MAHADEORAO KOKADE	March 2, 2020
STATE OF MAHARASHTRA Vs. SUNIL BHARAT KATTIMANI	September 15, 2020
STATE OF MAHARASHTRA Vs. RAMJAN KALU TADVI	July 31, 2020
STATE OF MAHARASHTRA Vs. RAMESHWAR GULABRAO SONI	October 13, 2020
STATE OF MAHARASHTRA Vs. RAJENDRA MANOHAR GHADIGAONKAR	October 1, 2020
STATE OF MAHARASHTRA Vs. ARUN BALKRISHNA MHATRE	September 29, 2020
STATE OF MAHARASHTRA Vs. TAYAPPA SHANKAR JAGDALE	September 29, 2020
STATE OF MAHARASHTRA Vs. UTTAM SAKHARAM KAMBLE	October 15, 2020
STATE OF MAHARASHTRA Vs. MANDEO HARIBHAU DAYARE	October 23, 2020
STATE OF MAHARASHTRA Vs. JAYANT NANASAHEB SALVE	October 26, 2020
STATE OF MAHARASHTRA Vs. NANDU PANDU KAMBLE	November 23, 2020
STATE OF MAHARASHTRA Vs. SANDIP DATTATRAYA JANGAM	February 28, 2020
STATE OF MAHARASHTRA Vs. SUMIT RAJKUMAR THAKUR	March 2, 2020
STATE OF MAHARASHTRA Vs. ASHOK TUKARAM DHAMNE	September 25, 2020
STATE OF MAHARASHTRA Vs. MALLINATH RAJARAM HARSURE	September 25, 2020
STATE OF MAHARASHTRA Vs. RAMESH TUKARAM WAGH	September 7, 2020
STATE OF MAHARASHTRA Vs. APPASO RAMCHANDRA SHELKE	October 22, 2020
STATE OF MAHARASHTRA Vs. UTTAM KHANDU SALVE	October 16, 2020
STATE OF MAHARASHTRA Vs. MILIND SHALIKRAO WAGHMARE	August 31, 2020
STATE OF MAHARASHTRA Vs. MUKESH BHOJRAJ PURASWAMI	September 15, 2020
STATE OF MAHARASHTRA Vs. SHANKAR DYANDEO PATIL	September 17, 2020
STATE OF MAHARASHTRA Vs. AJIT SITARAM NAIK-SATAM	February 11, 2020
STATE OF MAHARASHTRA Vs. GIRISH SHANKARLAL OSTAWAL	August 1, 2020
STATE OF MAHARASHTRA Vs. RAJESH AND ORS.	November 26, 2020
STATE OF MAHARASHTRA Vs. RAJESH SADASHIV DHAWARE	December 8, 2020
STATE OF MAHARASHTRA Vs. BALASO GULAB PENDHARI	March 5, 2020
STATE OF MAHARASHTRA Vs. SHANKAR KHANDU THOMBARE	March 20, 2020
STATE OF MAHARASHTRA Vs. SHIVAJI SHANKAR BHINTADE	March 20, 2020
STATE OF MAHARASHTRA Vs. UTTAM RAGHUNATH LAD	February 3, 2020
STATE OF MAHARASHTRA Vs. BASVESHWAR KALLAPA PATNE	February 3, 2020
STATE OF MAHARASHTRA Vs. DNYANESHWAR VASANT YEPRE	February 5, 2020
STATE OF MAHARASHTRA Vs. MOHAMMAD ISAQ MOHAMMAD ANSARI	February 7, 2020
STATE OF MAHARASHTRA Vs. KASHINATH ANANDRAO GUNJAL	February 4, 2020
STATE OF MAHARASHTRA Vs. SURYAKANT SAKHARAM RANE	February 10, 2020
STATE OF MAHARASHTRA Vs. MASU KRISHNA CHAVAN	February 12, 2020
STATE OF MAHARASHTRA Vs. PANDURANG BABU PATIL	February 12, 2020
STATE OF MAHARASHTRA Vs. AJIT SINH SITARAM DESAI	February 5, 2020
STATE OF MAHARASHTRA Vs. RASUL GANIBHAI SHAIKH	February 11, 2020
STATE OF MAHARASHTRA Vs. UMAKANT LAXMAN BIRARIS	February 17, 2020
STATE OF MAHARASHTRA Vs. SANJAY RAJARAM MUGADE	February 10, 2020
STATE OF MAHARASHTRA Vs. GANGARAM BABURAO JAGTAP	March 6, 2020
STATE OF MAHARASHTRA Vs. ANANT DATTATRAYA PASHILKAR	March 5, 2020
STATE OF MAHARASHTRA Vs. KRISHNA SITARAM PAWAR	December 22, 2020
STATE OF MAHARASHTRA Vs. GAJANAN	December 8, 2020
STATE OF MAHARASHTRA Vs. GOPAL NILKANTH JANBANDU	December 21, 2020
STATE OF MAHARASHTRA Vs. RAMKISHOR	February 4, 2020
STATE OF MAHARASHTRA Vs. DEVENDRA JEEVAN PAWAR	September 25, 2020
STATE OF MAHARASHTRA Vs. PRADEEP BABURAO BHOITE	January 7, 2020
STATE OF MAHARASHTRA Vs. SARDAR CHANDSAHEB SILAR	January 20, 2020
STATE OF MAHARASHTRA Vs. MAHADEO LAHU PATIL	January 22, 2020
STATE OF MAHARASHTRA Vs. LAXMICHAND NAGAJI JAIN	January 13, 2020
STATE OF MAHARASHTRA Vs. JALINDER PANDURANG PATIL	January 16, 2020
STATE OF MAHARASHTRA Vs. ABDULAZAD ABDULKADAR BHATARI	January 23, 2020
STATE OF MAHARASHTRA Vs. VIJAY DNYANDEO CHAUGULE	January 14, 2020
STATE OF MAHARASHTRA Vs. SHIVAJI DAJI KHATKAR	February 13, 2020
STATE OF MAHARASHTRA Vs. SUBHASH BHAU PAWAR	February 13, 2020
STATE OF MAHARASHTRA Vs. HABIB SAIYYAD AHAMAD JAMKHANDI	February 14, 2020
STATE OF MAHARASHTRA Vs. ASHISHKUMAR DINESHKUMAR PATEL	February 17, 2020
STATE OF MAHARASHTRA Vs. NAKUL TRIMBAK BHANGARE AND ORS.	September 10, 2020
STATE OF MAHARASHTRA Vs. KARKALA VENKATRAI PAI	December 21, 2020
STATE OF MAHARASHTRA Vs. UNION OF INDIA	January 27, 2020
STATE OF MAHARASHTRA (THROUGH BUND GARDEN POLICE STATION AND ANTI-CORRUPTION BUREAU, PUNE) Vs. KAILAS PANDURANG PAWAR	September 24, 2020
STATE OF MAHARASHTRA THROUGH PUBLIC PROSECUTOR, HIGH COURT BENCH AT AURANGABAD Vs. PRABHAKAR KARBHARI GHATMALE	May 29, 2020
STATE OF MAHARASHTRA. Vs. BABAN GANGARAM CHIRATE	April 30, 2020
STATE OF MAHARASTHRA Vs. VILAS GOVIND MULIK	September 8, 2020
STATE, THROUGH POLICE INSPECTOR Vs. CHANDRAKANT @ CHANDRU JAISWAR	August 4, 2020
STHANAKWASI JAIN SANGH Vs. DEEPAK	October 21, 2020
SUB-AREA MANAGER, SASTI OPEN CAST MINES Vs. NARAYAN KARU DAHEKAR, EXH. SR. SECURITY GUARD	January 10, 2020
SUBHASH Vs. STATE OF MAHARASHTRA	February 17, 2020
SUBHASH Vs. STATE OF MAHARASHTRA	July 22, 2020
SUBHASH Vs. STATE OF MAHARASHTRA	March 3, 2020
SUBHASH Vs. STATE OF MAHARASHTRA	March 18, 2020
SUBHASH CHAGAN CHAUDHARI Vs. STATE OF MAHARASHTRA	December 8, 2020
SUBHASH CHUNTALRAO MAHURE Vs. SAMARTH SHIKSHAN PRASARAK MANDAL	March 12, 2020
SUBHASH JAINARAYAN ZANWAR Vs. UNION OF INDIA AND OTHERS	May 26, 2020
SUBHASH NAGNATH JADHAV Vs. STATE OF MAHARASHTRA	November 4, 2020
SUBHASH PANDURANG JADHAV Vs. STATE OF MAHARASHTRA	November 25, 2020
SUBHASH RAMGOPAL BHARUKA Vs. STATE OF MAHARASHTRA	November 3, 2020
SUBHASH RAMJI KUMBHAR Vs. STATE OF MAHARASHTRA	October 6, 2020
SUBHASH RAMNATH PANDEY Vs. ANAM SUBHASH PANDEY	October 15, 2020
SUBHASH S/O SHIVAJI SABLE Vs. SHIVPRASAD KACHRULAL LADDHA	January 14, 2020
SUBODHKUMAR S/O VIJAYKUMAR CHAWARE AND OTHERS Vs. STATE OF MAHARASHTRA AND ANR.	December 1, 2020
SUCHIT ARUNKUMAR RAHULKAR. Vs. STATE OF MAHARASHTRA.	July 7, 2020
SUDAEE CHIRAU YADAV Vs. STATE OF MAHARASHTRA	March 16, 2020
SUDAM Vs. STATE OF MAHARASHTRA	August 4, 2020
SUDAM NANA AWARI Vs. MADHAV BABURAO TITAME	January 2, 2020
SUDAM RAMNATH SHELKE Vs. STATE OF MAHARASHTRA	October 19, 2020
SUDARSHAN Vs. JYOTI	May 8, 2020
SUDARSHAN Vs. STATE OF MAHARASHTRA	June 5, 2020
SUDARSHAN Vs. STATE OF MAHARASHTRA	May 19, 2020
SUDEEP KUMAR SAHA Vs. STATE OF MAHARASHTRA	December 17, 2020
SUDHA Vs. SHIVAJI EDUCATION SOCIETY	March 11, 2020
SUDHAKAR Vs. STATE OF MAHARASHTRA	December 1, 2020
SUDHAKAR VITHOBAJI BOBADE Vs. STATE OF MAH.	April 3, 2020
SUDHARSHAN RAJAYYA BINGI Vs. STATE OF MAHARASHTRA	October 29, 2020
SUDHIAR AMBADKAR Vs. MAMTA AMBADKAR	March 2, 2020
SUDHIR AMARSINGH SANKLECHA Vs. AMARSINGH RAJMALJI SANKLECHA	December 22, 2020
SUDHIR ASHOK DAHIFALE Vs. STATE OF MAHARASHTRA	July 21, 2020
SUDHIR VASANT KARNATAKI Vs. STATE OF MAHARASHTRA	March 2, 2020
SUDHIRKUMAR BALIRAM SINGH Vs. STATE OF MAHARASHTRA	November 3, 2020
SUFAL CH GHORUI Vs. WILSON GILBERT VIEGAS	December 4, 2020
SUGANCHAND Vs. STATE OF MAHARASHTRA	November 3, 2020
SUGRA BEGUM ABDUL GANI SHAIKH Vs. STATE OF MAHARASHTRA AND ORS.	July 31, 2020
SUGRABI Vs. ASSISTANT CHARITY COMMISSIONER	March 4, 2020
SUHAS DATTA NAIK Vs. GOVERNMENT OF GOA	September 29, 2020
SUJAN MAHESH DESHMUKH AND ANOTHER Vs. STATE OF MAHARASHTRA	July 16, 2020
SUJATA W/O ABHISHEK KOTHARI Vs. ABHISHEK S/O GOVINDLAL KOTHARI	October 22, 2020
SUKHDEO Vs. STATE OF MAHARASHTRA	August 24, 2020
SUKHDEO PANDURANG SARODE Vs. KAILASHCHANDRA SHIVCHARANLAL UJAWANE	January 10, 2020
SUKHWINDER SINGH RANDHAWA Vs. SARDOOL SINGH	December 21, 2020
SUKRUT S. SOHONI Vs. M.K.PATHAN	September 23, 2020
SUMEET ASHOK SAMAT Vs. ERA @ VARUNI SUMEET SAMAT AND ANR.	February 3, 2020
SUMIT BHATTACHARYA Vs. ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 16(1)	February 6, 2020
SUMIT DILIP GHOSH Vs. STATE OF MAHARASHTRA	March 18, 2020
SUMIT ENGINEERING CONSTRUCTION CO. Vs. MEMBER SECRETARY MAHARASHTRA JEEVAN PRADHIKARAN & ORS.	July 14, 2020
SUMIT J. JAIN Vs. STATE OF MAHARASHTRA	December 17, 2020
SUNANDA ALIAS URMILA U. KALANGUTKAR WIFE OF UMESH KALANGUTKAR Vs. SURENDRA RAMDAS NAIK NACHINOLKAR MAJOR, R/O THORLEM BHAT	November 26, 2020
SUNDARAM HOME FINANCE LIMITED Vs. RAHUL JAYVANTRAO KAULAVKAR AND ORS.	September 18, 2020
SUNDER PANDURANG GAONKAR Vs. BICHOLIM CITY MULTIPURPOSE CO-OPERATIVE SOCIETY LTD	February 11, 2020
SUNIL Vs. STATE OF MAHARASHTRA	May 29, 2020
SUNIL Vs. STATE OF MAHARASHTRA	September 21, 2020
SUNIL Vs. THE STATE OF MAHARASHTRA AND ORS.	October 14, 2020
SUNIL Vs. JAWAHRALAL	February 6, 2020
SUNIL Vs. STATE OF MAHARASHTRA	March 11, 2020
SUNIL DINKAR JAGDALE Vs. STATE OF MAHARASHTRA	December 8, 2020
SUNIL LAXMAN NIKAM Vs. STATE OF MAHARASHTRA	September 7, 2020
SUNIL PANDHARINATH DHOTRE Vs. COMMISSIONER OF POLICE, NASIK & ORS	December 21, 2020
SUNIL PRALHAD RAMTEKE Vs. STATE OF MAHARASHTRA	January 21, 2020
SUNIL RAOSAHEB DESHMUKH Vs. STATE OF MAHARASHTRA	October 1, 2020
SUNIL S/O PANDHARI NAGRARE Vs. STATE OF MAHARASHTRA	November 6, 2020
SUNIL YADAVRAO BEEDKAR Vs. DIVISIONAL COMMISSIONER, AURANGABAD	July 7, 2020
SUNILKUMAR AMRUTLAL JAIN Vs. MYSORE DEEP PERFUMERY HOUSE	October 9, 2020
SUNILKUMAR RAMVILAS SING Vs. STATE OF MAHARASHTRA	October 1, 2020
SUNITA MOHAN TUPSOUNDARYA Vs. STATE OF MAHARASHTRA	December 8, 2020
SUNITA W/O JUGALKISHOR GILDA Vs. MUNICIPAL CORPORATION, AMRAVATI	September 28, 2020
SUNNY Vs. STATE OF MAHARASHTRA	November 26, 2020
SUNNY @ SANTOSH DHARMU BHOSALE Vs. STATE OF MAHARASHTRA	August 5, 2020
SUNNY SHYAM KAMBLE Vs. STATE OF MAHARASHTRA	October 14, 2020
SUNNY SPICES PVT LTD Vs. STATE OF MAHARASHTRA	May 8, 2020
SUNRICH REALTORS PVT. LTD. Vs. THE STATE OF MAHARASHTRA AND ORS.	January 6, 2020
SUNTECK REALTY LTD Vs. JAYAKRISHNA SHETTY	March 4, 2020
SUO MOTU Vs. UNION OF INDIA	September 10, 2020
SUPREME INDUSTRIES LIMITED Vs. CBIC (CENTRAL BOARD OF INDIRECT TAX)	October 27, 2020
SURAIYYA BEGAM Vs. USMAN KHAN	February 7, 2020
SURAJ @ DURGAPRASAD ASHOK CHOUBE Vs. STATE OF MAHARASHTRA	September 10, 2020
SURAJ HARISINGH BAHADUR Vs. STATE OF MAHARASHTRA	August 12, 2020
SURAJ S. PAITHANKAR Vs. STATE OF MAHARASHTRA	July 3, 2020
SUREKHA BHILA NLKUMBH SUREKHA Vs. STATE OF MAHARASHTRA AND OTHERS	July 20, 2020
SUREKHA SANDEEP MARDANE Vs. RELIANCE GENERAL INSURANCE	March 16, 2020
SUREKHA WD/O VINAYAK KATHARDEKAR Vs. JOINT DIRECTOR HIGHER EDUCATION	February 17, 2020
SURENDRA Vs. STATE OF MAHARASHTRA	March 5, 2020
SURESH Vs. MAHARASHTRA STATE ELECTION COMMISSION	March 4, 2020
SURESH Vs. ADDITIONAL COMMISSIONER	June 12, 2020
SURESH Vs. STATE OF MAHARASHTRA	November 5, 2020
SURESH Vs. STATE OF MAHARASHTRA	September 16, 2020
SURESH Vs. UNIVERSITY GRANTS COMMISSION	April 27, 2020
SURESH Vs. STATE OF MAHARASHTRA	December 11, 2020
SURESH ANGLOSWAMI NAIDU Vs. STATE OF MAHARASHTRA	November 25, 2020
SURESH BHALCHANDRA NAGARKAR Vs. SOU. BABY JAYWANT SHINDE	March 11, 2020
SURESH G. PANCHMATIYA Vs. AZAR SAYED KHAZI	November 6, 2020
SURESH GANGANNA BOLENWAR Vs. DISTRICT CO-OPERATIVE ELECTION OFFICER CUM DISTRICT DEPUTY REGISTRAR	March 17, 2020
SURESH JAGDAMBAPRATAP THAKUR Vs. STATE OF MAHARASHTRA	June 16, 2020
SURESH N. DHUMAL Vs. STATE OF MAHARASHTRA	November 12, 2020
SURESH SHIVRAMJI GORLE Vs. STATE OF MAHARASHTRA	December 14, 2020
SURESH V. BORIVKAR Vs. STATE	January 3, 2020
SURESH VINAYAK MORAJKAR ALIAS SURESH VINAYAK AZGAONKAR, Vs. UNION OF INDIA	October 27, 2020
SURESH VISHWANATH SHINDE Vs. STATE OF MAHARASHTRA	March 23, 2020
SURESH YADAV KULMETHE Vs. STATE OF MAHARASHTRA	November 25, 2020
SURINDER KUMAR BANGA Vs. SUCHEETA KEDARNATH SETHI	June 16, 2020
SURYABHAN SHANKAR WAWRE Vs. YASHODABAI NAJUKRAO	September 10, 2020
SURYAKANT J. GAWDE Vs. STATE	January 24, 2020
SURYAKANT S/O. VITTHALRAO SHELKE Vs. STATE OF MAHARASHTRA	October 15, 2020
SURYODAYA CO-OP. HOUSING SOCIETY LTD. Vs. STATE OF MAHARASHTRA	February 12, 2020
SUSHAMA H. MISAR Vs. UNION OF INDIA	October 27, 2020
SUSHANT SURESHRAO CHARJAN Vs. STATE OF MAHARASHTRA THROUGH	March 17, 2020
SUSHANT VILAS PATHARE Vs. STATE OF MAHARASHTRA	November 5, 2020
SUSHIL JAIN Vs. UNION OF INDIA	December 18, 2020
SUSHIL RATNAKAR NIMBALKAR Vs. STATE OF MAHARASHTRA	December 8, 2020
SUSHIL RATNAKAR NIMBALKAR Vs. STATE OF MAHARASHTRA	November 4, 2020
SUVARNA JAGDISH DADHAKAR Vs. DSPMS K. V. PENDHARKAR COLLEGE OF ARTS	May 19, 2020
SUZIE VAZ AND ORS. Vs. STATE OF GOA AND ORS.	February 17, 2020
SWAPNIL Vs. STATE OF MAHARASHTRA	September 9, 2020
SWAPNIL Vs. STATE OF MAHARASHTRA	October 26, 2020
SWAPNIL ASHOK TAGAD Vs. STATE OF MAHARASHTRA	September 8, 2020
SWAPNIL PREMSING PATIL Vs. STATE OF MAHARASHTRA	December 3, 2020
SWAPNIL S/O. GANESH GAIKWAD Vs. STATE OF MAHARASHTRA	July 24, 2020
SWAROOP ANAND BHALWANKAR Vs. ROSHANI SWAROOP BHALWANKAR	November 6, 2020
SWASTIK BUILDERS Vs. SHOBHA	February 7, 2020
SWATI YUVARAJ ANDE Vs. COLLECTOR,MH SH 243, PARANJPE COLONY,AMRAVATI	September 21, 2020
SWAYAM DEEPAK AJMERA Vs. STATE OF MAHARASHTRA	March 18, 2020
SWIT, BAL VIKAS Vs. ERIK SMEULDERS AND VINCENZA SANNA	February 5, 2020
SYED ANSAR Vs. STATE OF MAHARASHTRA	December 9, 2020
SYED HABIB ZAINUL ABEDIN Vs. YUSUFA KHATOON	October 23, 2020
SYED MOINUDDIN Vs. STATE OF MAHARASHTRA	December 17, 2020
SYED SALIM Vs. STATE OF MAHARASHTRA	April 30, 2020
T. TAKANO Vs. SECURITIES AND EXCHANGE BOARD OF INDIA	September 29, 2020
TAHER FAKHRUDDIN SAHEB ALIAS TAHERBHAI Vs. MUFADDAL BURHANUDDIN SAIFUDDIN	October 5, 2020
TAIBAI Vs. LAHUJI MANOHAR HANSKAR	January 22, 2020
TALAPPA ANJENILU @ ANJANI GANGAYYA Vs. STATE THROUGH POLICE STATION BULDHANA CITY	May 26, 2020
TALODA NAGAR PARISHAD Vs. ANIL	February 11, 2020
TANAJI Vs. STATE OF MAHARASHTRA	October 13, 2020
TANAJI APPASO RUIKAR Vs. SURESH (BHAU) DAGADU KHADE	February 25, 2020
TANAJI HANUMANT BHAGARE Vs. PRATHAMESH PRAKASH PATIL	March 13, 2020
TANAJI MARUTI KOLEKAR Vs. STATE OF MAHARASHTRA	December 8, 2020
TANAJI RAMBHAU BORADE Vs. STATE OF MAHARASHTRA	February 11, 2020
TAPI IRRIGATION DEVELOPMENT CORPORATION Vs. SHAMRAO DEOCHAND PAWAR	March 5, 2020
TARABAI WELLINKAR CHARITABLE TRUST Vs. STATE OF MAHARASHTRA	February 12, 2020
TARACHAND Vs. STATE OF MAHARASHTRA	February 18, 2020
TARACHAND S/O URKUDAJI GAJBHIYE Vs. STATE OF MAHARASHTRA	February 3, 2020
TARANJIT ANAND Vs. RUPALI MODI	December 16, 2020
TARAPUR INDUSTRIES PRIVATE LIMITED Vs. MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION	February 5, 2020
TARU MEGHANI AND ORS. Vs. SHREE TIRUPATI GREENFIELD AND ORS.	January 10, 2020
TARUN KAPOOR & PAWAN KAPOOR Vs. VOLKSWAGEN FINANCE (P) LIMITED	January 30, 2020
TARUN KESHRICHAND SHAH Vs. KISHORE ENGINEERING COMPANY	February 5, 2020
TASLIMBEE Vs. STATE OF MAHARASHTRA	December 15, 2020
TASNEEM MURSHEDKAR MAZHAR Vs. RAMESH S/O. DHANRAJ MAHAJAN TRIMURTI MEDICAL & GEN. STORES	January 2, 2020
TATA CAPITAL FINANCE SERVICES LTD Vs. TALWALKARS HEALTH CLUBS LTD	March 9, 2020
TATA CAPITAL FINANCIAL SERVICE LTD Vs. TAHSILDAR, TULJAPUR	December 15, 2020
TATA CAPITAL FINANCIAL SERVICES LIMITED Vs. PRATIBHA MILK INDUSTRIES	October 26, 2020
TATA CAPITAL FINANCIAL SERVICES LTD. Vs. SANTOSHI BARRIER FILM INDIA PVT. LTD.	January 8, 2020
TATA TELESERVICES (MAHARASHTRA) LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX	December 17, 2020
TAWQUEER AHMED Vs. RIYAZ AHMAD	September 25, 2020
TBK INDIA PVT. LTD. Vs. UNION OF INDIA	March 13, 2020
TEAM FERRO ALLOYS PRIVATE LIMITED Vs. TEAM FERRO ALLOYS POWER PLANT WORKERS UNION	January 8, 2020
TECHNO UNIQUE INFRATECH PRIVATE LIMITED Vs. GAMMON INFRASTRUCTURE PROJECTS LIMITED	January 10, 2020
TEJAS GAJENDRA KSHIRSAGAR Vs. STATE OF MAHARASHTRA	September 22, 2020
TEJNAKSH HEALTHCARE LIMITED Vs. LION TARACHAND BAPA HOSPITAL RESEARCH CENTRE	November 9, 2020
TEJRAM Vs. STATE OF MAHARASHTRA,	April 15, 2020
TEKSONS PRIVATE LIMITED Vs. HARMONY ALLOYS	February 21, 2020
THE ADMINISTRATOR, CITY AND INDUSTRIAL DEVELOPMENT CORPORATION AND ORS. Vs. PADMAKAR AND ORS.	February 26, 2020
THE COMMISSIONER OF CUSTOMS (EXPORT) Vs. OMPRAKASH PARASRAMPURIA AND ORS.	February 11, 2020
THE COMMISSIONER OF CUSTOMS, MARMAGOA Vs. SHREE BALAJI AUTOMOBILES AND ORS.	January 28, 2020
THE COMMISSIONER OF INCOME TAX, KARNATAKA Vs. MD WADDAR AND CO.	October 27, 2020
THE COMMISSIONER OF INCOME TAX, KARNATAKA (CENTRAL), BANGALORE Vs. SADIQ SHEIKH AND ORS.	October 14, 2020
THE NEW INDIA ASSURANCE CO. LTD. Vs. GAJANAN	April 15, 2020
THE REGISTRAR Vs. STATE OF MAHARASHTRA AND OTHERS	March 11, 2020
THE SADA URBAN CO-OPERATIVE CREDIT SOCIETY LTD. Vs. SACHIN PATKAR AND ORS.	January 13, 2020
THE STATE OF MAHARASHTRA Vs. GIRISH SHANKARLAL OSTAWAL AND ORS.	January 7, 2020
THE STATE OF MAHARASHTRA Vs. SUNIL BHARAT KATTIMANI AND ORS.	September 15, 2020
THE STATE OF MAHARASHTRA Vs. PRAKASH NATHU PAWAR	February 13, 2020
THE STATE OF MAHARASHTRA Vs. POPAT BHIVAJI KATARE	September 25, 2020
THE STATE OF MAHARASHTRA Vs. VISHNU TULSHIRAM KARWATE AND ORS.	December 2, 2020
THE STATE OF MAHARASHTRA Vs. ANIL KOHIL	November 9, 2020
THE STATE OF MAHARASHTRA AND ORS. Vs. HITESH DEORAJ GOSAR AND ORS.	October 13, 2020
THE STATE OF MAHARASTRA Vs. GANESH KISAN MUKNE	December 10, 2020
THE STATE OF MAHARASTRA Vs. RAJENDRA SHANKER BHOITE	November 6, 2020
THE TAKHT SACHKHAND SHRI HAZUR APCHALNAGAR SAHIB BOARD, NANDED Vs. UNION OF INDIA	October 25, 2020
THE ZILLA PARISHAD Vs. SUBHASH TUKARAMJI BUCHE	January 29, 2020
THOUGHT BLURB Vs. UNION OF INDIA	October 27, 2020
THROUGH MINAKSHI YADAV KAMBLE Vs. STATE OF MAHARASHTRA	March 16, 2020
TIME FIELD CORPORATION Vs. SHRI SANKALP CO-OPERATIVE HOUSING SOCIETY LIMITED	June 2, 2020
TRANSPORT MANAGER Vs. RAJENDRA VISANJI THAKKAR	May 19, 2020
TRAVEL FOOD SERVICES PVT. LTD. Vs. UNION OF INDIA	October 14, 2020
TRAVELLERS EXCHANGE CORPORATION LTD. Vs. MITTAL TRAVELX	March 4, 2020
TRIBHUVANDAS DIGAMBERDAS PAREKH Vs. STATE OF MAHARASHTRA	March 9, 2020
TRIMURTI EXPORTS Vs. MODELAMA EXPORTS LTD	September 14, 2020
TRYAMBAKRAO Vs. COTTON CORPORATION OF INDIA	June 19, 2020
TUKARAM Vs. STATE OF MAHARASHTRA	September 14, 2020
TUKARAM Vs. MAHARASHTRA COUNCIL OF AGRICULTURAL, EDUCATION AND RESEARCH	March 2, 2020
TUKARAM Vs. STATE OF MAHARASHTRA	May 26, 2020
TUKARAM ASHRUJI KHANDARE Vs. STATE OF MAHARASHTRA	October 22, 2020
TUKARAM BABURAO GORE Vs. STATE OF MAHARASHTRA	September 2, 2020
TUKARAM PANDURANG MHASKE Vs. STATE OF MAHARASHTRA	August 19, 2020
TUKARAM RAU JADHAV Vs. STATE OF MAHARASHTRA	October 1, 2020
TUKARAM SHANKAR PATIL Vs. STATE OF MAHARASHTRA	November 25, 2020
TUKARAM YADOJI POTE Vs. ASHOK SAJARAM GAYAKE	January 16, 2020
TULARAM MANIKRAO HADGE Vs. SUDARSHAN PAPER CONVERTING WORKS, JUNI MANGALWARI,	September 21, 2020
TULSHIDAS Vs. STATE OF MAHARASHTRA	December 3, 2020
TULSHIRAM Vs. STATE OF MAHARASHTRA	November 4, 2020
TULSHIRAM MAHADA NAGARGOJE Vs. STATE OF MAHARASHTRA	May 22, 2020
TULSHIRAM MARUTI Vs. RAJARAM MARUTI GIRME	March 4, 2020
TULSIDAS Vs. CHAKRADHAR	January 14, 2020
TUSHAR Vs. STATE OF MAHARASHTRA	June 16, 2020
TUSHAR S/O. PRAMOD AUTKAR Vs. SAU. SHACHI W/O. TUSHAR AUTKAR	March 12, 2020
TUSHAR SOMNATH DHEMBE Vs. STATE OF MAHARASHTRA	March 4, 2020
UAB GARANT SERVICE Vs. HAMBURG (IMO NO. 9238818) (EX ZEA HAMBURG)	March 31, 2020
UDAY Vs. SHILPA	December 2, 2020
UDAY @ RUPESH FALKAR Vs. STATE OF GOA	February 7, 2020
UDAY B. VAIGANKAR Vs. STATE OF GOA	February 25, 2020
UDAYKUMAR VASANTKUMAR BETHARIA Vs. SWAPANKUMAR MUKHERJEE	March 11, 2020
UDDHAV RANGNATH KADAM Vs. STATE OF MAHARASHTRA	September 7, 2020
UDDHAV SOPAN DARADE Vs. STATE OF MAHARASHTRA	December 7, 2020
UDYAVARA R. ACHARYA Vs. JUGAL KISHOR JAGANNATH SHARDA	April 27, 2020
UJWALA Vs. SHIVSHANKAR ANANDA LONDHE	May 8, 2020
UMAKANT Vs. STATE OF MAHARASHTRA	November 24, 2020
UMAKANT RAMKRUSHAN MAHURE Vs. STATE OF MAHARASHTRA	February 18, 2020
UMESH Vs. STATE OF MAHARASHTRA,	March 20, 2020
UMESH GAJANAN TAPASE Vs. STATE OF MAHARASHTRA	January 6, 2020
UNION OF INDIA Vs. HUKMICHAND JAIN	January 13, 2020
UNION OF INDIA Vs. JASMINE JAYANTILAL THADESHWAR AND ORS.	January 8, 2020
UNION OF INDIA Vs. A.W.UMREDKAR	February 7, 2020
UNION OF INDIA Vs. G. I. ZADE	March 2, 2020
UNION OF INDIA Vs. GANESHIBAI ALIAS SUNDERIBAI	April 15, 2020
UNION OF INDIA Vs. ORDNANCE EMPLOYEES UNION	February 12, 2020
UNION OF INDIA Vs. IQBAL KASAM MEMON	January 8, 2020
UNION OF INDIA Vs. RECON	February 13, 2020
UNION OF INDIA Vs. KISAN RATAN SINGH BOMBAY INDIAN	January 7, 2020
UNION OF INDIA Vs. NARENDRA RATANCHAND JAIN	January 15, 2020
UNION OF INDIA Vs. OGHADMAL HIRALAL JAIN	January 15, 2020
UNION OF INDIA Vs. STATE OF MAHARASHTRA	December 16, 2020
UNION OF INDIA Vs. PRABHAKAR AND ORS.	February 17, 2020
UNISTONE PANELS PVT. LTD. Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION	February 14, 2020
UNITED GOANS FOUNDATION Vs. STATE OF GOA	February 12, 2020
UNITED INDIA INSURANCE CO LTD , SOLAPUR Vs. SHRINIWAS RAMAYYA KAMTAM	May 19, 2020
UNITED INDIA INSURANCE CO. LTD. Vs. CHANDRAKALA	September 7, 2020
UNITED INDIA INSURANCE CO. LTD. Vs. SHINDUTAI WASUDEORAO THAKARE	January 9, 2020
UNITED INDIA INSURANCE COMPANY LTD. Vs. USHABAI	May 19, 2020
UNITED INDIAN INSURANCE COMPANY LIMITED Vs. UJWALA SALGONKAR	January 7, 2020
UNITED MINE WORKERS UNION Vs. UNION OF INDIA	January 27, 2020
URMILA DADABHAI BARIYA Vs. STATE OF MAHARASHTRA	March 4, 2020
URMILA JAGTAP Vs. STATE OF MAHARASHTRA	January 7, 2020
USHA Vs. COMMISSIONER OF STATE EXCISE	June 16, 2020
USHA JADHAV AND ORS. Vs. MINISTER OF CO-OPERATION, MARKETING AND TEXTILE DEPARTMENT AND ORS.	February 24, 2020
USHABAI Vs. STATE OF MAHARASHTRA	March 3, 2020
UTKARSHA Vs. SWARESH	December 11, 2020
UTTAM Vs. STATE OF MAHARASHTRA	December 15, 2020
UTTAM Vs. STATE OF MAHARASHTRA	August 20, 2020
UTTAM MOHAN RATHOD, Vs. STATE OF MAHARASHTRA	March 2, 2020
UTTAM R. PATIL Vs. STATE OF MAHARASHTRA	January 31, 2020
UZAIR Vs. STATE OF MAHARASHTRA	October 22, 2020
V.M. JANKIAMMA AND ORS. Vs. AJIT LAXMIKANT MUDGAL AND ORS.	March 3, 2020
VADILAL MAGANLAL TREVADIA Vs. BOMBAY MUNICIPAL CORPORATION	June 9, 2020
VAIBHAV Vs. STATE OF MAHARASHTRA	July 14, 2020
VAIBHAV HARSHAD SHAH Vs. POOJA VAIBHAV SHAH	January 23, 2020
VAIBHAV ULHAS NAIK Vs. CASTE SCRUTINY COMMITTEE, DIRECTORATE OF SOCIAL WELFARE, GOVERNMENT OF GOA, PANAJI-GOA	September 7, 2020
VAIJANATH DAYANAND KALE Vs. NERKAR PROPERTIES LLP	September 7, 2020
VAIJNATH Vs. STATE OF MAHARASHTRA	March 2, 2020
VAIJNATH Vs. KASHINATH	March 13, 2020
VAISHALI RAOSO GHADAGE Vs. STATE OF MAHARASHTRA	February 25, 2020
VAISHALI W/O SANDEEP DHAGE Vs. STATE OF MAHARASHTRA	January 9, 2020
VANDANA Vs. STATE OF MAHARASHTRA	September 10, 2020
VANDANA Vs. JOINT COMMISSIONER	November 27, 2020
VANDANA ASHOK ZAWARE Vs. STATE OF MAHARASHTRA	March 11, 2020
VANDANA CHANDRAKANT MAGDUM Vs. STATE OF MAHARASHTRA	November 3, 2020
VANDANABAI Vs. STATE OF MAHARASHTRA	August 25, 2020
VANI RAM AIETWAR Vs. DISTRICT CO-OPERATIVE ELECTION OFFICER	March 17, 2020
VARCO REALITIES PRIVATE LIMITED Vs. STATE OF MAHARASHTRA	December 2, 2020
VARSHA SHESHRAO CHAVAN Vs. STATE OF MAHARASHTRA	October 6, 2020
VARSHA ULHAS PATIL Vs. STATE OF MAHARASHTRA	October 20, 2020
VARSHABEN JASMINBHAI SAVALIA Vs. STATE OF MAHARASHTRA	January 2, 2020
VASANT Vs. STATE OF MAHARASHTRA	October 21, 2020
VASANT B. BHUJBAL Vs. CONTROLLING AUTHORITY	January 27, 2020
VASANT BUILDERS Vs. MOHAN	December 22, 2020
VASANT DIGAMBER CHAVAN Vs. STATE OF MAHARASHTRA	April 15, 2020
VASANT KISAN SHELKE Vs. STATE OF MAHARASHTRA	December 15, 2020
VASANT SADASHIV JOSHI Vs. YESHWANT SHANKAR BARVE	January 3, 2020
VASANTRAO Vs. STATE OF MAHARASHTRA	July 17, 2020
VASANTRAO Vs. STATE OF MAHARASHTRA	June 12, 2020
VASANTRAO BHIKANRAO DESHMUKH Vs. DINKAR VITHOBA WAGHMARE	September 8, 2020
VASANTRAO GOVINDRAO BAKAL Vs. VIRESH SHRIRAMJI ASHTANKAR	December 14, 2020
VASHANT Vs. STATE OF MAHARASHTRA AND OTHERS	May 26, 2020
VASUNDHARA Vs. UNION OF INDIA	October 26, 2020
VEDANT KRUSHN RANDAI Vs. DEAN DR.V.M.GOVT. MEDICAL COLLEGE	October 21, 2020
VEDANTA LIMITED Vs. UNION OF INDIA AND ORS.	February 13, 2020
VEEJAY FACILITY MANAGEMENT PRIVATE LIMITED Vs. ZONAL MANAGER, BANK OF INDIA	February 7, 2020
VENKATESH NARAYAN PRABHU MONI Vs. GOA REAL ESTATE REGULATORY AUTHORITY	March 17, 2020
VENKATRAO Vs. STATE OF MAHARASHTRA	March 11, 2020
VENTURA TEXTILES LTD Vs. COMMISSIONER OF INCOME TAX-MUMBAI CITY-11	June 12, 2020
VICKY Vs. STATE OF MAHARASHTRA	March 5, 2020
VICKY Vs. STATE OF MAHARASHTRA	November 23, 2020
VICKY @ MUNNA MAHESH SHINDE Vs. DISTRICT MAGISTRATE	March 5, 2020
VICKY SATYAWAN CHAVAN Vs. COMMISSIONER OF POLICE	January 15, 2020
VIDARBHA BOTTLERS PVT. LTD. Vs. HONORABLE MINISTER OF STATE	February 3, 2020
VIDARBHA IRRIGATION DEVELOPMENT Vs. LEELABAI LAXMAN NEULKAR	September 9, 2020
VIDARBHA IRRIGATION DEVELOPMENT CORPORATION Vs. SANJAY RAMSWARUP SINGHAI	July 13, 2020
VIDARBHA IRRIGATION DEVELOPMENT CORPORATION Vs. LAXMAN SEETARAM NEULKAR AND ORS.	September 9, 2020
VIDARBHA KONKAN GRAMIN BANK Vs. APPELLATE AUTHORITY, UNDER THE PAYMENT OF GRATUITY ACT	January 6, 2020
VIDARBHA YOUTH WELFARE SOCIETY AND ORS. Vs. UNION OF INDIA AND ORS.	October 20, 2020
VIDYA SHANTILALJI PATNI Vs. MARATHWADA SHIKSHAN PRASARAK MANDAL AND ORS.	February 14, 2020
VIJAY Vs. STATE OF MAHARASHTRA	March 9, 2020
VIJAY Vs. STATE OF MAHARASHTRA	April 15, 2020
VIJAY Vs. STATE OF MAHARASHTRA	October 29, 2020
VIJAY Vs. THE SCHEDULED TRIBES CASTE CERTIFICATE SCRUTINY COMMITTEE AND ORS.	October 8, 2020
VIJAY Vs. STATE OF MAHARASHTRA	March 4, 2020
VIJAY ANANT GANGAN Vs. ZENABIBI GULAM RASOOL	November 5, 2020
VIJAY BABASAHEB WAKALE Vs. STATE OF MAHARASHTRA	August 11, 2020
VIJAY BALKRUSHNA ZATALE Vs. THE ZILLA PARISHAD, AMRAVATI	October 23, 2020
VIJAY JAWAHARLAL CHUG Vs. STATE OF MAHARASHTRA	August 18, 2020
VIJAY KRISHNA RAO Vs. STATE OF MAHARASHTRA	October 28, 2020
VIJAY MADHAORAO PRANJALE Vs. STATE OF MAHARASHTRA	December 2, 2020
VIJAY PUNDLIKRAO MOHARE Vs. VISHAKHA DEEPAK BHOSLE	March 4, 2020
VIJAY RAMCHANDRA JADGALE Vs. STATE OF MAHARASHTRA	November 6, 2020
VIJAY S/O. RAMCHANDRA PARMAL Vs. SAU. SHILPA W/O. VIJAY PARMAL	January 8, 2020
VIJAY SUBHASHRAO GHAVGHAVE Vs. RADHA NIRANJAN TEKMA	March 6, 2020
VIJAY VILASRAO SUTARE Vs. STATE OF MAHARASHTRA	September 14, 2020
VIJAYA ASHOK KHADATARE Vs. MANDAKINI NAGESH TALBHANDARE	March 3, 2020
VIJAYA NANASAHEB JAYBHAY Vs. USHA NANASAHEB JAYBHAY	March 4, 2020
VIJAYABAI WD/O YUGRAJ RUPARELIYA Vs. CHAYA WD/O MAHESH RUPARELIYA	February 5, 2020
VIJAYENDRA Vs. STATE OF MAHARASHTRA	April 15, 2020
VIJAYKUMAR Vs. STATE OF MAHARASHTRA	December 18, 2020
VIJAYKUMAR Vs. STATE OF MAHARASHTRA	November 23, 2020
VIJAYKUMAR GANPATI KAWATHE Vs. STATE OF MAHARASHTRA	August 28, 2020
VIJAYKUMAR SATRAMDAS LAKHANI Vs. CENTRAL BOARD OF DIRECT TAXES	September 29, 2020
VIJAYMALA Vs. STATE OF MAHARASHTRA	February 18, 2020
VIJAYSINGH GAJRAJSINGH CHAUHAN Vs. GOVERNOR OF MAHARASHTRA RAJ BHAWAN	December 1, 2020
VIJAYSINH Vs. STATE OF MAHARASHTRA	August 20, 2020
VIKAMSHI FABRICS PVT. LTD. Vs. HAFFKINE ABIO-PHARMACEUTICAL CORPORATION LIMITED	January 6, 2020
VIKAS Vs. STATE OF MAHARASHTRA	November 23, 2020
VIKAS ANKUSH SAPKAL Vs. STATE OF MAHARASHTRA	October 12, 2020
VIKAS BHASKAR BHALERAO Vs. STATE OF MAHARASHTRA	March 18, 2020
VIKAS RANVINDRA BANDGAR Vs. STATE OF MAHARASHTRA	June 2, 2020
VIKAS S/O KHANDERAO KENG Vs. STATE OF MAHARASHTRA	January 10, 2020
VIKAS S/O. KHANDERAO KENG Vs. STATE OF MAHARASHTRA	July 16, 2020
VIKAS S/O. UTTAMRAO AMBORE Vs. STATE OF MAHARASHTRA	November 6, 2020
VIKRAM MALHARI JADHAVAR Vs. STATE OF MAHARASHTRA	November 11, 2020
VIKRAM RAGHUNATH GULAVANI Vs. STATE OF MAHARASHTRA	October 28, 2020
VIKRAM VILAS MANE Vs. STATE OF MAHARASHTRA	October 14, 2020
VIKRANT ANGOLKAR Vs. STATE OF MAHARASHTRA	December 10, 2020
VIKRANT JAGANNATH JADHAV Vs. STATE OF MAHARASHTRA	September 22, 2020
VIKRANT PRATAPRAO GAIKWAD Vs. STATE OF MAHARASHTRA	February 28, 2020
VIKRANT VIKAS RAIKAR Vs. STATE OF MAHARASHTRA	March 5, 2020
VILAS Vs. STATE OF MAHARASHTRA	September 15, 2020
VILAS Vs. STATE OF MAHARASHTRA	December 2, 2020
VILAS ABAJI MOGARKAR Vs. STATE OF MAHARASHTRA	March 5, 2020
VILAS DINKAR BHAT Vs. THE STATE OF MAHARASHTRA AND ORS.	November 3, 2020
VILAS RAJESH MAHAJAN Vs. STATE OF MAHARASHTRA	October 14, 2020
VILAS RAJU CHAVAN Vs. STATE POLICE STATION HIWARKHED DIST. BULDHANA	May 26, 2020
VILAS S/O. GANPATRAO DESHMUKH Vs. STATE OF MAHARASHTRA	September 19, 2020
VILAS VASUDEV KUNKOLIENKAR Vs. CENTRAL BUREAU OF INVESTIGATION	October 7, 2020
VILLAYATI RAM MITTAL Vs. SHIVSHAHI PUNARVASAN PRAKALPA LIMITED	February 14, 2020
VIMALCHAND CHAMPALAL MEHTA Vs. MAHARASHTRA HOUSING AND AREA DEVELOPMENT AUTHORITY	January 3, 2020
VINAY GANESH PRABHU DESSAI Vs. GOVERNMENT OF GOA	December 4, 2020
VINAYAK SHANKAR BAWANE Vs. TILAKRAJ	March 6, 2020
VINIT SHASHIKANT GOLANDE Vs. STATE OF MAHARASHTRA	December 8, 2020
VINITA UMESH SINGH Vs. ADMINISTRATOR	December 17, 2020
VINOBHA BHAVE NAGAR GODAVARI ADHYAPAK COOPERATIVE HOUSING SOCIETY LTD Vs. CENTRAL RAILWAY	December 3, 2020
VINOD Vs. STATE OF MAHARASHTRA	February 20, 2020
VINOD Vs. STATE OF MAHARASHTRA	November 2, 2020
VINOD JAYSING KASHID Vs. STATE OF MAHARASHTRA	November 5, 2020
VINOD KUMAR SHARMA Vs. YES SECURITIES (INDIA)	September 17, 2020
VINOD PANDIT SALVE Vs. SUVARNA PRASHANT SALVE	March 3, 2020
VINOD RAMNATH GUPTA Vs. STATE OF MAHARASHTRA	November 6, 2020
VINOD SUGANCHAND SHARMA Vs. LAXMI INFRA (LI) A PARTNERSHIP FIRM	June 29, 2020
VINOD VYANKAT NARSAIH GANNU Vs. SUNIL DIWAKAR POSHETTIWAR	January 16, 2020
VIPEEN Vs. STATE OF MAHARASHTRA	August 10, 2020
VIPIN SHANTILAL SHAH Vs. STATE OF MAHARASHTRA	January 3, 2020
VIRBHAN Vs. UNION OF INDIA	March 6, 2020
VIREN BHAGWANDAS ASHER Vs. DAMYANTI HEMANT MATANI	November 6, 2020
VIREN UMEDIAL MEHTA Vs. ROYAL FOOD & HOSPITALITY	December 4, 2020
VIRENDRA PRATAP SITARAM MISHRA Vs. THE STATE OF MAHARASHTRA	March 16, 2020
VIRESH SHAMRAO GIRI Vs. STATE OF MAH-ARASHTRA	August 14, 2020
VIRMATI VILLA CHS LTD. Vs. SHAMIK ENTERPRISES PVT. LTD.	July 24, 2020
VIRTUOUS RETAIL PTE LTD Vs. MANTRI DEVELOPERS PRIVATE LIMITED	November 26, 2020
VISHAL Vs. STATE OF MAHARASHTRA	July 21, 2020
VISHAL Vs. STATE OF MAHARASHTRA	November 2, 2020
VISHAL DAGDUJI GAVAI Vs. STATE OF MAHARASHTRA	July 14, 2020
VISHAL DINKAR CHAVAN Vs. STATE OF MAHARASHTRA	November 19, 2020
VISHAL INDRAJIT BOBADE Vs. STATE OF MAHARASHTRA	October 7, 2020
VISHAL KEDIA Vs. SURESHKUMAR S BAFNA	February 26, 2020
VISHAL MAHESH SUPLE Vs. STATE OF MAHARASHTRA	September 8, 2020
VISHAL POPAT SANGLE Vs. COMMISSIONER OF POLICE, NASHIK	January 9, 2020
VISHAL S/O OMPRAKASH VERMA Vs. STATE OF MAHARASHTRA	May 30, 2020
VISHAL S/O. SANJAY UBALE Vs. STATE OF MAHARASHTRA	October 1, 2020
VISHAL YASHWANT DEVKATE Vs. STATE OF MAHARASHTRA	March 18, 2020
VISHAYA ABDULLA, WIFE OF KOMBANTAVIDA ABDULLA Vs. MAPUSA URBAN CO-OPERATIVE BANK OF GOA LTD	October 1, 2020
VISHNU ANANT DESSAI Vs. GOVIND VITHAL SAWANT	August 14, 2020
VISHNU LAXMAN PADULE Vs. LAXMAN RAMA PADULE	January 9, 2020
VISHNUPANT MOTBA KESARKAR Vs. STATE OF MAHARASHTRA	June 9, 2020
VISHRANTI CHSL Vs. TATTVA MITTAL CORPORATION PVT LTD	October 19, 2020
VISHVANATH Vs. STATE OF MAHARASHTRA	July 28, 2020
VISHVANATH NAVNATH INKAR Vs. STATE OF MAHARASHTRA	October 19, 2020
VISHWANATH D. NAIK Vs. STATE OF GOA	March 4, 2020
VISHWANATH S/O. KONDIBA JINKE Vs. STATE OF MAHARASHTRA	June 12, 2020
VISHWANATH SANGRAM PATRE Vs. SUNITA TRIMBAK KAMANNA	August 28, 2020
VISHWANATH TAKALKHEDE Vs. SURESH DHOBLE	March 4, 2020
VISHWAS (VISHWANATH) LAXMANRAO RACHURE Vs. THE STATE OF MAHARASHTRA	March 20, 2020
VISHWAS S/O. DEVRAO JANJAL Vs. STATE OF MAHARASHTRA	January 30, 2020
VITHAL TANKU KOLIM Vs. LAXMAN GOTU ATTARDE	February 3, 2020
VITHOBA BHIKAJI PAWAR Vs. STATE OF MAHARASHTRA	October 23, 2020
VITTHAL Vs. STATE OF MAHARASHTRA	September 3, 2020
VITTHAL KISANRAO RAMTEKE Vs. SHUKRATAI VITTHAL RAMTEKE	March 13, 2020
VITTHAL TATYA DHANWADE Vs. EXECUTIVE ENGINEER, BEED IRRI GATION DIVISION	August 4, 2020
VIVEK VISHWANATH KENGE Vs. VISHWAM POWER & BUILDCON PVT.	January 7, 2020
VIVEKA SUPER SPECIALITY HOSPITAL & RESEARCH CENTER PVT. LTD. Vs. STATE OF MAHARASHTRA	September 17, 2020
VIVEKA SUPER SPECIALITY HOSPITAL & RESEARCH CENTRE PRIVATE LIMITED Vs. STATE OF MAHARASHTRA	September 23, 2020
VIVEKA SUPER SPECIALITY HOSPITALS AND RESEARCH CENTR Vs. STATE OF MAHARASHTRA	September 25, 2020
VIVEKANAND BABRUVAN JADHAV Vs. STATE OF MAHARASHTRA	November 25, 2020
VMS Vs. STATE OF MAHARASHTRA	May 15, 2020
VODAFONE IDEA LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX	June 26, 2020
VRITIKA JAY TALREJA Vs. STATE OF MAHARASHTRA	December 3, 2020
VRUSHALI SANTOSH SUPALEKAR Vs. STATE OF MAHARASHTRA	December 3, 2020
VSPM ACADEMY OF HIGHER EDUCATION Vs. HERD MEDICAL FOUNDATION PRIVATE LIMITED	October 27, 2020
WADGU GHANSHYAM LAROKAR Vs. STATE OF MAHARASHTRA	October 20, 2020
WAGHJI BHIVAJI BHALERAO Vs. DIVISIONAL COMMISSIONER, AMRAVATI	January 4, 2020
WAINGANAGA BAHU-UDDESHIYA VIKAS SANSTHA Vs. STATE OF MAHARASHTRA	November 3, 2020
WAMANRAO Vs. STATE OF MAHARASHTRA	March 6, 2020
WASIM BASID KHAN Vs. STATE OF MAHARASHTRA	September 23, 2020
WASIM KHAN MATERIAL SUPPLIERS Vs. STATE OF MAHARASHTRA	January 8, 2020
WASIM SHAH Vs. STATE OF MAHARASHTRA	September 23, 2020
WASSOODEW CO. OP. HSG. LTD. Vs. JENNIFER REBELLO	January 23, 2020
WASUDEO Vs. ASHOK	January 17, 2020
WAVELL INVESTMENTS PRIVATE LIMITED Vs. IL & FS FINANCIAL SERVICES LTD	October 29, 2020
WAX OILS PVT. LTD. Vs. C. P. SHIPS (UK) LTD.	March 17, 2020
WELCOME AUGUSTEN MASCAREN Vs. STATE OF MAHARASHTRA	December 17, 2020
WESTERN COAL FIELDS LIMITED Vs. THE PRESIDING OFFICER	January 29, 2020
WESTERN COALFIELDS LIMITED Vs. UNION OF INDIA AND ORS.	September 25, 2020
WILSON GODINHO Vs. PUBLIC PROSECUTOR, HIGH COURT OF BOMBAY, PANAJI,	February 6, 2020
WILSON GODINHO Vs. STATE OF GOA	February 27, 2020
X Vs. STATE OF MAHARASHTRA	December 4, 2020
X Vs. STATE OF MAHARASHTRA	January 13, 2020
X THROUGH GUARDIAN Vs. STATE OF MAHARASHTRA	February 26, 2020
X THROUGH HER HUSBAND MR. KIRAN PRABHAKAR KAMBALE Vs. UNION OF INDIA	November 18, 2020
XYZ Vs. STATE OF MAHARASHTRA	July 14, 2020
XYZ Vs. UNION OF INDIA	March 20, 2020
XYZ Vs. STATE OF MAHARASHTRA	December 21, 2020
YAMUNABAI W/O KUNDLIK SURYAWANSHI Vs. STATE OF MAHARASHTRA	September 24, 2020
YANIV BENAHIM ALIAS ATALA Vs. STATE OF GOA	July 20, 2020
YASH PRAMESH RANA OF MUMBAI Vs. STATE OF MAHARASHTRA	May 29, 2020
YASH RAJENDRA PATIL Vs. GRANT GOVERNMENT MEDICAL COLLEGE	November 24, 2020
YASHOMATI BHAIYYASAHEB THAKUR Vs. STATE OF MAHARASHTRA	October 22, 2020
YASHPAL ASHOK WASULE Vs. STATE OF MAHARASHTRA	February 27, 2020
YASMEEN Y. SHEIKH Vs. STATE OF MAHARASHTRA	April 27, 2020
YATIN GUPTA Vs. STATE OF MAHARASHTRA	March 17, 2020
YESHWANT BHAGAT Vs. STATE OF GOA	January 27, 2020
YESHWANT PRAKASH RAJEBHONSLE Vs. STATE OF MAHARASHTRA	October 20, 2020
YESHWANT VITHAL PATIL Vs. UNION OF INDIA	January 24, 2020
YOGESH Vs. STATE OF MAHARASHTRA	May 15, 2020
YOGESH Vs. STATE OF MAHARASHTRA	June 29, 2020
YOGESH Vs. STATE OF MAHARASHTRA	March 11, 2020
YOGESH Vs. STATE OF MAHARASHTRA	March 3, 2020
YOGESH BHASKARRAO PATIL Vs. STATE OF MAHARASHTRA	July 22, 2020
YOGESH KALYANRAO GHADAGE Vs. STATE OF MAHARASHTRA	February 13, 2020
YOGESH KALYANRAO GHADAGE Vs. STATE OF MAHARASHTRA	March 13, 2020
YOGESH KASHINATH DUSANE Vs. STATE OF MAHARASHTRA	December 1, 2020
YOGESH MAHADEV KAMTHE Vs. STATE OF MAHARASHTRA	June 12, 2020
YOGESH PATIL & ANR. Vs. STATE OF MAHARASHTRA	July 22, 2020
YOGESH RAMKRISHNA SHIRSATH Vs. STATE OF MAHARASHTRA	October 26, 2020
YOGESH S/O. DNYANESHWAR BEMBADE Vs. STATE OF MAHARASHTRA	September 11, 2020
YOGESH VIJAY KATALE Vs. STATE OF MAHARASHTRA	October 6, 2020
YOGESH WAMAN ATHAVALE Vs. VIKRAM ABASAHEB JADHAV, C.J.S.D.	December 3, 2020
YOGIRAJ POWERTECH PVT. LTD. Vs. STATE OF MAHARASHTRA AND OTHERS	April 30, 2020
YOGIRAJ PRALHAD SONWANE Vs. STATE OF MAHARASHTRA	June 19, 2020
YOVEHEL Vs. STATE OF MAHARASHTRA	October 9, 2020
YUGAL KISHOR KAMAT Vs. STATE OF MAHARASHTRA	November 6, 2020
YUSUF SHAIKHNOOR SHAIKH Vs. STATE OF MAHARASHTRA	March 11, 2020
YUSUF USMAN SHAIKH Vs. STATE OF MAHARASHTRA	June 9, 2020
YUVRAJ ANANDA CHAVAN Vs. STATE OF MAHARASHTRA	December 8, 2020
YUVRAJ ASHOK SHINDE Vs. STATE OF MAHARASHTRA	March 2, 2020
YUVRAJ BABURAO NIKUMBH, Vs. STATE OF MAHARASHTRA	October 20, 2020
YUVRAJ G Vs. SUDHIR S	March 17, 2020
YUVRAJ SAMPATRAO GHORPADE Vs. STATE OF MAHARASHTRA	October 15, 2020
ZAHIDA KHATOON ABDUL KAIYOOM Vs. THE PRINCIPAL, ANJUMAN I ISLAMS BEGUM KAMILA HAJI ABDUL HAQ COLLEGE OF HOME SCIENCE & ORS	November 11, 2020
ZAHIRA MOHAMMAD TARIQUE IRFAN MANSOORI Vs. NARCOTICS CONTROL BUREAU	October 7, 2020
ZANE KEITH ALMEIDA Vs. STATE OF GOA	September 2, 2020
ZEE ENTERTAINMENT ENTERPRISES LIMITED Vs. AMEYA VINOD KHOPKAR ENTERTAINMENT & ORS	March 4, 2020
ZEE ENTERTAINMENT ENTERPRISES LTD Vs. SUNIL SETH	March 3, 2020
ZEE LEARN LTD. Vs. UTI ASSET MANAGEMENT CO. LTD.	July 13, 2020
ZELIO SILVESTER DMELLO LATE Vs. STATE	January 6, 2020
ZEPHYR BIOMEDICALS AND ORS. Vs. THE JOINT COMMISSIONER OF INCOME TAX, RANGE-1	October 7, 2020
ZHAKIR MEHFUJ ALAM SHAIKH Vs. STATE OF MAHARASHTRA	September 25, 2020
ZUBAIR AHMED S/O MUSHTAQUE AHMED Vs. STATE OF MAHARASHTRA	December 3, 2020

Year 2020 of HIGH COURT OF BOMBAY

List of Cases

QUick Links

Get in Touch

Email

Contact Numbers

Address